Home
Case Index
Title
Date
A BATCHA SAHEB Vs. NARIMAN K IRANI
January 27, 1955
A C ARUMUGHAM AND OTHERS Vs. MANAGER, JAWAHAR MILLS LTD SALEM JUNCTION
March 29, 1955
A H A RAHIMAN Vs. COLLECTOR OF CUSTOMS MADRAS
September 16, 1955
A K MUNUSWAMY MUDALIAR AND COMPANY TANNERY Vs. STATE OF MADRAS
April 18, 1955
A M MOHAMMED ISHOK Vs. STATE OF MADRAS
March 2, 1955
A P P AMINA UMMA Vs. A P P MAMMAD
January 19, 1955
A R RANGACHARI Vs. COMMISSIONER OF INCOME TAX MADRAS
July 21, 1955
A.P. JAMBULINGA MUDALIAR Vs. A.S. VADIVELACHARI AND ORS.
August 25, 1955
A.V. SUBRAMANIAM, BY PARTNER A.V. SUBRAMANIA MUDALIAR Vs. RAMACHANDRA BEHARILAL, THROUGH ITS PROPRIETOR BEHARILAL
July 21, 1955
ABDUL KADIR Vs. STATE
November 18, 1955
ABDUL RAHIM AND BROS. AND ANR. Vs. R.K. SELVAN BROS. AND ORS.
October 6, 1955
AKKAMMAL Vs. KULLAMPATTIYAN ALIAS VELAPPA NAICKEN AND ORS.
December 16, 1955
ALAGAMMAI ACHI Vs. E.S.VR.P.L. VEERAPPA CHETTIAR AND ORS.
August 19, 1955
ALAGAPPA CORPORATION LIMITED Vs. STATE OF MADRAS
March 7, 1955
AMBALATHIL ASSAINAR Vs. STATE
April 19, 1955
ANANTHALAKSHMI AMMAL Vs. COMMISSIONER OF INCOME TAX
April 6, 1955
ANGANNA GOUNDAN ALIAS CHINNASAMI GOUNDAN Vs. ANGAMUTHU GOUNDAN AND ANR.
October 21, 1955
ANJANEYA MOTOR TRANSPORT Vs. STATE OF MADRAS
February 23, 1955
ANNAMALAI AND CO. LTD., A PRIVATE COMPANY BY ITS MANAGING DIRECTOR, S. RM. CT. A. ANNAMALAI CHETTIAR Vs. C.H. SIBGATHULLA SAHEB BY POWER-OF-ATTORNEY AGENT, M.S. MAHADEVA IYER
February 17, 1955
ANNAMALAI MUDALIAR AND BROS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
January 20, 1955
ATHAPPA GOUNDER ALIAS POOSARI GOUNDER AND ORS. Vs. PERIASAMI GOUNDER
October 7, 1955
AVIS FITZALAN COWDREY Vs. IMPERIAL BANK OF INDIA
April 21, 1955
AYYAN AMMAL Vs. VELLAYAMMAL AND ORS.
October 21, 1955
B S SWAMINATHA IYER, AND ANOTHER Vs. ALAGARSWAMI CHETTIAR AND OTHERS
March 10, 1955
B THANGAVELU CHETTIAR Vs. COMMR OF POLICE, MADRAS,
October 7, 1955
B. VARADARAJULU CHETTIAR Vs. STATE OF MADRAS BY SECRETARY, HOME DEPARTMENT
November 8, 1955
B.A. KHAN ALIAS BAHADUR ALI KHAN Vs. NAWAZ KHAN AND ORS.
November 3, 1955
B.N. SURENDRA Vs. G.A. AJIWANI
August 5, 1955
BAGYALAKSHMI AMMAL Vs. SRINIVASA REDDIAR
December 16, 1955
BALAKRISHNAN Vs. N.B. BALACHANDRAN AND ANR.
October 21, 1955
BHAGAVANDAS GOEL AND SONS Vs. ULEECHALLA E. HANUMANTHIAH CHETTY
March 15, 1955
BILIGA LAXMINARAYANA RAO Vs. A P FERNANDES
December 15, 1955
BOARD OF REVENUE AND ANR. Vs. V.M. MURUGESA MUDALIAR OF GUDIYATHAM
March 28, 1955
BOARD OF REVENUE CHEPAUK MADRAS Vs. K VENKATASWAMI NAIDU
March 28, 1955
BOARD OF REVENUE, MADRAS Vs. MOIDEEN ROWTHER AND OTHERS
October 7, 1955
BRAHMAYYA AND CO Vs. K P THANGAVELU NADAR AND OTHERS
December 13, 1955
C HAJEE ABDUL SHUKOOR AND COMPANY Vs. STATE OF MADRAS
March 14, 1955
C. ABDUL BASITH SAHIB Vs. SHANMUGHASUNDARAM AND ORS.
December 9, 1955
C. DURAISWAMI IYENGAR AND ANR. Vs. THE UNITED INDIA LIFE ASSURANCE CO., LTD. AND ORS.
October 19, 1955
CHELLAM SERVAI Vs. RAMALINGAM SERVAI
July 21, 1955
CHOCKIAH THEVAR Vs. SHANMUGASUNDARAM CHETTIAR AND ANOTHER
December 15, 1955
CHOORAMPULIKKAL ASSAN KUTTY AND ORS. Vs. RAMANALUKKAL KUNHI MOIDEN KUTTY (DECEASED) AND ORS.
