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Title
Date
A D DIVEKAR Vs. DINESH MILLS LTD
July 25, 1955
ABEHSANG JIVABHAI Vs. DHIRAJLAL MANEKLAL
August 12, 1955
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
September 8, 1955
AKBARALLI ABEDALLI BOHARI Vs. GODHA LAHANU DHANGAR
November 24, 1955
ALPHONSO LIGORI PAIS Vs. STATE OF MAHARASHTRA
December 16, 1955
AMBALAL HARJIVANDAS Vs. JANI CHANDULAL VIDYARAM
December 20, 1955
AMBALAL KASHIRAM Vs. SHARADAGAVRI
February 16, 1955
AMBALAL KESHERBHAI Vs. RANCHHODBHAI JERBHAI
September 26, 1955
ANANT BHAGOJI Vs. CAPTAIN SUPERINTENDENT INDIAN NAVAL DOCKYARD BOMBAY
December 22, 1955
ANANT SHAMRAO Vs. NENSUKH BHERULAL KUCHERIYA
September 22, 1955
ANNA SAKHARAM PATIL Vs. BASGOUDA ANNA PATIL
September 1, 1955
APAYA DUNDYAPPA Vs. GOVIND DATTATRAYA
December 5, 1955
ARANTEE MANUFACTURING CORPORATION Vs. BRIGHT BOLTS PRIVATE LTD
December 6, 1955
ARJUN RAGHU PATIL Vs. STATE OF MAHARASHTRA
October 12, 1955
ASARAM BAPU WAGHMODE Vs. BHANUDAS DHONDIBA PATIL
July 22, 1955
ASGARALI ROSHANALLI Vs. KAYUMALLI IBRAHIMJI
September 1, 1955
B G CHAVAN Vs. STATE OF BOMBAY
February 8, 1955
BABUBHAI VANMALIDAS MEHTA Vs. PRABHOD PRANSHANKAR JOSHI
August 22, 1955
BABURAO NANAJI Vs. RAGHUNATH NANAJI
August 10, 1955
BACHARBHAI NARABHAI Vs. MOHANLAL RANCHHODDAS
October 6, 1955
BAHADURSINGH BIRSING Vs. C P FERNANDES
July 6, 1955
BAI BHURIBEN LALLUBHAI Vs. COMMISSIONER OF INCOME TAX
April 21, 1955
BAI DAHI Vs. GHANASHYAM HARIDAS
September 1, 1955
BAI GHISABAI GOMSING Vs. RUSTOM JEHANGIR MILLS COMPANY LTD
December 16, 1955
BALU GOVINDA Vs. NARAYAN GYANUJI
September 1, 1955
BAPUBHAI RATANCHAND SHAH Vs. STATE OF BOMBAY
March 3, 1955
BASAVANAPPA SHIVAPPA Vs. NEELAPPA ADIVEPPA
September 12, 1955
BAXIRAM RODMAL Vs. COMMISSIONER OF INCOME TAX
March 23, 1955
BHAGWATICHARAN RAVISHANKAR SHUKLA Vs. STATE OF MAHARASHTRA
October 31, 1955
BHANUBHAI RAMNATH DAVE Vs. STATE OF MAHARASHTRA
October 11, 1955
BHARUMAL UDHOMAL Vs. SAKHAWATMAL VESHOMAL
July 27, 1955
BHASKAR MANILAL Vs. NARANDAS CHUNILAL SONI
December 22, 1955
BHIMBHAI NATHUBHAI Vs. AMRITLAL MORARJI
October 5, 1955
BHOGILAL BHAGWANDAS JOINT ACCOUNT Vs. COMMISSIONER OF EXCESS PROFITS TAX
February 17, 1955
BHOGILAL LAHERCHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
September 15, 1955
BHOPAL TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
March 23, 1955
BHURIBEN LALLUBHAI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
April 21, 1955
BIPINCHANDRA MAGANLAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1955
BOMBAY MERCANTILE BANK LTD Vs. ORIOL INDUSTRIES LTD
August 5, 1955
BOROUGH MUNICIPALITIES BHUSAWAL Vs. BHAIRULAL GULABCHAND
October 5, 1955
BOROUGH MUNICIPALITY Vs. CHIMANLAL MOHANLAL
February 11, 1955
BOROUGH MUNICIPALITY CHALISGAON Vs. CHALISGAON SHREE LAXMINARAYAN MILLS CO LTD
