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Case Index
Title
Date
Abrar Ahmed Vs. Babulal
March 9, 1965
AGRAWAL BROTHERS Vs. COMMISSIONER OF SALES TAX
July 29, 1965
AGRICULTURE PRODUSE MARKET COMMITTEE KHURAI Vs. MUNICIPAL COUNCIL KHURAI
November 3, 1965
AMALGAMATED COALFIELDS LIMITED Vs. STATE OF MADHYA PRADESH
December 13, 1965
AMARSINGH Vs. ANOPA
November 24, 1965
ASGHARALI Vs. MOTILAL DAVE PRINTER OF GAGAN GHOSH
August 3, 1965
ASHIQ MIYAN Vs. STATE OF M P
September 4, 1965
AULIA BIDI FACTORY Vs. INDUSTRIAL TRIBUNAL
December 21, 1965
Babulal Bajaj Vs. Collector Damoh
February 9, 1965
BAJRANGLAL BAJAJ Vs. STATE OF MADHYA PRADESH
January 5, 1965
BALCHAND Vs. INCOME TAX OFFICER
September 2, 1965
BALDOO Vs. STATE OF M P
February 17, 1965
BANSILAL Vs. STATE OF MADHYA PRADESH
August 31, 1965
BHAGWATSARAN AUDHOLIA Vs. CHANCELLOR UNIVERSITY OF JABALPUR
October 22, 1965
BHINSARIYA Vs. GOWARDHAN MULLU
March 19, 1965
BHUREKHAN WALIMOHAMMAD KHAN Vs. STATE OF M P
May 4, 1965
Brahat Nagar Palika Parishad Ratlam Vs. Abdul Rahman
May 3, 1965
Brijdevi Vs. Manakchand
September 22, 1965
CAPITAL MULTIPURPOSE CO-OPERATIVE SOCIETY Vs. MADHYA PRADESH STATE ROAD TRANSPORT CO-OPERATIVE
November 6, 1965
CHANDRA MAULI AWSTHI Vs. POPULAR CO OPERATIVE MARKETING SOCIETY BETUL
January 12, 1965
CHANNULAL MOTILAL Vs. COMMISSIONER OF SALES TAX
January 11, 1965
CHATRA Vs. BEHARI SINGH
September 21, 1965
CHHATRADHARILAL GANGARAM SUPEDAR Vs. SHYAMABAI RAMSEWAKLAL AGRAWAL
April 30, 1965
CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
July 24, 1965
CHHOTABHAI JETHABHAI PATEL AND CO A FIRM Vs. STATE OF MADHYA PRADESH
August 27, 1965
CHHOTABHAI JETHABHAI PATEL AND CO. A FIRM Vs. STATE OF MADHYA PRADESH AND ORS.
April 27, 1965
CHHOTELAL KESHAVRAM Vs. INDUSTRIAL COURT
February 9, 1965
CHIMA MAHARIYA Vs. STATE
April 16, 1965
CHINTAMAN WAIJNATH PANDIT Vs. STATE OF M P
December 15, 1965
CHUNNILAL BALAJI Vs. STATE OF MADHYA PRADESH
September 15, 1965
COMBINED TRANSPORT SERVICES BILASPUR P Vs. SHRIKRISHNADAS SHAH
July 28, 1965
COMMISSIONER OF INCOME TAX Vs. SARDAR C S ANGRE
April 20, 1965
COMMISSIONER OF INCOME TAX Vs. SHRIKISHAN CHANDMAL
April 28, 1965
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MANNALAL AND COMPANY
February 12, 1965
COMMISSIONER OF SALES TAX Vs. BALLABHDAS ISHWARDAS
April 29, 1965
COMMISSIONER OF SALES TAX Vs. CHHOTELAL BHAROSILAL
September 3, 1965
COMMISSIONER OF SALES TAX Vs. ALLWYN COOPER
November 26, 1965
COMMISSIONER OF SALES TAX Vs. AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE
November 4, 1965
COMMISSIONER OF SALES-TAX Vs. MOHANLAL HARPRASAD BIDI MERCHANT
September 3, 1965
D K RAI Vs. EXCISE COMMISSIONER
September 22, 1965
DAMUMAL HANDALDAS Vs. SHEVANTIBAI
March 16, 1965
Daryav Vs. Rakhabdas
January 8, 1965
DAYABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 30, 1965
DEWAN SHAMSHER JANG Vs. STATE OF MADHYA PRADESH
September 9, 1965
DHANIRAM Vs. JANAPAD SABHA
March 2, 1965
DHEDU SHEORAM Vs. MALHANBAI DHEDU
September 28, 1965
DRUGS INSPECTOR Vs. CHIMANLAL AND CO
March 19, 1965
DRUGS INSPECTOR M P Vs. CHIMANLAL AND CO
November 8, 1965
FIRM MANNOOLAL NANHULAL Vs. UNION OF INDIA
April 20, 1965
GANESH PRASAD DIXIT Vs. COMMISSIONER OF SALES TAX
August 31, 1965
GANESHGIR S/O SUKHAGIR Vs. STATE OF MADHYA PRADESH
April 23, 1965
GANGARAM Vs. STATE OF MADHYA PRADESH
August 2, 1965
GAYA PRASAD Vs. BHAGWATI
August 26, 1965
GHISALAL HINDUSINGH NAIK Vs. STATE OF MADHYA PRADESH
July 19, 1965
GITABAI Vs. FATTOO
April 22, 1965
GOPAL PRASAD DUBEY Vs. REGISTRAR HIGH COURT OF MADHYA PRADESH
April 27, 1965
GULAM ABBAS Vs. TIYABALI BHAI
March 23, 1965
HAFIZ MOHAMMAD ANWAR KHAN Vs. STATE OF MADHYA PRADESH
September 3, 1965
HARIRAMSINGH Vs. KAMTAPRASAD SHARMA
October 29, 1965
HARISCHANDRA PATHAK Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 15, 1965
