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Case Index
Title
Date
A D VEHVALWALA Vs. M C H RUSTOMJI
April 2, 1965
A H MAGERMANS Vs. S K GHOSE
May 9, 1965
A H MAGERMANS Vs. S K GHOSE
May 19, 1965
A N M ASRAF Vs. STATE
December 3, 1965
ABDUL KADER LASKAR Vs. STATE OF WEST BENGAL
August 9, 1965
ADAITA NATH HALDER Vs. KALIPADA HALDER
March 2, 1965
ADDITIONAL COLLECTOR OF CUSTOMS Vs. MIRZA ALI AKBAR KASHANI
May 6, 1965
ADDITIONAL COLLECTOR OF CUSTOMS Vs. BEST AND CO
August 17, 1965
AJOY RAJ SINGH Vs. BAJ BAHADUR SINGH
May 7, 1965
AKSHOY KUMAR DEY AND CO Vs. COMMERCIAL TAX OFFICER
January 29, 1965
AKSHOY KUMAR GHOSH Vs. MENOKA BALA DASI
May 24, 1965
AMRITALAL CHATTERJEE Vs. HARALAL CHATTERJEE
March 17, 1965
AMRITRAJ KOTHARI Vs. GOLECHA FINANCIERS
March 18, 1965
AMULYA CHARAN MAITY Vs. SATYESWAR MAITY
February 23, 1965
ANADI NATH CHAKRABORTY Vs. COMMISSIONER OF INCOME TAX
April 6, 1965
ANIL KRISHNA BASAK Vs. SAILENDRA NATH PAUL
March 23, 1965
ANUKUL CHANDRA GHOSH Vs. TARAK NATH GHOSH ALIAS TARAK NATH GHOSH SUNTI
June 22, 1965
ARATI PAUL Vs. REGISTRAR O S H C
February 18, 1965
ARATI PAUL Vs. REGISTRAR O S HIGH COURT
July 27, 1965
ASHOKA MARKETING LTD Vs. UNION OF INDIA
August 6, 1965
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. BILBA PAPER PRIVATE LTD
June 7, 1965
ASWINI KUMAR RATH Vs. P C MUKHERJEE
March 29, 1965
ATUL KRISHNA SAHOO Vs. STATE
March 30, 1965
B K GOOYEE Vs. COMMISSIONER OF INCOME TAX
February 5, 1965
B K LALA Vs. R C DUTT
May 23, 1965
BABULALL CHOUKHANI Vs. CALTEX INDIA LTD
September 29, 1965
BADRI PRASAD BAJORIA Vs. COMMISSIONER OF INCOME TAX CENTRAL
May 7, 1965
BAGSU DEVI BAFNA Vs. COMMR OP INCOME TAX W B
December 23, 1965
BAIDYANATH BOSE Vs. SUDHA ROY
September 2, 1965
BAIDYANATH BOSE Vs. SUDHA ROY
September 20, 1965
BALAI CHAND SEAL Vs. K M CHAKRAVARTI
January 5, 1965
BALAI CHANDRA GHOSE Vs. TARAPADA GHOSH AND ORS.
