Case Index

Title
Date
A DUTTA Vs. STATE
July 21, 1955
A N SINHA Vs. M C MUKHERJEE
July 4, 1955
ABANINDRA KUMAR MAITY Vs. A K MAJUMDAR
August 5, 1955
ABDUL RAFIQUE Vs. DISTRICT JUDGE
August 9, 1955
ABDUR RAHAMAN Vs. STATE
June 27, 1955
ABHIMANYU HALDER Vs. TARANI SEN HALDER
August 25, 1955
ADHAR CHANDRA MANDAL Vs. BISTU PADA GURE
June 25, 1955
ADHAR CHANDRA MONDAL Vs. BISTU PADA GURE
June 24, 1955
ADHI MALLICK Vs. STATE
April 27, 1955
ADWAIT KUMAR DAS Vs. STATE
August 9, 1955
AFZAL HOSSAIN Vs. KAIGAREY CO
February 17, 1955
AIR CARRYING CORPN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
April 9, 1955
AJIT KUMAR BAGOHI Vs. STATE OF WEST BENGAL
December 17, 1955
AJIT KUMAR DAS Vs. SRIMATI PAEUL SASHI GOSWAMI
July 26, 1955
AJOY KUMAR GHOSE Vs. CORPORATION OF CALCUTTA
July 22, 1955
AKBAR SHEIKH Vs. STATE
November 25, 1955
AKHWARI BIBI AND ORS. Vs. RAJLAKSMI DEBI AND ORS.
January 13, 1955
AKSHOY KUMAR DUTTA Vs. JOGESH CHANDRA NANDY
May 13, 1955
AKSHOY KUMAR MONDAL Vs. JATINDRA NATH MONDAL
June 22, 1955
ALI MISTRI Vs. KAYEM ALI SHEIKH
January 25, 1955
AMARENDRA NATH ROY Vs. STATE
January 11, 1955
AMIYA PROSAD DAS GUPTA Vs. DIRECTOR OF PROCUREMENT AND SUPPLY
May 18, 1955
ANATH BANDHU DEB Vs. DOMINION OF INDIA
July 11, 1955
ANGUS CO LTD Vs. CHOUTHI
May 19, 1955
ANIL BARAN BEY Vs. STATE
June 24, 1955
ANIL CHANDRA DUTTA Vs. NIRANJAN SARKAR
June 15, 1955
ANIL CHANDRA GUHA Vs. COMMISSIONERS OF THE SOUTH DUM DUM MUNICIPALITY
March 21, 1955
ANNADA PROSAD GUIN Vs. DISTRICT MAGISTRATE AND COLLECTOR OF MURSHIDABAD
March 3, 1955
ANWARALI SARKAR Vs. STATE
May 26, 1955
ARATHOON MACKERTOON ARATHOON Vs. CORPORATION OF CALCUTTA
December 5, 1955
ARTHUR ALEXANDER WATSON Vs. STATE
March 31, 1955
ARUN RANJAN GHOSE Vs. THE STATE OF WEST BENGAL
January 11, 1955
ASHALATA MITRA Vs. A.D. VIZ.
February 2, 1955
ASHUTOSH DAS Vs. STATE OF WEST BENGAL
August 1, 1955
ASTARAM BAGDI AND ORS. Vs. SITANATH MANDAL
September 7, 1955
ASWINI KUMAR SAMANTA Vs. MANAGER CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
January 31, 1955
ATINDRA NATH MUKHERJEE Vs. G F GILLOT
March 3, 1955
B N MEHROTRA Vs. STATE
December 15, 1955
B S MANTOSH Vs. INDIA ELECTRIC WORKS LTD
June 13, 1955
BABULAL SANTRA Vs. STATE
June 23, 1955
BACHURAM KAR Vs. STATE
November 25, 1955
BAHADUR SINGH CHHETRI Vs. BIR BAHADUR SINGH
December 2, 1955
BALAI CHANDRA PAL Vs. RAISUDDIN NASKAR
August 23, 1955
BARDESHWARI BARODESHWARI PROSAD BATTACHARJEE Vs. RABI NANDAN SAHA
June 1, 1955
BARJIWANDAS GUJRATI Vs. MOHINI MOHAN SHAH
September 8, 1955
BASANTA KUMAR BHATTACHARJEE Vs. PANCHU GOPAL DUTTA
July 21, 1955
BASANTA KUMAR GON Vs. STATE
December 5, 1955
BASANTA KUMAR PAL Vs. CHIEF ELECTRICAL ENGINEER
June 8, 1955
BEJOY KRISHNA BHATTACHARJEE Vs. REGIONAL TRANS PORT AUTHORITY CALCUTTA
September 7, 1955
BELA RANI CHATTERJEE Vs. BHUPAL CHANDRA CHATTERJEE
September 5, 1955
BHADRESWAR MUNICIPALITY Vs. SAMNAGAR JUTE FACTORY CO , LTD
February 3, 1955
BHAGABANTI Vs. GENERAL MANAGER EASTERN RAILWAYS
July 19, 1955
BHAGAT RAM BAIKA Vs. PRABIRENDRA MOHAN TAGORE
June 15, 1955
BHAJAHARI MANDAL Vs. STATE
August 24, 1955
BHAJAHARI MANDAL Vs. STATE
December 16, 1955
BHANUMATI DASI Vs. GOUR MOHAN SETT
August 23, 1955
BHOWANIPUR LAND DEVELOPMENT CONCERNS LTD. Vs. STATE OF WEST BENGAL AND ORS.