September 12, 1955
BRIJMOHAN LAKSHMINARAYAN Vs. COMMISSIONER OF EXCESS PROFITS TAX
September 15, 1955
BUDHAMAL HAJARIMAL Vs. LAXMIBAI BHR BABURAO
September 13, 1955
C M BRAHMBHATT Vs. STATE OF BOMBAY
November 23, 1955
C R H READYMONEY LTD Vs. STATE OF BOMBAY
December 14, 1955
C T DARU Vs. MANAGER AHMEDABAD SPINNING AND MANUFACTURING CO LTD
March 1, 1955
CHALISGAON BOROUGH MUNICIPALITY Vs. MULTANCHAND FULCHAND SANCHETI
November 24, 1955
CHANDULAL AND CO LTD Vs. NATWARLAL CHUNILAL BHALAKIA
November 25, 1955
CHARANDAS HARIDAS Vs. COMMISSIONER OF INCOME TAX
February 16, 1955
CHARITY COMMISSIONER Vs. PADMAVATI
April 15, 1955
CHAUGONDA YESHAVANTA PATIL Vs. STATE OF MAHARASHTRA
January 11, 1955
CHHUGOMAL JASHARAM BHATIJA Vs. DISTRICT JUDGE AND ABDUL KADAR UPPAL
December 1, 1955
CHIMANLAL CHHOTALAL Vs. VAJESANG CHANDABHAI
September 29, 1955
COLLECTOR OF CUSTOMS BOMBAY Vs. RAMCHAND SOBHRAJ WADHWANI
August 19, 1955
COMMISSIONER OF INCOME TAX Vs. WALJI DAMJI
September 15, 1955
COMMISSIONER OF INCOME TAX Vs. CHAMANLAL MANGALDAS AND CO
September 14, 1955
COMMISSIONER OF INCOME TAX Vs. JALGAON ELECTRIC SUPPLY COMPANY LIMITED
September 9, 1955
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED
February 24, 1955
COMMISSIONER OF INCOME TAX Vs. HAJI AZIZ AND ABDUL SAKOOR BROS
February 25, 1955
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA
February 16, 1955
COMMISSIONER OF INCOME TAX Vs. SIR HOMI MEHTAS EXECUTORS
September 22, 1955
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS LIMITED
September 23, 1955
COMMISSIONER OF INCOME TAX Vs. MANILAL RAYARAM MEHTA
September 27, 1955
COMMISSIONER OF INCOME TAX BOMBAY Vs. JEHANGIR VAKIL MILLS LTD
September 23, 1955
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. NANDLAL GANDALAL BOMBAY
February 16, 1955
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. CROWN LIFE INSURANCE CO
September 15, 1955
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND Vs. VIJAY MILLS CO LTD
February 25, 1955
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. GOVIND RAM SEKSARIA
February 16, 1955
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. MAZGAON DOCK LTD
February 24, 1955
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. HOMI MEHTA
September 22, 1955
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. HOMI MEHTAS EXECUTORS
September 22, 1955
COMMISSIONER OF SALES TAX MADHYA PRADESH NAGPUR Vs. PANDURANG TUKARAM DALAL
September 30, 1955
CRIJVALLABHADAS GIRDHARLAL MODI Vs. BOMBAY REVENUE TRIBUNAL
October 3, 1955
DANEPPA SATVEERAPPA Vs. MALGONDA ANANDA
November 22, 1955
DARBAR SAHEB SURANGWALA OF JETPUR Vs. NEW INDIA ASSURANCE CO LTD
February 2, 1955
DAULATRAO Vs. STATE OF MAHARASHTRA
October 12, 1955
DAYARAM BHAKTIBHAI Vs. MAGANLAL SUNDERJI
September 21, 1955
DEONARAYAN PRASAD BHADANI Vs. BANK OF BARODA LTD.
