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Case Index
Title
Date
A Annamalai Vs. State of Madras
August 10, 1955
A NARAYANA Vs. STATE OF MADRAS
August 8, 1955
A RAMACHARLU Vs. ARCHAKAM ANANTHACHARLU
April 6, 1955
A S Krishna AND Co Guntur Vs. State of Andhra
August 9, 1955
A Thulasi Bai Ammal Vs. Punapakkam Ramakrishnappa Nattan alias Kanniappa Nattan
October 12, 1955
A VEERIAH Vs. STATE
September 21, 1955
A. ABDUL MALIK SAHEB Vs. THE MADRAS STATE (NOW ANDHRA) REPRESENTED BY THE COLLECTOR OF CHITTOOR
July 29, 1955
A. HYDAR SAHEB Vs. STATE
July 1, 1955
A. VENKU DIKSHITULU Vs. GUNDU SUBBAYYA SETTI
April 15, 1955
ABRAHAM Vs. VENKADU
August 5, 1955
ADABALA SAYTANARAYANA Vs. DAMISETTY NAGARAJU
March 8, 1955
Adugula Pitchamma Vs. Battu alias Adugula Venkateswarlu
October 20, 1955
Aduri Sriramachandramurthi Vs. Pamarti Mahalakshmamma
November 11, 1955
Aka Lakshminarasimham Vs. Guntur Municipality
February 15, 1955
Akkineni Rajagopala Rao Vs. Election Commissioner Prl District Munsif Vijayawada and six
March 4, 1955
Alluri Appalaswamy and Alluri Raminaidu Vs. STATE
April 15, 1955
ALLURI NARASAMMA Vs. ALLURI DHARMARAJU
April 7, 1955
AMARA ESWARAMMA Vs. MAKKAM SEETHAMMA
April 12, 1955
Andhra Bank LTD Vs. N V Narendranath Bahadur
October 7, 1955
ANJAIAH Vs. R T O GUNTUR
December 9, 1955
Ankamreddi Konda Vs. Ankamreddi Pedademudu
December 9, 1955
ANNA Vs. STATE OF HYDERABAD
November 2, 1955
APPANA VENKATRAJU Vs. STATE OF ANDHRA
July 11, 1955
APPANNA AND BRORS. Vs. SUBBARAYULU
November 7, 1955
B Narasimhulu Vs. Rachamalla Chinna Ramaiah
February 10, 1955
B Venkasami Rao Vs. State of Madras
July 25, 1955
BALABHADRA NARAYUDU Vs. STATE
July 7, 1955
BANDI VISWESWARA RAO Vs. DEPUTY PANCHAYAT OFFICER, BHIMAVARAM (ELECTION OFFICER) AND OTHERS
November 2, 1955
BASIREDDY VENKATA REDDI Vs. STATE
August 26, 1955
BHADRAMMA Vs. KOTAM RAJ
January 11, 1955
Bhaskaruni Venkata Subbayya Vs. Nene Srirangam died
October 21, 1955
BHAVARAJU NARAYANA RAO Vs. ANNADANAPU RAMALINGA SWAMI AND ANOTHER
August 9, 1955
Bhavaraju Venkatasubba Rao Vs. Garapati China Kanakayya
January 11, 1955
Bheemeswaraswamy Varu Vs. STATE
January 21, 1955
BODASINGI RAMULU AND SIXTEEN OTHERS Vs. STATE OF ANDHRA
February 17, 1955
BODDU SEETHARAMASWAMY Vs. COMMISSIONER OF INCOME TAX MADRAS
January 12, 1955
BOPPANA VAMANAMURTHI IN THE MATTER OF Vs. BOPPANA VAMANAMURTHI IN THE MATTER OF
August 17, 1955
BOTCHA JAGANNADHAM AND ANOTHER Vs. MANAGER, SALUR ESTATE AND OTHERS
April 14, 1955
BOYAPATI VENKAYYA AND ANOTHER Vs. BOYAPATI VEERASWAMI AND OTHERS
April 8, 1955
Budamkayala Appanna Tangudu Venkateswara Rao Vs. Somisetty Subbarayulu
November 17, 1955
Burla Jayarami Reddi Vs. STATE
