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Case Index
Title
Date
ANNIE JOHN Vs. D.P.I. TRIVANDRUM
October 29, 1965
A S BAVA Vs. COLLECTOR OF CUSTOMS
September 28, 1965
ABDUL KADER HAJI V K P Vs. AGRICULTURAL INCOME TAX OFFICER
November 24, 1965
ABDUL RAHIMAN KUNJU Vs. STATE OF KERALA
December 23, 1965
ABDUL SATHER SAIT Vs. ITO ERNAKULAM
February 8, 1965
ABDULLA HAJI Vs. RAMAKRISHNA IYER
May 17, 1965
ABRAHAM Vs. STATE OF KERALA
February 24, 1965
ABRAHAM Vs. EXECUTIVE OFFICER PERUVANTHANAM PANCHAYAT
October 6, 1965
ABUBACKER KEYI Vs. MATHEW
July 23, 1965
ACHUTHA PAI Vs. REGISTRAR OF COMPANIES
November 16, 1965
ADDITIONAL EXPENDITURE TAX OFFICER PALGHAT Vs. V VENUGOPALA RAVI VARMA RAJAH
November 5, 1965
AHEMMED KANNU ROWTHER Vs. MOHAMMAD KANI
January 20, 1965
AIYASWAMI NADAR Vs. SUBBAIH SETTY AND BROS
March 22, 1965
ALBERT Vs. STATE OF KERALA
July 26, 1965
ALLEPPY DISTRICT SMALL SCALE COIR MANFACTURERS ASSOCIATION Vs. TRAVANCORE COIR FACTORY WORKERS UNION
January 12, 1965
ALOYSIOUS JOHN Vs. STATE OF KERALA
October 8, 1965
AMBROSE J SARASAM Vs. JOHN DANIEL
June 15, 1965
AMBUJAM MENON Vs. STATE OF KERALA
November 22, 1965
AMEEN PILLAI RAWTHER HASSAN KARI RAWTHER Vs. ASST CONTROLLER OF ESTATE DUTY ERNAKULAM
September 1, 1965
AMMALU AMMA Vs. LAKSHMY AMMA
August 31, 1965
AMMED Vs. STATE OF KERALA
January 11, 1965
ANANDAN Vs. UNION OF INDIA & ANOTHER
January 22, 1965
ANANTHA NAICKEN RAMA NAICKEN Vs. VASUDEV NAICKAN
October 26, 1965
ANANTHARAMA VADHYAR Vs. RAMASWAMY IYER
February 12, 1965
ANDI ALIAS APPU Vs. STATE OF KERALA
July 14, 1965
ANTONY JOSEPH Vs. VAREETHU FRANCIS
February 17, 1965
APPAVU NADAR Vs. KESAVA PILLAI
July 13, 1965
APPU MENON ALIAS KRISHNA MENON Vs. STATE OF KERALA
August 27, 1965
APPUKUTTAN Vs. MAKKAPPAN
August 30, 1965
ARATHAN SADASIVAN Vs. STATE OF KERALA
July 20, 1965
ARUNACHALAM PILLAI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 24, 1965
ASSISTANT ENGINEER ELECTRICAL Vs. RAMANKUTTY PANACHICAL NARAYANAN
November 5, 1965
AVARA JOSEPH Vs. MUNICIPAL COUNCIL ERNAKULAM
March 31, 1965
AYISHA Vs. KUNHIMAYAN HAJI
December 15, 1965
AYPUNNI MANI Vs. DEVASSY KOCHOUSEPH
September 14, 1965
AYYAPPAN Vs. PARIATHU
December 6, 1965
BABY SAROJINI ALIAS OBI Vs. ACHUTHAN
June 2, 1965
BAKER R G A Vs. STATE OF KERALA
July 9, 1965
BALARAMA IYER AND ANOTHER Vs. KRISHNAN
November 21, 1965
BANK OF COMMERCE Vs. JOSEPH ABRAHAM
November 9, 1965
C ABDULLA AND CO Vs. INCOME TAX OFFICER CANNANORE
February 18, 1965
C ABDULLA AND CO Vs. ITO CANNANORE
February 22, 1965
C JOSEPH MATTOM Vs. FREE INDIA BANK LTD
November 30, 1965
C K LAKSHMANAN Vs. COMMISSIONER TELLICHERRY MUNICIPALITY
April 12, 1965
C L JOS Vs. ANNAM
April 9, 1965
CALTEX (INDIA) LTD Vs. PRESIDING OFFICER
August 17, 1965
CANARA BANK LTD Vs. DY. TAHSILDAR REVENUE RECOVERY KOTTAYAM
August 2, 1965
CANNANORE SPINNING AND WEAVING MILLS LTD Vs. COLLECTOR OF CUSTOMS
November 22, 1965
CATHOLIC BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 29, 1965
CATHOLIC BANK OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
March 29, 1965
CENTRAL BANK OF INDIA Vs. S CHATTANATH KARAVALAR