August 2, 1955
DEVAKKA FAKIRRADDI KONNARADDIYAVAR Vs. GIRADDI RAMARADDI KONNARADDIYAVAR
August 25, 1955
DEVSHANKAR GANGARAM MEHTA Vs. BACHUBHA DEVSING CHUDASAMA
September 26, 1955
DHANJI GIRJA BHAILUME Vs. DHARMA KANHU
March 1, 1955
DHANWATAY D R Vs. COMMISSIONER OF INCOME TAX
June 29, 1955
DHIBI SHANKARJI SHAMALJI Vs. PATEL RATILAL RAMBHAL
September 9, 1955
DIVA KALUJI Vs. SILVER COTTON MILLS LTD
December 15, 1955
DIWANSING BAHDURSING Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE THE TRANSPORT MANAGER
July 12, 1955
DURGABEN MANIBHAI MAKANJI Vs. MORIA BAVIA
December 22, 1955
DURGAPRASAD PRASANNAKUMAR Vs. STATE OF MAHARASHTRA
October 7, 1955
DURLABHAI FAKIRBHAI Vs. JHAVERBHAI BHIKHABHAI
October 12, 1955
DWARKADAS JIVRAJ Vs. STATE OF MAHARASHTRA
October 7, 1955
E M BARNETT Vs. L N THAKKAR
May 19, 1955
EASTERN ENGINEERS Vs. STATE OF BOMBAY
December 31, 1955
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1955
EMERALD AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1955
FAKIRAYA VIRAYA MATHAPATI Vs. ACHAPPANAIK BHIMAPPANAIK DESAI
December 1, 1955
FIRESTONE TYRE AND RUBBER CO OF INDIA LTD Vs. K P KRISHNAN
August 30, 1955
GAJANAND MAHADEV Vs. DAVID MILLS LTD
November 22, 1955
GAMBHIRJI ODHARAJ Vs. BIND BASNI PRASAD
February 8, 1955
GANAPATI NANA MOKASHI Vs. ANUBAI ABASAHEB MOKASHI
December 13, 1955
GANESH LAXMAN Vs. RAOSAHEB PREMCHAND ICHHARAM
November 7, 1955
GANGARAM RANABA Vs. DATTO APPAJI POWAR
October 14, 1955
GANPATI JOTI KUMBHAR Vs. JAYASINGRAO ABASAHEB
September 22, 1955
GHUDUSAB IBRAHIM MUJAWAR Vs. STATE OF MAHARASHTRA
November 4, 1955
GIRDHARILAL MAHADULAL AGARWAL Vs. SHAH NAGJI ACHOLDAS
November 21, 1955
GIRDHARLAL B. BHATIA Vs. MANGHARAM JEEWANDAS
October 7, 1955
GODAVARIBAI Vs. KASHIRAM KAUTIK FALAK
September 6, 1955
GOILISAHEB HAJI Vs. TARACHAND BAPUCHAND
January 11, 1955
GOPAL MILLS CO. LTD Vs. BROACH BOROUGH MUNICIPALITY
November 16, 1955
GOPAL SAKHARAM Vs. MOHANLAL NAGARCHAND
September 22, 1955
GOPALKRISHNA GOVIND Vs. TUKARAM NARAYAN
October 14, 1955
GORDHANBHAI LALBHAI Vs. K C SEN
September 12, 1955
GOVIND DIPAJI MORE Vs. STATE OF MAHARASHTRA
December 15, 1955
GULAMHUSEIN AHMEDALLY Vs. STATE OF MAHARASHTRA
October 14, 1955
H A SHAH and CO Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY CITY
September 13, 1955
HABIB SULEMAN Vs. STATE OF MAHARASHTRA
July 13, 1955
HAMAPPA SANGAPPA Vs. RAMANGOUDA KENCHANGOUDA
September 27, 1955
HANGAMABAI Vs. ZAMSING DEOSING
April 22, 1955
HARIDAS ACHRATLAL Vs. COMMISSIONER OF INCOME-TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
February 15, 1955
HARIPRASAD GOVINDLAL Vs. STATE OF MAHARASHTRA
November 11, 1955
HARSHADRAI N DESAI Vs. COLLECTOR OF SURAT
November 2, 1955
HARSWARUP KHANNAMAL Vs. NANDRAM SHRIRAM
November 7, 1955
HOMI WADIA Vs. DWARKADAS SUNDERDAS KAPOOR
October 6, 1955
HORMUSJI M KALAPESI Vs. DINBAI H KALAPESI
February 25, 1955
IN RE: REFERENCE UNDER SECTION 81 OF THE EMPLOYEES STATE INSURANCE ACT, 1948 Vs.
