Case Index

Title
Date
A APPATHURAI NADAR Vs. GOVERNMENT OF MADRAS
April 23, 1965
A K SUNDARAM Vs. GOVERNMENT OF INDIA
July 23, 1965
A MOHAMMED RASHEED HAJEE ABDUL RAHIM Vs. A MOHAMED RASHEED AMJAT IBRAHIM
December 17, 1965
A P K NARAYANASWAMI REDDIAR Vs. PADMANABHAN
December 16, 1965
A RAMALINGAM Vs. V V MAHALINGA NADAR
February 15, 1965
A S K RATHNASWAMY NADAR FIRM Vs. COMMISSIONER OF INCOME TAX
February 15, 1965
A S SHAIK MOHAMED MARACAIYAR Vs. C MOHIDEEN KUTTY
March 5, 1965
A S SHEIK MOHAMED MARACAIR Vs. K T MOHAMED IBRAHIM UMMAL
July 23, 1965
A SAMBANDAM Vs. G NATESAN
April 8, 1965
A SUSIAH Vs. S MUNISWAMY
March 30, 1965
A V THOMAS AND CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1965
A. MOHAMMAD SHERIFF AND COMPANY, LIMITED, BY ITS MANAGING DIRECTOR A. MOHAMMAD SHERIEF AND ORS. Vs. A.P.N. ABDUL JABBAR AND ORS.
January 8, 1965
A. SOMASUNDARAM SERVAI AND ANR. Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM AND ANR.
August 5, 1965
A.S.M. PUSHPARAJ Vs. R. SARASWATHI AMMAL AND OTHERS
October 29, 1965
ABDUL RAVOOF SAHIB Vs. M. KANNAPPAN AND ANR.
February 23, 1965
AHILANDATHAMMAL Vs. KATHAYYA KONAR
July 2, 1965
AHILANDATHAMMAL AND ORS. Vs. RAMASWAMI ODAYAR
April 29, 1965
AMALGAMATED COMMERCIAL TRADERS P Vs. A C K KRISHNASWAMI
June 21, 1965
AMALGAMATED COMMERCIAL TRADERS PRIVATE Vs. C HARIPRASAD
April 5, 1965
AMBUJAM G AMMAL Vs. M R ARUMUGHAM
September 6, 1965
ANBANATHAPURAM VAGAIRA CHARITIES TIRUVILONDUR MAYURAM Vs. T V SOUNDARARAJA AIYANGAR
December 2, 1965
ANGLO-FRENCH MILLS Vs. GOULAM CADER
August 4, 1965
ANGLO-FRENCH MILLS Vs. MUNIAMMAL
August 4, 1965
ARTHANARI TRANSPORTS PRIVATE LIMITED Vs. K P SWAMI GOUNDER
April 23, 1965
ASIA BI (M.S. SALAMATH TRANSPORTS) AND ANR. Vs. RAVI ROADWAYS AND ORS.
October 14, 1965
AVUDAYAPPAN CHETTIAR Vs. KANTHIMATHI AMMAL
July 28, 1965
AYESHA BEGUM Vs. G. VEERAPPAN AND ORS.
November 23, 1965
AYI AMMAL Vs. SUBRAMANIA ASARI
December 24, 1965
AYYASWAMI NADAR Vs. S.V.G. RATHNASAMI NADAR
October 21, 1965
B GNANARAJ Vs. A M VEDANAYAGAM
September 21, 1965
B GOVINDARAJULU CHETTY Vs. M L A GOVINDARAJA MUDALIAR
April 21, 1965
B KALYANASUNDARAM PROPRIETOR B N PRESS MADRAS Vs. PRESIDING OFFICER LABOUR COURT MADRAS
April 8, 1965
B.S. NANDA RAO AND ORS. Vs. V.M. LAKSHMANASWAMI MUDALIAR
March 11, 1965
BANDA BROTHERS Vs. BOARD OF REVENUE MADRAS
January 22, 1965
BANK OF MADURA LIMITED MADURAI Vs. BANK OF MADURA EMPLOYEES UNION COIMBATORE
January 8, 1965
BASHA KHAN Vs. STATE
December 7, 1965
BEVERLEY ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 23, 1965
BOOLAGASUNDARAM PILLAI Vs. APPATHURAI PILLAI AND ORS.
April 9, 1965
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. STATE OF MADRAS
November 19, 1965
C G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME TAX
September 6, 1965
C HARIPRASAD Vs. G VASANTHA PAI
August 19, 1965
C M V KRISHNAMACHARI Vs. M D DHANALAKSHMI AMMAL
April 16, 1965
C R PADMANABHA CHETTY Vs. ASSISTANT COLLECTOR CENTRAL EXCISE SALEM
October 19, 1965
C T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 7, 1965
C.N. NAMBUDIRI Vs. EDWIN ISRAEL
April 7, 1965
C.V. CT. V. VENKATACHALAM CHETTIAR Vs. UMAYAL WEARING ESTABLISHMENT AND ANR.
September 10, 1965
CARBORANDUM UNIVERSAL LIMITED Vs. UNION SAW MILLS
December 1, 1965
CARBORUNDUM UNIVERSAL LIMITED Vs. UNION OF INDIA
December 1, 1965
CHAITHU MOHAMED AND ANR. Vs. ENNASI AND ORS.
September 10, 1965
CHANDRA Vs. ACCOMMODATION DEPUTY TAHSILDAR
January 18, 1965
CHENTILNATHAN CHETTIAR Vs. PERI V SP MANICKAM CHETTIAR
October 22, 1965
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. SUNDARAM FINANCE P LTD
September 20, 1965
CHINNAMARAPPA GOUNDAR Vs. NARAYAMMAL
April 15, 1965
CHINNAMERKATHIAN Vs. AYYAVOO
September 9, 1965
CHINNAMMAL Vs. KUMIDHINI
October 14, 1965
CHINNATHAMBI MOOPPAN AND ANR. Vs. MAMUNDI MOOPPAN AND ANR.