December 23, 1965
CHACKO PYLI Vs. STATE OF KERALA
December 17, 1965
CHACKO SCARIA Vs. RTA ALLEPPY
November 2, 1965
CHANDA PILLAI Vs. KRISHNA IYER
July 27, 1965
CHANDRAMALAI ESTATES LTD Vs. STATE OF KERALA
November 19, 1965
CHANDRASEKHARAN NAIR Vs. THE ASSISTANT CONTROLLER OF ESTATE DUTY, ERNAKULAM
July 8, 1965
CHANDRASEKHARAN NAIR Vs. KRISHNAN NAIR
July 15, 1965
CHANDU NAIR P Vs. SUPERINTENDENT OF POLICE
December 13, 1965
CHEERU ELAYACHI Vs. SEEMON CHACKO
November 8, 1965
CHELLAMMALU AMMA Vs. GOPALAKRISHNA MENON
June 24, 1965
CHELLAPPAN PILLAI Vs. DEVASIA
November 22, 1965
CHELOOR NARAYANAN NAMBUDIRI Vs. STATE OF KERALA
November 2, 1965
CHERIYAN JOSEPH Vs. MATHEN FRANCHU
December 13, 1965
CHINNA KUNJI KADUKAYIL VILAKATHU VEEDU Vs. KESAVAN KOCHUKRISHNAN
December 13, 1965
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. A S BAVA
September 2, 1965
COMMISSIONER CALICUT CORPORATION Vs. MOHANLAL MEDICAL STORES
February 9, 1965
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
July 16, 1965
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
March 16, 1965
COMMISSIONER OF GIFT TAX KERALA ERNAKULAM Vs. GEORGE KURUVILLA THIRUVALLA
April 2, 1965
COMMISSIONER OF INCOME TAX Vs. RAMZAN
June 3, 1965
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER
June 16, 1965
COMMISSIONER OF INCOME TAX Vs. MACKAR PILLAI M K
July 27, 1965
COMMISSIONER OF INCOME TAX, KERALA Vs. M.K. MACKAR PILLAI
March 27, 1965
COMMISSIONER OF WEALTH TAX Vs. PUTHIYA PONMANICHINTAKAM WAKF
July 26, 1965
COMMONWEALTH TRUST LIMITED CALICUT Vs. STATE OF KERALA
August 25, 1965
CORPORATION OF CALICUT Vs. JOTHI TIMBER MART
August 31, 1965
COTTAGE INDUSTRIES CO-OPERATIVE SOCIETY Vs. RAMASWAMI ACHARI
June 9, 1965
D C JOHAR AND SONS P LTD Vs. STATE OF KERALA
February 2, 1965
DAMODARAN Vs. HEALTH ASSISTANT SHERTALLAI MUNICIPALITY
October 29, 1965
DAMODARAN ASARI Vs. ABDUKUTTY
November 4, 1965
DAMODARAN V Vs. COMMISSIONER OF INCOME TAX
June 4, 1965
DANIEL Vs. STATE OF KERALA
August 6, 1965
DEPUTY CAIT AND SALES TAX QUILON Vs. SECRETARY QUILON CLUB
July 9, 1965
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. P JOS ZACHARIAH ERNAKULAM
July 16, 1965
DEVAKI AMMA Vs. CHAMPAKALINGOM
March 24, 1965
DHANALAKSHMI VILAS CASHEW CO Vs. REGIONAL TRANSPORT AUTHORITY
February 12, 1965
DHANLAKSHMI WEAVING WORKS Vs. UNION OF INDIA UOI
December 13, 1965
DINAKER Vs. VAMANA SHETTY
January 19, 1965
DIVAKARA PANICKER Vs. RAMACHANDRAN
November 16, 1965
DY CAIT AND SALES TAX QUILON Vs. PHARMACEUTICALS AND CHEMICALS TRAVANCORE P LTD
July 9, 1965
E S JOHN Vs. P K KESAVAN NAIR
October 1, 1965
EACHARA MARAR Vs. DEVAKI AMMA
November 2, 1965
EAPEN Vs. BANK OF DECCAN LTD
March 11, 1965
EAPEN THOMAS Vs. VARKEY THOMAS
May 25, 1965
EDAPPALLY VALIYA RAJA Vs. REVIVARMAN THIRUMULPAD
July 9, 1965
ELIZABETH Vs. SUSANNA
June 2, 1965
ESSA ISMAIL Vs. STATE OF KERALA
June 30, 1965
ESSA ISMAIL ALIAS BABU Vs. STATE OF KERALA
July 30, 1965
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX, KERALA
March 30, 1965
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
July 30, 1965
EXECUTIVE OFFICER EZHOME PANCHAYAT Vs. DAMODHARAN