June 14, 1955
BHUBAN MOHAN BANERJEE Vs. COMMISSIONER OF INCOME TAX
August 16, 1955
BHUDEB CHANDRA BANERJEE Vs. SUBODH GOPAL BASU AND ORS.
March 10, 1955
BHUJANGA BHUSAN DAS Vs. STATE
July 7, 1955
BHUJANGA BHUSAN MAJUMDAR Vs. STATE
April 20, 1955
BIJOY KRISHNA CHANDRA Vs. STATE
July 22, 1955
BIJOY KRISHNA MANDAL Vs. STATE
February 25, 1955
BIMAL CHAND BOTHRA Vs. CHAIRMAN JIAGANJ AZIMGANJ MUNICIPALITY
February 22, 1955
BIMALAPATI BANERJEE Vs. SAILENDRA NATH GANGULY
September 6, 1955
BIRAJ KUMAR BANERJEE & ORS. Vs. INDU BALA GUPTA
February 21, 1955
BISAKHA RANI GHOSE Vs. SATISH CHANDRA ROY SINGHA
March 10, 1955
BISHNU CHARAN SRIMANI Vs. SUBODH CHANDRA DEY
June 1, 1955
BISWANATH DEY Vs. KISHORI M PAL
June 27, 1955
BISWANATH GHOSE Vs. SUDHIR KUMAR DE
December 1, 1955
BONBEHARI ROY Vs. DHIRENDRA NATH ROY
June 2, 1955
BRAHMA SHUM SHERE JUNG BAHADUR Vs. CHARTERED BANK OF INDIA AUSTRALIA AND CHINA
June 1, 1955
BROJO GOPAL SARKAR Vs. COMMISSIONER OF POLICE
March 10, 1955
BUILDERS SUPPLY CORPORATION Vs. UNION OF INDIA
June 21, 1955
BULAKI SADAGAR Vs. MALATI MEJHAN SANTAL
February 4, 1955
BURIDEHING TEA CO LTD Vs. DOMINION OF INDIA
February 24, 1955
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. LICENSING OFFICER OF TAMLUK MUNICIPALITY
May 17, 1955
C T A PILLAI Vs. H P LOHIA
March 3, 1955
CALCUTTA MOTOR AND CYCLE CO Vs. COLLECTOR OF CUSTOMS
August 9, 1955
CHAIRMAN, SURI MUNICIPALITY Vs. HIRAN KUMAR SEN GUPTA
April 26, 1955
CHARU BALA DAS Vs. MADHU SUDHAN KUNDU
August 31, 1955
CHEN SHANKAR LAL SHANKAR JANI Vs. UNITED BANK OF INDIA LTD
May 3, 1955
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE, CAL. Vs. KRISHNA CHANDRA CHATTERJEE
July 20, 1955
CHOWRINGHEE, PROPERTIES LTD., LANDLORDS Vs. BENGAL STORES LTD.
March 15, 1955
CHUNG PING YUNG Vs. AMIYA CHAKRABARTTI
December 20, 1955
CLIVE BUILDINGS (CALCUTTA), LIMITED Vs. CORPORATION OF CALCUTTA
August 19, 1955
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. GHASIRAM LACHMINARAYAN AND CO. AND ORS.