November 23, 1955
INCOME TAX APPELLATE TRIBUNAL Vs. CAMBATTA S C AND COMPANY LIMITED
October 5, 1955
INDRAJITSINGHJI VIJAYSINGHJI Vs. RAJENDRASINGHJI VIJAYSINGHJI
March 17, 1955
INTERNATIONAL RADIO CO BOMBAY Vs. STATE OF BOMBAY
July 1, 1955
ISMAIL PAPAMIA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
September 1, 1955
ISMAILIA GRAIN MERCHANTS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
February 23, 1955
J C THAKKAR Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
February 18, 1955
JAGADGURU SHRI SANKESHWAR KARWEER MATH Vs. LINGANGOUDA KURTKOTI
November 21, 1955
JAIN STORES OF BOMBAY Vs. STATE OF BOMBAY
July 26, 1955
JAMSHED BUTT Vs. STATE GOVT OF MADHYA PRADESH
January 17, 1955
JAYASHREE SHANTARAM VANKUDRE Vs. RAJKAMAL KALAMANDIR PRIVATE LTD
June 28, 1955
JEHANGIR B. PATEL Vs. UNION OF INDIA
August 4, 1955
JETHALAL C THAKKAR Vs. R N KAPUR
August 12, 1955
JIVRAJ JOHARMAL Vs. STATE OF MAHARASHTRA
December 13, 1955
JOHARIMAL AMRITLAL NEMANI Vs. STATE OF BOMBAY
September 13, 1955
JOSEPH KAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
September 23, 1955
K L GAUBA Vs. J VASICA
February 10, 1955
K N JOGLEKAR Vs. BARSI LIGHT RAILWAY CO LTD
January 24, 1955
K.B. SIPAHIMALANI Vs. FIDAHUSSEIN VALLIBHOY
November 28, 1955
KALLAPPA SHIVAPPA CHAUGULE Vs. K V BAWA TOBBACCO SHOP
September 14, 1955
KAMLABAI Vs. DEVRAM SONA BODGUJAR
February 15, 1955
KANTILAL AMARCHAND SHAH Vs. ITMADI HASSANALI JEEWABHOY
October 13, 1955
KARAMSINGH NIHALSING Vs. MANKUJI ZIVAJI
December 5, 1955
KASHIBAI MARTAND Vs. VINAYAK GANESH
February 22, 1955
KEDARNATH Vs. INDIA UNITED MILLS LTD
March 8, 1955
KEVALDAS KILABHAI Vs. CHHOTABHAI BHAILALBHAI PATEL
April 14, 1955
KHALIL AHMED SHAIKH Vs. POST MASTER GENERAL, BOMBAY CIRCLE
August 26, 1955
KHANJI KASHARI KHANJI Vs. GULAM RASUL CHANDBHAI
March 16, 1955
KHETARPAL AMARNATH Vs. MADHUKAR PICTURES
August 18, 1955
KIRTIKAR M K Vs. COMMISSIONER OF INCOME TAX
September 22, 1955
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
September 26, 1955
KISHORE RAMESHAR POWAR Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
August 10, 1955
KRISHNAJI ANANT JOSHI Vs. BHALCHANDRA ANANT PATWARDHAN
December 22, 1955
KRISHNAN K P Vs. STATE OF BOMBAY
June 23, 1955
L.N. GADODIA AND SONS LTD Vs. STATE
December 16, 1955
LACHMANDAS H ADVANI Vs. UNION OF INDIA
April 19, 1955
LALBHAI TRICUMLAL MILLS LTD Vs. MANUBHAI MOTILAL VIN
April 6, 1955
LAXMANRAO NAMDEORAO Vs. STATE OF MAHARASHTRA
September 30, 1955
LAXMIDAS DEVIDAS KAPADIA Vs. MATHURADAS DWARKADAS
September 21, 1955
LAXMIDAS RANCHHODDAS Vs. SAVITABAI HARGOVINDAS SHAH
March 31, 1955
LODHI JESHARKHAN HIMATKHAN Vs. PATEL KESHAVLAL GANGARAM
September 30, 1955
LORDS DAIRY FARM LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1955
M D THAKAR Vs. LABOUR APPELLATE TRIBUNAL
August 18, 1955
M K KIRTIKAR Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
September 22, 1955
M S KUMAR Vs. OFFICIAL ASSIGNEE OF BOMBAY
March 30, 1955
MADHOLAL SINDHU Vs. ASIAN ASSURANCE CO LTD
September 17, 1955
MAHADEO DHONDU JADHAV Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT BOMBAY
January 19, 1955
