Case Index

Title
Date
A N NAGANOOR Vs. UNION OF INDIA
July 1, 1965
Abdul Karim Mehtab Ali Vs. The City Municipality Gulbarga and another
August 19, 1965
ABDUR RAHIM AHMED Vs. STATE OF MYSORE
June 23, 1965
ALOYSIUS HIGHER ELEMENTARY SCHOOL Vs. REGINA ALIAS ROSY MENEZES
July 23, 1965
Annaji Vasudev Dongarkar and others Vs. Venkatesh Ramchandra Deshpande and another
November 18, 1965
ATHNI MUNICIPALITY Vs. SHETTEPPA LAXMAN PATTAN
March 2, 1965
B ABDUL AMEED MOHAMAD HAYATH Vs. TOWN MUNICIPAL COUNCIL
March 3, 1965
B K VITTAL Vs. STATE OF MYSORE
June 16, 1965
B. Abdul Ameed Mohamad Hayath Vs. Town Municipal Council, Chitradurga
March 3, 1965
B. Sunkaiah Vs. Town Panchayat Kottur and others
October 14, 1965
BANASETTAPPA LALJICHIKKANNA Vs. DISTRICT REGISTRAR
August 20, 1965
BHASHYAGARLU NAYUDU Vs. RAMAYYA SETTI
April 4, 1965
BHATT Vs. B RATNAKARA RAO
March 11, 1965
Bhim Rao Swami Rao Desai Vs. Laxmibai and another
April 1, 1965
BOLANDANDA PEMMAYYA Vs. AYARADARA KUSHALAPPA
January 20, 1965
C B BASAPPA Vs. STATE OF MYSORE
September 9, 1965
CANARA PUBLIC CONVEYANCE COMPANY LTD Vs. USMAN KHAN
July 29, 1965
CANARA WORKSHOPS LTD Vs. UNION OF INDIA
September 9, 1965
Chamaraja Vs. State of Mysore and another
October 21, 1965
CHANDRASEKHARA HEBBAR Vs. VITTALA BHANDARI
March 16, 1965
CHANDRASHEKAR GURUPADAPPA KALADAGI Vs. BASAWANNEPPA SHIDAPPA MALI
January 12, 1965
CHRISTINE PAIS Vs. K UGAPPA SHETTY
August 10, 1965
CLIFFORD Vs. GOVERNMENT OF INDIA
March 11, 1965
COMMISSIONER OF INCOME TAX Vs. RAMAN B V DR
September 13, 1965
COMMISSIONER OF WEALTH TAX Vs. N G REDDY
March 12, 1965
DATTAPRASAD DINDAYAL KALWAR Vs. CANTONMENT BOARD CAMP
June 22, 1965
G T VENKATASWAMI REDDY Vs. REGIONAL TRANSPORT AUTHORITY
March 26, 1965
G T VENKATASWAMY REDDY Vs. K V PUTTANARASIMHARAJU
September 10, 1965
Gadag Cotton Sales Society Ltd. Vs. C.F. Angadi
July 28, 1965
GANGADHAR SHIVALINGAPPA NAGMOTI Vs. STATE OF MYSORE
July 16, 1965
GOPALAKRISHNA WEAVING MILLS Vs. LABOUR COURT HUBLI
March 16, 1965
H PARVATHAMMA HIREMATH Vs. STATE OF MYSORE
April 16, 1965
H S SIDDAPPA Vs. LAKSHMAMMA
January 15, 1965
H.J. Siddappa Vs. The State of Mysore and another
October 19, 1965
HAMJISAB MEHAMADSAB SHAHAPUR Vs. STATE OF MYSORE
January 12, 1965
HIND MERCANTILE CORPORATION P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 3, 1965
In re : Saibanna Tippanna and others Vs.
March 2, 1965
In Re: S.V. Rama Rao Vs.
September 14, 1965
In Re: Tamappa and others Vs.