January 19, 1955
CHOVVAKKARAN PAZHUKKATH ASSANKEYI Vs. PUHATHIL VELUTHALI CHERIA UMMER AND OTHERS
February 24, 1955
CHRISTINE SALDANHA Vs. G.M.B.D SOUZA AND ORS.
December 7, 1955
DASAI GOWNDER AND CO Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS
May 2, 1955
DIRECTOR OF PUBLIC INSTRUCTION Vs. N MOHANDAS
January 12, 1955
DORAISWAMI CHETTI Vs. VACHANI MUDALIAR
January 19, 1955
E M MUTHAPPA CHETTIAR Vs. SALEM RAJENDRA MILLS LIMITED
April 22, 1955
E.A. BALAKRISHNA IYER Vs. SINGA VANNIAR AND ORS.
October 14, 1955
E.K. PATTABHI RAMA REDDI AND ANR. Vs. E.K. GOVINDA REDDI AND ORS.
July 21, 1955
E.V. BALAKRISHNA AYYAR Vs. MAHALAKSHMI AMMAL AND ANR.
April 13, 1955
EASOOP ALIAS MANI ROWTHEN AND ORS. Vs. BOOKUTTY UMMA AND ORS.
September 13, 1955
FAMILY MANAGER, PONNUSWAMI GOUNDAR Vs. SINNANA GOUNDAR AND OTHERS
March 29, 1955
G S PASHA Vs. STATE
March 10, 1955
G SRINIVASALU NAIDU Vs. RAJU NAICKER
February 18, 1955
G VEERAPPA PILLAI Vs. COMMISSIONER OF INCOME TAX
May 2, 1955
G VENKATASWAMI NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 18, 1955
GANDHI SONS LTD Vs. STATE OF MADRAS
April 1, 1955
GANGA NAICKEN AND ANR. Vs. A. SUNDARAM AIYAR
September 8, 1955
GOPINATH SHETTY (MINOR) BY NEXT FRIEND FATHER, K. SUBBAYYA SHETTY Vs. SANTHAMMA AND ORS.
October 14, 1955
GOVINDA KONAR Vs. MURUGAN TRANSPORTS LTD
July 15, 1955
GOVINDAN K Vs. COMMISSIONER OF INCOME TAX
March 31, 1955
GURUSWAMI MUDALIAR K Vs. EXECUTIVE ENGINEER METTUR CANALS DIVISION
December 16, 1955
GYANAMBAL Vs. ADMINISTRATOR GENERAL OF MADRAS
January 25, 1955
H J MASCREEN Vs. R K MASCREEN
July 28, 1955
HARIRAM SAIT T P S Vs. COMMISSIONER OF INCOME TAX
April 18, 1955
IN MATTER OF WILL OF RAMCHAND GURDASMAL (DECEASED); MANGHARAM WADHWANI OF BOMBAY Vs. STATE
May 6, 1955
IN RE : LESLIE DEVISON MILLER Vs. STATE
August 11, 1955
IN RE, THIRUPATHIAMMAL Vs. STATE
January 18, 1955
IN RE: JOGHEE GOWDER AND ORS. Vs. STATE
October 18, 1955
IN RE: MUTHUSWAMI Vs. STATE
November 2, 1955
IN RE: SAMBANDAM AND ORS. Vs. STATE
March 14, 1955
IN RE: SEETHARAMAN Vs. STATE
October 14, 1955
IN RE: SUNDARESA AYYAR Vs. STATE
October 7, 1955
INDIAN COFFEE BOARD BATLAGUNDU Vs. STATE OF MADRAS
November 10, 1955
JANAB JAMEELAMMA Vs. INCOME TAX OFFICER
December 15, 1955
JANAKI AMMAL Vs. DIVISIONAL ENGINEER
October 17, 1955
JOSEPH BENJAMIN BONJOUR (INSOLVENT) Vs. THE OFFICIAL ASSIGNEE OF MADRAS
October 21, 1955
JOSEPH CARLOS XAVIER LOUIS ANTHONY BENEDICT ALDO COSTA, BY MOTHER AND NEXT FRIEND, MARY JOHN BERCHMANS Vs. STANIS LAWS COSTA AND ORS.