July 7, 1965
BAMAPADA CHAKRABORTY Vs. PATIT PABAN SARDAR
June 3, 1965
BANKU BEHARI CHANDRA Vs. KALYANI DEBI
May 10, 1965
BANSANTA KUMAR RAY Vs. STATE OF WEST BENGAL
July 21, 1965
BANWARILAL AGARWALA Vs. COAL BOARD
July 28, 1965
BARUN CHANDRA SAHA Vs. APURBA KRISHNA MITRA
March 1, 1965
BENGAL ENAMEL WORKS LTD Vs. COMMISSIONER OF INCOME TAX
March 18, 1965
BENOY KRISHNA Vs. STATE OF WEST BENGAL
November 24, 1965
BENOY KRISHNA BOSE Vs. COMMERCIAL TAX OFFICER
August 23, 1965
BENOY KUMAR BISWAS Vs. STATE OF WEST BENGAL
July 26, 1965
BHARAT COMMERCE AND INDUSTRIES LTD Vs. SURENDRA NATH SHUKLA
September 21, 1965
BHARAT RABI OIL MILLS Vs. INSPECTOR CENTRAL EXCISE
March 30, 1965
BHAWANI COTTON MILLS LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 6, 1965
BHOLA SINGH Vs. GOSTO BEHARI SARKAR
March 18, 1965
BHOLANATH GHOSH Vs. STATE
August 31, 1965
BHOWANI COTTON MILLS Vs. UNION TEXTILE TRADERS
November 19, 1965
BHUPAT HIRACHAND Vs. CHOONILAL CHUNDER
September 22, 1965
BIBHUTI BHUSAN DAS GUPTA Vs. SUDHIR KUMAR MAZUMDAR
December 10, 1965
BIBHUTI BHUSAN MUKHERJEE Vs. STATE OF WEST BENGAL
June 16, 1965
BIBHUTI BHUSAN PAUL Vs. STATE OF WEST BENGAL
December 24, 1965
BIJAN BEHARI GOSWAMI Vs. UNIVERSITY OF CALCUTTA
April 22, 1965
BIMAL KUMAR CHAKRAVARTI Vs. EASTERN RAILWAY
November 22, 1965
BINOY KUMAR BISWAS Vs. STATE
July 26, 1965
BIRATNAGAR JUTE MILLS LTD Vs. LALTA PRASAD GOENKA
July 2, 1965
BRINDABAN CHANDRA BASAK Vs. KALIPADA BANDOPADHYAY
June 4, 1965
BRITISH INDIA STEAM NAVIGATION COMPANY Vs. MUSSMT SAIDUN
June 7, 1965
BROJO GOPAL KAR BHOWMICK Vs. COMMISSIONER OF POLICE
November 18, 1965
BURDWAN BUS SERVICE Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
November 17, 1965
C I T WEST BENGAL Vs. RAMPIYARI KNEMKA
December 23, 1965
CAPRIHANS INDIA PRIVATE LTD Vs. FORMICA INTERNATION LTD
February 23, 1965
CECIL LIBOVITZ Vs. OFFICIAL TRUSTEE OF WEST BENGAL
June 7, 1965
CHAMPALAL BAID Vs. COMMISSIONER OF INCOME TAX
April 6, 1965
CHAMPARUN SUGAR CO LTD Vs. HARIDAS MUNDHRA
May 5, 1965
CHIRANJILAL AGARWALLA Vs. BANDHURAM PANWALLA
May 26, 1965
CHIRKUT TEWARI Vs. STATE OF WEST BENGAL
July 14, 1965
CHITTARANJAN GHOSH Vs. COLLECTOR
August 24, 1965
CHUNILAL KOTHARI Vs. GOPI DEVI MIMANI
January 20, 1965
COLLECTOR OF CUSTOMS Vs. KANUNGO
June 1, 1965
COMMISSIONER OF CALCUTTA CORPORATION Vs. PRAFULLA KUMAR SARKAR
March 22, 1965
COMMISSIONER OF INCOME TAX Vs. KAMAL SINGH RAMPURIA
February 5, 1965
COMMISSIONER OF INCOME TAX Vs. BANI RANI RUDRA
March 26, 1965
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR LAHA