September 7, 1955
CHANDAJI KUBAJI and CO Vs. C T O GUNTUR
August 8, 1955
Chelikani Lakshmivenkayamma Vs. Sri Rajah Rao Pradhyumna Krishna Mahipati Suryarao Bahadur
August 26, 1955
CHENCHURAMA NAIDU Vs. CHIEF ELECTIORAL OFFICER ANDHRA STATE
February 8, 1955
CHENNAMMA Vs. CHINNA VENKATA REDDI
March 14, 1955
CHINNAPPA Vs. SITHARAMARAJU
September 16, 1955
CHINNAPPA AND 5 OTHERS Vs. STATE
August 9, 1955
CHINTALAPATI VENKATA SUBBARAO AND ANOTHER Vs. GAMINI KRISHNAYYA AND OTHERS
July 1, 1955
Chittibomma Rakkesu Vs. State
March 8, 1955
Chitturi Perraju alias Saradhi Vs. Chitturi China Perraju
November 15, 1955
CHUNDRU VENKANNA AND ANOTHER Vs. CHUNDRU SATYANARAYANAMMA
September 14, 1955
COMMISSIONER OF INCOME TAX Vs. KISHENLAL BADRILAL
March 24, 1955
COMMISSIONER OF INCOME TAX MADRAS Vs. KRISHNAMMA AND CO GUDUR
April 15, 1955
D JONES SHIELD Vs. N RAMESAM
January 28, 1955
D K KRISHNAN Vs. SECRETARY R T A CHITTOOR
October 18, 1955
DANGETI SATTEYYA Vs. STATE
June 30, 1955
Dantuluri Lakshminarasimharaju Vs. Emani Satyanarayana
September 9, 1955
DASARI VENKATADRI AND OTHERS Vs. TENALI MUNICIPALITY AND ANOTHER
July 27, 1955
DATTU PANT Vs. ADVYA CHARI
December 22, 1955
DAVURUPILLI VENKATARAMANA Vs. DAVURUPILLI NOOKALAMMA
April 15, 1955
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. K. BHAKTHAVATSALAM
July 12, 1955
DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR DIVISION GUNTUR Vs. K BAKTHAVATSALAM NAIDU
July 25, 1955
Dhonavakonda Gopalarao Vs. Thatha Venkatadri
August 12, 1955
Dhulipalle Ragamma Vs. State
January 11, 1955
DIVAKARUNI SAMBASIVA RAO Vs. KURNALA VENKATARAO TOBACCO SEED OIL FIRM
January 9, 1955
DODDA SUBBA REDDI Vs. GUNTURU GOVINDA REDDI
October 6, 1955
DUVVARI LAKSHMINARASIMHAM Vs. GARMELLA RAJESWARI
February 8, 1955
Duvvda Balakrishnamma Choudury Vs. Duwada Kamesam Choudury
November 15, 1955
DUVVURU BALARAMIREDDY AND OTHERS Vs. A. P. STATE
August 5, 1955
Edapalli Kotamma Vs. Nallapaneni Mangamma
August 17, 1955
Edupalli Jagannatha Rao Vs. Regional Inspector of Municipal Councils and Local Boards Northern Range Vijayawada
February 8, 1955
Elisetti Madhavarao Vs. Elisetti Chinnammi
March 23, 1955
G D Sundaram Vs. Ratnavathi Animal
March 7, 1955
G RAMCHANDRA CHETTY Vs. STATE OF ANDHRA
July 23, 1955
G Shanmukhi Vs. Utakur Venkatarami Reddi
December 1, 1955
G.S. RAMA RAO AND OTHERS Vs. DEPUTY REGISTRAR OF CO
July 19, 1955
Gadamsetti Rajaya Lakshmi Vs. Gadamsetti Venkata Subba Rao
January 21, 1955
GANDAVARAPU VENKATA SUBBA RAO Vs. VAVILALA KESAVAYYA
March 9, 1955
GANGA BHAVANAMMA AND OTHERS Vs. SOMARAJU AND ANOTHER
April 15, 1955
GARIMALLA SURYAKANTAM ALIAS SURAMMA Vs. GARIMELLA SURYANARAYANAMURTHY AND ORS.