December 2, 1955
K MOHAMED KHASSIM AND BROTHER Vs. MUNICIPAL COUNCIL, OOTACAMUND BY ITS COMMISSIONER
January 28, 1955
K R KUMARASWAMI CHETTIAR, PETITIONER Vs. KRISHNASWAMI CHETTEY
May 3, 1955
K RAMASWAMY DOSS Vs. A RAMA PILLAI
February 24, 1955
K S NARAYANASWAMI IYER Vs. COMMISSIONER OF INCOME TAX
December 12, 1955
K SETHUMADHAVA RAO Vs. COLLECTOR OF SOUTH ARCOT DT CUDDALORE
January 18, 1955
K V DHANUSHKODI NADAR Vs. STATE
November 8, 1955
K V MUTHU PATHAR Vs. R S MANI RAO
November 11, 1955
K. SUBRAMANIA PILLAI Vs. A.V.S.V. SANKARA KULATHU IYER
November 11, 1955
K. VEERANKUTTY Vs. PATHUMMAKUTTY UMMA AND ORS.
September 14, 1955
K.M. ARDHANARI MUDALIAR Vs. ABDUL RAHIMAN AND ORS.
September 12, 1955
K.P.V. BALAKRISHNA NAIDU (DIED) AND ANR. Vs. KARUMUTHU SIVALINGAM CHETTIAR
September 29, 1955
K.V.V. ARDHANARI CHETTIAR AND CO., BY MANAGING PARTNER K.V.V. ARDHANARI CHETTIAR Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, CENTRAL RAILWAY AND ANR.
December 15, 1955
KALAM SOMASUNDARAM CHETTIAR Vs. STATE OF MADRAS
March 31, 1955
KALLIPATTU OOTHUKATTU MARIAMMAN TEMPLE BY ITS TRUSTEE SARANGAPANI GOUNDER Vs. AYYANPERUMAL GOUNDER
November 11, 1955
KANNANGARA ISMAIL Vs. PALAYAT KAPPADAKKAL PAVU AMMA
February 15, 1955
KARUPPA UDAYAR Vs. STATE OF MADRAS
October 18, 1955
KARUPPA UDAYAR AND ORS. Vs. SELLAMUTHU UDAYAR AND ORS.
September 30, 1955
KARUPPANNA GOUNDAN Vs. PONNUTHAYEE ALIAS SUBBAMMAL AND ORS.
September 13, 1955
KARUR JAI HIND PICTURES Vs. A M SHAHUL HAMEED
April 15, 1955
KELATH VALIN CHIYAN KUNHAMBU Vs. KIRATHUA ILLOTH YAGNAN NAMBUDIRI AND ORS.
March 22, 1955
KEMP AND CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
July 19, 1955
KNIGHTSDALE ESTATES Vs. COMMISSIONER OF INCOME TAX
April 13, 1955
KOMARASWAMI PILLAI Vs. S. VENKATARAMA RAO AND ORS.
May 2, 1955
KOTHAYADATH KARUNAKARAN NAIR Vs. METHALAYIL CHATHU
August 5, 1955
KRISHNASWAMI CHETTIAR Vs. SANKILI CHETTIAR
March 9, 1955
KULITALAI BANK LTD Vs. S V NAGAMANICKAM
March 4, 1955
KUMBAKONAM BANK, LIMITED, REPRESENTED BY THE MANAGING DIRECTOR Vs. K.R.M.P. SHANMUGHAM PILLAI AND ORS.
July 19, 1955
KUNJAMMAL Vs. MALAYAPPA IYER AND ANR.
October 5, 1955
KUNNATHVELLI VISWANATHAN, MINOR BY NEXT FRIEND AND BROTHER KUNHIKRISHNAN NAIR ALIAS KRISHNADAS Vs. KUNNAMBARAPOYIL KANARAN AND ORS.
November 22, 1955
KUPPAMMAL Vs. MU. VE. PETHANNA CHETTY
August 22, 1955
LAKSHMANA PILLAI Vs. EMAKALAPERUMAL NADAR (DIED) AND ORS.
December 8, 1955
LAKSHMANPRASAD AND SONS Vs. A ACHUTAN NAIR
May 2, 1955
LAKSHMI TALKIES Vs. MUNUSWAMI G A
March 2, 1955
M P KUMARASWAMI RAJA Vs. STATE
January 20, 1955
M S RANGARATHNAM Vs. STATE
November 4, 1955
M S SUBBULAKSHMI Vs. COMMISSIONER OF INCOME TAX MADRAS
July 21, 1955
M V G BALUSWAMY IYER Vs. COMMISSIONER OF INCOME TAX
April 27, 1955
M. S. SUBBULAKSHMI Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 21, 1955
M.K. PADMANABHAN Vs. THE STATE OF MADRAS, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND ANR.