August 25, 1965
EXPENDITURE TAX OFFICER ADDL Vs. VENUGOPALA RAVI VARMA RAJA
November 5, 1965
FOOD INSPECTOR CANNANORE MUNICIPALITY CANNANORE Vs. PANDAVALAPPIL KANNAN
June 25, 1965
FOOD INSPECTOR CHITTOOR Vs. MARIAPPAN CHETTIAR
July 9, 1965
FOOD INSPECTOR OF CALICUT CORPORATION Vs. KANDAGOURI HEMATHLAL CHOWDGAR
December 15, 1965
FOOD INSPECTOR, CANNANORE Vs. MUSTAPHA
June 30, 1965
FRANCIS MANJOORAN Vs. GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS NEW DELHI
September 22, 1965
G RAVINDRAN Vs. STATE OF KERALA
October 11, 1965
GANAPATHI BHATTA Vs. UMAVATHI
July 21, 1965
GANGADHARAN NAIR Vs. FOOD INSPECTOR MUNICIPAL COUNCIL CHANGANACHERRY
December 22, 1965
GEORGE Vs. DISTRICT MUNSIFF KANJIRAPPALLY
January 27, 1965
GOPALA PILLAI Vs. SAYYED MUHAMMAD
March 29, 1965
GOPALAKRISHNA PANICKER Vs. A C GEORGE
July 30, 1965
GOPALAKRISHNA PILLAI Vs. KUNJI AMMA
December 22, 1965
GOPALAKRISHNAN EMBRANDIRI Vs. KRISHNANKUTTY
December 1, 1965
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
October 15, 1965
GOPALAN Vs. S T A T TRIVANDRUM
June 23, 1965
GOPINATHA PANICKER Vs. JOSEPH
March 31, 1965
GOURI AMMA Vs. GOPALAKRISHNA PANICKER
December 16, 1965
GOVINDA MENON Vs. UNION OF INDIA
August 13, 1965
HAMSA Vs. STATE OF KERALA
December 8, 1965
HAZEL ARNONE Vs. GEORGE THOMAS ROBERT ARNONE
August 10, 1965
HEALTH INSEPCTOR BADAGARA MUNICIPALITY Vs. KELAPPAN
February 26, 1965
HOPKIN & WILLIAMS (TRAVANCORE) LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
March 6, 1965
HOPKIN AND WILLIAMS TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 1965
HRISHIKESAN NAMBURIPAD Vs. MADHAVAN
September 2, 1965
IDICHERIA SOSA PULIPPARA Vs. STATE
November 3, 1965
ILLIKKAL DEVASWOM Vs. POTTAKKATT NARAYANAN RAGHAVAN
September 17, 1965
IMBICHA BAVA HAJI Vs. IMBICHI BAVA
June 30, 1965
INCOME TAX OFFICER Vs. PONNOOSE M C
June 18, 1965
INCOME-TAX OFFICER ALLEPPEY Vs. M C PONNOOSE
June 18, 1965
IRAVINALLUR ALIAS ORUPULASSERI MANAKKAL PARAMESWARAN Vs. POTHEN THOTTAPURATH KUNJIKUTTY POTHA NAYISSIARS DAUGHTER
June 16, 1965
ITTAN Vs. SUBRAMANIA IYER
August 13, 1965
JALADHARAN Vs. DISTRICT TRANSPORT OFFICER TRIVANDRUM
September 24, 1965
JANARDHANA PILLAI Vs. MOHAMMED KUNHI
July 19, 1965
JANARDHANAN Vs. STO CALICUT
August 26, 1965
JAYANTHI BAI Vs. POPULAR BANK LTD
December 6, 1965
JOHN Vs. MARIAKUTTY
November 12, 1965
JOSE Vs. COMMISSIONER OF INCOME TAX, KERALA
March 26, 1965
JOSE Vs. COMMISSIONER OF INCOME TAX
July 26, 1965
JOSEPH Vs. BANK OF DECCAN LTD
November 16, 1965
JOSEPH Vs. SUKUMARA PANICKER
November 25, 1965
JOSEPH ALIAS COONI Vs. ALEXANDER
February 5, 1965
JOSEPH ANTONY Vs. PALAI CENTRAL BANK LTD
November 22, 1965
K K ABOO Vs. UNION OF INDIA
April 20, 1965
K K UNNI NAYAR Vs. UNION OF INDIA
June 28, 1965
K KUNGU GOVINDAN Vs. PARAKKAT KUNHILEKSHMI AMMA
November 17, 1965
K P BHARGAVI AMMA Vs. C R KUTTIKRISHNAN
December 17, 1965
K P CONDAYI AND K CHOYIKUTTY Vs. STO KOZHIKODE
September 16, 1965
K P PADMANABHAN NAIR Vs. STATE OF KERALA
August 23, 1965
K S PADMAN PILLAI Vs. S BRINDA SUBRAMONIAN
November 23, 1965
K T KATHIRI Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