MAHADU LAXMAN Vs. HANAMATI SAKHARAM
October 4, 1955
MAHAMAD JAMSHER TADVI Vs. STATE OF MAHARASHTRA
November 4, 1955
MAHARU BHIKA Vs. DAGA NATHU
November 8, 1955
MAHOMED OOMER MAHOMED NOORULLA SAHIB Vs. S M NOORUDDIN
April 20, 1955
MAJOOR SAHAKARI BANK LTD Vs. N N MAJMUDAR
August 23, 1955
MALAK M E R Vs. COMMISSIONER OF INCOME TAX
March 23, 1955
MALLAPPA CHANGBASAPPA WARAD Vs. ASIAN INSURANCE CO LTD
December 12, 1955
MALLAPPA VIRBHADRAPPA Vs. VASUDEORAO KESHAVRAO
September 28, 1955
MAMLATDAR OF BARODA AS CUSTODIAN OF THE PROPERTIES OF THE EVACUEE ABDUL SATAN Vs. KAMLA MOTILAL RANCHHOD
November 3, 1955
MANGILAL CHUNILAL Vs. SHIVARAM TUKARAM
November 8, 1955
MANGILAL KAJODIMAL Vs. SHANKAR SHRAVAN NIKAM
September 27, 1955
MANSURI IBRAHIM MOHAMED Vs. SHETTI KANTILAL BALABHAI
November 21, 1955
MATHUR DHANA Vs. STATE OF MAHARASHTRA
November 23, 1955
MATHURAPRASAD MOTILAL AND CO Vs. COMMISSIONER OF INCOME TAX
November 9, 1955
MELAPPA Vs. GURAMMA
August 17, 1955
MERVIN ALBERT VEIYRA Vs. C P FERNANDES
December 7, 1955
MISHRILAL KESHARCHAND Vs. JAYWANTA CHANDRABHAN
September 28, 1955
MISRILAL JALAMCHAND Vs. SOBHACHAND JALAMCHAND
September 15, 1955
MOHANLAL B BAJAJ Vs. STATE OF MAHARASHTRA
November 11, 1955
MULACHAND SAMANA Vs. IMUS MIYA SHAIKH
September 30, 1955
MULJI GANGARAM OF VIVEKANANDA MILLS Vs. F JEEJEEBHOY
June 21, 1955
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M DAWOODBHAI
September 12, 1955
MUNICIPALITY OF ANAND Vs. STATE OF BOMBAY
July 19, 1955
MUNNALAL BIHARILAL Vs. COMMISSIONER OF INCOME TAX
September 23, 1955
NAGAYYA GURUPADAYYA CHARANTIMATH Vs. CHAYAPPA SANTANAPPA HUILGOL
September 23, 1955
NAIR P K Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
September 14, 1955
NARAYAN VISHWANATH Vs. MALAPPA KASAPPA
September 30, 1955
NARSANG MEGHRAJ Vs. SHAH RANCHHOD KUBERDAS
September 28, 1955
NATVARLAL AMBALAL THAKORE Vs. STATE OF BOMBAY
October 14, 1955
NAVNITAL and CO Vs. KISHANCHAND and CO
July 11, 1955
NINGAPPA BALAPPA Vs. ABASHKHAN GOUSKHAN
November 17, 1955
NORTH DECCAN TRANSPORT LTD Vs. COMMISSIONER OF INCOME TAX
September 27, 1955
NUTAN MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 23, 1955
P KRISHNAN NAIR Vs. RAMCHANDRA VITHAL SANGHAVI
September 1, 1955
P L MAYEKAR Vs. AMICHAND NARAYAN
April 6, 1955
PANDHARINATH BHAGUJI Vs. DASHARATH GENU
November 16, 1955
PANDU KHANDU Vs. NARAYAN KRISHNA
October 3, 1955
PANDURANG LAXMAN MOHITE Vs. KALURAM BAHIRU BHIKULE
September 13, 1955
PANNALAL NANDLAL Vs. COMMISSIONER OF INCOME TAX
September 28, 1955
PANNALAL NANDLAL BHANDARI Vs. COMMISSIONER OF INCOME-TAX
May 28, 1955
PARAPPA NINGAPPA KHADED Vs. MALLAPPA KALLAPPA
December 22, 1955
PARBHUBHAI PARAGJI Vs. STATE OF MAHARASHTRA
October 31, 1955
PARWAT VEDU PATIL Vs. SUKDEV SHIVRAM PATIL
September 28, 1955
PARWATIBAI Vs. STATE OF MAHARASHTRA
October 11, 1955
PIRGONDA HONGONDA Vs. VISHWANATH GANESH
September 29, 1955
PLACIDO R R DOS SANTOS Vs. STATE OF BOMBAY
December 14, 1955
PRATAPRAI MANMOHANDAS Vs. SHEO NARAYAN BALAL AND CO
September 26, 1955
PREMARAJ PANNALAL SHOP Vs. SADABAI
October 3, 1955
PURSHOTTAM LAXMIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