December 10, 1965
CHOTILAL SOWCAR Vs. R JAWANTRAJ SOWCAR
January 8, 1965
COLLECTOR OF CUSTOMS MADRAS Vs. ROTUMAL BHERUMAL
August 19, 1965
COLLECTOR OF ESTATE DUTY MADRAS Vs. ESTATE OF JANAB S IBRAHIM ROWTHER MADRAS
October 19, 1965
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. HARIHARA IYER M K
November 18, 1965
COMMISSIONER OF GIFT TAX Vs. GETTI CHETTIAR N S
December 10, 1965
COMMISSIONER OF INCOME TAX Vs. CITY MOTOR SERVICE LIMITED
December 6, 1965
COMMISSIONER OF INCOME TAX Vs. N V SHANMUGAM AND COMPANY
November 30, 1965
COMMISSIONER OF INCOME TAX Vs. VEERAPPA CHETTIAR RM AR AR
August 25, 1965
COMMISSIONER OF INCOME TAX Vs. M V MURUGAPPAN
November 18, 1965
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA LIFE ASSURANCE COMPANY LIMITED
November 15, 1965
COMMISSIONER OF INCOME TAX Vs. KASTURI ESTATES P LIMITED
October 21, 1965
COMMISSIONER OF INCOME TAX Vs. T T RATHNASABAPATHY PILLAI
November 1, 1965
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED DRUG CO P LIMITED
March 30, 1965
COMMISSIONER OF INCOME TAX Vs. GOPAL M R
July 7, 1965
COMMISSIONER OF INCOME TAX Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED
July 7, 1965
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK LIMITED
July 13, 1965
COMMISSIONER OF INCOME TAX MADRAS Vs. SPEED A WAY PRIVATE LIMITED
September 21, 1965
COMMISSIONER OF INCOME TAX, MADRAS Vs. M.R. GOPAL
March 7, 1965
COMMISSIONER OF INCOME TAX, MADRAS Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LTD.
March 7, 1965
COMMISSIONER OF INCOME-TAX MADRAS Vs. N H LEE MANNER
February 26, 1965
COMMISSIONER OF WEALTH TAX MADRAS Vs. G D NAIDU
January 19, 1965
CONTROLLER OF ESTATE DUTY Vs. IBRAHIM ROWTHER S ESTATE OF JANAB
October 19, 1965
CONTROLLER OF INSURANCE SIMLA Vs. VANGUARD INSURANCE CO LTD
October 13, 1965
CORPORATION OF MADRAS Vs. ARUMUGHAM
April 23, 1965
CORPORATION OF MADRAS Vs. SRIMATHI CH. BALAMONEY AND ORS.
June 24, 1965
D BALASUBRAMANIA MUDALIAR Vs. DORAIKANNU AMMAL
July 16, 1965
DASU REDDIAR Vs. INSPECTOR OF PANCHAYATS COLLECTOR OF CHINGLEPUT MADRAS
August 10, 1965
DEVASAHAYAM NADAR SAVARIMUTHU NADAR (DECEASED), BY L.RS. Vs. POOTHATHAN NADAR SAMUEL AND ORS.
November 19, 1965
DORAIKANNU PRIVATE Vs. HOTEL SAVOY
July 12, 1965
DR. K.C. NAMBIAR AND ORS. Vs. THE RENT CONTROLLER AND ORS.
August 6, 1965
E. VENKATESA ARCHAGAR AND ANR. Vs. E. EKAMBARA ARCHAGAR AND ORS.
February 25, 1965
EAGLE STAR INSURANCE COMPANY LIMITED AND ORS. Vs. L. FOOLCHAND AND ORS.
March 24, 1965
EAST INDIA CORPORATION Vs. STATE OF MADRAS MADURAI
June 28, 1965
EAST INDIA CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1965
EDULLA SAHEB MOHAMED GHOUSE Vs. MADRAS STATE WAKF BOARD
September 24, 1965
EKAMBARANATHA CHETTIAR S Vs. INSPECTOR OF FACTORIES
September 17, 1965
ELEAVARTHI NADIPATHA ALIAS RAMASWAMI RAJU Vs. ELAVARTHI PEDDA VENKATARAJU
December 8, 1965
ELLAPPA NAICKER Vs. ARUMUGA SERVAI
October 29, 1965
EM. A. SATHAR AND ANOTHER Vs. K.S. SHNGAPPA GOUNDER
October 29, 1965
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI KARUMUTHU THYAGARAJA CHETTIAR PRINCIPAL EMPLOYER SRI
October 25, 1965
ESTATE OF LATE RANGALAL JAJODIA Vs. COMMISSIONER OF INCOME TAX
August 16, 1965
FAMILY OF LATE K.M.N.S.S. NACHIAPPAH CHETTIAR REPRESENTED BY HIS SON K.M.N.S.N. SUBRAMANIAM CHETTIAR Vs. THE COMMISSIONER OF INCOME TAX
September 7, 1965
FATHEUDDIN AHMED Vs. STATE WAKF BOARD
March 12, 1965
FELIX FERNANDEZ Vs. INTEGRAL COACH FACTORY MADRAS [BY DEPUTY CHIEF MECHANICAL ENGINEER STORES ]
February 26, 1965
FLARENCE CHELLIAH Vs. SOUNDARARAJ PETER AND ORS.
December 9, 1965
FRENCH MILLS PONDICHERRY Vs. ANGLO GOULAM CADER
August 4, 1965
G GOPALASWAMI Vs. G NAVALGARIA
April 23, 1965
G. BALUSAMY NAIDU Vs. ELECTION COURT AND ORS.
November 30, 1965
G. RAMASUNDARAM AND ORS. Vs. THE INSPECTOR OF PANCHAYATS (DISTRICT COLLECTOR) AND ORS.
December 3, 1965
G. VAGHEESAM PILLAI Vs. M.R. KRISHNAMURTHI PADAYACHI AND ANR.
March 3, 1965
G.A. ABDUL SAMATH Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 12, 1965
GANAPATHI PADAYACHI Vs. SRI LA SRI SUBRAMANIA DESIKA GNANASAMBANDA PANDARASANNADHI AVL., DHARMAPURAM MUTT.
January 1, 1965
GENERAL ASSURANCE SOCIETY Vs. N A MOHAMMED HUSSAIN
December 16, 1965
GEORGE OAKES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 25, 1965
GNANAMBIKA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 25, 1965
GODAVARIBAI GHUWALEWALA AND ANOTHER Vs. AMALGAMATED COMMERCIAL TRADERS, PRIVATE, LTD. AND OTHERS
May 31, 1965
GOPALSAMI NAIDU Vs. PERUMAL NAIDU
December 10, 1965
GOVINDARAJA GOUNDER Vs. RANI
January 19, 1965
GOVINDASAMI MUDALIAR Vs. MUTHULAKSHMI AMMAL
August 27, 1965
GOVINDASWAMY CHETTY AND ANR. Vs. SAKUNTHALA AMMAL AND ORS.