February 23, 1965
K V R PANICKER Vs. STATE OF KERALA
June 16, 1965
K.HARIRAYA KAMATH Vs. REGIONAL TRANSPORT AUTHORITY
August 16, 1965
KALYANI Vs. KRISHNAN
December 21, 1965
KALYANI Vs. VALLIAMMA
November 18, 1965
KALYANI AMMA Vs. INSPECTING ASST CAIT
January 29, 1965
KANDAKKA SOOPI Vs. JOSEPH
June 17, 1965
KARTHIYANI Vs. NARAYANA MENOKI
December 12, 1965
KARTHIYANI PILLA Vs. APPI PENNU MATHU
October 14, 1965
KARTHIYAYANI Vs. STATE
January 8, 1965
KARTHYAYANI AMMA Vs. VARKEY
January 5, 1965
KARUNAKARAN K K Vs. DIRECTOR BUREAU OF ECONOMICS AND STATISTICS AND
November 5, 1965
KARUNAKARAN NAMBIAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
December 8, 1965
KASIAN PILLAI ASSANARU PILLAI Vs. MEERAN PILLAI MOHAMMED HANIFA
January 22, 1965
KATHIRINGA Vs. ASSYRIAN CHARITIES AND BANKING COMPANY LTD
September 17, 1965
KERALA STATE Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
March 25, 1965
KESAVA PILLAI SANKARA PILLAI Vs. HABEEB MOHAMMED EBRAHIM
July 5, 1965
KESAVAMOORTHY Vs. STATE OF KERALA
March 5, 1965
KHADER Vs. DAMODARAN
May 24, 1965
KINHANNA ALVA Vs. SHANKAR BANTA
February 2, 1965
KOCHAYYAPPAN Vs. STATE OF KERALA
October 8, 1965
KOCHU VELU PILLAI Vs. KARTHIYANI PILLAI
March 3, 1965
KOCHUVAREED Vs. ADDL. INCOME-TAX OFFICER, ERNAKULAM
August 23, 1965
KORAH ABRAHAM Vs. MARKOSE OUSEPH
July 2, 1965
KOSHI MATHAI Vs. MALATHI
May 20, 1965
KOUMARI AMMA Vs. PARUKUTTY AMMA
July 13, 1965
KOUSALLIYA Vs. KRISHNAN
November 8, 1965
KRISHNA PILLAI BALAKRISHNA PILLAI Vs. LEKSHMI AMMA GOURIKUTTY AMMA
June 21, 1965
KRISHNA PRABHU Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
July 7, 1965
KRISHNAN NAIR AMMALU AMMA Vs. KUNCHI AMMA MEENAKSHI AMMA
October 20, 1965
KULATHU IYER Vs. GEEVARGHESE KOSHY
August 9, 1965
KUMAR Vs. KERALA HINDI PRACHAR SABHA
July 21, 1965
KUMARASWAMI MUDALIAR Vs. RAJAMANIKKAM UDAYAR
December 17, 1965
KUNHAMMA AMMA Vs. CHANDU
December 23, 1965
KUNHAMMAD KEYI Vs. KADEERKUTTY KEYI
July 29, 1965
KUNHAPPAN Vs. KUNHAPPA PANICKER
May 31, 1965
KUNHIRAMAN Vs. CHEMMARATHI
November 30, 1965
KUNJAMMA KARTHIANI AMMA Vs. LORD KRISHNA BANK LTD
November 18, 1965
KUNJAN KANDAN Vs. MANOHARA VARMAN THIRUMULPADU
May 31, 1965
KUNJU PILLAI Vs. DEPUTY DIRECTOR OF PANCHAYATS QUILON
February 3, 1965
KUNJUKUTTY AMMA Vs. RAGHAVA KURUP
September 3, 1965
KUNJULAKSHMI AMMA Vs. PADMANABHA PILLAI
March 8, 1965
KURIAN Vs. CHACKO
January 14, 1965
KURIAN Vs. CHACKO
April 9, 1965
KURIEN MANI Vs. KURIEN JOSEPH
December 20, 1965
KURUVILLA Vs. JOSEPH
January 21, 1965
KUTTAN NARAYANAN Vs. THOMMAN MATHAYI
October 29, 1965
KUTTIALIKUTTY MARAKKAR HAJI Vs. THAZHATHIL KANDANKUTTY
December 16, 1965
KUTTY SANKARAN NAIR ALIAS CHINNAKUTTAN NAIR Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTOR NORTH ZONE KOZHIKODE
July 1, 1965
L R S K RAMARAJ Vs. VANDANMEDU PANCHAYAT
August 12, 1965
L SUBBIAH GOWDER Vs. RAMAYYA GOWDER
October 20, 1965
LAKSHMI AMMA Vs. KUNKICHI
November 29, 1965
LAKSHMIKUTTI AMMAL Vs. VELAYUDHAN ASARI
June 8, 1965
LAXMI STARCH FACTORY Vs. STATE OF KERALA
July 22, 1965
LEELAVATHY AMMA Vs. VARGHESE MATHAI
March 9, 1965
