Case Index

Title
Date
ADHIKARI NAROTTAM DAS Vs. B.C. PATNAIK, SRI B.K. PATRO AND ORS.
January 12, 1955
AHMED Vs. STATE OF ORISSA
February 23, 1955
ALLAVARAPU AMMAYAMMA Vs. CHAPADHAR CHOWDHURY
January 31, 1955
ANANGA BHUSAN SAMANT SINGHAR MOHAPATRA Vs. UCHHAB SAHU
April 20, 1955
ANEM PEDDA SIVA PARVATHMMA Vs. KRUSHNA CHANDRA SAHANI
April 26, 1955
ATUL KRUSHNA ROY Vs. RAUKISHORE MOHANTY
September 23, 1955
B C PATEL AND CO Vs. SALES TAX OFFICER
April 12, 1955
B. SURYANARAYANA Vs. THE COLLECTOR OF KORAPUT
January 19, 1955
BACHULAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 25, 1955
BAI BEHERA AND ANR. Vs. DISTRICT BOARD AND ORS.
March 15, 1955
BANCHHANIDHI MISRA Vs. STATE OF ORISSA
July 6, 1955
BANCHHANIDHI SAHU Vs. THE STATE
January 12, 1955
BHABANI BEWA Vs. AKSHOY KUMAR DAS
March 15, 1955
BHAGABAN PODHAN AND ORS. Vs. STATE
August 11, 1955
BHARAMAR SENAPATI Vs. SATYABADL SENAPATI AND ORS.
September 30, 1955
BHIKARI BEHERA AND ANR. Vs. JANAKI BALLAV DAS AND ANR.
March 31, 1955
BIDYADHAR MOHANTY Vs. ANANTA HOTA
November 22, 1955
BINOD KANUNGO Vs. RAJ KRUSHNA BOSE BISWANATH NANDA
December 2, 1955
BIRANCHI NARAYAN MISRA Vs. THE STATE
October 11, 1955
BISHNU PATEL AND ORS. Vs. KAMAL LOCHAN ROUT
April 26, 1955
BOSHNAB CHARAN PATNAIK Vs. W. RAMA NILAMA
July 21, 1955
BRUNDABAN CHANDRA Vs. ANANTA NARAYAN SINGH DEO
January 15, 1955
C VAMANA MURTHY Vs. STATE
March 28, 1955
CH. GANGADHAR DAS Vs. COLLECTOR OF CUTTACK AND 14 ORS.
August 3, 1955
CHAKOO BHAI GHELABHAI Vs. STATE OF ORISSA
September 5, 1955
CHAKRADHAR MAHAPATRA Vs. STATE OF ORISSA AND ORS.
November 21, 1955
CHINTAMONI PUROHIT Vs. THE STATE OF ORISSA THROUGH THE UNDER SECRETARY TRIBUNAL AND
January 20, 1955
CHINTAMONI SAHU Vs. CUTTACK MUNICIPALITY
February 22, 1955
DAITARI DAS Vs. STATE
September 2, 1955
DAMODAR SAHU Vs. STATE
April 20, 1955
DANDAPANI PANDA Vs. D F O GHUMSUR
November 9, 1955
DAYA MAHAKUR Vs. KHEDU MAHAKUR AND ORS.
March 14, 1955
DHARMU SABOTO Vs. KRUSHNA SABOTO
August 5, 1955
DHARNIDHAR SAHU Vs. BHAGIRATHI SAHU
October 7, 1955
DIBAKAR SADANGI Vs. THE STATE
February 14, 1955
DOLAGOBINDA SAHU Vs. CHAKRADHAR MOHAPATRA
January 19, 1955
DOLGOBINDA SAHU Vs. CH. CHAKRADHAR MOHAPATRA AND ORS.