January 21, 1965
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION OF INDIA UNIT: HINDUSTHAN CO OPERATIVE SOCIETY LTD
May 7, 1965
COMMISSIONER OF INCOME TAX Vs. PULIN CHANDRA DAW
April 6, 1965
COMMISSIONER OF INCOME TAX Vs. LOTHIAN JUTE MILLS CO LTD
April 6, 1965
COMMISSIONER OF INCOME TAX Vs. KIRAN DEVI SINGHEE
December 24, 1965
COMMISSIONER OF INCOME TAX CENTRAL Vs. STANDARD VACUUM REFINING CO OF INDIA LTD
August 18, 1965
COMMISSIONER OF INCOME-TAX Vs. OCEANIC NAVIGATION COMPANY (P ) LTD
March 1, 1965
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. BIKANER TRADING CO LTD
February 16, 1965
COMMISSIONER OF WEALTH TAX Vs. HINDUSTHAN NATIONAL GLASS MANUFACTURING CO
January 14, 1965
COMMISSIONER OF WEALTH TAX Vs. TUNGABHADRA INDUSTRIES LTD
January 29, 1965
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. KHAITAN SONS AND CO TEA CHEST LTD
May 14, 1965
COMMR OF INCOME TAX EXCESS PROFIT TAX Vs. INDIAN MICA SUPPLY CO LTD
May 13, 1965
CORPORATION OF CALCUTTA Vs. NORTH BIHAR SAW MILL
December 7, 1965
D M WADHWANA Vs. COMMISSIONER OF INCOME TAX
April 6, 1965
DALHOUSIE PROPERTIES LTD Vs. JAYANTILAL OJHA
June 4, 1965
DEWAN MAJHI Vs. SUKHU MAJHI
June 2, 1965
DHIRENDRA KRISHNA BISWAS Vs. CORPORATION OF CALCUTTA
June 4, 1965
DHIRENDRA NATH BANERJEE Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
January 7, 1965
DHIRENDRA NATH PAUL Vs. DISTRICT MAGISTRATE
June 17, 1965
DHONE GOPAL MUKHERJEE Vs. SECRETARY LAND AND LAND REVENUE DEPT GOVT OF WEST BENGAL
February 16, 1965
DINESH CHANDRA BHATTACHARYYA Vs. MEMBER BOARD OF REVENUE
November 24, 1965
DULAL CHANDRA SEN Vs. DULAL CHANDRA DAS
May 13, 1965
DUNLOP RUBBER COMPANY (INDIA) LTD Vs. R DUTTA
July 5, 1965
DURGA DAS KHANNA Vs. COMMISSIONER OF INCOME TAX
March 26, 1965
DURGA PRASAD SARAWGI & ORS. Vs. CHUKIA BAI & ORS
April 30, 1965
DURGA PROSAD SARAOGI Vs. MANICK CHAND SARAOGI
January 14, 1965
DURGA PROSAD SARAWAGI Vs. REGISTRAR OF FIRMS
April 30, 1965
EAGLE PLYWOOD INDUSTRIES P LTD Vs. AMULYA GOPAL MAZUMDAR
June 4, 1965
EAST INDIA COMMERCIAL CO PRIVATE LTD Vs. RAYMON ENGINEERING WORKS LTD
April 22, 1965
EASTERN BANK, LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
November 24, 1965
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE AND COMPANY (INDIA) LTD
June 6, 1965
ESTATE BHOLANATH DASH Vs. COMMISSIONER OF INCOME-TAX
April 6, 1965
EVEREST CINE CORPORATION P LTD Vs. MINOR DAUGHTER KHUKU
August 14, 1965
FANI DATTA Vs. CORPORATION OF CALCUTTA
September 21, 1965
FANI DUTTA Vs. CORPORATION OF CALCUTTA