LEKSHMI POWERLOOM INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
July 13, 1965
LILLY VARGHESE Vs. E V RADHAKRISHNAN
November 12, 1965
LITTLE FLOWER COMPANY LTD Vs. VAREED POULOSE
October 11, 1965
LUKKAJOHN Vs. POPULAR AUTOMOBILES
May 20, 1965
M BHASKARA MENON Vs. STATE OF KERALA
June 28, 1965
M MADHAVAN PILLAI Vs. STATE OF KERALA
February 1, 1965
M N ADHIKARI Vs. FOOD INSPECTOR KUNNAMKULAM MUNICIPALITY
February 19, 1965
M P GOVINDAN AND SONS P LTD Vs. STATE
October 11, 1965
M P KANNAN QUILANDY Vs. STATE OF KERALA
December 23, 1965
M T CHANDRASEKHARAN Vs. OFFICIAL LIQUIDATOR
September 27, 1965
MADHAVA KAMMATHI Vs. GOPALA PAI
June 8, 1965
MADHAVA WARRIER Vs. RAMAN NAIR
June 25, 1965
MADHAVAN Vs. RAVI NAMBOODIRI
May 2, 1965
MADHAVAN PILLAI Vs. SIVARAMA PILLAI
November 3, 1965
MADHAVAN PILLAI SOMANATHA PILLAI Vs. STATE OF KERALA
August 4, 1965
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES KERALA
March 19, 1965
MALANKARA TIMBERS Vs. COMMISSIONER OF INCOME TAX
November 30, 1965
MALLAN SUBRAMONIAN Vs. SYED MUHAMMED NOOHUKANNU
June 30, 1965
MAMMAD KEYI Vs. WEALTH TAX OFFICER
October 28, 1965
MAMMOO ALIAS KUNHAMMED KEYI Vs. CHERIA KADERKUTTY KEYI
July 29, 1965
MAMMU Vs. KUNHI MADHAVAN VAZHUNNAVAR
September 16, 1965
MAMMU Vs. FOOD INSPECTOR KUTHUPARAMBA PANCHAYAT BOARD
January 8, 1965
MAMMU ALIAS KUNHAMMAD KEYI Vs. TAHSILDAR AND LAND ACQUISITION OFFICER TELLICHERRY
July 20, 1965
MANI JOSHUVA Vs. MANI MANI
February 3, 1965
MANNADIAR Vs. RAMA IYER
November 11, 1965
MARIAM Vs. VARGHESE
January 21, 1965
MATHAI Vs. MATHAI KUNJU NINA
August 24, 1965
MATHAI MATHAI Vs. STATE OF KERALA
November 17, 1965
MATHAI THOMAS Vs. VASUDEVAN PILLAI VISWANATHAN PILLAI
February 15, 1965
MATHEW Vs. STATE OF KERALA
August 6, 1965
MATHEW JOSPEH Vs. VELOOKUNJU KUTTAN
June 11, 1965
MATHEW MARIAMMA ALIAS THANKAMMA Vs. CHERIYAN MATHEW
August 27, 1965
MAYA ANTHARJANAM Vs. NARAYANA PILLAI
December 22, 1965
MEANNAN Vs. VENKATARAMA CHETTIAR
February 10, 1965
MEENAKSHIKUTTY AMMA Vs. AMBU
March 20, 1965
MELKANGANAM TAHSILDAR Vs. GOVINDAN NAIR
September 23, 1965
MOHAMED MATHER Vs. K C IBRAHIMKUTTY MATHER
June 14, 1965
MOHAMMAD KUNHI Vs. INCOME TAX OFFICER ADDL
December 23, 1965
MOHAMMAD KUNHI M K Vs. INCOME TAX OFFICER
September 27, 1965
MOHAMMED Vs. COLLECTOR OF CALICUT
August 17, 1965
MOHAMMED KUNHI Vs. ADDITIONAL ITO CANNANORE
December 23, 1965
MOHAMMED KUNJU Vs. DEVAKI AMMA
October 22, 1965
MOHAMMEDUNNI Vs. STATE OF KERALA
May 21, 1965
MOIDEEN HAJI Vs. MOOSA HAJI
June 23, 1965
MOIDEEN KUTTY HAJI Vs. ABDUL RAHIMAN ALIAS BAVA MUSALIAR
February 1, 1965
MOIDEENKUTTY Vs. SUBHADRA
November 23, 1965
MONTHLY RATED WORKMEN OF PEIREE LESLIE AND CO Vs. LABOUR COMMISSIONER AND THE CHIEF CONCILIATION OFFICER
November 23, 1965
MOUTHAMMAL KOCHI PILLAI Vs. MEERAN HAMEED RAWTHER
May 25, 1965
MUHAMMAD Vs. PAREEKUTTY
October 19, 1965
MUNICIPAL COMMISSIONER Vs. LAKSHMI
August 26, 1965
N K KRISHNA IYER SREEMAN MOTORS Vs. COMMISSIONER OF GIFT TAX KERALA
June 15, 1965
NAHA HAJI Vs. KARIKUTTY
December 16, 1965
NAIR SERVICE SOCIETY CHANGANACHERRY Vs. R M PALAT
December 13, 1965