January 21, 1955
Gatla China Nagi Reddi Vs. Obulusetti Markondaiah
February 8, 1955
Gokina Boyina Chinnayya Vs. Indukuri Sivaramaraju
September 16, 1955
GOLI CHINA VENKATA SUBBAYYA Vs. ANNADATHA NAGENDRUDU AND TWO OTHERS
July 8, 1955
GOPISETTI CHINNA VENKATA SUBBAIAH Vs. STATE
January 18, 1955
GORRELA VENKATA SATTEYYA Vs. MULIBAI
April 7, 1955
GOVERNMENT PLEADER Vs. A R VAJIRAVELU CHETTY
July 22, 1955
Guda Sriramulu Vs. Dhulipala Anasuyamma
August 22, 1955
GUMMALA ABRAHAM Vs. LANKAPALLI VENKADU AND ANOTHER
August 5, 1955
GUNNAM PAPAMMA (DIED) AND OTHERS Vs. VALLURI KAMARAJU AND OTHERS
March 29, 1955
Guntreddi Somi Naidu being minor Vs. Guntreddi Rami Naidu
January 27, 1955
GURAVAYYA AND COMPANY Vs. HAQ and CO
December 5, 1955
H E H THE NIZAM RAJPRAMUKH OF HYDERABAD Vs. B G KESKAR
June 10, 1955
H KASTURICBAND Vs. STATE
September 8, 1955
Haradageri Basavana Gowd Vs. Official Assignee Bombay
October 21, 1955
HINDOJI KASTURICHAND AND ANR. Vs. STATE OF ANDHRA
September 8, 1955
Immaneni Hanumantha Rao Vs. STATE
December 20, 1955
IN RE K JOHNSON Vs. STATE
March 21, 1955
IN RE., KANDRU GEORGE Vs. STATE
March 18, 1955
IN RE: LINGAREDDI VENKATAREDDY AND OTHERS Vs. STATE
July 26, 1955
IN RE: PULLUGARI SUBHANNA Vs. STATE
July 14, 1955
INJA VENGALA REDDY Vs. STATE
July 21, 1955
J.P. RAMANNA Vs. J. NAGABHUSHANAM AND OTHERS
July 15, 1955
JAGANNADHA RAO Vs. PADMARAJU
October 5, 1955
JALDU MANIKYALA RAO Vs. COMMISSIONER OF INCOME TAX MADRAS
January 20, 1955
Jandhyala Sreerama Sarma alias Subbarao Vs. Nimmagadda Krishnavenamma
December 9, 1955
JANGA RAMAKRISHNA REDDI Vs. CHALLA SITARAMA REDDI AND ANOTHER
October 22, 1955
JANIKAMMA Vs. MATTAREDDI
October 6, 1955
Javvadi Satyanarayana Vs. Kundam Mahalakshmi
September 16, 1955
JUBILEE ENGINEERING CO LTD Vs. SALES TAX OFFICER
October 21, 1955
K JOHNSON Vs. STATE
October 19, 1955
K KRISHNAMURTHY Vs. STATE
March 10, 1955
K Neelakantappa Vs. Sarvadhikarigal of Sri Raghavendra Swami Matam
November 4, 1955
K Suryanarayanamurthi Vs. Superintending Engineer Dowleshwaram Circle Dowlesh waram East Godavari District
November 25, 1955
K VENKATA SUBBAIYA Vs. K VEERAIYYA
January 21, 1955
K. MUNEYYA AND CO. REPRESENTED BY THE PARTNER A.R. SUBRAMANYAM IYYAR Vs. K. VARADARAJULU
July 30, 1955
K. SESHACHALAM Vs. DISTRICT COLLECTOR, GUNTUR AND ANOTHER
September 1, 1955
K. THAMMAYYA AND ORS. Vs. MATTAPALLI RAJU AND ORS.
July 4, 1955
K. VARADAMMA Vs. KANCHI SANKARA RCDDI AND ORS.
July 12, 1955
Kakinada Municipality Vs. Duvvuri Satyanarayana
February 11, 1955
Kakula Srinivasa Rao Vs. STATE
March 30, 1955
KAKUMANU BASAVAIAH Vs. PANCHAYAT BOARD, CHINA LINGAYAPALEM AND STATE OF ANDHRA
April 5, 1955
KALIDINDI SUBBARAJU GOPALARAJU AND CO Vs. COMMISSIONER OF INCOME TAX
January 12, 1955
KALISETTI SUBBARAYUDU Vs. PAGADALA BALARAMAYYA
February 9, 1955
KAMBHAMETTU VISHNUVARDHANA RAO Vs. SIRAPU APPA RAO AND OTHERS
August 11, 1955
KANCHERLA SARVESWARA RAO AND OTHERS Vs. KANCHERLA VEERRAJU AND OTHERS
August 1, 1955
KANUMARLAPUDI LAKSHMINARAYANA CHETTY Vs. INCOME TAX OFFICER FIRST ADDL
December 9, 1955
KARAM BAPANNA DORA Vs. STATE
January 11, 1955
Karimi Appalaswamy Vs. State
December 8, 1955
Karnati Rangaiah Vs. A Sultan Mohiddin AND Bros Tadipatri
November 8, 1955
Karnati Rangiah Proprietor Vauhini Kala Mandir Tadiparthi Anantapur District Vs. A Sultan Mohiddin AND Bros Tadiparthi
September 21, 1955
Kasireddi Ghinna Suhbireddi Vs. STATE
August 13, 1955
KASIREDDY CHINNA SUBBIREDDY Vs. STATE
