Case Index

Title
Date
ABDUL GAFFAR Vs. PIRTHVI CHAND LAL CHOUDHARY
May 5, 1955
ABDUL GHAFOOR Vs. PAHARIA
December 19, 1955
AHMAD HUSAIN Vs. FARHAT HUSSAIN
September 9, 1955
AJABLAL MANDAL Vs. STATE OF BIHAR
December 6, 1955
ALAMGIR Vs. STATE
December 7, 1955
ALLEN BERRY AND COMPANY LIMITED Vs. INCOME TAX OFFICER
April 7, 1955
ANTU MAHTON Vs. RAMRAJ SINGH
November 24, 1955
ARJUN SINGH Vs. MATUKDHARI SINGH
January 25, 1955
BABU RAMESHWAR PRASAD SAHI Vs. UNION OF INDIAANANDI DEVI
September 1, 1955
BALCHAND MAHTO Vs. MUNSHI LAL RAUT
August 2, 1955
BARA LAL DURGA PRASAD NATH SAHDEO Vs. BHAJU MIAN
August 2, 1955
BASDEO PRASAD PANJIAR Vs. BRAHMA NAND PRASAD GUPTA
March 15, 1955
BATA SHOE CO LTD Vs. ALI HASAN
November 8, 1955
BHAGWANDAS Vs. SENIOR SUPERINTENDENT WAY AND WORKS EASTERN RLY
September 1, 1955
BHIM CHANDRA MAHTO Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY
October 10, 1955
BHURAMAL PALURAM Vs. COMMISSIONER OF INCOME TAX
January 6, 1955
BIBI KUBRA BEGUM Vs. JAINANDAN PRASAD
January 14, 1955
BIDHUBHUSAN SEN Vs. COMMISSIONER PATNA DIVISION
August 24, 1955
BIHAR COTTON MILLS LTD Vs. UNION OF INDIA
October 7, 1955
BIRENDRA PD SUKUL Vs. SHYAM NANDAN SAHAI
March 24, 1955
BISHWANATH PRASAD BHAGWAT PRASAD Vs. COMMR OF INCOME TAX
July 28, 1955
BISHWANATH PRASAD BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
July 28, 1955
BISWANATH SINGH Vs. DISTRICT TRAFFIC SUPDT N E RLY
December 21, 1955
BRAJNANDAN PRASAD Vs. STATE OF BIHAR
March 23, 1955
BUDHU MAJHI Vs. DUKHAN MAJHI
July 19, 1955
CHANDRESHWARI PRASAD NARAIN DEO Vs. STATE OF BIHAR
October 19, 1955
CHANNOO MAHTO Vs. JANG BAHADUR SINGH
December 13, 1955
CHATURBHUJ SAHAI Vs. CHAIRMAN BOARD OF DIRECTORS BIHAR STATE CO OPERATIVE BANK LTD
February 4, 1955
CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX
January 25, 1955
CHINTAMANI SARAN NATH SAH DEO Vs. SYED ZAHIRUDDIN
September 20, 1955
CHOTANAGPUR BANKING ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1955
CHOWDHURY SHARAFAT HUSSAIN Vs. COMMISSIONER OF INCOME TAX
August 3, 1955
COMMISSIONER OF INCOME TAX Vs. MAHARANI JANKI KUAR SAHIBA
August 24, 1955
COMMISSIONER OF INCOME TAX Vs. DARBHANGA SUGAR COMPANY LIMITED
September 29, 1955
COMMISSIONER OF INCOME TAX Vs. AGARDIH COLLIERY COMPANY
January 31, 1955
COMMISSIONER OF INCOME TAX B AND O Vs. DARBHANGA SUGAR CO LTD
September 29, 1955
COMMR OF INCOME TAX B AND O Vs. JANKI KUAR SAHIBA
August 24, 1955
D V BARWANKAR Vs. SATYANARAIN PRASAD
December 1, 1955
DAMODAR PRASAD Vs. RAM CHARAN DAS
November 22, 1955
DEBIJHORA TEA CO LTD Vs. STATE OF BIHAR
November 24, 1955
DEVAKUMAR MISHRA Vs. RUPAK LTD
January 21, 1955
DHIRENDRA NATH CHANDRA Vs. SATISH CHANDRA GORAIN
July 21, 1955
DISTRICT BOARD OF MANBHUM Vs. SHYAMAPADA SARKAR
July 20, 1955
DUKHIT PANDE Vs. TIKHIDEO OJHA
July 20, 1955
FATEH SINGH Vs. STATE
March 15, 1955
GAJO RAM BASANT RAM Vs. STATE OF BIHAR
October 21, 1955
GAYA PRASAD Vs. UNION OF INDIA
March 23, 1955
GLADYS COUTTS Vs. DHARKHAN SINGH
May 3, 1955
GOBARDHAN JOSHI Vs. STATE OF BIHAR