March 22, 1965
FATICK CHAND SEAL Vs. STATE OF WEST BENGAL
June 4, 1965
FORMICA INTERNATIONAL LTD Vs. CAPRIHANS INDIA PVT LTD
February 23, 1965
GANESH CHANDRA BANERJEE Vs. STATE OF WEST BENGAL
June 29, 1965
GENERAL MANAGER EASTERN RLY Vs. KSHIRODE CHANDRA KHASMOBIS
May 5, 1965
GIRDHARLAL GOVINDJI Vs. PRVIN CHANDRA OCHHAVLAL
February 3, 1965
GIRIDHARI BALLANI Vs. CORPORATION OF CALCUTTA
November 29, 1965
GIRIJA SINGH Vs. DIRECTOR-GENERAL, CALCUTTA STATE TRANSPORT CORPORATION
April 22, 1965
GOLAM ROBBANI Vs. TAZEHER GAZI
March 15, 1965
GOPAL PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
February 5, 1965
GOPAL SINGH Vs. HOOGHLY ZLLLA PARISAD
July 12, 1965
GOPALPUR LAND DEVELOPMENT SOCIETY LTD Vs. STATE OF WEST BENGAL
November 18, 1965
GOPALPUR TEA CO LTD Vs. CORPORATION OF CALCUTTA
August 23, 1965
GULAB CHAND DHANRAJ Vs. UNION OF INDIA
February 22, 1965
GULSAN BIBI Vs. SABARATAN BIBI
January 25, 1965
HAJEE ISMAIL SAID AND SON PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
June 18, 1965
HAJEE ISMAIL SAID AND SON PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
July 18, 1965
HAJI ABDUL GAFFAR Vs. MADAN L KHANDELWAL
May 26, 1965
HARI NARAYAN BISWAS Vs. FIRST LAND ACQUISITION COLLECTOR
January 5, 1965
HARIPADA SAMANTA PRAMATHANATH SAMANTA A FIRM Vs. BANSIDHAR PREMSUKH DAS A FIRM
August 30, 1965
HARSOOKDAS BALKISENDAS Vs. FIRST LAND ACQUISITION COLLECTOR
May 26, 1965
HIND ASSOCIATED CORPORATION PRIVATE LTD Vs. STATE OF WEST BENGAL
November 16, 1965
HOWRAH TRADING COMPANY PRIVATE LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
August 30, 1965
IN RE : JITENDRA NATH BANERJEEAN ADVOCATE Vs. ABC
June 29, 1965
IN RE: INDIAN ALUMINIUM CO LTD Vs. STATE
July 19, 1965
INDIA DISCOUNT CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
January 6, 1965
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
February 11, 1965
INDIRA DEBI Vs. STATE OF WEST BENGAL
August 11, 1965
INDRA SINGH AND SONS PRIVATE LTD Vs. UNION OF INDIA
September 10, 1965
INDRAJIT SINGH Vs. STATE
March 23, 1965
ISWAR NITTO GOPAL JEW Vs. ANGUR BALA MULLICK
August 16, 1965
J K SONS Vs. METAL PRESS WORKS
December 28, 1965
JAGADISH CHANDRA BOSE Vs. BAIJNATH SHAW
November 25, 1965
JARDINE MILLS AGENCIES Vs. NEPTUNE NAVIGATION
February 16, 1965
JAWAHAR KNITTING MILLS Vs. COLLECTOR OF CUSTOMS, CALCUTTA-I
November 11, 1965
JAWHAR KNITTING MILLS Vs. COLLECTOR OF CUSTOMS
November 19, 1965
JAY NARAYAN MISRA Vs. STATE
March 19, 1965
JHAGRU SHAW Vs. COMMISSIONER OF COMMERCIAL TAXES
April 28, 1965