July 1, 1965
HUSEINNY J BHAGAT Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS
January 29, 1965
HUSSAIN ALI AND SONS M Vs. COMMISSIONER OF INCOME TAX
February 18, 1965
HUSSAIN BHAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
December 1, 1965
IN RE: K.R. REDDY ALIAS RAMASWAMI REDDIAR, GENDIKOTTAI REDDIGAL SANGAM OF TIRUPARANKUNDRAM, REPRESENTED BY ITS PRESIDENT AND TREASURER, NAMELY, VALARAMASWAMI REDDIAR AND ANOTHER Vs. STATE
July 23, 1965
IN RE: MUTHIAH AND ORS. Vs. STATE
September 27, 1965
IN RE: PRABHAKAR GLASS WORKS LTD. (IN LIQUIDATION) Vs. STATE
April 9, 1965
IN RE: RETHINASWAMY AND ORS. Vs. STATE
April 19, 1965
IN RE: THANKIAN Vs. STATE
March 5, 1965
INCOME TAX OFFICER Vs. RAMARATHNAM P
July 1, 1965
INCOME-TAX OFFICER MADRAS Vs. P RAMARATNAM
July 1, 1965
INDIA MOTOR PARTS AND ACCESSORIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 12, 1965
INDIAN COMMERCE AND INDUSTRIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 17, 1965
INDIAN MUTUAL GENERAL INSURANCE SOCIETY Vs. M KOTHANDIAN NAIDU
February 17, 1965
ISMAIL BEEVI Vs. SULAIKKAL BEEVI
January 22, 1965
JABAMALAI MARIAMMAL AND ANR. Vs. A. MADALAMUTHU THEVAR AND ANR.
April 29, 1965
JAGADAMBAL AND ORS. Vs. ANGAMMAL AND ORS.
August 19, 1965
JAGANNATHA PRASAD GUPTA Vs. E S R RANGANATHA KONAR
September 29, 1965
JANA DEVI Vs. STATE OF MADRAS REPRESENTED BY THE DY. COMMISSIONER OF POLICE, TRAFFIC AND LICENSING, VEPERY, MADRAS
April 19, 1965
JANAB K T M S MAHAMOOD Vs. COMMISSIONER OF INCOME TAX
October 13, 1965
JAYAM AMMAL Vs. THE MUNICIPAL COUNCIL, KUMBAKONAM, BY ITS COMMISSIONER S. R. GOPAL RAO
November 1, 1965
JAYARAMAN Vs. STATE
October 15, 1965
JEAN EMELINE THAVAMANI Vs. JOSEPH TAYLOR
September 10, 1965
JEEVANLAL Vs. STATE
November 22, 1965
JOHN Vs. STATE
April 19, 1965
JOSEPH CARLOS XAVIER LOUIS ANTHONY BENEDICT ALDO COSTA Vs. STANISLAUS COSTA
April 28, 1965
JOTHI KRISHNA THEVAR Vs. THE JOINT DEVELOPMENT COMMISSIONER AND ORS.
April 21, 1965
K M JAINA BEEVI Vs. M K GOVINDASWAMI
March 4, 1965
K M VISWANATHAN PILLAI Vs. K M SHANMUGAM PILLAI
September 14, 1965
K MEENAKSHI AMMAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 10, 1965
K R K K KRISHNAPPA CHETTIAR Vs. V V R KASIVISWANATHAN CHETTIAR
September 3, 1965
K R KOTHANDARAMAN Vs. COMMISSIONER OF INCOME-TAX MADRAS
November 24, 1965
K R THANGAPANDIAN Vs. KUCHU BOMMA NAICKER
January 5, 1965
K S GOPALASWAMI IYER Vs. SALES TAX APPELLATE TRIBUNAL MADRAS
July 13, 1965
K S RAMCHANDRAN Vs. COMMISSIONER OF INCOME-TAX MADRAS
January 19, 1965
K S SHIVJI AND CO Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION MADRAS
April 9, 1965
K. CHIDAMBARA GURUKKAL AND OTHERS Vs. SRI SUBRAMANIASWAMI DEVASTHANAM, TIRUTTANI, BY ITS EXECUTIVE OFFICER AND OTHERS
September 8, 1965
K. DHANAPALAN AND OTHERS Vs. THE ASSISTANT COLLECTOR, DINDIGUL
December 17, 1965
K. KUNCHITHAPATHAM MUDALIAR Vs. P. KRISHNASWAMI MUDALIAR
August 16, 1965
K. NARASIMHALU CHETTI Vs. R.V. SUBRAMANIAM AND OTHERS
November 22, 1965
K. SUBURAMU PILLAI AND ANOTHER Vs. RAMAYI AMMAL AND OTHERS
April 1, 1965
K.A. KUMARASWAMI MUDLIYR Vs. S. SHANMUGHA CHETTIAR AND ANOTHER
October 29, 1965
K.N.MM.ST. SATHAPPA CHETTIAR Vs. AMMAPONNU ALIAS KUNJARAM
July 30, 1965
KALOOGATE ESTATE NAMUNUGALA CEYLON Vs. COMMISSIONER OF INCOME TAX
April 7, 1965
KAMALA Vs. MADRAS PORT TRUST
November 13, 1965
KAMALA Vs. STATE
December 3, 1965
KAMALAM Vs. THE SPECIAL TAHSILDAR NO. III FOR LAND ACQUISITION, TINDIVANAM
April 5, 1965
KANDAPPA GOUNDER Vs. OFFICIAL RECEIVER COIMBATORE
July 16, 1965
KANDASWAMI GOUNDER Vs. VELLAYYA GOUNDER AND OTHERS
November 18, 1965
KANDASWAMI WEAVING FACTORY I CO Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
February 5, 1965
KARUPPUDAYAR Vs. PERIATHAMBI UDAYAR
April 19, 1965
KASINATHA PANDARAM Vs. VISWANATHA PANDARAM AND OTHERS
December 3, 1965
KM PR KM FIRM Vs. COMMISSIONER OF INCOME TAX
October 13, 1965
KOTHANDA PILLAI Vs. DEVARAJA REDDY DEAD
November 19, 1965
KOTHARI AND SONS Vs. COMMISSIONER OF INCOME TAX
March 25, 1965
KRISHNA KAMBAR Vs. MUTHIAH THEVAR
September 9, 1965
KRISHNA THEVAR Vs. MUTHAMMAL
July 2, 1965
KRISHNAMURTHI AIYAR Vs. GOVINDASWAMI PILLAI
September 3, 1965
KRISHNAN ASARI Vs. ADAIKALAM
October 27, 1965
KUTTI NADAR AND ORS. Vs. SWAMIKUTTY NADAR AND ORS.