July 21, 1965
In Re: Zahirabi Vs.
October 28, 1965
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR MYSORE HIGH COURT
September 26, 1965
JESU DASAN Vs. STATE OF KARNATAKA
April 14, 1965
K PANDURANGA Vs. STATE OF MYSORE
July 24, 1965
K S ADAM Vs. DIRECTOR OF PUBLIC INSTRUCTION IN MYSORE
September 30, 1965
K S LAKSHMINARAYANA SETTY Vs. STATE OF MYSORE
January 29, 1965
K V REVANNA Vs. SUSEELAMMA
August 16, 1965
K VENKAT RAO Vs. STATE OF KARNATAKA
February 5, 1965
K. Panduranga and others Vs. State of Mysore and others
July 24, 1965
KANTAPPA Vs. SHARANAMMA
June 10, 1965
KARNAKAR MANGESH DESAI Vs. STATE OF MYSORE
November 23, 1965
KENCHIA Vs. STATE LEVEL RECRUITMENT COMMITTEE
June 3, 1965
KOLAGADA CHENNABASAPPA Vs. STATE GOVERNMENT OF MYSORE
September 16, 1965
KUTTAPPA S Vs. DHARAMCHAND
July 6, 1965
L SRIKANTAIAH Vs. M PUTTASWAMY
March 17, 1965
LAGAMA APPAYYA NAIK Vs. STATE
October 15, 1965
LAKSHMANA NAIK Vs. COMMISSIONER FOR WORKMEN S COMPENSATION
August 20, 1965
LAKSHMINARASIMHIAH Vs. YALAKKI GOWDA
January 5, 1965
LALITHAMMA Vs. R KANNAN
January 13, 1965
M A VENKATACHALAPATHI Vs. STATE OF MYSORE
October 22, 1965
M PAIS AND SONS Vs. STATE OF MYSORE
September 17, 1965
M. Abdul Khader and another Vs. Mysore Revenue Appellate-Tribunal, Bangalore and others
July 22, 1965
M. Sejappa Madimallappa Vs. State of Mysore and another
July 6, 1965
M.I. Nadaf Vs. The State of Mysore and another
November 24, 1965
M.N. Ugrappa Vs. The Government of Mysore and others
September 30, 1965
MADE GOWDA Vs. STATE OF MYSORE
February 25, 1965
MADIVALAPPA CHANNAPPA HULGUR Vs. STATE OF KARNATAKA
February 19, 1965
MAHADEV Vs. MUNISWAMI
July 19, 1965
MAHADVAPPA Vs. CHANABASAPPA PURAD
January 11, 1965
MANIKANT LAKAMSEY NAGDA OF GADAG Vs. STATE OF MYSORE
September 30, 1965
MANMOHAN Vs. STATE OF MYSORE
December 17, 1965
MARY LAZRADO Vs. STATE OF MYSORE
June 28, 1965
MASCARENHAS Vs. UBBAN ESTATE
September 1, 1965
MOHAMMAD OSMAN ALI Vs. PATEL C M
June 9, 1965
MUNDYAPPU HENGSU Vs. SAMPA ALVATHI
March 9, 1965
MUNICIPAL BOROUGH BIJAPUR Vs. GUNDAWAN
February 26, 1965
Municipal Borough, Bijapur Vs. Gundawan (M.N.) and others
February 26, 1965
MUNIRUDDIN Vs. PEIRCE LESLIE AND CO
July 9, 1965
MURGEPPA VEERABHADRAPPA Vs. RACHAPPA VEERABHADRAPPA
February 18, 1965
N. Narayana Kamath Vs. The Director of Food Supplies in Mysore, Bangalore and others
November 3, 1965
N.K. Upadhyaya Vs. The State of Mysore and others