September 27, 1955
PURSHOTTAMDAS GOVINDJI HALAI Vs. B.M. DESAI
August 24, 1955
R B N J NAIDU Vs. COMMISSIONER OF INCOME TAX
February 9, 1955
R M PANDYE Vs. AUTOMOBILE PRODUCTS OF INDIA LTD
September 27, 1955
R S PATIL Vs. BOMBAY REVENUE TRIBUNAL
December 13, 1955
R.N. JHUNJHUNWALA AND CO. LTD Vs. N. JIWANLAL AND CO. LTD
November 25, 1955
RACHGOUDA PARAGOUDA Vs. APPASAHEB TATYASAHEB
September 27, 1955
RADHABAI MOHANDAS Vs. STATE OF BOMBAY
April 21, 1955
RAM BHAGWANDAS Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
December 2, 1955
RAMA MOTIBHAI Vs. DALWADI TUPOO RAMA
September 12, 1955
RAMANLAL MAGANLAL Vs. BINANI COMMERCIAL CO LTD
August 22, 1955
RAMBHAU GANJARAM Vs. RAJARAM LAXMAN
October 6, 1955
RAMCHAND KUNDANMAL Vs. SARDARSINGH MOHANSINGH
November 7, 1955
RAMCHAND SOBHRAJ WADHWANI Vs. B N BANERJI
July 5, 1955
RAMCHAND TOLARAM KHATRI Vs. STATE OF MAHARASHTRA
October 13, 1955
RAMCHANDRA DATTATRAYA Vs. VAIDHYACHAND MANIKCHAND
November 22, 1955
RAMCHANDRA HANMANT Vs. BALAJI DATTU KULKARNI
February 2, 1955
RAMCHANDRA JAGANNATH Vs. R S MUNDADE
November 24, 1955
RAMCHANDRA VITHAL Vs. BOROUGH MUNICIPALITY BHUSAWAL
December 23, 1955
RAMDAS DOSSA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
September 28, 1955
RAMESHCHANDRA Vs. STATE OF MAHARASHTRA
February 16, 1955
RAMHITRAM RAMADHAR DUBE Vs. STATE OF MADHYA PRADESH
June 3, 1955
RAMKRISHNA ASHANNA BUKEKAR Vs. COMMISSIONER OF INCOME TAX
October 21, 1955
RAMRAO RAOJI PALKAR Vs. AMIR KASAM BHAGWAN
November 3, 1955
RAMSINGH SHRIRAMSINGH Vs. SHIVRAO KRISHNARAO
August 23, 1955
RANA HARKISHANDAS LALLUBHAI Vs. RANA GULABDAS KALYANDAS
August 19, 1955
RANGANATH KONDAJI Vs. KISAN
November 7, 1955
RANJANIBAI JAMNADAS CHAMPSEY Vs. NEW INDIA ASSURANCE CO LTD
November 1, 1955
RATANLAL ACHARATLALSHET Vs. NANABHAI MIYABHAI
September 5, 1955
ROHINI CHANDRAKANT VIJAYAKAR Vs. A I FERNANDES
December 19, 1955
RUPA SONYA Vs. STATE OF MAHARASHTRA
November 3, 1955
S C PRASHAR Vs. VASANTSEN DWARKADAS
October 5, 1955
S K F BALL BEARING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1955
S M NOORUDDIN Vs. MAHOMED OOMER MAHOMED NURULLA SAHEB
November 2, 1955
S N RANEBENNUR Vs. STATE OF MAHARASHTRA
November 18, 1955
SADASHIV DEVJI Vs. STATE OF MAHARASHTRA
October 3, 1955
SADU YESU Vs. GANPAT LAXMAN
September 16, 1955
SAIPANSAHEB WD DAWOODSAHEB Vs. LAXMAN VENKATESH NAIK
January 21, 1955
SAKHUBAI KHANDOBA KACHARE Vs. LAXMIBAI
December 19, 1955
SANANAND DHANJI Vs. MANAGER SHRI NIWAS COTTON MILLS LTD
September 12, 1955
SANJA BANDAJI Vs. AHMEDABAD JAYBHARAT COTTON MILLS LTD
October 7, 1955
SANTAN FERNANDES Vs. B P INDIA LTD
September 27, 1955
SAPTA KOTESHWAR GODAT GOA ENDOWMENT TRUST Vs. RAMCHANDRA VASUDEO KITTUR
October 4, 1955
SAVITRIBAI DATTATRAYA LAXMAN Vs. MARTAND DATTATRAYA
September 21, 1955
SHAH H A AND CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
September 13, 1955
SHAMJI KHETA Vs. A V PATWARDHAN
February 16, 1955
SHANKAR BANDU Vs. SHANKAR BABAJI
September 13, 1955
SHANKAR IRANNA GUMDEL Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 21, 1955
SHANKAR NARAYAN MOHITE Vs. STATE OF BOMBAY
