Case Index

Title
Date
AMARNATH Vs. JAI DAYAL
August 24, 1955
BALANAND Vs. KAMALA NAND
June 30, 1955
BHANDARI Vs. SHIAMU
November 8, 1955
BHOLA SHAH NARSINGH DAS JAINI Vs. MOHAN LAL AND CO
April 30, 1955
BIJAI RAM KANSHI RAM Vs. JAI RAM GANGA RAM
August 10, 1955
BRIJLAL Vs. TIKHU
November 12, 1955
BUDHIA Vs. DHANI RAM
August 31, 1955
GAJJAN SINGH Vs. UNION OF INDIA UOI
November 21, 1955
GANGA RAM Vs. STATE
December 12, 1955
Ganga Ram Vs. Mt. Saradhu
March 12, 1955
HARI DASS Vs. BUDHU
August 17, 1955
HIRA Vs. B D KASHYAP
August 25, 1955
KAHAN CHAND Vs. GYAN CHAND
September 10, 1955
KANSI RAM Vs. JAI RAM
August 10, 1955
KHARANTA Vs. KIRPA
June 29, 1955
LUHARO Vs. LAFIYA
March 15, 1955
MEHAR SINGH Vs. BALDEV SINGH
January 12, 1955
MELA RAM Vs. AMAR NATH
November 30, 1955
MOHAN SINGH Vs. DEOTA JI BHARMOL
September 14, 1955
MUSSADI Vs. CHANDO
December 28, 1955
Nazroo Vs. Lalman
March 18, 1955
NAZROO Vs. LALMAN
March 19, 1955
OM CHAND Vs. LALMAN
March 23, 1955
PREM CHAND Vs. LILAWATI SHANTI
October 10, 1955
R L GUPTA Vs. STATE OF HIMACHAL PRADESH
September 2, 1955
RAGHUNANDAN LAL GUPTA Vs. STATE OF HIMACHAL PRADESH
November 5, 1955
RUP DEVI Vs. STATE OF HIMACHAL PRADESH
January 11, 1955
S E DEAN Vs. STATE OF HIMACHAL PRADESH
August 25, 1955
SADA RAM Vs. CHHOTU RAM
December 23, 1955
SANAM RAM Vs. STATE OF HIMACHAL PRADESH
October 1, 1955
SHERO Vs. CHAMARU
May 11, 1955
STATE Vs. KRISHNU MAL
March 25, 1955
VIDYADHAR Vs. SITA RAM
June 23, 1955