August 30, 1955
KATRAGADDA VIRAYYA Vs. KATRAGADDA VENKATA SUBBAYYA
January 21, 1955
Kavvi Kondayya Vs. Kavvi Atchayamma
February 4, 1955
KESAVA RAO Vs. SUBBARAJU
September 16, 1955
Kesavarapu Venkateswarlu Vs. Sreedharala Satyanarayana
December 20, 1955
KOLAVENNU VENKAYYA Vs. STATE
July 22, 1955
Kommalapati Venkatadri Vs. Pinninti Chandrayya
August 24, 1955
Kommineni Veeramma Vs. Kommineni Appayya
October 16, 1955
Konijeti Venkayya Vs. Thammana Peda Venkata Subbarao
December 15, 1955
KOSURI RAMAKOTIAH Vs. JAMMU BAPANAIAH AND ANOTHER
March 18, 1955
KOTAMMA Vs. MANGAMMA
August 7, 1955
KUCHIPUDI BALAKRISHNAYYA Vs. CHAMARTHI MALLIKHARJUNA RAO AND OTHERS
March 18, 1955
LACHA REDDI AND OTHERS Vs. VENKAMMA AND OTHERS
March 18, 1955
LAKSHMINARAYANA CHETTY Vs. I T O NELLORE
December 9, 1955
LINGAPPA Vs. STATE OF HYDERABAD
October 13, 1955
Lingayat Basanna Vs. STATE
March 28, 1955
M M A K MOHIDDIN THAMBY AND CO ELLORE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
April 15, 1955
M S NANDO Vs. BHARAT GOWDO
July 1, 1955
M. RAMAYYA Vs. STATE OF ANDHRA
September 13, 1955
MACHIRAJU MAHALAKSHMAMMA Vs. SURYANARAYANA VISHNUBHOTLA
February 17, 1955
Madamanchi Venkatasubbaiah Vs. Madamanchi Subbamma
September 15, 1955
Madhura Krishnamurthy Sastn Vs. Yerra Ramamurthu
October 21, 1955
Madiraju Venkata Subba Rao Vs. Madiraju Lalitamba
February 25, 1955
MADRAS (NOW ANDHRA) STATE Vs. KALAHASTEESWARASWAMY TEMPLE AND ANR.
March 3, 1955
MADUGULA JERMIAH Vs. STATE
November 28, 1955
MADUGULA PAPAYYA Vs. PROVINCE OF MADRAS
October 20, 1955
Madupalli Anjaneyulu Vs. State of Andhra
July 13, 1955
MADUPALLI ANJANEYULU AND CO Vs. STATE OF ANDHRA
September 8, 1955
MAHABOOB Vs. KRISHNA SINGH
November 24, 1955
Mala Pedda Linganna Vs. STATE
April 13, 1955
MALLADI RAMAIAH Vs. STATE
August 30, 1955
MALLADI SEETHARAMA SASTRI Vs. VIJAYAWADA MUNICIPALITY
July 23, 1955
MANDUVA KOTIAH AND OTHERS Vs. ONGOLE VENKATA SUBBARAO
August 9, 1955
MANEY RAMAMURTY AND BROS. Vs. STATE
September 1, 1955
MASIREDDI SURYANARAYANA Vs. AKULA ANASUYAMMA
February 14, 1955
Mathala Sanyasi Naidu Vs. Allu China Gavuru Naidu
December 7, 1955
Md Ismail Vs. STATE
April 15, 1955
MEDANKI ADEYYA AND ORS. Vs. DITTAKAVI APPARAO
September 22, 1955
MERLA SURAMMA Vs. KAKILETI SAITA RAMASWAMY AND ANR.
November 1, 1955
MOHIDEEN KHAN Vs. GANIKHAN AND OTHERS
April 6, 1955
MOHIDEEN THAMBY M M A K AND CO Vs. COMMISSIONER OF INCOME TAX
January 9, 1955
MOHOMMED PASHA Vs. STATE OF HYDERABAD
October 21, 1955
Mokshagundam Narasaiah Vs. Estates Abolition Tribunal Chittoor
March 31, 1955
MOTILAL HARIPRASAD AND BROTHERS Vs. STATE OF ANDHRA
July 11, 1955
Mupparaju Govindaiah Vs. Kota Ramaiah
February 17, 1955
Musunuru Venkayya Vs. Potlapalli Venkataramarao
September 15, 1955
MUTYALA YERAKADU Vs. STATE
August 18, 1955
N Rangachari Vs. State of Andhra
March 8, 1955
N VENKATARATNAMMA Vs. Y KANTAMMA
October 5, 1955
Nadimindi Venkatanarayana Swami Vs. Karanam Lakshmu Naidu
December 1, 1955
Nagayya Gowdu Vs. K Chenganna Gowdu
August 9, 1955
NAIK S V Vs. COMMISSIONER OF INCOME TAX
April 12, 1955
Nalamati Venkata Durga Prakasa Rao Vs. State of Madras
July 21, 1955
NALLANTHIGHAL BHAKTAVATSALAM IYENGAR Vs. SECRETARY, ANDHRA PUBLIC SERVICE COMMISSION, KURNOOL AND ANOTHER
July 15, 1955
Nandendala Narayanappa Vs. Amilineni Pullayya
January 7, 1955
Nandipati Janikamma Vs. Nandipati Mattareddi
October 14, 1955
NANNAPANENI SUBAYYA CHOWDARY AND ANR., Vs. GARIKAPATI VEERAYA AND ANR.