JIBAN RAM AGRAWALLA Vs. UNION OF INDIA REPRESENTING THE EASTERN RAILWAY AND NORTH EASTEERN RAILWAY
January 12, 1965
JITENDRA NATH BANERJEE Vs. STATE
June 29, 1965
JUGAL CHANDRA PANDIT Vs. BOARD OF TRUSTEES OWRAH
August 17, 1965
JUGGMETAL TEG REPUBLIKE Vs. RUNGTA AND SONS PRIVATE LTD
September 28, 1965
JUGOMETAL TRG REPUBLIKE Vs. RUNGTA AND SONS PRIVATE LTD
August 28, 1965
K P SEN Vs. STATE OF WEST BENGAL
November 19, 1965
KALACHAND NASKAR Vs. DWIJENDRA LAL CHAKRABORTY
May 21, 1965
KALIPADA SINHA Vs. MAHALAXMI BANK LTD
August 25, 1965
KAMALA KUNWAR Vs. LAKSHAN GOALA
March 10, 1965
KAMALA KUNWAR Vs. LAKSHMAN GOALA
March 10, 1965
KANIKA MUKHERJI Vs. RAMESWAR DAYAL DUBEY
August 10, 1965
KAZI MOHAMMAD HOSSAIN Vs. SIBRAM BONDOPADHYAYA
September 1, 1965
KHAJE AHMMED SHEIKH Vs. ABDUL MANNAN MRIDDAY
March 9, 1965
KIRAN BALA SADHU Vs. COLLECTOR OF CENTRAL EXCISES
May 17, 1965
KISHAN RATHI Vs. MONDAL BROTHERS AND CO PRIVATE LTD
January 27, 1965
KISHANLAL AGARWALLA Vs. COLLECTOR OF LAND CUSTOMS
May 21, 1965
KRISHANDHAN MUKHERJEE Vs. UNION OF INDIA
March 3, 1965
KRISHNA KUMAR MUKHRJEE Vs. STATE OF WEST BENGAL
March 23, 1965
KRISHNALAL SADHU Vs. STATE OF WEST BENGAL
January 27, 1965
LACHMINARAIN KANORIA AND CO Vs. VICTORY JUTE MILLS
September 1, 1965
LAHORIRAM PRASHAR Vs. STATE OF WEST BENGAL
September 8, 1965
LAKPAT RAI MAKWAHI Vs. RADHESHYAM ALIAS RADHAKISSEN KANORI
May 19, 1965
LAKSMI KANTO ROY Vs. NISHI KANTO ROY
November 17, 1965
LAL CHAND ROY Vs. NERODE KANTA GOSWAMY
May 7, 1965
LILY BISCUIT COMPANY (PRIVATE), LTD. Vs. BOARD OF REVENUE
November 15, 1965
LIONEL EDWARDS LTD Vs. STATE OF WEST BENGAL
July 28, 1965
MACNEILL AND BERRY LTD Vs. COMMISSIONER OF WEALTH TAX
January 29, 1965
MADAN MOHAN ROY Vs. A.L. DUTTA & ORS
May 14, 1965
MADAN MOHAN SEN GUPTA Vs. STATE OF WEST BENGAL
March 30, 1965
MAHAMMAD ABBUS ALI Vs. INDRA PRAKASH KAPOOR
February 11, 1965
MAHAMMAD SHAMUZ ZOHA Vs. MAHARAJ KUMAR DHARENDRA KRISHNA DEB
May 14, 1965
MAHENDRA NATH ROY Vs. DELRADDI CHAKDAR
June 4, 1965
MAKHANLAL DEY Vs. UNION OF INDIA
September 28, 1965
MANIBALA DASSI Vs. TAMIZUDDIN SAHA
May 25, 1965
MANNALAL SEROWGIE Vs. ISHWARIPRASAD JAIN
August 10, 1965
MARGARET GOMES Vs. KANUPADA BHOWMICK
August 12, 1965
MASHA MAJHI Vs. STATE
June 7, 1965
MD TAHA Vs. STATE OF WEST BENGAL
January 14, 1965
MD. ASLAM Vs. STATE
September 29, 1965
MENOKABALA DASI Vs. PANCHANAN SEAL
May 20, 1965
MINABALA DE ALIAS MINABALA KAYAL Vs. BADALBALA KAYAL
January 13, 1965
MOHAMMAD SHAMSUZZOHA Vs. SUPERINTENDENT OF POLICE D I B
May 26, 1965
MOHAMMED YUSUF Vs. RAM CHANDRA SINGH