March 18, 1955
GOKHUL RAI Vs. JANKI KUER
August 9, 1955
GOPAL UPADHYA Vs. STATE OF BIHAR
August 23, 1955
GOPI KISHORE PRASAD Vs. STATE OF BIHAR
January 19, 1955
GULAB CHAND PRASAD Vs. LACHUMAN SAH
February 22, 1955
HARAKALI BOSE Vs. SM JANAKI DEVI CHOUDHARANI
August 16, 1955
HARINARAIN CHOUDHARY Vs. RAM ASISH SINGH
December 8, 1955
HEM KUMARI DEBI Vs. COMMR OF INCOME TAX
July 22, 1955
HEMENDRA LAL ROY Vs. INDO SWISS TRADING CO LTD
May 10, 1955
HIND CONSTRUCTIONS LTD Vs. CESS DEPUTY COLLECTOR
October 17, 1955
HIRALUXMI PANDIT Vs. INCOME TAX OFFICER
February 21, 1955
INDU BALA DEBYA Vs. MONIMALA DEVI
July 18, 1955
ISHODANAND BISWAS Vs. STATE
January 19, 1955
JADU NANDAN MAHTON Vs. DUKHAN MAHTO
August 26, 1955
JADUNANDAN PRASAD Vs. BHAGWAT MAHTON
March 23, 1955
JAGAT SINGH Vs. STATE OF BIHAR
August 9, 1955
JAGESHWAR PD SINGH Vs. BIRCHA CHAMAR
April 6, 1955
JAI NARAIN SINGH Vs. STATE
September 16, 1955
JAMADAR MIAN Vs. AMIR HASSAN
September 7, 1955
JANENDRA KUMAR JAIN Vs. UNION OF INDIA
November 8, 1955
JANKI KUER Vs. BALDEO CHOUDHARY
May 11, 1955
JODHI SINGH Vs. VEDABARAT SHARMA ARYA ALIAS MAUJI SINGH
September 22, 1955
JUGAL KISHORE RAMGOPAL Vs. STATE OF BIHAR
February 1, 1955
JYANTI LAL Vs. ABDUL AZIZ
November 28, 1955
K S R SWAMI Vs. STATE OF BIHAR
October 7, 1955
KALI PRASAD SINGH Vs. STATE OF BIHAR
May 12, 1955
KAMAL SINGH Vs. KALI MAHTON
May 10, 1955
KAMESHWAR SINGH Vs. KRISHNANAND SINGH
March 22, 1955
KAMTA CHARAN SRIVASTAVA Vs. POSTMASTER GENERAL
May 5, 1955
KAMTA PRASAD SINGH Vs. RAM NARAYAN LALL
November 24, 1955
KANAK SUNDER BIBI Vs. RAM LAKHAN PANDEY
April 21, 1955
KARAMCHAND THAPAR Vs. STATE OF BIHAR
September 20, 1955
KHARAG NARAIN Vs. UNION OF INDIABIBI HAMIDA KHATOON
July 27, 1955
KISHORI CHANDRA Vs. SURAJ NARAIN SINGH
February 21, 1955
LACHMI Vs. MILITARY SECRETARY TO THE GOVERNOR OF BIHAR
April 19, 1955
LAL NANDKISHORE NATH SAH DEO Vs. BABI DHIRAJ KUERI
July 19, 1955
LALITA RAJYA LAKSHMI Vs. STATE OF BIHAR
November 17, 1955
LILA MAHTON Vs. SHEO GOVIND SINGH
October 13, 1955
MAHABIR MOTOR CO Vs. STATE OF BIHAR
April 19, 1955
MAHABIR RAM Vs. KAPILDEO PATHAK
December 20, 1955
MAHANTH RAM DAS CHELA Vs. GANGA DAS
September 27, 1955
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX
January 25, 1955
MAHASUKH RAM MADANLAL Vs. COMMISSIONER OF INCOME TAX
January 25, 1955
MAHIDHAR PRASAD Vs. A I R
April 5, 1955
MANECK HOMI Vs. STATE OF BIHAR
March 31, 1955
MANGAL SINGH Vs. STATE
May 5, 1955
MANGILAL RUNGTA Vs. COMMR OF INCOME TAX
March 4, 1955
MANGILAL RUNGTA Vs. COMMISSIONER OF INCOME TAX
March 4, 1955
MANIRUDDIN Vs. AMINUDDIN
November 23, 1955
MINERAL DEVELOPMENT CO LTD Vs. STATE OF BIHAR
May 10, 1955
MOHAMMAD AFAQUE Vs. STATE OF BIHAR
December 22, 1955
MOINUDDIN Vs. AJODHYA SAHU
November 25, 1955
MOTIPUR SUGAR FACTORY LTD Vs. COMMR OF INCOME TAX
March 24, 1955
MUKHA SINGH Vs. RAMCHARITER SINGH
October 20, 1955
MUNDRIKA PRASAD SINGH Vs. UNION OF INDIAKACHNAR KUER
January 24, 1955
MUNSHI SINGH Vs. NARAIN PRASAD SINGH
November 9, 1955