April 29, 1955
COMMISSIONER OF INCOME TAX Vs. DUNCAN BROS AND CO LTD
May 20, 1955
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. MALCHAND SURANA CALCUTTA
August 24, 1955
COMMISSIONER OF WAKFS WEST BENGAL Vs. SHYAM SUNDAR DEBANSHI
March 17, 1955
COMMISSIONERS FOR PORT OF CALCUTTA Vs. NARSINGH DAS BISWANATH
July 19, 1955
CORPORATION OF CALCUTTA Vs. OMEDA KHATUN BEWA
June 9, 1955
CORPORATION OF CALCUTTA Vs. ON THE DEATH OF SM RAJLAKSHMI DEBI HER HEIRS NANI GOPAL MUKHOPADHYAY
August 24, 1955
CORPORATION OF CALCUTTA Vs. UNION JUTE CO LTD
July 12, 1955
CORPORATION OF CALCUTTA Vs. SREERAM CHANDANMULL
July 25, 1955
CORPORATION OF CALCUTTA Vs. DIRECTOR OF RATIONING AND DISTRIBUTION
February 9, 1955
D C AUDDY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 26, 1955
DEB NARAYAN CHAKRABORTY Vs. STATE
September 5, 1955
DEBAJYOTI BARMAN Vs. STATE
August 5, 1955
DEBENDRA NATH SEN Vs. RAJENDRA CHANDRA ROY
January 6, 1955
DEBENDRA NATH SEN Vs. BHAGCHAS CONCILIATION BOARD, JOYNAGAR AND ORS.
March 14, 1955
DEBI PRASANNA GHOSE Vs. STATE
July 13, 1955
DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS Vs. S N DAS GUPTA
August 1, 1955
DHIRENDRA LAL DUTTA, LANDLORD Vs. FEKUDAS & ORS., TENANTS
May 10, 1955
DHIRENDRA NATH MUKHERJEE & ORS. Vs. MOHENDRA PROSAD
January 20, 1955
DIAMOND BISCUIT CO Vs. STATE OF WEST BENGAL
January 27, 1955
DUKARIBALA DASI Vs. GADADHAR PAUL
March 1, 1955
DURGADASI DASI Vs. KRISHNA BEHARI BISWAS
August 4, 1955
DURGARANI DASI Vs. KALYANI BANDOPADHYAY
March 17, 1955
DWIJENDRA KUMAR ROY Vs. MONMOHAN DE
May 12, 1955
E SCOTT Vs. RESIDENCE LTD
May 27, 1955
ELAHI BUX KHAN Vs. STATE
May 30, 1955
FAZALADDIN MANDAL Vs. PANCHANAN DAS
December 2, 1955
FIRM KHESTSIDAS RATANLALL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 30, 1955
GANGA DUTT MURARKA Vs. BIBHABATI DEBI
September 2, 1955
GANGA VISHNU SWAIKA Vs. MACHINE MANUFACTURING CO LTD
February 9, 1955
GANGULI ENGINEERING LTD Vs. SUSHILA BALA DASI
August 24, 1955
GHASI RAM AGARWALLA Vs. STATE
February 8, 1955
GOPI NATH GHOSE Vs. GANESH CHANDRA BANERJEE
August 30, 1955
GOSTO BEHARI DAS Vs. RAJABALA DEI
June 13, 1955
GOURI SANKAR DAGA Vs. PARASHURAM AGARWALLA
August 26, 1955
GOVINDA CHANDRA GHOSE Vs. PROVABATI GHOSE
May 10, 1955
GUM BAHADUR Vs. STATE
January 12, 1955
HABIL MANDAL Vs. KALO
January 14, 1955
HAJEE SATTAR HAJEE PEER MOHAMED Vs. CALCUTTA PORT COMMISSIONERS
August 12, 1955
HANSRAJ BAJAJ Vs. INDIAN OVERSEAS BANK LTD
June 3, 1955
HANUMAN BUX MAHAJAN Vs. CORPORATION OF CALCUTTA
June 2, 1955
HARENDRA KRISHNA GHOSH Vs. PROVINCE OF BENGAL
January 21, 1955
HARI CHARAN KAR Vs. ABHOY CHANDRA DRY AND ANR.
June 16, 1955
HARI KINKAR SAMANTA Vs. DEB KUMAR CHOUDHURY
January 3, 1955
HARIPADA CHOWDHURY Vs. RAMKRISHNA ROY AND ORS.
April 6, 1955
HARIRAM NARSINGDAS Vs. SHYAMLAL SRIPROKASH
May 23, 1955
HARISH CHANDRA SAMADDAR Vs. STATE
May 18, 1955
HEM CHANDRA BOSE Vs. APARNA PROSANNA KONAR
August 26, 1955
HIRALAL AGARWALLA Vs. STATE
July 28, 1955
IMPERIAL TOBACCO CO INDIA LTD Vs. SALONA BIBI
May 27, 1955
INCOME TAX OFFICER MIDNAPORE BANKURA Vs. DISTRICT MAGISTRATE MIDNAPORE
May 11, 1955
INDIA ELECTRIC WORKS LTD Vs. B S MANTOSH
June 13, 1955
INDIAN MOLASSES CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 21, 1955
INDIAN NATIONAL STEAMSHIP CO LTD Vs. MAUX FAULBAUM
April 22, 1955
INDIAN TRADE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA
December 6, 1955
INDRAMONI DASI, TENANT Vs. SNEHALATA DUTT, LANDLORD
January 18, 1955
INDU BHUSAN CHATTERJEE Vs. STATE
January 14, 1955
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. JAGANNATH PROSAD SHA
May 16, 1955
INLAND REVENUE COMMISSIONERS Vs. BUTTERLEY CO. LTD.