February 8, 1965
MOTILAL SAREOGI Vs. CHIRANJILAL KHAITAN
August 30, 1965
MRIGENDRA KUMAR MAJUMDAR Vs. SIDHESHWAR SHIT
May 26, 1965
MUNDULPOOR COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
January 1, 1965
MURALIDHAR CHOWDHURY Vs. INDUBALA SINGH
June 11, 1965
NALIN GHOSH Vs. ANANTA PADA MODAK
January 15, 1965
NANDA KRISHNA PAL CHOWDHUBY Vs. BUPENDRA MOHAN PAL CHOWDHURY
November 16, 1965
NANI GOPAL SARKAR Vs. SITANATH SARKAR
May 21, 1965
NARENDRA NATH DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
September 7, 1965
NATHMAL PATODI Vs. CORPORATION OF CALCUTTA
December 9, 1965
NATIONAL TOBACCO CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
February 11, 1965
NEMAI MONDAL Vs. STATE OF WEST BENGAL
February 18, 1965
NEPAL CHANDRA GUCHAIT Vs. DISTRICT MAGISTRATE
November 18, 1965
NETAI CHANDRA AND SURENDRA NATH DEY Vs. CORPORATION OF CALCUTTA
August 27, 1965
NEW CENTRAL JUTE MILLS CO LTD Vs. DEPUTY SECRETARY MINISTRY OF DEFENCE
August 4, 1965
NEW MONKHOOSHI TEA CO LTD Vs. STATE
January 15, 1965
NILKANTHA PADMA Vs. STATE OF WEST BENGAL
August 26, 1965
NIRENDRA KUMAR BANERJEE Vs. COMMISSIONER, CORPORATION OF CALCUTTA
May 14, 1965
NIZAMUL HAQUE Vs. BEGUM NOORJAHAN
February 17, 1965
OM PRAKAS GUPTA Vs. COMMISSIONER OF COMMERCIAL TAXES
May 17, 1965
OSLER ELECTRIC LAMP MANUFACTURING CO LTD Vs. STATE
February 10, 1965
OVERSEES INDIA PVT LTD Vs. UNITED BANK OF INDIA LTD
May 14, 1965
P L SONTHALIA Vs. COMMISSIONER OF INCOME-TAX
March 1, 1965
PACIFIC BANK LIMITED Vs. STATE
June 23, 1965
PANCHANAN JASH Vs. BOARD OF SECONDARY EDUCATION W B
September 22, 1965
PARUL LATA CHAKRAVARTY Vs. COMMERCIAL TAX OFFICER
February 8, 1965
PHANINDRA NATH LAHIRI Vs. STATE OF WEST BENGAL
January 18, 1965
PHERUMAL AND CO Vs. UNION OF INDIA
March 8, 1965
PHONOGRAPHIC PERFORMANCE EASTERN PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
January 21, 1965
PRAISE AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
May 13, 1965
PRAMATHA NATH TALUKDAR Vs. MAHARAJA PROBIRENDRA M TAGORE
March 3, 1965
PRITHWIS KUMAR MITRA Vs. BIBHUTI BHUSAN MITRA
February 25, 1965
PROMODE KUMAR PANDIT Vs. MRITUNJOY MUKHERJEE
June 4, 1965
PRONODE DAS GUPTA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF WEST BENGAL
June 28, 1965
PROSAD CH DAS Vs. COMMRS FOR THE PORT OF CAL
December 6, 1965
PURNANANDA PATRA Vs. COLLECTOR OF CENTRAL EXCISE
December 14, 1965
RABINDRA MOHAN GHOSH Vs. ANIL MOHAN DEV
May 25, 1965
RADHAKRISHNA HAZRA Vs. JOYKRISHNA HAZRA
March 4, 1965
RAGHU SINGH Vs. BURRAKUR COAL CO LTD