March 4, 1955
NARASIMHA RAO Vs. SOORAYYA
September 14, 1955
NARAYANA RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
September 2, 1955
NARAYANASWAMY Vs. LAKSHUMU NAIDU
December 1, 1955
Neelam Venkata Nagayya Vs. Matte Sitaramayya being of unsound mind
February 15, 1955
NOONEY VEERARAJU Vs. BODA VENKATARATNAM
January 11, 1955
NOONEY VENKATASWAMI AND SONS Vs. SAKALA VIRABHADRASWAMI
July 15, 1955
NORI SRIRAMA SASTRI Vs. NORI LAKSHMIDEVAMMA
February 25, 1955
NUNNA VEERRAJU Vs. DISTRICT MUNSIF OF RAMACHANDRAPURAM
March 30, 1955
NUTHAKI VENKATASWAMI Vs. KATTA NAGI REDDY (DIED) AND OTHERS
August 31, 1955
ONGOLE ELECTRIC SUPPLY CORPORATION LTD Vs. ANDHRA ELECTRIC SYSTEM
November 10, 1955
P NARAYANA Vs. P SEETHARAMAYYA
January 28, 1955
P V NARAYANA SASTRI Vs. B VENKAYYA
October 19, 1955
P. SUBBARAYUDU Vs. STATE
August 31, 1955
PACHIGOLLA VENKATARAO AND OTHERS Vs. PALEPU VENKATESWARARAO AND OTHERS
August 26, 1955
Pakalapati Audiseshu Venkatramayya Vs. Pakalapati Prakasa Rao being insolvent
February 2, 1955
PALAKURTHI VENKATA RAO Vs. STATE
March 11, 1955
Palavalasa Rami Naidu Vs. Palavalasa Venkata Naidu
October 3, 1955
PAMULAPATI VARADAYYA Vs. KOMMAREDDI CHINNAPPAREDDI AND ANOTHER
August 22, 1955
Parasaram Kesavacharyulu and Parasaram Madhava Vs. Venugopalaswamy Varu
March 17, 1955
PARI KAMESWARA RAO Vs. STATE OF MADRAS
January 20, 1955
PARISA RAGHAVULU Vs. BORRA KOTAYYA
July 22, 1955
Pasupuleti Krishnamurti Vs. Annadasu Bapanayya
January 21, 1955
PAVANI RAMAKRISHNAYYA Vs. CHEKURU PITCHAYYA NAIDU
March 9, 1955
Payidi Venkatasubbayya Vs. Ghadiyam Seshareddi
September 14, 1955
PEDDA VENKATAPATHI Vs. STATE
March 17, 1955
PEDDA VENKATAPATHI AND OTHERS Vs. STATE
August 24, 1955
PEDDAKKA Vs. AGASTHESWARA SWAMI
December 19, 1955
PENDURTHI VENKIAH Vs. COMMISSIONER OF INCOME TAX
August 10, 1955
Penumatcha China Hanumantharaju Vs. Marisetti Ramanna
April 15, 1955
Perumareddi Lacha Reddi Vs. Perumareddi Venkamma
March 18, 1955
PESALA VENKATA SUBBAYYA Vs. STATE OF ANDHRA
July 11, 1955
PITCHAIAH Vs. SURYANARAYANA CHARYULU
December 6, 1955
POLISETTI NARAYANA RAO Vs. COMMISSIONER OF INCOME TAX
September 2, 1955
POSINA SESHAMMA AND ANOTHER Vs. NARIPIREDDI APPALAMMA AND ANOTHER
April 11, 1955
POTHURU SUBBARAYUDU Vs. THE STATE AND ANOTHER
August 21, 1955
Potnuru Suryanarayana Vs. Potnuru Savitramma
November 16, 1955
Prabhala Suryanarayana Vs. Prabhala Sreeramachandramurti
October 31, 1955
PRAKASA RAO Vs. STATE OF ANDHRA PRADESH
July 21, 1955
PRESIDENT, FISHERMEN CO Vs. COLLECTOR, WEST GODAVARI, ELURU AND OTHERS
August 24, 1955
PUBLIC PROSECUTOR Vs. THALLAM KAMBAGIRISWAMI
July 23, 1955
PUBLIC PROSECUTOR ANDHRA Vs. PALAPATI RAMAKRISHNAIAH
February 17, 1955
Public Prosecutor Andhra Vs. Mohini Sankara Das of Gudivada
December 16, 1955
PUBLIC PROSECUTOR, A P Vs. CHETTUPALLI RAMAMURTI
September 28, 1955
Pudi Ramulu Vs. STATE
October 6, 1955
Pulavarti Venkatasubba Rao Vs. Valluri Jagannadha Rao
November 2, 1955
PULI MALA KONDAIAH AND OTHERS Vs. KONDURI BALA VENKATA REDDY AND ANOTHER
August 31, 1955
PURUSHOTHAMAHANTI SUBRAHMANYAM Vs. STATE OF ANDHRA
July 13, 1955
PUTTA RANGANAYAKULU Vs. STATE
September 1, 1955
Putta Ranganayakulu Vs. STATE
September 21, 1955
Putta Venkatrayudu Vs. State
March 14, 1955
PUVVADA VENKATA SUBBAYYA Vs. PUVVADA RAGHAVAYYA AND ANOTHER
March 23, 1955
R KOTAYYA Vs. R SUBBARAYUDU
July 15, 1955
RAHIMUNNISSA Vs. MOHD ISMAIL
September 6, 1955
RAJA GOPALA RAO Vs. ELECTION COMMR.