August 2, 1965
L VE VAIRAVAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 9, 1965
LAKSHMI NIVAS AND CO Vs. COMMISSIONER OF INCOME TAX
January 28, 1965
LATE A Y ARULANANDASWAMI NADAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
June 25, 1965
LYDIA MARGARET SANTHANAM AND ANOTHER Vs. DAVID THAMBURAJ AND ANOTHER
December 2, 1965
M A KHADER AND COMPANY Vs. STATE OF MADRAS
October 13, 1965
M BHOOPATHY Vs. M S VIJAYALAKSHMI
April 9, 1965
M D KUPPUSWAMI Vs. STATE
December 16, 1965
M HUSSAIN ALI Vs. COMMISSIONER OF INCOME TAX MADRAS
February 18, 1965
M K ANNAMALAI CHETTIAR AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER PERUNDURAI
March 26, 1965
M K SUNDARARAMIER Vs. C M V KRISHNAMACHARY
April 9, 1965
M KARUNANIDHI Vs. M RAMAN
March 19, 1965
M R CHINNASWAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
March 8, 1965
M RAMACHANDRA BAIL Vs. M R KANNIAH
November 9, 1965
M RANGANATHA SASTRI Vs. CONTROLLER OF ESTATE DUTY
November 23, 1965
M S SHAIK MOHAMMED SHAH Vs. STATE OF MADRAS
November 29, 1965
M VARADARAJULU NAIDU Vs. STATE OF MADRAS
April 19, 1965
M. GOVINDASWAMI PILLAI Vs. R. VENKATARATHNA MUDALIAR AND ORS.
October 28, 1965
M. MUTHUKRISHNA REDDIAR Vs. PONNUSWAMI NAICKER ALIAS PONNAPPA NAICKER AND OTHERS
July 9, 1965
M. RAMASWAMI ASARI Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPT. AND ANOTHER
April 16, 1965
M. SHANMUGHAM CHETTIAR Vs. MANILAL J. SHETH AND ORS.
September 23, 1965
MADRAS PORT TRUST Vs. K P A T ANNAMALAI NADAR
February 16, 1965
MADRAS STATE ELECTRICITY BOARD Vs. AMBAZHATHINGAL ITHACHUTTI UMMA
November 17, 1965
MADRAS STATE WAKF BOARD REPRESENTED BY ITS SECRETARY Vs. B.A. JAMAL MUHAMMED AND ORS.
December 20, 1965
MAHALAKSHMI AMMAL Vs. V. SWAMINATHA IYER AND ORS.
September 23, 1965
MAHALAKSHMI OIL MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 27, 1965
MANAGEMENT OF PRESIDENCY TALKIES P Vs. WORKMEN EMPLOYED IN PRESIDENCY TALKIES P LTD
January 18, 1965
MANAGEMENT OF THE AGRI HORTICULTURAL SOCIETY MADRAS Vs. WORKMEN OF AGRI HORTICULTURAL SOCIETY
November 9, 1965
MANAGEMENT OF UNITED BLEACHERS PRIVATE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
January 27, 1965
MANGALATHACHI Vs. K.R. KALYANASUNDARA MUDALIAR AND ANR.
November 2, 1965
MANI V S Vs. CONTROLLER OF ESTATE DUTY
December 7, 1965
MANICKA GOUNDER Vs. SAMIKANNU GOUNDER
December 3, 1965
MANICKA MUDALIAR Vs. MADRAS STATE ELECTRICITY BOARD
February 19, 1965
MATTER OF PRABHAKAR GLASS WORKS LIMITED Vs. STATE
April 9, 1965
MEENAKSHI VELU AND ANR. Vs. KASTURI SAKUNTHALA AND ORS.
September 22, 1965
MEHTA PAINT WORKS Vs. DEPUTY SUPDT OF CENTRAL EXCISE MADRAS
November 30, 1965
MENGHRAJ THEKURDAS Vs. ACCOMMODATION CONTROLLER MADRAS
June 21, 1965
MERCHANTS BANK Vs. M DHARMASAMBARTHANI AMMAL
February 24, 1965
MILAPCHAND R SHAH Vs. COMMISSIONER OF INCOME TAX
February 17, 1965
MINOR BHAKTHAVATSALAM, BY GUARDIAN, TIRUPALLISWAMI NAIDU AND ANOTHER Vs. O. MUTHUNARA REDDIAR
January 8, 1965
MINOR SANGILIVEERAPPA BALASUBRAMANIAN PANDIAN ALIAS KUTTIRAJA AND ORS. Vs. KANNUTHAYI ALIAS MUTHATHAL NACHIYAR AND ORS.
December 9, 1965
MOHAMED HUSSAIN ROWTHER Vs. T.N. TIRUPATHI CHETTIAR (DIED) AND OTHERS
August 26, 1965
MOHAMED SHAREEF SAHIB Vs. ABDUL RAHIMAN SAHIB
July 19, 1965
MOHAMED SULAIMAN ROWTHER Vs. N.K.A. MOHAMED IBRAHIM
December 24, 1965
MOHAMED THAHA Vs. FIRST INCOME TAX OFFICER
August 19, 1965
MOHAMMAD SAYEED Vs. M S MOHAMED JAFFAR
April 29, 1965
MOHAMMED SAHUL HAMID LEBBAI Vs. ZAINABA BEEVI (DIED) AND ORS.
