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Title
Date
ABDUL GHANI Vs. KHARAITI RAM
November 16, 1955
ADMINISTRATOR, MUNICIPAL COMMITTEE, LUDHIANA Vs. EXCISE AND TAXATION COMMISSIONER, JULLUNDUR CITY
December 15, 1955
AJIT SINGH Vs. HEM RAJ
September 30, 1955
AMAR NATH Vs. SHRIMATI SAVATRI DEVI
April 28, 1955
AMBA LAL UMRAO SINGHJI Vs. L HARISH CHANDER
February 9, 1955
ARJAN SINGH ETC Vs. GURBINDER SINGH
March 2, 1955
ASHOKA SARAN Vs. UNION OF INDIA
April 22, 1955
ASHOKA SARAN RAGHUNANDAN SARAN Vs. UNION OF INDIA UOI
August 22, 1955
ASSOCIATED TRADERS AND ENGINEERS Vs. STATE OF PUNJAB
January 6, 1955
ASU DE Vs. COMMISSIONER OF INCOME TAX
September 27, 1955
ATMA SINGH KAHAN SINGH Vs. STATE
April 6, 1955
BAIJ NATH Vs. BADHAWA SINGH
December 28, 1955
BAL KISHAN DAS Vs. JHANUMAL
February 8, 1955
BHAG DEVI Vs. MUNICIPAL COMMITTEE, DELHI
January 11, 1955
BHAGWAN SAHAI Vs. JAINARAIN
October 15, 1955
BHARAT BANK LTD Vs. BODH RAJ
November 4, 1955
BHARAT BHUSHAN Vs. SUDARSHAN KUMARI
March 11, 1955
BHARAT BHUSHAN RAI Vs. SUNDER LAL
April 19, 1955
BHURA MAL DAN DAYAL Vs. IMPERIAL FLOUR MILLS LTD
April 27, 1955
BHURA NUMBARDAR AND NATHU BUTA AND ORS. Vs. GHANDU RAM RALLA RAM AND ORS.
November 9, 1955
BINDRA BAN Vs. FIRM CHET RAM BUDH RAM
March 18, 1955
BRAHM NATH DATT Vs. DHANI RAM L KIRPA RAM
December 14, 1955
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
October 6, 1955
DALMIA JAIN AIRWAYS LTD Vs. REGISTRAR JOINT STOCK COMPANIES DELHI STATE
January 13, 1955
DALMIA JAIN AIRWAYS LTD Vs. UNION OF INDIA UOI
May 18, 1955
DASONDHA SINGH Vs. PUNJAB STATE
October 20, 1955
DASS MAL Vs. UNION OF INDIA
April 18, 1955
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. K L KAPUR
November 24, 1955
DEVA SHARMA Vs. LAXMI NARAIN GADDODIA
May 12, 1955
EAST PUNJAB PROVINCE Vs. BACHAR SINGH
October 4, 1955
FEDERAL BANK OF INDIA PUNJAB LTD Vs. SOM DEV GROVER
April 11, 1955
FIRM BHAGWAN DASS RAMJILAL IRON MERCHANTS AND GOLDEN Vs. WATKINS MAYOR AND CO JULLUNDUR
April 18, 1955
FIRM JAI KISHAN DASS JINDA RAM Vs. CENTRAL BANK OF INDIA LTD
March 24, 1955
FIRM KAPUR AND SONS AMRITSAR Vs. RAJ KUMAR KHANNA
April 27, 1955
GAINDA RAM Vs. ASSISTANT CUSTODIAN CUM RENT OFFICER, JAGADHARI
August 22, 1955
GHAIO MALL AND SONS Vs. STATE OF DELHI
October 21, 1955
GIANI RAM NARSINGH Vs. BALMAKAND
September 28, 1955
GITA RAM KALSI Vs. S PRITHVI SINGH
May 20, 1955
GOPI CHAND Vs. LAL CHAND
November 30, 1955
GOPI RAM Vs. LOK RAM ALIAS LOK NATH
May 6, 1955
GORI Vs. MUNSHI RAM
November 4, 1955
GUR PERSHAD Vs. ASHARFI DEVI
November 22, 1955
GURBACHAN SINGH Vs. SM JAGIRO
December 1, 1955
GURBACHAN SINGH AND ORS. Vs. STATE OF PEPSU AND ORS.