March 10, 1955
ISWARDAS KHAITAN Vs. C GREGORY
April 22, 1955
JAGADISH CHANDRA SINHA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
September 2, 1955
JAGAT LAKSHMI DASI Vs. GOLAM HOSSAIN AND ANOTHER
December 8, 1955
JAHIRUDDIN BISWAS Vs. LILAMOY ROY CHOUDHURY
August 23, 1955
JAINTA KUMAR BANERJEE Vs. STATE
May 5, 1955
JASODA DULAL ADHIKARY Vs. UNITED BANK OF INDIA LTD
December 12, 1955
JATINDRA NATH SADHUKHAN, LANDLORD Vs. UPENDRA NATH GHOSH TENANT
August 25, 1955
JAYMONGAL SINGH Vs. STATE
April 7, 1955
JIWAN DAS Vs. RABIN SEN
March 7, 1955
JNARENDRA NATH CHAKRAVORTY Vs. NAGENDRA NATH DE AND ANR.
December 22, 1955
JUGAL KISHORE BIRLA Vs. BISHNU HARI JANA
March 7, 1955
K B MATHUR GENERAL MANAGER EASTERN RLY Vs. N C CHATTERJEE
April 6, 1955
KADU MALLIK Vs. BANI DUTTA
February 7, 1955
KAJARILAL AGARWALA Vs. UNION OF INDIA AND ORS.
June 16, 1955
KALI CHARAN MALIK Vs. HARI NATH CHATTERJEE AND ORS.
September 1, 1955
KALIPADA DALAL Vs. STATE
April 22, 1955
KALIPADA GHOSE Vs. KURBAN ALI
August 24, 1955
KALU BABU LALCHAND CALCUTTA Vs. COMMR OF INCOME TAX WEST BENGAL
September 8, 1955
KAMALINI GHOSE CHOUDHURANI Vs. HIMANGSHU BHUSHAN GHOSE
August 23, 1955
KANAI PAL Vs. STATE
June 29, 1955
KARNANI INDUSTRIAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
August 23, 1955
KARNAPHULI JUTE MILLS LTD Vs. UNION OF INDIA
July 22, 1955
KARTICK CHANDRA DAS Vs. GANGADUTTA MURARKA
April 4, 1955
KASHIRAM AGARWALLA Vs. COLLECTOR OF 24 PARGANAS
May 26, 1955
KOTISWAR MUKHERJEE Vs. PARESH NATH MUKHERJEE
July 7, 1955
KRISHNA LAL SARKAR Vs. NIRMALA BALA SHIL
August 31, 1955
KRISHNA SUBALA BOSE Vs. DHANAPATI DUTTA
December 9, 1955
KSHETRAMONI DASI Vs. SURENDRA MOHAN KUNDU
June 29, 1955
KSHIRODA Vs. DEBENDRA NATH KAR
August 5, 1955
KSHIRODE CHANDRA PAL Vs. DISTRICT MAGISTRATE HOWRAH
January 10, 1955
KUNDALATA BISWAS Vs. CHANDRA KAMINI DASI
May 17, 1955
KURAN CHANDRA SINGHA Vs. MOHAN LAL SINGH AND ORS.
March 28, 1955
LACHMI NARAYAN JUTE MANUFACTURING CO LTD Vs. DWIP NARAYAN SINGH
July 7, 1955
LACHMINARAIN LALCHAND Vs. GOLABCHAND DHANRAJ
June 10, 1955
LADURAM TAPARIA Vs. D K GHOSH
May 13, 1955
LALA GANGARAM Vs. KRISHNA GOPAL JHUNJHUNWALA AND ORS.
March 21, 1955
LALA GURUSHARAN LALL Vs. REGISTRAR OF JOINT STOCK COMPANIES
September 8, 1955
LALIT MOHAN DAS Vs. PROVINCE OF WEST BENGAL AND ANR.