August 27, 1965
MOHAMMED YUSUF Vs. M. RAMGASWAMI REDDIAR AND OTHERS
September 9, 1965
MOHIDEEN BI Vs. KHATOON BI
October 28, 1965
MUHAMMAD ABDUL RAZACK Vs. SYED MEERA UMMAL
December 8, 1965
MUNICIPAL COMMISSIONER Vs. S ANNAPAKKIYAM
August 16, 1965
MUNICIPAL COUNCIL MELAPALAYAM Vs. V S T SHEIK MANSOOR
February 19, 1965
MURALI SANTARAM AND CO MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1965
MUTHIAH ASARI AND OTHERS Vs. P. MADASAMI ASARI AND OTHERS
February 11, 1965
MUTHU THEVAR Vs. SINGARAM REPRESENTED BY POWER AGENT MUTHUSWAMI
December 2, 1965
MYSORE FERTILISER CO Vs. COMMISSIONER OF INCOME TAX
April 9, 1965
N N SESHADRINATHAN Vs. STATE OF MADRAS
September 27, 1965
N NAGANATHA IYER Vs. COMMISSIONER OF INCOME TAX
February 2, 1965
N S S SOKKALINGAM CHETTIAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 19, 1965
N SUBRAMANIAM GOLDEN TRANSPORTS TIRUTTANI Vs. A K RAMAN RAMAN TRANSPORTS TIRUTTANI
December 10, 1965
N. SANKARANAYANA MOOPANAR Vs. TIRUNELVELI MUNICIPALITY THROUGH ITS COMMISSIONER AND OTHERS
November 1, 1965
N. SRINIVASA IYER Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
October 1, 1965
N.H.M. PANDIAN, ZAMIMDAR OF UTHUMALAI, AND HEREDITARY TRUSTEE OF SRI NAVANEETHAKRISHNASWAMI TEMPLE, VEERAKERALAMPUDUR, TENKASI Vs. THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.) MADURAI AND ANOTHER
October 26, 1965
NAGAMANI TRANSPORTS PRIVATE LTD Vs. REGISTRAR OF COMPANIES
August 20, 1965
NALLA SENAPATHI SARKARAI MANRADIAR Vs. SRI AMBAL MILLS P LTD
February 3, 1965
NALLASWAMI GOUNDER Vs. SMT. KAMAKSHI AMMAL AND OTHERS
July 1, 1965
NARAYANA PADAYACHI Vs. SUNDARALINGAM AND ANR.
July 22, 1965
NATARAJAN ALIAS NATESAN Vs. STATE
October 29, 1965
NATESA MUDALIAR Vs. SRI BAVANARAYANASWAMY KOIL, PILLAIYAR KOIL BHAJANA MATAM DEVASTHANAM BY MANAGING TRUSTEE SRI K.K. SENROVA CHETTY
August 27, 1965
NESAMONEY DANIEL Vs. GOVERNMENT OF MADRAS
November 12, 1965
O M S PL A ALAGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 19, 1965
O R ABDUL RAHIM Vs. INCOME TAX OFFICER SECOND
February 16, 1965
P AL A ALAGAPPA CHETTIAR Vs. CONTROLLER OF ESTATE DUTY
October 25, 1965
P APPAVU PILLAI Vs. COMMISSIONER OF INCOME TAX
March 17, 1965
P D MANI Vs. COMMISSIONER OF INCOME-TAX MADRAS
December 13, 1965
P DORAIKANNU Vs. PROPRIETOR HOTEL SAVOY MADRAS
July 12, 1965
P HAJEE ABDUL WAHAB Vs. GOVERNMENT OF MADRAS
March 25, 1965
P KADER BATCHA Vs. K A ALAGARSWAMI NAICKER
February 1, 1965
P KASINATHAN Vs. CHIEF SECTETARY TO GOVT
December 13, 1965
P L C T P L PALANIAPPA CHETTIAR Vs. A R M A L A MUTHU VEERAPPA CHETTIAR
July 14, 1965
P S N S AMBALAVANA CHETTIAR AND CO P Vs. REGISTRAR OF COMPANIES
October 19, 1965
P S SADAGOPACHARI Vs. STATE
December 6, 1965
P. CHANDRASEKARA GRAMANI Vs. THE COLLECTOR OF MADRAS
July 8, 1965
P. JAYADER Vs. THIRUNEELAKANTA NADAR CHINNANEELA NADAR AND ORS.
February 19, 1965
P.A. RAMALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE
August 27, 1965
P.J.S. JAYARAMA CHETTIAR Vs. D. ANNAMALAI CHETTIAR
August 17, 1965
P.N. VENKATASUBRAMANIA IYER AND ORS. Vs. P.N. EASWARA IYER AND ORS.
January 21, 1965
P.S. ANANTHAKRISHNA IYENGAR Vs. K.T.N. RM. T. THENAPPA CHETTIAR
January 15, 1965
P.V. ALLIRAJAN Vs. A.K. GOVINDASWAMY
September 24, 1965
PADMAVATHI AMMAL Vs. M. MARUTHACHALAM PILLAI AND ORS.
March 16, 1965
PALANISWAMI GOUNDER Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE ERODE AND
July 1, 1965
PARAMASIVA MUDALIAR S AND SONS Vs. COMMISSIONER OF INCOME TAX
March 1, 1965
PARVATHI AMMAL Vs. MARI REDDIAR
November 11, 1965
PEDDU REDDIAR Vs. KOTHANDA REDDI
September 28, 1965
PEREIRA AND ROCHE Vs. COMMISSIONER OF INCOME TAX
September 7, 1965
PERIA PECHI AND ORS. Vs. SUBBIAH AND ORS.