HARRIS MINERAL SUPPLY CO Vs. SALIM M MERCHANT
April 8, 1965
HAZI NAZIR BHAT Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
November 6, 1965
Holaram Vs. N.K. Pande
April 9, 1965
IDANDAS MEDICAL PRACTITIONER HARSUD Vs. ELECTION OFFICER GRAM PANCHAYAT ELECTION KHANDWA
September 28, 1965
INDIAN TRADE AND GENERAL INSURANCE CO Vs. MADHUKAR GOVIND RAO BHAGADE
December 23, 1965
JAGATSINGH Vs. GANPAT KUNWARJI
November 30, 1965
KAILASHCHAND RATAN CHAND Vs. GENERAL MANAGER ORDNANCE FACTORY
July 15, 1965
KAILASHCHANDRA TEJPAL Vs. COMMISSIONER OF INCOME-TAX
March 22, 1965
Kaluram Vs. Digrilal
March 31, 1965
KALYANMAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 5, 1965
Kanakmal Vs. Supervising Officer, Tahsildar, Jaora
January 21, 1965
KASTURCHAND KEWALCHAND Vs. KAPURCHAND KEWALCHAND
April 22, 1965
KERODILAL PREMCHAND OF AKALTARA Vs. COMMISSIONER OF INCOME TAX M P
April 6, 1965
KHEDURAM Vs. SUPETKAUR
February 15, 1965
KISHORESINGH Vs. BHANWARLAL
September 27, 1965
KISHORSINGH ANARSINGH Vs. TEJ SINGH DHVANSINGH
February 12, 1965
KOMAL CHAND Vs. STATE OF MADHYA PRADESH
March 23, 1965
KUMARI DEEPTI TIWARI Vs. BANWARILAL
December 23, 1965
KYMORE CEMENT MAZDOOR CONGRESS Vs. INDUSTRIAL COURT
October 22, 1965
LALJI BHAI KALYANJI Vs. COLLECTOR
January 5, 1965
LAXMAN PRASAD CHIRONJILAL Vs. BABULAL RAMLAL
March 31, 1965
LAXMINARAYAN Vs. SHIVANARAYAN
April 26, 1965
Laxminarayan Vs. Shivnarayan
August 23, 1965
LAXMINARAYAN RAMNATH Vs. DIRECTOR PANCHAYAT AVAM SAMAJ SEVA M P INDORE
September 2, 1965
LUCKY BHARAT GARAGE PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
February 9, 1965
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF M P
October 7, 1965
M. P. State Road Transport Corporation Vs. State of M. P.
October 7, 1965
MADAN MOHAN KUNWAR Vs. STATE TRANSPORT APPELLATE AUTHORITY
November 6, 1965
MADANLAL HIRALAL Vs. STATE OF M P
November 5, 1965
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. R C ROY PODDAR
September 28, 1965
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY
December 13, 1965
MAINA BAI Vs. STATE OF M P
March 2, 1965
MANAKLAL LILA SAO Vs. COLLECTOR SEONI
November 23, 1965
MANGALCHAND Vs. SALES TAX OFFICER