August 23, 1955
LALUA DOM Vs. STATE
May 5, 1955
LAXMI TRADING Vs. SHRIRAM GOBINDNARAIN
May 2, 1955
LOYA MAJHI Vs. NIR DUTTA
January 12, 1955
M A A KASHANI Vs. K SATYANARAIN AND CO
April 20, 1955
MADAN MOHAN DAS Vs. STATE
July 6, 1955
MAGUNLAL JAVERCHAND Vs. RAJA JANAKINATH ROY NARENDRA NATH ROY AND CO. LTD.
April 22, 1955
MAHABIR CHANDRA GELADA Vs. SOHANLAL BOID
April 4, 1955
MAHABIR PRASAD BAJORIA Vs. M S BISWAS MAGISTRATE ASANSOLE
January 12, 1955
MAHADEB LAL KANODIA Vs. THE ADMINISTRATOR-GENERAL
February 7, 1955
MAJOR J PHILLIPS Vs. STATE
August 31, 1955
MALCHAND Vs. PURANMULL
May 27, 1955
MANAGER, METRO THEATRES LTD Vs. CORPORATION OF CALCUTTA
July 4, 1955
MANASH RANJAN CHAKRAVARTY Vs. TROPICAL ACCUMULATORS LTD
March 3, 1955
MANINDRA L GOSWAMI Vs. R N BOSE INCOME TAX OFFICER
December 19, 1955
MANINDRA NATH CHOUDHURY Vs. STATE
May 5, 1955
MANINDRA NATH GUIN Vs. STATE OF WEST BENGAL
June 17, 1955
MANINDRA NATH PAL Vs. MUNICIPAL COMMISSIONERS OF BARANAGORE MUNICIPALITY
June 27, 1955
MANJUR AHMED Vs. RAJLAKSHMI DASI
January 13, 1955
MANJURAL HAQUE Vs. MEWAJAN BIBI
July 21, 1955
MANMATHA NATH CHAKRAVARTY Vs. SACHINDRA KUMAR CHAKRAVARTY
May 26, 1955
MASUD ALAM Vs. COMMISSIONER OF POLICE
January 14, 1955
MD SARAFATULLA SARKAR Vs. SURJA KUMAR MONDAL
March 17, 1955
MD. SARAFATULLA SARKAR Vs. SURJA KUMAR MONDAL AND OTHERS
June 17, 1955
MD. SHAFIQUE AND ORS. Vs. MALEKA KHATUN
August 23, 1955
MEHER SINGH Vs. KESHARDEO CHAMARIA
August 26, 1955
MEHER SINGH Vs. KESHARDEO CHAMARIA
August 25, 1955
METROPOLITAN STRUCTURAL WORKS LTD Vs. UNION OF INDIA
June 27, 1955
MIDNAPORE ZAMINDARY CO. LTD. Vs. KRISHNA KISHORE MUKHERJEE AND ANR.
April 26, 1955
MIR ALI NEWAJ Vs. STATE
June 28, 1955
MIRA CHEMICAL INDUS LTD Vs. D P ANAND, COLLR OF C EX , CALCUTTA
February 23, 1955
MOBARAK HOSSEIN Vs. PUNDARIKAKSHYA BASU
May 18, 1955
MOHAMMAD ALI JAMADAR AND ANR. Vs. STATE
June 14, 1955
MOHAN CHAND Vs. MANINDRA NATH
January 14, 1955
MOHIT KUMAR BOSE Vs. JAGAT MOHAN DUTTA
June 1, 1955
MOKSHODA SUNDARI DASI Vs. BHUPENDRA NATH BOSE
March 25, 1955
MRITUNJOY PAL & ORS. Vs. RAM CHANDRA SADHU KHAN
May 27, 1955
MRITYUNJOY CHATTERJEE Vs. STATE
January 11, 1955
MUCHIRAM CHAND Vs. PARESH NATH MAITY
June 15, 1955
MUGNEERAM BANGUR AND CO. Vs. KALIDAS GHOSH
April 1, 1955
MUNICIPAL COMMISSIONERS HOWRAH Vs. FUL CHAND AGARWALLA
June 16, 1955
MUNICIPAL COMMISSIONERS OF BHADRESWAR MUNICIPALITY Vs. SAMNAGAR JUTE FACTORY CO. LTD. AND ANR.
February 3, 1955
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. BIBHUTI BHUSAN BANERJEE
January 21, 1955
MURLI TAHILRAM Vs. T ASOOMAL AND CO
February 11, 1955
N R GHOSH Vs. STATE
February 10, 1955
NAGENDRA NATH CHOUDHURY Vs. STATE
June 8, 1955
NAGENDRA NATH GUPTA Vs. SM. MOHIT KUMARI PANDIT AND ORS.