January 18, 1955
DUTI DEI AND Vs. THE STATE
April 20, 1955
FAGUMANI KHUNTIA Vs. DOMINION OF INDIA
March 15, 1955
GADADHAR SAHANI Vs. NABAKISHORE DAS
February 22, 1955
GIRIDHARI SAMANT SINHAR Vs. UDHABA CHARAN SAHU
April 21, 1955
GUNEI SAHU Vs. STATE OF ORISSA
November 21, 1955
GUNIA PADHAN AND ORS. Vs. NARAYAN DHAL
July 29, 1955
HALIM MOHAMMED Vs. COMMR OF CUTTACK MUNICIPALITY
December 8, 1955
HAREKRISHNA DAS Vs. JUJESTHI PANDA
November 7, 1955
HARI JALI AND ORS. Vs. STATE OF ORISSA AND ORS.
February 21, 1955
JAGABANDHU SAHU Vs. SURENDRANATH BHUYAN
February 4, 1955
JAGABANDHU SAMANTROY Vs. ISWAR PRATAP AND ANR.
March 1, 1955
JEMA PANDIANI Vs. ANANDA SETHI
January 19, 1955
K RAMAVATARAM Vs. STATE OF ORISSA
November 24, 1955
K S E AHAMED MOHINUDDIN Vs. SALES TAX OFFICER GANJAM
March 29, 1955
KALPATARU DAS Vs. BALKRISHNA PATRO AND ORS.
January 18, 1955
KRISHNA CHANDRA ACHARYA Vs. BOARD OF REVENUE ORISSA
July 14, 1955
KULAMANI HOTA Vs. PARBATI DEBI
January 18, 1955
LABALA DHARMA SAHU Vs. THE STATE OF ORISSA AND TWO ORS.
March 28, 1955
LALA SAHU Vs. THE STATE
August 31, 1955
MADHUSUDAN DAS Vs. SHYAM SUNDAR RAIGURU AND ANR.
October 12, 1955
MADRAS AUTO SERVICE LTD Vs. ASSISTANT COLLECTOR COMMERCIAL TAXES
March 22, 1955
MAGUNI PADHANO Vs. LOKANANIDHI LINGARAJ DORA
September 27, 1955
MAKARADHWAJA GHIBELA AND ORS. Vs. CHTURBHUJA GOUNTIA AND ORS.
January 5, 1955
MANNALAL MODI Vs. COMMISSIONER OF INCOME TAX
July 15, 1955
MAYURBHANJ STATE BANK Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA
March 8, 1955
MAYURBHANJ STATE BANK Vs. COMMISSIONER OF INCOME TAX
July 8, 1955
MINAKITAN NAIK Vs. GANGADHAR NAIK AND ORS.
April 1, 1955
MOHAMMED KHAN Vs. RAMNARAYAN MISRA
August 1, 1955
MONI DEI Vs. HADIBANDHU PATRA
January 25, 1955
MST. JANAKI ALIAS MAHARAGI RATH Vs. DASARATHI RATH
April 21, 1955
NARENDRANATH MOHAPATRA Vs. JOGENDRANATH ROUT
January 27, 1955
NASAR KHAN AND ORS. Vs. SITA BEWA
April 12, 1955
P RAGHUNADHA RAO Vs. STATE OF ORISSA
February 25, 1955
PAMPANA SURYANARAYANA Vs. JOYOTI PICTURES LTD
January 7, 1955
PATNALA BHIMAYYA SUBUDHI Vs. KUNDANA BIBI
April 26, 1955
PATNY & CO. Vs. THE COMMR. OF INCOME TAX
February 6, 1955
PATNY AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 16, 1955
PRAFULLA KUMAR PATNAIK Vs. KUMAR HARISCHANDRA SINGH DEO
September 26, 1955
PRAHALAD PARIDA AND ANR. Vs. THE STATE
July 8, 1955
PRASANNA KUMAR MOHAPATRA Vs. STATE
August 25, 1955
PRIYANATH SASMAL Vs. MRUTUNJOY PANI
March 3, 1955
PURNA CHANDRA MAJHI Vs. STATE
April 21, 1955
PURNA CHANDRA PANDA AND ANR. Vs. DAYANIDHI PATRO AND AFTER HIM SITA PATRANI AND ORS.