March 4, 1955
RAJA KANDREGULA SRINIVASA JAGANNADHA RAO PANTULU BAHADDUR Vs. STATE OF ANDHRA
July 20, 1955
RAJA OF VENKATAGIRI Vs. COMMISSIONER OF INCOME TAX
January 12, 1955
RAJA V. V. MUVVA GOPALAKRISHNA YACHENDRA AND OTHERS Vs. RAJA V. V. SARVAGNA KRISHNA YACHENDRA AND OTHERS
March 4, 1955
RAJAH M VENKATAKUMARA NARASIMHA APPARAO BAHADUR Vs. RAJAH M VENKATA SWETHA CHALAPATHI VENUGOPALA APPARAO BAHADUR
October 21, 1955
RAJAH VELUGOTI SARVANGA KUMARA KRISHNA YACHINDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. COMMISSIONER OF INCOME TAX
January 12, 1955
Rajahmundry Electric Supply Corporation LTD Vs. A Nageswara Rao
October 19, 1955
RAMA RAO Vs. LINGA REDDY
September 2, 1955
RAMA RAO Vs. GOPALAKRISHNA MURTHY
July 29, 1955
RAMACHANDRA MURTHY Vs. MAHALAKSHMAMMA
November 11, 1955
RAMAMMA Vs. APPAYYA
September 7, 1955
RAMAMURTHI and BROS Vs. COLLECTOR EAST GODAVAFY
September 1, 1955
RAMANUJACHARYULU Vs. PANDURANGACHARYULU
September 30, 1955
RAMASWAMY IN RE Vs. RAMASWAMY IN RE
November 3, 1955
RAMINAIDU Vs. VENKATA NAIDU
October 2, 1955
RAMIREDDI SURYANARAYANA REDDI Vs. PEKETI VEERAREDDI AND THREE OTHERS
March 30, 1955
RANGAMMA Vs. CHINNABBAYI
October 19, 1955
RAO SAHEB Vs. PRAYAG BAI
November 11, 1955
RAVIPATI KOTAYYA AND ANOTHER Vs. RAMASAMI SUBBARAYADU AND OTHERS
July 15, 1955
RUPAJEE RATANCHAND Vs. COMMISSIONER OF INCOME TAX MADRAS
January 12, 1955
S M Yusuff Sahib Grain Branch Vs. Namburi Hayagriva Rao
April 13, 1955
S PEDA NASAR SAHEB Vs. P NABI SAHEB
November 23, 1955
S VENKATA RAO Vs. V PULLAMMA
November 11, 1955
S. VENKATACHALAM AND OTHERS Vs. B. SARAMMA
March 17, 1955
S. VENUGOPALA REDDY Vs. STATE
August 4, 1955
SANKA SEETARAMAYYA AND ANOTHER Vs. AGASTHYARAJU VENKATA BEPAMMA ALIAS ANASUYAMMA
March 18, 1955
SATYANARAYANA Vs. NAGAIAH
November 16, 1955
SATYANARAYANA AVADHANI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD AND ORS.
April 14, 1955
SESBAYYA Vs. PADALAMMA
November 23, 1955
SESHI REDDY Vs. CHANDRA REDDY
December 20, 1955
SHEIK SILAR SAHEB AND ANOTHER Vs. STATE
July 20, 1955
SREERAMULU CHETTI Vs. VENKATANARAYANA AND OTHERS
July 22, 1955
Sri Edupuganti Raghavendra Rao Memorial High School Committee Gudlavalleru Vs. Potluri Atchayya
November 11, 1955
Sri Narasimhasur Srichandana Deo Vs. Yerukola alias Penta Subadramma
September 2, 1955
SRI RAJA VATSAVAYA VENKATA SURYANARAYANA GAJAPATHI RAJU BAHADUR Vs. NAMAGIRI VENKATARATNACHARI
July 19, 1955
SRI RAJAH UPPALAPATI SURYANARAYANAESWARA JOGI Vs. THE STATE OF ANDHRA
September 1, 1955
SRIMAT TIRUMALA KUNCHAPUDI TIRUVENKATACHARYULU AYYAVARULU (DIED) AND OTHERS Vs. THE STATE OF ANDHRA
March 24, 1955
STATE Vs. CHAND KHAN
November 8, 1955
STATE Vs. SADAT JAHAN RAZVI
October 24, 1955
STATE Vs. HYDER ALI
January 17, 1955
STATE Vs. GHANSHAMDAS
August 18, 1955
STATE OF ANDHRA Vs. CHODEY JANAKIRAMAYYA AND CO
February 16, 1955
STATE OF ANDHRA Vs. PRASADA RAO
August 30, 1955
STATE OF ANDHRA Vs. MESSRS. SHREE BAJRANGA JUTE MILLS LTD.