July 1, 1955
NALINI MOHAN CHOUDHURI Vs. MALDA CO OPERATIVE URBAN BANK LTD
July 29, 1955
NANI GOPAL DEB Vs. BHIMA CHARAN RAKSHIT
May 4, 1955
NARENDRA NATH MAJUMDAR Vs. STATE
February 14, 1955
NARESH CHANDRA BOSE Vs. SACHINDRA NATH DEB
August 19, 1955
NATIONAL CEMENT MINES INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
December 23, 1955
NATIONAL FIRE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA
May 18, 1955
NATIONAL MOTOR INDUSTRIES LTD Vs. BIRENDRA NATH MITRA
July 2, 1955
NEDO KAR Vs. STATE
January 1, 1955
NEMAI CHANDRA PAL Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF THE ARAMBAGH MUNICIPALITY
March 9, 1955
NETRAM AGARWALLA Vs. STATE
July 15, 1955
NETRAM AGARWALLA AND ORS. Vs. CHAIRMAN, RAIGUNJ MUNICIPALITY AND ORS.
May 3, 1955
NEW CHURULIA COAL CO LTD Vs. UNION OF INDIA
August 12, 1955
NIBARAN CHANDRA CHAUDHURY Vs. ABINASH CHANDRA DUTTA PODDAR AND ORS.
August 24, 1955
NIBARAN CHANDRA DAS Vs. STATE
July 29, 1955
NIDHI SINGH AND ANR. Vs. STATE AND ORS.
March 23, 1955
NIMAI CHAND BHABAK Vs. STATE
April 26, 1955
NIMOO PAL MAJUMDAR Vs. STATE
July 8, 1955
NIREN BASU Vs. STATE OF WEST BENGAL
December 8, 1955
NIRMALA SUNDARI DASSI Vs. SUDHIR KUMAR MITTER
March 18, 1955
NORTH BENGAL DAS BROTHERS ZEMINDARY CO , LTD Vs. SURENDRA NATH DAS
July 14, 1955
NURSINGHDAS GUZRATI Vs. BAIJNATH PRASAD AND ORS.
April 4, 1955
ONKARMAL MISTRI Vs. REGIONAL TRANSPORT AUTHORITY DARJEELING
March 29, 1955
PANCHU GOPAL MODAK Vs. DOLLY MODAK
March 30, 1955
PANCHU GOPAL MULLIK Vs. STATE
June 10, 1955
PARITOSH JANA Vs. STATE
May 11, 1955
PASHUPATI NATH MALIA Vs. SANKARI PROSAD SINGH DEO
December 23, 1955
PRABARTAK JUTE MILLS LTD. Vs. ANILA DEVI AND ORS.
February 10, 1955
PRAFULLA CHANDRA CHAKRAVARTTI Vs. MUNICIPAL COMMISSIONERS OF JALPAIGURI
February 21, 1955
PRITI REKHA MITRA Vs. NARAYAN CHANDRA DUTTA
July 21, 1955
PROBIR CHANDRA PAL Vs. PANCHANAN CHOUDHURY
July 5, 1955
PROVINCE OF WEST BENGAL Vs. BASANT PROPERTIES LTD
April 20, 1955
PULIN BEHARI SHAW Vs. LILA DEY
August 30, 1955
R C MITTER AND SONS Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 26, 1955
R E RAMSAY Vs. PASUPATINATH MALIA
January 12, 1955
R L E COOK LIMITED Vs. KULJIAN CORPORATION
March 1, 1955
R N GHOSH Vs. STATE
May 5, 1955
R R DAS AND SONS Vs. STATE OF WEST BENGAL
January 27, 1955
R.S. TREVEDI, ADMINISTRATOR, HOWRAH MUNICIPALITY Vs. RAMANANDA GIRI
February 8, 1955
RABINDRA NATH DAS Vs. GENERAL MANAGER, EASTERN RAILWAY AND ORS.
June 14, 1955
RABINDRA NATH DAS Vs. STATE OF WEST BENGAL
July 11, 1955
RABINDRA NATH MUKHERJEE Vs. STATE
December 6, 1955
RADHA KANTA ROY Vs. STATE
July 7, 1955
RADHA KETCHAP Vs. UNION OF INDIA
February 27, 1955
RAGHUPATI ROY Vs. DEBU KARMAKAR
May 12, 1955
RAI HARENDRA NATH CHOUDHURY Vs. NABA KRISHNA ROY CHOUDHURI
March 24, 1955
RAI SUDHINDRA NATH CHOUDHURY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 20, 1955
RAJ NARAYAN KUNDU, TRUSTEE Vs. KRISHNA MOTI DASSI AND ORS.