August 2, 1955
R. THUMBANADHAM Vs. BASU BEHERA AND ORS.
March 22, 1955
RADHAMOHAN KHONTLA Vs. DEENABANDHU PANIGRAHI
August 12, 1955
RADHANATH SWAIN Vs. MADHUSUDAN SENAPATY
July 28, 1955
RADHU BEHERA AND ORS. Vs. RADHASHYAM SAHU AND ORS.
August 5, 1955
RAJA BHANUGANGA TRIBHUBAN DEB AND ANR. Vs. THE STATE OF ORISSA AND
December 1, 1955
RAM CHANDRA ROUT AND ORS. Vs. KANDURI CHARAN JENA AND ORS.
February 2, 1955
RAMACHANDRA MARDARAJ DEO Vs. COMMISSIONER OF INCOME TAX
February 25, 1955
RAMAKRISHNA DEO Vs. COLLECTOR OF SALES TAX ORISSA
April 12, 1955
RAMCHANDRA MARDARAJ DEO Vs. COMMISSIONER OF INCOME TAX
February 28, 1955
RAMCHANDRA MARDARAJ DEO Vs. COLLECTOR OF COMMERCIAL TAXES
July 15, 1955
RAMCHANDRA MARDARAJ DEO Vs. COLLECTOR OF COMMERCIAL TAXES, ORISSA
March 15, 1955
ROBERT ALVERS AND SONS Vs. MEMBER BOARD OF REVENUE IN CHARGE OF COMMERCIAL TAXES
July 21, 1955
RUSHI SAHU AND ANR. Vs. THE STATE
July 15, 1955
SANANDA SAHU Vs. RAMCHANDRA SAHU AND ORS.
April 1, 1955
Satrughan Mall Vs. Revenue Commissioner
April 6, 1955
SIVARAM MUNI AND 3 ORS. Vs. BHUBANI BISWAL
January 31, 1955
SK. RAHIMBUX, Vs. SAHEB JAMAL,
July 19, 1955
SRI GIRIDHARI JIU THAKUR Vs. SRIMATI SATYABHAMA DEI AND ORS.
January 25, 1955
SRI SAILENDRA NARAYAN BHANJ DEO Vs. ASSISTANT COLLECTOR OF AGRICULTURAL INCOME TAX
July 15, 1955
SRI SARAT CHANDRA DAS Vs. THE STATE OF ORISSA
November 28, 1955
SRI SRI SRI VIKRAM DEO VARMA AND AFTER HIM SRI SRI SRI KRISHNA DEO THROUGH HIS NEXT FRIEND, SRI S.T. MIRANI, COLLECTOR OF KORAPUT Vs. APPANNA PADHY AND AFTER HIM AMMANNA PADHIANI AND ORS.
February 1, 1955
STATE Vs. NRUSINGHA NAIK
March 23, 1955
STATE Vs. LAIKHAN PRADHAN
August 30, 1955
STATE OF ORISSA Vs. BHARAT CHANDRA NAYAK
March 17, 1955
SUMI DEBI Vs. PRANAKRUSHNA PANDA
October 17, 1955
SUNDARMANI DEVI Vs. RUPEI DEI
August 30, 1955
SUSHILA BARAL Vs. JOHN BUNYAN BARAL
October 3, 1955
SYED NOORAN NABI AND ORS. Vs. PITAMBER MOHAPATRA AND ORS.
March 23, 1955
TAYI VISALAMMA Vs. TAYI JAGANNADHA RAO
April 28, 1955
THE STATE Vs. SADASIBA NAIK
January 13, 1955
TULASIRAM DAS Vs. RAMPRASANNA DAS
October 10, 1955
UNION OF INDIA Vs. NATABARLAL JAYASHANKAR
October 10, 1955
V V KAMESWAR RAO Vs. STATE OF ORISSA
November 22, 1955
Vikram Deo Varma Vs. Commr.of Income-tax
April 21, 1955
VIKRAM DEO VARMA MAHARAJA OF JEYPORE Vs. COMMISSIONER OF INCOME TAX
April 13, 1955