Case Index

Title
Date
ABDUL GHANI HUSSAIN KHAN Vs. STATE OF MADHYA BHARAT
November 30, 1955
ABDUL KAREEM Vs. STATE
July 13, 1955
ABDUL MAJID Vs. HUKUMCHAND
August 6, 1955
ABDULHUSSAIN Vs. AKBARALI AND ORS.
October 14, 1955
ABID MOHOMMAD KHAN, SON OF AZIZ MOHOMMAD KHAN, EX-SUB-INSPECTOR, EXCISE AND CUSTOMS OF JUNA RISALA, INDORE Vs. THE STATE OF MADHYA BHARAT
November 16, 1955
AIJAZ MASIH Vs. DESOUZA
October 6, 1955
AKHTARI BEGUM Vs. THE APPELLATE AUTHORITY FOR MADHYA BHARAT AND ORS.
December 10, 1955
AMARSINGH RAMIYARAM Vs. STATE
November 4, 1955
ANAND MARTAND AND ANR. Vs. ANANT PANDURANG
July 29, 1955
ASARAM Vs. STATE
May 6, 1955
BABULAL Vs. MOTILAL
November 3, 1955
BABULAL AND OTHERS Vs. GOWARDHANDAS AND OTHERS
October 18, 1955
BADRIPRASAD Vs. BHAGWANDAS
February 5, 1955
BAJIRAO Vs. STATE
September 29, 1955
BASANTI BAI Vs. VISHNUKUMAR
January 10, 1955
BASANTILAL BHERUJI Vs. THE STATE AND OTHERS
April 6, 1955
BHAWANI SINGH Vs. STATE
September 19, 1955
BIDHICHAND Vs. DARSHANLAL
March 4, 1955
BIJAYSINGH DANGALSINGH AND ANR. Vs. THE STATE OF MADHYA BHARAT
November 30, 1955
BINODILAL Vs. SATYENDRASINGH
February 8, 1955
BIRENDRA SINGH Vs. EXCISE COMMISSIONER
March 11, 1955
CHAMPALAL Vs. STATE
October 6, 1955
DATTAJIRAO Vs. PRAHLADDAS
March 24, 1955
DHULA Vs. STATE OF MADHYA BHARAT
August 8, 1955
DHULJI Vs. KANCHAN
July 27, 1955
DOHARIYA Vs. STATE
August 12, 1955
DWARKA RUBBER WORKS Vs. CHHOTELAL
February 11, 1955
EHSANALI Vs. KIKABHAI
February 7, 1955
FIRM BALMUKUND HARIKISHAN Vs. UNION OF INDIA AND ANOTHER
April 7, 1955
FIRM GANESHDAS KISHNAJI Vs. MURLIDHAR
September 22, 1955
FIRM GOPALJI Vs. INDORE PREMIER CO-OPERATIVE BANK LTD.
September 27, 1955
FIRM KANIRAM GANGADHARAND ORS. Vs. RAMLAL POONAMCHAND
August 1, 1955
FIRM KASHIRAM BIHARILAL Vs. BADRILAL
March 22, 1955
GANESH BALKRISHNA DESHMUKH Vs. STATE OF MADHYA BHARAT
December 2, 1955
GENDALAL Vs. NANALAL
January 27, 1955
GIRDHARILAL GANGRADE AND ORS. Vs. FATEHCHAND GANGRADE AND ANR.
October 28, 1955
GWALIOR & NORTHERN INDIA TRANSPORT CO. LTD. AND ANOTHER Vs. DINKAR DURGA SHANKAR JOSHI AND ANOTHER
July 11, 1955
GWALIOR SUGAR CO. LTD. Vs. STATE
February 2, 1955
HAJARILAL Vs. PHOOLCHAND
October 4, 1955
HAJI FIDAHUSSEN Vs. LAKHMICHAND
October 19, 1955
HARIRAM Vs. STATE
September 24, 1955
HARISCHANDRA Vs. FIRM MURILIDHAR CHIRONJILAL AND ANR.
October 3, 1955
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD. Vs. KEDARNARAYAN
February 26, 1955
HOORIYA Vs. MUNNA
April 15, 1955
IBRAHIM Vs. BARKAT ALI
August 25, 1955
IBRAHIM HUSSAINJI Vs. STATE
June 29, 1955
INAYATULLA Vs. CUSTODIAN OF EVACUEE PROPERTY M.B., INDORE
July 9, 1955
J.N. SAHANI Vs. STATE
November 25, 1955
JAYGOPAL Vs. DEVIRAM
January 25, 1955
JIYAJEERAO COTTON MILLS LTD. Vs. GOKULCHAND PANDE S/O. BRIJ LAL
September 30, 1955
KALURAM Vs. MANGILAL
February 24, 1955
KHUSILAL Vs. RAJKUMAR MILLS
October 18, 1955
KIRANSWAROOP RAJARAM Vs. RAGUNATH PRASAD SAWALDAS AND ORS.