August 12, 1965
RAJASTHAN INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
February 3, 1965
RAKHAL CHANDRA SARDAR Vs. TARUBALA DEBI
May 20, 1965
RAKHAL CHANDRA SARDAR Vs. TARUBALA DEBI
May 26, 1965
RAM HARI DE Vs. OFFICIAL LIQUIDATOR HIGH COURT
January 5, 1965
RAM PRADESH DRIVER Vs. GENERAL MANAGER EASTERN RAILWAY
June 1, 1965
RAM PROSAD RAMNARAIN Vs. BEJOY KUMAR SADHUKHAN
April 9, 1965
RAM RANJAN CHOUDHURY Vs. BERHAMPORE BANK LTD
April 8, 1965
RAMASHANKAR PROSAD Vs. SINDRI IRON FOUNDRY P LTD
September 28, 1965
RAMDHARI SAHA Vs. STATE OF WEST BENGAL
July 7, 1965
RAMESWARDAS RADHAKISSEN Vs. COMMISSIONER OF INCOME-TAX
November 18, 1965
RAMGOPAL KHEMKA Vs. UNION OF INDIA
April 23, 1965
RAMJI DAYAWAHLA AND SONS PRIVATE LTD Vs. MESSRS INVEST IMPORT
December 1, 1965
RANJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
August 17, 1965
RANJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
September 17, 1965
REGISTRAR OF TRADE MARKS Vs. RANJAN SEN
April 1, 1965
ROUTE COMMITTEE Vs. STATE OF WEST BENGAL
April 29, 1965
S K BOSE COMMISSIONER OF COMMERCIAL TAXES Vs. STATE OF WEST BENGAL
August 20, 1965
S P CONSOLIDATED ENGINEERING CO P LTD Vs. UNION OF INDIA
May 14, 1965
SACHINDRA NATH DAS Vs. CORPORATION OF CALCUTTA
March 30, 1965
SAHU JAIN LTD Vs. DEPUTY SECRETARY MINISTRY OF FINANCE
August 6, 1965
SAMBHUNATH AUDDY Vs. TARAK NATH AUDDY
January 15, 1965
SAMIR KR BANERJEE Vs. SUJATA BANERJEE
September 23, 1965
SANTOSH KUMAR GHOSH Vs. COMMERCIAL TAX OFFICER
June 1, 1965
SARKAR ESTATES (P) LTD Vs. GOSTHO BEHARI SARKAR
January 27, 1965
SATYANARAYAN CHATTER JEE TENANT Vs. PARIMAL KUMAR DUTT LANDLORD
August 13, 1965
SEIKH MD OMER Vs. COLLECTOR OF CUSTOMS
April 30, 1965
SETABI DEI Vs. RAMDHANI SHAW
April 9, 1965
SETH ISSURDAS RAMCHAND Vs. HEERALAL AGARWALLA AND CO
February 16, 1965
SHAIK MD SHAFFT BARRY Vs. INCOME TAX OFFICER D WARD DIST III 2 CALCUTTA
June 10, 1965
SHALAGRAM JHAJHARIA Vs. NATIONAL CO LTD
December 1, 1965
SHANKAR LAL AGARWALLA Vs. COLLECTOR OF CENTRAL EXCISE
November 25, 1965
SHIB KUMAR DAS Vs. SAILENDRA BHATTACHARJEE
March 4, 1965
SHIPPING AND CLEARING AGENTS PRIVATE LTD Vs. CORPORATION OF CALCUTTA
November 19, 1965
SHREE RAMESH COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
March 26, 1965
SONA DEVI PUGALIA Vs. CALCUTTA IRON STEEL AND NON FERROUS METAL WORKS
March 23, 1965
SRIDHAR JIEW Vs. INCOME TAX OFFICER
September 17, 1965
SRIRAM JHABARMULL KALIMPONG LTD Vs. COMMISSIONER OF INCOME TAX
March 18, 1965
STANLEY EZRA Vs. SEEMAH LUDDY
November 19, 1965