November 3, 1965
PERIATHAYAA ALIAS P MUTHU Vs. L NARASINGHA RAO
December 17, 1965
PERUMAYAMMAL Vs. CHINNAMMAL
September 3, 1965
PETROLEUM WORKERS UNION Vs. A MOHAMED AND CO MADRAS
December 2, 1965
PL CT PL PALANIAPPA CHETTIAR Vs. A RM A L A MUTHU VEERAPPA CHETTIAR
July 14, 1965
PONNIAH PILLAI Vs. T NATARAJAN ASARI
August 5, 1965
PONNUMANICKATHAMMAL & OTHERS Vs. ARPUDAM AROKIASWAMY
July 16, 1965
PRABHULAL BROS Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 28, 1965
PUBLIC PROSECUTOR Vs. GANAPATHI
March 11, 1965
R CHINNASWAMI NAIDU AND SONS Vs. FIRST INCOME-TAX OFFICER CIRCLE I COIMBATORE
November 3, 1965
R GANESAN Vs. COMMISSIONER OF INCOME TAX
March 1, 1965
R L SAHNI AND CO Vs. UNION OF INDIA MADRAS
September 28, 1965
R LAKSHMI Vs. NEYVELI LIGNITE CORPORATION LTD
November 8, 1965
R M KRISHNASWAMY NAIDU Vs. STATE OF MADRAS
April 19, 1965
R M RAMANATHAN CHETTIAR Vs. M RM S CHOCKALINGAM CHETTIAR
January 29, 1965
R NARAYANASAMI Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
January 29, 1965
R S MANI Vs. A PALANIMUTHU PILLAI
August 27, 1965
R. APPAVOO Vs. THE CORPORATION OF MADRAS, REPRESENTED BY ITS COMMISSIONER
April 5, 1965
R. RATNASABAPATHY SERVAI AND OTHERS Vs. SANNASI AMBALAGARAN AND OTHERS
April 7, 1965
R. SRINIVASA ROW Vs. KALIAPARUMAL
November 12, 1965
R. SUNDARAM Vs. A.D. PETER
October 1, 1965
R.P. DAVID AND ANR. Vs. M. DANIEL AND ORS.
July 22, 1965
RAICHAND NETHAJI Vs. SAYAR BAI
March 4, 1965
RAJAGOPALA NAIDU Vs. AIYYASWAMY CHETTIAR
January 25, 1965
RAJU THEVAN PERIAKARUPPU THEVAR Vs. STATE
June 1, 1965
RAMACHANDRA CHETTI Vs. C. MOTHALIYANDAN CHETTIAR
March 8, 1965
RAMACHANDRAN K S Vs. COMMISSIONER OF INCOME TAX
January 19, 1965
RAMAKRISHNA MUDALIAR S V Vs. RAJABU FATHIMA BUKARI MRS
July 9, 1965
RAMALINGA PADAYACHI Vs. NATESA PADAYACHI
November 16, 1965
RAMANATHAN V Vs. COMMISSIONER OF INCOME TAX
April 1, 1965
RAMASWAMI PILLAI Vs. SUBRAMANIA PILLAI
December 16, 1965
RAMASWAMY GOUNDAR Vs. BAGHYAMMAL
June 25, 1965
RAMKISHAN SRIKISHAN JHAVER Vs. COMMISSIONER OF COMMERCIAL TAXES
February 25, 1965
RAMKISHAN SRIKISHAN JHAVER Vs. CCT
February 25, 1965
RANGASAMI GOUNDER Vs. K R EASWARAMURTHI GOUNDAN
September 23, 1965
RANGASWAMI GOUNDER Vs. RAMANA GOUNDAR
June 23, 1965
RANGASWAMI REDDIAR Vs. GUNNAMMAL
August 19, 1965
RESERVE BANK OF INDIA Vs. VASANTHI RAMAN
September 7, 1965
RM P AL ALAGAPPA CHETTIAR KOTTIYAR Vs. CONTROLLER OF ESTATE DUTY MADRAS
October 25, 1965
ROOPCHAND CHABILDASS AND SONS Vs. COMMISSIONER OF INCOME TAX
August 6, 1965
RUDRAPPA CHETTY Vs. NARASIMHA CHETTY
January 6, 1965
S GOVINDAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
April 1, 1965
S K M MOHAMMAD MUSTAFA MARACAYAR Vs. UDAIANACHI AMMAL
September 17, 1965
S KADIR IBRAHIM ROWTHER Vs. NOOR MOHAMMAD ROWTHER
March 19, 1965
S P NARAYAASWAMI PILLAI Vs. DHANAKOTI AMMAL
April 1, 1965
S PARTHASARATHI Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 15, 1965
S PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX
September 15, 1965
S RAJAGOPALASWAMY NAIDU Vs. BANK OF KARAIKUDI LTD
March 16, 1965
S RAJAM Vs. INDIAN UNION MINISTRY OF REHABILITATION NEW DELHI
April 14, 1965
S RANGASWAMI Vs. R NARAYANAN
March 15, 1965
S S SIVAN PILLAI Vs. COMMISSIONER OF INCOME TAX
August 2, 1965
S SAMA Vs. PRESIDENCY TALKIES PTE LTD
April 21, 1965
S SUBRAMANIAM Vs. K V RAJARAM
October 15, 1965
S T RM RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 20, 1965
S T RM RAMANATHAN CHETTIAR KULTIPIRAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
October 20, 1965
S T S SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
July 12, 1965
S V K M RATNASAMY NADAR Vs. K SUBBUSWAMI IYER
July 23, 1965
S V RAMAKRISHNA MUDALIAR Vs. RAJABU FATHIMA BUKARI
July 9, 1965
S. BALAN Vs. R. SARASWATHI BAI
September 3, 1965
S. MURUGESAN Vs. THE COLLECTOR OF NORTH ARCOT (INSPECTOR OF PANCHAYAT), VELLORE-CUM-ELECTION AUTHORITY AND ORS.
April 9, 1965
S. RAJAM, PROPRIETOR, MURRAY AND CO. Vs. THE INDIAN UNION, REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF REHABILITATION
April 1, 1965
S. VANCHESAN AND ORS. Vs. BRAHMAYYA AND CO., AND ORS.
October 22, 1965
S.S. SIVAN PILLAI AND ORS. Vs. COMMISSIONER OF INCOME TAX
August 3, 1965
S.T.S. SWAMINATHAN CHETTIAR AND OTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 12, 1965
SADASIVAM PILLAI Vs. SMT. S. RAJALAKSHMI AMMAL AND OTHERS
April 28, 1965
SAFDAR HUSSAIN Vs. S K ABDUL RAHIM
December 9, 1965
SALEM-ERODE ELECTRICITY DISTRIBITION COMPANY Vs. SALEM-ERODA ELECTRICITY DISTRIBUTION COMPANY LTD
October 15, 1965
SANJEEVI AND CO Vs. COMMISSIONER OF INCOME TAX
December 13, 1965
SANKARANARAYANA PILLAI Vs. EXECUTIVE OFFICER PANCHAYAT BOARD AYIKUDI
November 2, 1965
SAVARIMUTHU NADAR V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 21, 1965
SECRETARY BANK OF MADURA Vs. GENERAL SECRETARY BANK OF MADURA EMPLOYEES UNION
January 8, 1965
SEETHALAKSHMI AMMAL Vs. PONNUSWAMY NADAR (MINOR) THROUGH MOTHER AND NEXT FRIEND ANNAPAZHAM
August 25, 1965
SEETHALAKSHMI AMMAL Vs. CONTROLLER OF ESTATE DUTY
December 16, 1965
SELLAKUMARA GOUNDER Vs. LAKSHMI AMMAL AND ORS.