NANGU AMMA DEVAKI AMMA Vs. APPI PARAMESWARAN
June 16, 1965
NANOO Vs. PASUPALAN
January 15, 1965
NANU KUTTAN Vs. NANU NEELANKANDAN
December 13, 1965
NARAYANA LAL Vs. MANKUZHI MADHAVAN & OTHERS
October 11, 1965
NARAYANA PILLAI Vs. NARAYANA PILLAI
January 14, 1965
NARAYANA PILLAI Vs. CHANDRASEKHARAN PILLAI
January 7, 1965
NARAYANA PILLAI PARAMESWARAN PILLAI Vs. KUDAMALOOR REGIONAL SERVICE CO-OPERATIVE SOCIETY LTD
December 10, 1965
NARAYANA SHENOI Vs. RAYA PRABHU
July 2, 1965
NARAYANA VARIAR Vs. KRISHNAN
May 18, 1965
NARAYANAN Vs. STATE OF KERALA
January 29, 1965
NARAYANAN NAMBOORIPAD Vs. PARVATHIKUTTY NAIYISSIAR
June 16, 1965
NARAYANAN SANKARAN MOOSS Vs. STATE OF KERALA
February 1, 1965
NARAYANASWAMY Vs. ADDL ITO ALLEPPY
September 29, 1965
NEELACANDA IYER Vs. V GOPALA PILLAI
December 14, 1965
NEELACANTA IYER SUBRAMANIA IYER Vs. THOMMEL GEORGE
November 3, 1965
NEELAKANDA PILLAI Vs. SANKARAN PADMANABHAN
November 25, 1965
NEELAKANTA PILLAI Vs. MADHAVAN NAIR
March 31, 1965
NEELAKANTAN NAMBOODIRI Vs. NARAYANAN NAIR
July 6, 1965
NEW ERA MANUFACTURING CO LTD Vs. STATE
September 29, 1965
NEW KERALA BUS TRANSPORTS Vs. RTA CANNANORE
July 30, 1965
NIBISA UMMA Vs. CHERIAN KOSHY
September 17, 1965
NINAN Vs. STATE OF KERALA
July 13, 1965
OFFICIAL LIQUIDATOR PALAI CENTRAL BANK Vs. K JOSEPH AUGUSTI KAYALACKAKAM HOUSE PALAI
April 2, 1965
OFFICIAL RECEIVER PALGHAT DISTRICT Vs. KUTILINGAL ITTYS SON KRISHNAN PERINHANAM AMSOM AND
January 4, 1965
OUSEPH AKKARA ANTHONY Vs. PHILOMINA
September 27, 1965
OUSEPH ANNAMMA Vs. LALAM PUTHENPALLY
July 29, 1965
OUSEPH JOSEPH Vs. AYAMKUDI DEVASWOM
March 5, 1965
OUSEPH THOMMAN Vs. DEVASIA OUSEPH
December 7, 1965
P CHATHU AND CO Vs. STATE OF KERALA
December 23, 1965
P J ELYAMMA Vs. DISTRICT EDUCATIONAL OFFICER
June 4, 1965
P J LEONES Vs. LILLY
October 27, 1965
P K KARTHIKEYAN Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
February 22, 1965
P K THOMAS Vs. INDIAN RELIEF BANK LTD
January 25, 1965
P KUNHIRAMAN NAIR Vs. STATE OF KERALA
October 1, 1965
P P KALYANASUNDARAM Vs. STATE OF KERALA
March 2, 1965
P PARUKUTTY AMMA Vs. K M RAMANUNNI NAIR
November 26, 1965
P S KRISHNAN Vs. BOARD OF REVENUE KERALA
September 23, 1965
P UMMALI UMMA Vs. INSPECTING ASSISTANT CIT ERNAKULAM
March 12, 1965
P. ANANDAN Vs. UNION OF INDIA
November 22, 1965
PADMANABHA PILLAI Vs. SAROJINI AMMA
December 15, 1965
PADMANABHA PILLAI CHELLAPPAN PILLAI Vs. OUSEPH DEVASSIA
November 22, 1965
PANDARAN MANI Vs. STATE OF KERALA
June 1, 1965
PANGELAN Vs. THE RTA TRICHUR
August 6, 1965
PAPPAMMAL Vs. PAZHANISWAMY GOUNDER
August 23, 1965
PAPPY Vs. CHERIYAN
December 8, 1965
PARAMESWARA BHAT Vs. TAHSILDAR KASARAGOD
June 18, 1965
PARAMESWARAN PILLAI Vs. KOCHUKUNJU PANICKER
September 24, 1965
PARAMU Vs. STO SPECIAL CIRCLE QUILON
December 15, 1965
PARAMU SIVARAJAN Vs. LAKHSMI MEENAKSHY
September 17, 1965
PAUL Vs. STATE OF KERALA
November 30, 1965
PENNAMMA VALLY Vs. ACHUTHAN UNNI
November 25, 1965
PERUMAL NARAYANI Vs. VELAYUDHAN RAMAKRISHNAN
June 17, 1965
PETER Vs. RAMAKRISHNAN NAIR
October 1, 1965
POULO KURIYAN Vs. PEETHAMBARA MENON
October 21, 1965
PURUSHOTHAMAN PILLAI Vs. KURIAN