December 15, 1955
SHANKAR SHIDDAPPA KORE Vs. JAYSINGRAO LINGOJIRAO DESAI
February 11, 1955
SHANKAR YESHWANT HARALE Vs. LAXMIBAI PANDURANG HARALE
September 22, 1955
SHANKARAPPA RAMAPPA Vs. STATE OF BOMBAY
November 2, 1955
SHANKARRAO MADHAVRAO Vs. K C SEN
June 21, 1955
SHANKERLAL DAYARAM Vs. COMMISSIONER OF INCOME TAX
November 9, 1955
SHANTA Vs. KHALAS RAMJIBHAI CHHOTALAL
September 14, 1955
SHANTARAM KESHAV Vs. PRABHAKAR BALWANT
August 22, 1955
SHANTARAM RAMCHANDRA GORNE BOMBAY FINE WORSTED MANUFACTURERS Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
August 23, 1955
SHETH HARIDAS ACHRATLAL Vs. COMMISSIONER OF INCOME TAX
February 15, 1955
SHIDDAPPA BASAPPA BAGI Vs. RUGNATH TRIKAMDAS
December 12, 1955
SHIDDU RAMA SHAGALE Vs. BASAWA RAMAYYA SWAMI
September 14, 1955
SHINGOUNDA SHIDGOUNDA Vs. GANESH YESHWANT
September 22, 1955
SHIV OMKAR MAHESHWARI Vs. BANSIDHAR JAGANNATH
September 16, 1955
SHIVRAM GOVIND DARSHANE Vs. VISWANATH GOVIND DARSHANE
September 28, 1955
SHIVRAMSA BENAKOSA MERWADE Vs. GURUNATHSA BHAVANSA KABADI
September 14, 1955
SHREE BAJWA GANESH OIL AND RICE PULSE MILLS Vs. PARIKH OCCHAVLAL AMRATLAL
September 30, 1955
SHRIMATI LILAVATIBAI Vs. STATE OF BOMBAY
March 29, 1955
SHRIPATI RAOJI KHOPARE Vs. VISHWANATH
April 7, 1955
SHRIRANG MARUTI FALAKE Vs. TANUBAI
February 4, 1955
SHYAMU GANAPATI JADHAV Vs. VISHWANATH GANAPATI JADHAV
March 3, 1955
SINAEEN MOHIDDIN MALBARI Vs. KAUSHAL KISHORE BHAGWANDAS SHARMA
November 25, 1955
SIR JOSEPH KAY K B E Vs. COMMISSIONER OF INCOME TAX
September 23, 1955
SITARAM NARAYAN Vs. GANPATI APPAJI
September 1, 1955
SOBHACHAND CHANDMAL Vs. GANU HANMANTA
September 26, 1955
SOLI K SHROFF Vs. STATE OF MAHARASHTRA
November 16, 1955
SOMESHCHANDRA MANILALL NANAVATI Vs. JIVANLAL C CHINAI
November 4, 1955
SONABAI Vs. GOTIRAM NATHU
September 14, 1955
STATE Vs. YAMANAPPA LIMBAJI PANDHARE
December 7, 1955
STATE Vs. ARDESHIR B. CURSETJI AND SONS, LTD
November 7, 1955
STATE Vs. SHAMRAO NAVJI PATIL
December 2, 1955
STATE Vs. TRIMBAK DHONDU BHOIR
April 11, 1955
STATE Vs. LACHMAN KEVALRAM AHUJA
January 6, 1955
STATE Vs. DATTATRAYA TULSHIRAM BHUJBAL
October 31, 1955
STATE GOVERNMENT Vs. KAMRUDDIN IMAMODDIN
August 5, 1955
STATE OF BOMBAY Vs. DAULATRAO
October 12, 1955
STATE OF M P Vs. SHANKER GANGARAM
September 9, 1955
STATE OF MAHARASHTRA Vs. H B NAMJOSHI
September 12, 1955
STATE OF MAHARASHTRA Vs. R S PHADTARE
September 8, 1955
STATE OF MAHARASHTRA Vs. NEMCHAND PASHVIR PATEL
August 8, 1955
STATE OF MAHARASHTRA Vs. VASANT BABURAO
August 20, 1955
STATE OF MAHARASHTRA Vs. NAGINDAS MANEKLAL
April 13, 1955
STATE OF MAHARASHTRA Vs. PANDURANG BABURAO
April 22, 1955
STATE OF MAHARASHTRA Vs. R M D CHAMARBAUGWALIA
January 12, 1955
STATE OF MAHARASHTRA Vs. KANU DHARMA PATIL
January 28, 1955
STATE OF MAHARASHTRA Vs. ANDHERI MAROL KURLA BUS SERVICE
February 4, 1955
STATE OF MAHARASHTRA Vs. SHRIRANG KRISHNA GHOLAP
November 4, 1955
STATE OF MAHARASHTRA Vs. SANTAPPA MOTHER KASAWWA METRI
November 4, 1955
STATE OF MAHARASHTRA Vs. KURBANALI AKBARALI
November 4, 1955
STATE OF MAHARASHTRA Vs. DAGDOO SHIVRAM MANDAVKER
November 2, 1955
STATE OF MAHARASHTRA Vs. PANDU JANU