July 16, 1965
SELVAMBAL AMMAL Vs. VENKATARAMA CHETTIAR
August 23, 1965
SHA MAGGAJEE SAREMALL MADRAS Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS
April 23, 1965
SHA MANAKCHAND Vs. SANKARJI MOOLCHAND
January 1, 1965
SHANMUGA RAJESWARA SETHUPATHI R Vs. INCOME TAX APPELLATE TRIBUNAL
April 28, 1965
SHANMUGHA NADAR Vs. SIVAN PILLAI
September 3, 1965
SHANMUGHAM Vs. ANGALAMMAI AMMAL
August 18, 1965
SIDDHI VINAYAGAR & CO. Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 7, 1965
SIDDHI VINAYAGAR AND CO Vs. COMMISSIONER OF INCOME TAX
July 7, 1965
SILAMBANI SRI CHIDAMBARA VINAYAGAR DEVASTHANAM, DEVAKOTTAI THROUGH ITS TRUSTEES Vs. DURAISAMY NADAR AND ANR.
December 24, 1965
SIMON STOCK Vs. MARAGATHAM
September 6, 1965
SIVALINGAM CHETTIAR V S Vs. COMMISSIONER OF INCOME TAX
September 14, 1965
SIVASWAMI CHETTIAR Vs. MUTHUSWAMI CHETTIAR AND OTHERS
September 10, 1965
SOOSAI ARULAN AND ORS. Vs. IRUDAYAMMAL AND ORS.
September 2, 1965
SRI CHIDAMBARESWARA SIVAGAMI AMBIGAI TEMPLE BY THEIR MANAGING TRUSTEE S.V.R.A. NALLAKARUPPAN CHETTIAR Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS
September 29, 1965
SRI GURUPATTATHUR SIDDHA RAMA SWAMIGAL MADATHIPATHI SWAMIGAL GURU OF "SIVACHAR MUTT" Vs. N. PATTAYYAN AND ORS.
February 10, 1965
SRIMANAVEDAM ALIAS P.K. KUNHI ANUJAN RAJA Vs. MARIYAYEE
July 30, 1965
SRIMATHI PERIATHAYYA ALIAS P. MUTHU MEENAKSHI VEERAKAMULU AMMAL AND ANR. Vs. L. NARASINGA RAO
December 17, 1965
SRINIVASA AYYAR P S Vs. STATE
November 16, 1965
SRINIVASA GOUNDER Vs. KANNU GOUNDER
August 6, 1965
SRINIVASAN AND OTHERS Vs. V. MATHRUBUTHAM AND OTHERS
April 21, 1965
SRINIVASAN V P Vs. LIFE INSURANCE CORPORATION OF INDIA
August 16, 1965
STANDARD CREDIT CORPORATION BY ITS MANAGING PARTNER LOUIS DESOUZA Vs. S. SUBRAMANIAM AND OTHERS
December 8, 1965
STATE OF MADRAS Vs. EMPLOYEES STATE INSURANCE CORPORATION MADRAS
August 12, 1965
STATE OF MADRAS Vs. V P RAMULU NAIDU
July 27, 1965
STATE OF MADRAS Vs. R A MATHA GOWDER
April 14, 1965
STATE OF MADRAS Vs. V GURUVIAH NAIDU
March 25, 1965
STATE OF MADRAS Vs. R DAMODARAN CHETTIAR AND COMPANY
February 22, 1965
SUGUNA THERESA PADMAVATHI DEVASAHAYAM FALSELY CALLED SUGUNA GNANADOSS DAVID, MADRAS Vs. GNANADOSS DAVID, DANIEL, MADRAS
January 8, 1965
SUNDARAM MOTORS PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
March 31, 1965
SUNDARAPERUMAL Vs. BADRINARAYANAN ALIAS BADRACHAIAM AND OTHERS
March 26, 1965
SWAMI MOTOR TRANSPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1965
SYED ANWAR BATCHA SAHIB AND OTHERS Vs. JAMIA MASJID MOSQUE, KARUR REPRESENTED BY ITS MUTAVALLI HAJI K. V. GANAIAPPA ROWTHER AND OTHERS
November 26, 1965
T A M SUBRAMANIA CHETTIAR Vs. K M SHANMUGHAM
July 27, 1965
T G BALAJI CHETTIAR Vs. HINDUSTAN LEVER LTD
March 26, 1965
T K RAMANUJAM PILLAI Vs. ALAGIAMANNAR RAJAGOPALASWAMI DEITY PALAYAM KOTTAI AND
April 16, 1965
T M N N SOMASUNDARA NADAR AND SONS Vs. INCOME TAX OFFICER SECOND
September 23, 1965
T P MOHIDEEN Vs. STATE OF MADRAS
February 16, 1965
T S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX
February 1, 1965
T T RATHNASABAPATHY PILLAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
November 1, 1965
T. RAGHAVA PILLAI AND OTHERS Vs. SYED VALLI PEERAN
March 4, 1965
T. SESHADRI IYENGAR AND SONS Vs. P.S. DORAISWAMI IYER
August 10, 1965
T.A. NARASIMHAN Vs. NARAYANA CHETTIAR AND ANR.
February 18, 1965
T.K. CHENNAKESAVALU Vs. MANSUKHLAL AND OTHERS
December 15, 1965
T.N.K. GOVINDARAJU CHETTY BY T.N.V. NANJAPPA CHETTY, PARTNER-LANDLORD Vs. P. URAJLAL DULABDASS & CO. AND ANR.