February 22, 1965
PYLI & OTHERS Vs. STATE OF KERALA
December 17, 1965
R GOPALAN Vs. RTA
January 4, 1965
R. G. A. BAKER Vs. STATE OF KERALA
March 9, 1965
RADHAKRISHNA MENON Vs. KAMALAKSHI
August 27, 1965
RAJAPPA MENON Vs. UNION GOVERNMENT OF INDIA
September 17, 1965
RAJAPPAN PILLAI Vs. RAMACHANDRAN PILLAI
December 20, 1965
RAJARAJA VARMA VALIYA RAJA Vs. MEENAKSHI AMMA
June 8, 1965
RAMA VARMA Vs. COCHIN DEVASWOM BORAD
December 23, 1965
RAMAKRISHNA MENON Vs. SANKARAN NAIR
October 1, 1965
RAMAKRISHNA RAO Vs. PROVIDENT FUND INSPECTOR TRICHUR
January 11, 1965
RANGANATHA MALLAN Vs. KARTHYAYANI
December 22, 1965
RAZIYA Vs. HAMSA
March 12, 1965
RE Vs. FR I DANIEL V DIRECTOR OF PUBLIC INSTRUCTION
March 12, 1965
REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA Vs. STATE OF KERALA
March 2, 1965
REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA KOLLAKULHIYIL Vs. NAIR SERVICE SOCIETY LTD
December 23, 1965
RUBY RUBBER WORKS Vs. RUBBER BOARD
September 29, 1965
SAHADEVAN Vs. SREEDHARAN
June 30, 1965
SANDHIYAVU PILLAI Vs. STATE OF KERALA
August 12, 1965
SANKARA PILLAI NARAYANA PILLAI Vs. CHEMPAKAKUTTY AMMA GOMATHY AMMA
June 3, 1965
SANKARAN Vs. JOS
August 13, 1965
SANKARAN KANI Vs. KUNJURAMAN KANI
August 31, 1965
SANKARAN NAIR Vs. GOVINDA PILLAI
December 16, 1965
SANKARAN NAIR CHELLAPPEN NAIR Vs. STATE OF KERALA
February 12, 1965
SANKARANARAYANA TRANSPORTS Vs. CIT KERALA
May 26, 1965
SARASWATHI AMMAL Vs. ANANTHA SHENOI
January 4, 1965
SECRETARY INDIAN NAVAL CANTEEN CONTROL BOARD NEW DELHI Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
February 25, 1965
SEKHARAN Vs. MEENAKSHI
June 11, 1965
SHAHOOL HAMEED Vs. RAMAN NAIR
June 1, 1965
SHANMUGHAM CHETTIAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 27, 1965
SIVA PRABHU Vs. MUSTAPPA
June 18, 1965
SIVASANKARAN Vs. LAKSHMI
September 23, 1965
SKARIA Vs. POULOSE
November 29, 1965
SKARIA FRANCIS Vs. STATE OF KERALA
September 24, 1965
SOMANATHAN PILLAI Vs. STATE OF KERALA
November 5, 1965
SOMASUNDARAM PILLAI Vs. RAMAN PILLAI
December 20, 1965
SREE SAI BABA TEXTILES PROPRIETOR P ANANDAN Vs. UNION OF INDIA
November 22, 1965
SREEDEVI ANTHARJANAM Vs. GOVINDAN NAMBOODIRI
March 20, 1965
SREENIVASAN Vs. CHEROOTTY
October 18, 1965
SRINAGPURAM KAMBOLA GOUDA SARASWATH BRAHMIN SAMOOHAM COMIITTEE Vs. COCHIN DEVASWOM BOARD
March 22, 1965
STATE OF KERALA Vs. SPENCER AND CO LTD
March 29, 1965
STATE OF KERALA Vs. SUKUMARAN NAIR
June 17, 1965
STATE OF KERALA Vs. KRISHNARU
June 24, 1965
STATE OF KERALA Vs. LALITHAMBA BHAI
March 3, 1965
STATE OF KERALA Vs. A N RAMAKRISHNAN NAIR
March 12, 1965
STATE OF KERALA Vs. JANARDHANAN CHETTIAR
February 26, 1965
STATE OF KERALA Vs. RAMANATHA IYER
February 26, 1965
STATE OF KERALA Vs. KESAVAN GOVINDAN POTTI
October 7, 1965
STATE OF KERALA Vs. SREEDHARAN
August 25, 1965
STATE OF KERALA Vs. KRISHNAN KUTTY
August 25, 1965
STATE OF KERALA Vs. GEORGE JOHN
August 13, 1965
STATE OF KERALA Vs. ANTONY DCRUZ
August 6, 1965
STATE OF KERALA Vs. AYYAPPAN GOPALAN
July 30, 1965
STATE OF KERALA Vs. MOHIDEEN KUNJU
October 14, 1965
STO KOZHIKODE Vs. K V MOOSA KOYA AND K M AHAMED KOYA