July 15, 1955
HANS RAJ GUPTA AND CO LTD Vs. COMMISSIONER OF INCOME TAX
October 7, 1955
HARDAWARI RAM Vs. VIDYA SAGAR
November 25, 1955
HARDIT SINGH Vs. RUKMANI
May 17, 1955
HARI KISHAN DASS BANKER Vs. UNION OF INDIA
October 21, 1955
HARKISHAN DASS NARSHING DASS CHAWLA Vs. KIRPAL SHAH
February 15, 1955
HIRA LAL AND SONS Vs. ASPIRANTS MILLS MAJITHA ROAD AMRITSAR
May 10, 1955
HIRA MAL Vs. RONQI RAM
April 12, 1955
HUKAM CHAND Vs. HARISH CHANDER
March 24, 1955
HUKUM SINGH SHIBBA Vs. STATE OF PUNJAB
May 11, 1955
INCOME TAX OFFICER ROHTAK Vs. SM JANKI DEVI
September 2, 1955
INCOME-TAX OFFICER ROHTAK Vs. JANKI DEVI
September 2, 1955
ITBAR SINGH Vs. P S GILL
April 27, 1955
JAGMEL SINGH AND S. JAGIR SINGH Vs. STATE OF PEPSU AND ANR.
December 13, 1955
JOHRI MAL Vs. ANJUMAN IMDAD BAHMI HANSI BROTHERS CO-OPERATIVE MULTI PURPOSES SOCIETY, HANSI
December 30, 1955
JOTI PARSHAD RAM KIRPAL Vs. SUPERINTENDENT OF POLICE GURGAON
November 24, 1955
KAILASH CHAND Vs. ADDITIONAL DEPUTY CUSTODIAN GENERAL, NEW DELHI
May 13, 1955
KAMLI Vs. DHANI RAM
March 24, 1955
KANWAR SAIN Vs. VEER SINGH ALIAS VIRENDER KUMAR
January 31, 1955
KAPUR SINGH NARANG VILLA SIMLA Vs. UNION OF INDIA UOI
October 7, 1955
KARAM CHAND Vs. SANT RAM
December 29, 1955
KARTAR SINGH Vs. STATE
October 18, 1955
KEHAR SINGH KHUSHAL SINGH Vs. ASST. COMMR., REHABILITATION (DY. CUSTODIAN), PATIALA AND ANOTHER
February 18, 1955
KIRORI MAL BISHAMBAR DAYAL Vs. STATE
November 10, 1955
KUNDAN LEKHA Vs. STATE OF PUNJAB
August 23, 1955
KURE SINGH Vs. STATE OF PUNJAB
September 1, 1955
L RAJESHWAR PARSHAD Vs. SIMLA BANKING AND INDUSTRIAL CO LTD
April 7, 1955
LACHHMAN SINGH BHAGWAN SINGH Vs. INSPECTOR GENERAL OF POLICE GOVT.
December 6, 1955
LALA RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX
October 10, 1955
MADAN LAL L RAJA RAM Vs. MUNSHI DATU
December 20, 1955
MANOHAR LAL AND ORS. Vs. THE STATE OF PEPSU AND ORS.