October 14, 1955
STATE OF MAHARASHTRA Vs. TUKARAM KHANDU
October 14, 1955
STATE OF MAHARASHTRA Vs. MEHEBUB MAULABUX
October 11, 1955
STATE OF MAHARASHTRA Vs. PANDURANG TATYASAHEB SHINDE
October 10, 1955
STATE OF MAHARASHTRA Vs. ARDESHIR HORMUSJI BHIWANDIWALA
October 10, 1955
STATE OF MAHARASHTRA Vs. BHOGILAL GORDHANDAS
November 8, 1955
STATE OF MAHARASHTRA Vs. MANDA
November 11, 1955
STATE OF MAHARASHTRA Vs. GANPAT VITHOBA
November 11, 1955
STATE OF MAHARASHTRA Vs. C N RAMAN
November 10, 1955
STATE OF MAHARASHTRA Vs. BASSAPPA CHALAPPA BEKWAD
November 10, 1955
STATE OF MAHARASHTRA Vs. JANAKIBAI
November 11, 1955
STATE OF MAHARASHTRA Vs. VIDYANAND GOVIND KANGALE
November 11, 1955
STATE OF MAHARASHTRA Vs. AIRARSING RAISING
November 8, 1955
STATE OF MAHARASHTRA Vs. D SEQUEIRA
November 23, 1955
STATE OF MAHARASHTRA Vs. PANDYA MANGUBHAI
November 23, 1955
STATE OF MAHARASHTRA Vs. KANTILAL MAGANLAL
September 23, 1955
STATE OF MAHARASHTRA Vs. MAHADEV ANAND VAIDYA
September 30, 1955
STATE OF MAHARASHTRA Vs. AZIZKHAN SUBEDARKHAN
December 12, 1955
STATE OF MAHARASHTRA Vs. BHAISHANKAR UTTAMRAI
December 5, 1955
STATE OF MAHARASHTRA Vs. JOHN JOSEPH DSOUZA
December 6, 1955
STATE OF MAHARASHTRA Vs. SUNDARLAL GOVARDHAN
December 2, 1955
STATE OF MAHARASHTRA Vs. MAGANLAL CHUNILAL BOGAWAT
December 6, 1955
STATE OF MAHARASHTRA Vs. ISHWARLAL CHHAGANLAL
December 21, 1955
SUBRAYA RAM BHATTA Vs. PYARA KRISHNA GAUDA
September 22, 1955
SUNDERDAS SOBHRAJ Vs. LIBERTY PICTURES
November 28, 1955
TARABAI RAOJI Vs. YESTAR TUKARAM NATHOJI
September 26, 1955
TARABAI TUKARAM SHELATKAR Vs. KAMALAKANT GOVIND DALAL
August 9, 1955
TARABEN BALDEVDAS PARIKH Vs. CHARITY COMMISSIONER GREATER BOMBAY REGION
July 25, 1955
TARACHAND BAPUCHAND Vs. GAIBIHAJI AHMED BAGWAN
November 30, 1955
TATUBA LAXMAN Vs. STATE OF MAHARASHTRA
September 30, 1955
TAXING OFFICER HIGH COURT Vs. JAMNADAS DHARAMDAS
September 12, 1955
TEMUL ARDESHAR Vs. BEJANJI NAVROJI
September 13, 1955
TEXTILE LABOUR ASSOCIATION AHMEDABAD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
October 3, 1955
THAKKAR J C Vs. COMMISSIONER OF INCOME TAX
February 18, 1955
THAKUR M D Vs. LABOUR APPELLATE TRIBUNAL OF INDIA BOMBAY
June 30, 1955
THAKUR M D Vs. LABOUR APPELLATE TRIBUNAL OF INDIA BOMBAY
August 18, 1955
THANA BOROUGH MUNICIPALITY Vs. AKBARALLI HASSANALLY
December 23, 1955
TRAMBAKLAL RATILAL Vs. STATE OF BOMBAY
July 25, 1955
U D PATEL AND CO Vs. C M MILLIGAM AND CLARKE LTD
December 13, 1955
VASANT SHAMRAO KHOT Vs. JAGANNATH GANESH JAMBOTKAR
February 3, 1955
VEIYRA M A Vs. FERNANDEZ C P
December 7, 1955
VELJI LAKHAMSEY AND CO Vs. B R BANAJI
March 31, 1955
VELJI N THAKKAR Vs. STATE OF MAHARASHTRA
October 14, 1955
VENKATLAL GOVINDLAL Vs. JUGGILAL KAMALAPAT HOSIERY FACTORY
July 29, 1955
VISHNU DADA LOKHANDE Vs. UMABAI
March 11, 1955
VITHAL TULSIRAM Vs. STATE OF MAHARASHTRA
October 3, 1955
WILLIAMS LUIS Vs. STATE OF MAHARASHTRA
November 3, 1955
YESHWANT SAKHARAM Vs. STATE OF MAHARASHTRA
December 6, 1955
ZAVERCHAND PANAJI Vs. MAYADEVI CHIMANLAL PARIKH
December 5, 1955
ZENITH COLOUR TRADING CO. Vs. TAHERALLY ESUFALLY RANGWALA
July 25, 1955