September 21, 1965
NANJAPPA Vs. INSPECTOR GENERAL OF POLICE
July 4, 1965
NANJUNDAYYA Vs. STATE OF MYSORE
August 2, 1965
NARAYAN NAGAPPA HEGDE Vs. SHANKAR NARASIMHA BHATTA
January 6, 1965
NARAYANA KAMATH Vs. GANAPATHI KAMATH
August 20, 1965
OMPRAKASH Vs. WORKMEN OF INDRA BHAVAN
October 28, 1965
P L BASAPPA Vs. SIDDAMMA
June 17, 1965
P VENKATACHALAPATHI Vs. COMMERCIAL TAX INSPECTOR INTELLIGENCE SECTION
February 26, 1965
PARASKER U S Vs. KARNATAK MINING COMPANY PRIVATE LTD
April 20, 1965
PEIRCE LESLIE AND CO LTD Vs. RAMA MOILY
March 10, 1965
RAHAMATHUNISA BEGUM Vs. STATE OF MYSORE
March 26, 1965
RAJARAM FACTORY Vs. STATE OF MYSORE
October 21, 1965
RAJASHEKAR Vs. STATE OF MYSORE
September 30, 1965
RATNAKUMAR Vs. STATE OF MYSORE
March 18, 1965
REVANNA YELERI Vs. STATE OF MYSORE
March 18, 1965
S KAVALI AND SONS Vs. COMMERCIAL TAX OFFICER
October 1, 1965
Sannabasappa Ningappa Bhagoji Vs. Sannagireppa Sankreppa Kumbar and others
June 14, 1965
SEETHAMMA Vs. BENEDICT D'SA
August 19, 1965
SESHADRI Vs. STATE OF MYSORE
February 12, 1965
SHA VELJI DEVASHI Vs. COMMERCIAL TAX OFFICER
September 15, 1965
SHANKARAYYA Vs. UNION OF INDIA
March 26, 1965
SHIVOGIGOWDA Vs. STATE OF MYSORE
March 16, 1965
SIDDAGONDAPPA GURAPPA KOPPAD Vs. STATE OF MYSORE
August 20, 1965
SPENCER AND CO LTD Vs. INDUSTRIAL TRIBUNAL BANGALORE
January 13, 1965
STATE OF MYSORE Vs. BASWANATH RAO
February 24, 1965
STATE OF MYSORE Vs. GUNDAPPA
April 1, 1965
STATE OF MYSORE Vs. M R SREENIVASAN
June 3, 1965
STATE OF MYSORE Vs. SIVASHANKAR MURIGEPPA MAMADAPUR
August 20, 1965
State of Mysore Vs. Raji
April 20, 1965
State of Mysore Vs. Neelkanthgouda and others
October 19, 1965
State of Mysore Vs. Anantreddy and others
October 29, 1965
State of Mysore Vs. Rangaiah
April 23, 1965
State of Mysore Vs. Susheela and others
July 28, 1965
STATE OF MYSORE (COMPLAINANT) Vs. HAJI A.M CONTRACTOR
February 15, 1965
SYED HASSAN ALI Vs. STATE OF MYSORE
February 11, 1965
Syed Yasin Vs. Syed Shaha Mohd. Hussain
November 5, 1965
Thomas Vs. John Dsa Marian Dsa
June 18, 1965
TIRUKAPPA Vs. KAMALAMMA
January 17, 1965
V RAJA MANICKAVELU Vs. OFFICIAL LIQUIDATOR HIGH COURT OF MYSORE
June 4, 1965
VASUDEV BHUPAL Vs. STATE OF MYSORE
March 25, 1965
VEERAPPA MALLAPPA HADLI Vs. NAGAPPA FAKIRAPPA HADLI
January 22, 1965
VENKOBA RAO Vs. STATE OF MYSORE
April 14, 1965
WORKMEN OF B R DARBAR GINNING AND PRESSING FACTORY Vs. B R DARBAR GINNING AND PRESSING FACTORY
December 10, 1965