June 21, 1955
MANOHAR LAL KANHAYA LAL Vs. LALA RAM NATH
October 31, 1955
MASTER KABUL SINGH Vs. S BALWANT SINGH
March 30, 1955
MEENA RAM Vs. DWARKI
June 9, 1955
MEHAR CHAND Vs. SHIV LAL
May 12, 1955
MEHMAN SINGH AND ANOTHER Vs. MST. PREM KAUR AND OTHERS
February 28, 1955
MEHRA AND CO TEA FACTORY AMRITSAR Vs. KHANAYIA LAL PALA RAM
September 23, 1955
MESSRS KASTOOR CHAND PHOOL CHAND Vs. LIQUIDATOR OF CAPITAL TALKIES AND GENERAL INDUSTRIES LTD
January 18, 1955
MOHINDER PARTAP SINGH Vs. DIRECTOR HEALTH SERVICES PUNJAB
September 30, 1955
MST. PHULA WANTI AND ORS. Vs. KASHMIRI LAL
April 12, 1955
MUL RAJ ASA RAM KHATRI Vs. PREM CHAND PURI
April 15, 1955
NABH RAJ NOTAN DASS Vs. SIDHU RAM MOOL CHAND AND ORS.
February 16, 1955
NATHU RAM Vs. BALAK RAM
March 15, 1955
NAURANG SINGH DEVA SINGH Vs. THE STATE
November 17, 1955
NAVIN KUMAR Vs. STATE
August 26, 1955
NEW INDIA TIMBER TRADING COMPANY, DELHI Vs. MURARILAL
February 10, 1955
NIAMAT SINGH Vs. DARBARI SINGH
October 7, 1955
NIRANJAN SINGH S INDER SINGH Vs. MURTI SHRI BHAGWAN RAM
March 24, 1955
NRIPJIT KAUR Vs. SARDAR SATINDER SINGH
February 17, 1955
OM PARKASH KARAM CHAND Vs. STATE OF PUNJAB
January 11, 1955
PARIKISHAT SINGH Vs. SUNDA
August 24, 1955
PIERA SINGH BHAGWANSINGH Vs. UNION OF INDIA
November 1, 1955
PIYARELAL ADISHWARLAL Vs. COMMISSIONER OF INCOME TAX
May 12, 1955
PREM NATH BAZAZ Vs. UNION OF INDIA
December 2, 1955
PREM NATH L HARSARAN DASS Vs. OM PARKASH L RAM KISHEN DASS AGGARWAL
December 22, 1955
PUNJAB COMMERCE BANK LTD. (IN LIQUIDATION) Vs. PARKASH AHUJA
April 15, 1955
PUNJAB NATIONAL BANK LTD Vs. SATYAPAL VIRMANI
November 21, 1955
PUNJAB STATE Vs. PURAN CHAND LAL CHAND
November 16, 1955
PYARELAL Vs. MUNICIPAL COMMITTEE LUDHIANA
February 7, 1955
R. PRINCE AND CO. Vs. GOVERNOR GENERAL IN COUNCIL
April 4, 1955
RAJA RAJINDER CHAND Vs. NARAINI, ETC
December 2, 1955
RAJA SURRINDAR SINGH AND OTHERS Vs. P.B. AND A. PRODUCTS CO. LTD. AND OTHERS
April 22, 1955
RAM CHANDER Vs. PRABHU DAYAL
February 9, 1955
RAM CHANDER BISHAN DASS AND ANR. Vs. THE STATE OF PEPSU
July 1, 1955
RAM DAS PASSI Vs. STATE OF PUNJAB
December 27, 1955
RAM MURTI Vs. KABAL SINGH AND ORS.