March 18, 1955
STATE OF ANDHRA MADRAS KAKINADA Vs. BAJRANGA JUTE MILLS LTD
March 18, 1955
STATE OF HYDERABAD Vs. SOMALINGADU
September 16, 1955
STATE OF MADRAS Vs. RAMACHANDRA RAO
September 21, 1955
STATE OF MADRAS Vs. TUNGABHANDRA INDUSTRIES LTD
March 18, 1955
STATE OF MADRAS Vs. TUNGABHADRA INDUSTRIES LTD
March 8, 1955
State of Madras Vs. Chitturi Venkata Durga Prasadarao
August 30, 1955
STATE OF MADRAS (NOW ANDHRA) Vs. ANDHRA PAPER MILLS CO. LTD.
September 23, 1955
SUBBA RAJU Vs. COMMISSIONER OF INCOME TAX MADRAS NOW HYDERABAD
January 12, 1955
SUBBA RAO Vs. VASUDEVA SASTRI
August 25, 1955
SUBBARAYUDTI AND ORS. Vs. PAPAYAMMA
February 3, 1955
SUBRAHAMANYAM Vs. VENKATARATNAM
August 1, 1955
SUDARSANAM ABBANNA Vs. THE DEITY OF SRI GOPALSWAMI VARA
April 5, 1955
SUNANDA Vs. VENKATA SUBBA RAO
September 8, 1955
SUNDARA BAYAMMA AND ANOTHER Vs. VENKATESWARA & CO.
March 3, 1955
SURYANARAYANAMURTHI Vs. S E DOWLESWARAM
November 5, 1955
SYED HASSAM Vs. VENKAYYA CHETTY
March 29, 1955
SYED MADAR SAHEB Vs. STATE OF A P
October 14, 1955
SYED MOHAMED and CO Vs. STATE OF ANDHRA PRADESH
October 13, 1955
T. MANIKYAM Vs. T. NARASIMHAM
August 19, 1955
T.V.S. CHAKAPATHI RAO AND ANR. Vs. J. DAKSHINAMUTHY AND ORS.
July 12, 1955
TADAVARTI SATYANARAYANA AND OTHERS Vs. STATE OF ANDHRA
November 18, 1955
Tadepalli Janardhana Rao being minor Vs. Secretary Education Department Andhra State Kurnool
March 4, 1955
Tadi Ganireddy Vs. STATE
March 8, 1955
Tadi Rami Reddi Vs. Tadi Suramma
September 13, 1955
TATABBAYI Vs. STATE
November 17, 1955
TATIKAYALA AYYAPPA NAIDU Vs. STATE
August 19, 1955
THAKOORJEE Vs. STATE OF MADRAS NOW ADNHRA
February 4, 1955
THALARI NOOKAYYA AND OTHERS Vs. KONATHALA JAGGARAO AND OTHERS
April 8, 1955
THAVVA SUBRAHMANYAM Vs. CHENNA VENKATARATNAM
August 1, 1955
THE PUBLIC PROSECUTOR, ANDHRA Vs. UPPARA ERANNA
July 13, 1955
Thellakula Jalayya Vs. Namana Venkateswara Rao
October 20, 1955
THIRUPATHI RAYUDU Vs. STATE OF ANDHRA PRADESH
October 3, 1955
THOTA PICHAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 1955
Thota Pitchaiah Vs. M Vedanta Narasimhacharyulu
December 6, 1955
TUNGABHADRA INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER KURNOOL
February 11, 1955
TUPAKULA KOTAIAH AND OTHERS Vs. PROHIBITION SUB INSPECTOR GUDIVADA
April 8, 1955
Ummadi Pulla Reddi Vs. STATE
February 25, 1955
UNITED INDUSTRIAL CORPORATION Vs. S M HUSSAIN
January 12, 1955
V ANANTHA RAO Vs. V VENKATA KODANDARAO
January 25, 1955
V HARIHARA PRASAD Vs. K JAGANNA DHAN
February 10, 1955
V LAKSHMI REDDI Vs. COLLECTOR AND ADDL DIST MAGISTRATE KURNOOL
January 10, 1955
V M SYED MOHAMED Vs. STATE OF ANDHRA
October 13, 1955
V TIRUPATHIRAYUDU Vs. M VENKATACHARYULU
January 31, 1955
V V MUVVA GOPALAKRISHNA YACHENDRA Vs. V V SARVAGNA KRISHNA YACHENDRA
March 4, 1955
V V Subba Rao Vs. STATE
February 4, 1955
V Venkata Rao Vs. State of Madras
October 10, 1955
VADAKATTU SURYAPRAKASAM Vs. AKE GANGARAJU AND OTHERS