STATE Vs. MAHARAJKUMAR SADAY CHAND MAHTAB
March 26, 1965
STATE Vs. SUKUMAR CHAKRABORTY
June 4, 1965
STATE BANK OF INDIA Vs. INCOME TAX OFFICER A WARD
January 14, 1965
STATE OF WEST BENGAL Vs. KALICHARAN MUDI
February 17, 1965
STATE OF WEST BENGAL Vs. HIRENDRA NATH BANERJEE
March 5, 1965
STATE OF WEST BENGAL Vs. A C MOHAMMAD
March 19, 1965
STATE OF WEST BENGAL Vs. DHAJADHARI DUTTA
May 4, 1965
STATE OF WEST BENGAL Vs. HIRENDRA NATH BANERJEE
December 3, 1965
STERLING INVESTMENT CORPORATION PVT LTD Vs. SUSHILA DEVI RAMPURIA
January 13, 1965
SUBIR KUMAR DEB Vs. JYOTIRINDRA NATH DEB
July 28, 1965
SUDHIR KUMAR LAHA AND MANINDRA KUMAR LAHA SHEBAITS LEGAL REPRESENTATIVES OF ANATH KRISHNA LAHA (DECEASED) Vs. COMMISSIONER OF INCOME-TAX
January 21, 1965
SUNDERDAS THAKERSEY AND BROS Vs. P K MUKHERJI
April 22, 1965
SUNIL CHANDRA CHAUDHURY Vs. STATE OF WEST BENGAL
April 9, 1965
SUNILA SUNDARI DASI Vs. SAILENDRA NATH DEY
January 19, 1965
SUPERINTENDENT NOW DESIGNATED AS THE GENERAL MANAGER METAL AND STEEL FACTORY Vs. SUKLAL MORAR
February 10, 1965
SUREN BANERJEE Vs. STATE
February 9, 1965
SURENDRA (OVERSEAS) P R LTD Vs. FAR EAST ENTERPRISING CO
January 20, 1965
SURENDRA NATH SHUKLA Vs. INDIAN AIRLINES CORPORATION
June 1, 1965
SUSHIL KUMAR SEN GUPTA Vs. STATE TRANSPORT AUTHORITY
September 13, 1965
SYED ABDUL MANSUR HABIBULLAH Vs. SPEAKER WEST BENGAL LEGISLATIVE ASSEMBLY
February 26, 1965
TARA OIL AND GINNING MILLS Vs. CORPORATION OF CALCUTTA
November 24, 1965
TARA PRASAD MUKHERJEE Vs. GANESH CHANDRA MONDAL
August 10, 1965
TARA SADAN HATTACHARYYA Vs. CORPORATION OF CALCUTTA
August 24, 1965
TARAKDASI DEBI Vs. PARESH CHANDRA SAHA
June 3, 1965
TEA ESTATES INDIA PRIVATE LTD Vs. COMMISSIONER OF WEALTH TAX
January 29, 1965
TILLA MOHAMMAD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
July 14, 1965
UKHARA FORESTS AND FISHERIES LTD Vs. SUB DIVISINAL LAND REFORMS OFFICER ASANOL
February 1, 1965
UKHARA FORESTS AND FISHERTES LTD Vs. STATE
April 6, 1965
UMASASHI CHAUDHURI AND BHOLADASSI CHAUDHURI Vs. STATE OF WEST BENGAL
February 24, 1965
UNION OF INDIA Vs. SHEW BUX SATYANARAYAN
March 29, 1965
UNION OF INDIA Vs. SAILENDRA NATH BANERJEE
July 1, 1965
UNION OF INDIA Vs. RABINDRANATH MAZUMDAR
August 18, 1965
UNION OF INDIA Vs. SANTI KUMAR BANERJEE
September 2, 1965
UNION OF INDIA Vs. ATIABARI TEA COMPANY LTD
June 28, 1965
UNION OF INDIA (UOI) Vs. NUDDEA MILLS COMPANY LTD
June 26, 1965
UNION OF INDIA (UOI) Vs. ASSAM IRON AND STEEL COMPANY
December 14, 1965
UNITED BANK OF INDIA LTD Vs. K C MULLICK AND SONS LTD
November 17, 1965