May 6, 1955
RAM NARAIN MATHUR Vs. STATE
June 4, 1955
RAM PARTAP MALL Vs. HARDAS SINGH GURDIAL SINGH
July 12, 1955
RAM SARUP Vs. NATHU RAM
November 1, 1955
RANA UTTAM SINGH, ETC Vs. KIDAR NATH, ETC
March 4, 1955
RATNA ALIAS RAKHNA Vs. STATE OF DELHI
November 18, 1955
RATTAN DEVI Vs. JAGADHAR MAL
February 4, 1955
RAVI DATT KHARAITI RAM Vs. THE STATE
August 23, 1955
ROSHEN BEHARI Vs. STATE
October 28, 1955
S AKHTYAR SINGH Vs. INSPECTOR GENERAL OF POLICE PUNJAB
September 5, 1955
S B MATHUR Vs. INDIA PROCELAIN LTD
October 31, 1955
S C KAPUR Vs. AMAR NATH
October 7, 1955
S DHILLU SINGH Vs. S SOHAN SINGH
November 18, 1955
S PREM SINGH Vs. DEPUTY CUSTODIAN GENERAL
April 6, 1955
S PREM SINGH LALA SUNDER DASS Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY P BLOCK NEW
April 26, 1955
S R MITROO Vs. YOUNGMENS CHRISTIAN ASSOCIATION, NEW DELHI
November 4, 1955
SADA SINGH Vs. F SURESH CHAND RAM PARSHAD
May 5, 1955
SADHU SINGH SUNDER SINGH AND ORS. Vs. MANGALGIR AND MOHATMIM DERA AND ANR.
December 23, 1955
SAHADEV SINGH RAJESHWAR SINGH Vs. PUNJAB STATE
December 28, 1955
SAMPURAN SINGH Vs. COMPETENT OFFICER
May 18, 1955
SANT RAM Vs. GHASITA RAM
February 23, 1955
SANTA SINGH Vs. STATE
June 30, 1955
SAXENA AND CO Vs. DAMODAR PERSHAD GUPTA
November 22, 1955
SH GURBACHAN SINGH Vs. JAGIRO
December 1, 1955
SHADI RAM MOHINDRA Vs. HARBANS LAL SEHGAL
October 11, 1955
SHRIMATI JASWANTI DEVI Vs. HARBANS LAL BHATIA
December 16, 1955
SILVER SCREEN ENTERPRISES A FIRM Vs. STATE
September 21, 1955
SITA RAM Vs. STATE
April 22, 1955
SITA RAM CHANDU LALL Vs. MALKIAT SINGH
September 7, 1955
SM. CHANDANWANT KAUR Vs. SUKHDEV SINGH
April 15, 1955
STATE Vs. RATNA
June 7, 1955
STATE Vs. DINA NATH
October 6, 1955
STATE Vs. AMRU TULSI RAM
August 31, 1955
STATE Vs. SOHAN LAL
December 22, 1955
SUNDER LAL Vs. MUNICIPAL COMMITTEE, REWARI
March 21, 1955
SWARAN SINGH Vs. GULZARA SINGH
April 4, 1955
TAKAN RAM Vs. MUL CHAND
May 4, 1955
THE PEOPLES BUS SERVICE LTD. AND ORS. Vs. STATE OF PEPSU AND ORS.
October 28, 1955
THE STATE Vs. GURDEO SINGH HARNAM SINGH
June 28, 1955
THE STATE Vs. RAJ KUMAR
June 28, 1955
TILAK RAM WADHWA MAL Vs. STATE OF PUNJAB
September 5, 1955
UDE RAM Vs. STATE
November 28, 1955
UJAGAR SINGH Vs. KAHAN SINGH
May 4, 1955
UNION OF INDIA Vs. PRITAM SINGH SUNDER SINGH
September 28, 1955
UNION OF INDIA Vs. PUNJAB DISTILLING INDUSTRIES LTD
October 5, 1955
UNIVERSAL TRANSPORT CO LTD Vs. S JAGJIT SINGH
April 6, 1955
UNIVERSITY OF DELHI Vs. S DUTT
January 15, 1955
VIJAY PARKASH Vs. STATE OF HARYANA
April 27, 1955
VIRANWATI Vs. GULAB SINGH
March 15, 1955
VISHNU SARAN Vs. SHRIMATI LILAWATI DEVI
November 1, 1955