July 22, 1965
MANMOHAN MATHUR SUDHIRCHAND MATHUR Vs. ADDL AREA GENERAL MANAGER NATIONAL COAL DEVELOPMENT
November 15, 1965
MANOHARRAO GANGADHAR RAO Vs. MUNICIPAL COUNCIL
December 15, 1965
MANORAMA BAI Vs. MANISHANKAR
April 29, 1965
MAROTI ASTHANKAR Vs. GANGADHAR RAO KHER
March 2, 1965
MATADIN BHAGWANDAS Vs. COMMISSIONER OF SALES TAX
July 15, 1965
MISHRA R N Vs. BURN AND CO LTD
December 17, 1965
MOOLCHAND PATNI Vs. STATE OF M P
April 12, 1965
MOTILAL OMPRAKASH GENERAL MERCHANT Vs. JAGJIVAN
November 17, 1965
Municipal Committee, Raipur Vs. Kanhaiyalal
November 24, 1965
MUNICIPAL COMMITTEE/COUNCIL Vs. MEGHRAJ PHOJRAJ BAGHRECHA
February 3, 1965
MUNICIPAL COUNCIL Vs. STATE OF MADHYA PRADESH
August 26, 1965
MUNICIPAL COUNCIL KOTA Vs. STATE OF MADHYA PRADESH
January 29, 1965
Nandkishore Vs. ParwatibaI
November 29, 1965
NARAYAN SINGH AMAR SINGH Vs. STATE
April 24, 1965
NARAYANLAL Vs. STATE OF M P
October 13, 1965
NARAYANLAL JODHRAJ SINGHAL Vs. STATE OF MADHYA PRADESH
October 30, 1965
NAVA SAMAJ Vs. CIVIL JUDGE CLASS 1
November 2, 1965
NAZIR S/O AHMED Vs. STATE OF MADHYA PRADESH
March 22, 1965
NEMCHAND GULABCHAND Vs. BLOCK DEVELOPMENT OFFICER RETURNING OFFICER
February 9, 1965
NIRGHINDAS NANDU Vs. GUHADAS CHAMRUDAS
February 26, 1965
OMPRAKASH MUKHTYARSINGH Vs. STATE OF MADHYA PRADESH
January 5, 1965
PANNA MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF MADHYA PRADESH
August 2, 1965
PATNY TRANSPORT PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
January 31, 1965
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
October 20, 1965
PRAKASH YADEO RAO GOVARDHAN Vs. PRINCIPAL SHEO BHAGWAN RAMESHWAR PRASAD ARTS COLLEGE
February 26, 1965
Pravinchand Hathibhai Vs. Shankarlal
September 27, 1965
PRAYAD PRASAD DUBE Vs. NANHURAM
March 5, 1965
PREMCHAND JAIN Vs. STATE OF MADHYA PRADESH
August 27, 1965
RADHA WALLABH Vs. SETH GOPALDAS
March 29, 1965
Radhaballabh Vs. Gopaldas
March 29, 1965
Radheshyam Vs. Registrar Public Trusts Narsimhpur
July 22, 1965
RADHIKABAI Vs. SADHURAM AWATRAI
November 25, 1965
RADHOMAL Vs. BHAGWANDAS
November 26, 1965
RAMABAI Vs. SUB-DIVISIONAL OFFICER
October 20, 1965
Ramcharan Vs. State of M.P.