February 23, 1955
RAJENDRA NATH GHOSE Vs. BROJABALA GHOSE
December 2, 1955
RAJESWAR PRASAD SUKLA Vs. STATE
August 8, 1955
RAM BALLAV MARWARI AND ANOTHER Vs. RAMESWARLAL GENORIWALLA
February 8, 1955
RAM BARAI SINGH Vs. TIRTHA PADA MISRA
June 1, 1955
RAM BILAS SINGHA ROY Vs. STATE
April 25, 1955
RAM JIBAN GUCHAIT Vs. THE STATE OF WEST BENGAL AND ANR.
May 25, 1955
RAM PRASAD AGARWALLA Vs. STATE
May 19, 1955
RAM PRASAD SHAW Vs. CHIEF SECRETARY TO THE GOVT OF WEST BENGAL
January 7, 1955
RAM PROSAD SHAW Vs. CHIEF SECRETARY TO GOVERNMENT OF WEST BENGAL
April 7, 1955
RAM PROSAD SING Vs. SONATAN GHOSE BAJAL
January 19, 1955
RAMAN MONDAL Vs. GOBINDA MONDAL
February 17, 1955
RAMDULAL BANERJI Vs. GENERAL MANAGER EASTERN RAILWAY
November 25, 1955
RAMESH CHANDRA DUTT Vs. ABDUL HAMID SARDAR AND ORS.
August 31, 1955
RAMESH CHANDRA DUTTA Vs. SURYA PROPERTIES LTD
December 7, 1955
RAMPROBESH MISSIR Vs. STATE
July 5, 1955
RANENDRA NATH PAL Vs. COMMISSIONERS OF DHULIYAN MUNICIPAL OFFICE
November 25, 1955
RATAN LALL SINGH Vs. MESSRS HIND ESTATE LTD
June 23, 1955
RATAN LALL SINGH TENANT Vs. HIND ESTATE LTD. LANDLORD
June 23, 1955
RATISH CHANDRA GUHA Vs. NAGENDRA NATH DAS
June 7, 1955
RELIANCE JUTE MILLS CO LTD Vs. GHOOMRI TELENI
June 8, 1955
S BHATTACHARJEE Vs. SENTINEL ASSURANCE CO LTD
February 9, 1955
S.C. BANERJEE Vs. J.K. GHOSH
December 6, 1955
SADANANDA SAHA Vs. UNION OF INDIA
January 14, 1955
SAHA AND CO Vs. ISHAR SINGH KRIPAL SINGH AND CO
September 8, 1955
SAILENDRA NATH SADHU Vs. NETAI CHAND PRAMANIK
December 22, 1955
SAILENDRA NATH SINHA Vs. STATE
January 31, 1955
SAILENDRA SUNDAR MITRA Vs. STATE
December 22, 1955
SAMARENDRA NATH ROY Vs. R N BASU
January 18, 1955
SANTI JIBAN BOSE Vs. BROJA NATH MUNSHI
August 12, 1955
SANTOSH KUMAR BOSE MAJUMDAR Vs. KANIKA ALIAS MAMATA
August 31, 1955
SARAJU BALA DEBI Vs. HIRALAL ADHIKARY
January 4, 1955
SATYAJUGA BENNETT COLEMAN AND CO LTD Vs. BHUPATI CHATTERJEE
July 20, 1955
SEFALIBALA DASI Vs. BIRENDRA NATH DAS
August 25, 1955
SHAIKH AHAJUDDIN MOLLA Vs. KHARAM ALI MOLLA
August 26, 1955
SHAIKH AHMMAD AND ANR. Vs. SUDHIR KUMAR GHOSH
July 21, 1955
SHANICHARI DEBI Vs. STATE OF WEST BENGAL
January 3, 1955
SHARMA ELECTRIC ENGINEERING WORKS Vs. RADHA DEBI
August 30, 1955
SHEIK BASED Vs. SRIDHAR CHANDRA BERA
July 19, 1955
SHEIKH AJIMALLA Vs. PANCHANAN RAY AND ANR.
June 23, 1955
SHEIKH AMIR HAMZE Vs. SHEIKH YAKUK
June 9, 1955
SHEO GOURI OIL MILLS Vs. CORPORATION OF CALCUTTA
August 25, 1955
SHIVA NANDAN SINHA Vs. STATE OF WEST BENGAL AND ORS.
