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Case Index
Title
Date
ABDUL MALIK CHOUDHURY AND ORS. Vs. SASHI BHUSAN CHAUDHURY AND ORS.
August 24, 1955
AMARCHAND PANNALAL Vs. COMMISSIONER OF INCOME TAX
January 21, 1955
AMULYA RANJAN PAL Vs. MONORANJAN ROY
July 7, 1955
ANANDI RAM KALITA AND ANR. Vs. MT. CHADURI PACHINIONI
August 9, 1955
ARUN NARAYAN DEB AND ORS. Vs. M/S. BHARAT AIRWAYS LTD.
August 5, 1955
BAIDYA NATH ROY Vs. COMMISSIONER OF TAXES AND ANR.
December 15, 1955
BALARAM KARMAKAR AND ORS. Vs. SUBODH CHANDRA BOSE
June 20, 1955
BANK OF ASSAM LTD. Vs. GOLOK CHANDRA BARUAH AND ORS.
February 3, 1955
BARADA KANTA DAS Vs. STATE OF ASSAM
August 9, 1955
BHATTACHARJEE AND CO. Vs. UNION OF INDIA (UOI) AND ANR.
May 30, 1955
BHOIRABENDRA NARAYAN Vs. STATE OF ASSAM
January 21, 1955
BIRENDRA KUMAR CHOUDHURY Vs. ASHUTOSH ADHIKARI
November 15, 1955
CEMENT MARKETING CO. OF INDIA LTD. Vs. STATE OF ASSAM AND ORS.
March 22, 1955
DAMODAR GOSWAMI Vs. NARNARAYAN GOSWAMI AND ORS.
February 14, 1955
DHARANI BAID Vs. SADHU CHARAN RAM BISWAKARMA
September 7, 1955
DHUBRI LOAN OFFICE LTD. Vs. MEHERJAN BIBI
November 25, 1955
GARGANARAYAN BARMAN Vs. STATE OF ASSAM
August 23, 1955
GATHI KOCH AND ORS. Vs. MEHERUDDIN AND ANR.
July 6, 1955
GIRIJANANDA CHAUDHURY Vs. STATE OF ASSAM AND ANR.
August 31, 1955
GOPAL KRISHAN MAJUMDAR Vs. STATE OF TRIPURA
May 7, 1955
HAOBIJAM CHAOYAINA SINGH Vs. HEISNAM MANGI SINGH
September 21, 1955
HAOBIJAM CHAOYAINA SINGH Vs. HEISNAM MANGI SINGH
July 29, 1955
HUSAN ALI AND ORS. Vs. GANGA NATH
July 5, 1955
J.K. CHOUDHURY AND ORS. Vs. HEM CHANDRA CHAKRAVARTY AND ORS.
August 26, 1955
JYOTI NATH GANGULY Vs. STATE OF ASSAM AND ORS.
January 25, 1955
KALINATH DEVA GOSWAMI Vs. UPENDRA NATH DEVA GOSWAMI
November 28, 1955
KANAK CHANDRA BAIRAGI Vs. SUPERINTENDENT OF POLICE
April 21, 1955
KHODA BAKSH MUNSHI Vs. STATE
August 10, 1955
KISHANLAL SINGOL AND ANR. Vs. HARI KISSON LOHIA
December 9, 1955
KISHORI LAL KANOO Vs. DY. COMMR. AND ORS.
January 11, 1955
KRIPA NATHA CHAKRAVARTY AND ORS. Vs. RUP CHAND LUNAWAT
March 1, 1955
LAISRAM BOKUL SINGH AND KONDOLEI SINGH Vs. STATE OF MANIPUR THROUGH ITS CHIEF SECRETARY AND ORS.
June 28, 1955
LALBAHADUR KESHI CHETRI Vs. STATE
August 23, 1955
LALTHAW VENGA Vs. LUSHAI HILLS DISTRICT COUNCIL AND ANR.
June 21, 1955
MADHAB CHANDRA AND ORS. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
July 7, 1955
MAHENDRA PRASAD SINGH AND ANR. Vs. BALLAV CHANDRA HAZARIKA AND ORS.
December 23, 1955
MAINAL HAQUE AND ORS. Vs. GANGA PROSAD SARKAR
June 8, 1955
MAKHANA KATANI AND ANR. Vs. THANESHWAR SARMA AND ANR.
June 15, 1955
MANGILAL AGARWALLA Vs. MT. SOMELI BRAHMANI AND ORS.
January 24, 1955
MD. TAHIR MAJUMDAR Vs. STATE OF ASSAM AND ORS.
July 14, 1955
MEHAR SHEIK Vs. HAMIDA KHATUN
July 5, 1955
MOHD. ABUL HUSSAIN Vs. DEPUTY COMMIONER
May 20, 1955
MT. SUBASHINI MAJUMDAR AND ANR. Vs. KRISHNA PRASAD MAHATOO AND ORS.
August 1, 1955
MULCHAND BADER Vs. STATE OF ASSAM
March 3, 1955
MULCHAND SERAOGI Vs. SUALAL HARIPRASAD FIRM AND ORS.
August 5, 1955
NAMAR ALI Vs. KHALWAN GOALA AND ORS.
May 16, 1955
NARAYAN LAL MAHESWARI AND ORS. Vs. THE STATE OF ASSAM AND ORS.
July 18, 1955
NINGOMBAM DAMU SINGH Vs. KHAIDEM MANGOLJAO SINGH AND ORS.
December 22, 1955
NURUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
August 31, 1955
PRABIR RAM BOROOAH Vs. ALBERT DAVID LTD.
September 2, 1955
RALLIS INDIA LTD. Vs. ASSAM TRADING CO-OPERATIVE LTD.
August 17, 1955
RAM DURLAV MITRA Vs. STATE
May 16, 1955
RAM MANOHAR LOHIA Vs. V.S. SUNDARAM
April 26, 1955
RIVER STEAM NAVIGATION CO. LTD. AND ANR. Vs. SHYAM SUNDAR TEA CO. LTD.
July 15, 1955
SENAIRAM DOONGARMALL Vs. COMMISSIONER OF INCOME TAX
March 29, 1955
SHAMSUL ISLAM Vs. GOVERNMENT OF TRIPURA
September 10, 1955
SITARAM AGARWALLA Vs. RAJENDRA CHANDRA PAL AND ORS.
June 15, 1955
STATE OF ASSAM Vs. SAYADUR RAHMAN
July 6, 1955
SURENDRA NATH KOLEY AND ORS. Vs. KALI KUMAR SEN AND ANR.
July 25, 1955
THANSINGH NATHMAL AND ORS. Vs. A. MAJID, SUPERINTENDENT OF TAXES AND ORS.
July 25, 1955
U WELL LYNGDOH AND ORS. Vs. B.M. ROY AND ORS.
March 14, 1955
UKAKHASIA UCHAI KHASIA Vs. MANIPUR STATE
March 15, 1955