July 11, 1955
Vadde Nageswara Rao Vs. Gottipati Anandarao
March 10, 1955
Vaddi Ayyanna Vs. Govindaluri Suryanarayanamurthy
November 4, 1955
VADLAMANI SESHAMMA Vs. VADLAMANI KONDAMMA AND ANOTHER
March 23, 1955
VADULA BUCHANNA Vs. STATE OF HYDERABAD
September 19, 1955
Vajjirala Ramireddi Vs. Dontireddy Kamalamma
March 14, 1955
VALLURI SURYANARAYANA MURTY Vs. GOLI VEERRAJU AND OTHERS
March 15, 1955
Vallury Mangaraju Vs. Vallury Varahalamma alias Ammannamma
March 24, 1955
Varanasi Venkata Suryasubba Rao Vs. Chivukula Vasudevasastry
August 25, 1955
Vasantha Rao Anantha Rao Vs. Vijapurapu Venkata Kothanda Rao
August 17, 1955
Vasireddi Venkiah Hereditary Trustee Sri Venugopalaswami Temple Sekur Vs. Narayanam Raghavacharyulu
July 13, 1955
VEDANTAM NARASIMHACHARYULU AND ANOTHER Vs. KASTURI BANGARU RAMACHANDRA RAO
February 11, 1955
VEDDEVALLI GUNDARAYUDU Vs. MUDDANA VENKATASUBBIAH
November 21, 1955
VEDULAPALLI SATYANARAYANA MURHTY Vs. STATE OF MADRAS
March 31, 1955
VEERA RAMAYYA AND OTHERS Vs. UDAYAGIRI VENKATA SESHAVATHARAM AND ANOTHER
September 23, 1955
VEERASWAMY CHETTY Vs. VARADIALR CHETTY AND ORS.
November 9, 1955
VEERAYYA Vs. GOPALAKRISHNA RAO
October 21, 1955
VEJINEPALLI KRISHNA RAO BATCHU GURAVAYYA AND CO. Vs. GHOUSE AHMED KHAN AND OTHERS
December 5, 1955
VELUGUBANTLA NARAYYA Vs. THE PROVINCIAL GOVERNMENT
April 4, 1955
VEMPA SUNANDA Vs. VEMPA VENKATA SUBBARAO
September 8, 1955
VEMULA RAGHAVAIAH ALIAS RAGHAVULU GUPTA Vs. JONNALAGADDA VENKATASUBRAHMANYA SIDDANTI AND OTHERS
March 24, 1955
Vemulu Thimmappa Vs. Additional District Magistrate Anantapur
March 2, 1955
VENKANNA Vs. SATYANARAYANAMMA
September 14, 1955
VENKATA KRISHNA RAO Vs. NAGENDRAM
October 11, 1955
VENKATA SUBBIAH Vs. KONDAYYA
October 21, 1955
VENKATARAMA IYAR Vs. STATE OF ANDHRA PRADESH
October 21, 1955
VENKATASUBBAIAH Vs. THIRUPATHIAH
January 27, 1955
VENKAYAMMA Vs. RAJA SURYA RAO BAHADUR
August 26, 1955
VENKAYYA Vs. SRIRAMAMURTHY AND OTHERS
February 10, 1955
VIGGIRALA DANAIAH Vs. STATE
August 2, 1955
VINJAMURI PARTHASARATHI Vs. P. RAMACHANDRA RAO AND OTHERS
January 6, 1955
VINJAMURI PARTHASARATHI Vs. P. RAMACHANDRA RAO AND OTHERS
April 14, 1955
VIRINA SOORAYYA Vs. VIRINA MALLAYYA
January 25, 1955
VISSANNA Vs. VISWABRAHMAM
October 10, 1955
VISSAVAJJULA MAHADEVA SASTRI Vs. POTHULA SREERAMAMURTY
February 23, 1955
VISSAVAJJULA MAHADEVA SASTRI Vs. POTHULA SRRERAMAMURTY
February 25, 1955
Vogirala Nageswararao Vs. Vemavarapu Sitharamakrishnayya
November 8, 1955
VUDDAGIRI KANAKARAJU Vs. ANDHRA STATE
July 13, 1955
Vulugundam Lakshmi Narasu Bhayamma Vs. Akula Ramana Rao AND Guttikonda Venkateswarlu
October 7, 1955
Vunnam Guiavayya Vs. Vunnam Kotayya
September 14, 1955
YARLAGADDA TIRUPATHIRAYADU Vs. YARLAGADDA VENKATESWARULU
July 8, 1955
YEDLAPALLI BASAVA PUNNAIAH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
November 18, 1955
Yendrapragada Ramulu Vs. STATE
November 16, 1955