MURARI LAL KUTI Vs. NARAYAN LAL AHIR
October 18, 1955
NAND KUMAR SINGH Vs. CHANDER KISHORE SARAN
March 15, 1955
NANDLAL RAM Vs. HARI PRASAD
January 27, 1955
NANDOO SINGH Vs. ABU SAYEED
October 20, 1955
NATHUNI PANDEY Vs. PARAS PANDEY
May 12, 1955
P MUKHERJI Vs. STATE
October 4, 1955
PASHUPATI NATH SARKAR Vs. GOMI SHANKER LALL
April 13, 1955
PEM MAHTON Vs. BANDHU MAHTO
April 19, 1955
POST MASTER GENERAL Vs. RAM KRIPAL SAHU
April 15, 1955
RADHANATH JHA Vs. BACHA LAL JHA
January 24, 1955
RAGHUBANS MANI PRASAD NARAIN SINGH Vs. HARDEO SINGH
March 18, 1955
RAJESHWAR PRASAD SINGH Vs. AMBIKA PRASAD SINGH
May 13, 1955
RAJO SINGH Vs. STATE
September 21, 1955
RAM SARAN MANDAL Vs. SOMARI RAUT
April 19, 1955
RAMADHAR CHAUDHARY Vs. JANKI CHAUDHARY
September 19, 1955
RAMANAND SINGH Vs. RAM SAKAL RAUT
December 12, 1955
RAMBHAROSA LAL Vs. BINDA DEVI
December 2, 1955
RAMBUJHAWAN PRASAD SINGH Vs. JUGAL SINGH
December 9, 1955
RAMCHANDER SINGH Vs. BIBI ASGHARI BEGAM
November 30, 1955
RAMDUTT SINGH AND ANOTHER Vs. GRAM KUTCHERY OF NAUDIHA AND ANOTHER,
November 11, 1955
RAMESH CHANDRA Vs. H D JAIN COLLEGE
December 15, 1955
RAMESHWAR MAHTON Vs. STATE
August 18, 1955
RAMNATH PRASAD Vs. COLLECTOR OF DARBHANGA
February 4, 1955
RAMSAKAL KOIRI Vs. STATE
February 1, 1955
RANI HEM KUMARI DEBI Vs. COMMISSIONER OF INCOME TAX
July 22, 1955
RUDRA PRATAP SINGH Vs. JAGDISH MAHARAJ
September 6, 1955
S M ISLAM Vs. STATE OF BIHAR
April 26, 1955
SAILENDRA NARAYAN BHANJ DEO Vs. ASST COLLECTOR OF AGRL I T
July 15, 1955
SARANGDHAR SINGH Vs. LAKSHMI NARAYAN WAHI
March 16, 1955
SATRUHAR PRASAD SINGH Vs. SUDIP NARAIN
February 15, 1955
SATYA NARAIN SINGH Vs. KAMAKSHYA NARAIN SINGH
September 27, 1955
SAVITRI DEVI Vs. KAMAL SINGH
May 12, 1955
SEWJI KUTCHI Vs. BAJRANG AGARWALA
September 6, 1955
SHAMSHER BAHADUR SAXENA Vs. STATE OF BIHAR
August 3, 1955
SHARMISTHA SINHA Vs. RAM CHANDRA SAHAY
March 25, 1955
SHEODHYAN SINGH Vs. SANICHARA KUER
October 10, 1955
SHRIKANT CHOUDHARY Vs. HAREKANT JHA
November 30, 1955
SIB GULAM SAO Vs. SYED BASHIRUDDIN
September 28, 1955
SITARAM KISHORE PURIA Vs. STATE OF BIHAR
August 19, 1955
STATE Vs. BASU TANTI
August 2, 1955
STATE Vs. MOTAB DEWAN
May 12, 1955
STATE Vs. RAMANAND TIWARI
August 4, 1955
STATE OF BIHAR Vs. WEST BOKARO LTD
August 26, 1955
STATE OF BIHAR Vs. RAMAUTAR SINGH
May 11, 1955
STATE OF BIHAR Vs. KATIHAR JUTE MILLS LTD
March 16, 1955
STATE OF PUNJAB INDIA Vs. MANGAL SINGH NAGPAL
September 1, 1955
SUKHDEO AHIR Vs. SAMARTHI BHAGAT
July 26, 1955
SUKHNANDAN THAKUR Vs. STATE OF BIHAR
September 27, 1955
SURAJ PRASAD SINGH Vs. RAMBARAN SINGH
November 8, 1955
SURENDRA MOHAN SINHA Vs. DISTRICT TRAFFIC SUPERINTENDENT
August 26, 1955
TATA IRON AND STEEL CO. LTD. Vs. STATE OF BIHAR
October 17, 1955
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF BIHAR
October 18, 1955
TIRTHA NAND JHA Vs. SAKUNTALA DEVI
November 8, 1955
UNION OF INDIA Vs. BANSHIDHAR PRASAD
August 3, 1955
UNION OF INDIA Vs. SHAMSU MIAN
August 3, 1955
YUSUF DEHLAVI Vs. SYED LAIK AHMAD HASHMI
November 25, 1955