March 7, 1955
SHYAM SUNDAR RAKSHIT Vs. SATCHIDANANDA RAKSHIT
February 17, 1955
SITAL CHANDRA MAITY Vs. STATE
May 2, 1955
SITARAM MAHATO Vs. STATE
December 9, 1955
SITARAM PODDAR AND ORS. Vs. COMMISSIONERS OF HOWRAH MUNICIPALITY
March 25, 1955
SK FAKIR MOHAMMAD Vs. STATE OF WEST BENGAL
December 20, 1955
SOORAJMALL NAGARMALL Vs. INDIAN NATIONAL DRUG CO LTD
February 9, 1955
SOORAJMULL NAGURMULL Vs. PROVINCE OF WEST BENGAL
June 27, 1955
SOUTHERN BANK Vs. KESHARDEO GANERIWALLA
February 7, 1955
SREENATH MALAKAR Vs. STATE
June 15, 1955
STATE Vs. MADAN MOHAN DEY
August 25, 1955
STATE Vs. PULIN CHANDRA MANDAL
January 11, 1955
STATE OF WEST BENGAL Vs. LAKSHMI NARAYAN SINGH
August 31, 1955
STATE OF WEST BENGAL Vs. BIRENDRA NATH BASUNIA
March 24, 1955
STATE OF WEST BENGAL Vs. PANCECOWRI GHOSE
February 18, 1955
STATE OF WEST BENGAL Vs. BENODE BEHARI GUPTA
February 17, 1955
STATE OF WEST BENGAL Vs. SWARNALATA BISWAS
February 21, 1955
SUBHASINI NANDI Vs. CORPORATION OF CALCUTTA AND ANR.
April 18, 1955
SUBODH CHANDRA NANDY AND ORS. Vs. HIMANSHU BALA BOSE AND ORS.
August 22, 1955
SUBODH GOPAL BOSE Vs. NILABJA BARANI DEBI AND OTHERS
June 14, 1955
SUBODH GOPAL BOSE Vs. KHAIRUNNESSA BAI
March 25, 1955
SUDHIR CHANDRA JANA Vs. STATE
February 7, 1955
SUDHIR KUMAR BHATTACHARJEE Vs. BIBHUTI BHUSAN MAJUMDAR
December 9, 1955
SUKUMAR BOSE Vs. ABANI KUMAR HALDAR
May 27, 1955
SUMATIBALA SEN Vs. HERAMBA KUMAR ROY AND ORS.
September 1, 1955
SUMER SINGH Vs. SANITARY INSPECTOR OF BAURIA
May 16, 1955
SUMIR CHANDRA MOULIK GUPTA Vs. THE STATE
August 5, 1955
SUNIL BARAN KANUNGO Vs. STATE
June 23, 1955
SUNIL ROY Vs. BISWANATH DUTTA
July 19, 1955
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVT OF WEST BENGAL Vs. ANWAR ALI SARKAR
July 8, 1955
SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL Vs. BHUPATI BHUSAN BISWAS AND ORS.
August 19, 1955
SURAJ BALA PATRA Vs. SURAJ BALA PATRA AND ORS
January 3, 1955
SURENDRA NATH PRODHAN Vs. BEPIN BEHARI MAJHI
June 17, 1955
SURESH CHANDRA GANGULY Vs. J W ORR
February 21, 1955
SURYA KUMAR MANJI Vs. TRILOCHAN NATH
January 11, 1955
SUSHAMA ROY Vs. ATUL KRISHNA ROY
February 22, 1955
SWAPNA MUKHERJEE Vs. BASANTA RANJAN MUKHERJEE
June 3, 1955
SYAM SUNDAR JUGAL KISHORE AND COMPANY Vs. UNION OF INDIA
August 30, 1955
SYED GOLAM RASUL Vs. S K ARSHED
June 7, 1955
SYED SHAH JAFRUL ISLAM Vs. DISTRICT MAGISTRATE HOOGHLY
September 5, 1955
SYED WASIF ALI MEERZA Vs. STATE OF WEST BENGAL
July 28, 1955
TABIRUDDIN MALLICK Vs. PROTIVA RANI DEVI
March 15, 1955
TAHER HOSSAIN Vs. STATE
June 13, 1955
TARACHAND GHANSHYAMDAS Vs. STATE OF WEST BENGAL
January 12, 1955
TARAKESWAR Vs. SAKINA BIBI
August 26, 1955
TARAPADA BANERJEE Vs. STATE OF WEST BENGAL
January 18, 1955
TULSIRAM SHAW Vs. RAMBADAL SAMBHUNATH
June 27, 1955
UNION OF INDIA Vs. DURGADUTT PODDAR
July 4, 1955
UNION OF INDIA Vs. JANAB MUKHTAR AHMED
February 24, 1955
UNION OF INDIA Vs. GANESH LAL
July 29, 1955
UNION OF INDIA (UOI) Vs. A C MUKHERJEE
November 22, 1955