November 11, 1965
RAMCHARAN BILLE Vs. MADHYA PRADESH STATE TAD-GUD CO-OPERATIVE
February 23, 1965
RAMDAYAL KALLOORAM Vs. STATE OF MADHYA PRADESH
March 31, 1965
RAMGOPAL SATYANARAIN BUS OPERATOR Vs. M P STATE ROAD TRANSPORT CORPORATION
November 25, 1965
RAMNETRA Vs. DISTRICT SUPERINTENDENT OF POLICE
April 21, 1965
RAMSINGH GANGARAM Vs. STATE OF M P
March 8, 1965
RANDHIRSINGH RATANSINGH Vs. SWARUPSINGH
April 6, 1965
Rrma Bai Vs. Meera Bai
April 9, 1965
S R KALANI AND CO Vs. C L SHARMA
April 27, 1965
SADASHIV NATHU Vs. PARUBAI
April 30, 1965
SADHURAM Vs. STATE
April 8, 1965
SARDAR NAGENDRA SINGH GARCHA Vs. JAIDEV SATPATHY
December 23, 1965
SARGUJA RAIGARH MOTOR KARMACHARI SANGH Vs. SARGUJA RAIGARH ROADWAYS PRIVATE LTD
July 27, 1965
SAROJ KUMARI Vs. STATE OF MADHYA PRADESH
December 15, 1965
SHANKERLAL CHAUBE Vs. JABALPUR CORPORATION
July 20, 1965
SHANTABAI ALIAS GOURABAI Vs. TARACHAND
April 22, 1965
Shantialata Sarkar Vs. Sheolal
November 2, 1965
SHARDUL SINGH Vs. STATE OF MADHYA PRADESH
November 4, 1965
SHEIKH MOHAMMAD Vs. DIRECTOR OF AGRICULTURE M P
December 20, 1965
SHEOKUMAR RAM PRASAD TIWARI Vs. SHIV RANI BAI
September 2, 1965
Shivkaran Vs. Supervising Officer, Tahsildar Jaora
January 21, 1965
SHIVKUNWARBAI Vs. STATE
November 25, 1965
SITARAM SINGH Vs. B L SHORI
August 18, 1965
SOU RAMABAI Vs. MEERABAI D/O NARAYAN RAO
April 9, 1965
SOUTH-EASTERN RAILWAY Vs. KARTAR SINGH
December 24, 1965
State of M.P. Vs. Nandram
April 25, 1965
STATE OF MADHYA PRADESH Vs. PRANLAL SHANKERLAL THAKKAR
December 21, 1965
STATE OF MADHYA PRADESH Vs. NARAINDATTA S/O BABULAL
August 27, 1965
STATE OF MADHYA PRADESH Vs. AMBALAL PREMCHAND
September 6, 1965
STATE OF MADHYA PRADESH Vs. RAMCHARAN
November 11, 1965
SUGANDHI Vs. COLLECTOR RAIPUR
December 22, 1965
SUKHDEO CHUNILAL Vs. GENDALAL SALUKCHAND
December 5, 1965
SUMATRA BAI Vs. STATE OF MADHYA PRADESH
March 29, 1965
Tejraj Vs. A.K. Saraswat, Block Development officer Khargone
December 3, 1965
Teli Panchas, Indore Vs. Municipal Corporation, Indore
March 29, 1965
Thakur Prasad Vs. Block Development Officer, Lanji
February 3, 1965
THAKUR PRASAD Vs. V S MEHTA
March 3, 1965
THAKUR PRASAD Vs. V S MEHTA
January 13, 1965
THAKURA HIMMATSINGH Vs. BOARD OF REVENUE M P
April 16, 1965
TIKAMDAS NATHIRMAL Vs. STATE OF MADHYA PRADESH
March 2, 1965
TUNDILAL Vs. RETURNING OFFICER
January 7, 1965
UMRI BAI Vs. CHITTAR
April 22, 1965
UNION OF INDIA Vs. SUMERCHAND JAIN
March 23, 1965
UNION OF INDIA Vs. IBRAHIM GULABA TOBACCO MERCHANT
March 18, 1965
UNITED PATEL CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
April 30, 1965