September 28, 1965
T.R. BABU (MINOR) BY GUARDIAN SAGUNA LEELAVATHI AND OTHERS Vs. M.S. SHANMUGAM CHETTIAR AND OTHERS
January 25, 1965
TAJ MAHAL TRANSPORTS P Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY TIRUNELVELI
January 7, 1965
TARACHAND GHANSHYAMDAS Vs. COMMISSIONER OF INCOME TAX
April 1, 1965
TAYABALI MOHAMMADALI Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 21, 1965
THANGAVELU CHETTIAR Vs. PONNAMMAL
November 1, 1965
THANIKCHALAM PILLAI Vs. DHAKSHAYANI AMMAL,
September 22, 1965
THE COIMBATORE SRI ELLAICHANDU CHETTIMAI VINAYAKAR KOIL, BY CHETTIMAI C. NANJAPPA CHETTIAR Vs. THE COMMISSIONER, H.R. AND C.E., FORMERLY THE BOARD OF COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
March 25, 1965
THE COLLECTOR OF NORTH ARCOT, VELLORE Vs. V.K. KANNAN AND ANOTHER
August 11, 1965
THE CORPORATION OF MADRAS Vs. V. THANGAMMAL
September 30, 1965
THE PUDUKOTTAI MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. PALANIAPPA TALKIES REPRESENTED BY ITS PARTNERS AND PROPRIETORS
January 21, 1965
THE STATE OF MADRAS, REPRESENTED BY THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR. Vs. SAMBANDAMURTHI MUDALIAR
March 31, 1965
THE UNION OF INDIA (UOI), OWNING THE NORTHERN RAILWAYS, BY ITS GENERAL MANAGER AND ORS. Vs. DEVIDAYAL BRIJLAL
September 24, 1965
THIRUMAL REDDIAR Vs. KOPPIAH REDDIAR
December 2, 1965
THIRUNEELAKANTA NADAR PONNUNEELA VADIVU NADAR (DIED) AND OTHERS Vs. THIRUNILACANTA NADAR NILAMARTHANDA NADAR (DIED) AND OTHERS
February 19, 1965
U VRIDHACHALAM Vs. STATE OF MADRAS
April 14, 1965
UMAR LEBBAI Vs. AMBASAMUDRAM TALUK INAM, POTTALPUDDUR MOHIDEEN ANDAVAR, PALLIVASAL MANAGING COMMITTEE
August 11, 1965
UNION LEATHER COMPANY Vs. STATE OF MADRAS
February 19, 1965
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. M KANNAPPA NAICKER
December 23, 1965
UNITED BLEACHERS PRIVATE LIMITED METTUPALAYAM Vs. LABOUR COURT COIMBATORE
January 27, 1965
UNITED INDIA LIFE ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1965
UNNAMALAI AMMAL Vs. P A J SEYYADU MOHIDEEN
August 3, 1965
V K MOHAMED ROWTHER Vs. CHENNAPAIYA
October 20, 1965
V KANNIA LAL Vs. COLLECTOR OF MADRAS
March 24, 1965
V N KRISHNASWAMY Vs. COLLECTOR OF ESTATE DUTY MADRAS
December 9, 1965
V N KRISHNASWAMY Vs. CONTROLLER OF ESTATE DUTY
December 7, 1965
V N M A RATHINASABAPATHY NADAR Vs. CONTROLLER OF ESTATE DUTY
December 7, 1965
V R SUBRAMANIYAM TRADING AS MANYAM AND CO BANGALORE Vs. V N M N BALASUBRAMANIA NADAR
July 23, 1965
V R VARADARAJULU CHETTIAR Vs. MUTHUKANNU AMMAL
April 16, 1965
V RAMASWAMI AND V BALASUBRAHMANYAN Vs. COMMISSIONER OF INCOME TAX
April 1, 1965
V S MANI Vs. CONTROLLER OF ESTATE DUTY MADRAS
December 7, 1965
V S RAMASWAMY IYER Vs. BRAHMAYYA AND COMPANY OFFICIAL LIQUIDATORS HANUMAN BANK LIMITED
August 10, 1965
V S SIVASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX MADRAS
September 14, 1965
V SAVARIMUTHU NADAR KANYAKUMARI Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX BOARD OF REVENUE
September 21, 1965
V SELVAPANDIAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
September 21, 1965
V. LAKSHMANA KONAR AND OTHERS Vs. LAKSHMANA CHETTIAR
February 15, 1965
V. PICHAI UDAYAR Vs. P. DORAISWAMI UDAYAR AND OTHERS
September 17, 1965
V. VENKATARAMA IYER Vs. K. RANGANATHAN PILLAI AND OTHERS
April 20, 1965
V.L. GANAPATHI SASTRI AND ANOTHER Vs. A. NAGAMMAL AND OTHERS
November 9, 1965
VADIVELU SAMBAN Vs. ANNADANA CHATRAM
November 5, 1965
VAIDYALINGAM PILLAI Vs. M.K. CHIDAMBARAM PILLAI
August 20, 1965
VALATHAR MOOPANAR AND OTHERS Vs. THE BOARD OF REVENUE, MADRAS BY THE COMMISSIONER OF SETTLEMENTS, AND ANOTHER
November 3, 1965
VARATHARAJULU REDDIAR Vs. VENKATAKRISHNA REDDIAR AND ORS.
November 25, 1965
VASANTHA ACHI Vs. P.S.A. ANNAMALAI CHETTIAR AND ORS.
August 20, 1965
VAZHAKULANGARAYIL SAFIYA BI Vs. ARIYUR ABDUL SHUKOOR SAHIB
March 4, 1965
VEERAPPA CHETTIAR Vs. VEERASWAMI PANDARAM AND ANOTHER
August 19, 1965
VEERAPPA MUDALIAR Vs. VENUGOPALA MUDALIAR
April 30, 1965
VEERAPPA THEVAR Vs. KATHASWAMI CHETTIAR
August 10, 1965
VEERASWAMY NAICKER Vs. ALAMELU AMMAL
February 18, 1965
VENKITAMMAL Vs. MUTHUKRISHNA NAIDU
April 1, 1965
VIJAYAKUMARI Vs. P.G. ELLAPPA CHETTIAR
March 5, 1965
VISALAKSHI AMMAL Vs. VEERAYYA RAJALIAR
March 12, 1965
VR KR S FIRM Vs. COMMISSIONER OF INCOME TAX
September 15, 1965
ZAHARA BI AND ORS. Vs. SHEIK DAWOOD AND ANR.
January 21, 1965