November 21, 1955
KISHANLAL LAXMILAL Vs. STATE OF M.B.
November 4, 1955
KRISHNA KUMAR Vs. H.H. MAHARAJA SCINDIA
October 3, 1955
KUNWARPAL Vs. TARACHAND
January 20, 1955
LACHHMAN Vs. STATE
September 10, 1955
MAHENDRASINGH PRATAPSINGH Vs. THE RAJKUMAR MILLS LTD. AND ANR.
August 30, 1955
MANGAL SINGH Vs. THE STATE
March 21, 1955
MANGIBAI Vs. BHAGWANDAS
October 12, 1955
MANGOO PRITAMLAL AND ORS. Vs. GENERAL IRON HARDWARE STORES FIRM
August 2, 1955
MANOHAR LAL Vs. RAGHUNATH
September 16, 1955
Manoharlal Rameshwardas Vs. State of Madhya Pradesh
September 15, 1955
MILAPCHAND Vs. GULABCHAND
December 6, 1955
MOHANSINGH Vs. REVENUE COMMISSIONER, SOUTHERN DIVISION M.B. INDORE AND OTHERS
July 9, 1955
MOTILAL Vs. STATE
November 16, 1955
MUNICIPALITY INDORE Vs. GOPALPURI
May 14, 1955
N K ACHARYA Vs. REWASHANKAR
August 9, 1955
NANJI Vs. STATE
September 16, 1955
NARAYAN Vs. STATE
July 28, 1955
PANAH MOHD Vs. HASHAM KHAN
September 3, 1955
PAYMENT OF WAGES INSPECTOR M.B. GOVERNMENT AND ANR. Vs. BRAMHODATTA BAGRODIA
December 12, 1955
PERMANAND Vs. LAXMINARAIN
January 22, 1955
PHOOLCHAND Vs. RAMCHANDRA
February 3, 1955
PREMADIB PICTURES Vs. NEW SOUND PICTURES
February 1, 1955
PURUSHOTTAMDAS Vs. COLLECTOR GIRD
February 8, 1955
PUSHPADANT Vs. SHAKHARAM
April 26, 1955
RAMA Vs. STATE
August 9, 1955
RAMBHABAI Vs. RUKMINIBAI AND ANR.
May 14, 1955
RAMCHANDRA AND ANR. Vs. HASTIMAL JAIN
September 8, 1955
RAMNARAIN Vs. SHRIKRISHNA
February 2, 1955
RAMPRASAD Vs. DUNGARSIBHAI
July 21, 1955
RANCHHOD AND ANOTHER Vs. THE STATE
December 2, 1955
S.M. NAGORI Vs. BABURAO
October 6, 1955
SATYA PRAKASH AND OTHERS Vs. COMMISSIONER, LAND REFORMS AND JAGIRS, M.B. AND ANOTHER
July 23, 1955
SHAZAD KHAN Vs. JHALLU SINGH AND OTHERS
April 8, 1955
SHIVNATH SINGH Vs. THE STATE
April 15, 1955
SIADULLAH KHAN Vs. STATE OF BHOPAL
September 23, 1955
STATE Vs. KESHAVRAO INGLE
October 5, 1955
STATE Vs. GULAM MEER
November 20, 1955
STATE Vs. MITHALAL
October 28, 1955
STATE Vs. GOPAL SINGH
September 21, 1955
STATE Vs. LAKHMICHAND
August 13, 1955
STATE Vs. FULCHAND
February 11, 1955
STATE Vs. PRAKASHCHAND
March 15, 1955
STATE Vs. SANTOKH SINGH
April 30, 1955
STATE Vs. KISHAN
May 10, 1955
STATE Vs. GOVINDDAS
June 17, 1955
SUBALAL HODHRAJ SHARMA Vs. GOVT. OF MADHYA BHARAT
April 14, 1955
SUNDARLAL BALDEOJI MAHAJAN Vs. AHMADALI GULAMHUSEN AND OTHERS
May 13, 1955
SUNDI Vs. STATE
January 15, 1955
SURILAL Vs. FIRM SHYAMLAL
February 2, 1955
SWARUPKISHORE Vs. GOVERDHANDAS
January 25, 1955
THE COMMISSIONER OF INCOME TAX Vs. P.M. RATHOD AND CO.
September 20, 1955
TODARMAL TEJMAL AND ANR. Vs. CHIRONJILAL, GOPILAL AND ANR.
July 25, 1955
TORAN SINGH KUNWAR SINGH Vs. THE STATE OF MADHYA BHARAT
October 8, 1955
TULARAM Vs. KISHORILAL
January 31, 1955
V.E. DESOUZA AND ANR. Vs. R.P. DESOUZA AND ORS.
December 19, 1955
VISHWANATH Vs. HAIDARALI
March 31, 1955