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Case Index
Title
Date
ALI MOHD BAWAN Vs. GH MOHI-UD-DIN
October 10, 1955
AMAD GIRI Vs. MST BEGHA
March 7, 1955
BIRU Vs. BEHARI LAL
December 22, 1955
C RAI Vs. UNION OF INDIA
August 2, 1955
GALODHU Vs. NANAK CHAND
April 4, 1955
GH QADIR Vs. SULTAN
February 17, 1955
GHULAM QADIR HAWABAZ Vs. STATE
June 17, 1955
GHULAM RASUL Vs. STATE OF J K
September 27, 1955
GIRDHARI SINGH Vs. STATE
March 16, 1955
GOPA Vs. AMARNATH
February 17, 1955
HISSAM-UD-DIN BANDEY Vs. STATE
January 18, 1955
JABBAR DAR Vs. STATE
April 11, 1955
JAWALA PARKASH Vs. STATE
April 21, 1955
KESAR Vs. STATE
February 25, 1955
KHEM CHAND Vs. MELA RAM
March 24, 1955
MOHD SUBHAN Vs. STATE
August 2, 1955
MST ARANDATTI Vs. STATE
February 22, 1955
MURARI LAL SARAF Vs. BHAGWAN GURDYAL (FIRM)
January 19, 1955
PARTAP CHAND Vs. L BEHARI LAL
February 11, 1955
SAMAD GURU Vs. STATE
February 17, 1955
STATE Vs. NUR-UD-DIN SUFI
March 16, 1955
T MOTANDAS & CO Vs. L HAKUMAT RAI
February 15, 1955
THAKER GANPAT Vs. SUKHRAM
March 16, 1955