August 25, 1965
SUBRAMONIA BHATTA Vs. KRISHNA BHATTA
August 20, 1965
SUBRAMONIA IYER Vs. GOPALA PILLAI
December 14, 1965
SUKUMARAN Vs. STATE OF KERALA
January 15, 1965
SURESH Vs. PRINCIPAL GOVT BRENNEN COLLEGE TELLICHERRY
October 20, 1965
SWAMY PREMANANDA BHARATHY Vs. SWAMY YOGANANDA BHARATHY
March 2, 1965
T GOURIDAS Vs. GOVERNMENT OF KERALA
August 25, 1965
T J JOSEPH Vs. STATE OF KERALA
June 28, 1965
T K KUNJALAN HAJI Vs. MUNSIFF TIRUR
February 12, 1965
T V MUHAMED Vs. UNION OF INDIA
September 28, 1965
TATA OIL MILLS COMPANY LTD Vs. DOMINIC GOMEZ
October 8, 1965
TEEKOY RUBBERS (INDIA) LTD. Vs. STATE OF KERALA
March 19, 1965
TEEKOY RUBBERS INDIA LIMITED Vs. STATE OF KERALA
July 19, 1965
THAMI Vs. STATE OF KERALA
March 20, 1965
THANKAMMAL Vs. MADHAVI AMMA
June 28, 1965
THANKAPPAN Vs. STATE OF KERALA
March 12, 1965
THAZHATHETHIL HAMSA Vs. STATE OF KERALA
December 3, 1965
THOMAS Vs. JOSEPH
June 11, 1965
THOMAS Vs. E JOHN
June 3, 1965
THOMAS Vs. CATHOLIC BANK OF INDIA LTD.
March 22, 1965
THOMAS Vs. JOHN
September 27, 1965
THOMMEN JOSEPH Vs. OUSEPH CHACKO
February 5, 1965
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX
July 29, 1965
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX, KERALA
March 29, 1965
UMMERKUTTY HAJI Vs. ASSAN HAJI
June 9, 1965
UMMINI AMMA DEVAKI AMMA Vs. KOSHY IYPE
November 23, 1965
V K BALAKRISHNAN Vs. ASOKA BANK LTD
September 29, 1965
V K UNNI NELLIKODE Vs. M K GOPALAN NAIR
September 3, 1965
V KRISHNA MENON Vs. NARAYANA PRABHU
February 26, 1965
V N PARAMESWARAN Vs. PRINCIPAL T D MEDICAL COLLEGE ALLEPPY
October 19, 1965
V V JOHN Vs. P C P MAMMU HAJI
October 8, 1965
VAMADEVAN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
May 20, 1965
VARKEY Vs. SANKARAN
March 31, 1965
VARKEY Vs. MATHEW
March 20, 1965
VARKEY DEVASSY Vs. STATE OF KERALA
December 3, 1965
VARKEY MATHEW Vs. VELAYUDHAN PILLAI
May 25, 1965
VARKEY THOMAS Vs. CATHOLIC BANK OF INDIA LTD
February 10, 1965
VASU PILLAI Vs. SADASIVAN
June 9, 1965
VASUDEVA MENON M K Vs. STATE OF KERALA
September 1, 1965
VASUDEVA PANICKER Vs. SAYED UMMER POOKOYA THANGAL
November 10, 1965
VASUDEVAN UNNITHAN Vs. KARTHYAYANI AMMA
October 22, 1965
VEERAN Vs. T V KRISHNAMOORTHY
October 18, 1965
VEERAPPA CHETTIAR Vs. FRITSCHI
September 17, 1965
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX
July 20, 1965
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX, KERALA
March 20, 1965
VEERIAH REDDIAR N AND BROS Vs. COMMISSIONER OF INCOME TAX
June 9, 1965
VELAPPA PILLAI Vs. GOVINDA PILLAI
October 1, 1965
VELAYUDHA KURUP NARAYANA KURUP Vs. C K GOVINDAN
July 22, 1965
VELAYUDHAN NADAR Vs. DISTRICT MAGISTRATE, TRIVANDRUM
July 29, 1965
VELAYUDHAN NAIR Vs. RAMAN NAIR
January 15, 1965
VELAYUDHAN PILLAI GOPALA PILLAI Vs. MATHEW KOSHY
December 23, 1965
WORKMEN OF MADURA CO Vs. LABOUR COURT QUILON
September 23, 1965
WORKMEN OF STANDARD FURNITURE COMPANY LTD Vs. DISTRICT LABOUR OFFICER AND CONCILIATION OFFICER AND
August 11, 1965
WORKMEN OF THE STANDARD FURNITURE CO LTD Vs. DISTRICT LABOUR OFFICER AND COCILIATION OFFICER
May 11, 1965
YESODA Vs. ITO CANNAORE
June 8, 1965