September 1, 1955
M.K. RANGANATHAN AND ANR. Vs. THE CALCUTTA TRAMWAYS CO., LTD. AND ORS.
March 31, 1955
MADRAS CO OPERATIVE MILK SUPPLY UNION LIMITED Vs. STATE OF MADRAS
March 7, 1955
MADRAS PROVINCIAL TYPE FOUNDRY WORKERS UNION Vs. RAMALINGA MUDALIAR
October 7, 1955
MANAYIL KRISHNAN KUTTY Vs. MANIKKATH GOVINDA MENON
December 1, 1955
MARIMUTHU GOUNDAR Vs. PONNAMMAL AND ORS.
December 13, 1955
MARIYAYI AMMAL AND OTHERS Vs. ARUNACHALA PANDARAM
December 2, 1955
MUHAMMAD ZACKRIA BY POWER AGENT V T ABDULLA ROWTHER Vs. ABDUL KARIM ROWTHER
November 11, 1955
MULTANMUL MISRIMUL Vs. CENTRAL BANK OF INDIA LIMITED
March 4, 1955
MUNIYANDI GOUNDER AND OTHERS Vs. BOMMAYAMMAL
December 13, 1955
MUTHA MUDALI (DIED) AND ANR. Vs. KUPPANNA GOUNDAN
October 14, 1955
MUTHIALPET BENEFIT FUND LTD Vs. V DEVARAJULU CHETTY
January 4, 1955
MUTHUCHELLAPPA CHETTIAR Vs. R M P L PALANIAPPA CHETTIAR
February 14, 1955
N M RAYALOO IYER Vs. COMMISSIONER OF EXCESS PROFITS TAX
April 18, 1955
N S NAINA MOHAMED Vs. TIRUKALACHARI PANCHAYAT BOARD AND ORS
August 17, 1955
N VENKATAVARADAN Vs. SEMBIAM SAW MILLS SEMBIAM MADRAS
January 28, 1955
N. ANANTHAYYA HOLLA Vs. THIMMAJU HENGSU
September 13, 1955
N.B. SITARAMA RAO Vs. VENKATARAMA REDDIAR AND ORS.
September 8, 1955
NACHI MUTHU GOUNDER Vs. PONNAMMAL
January 31, 1955
NAGAMMAL Vs. AGORAMURTHI (MINOR) BY HIS NEXT FRIEND AND GRANDFATHER VEERASWAMI PILLAI
July 12, 1955
NARIMAN K IRANI Vs. A BATCHA SAHIB
January 27, 1955
NAVANEETHEESWARASWAMI DEVASTHANAM SIKKIL Vs. L R GANAPATHI THEVAR
January 12, 1955
NEDUMBULLITHODIYIL GOVINDA PATHIYAR Vs. ANANTHANARAYANA IYER AND NINETEEN ORS.
July 8, 1955
NEELAMBAL AMMAL AND ORS. Vs. RAJARATHNAM PILLAI AND ORS.
September 6, 1955
NEW TAJ MAHAL CAFE LTD , MANGALORE Vs. INSPECTOR OF FACTORIES, MANGALORE
September 7, 1955
NEWTON STUDIOS LTD Vs. COMMISSIONER OF INCOME TAX MADRAS
April 11, 1955
NOOR MOHAMMAD ROWTHER Vs. STATE
February 11, 1955
OMAR SALAY MOHAMMAD SAIT MATHURAI Vs. COMMISSIONER OF INCOME TAX
March 31, 1955
P A MODEEN BATCHA ROWTHER Vs. F S SULAIMAN SAHIB AND OTHERS
April 28, 1955
P DAMODARAM Vs. K LOGANATHA CHETTIAR AND ANOTHER
March 29, 1955
P HAJEE ABDUL GAFOOR SAHIB Vs. STATE OF MADRAS
February 14, 1955
P HANUMANTHIAH Vs. DEPUTY COMMERCIAL TAX OFFICER MOORE MARKET DIVISION MADRAS
August 4, 1955
P MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 7, 1955
P. MURUGESAN Vs. HAJEE M.M.S. HAMEED MARACAYAR
July 20, 1955
P. NATARAJAN Vs. K. KRISHNASWAMI GOUNDAR AND ANR.
July 19, 1955
P.A. AIYANNAH CHETTY AND ORS. Vs. PALA MUDDUKRISHNAYYA AND CO.
September 27, 1955
P.S. RANGA IYER Vs. CHIDAMBARA IYER AND ORS.
November 8, 1955
P.V. LAKSHMI AMMAL Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, EDUCATION DEPARTMENT AND ANR.
November 30, 1955
PALANI GOUNDAN AND ANR. Vs. VANJIAKKAL AND ANR.
November 8, 1955
PALANI MOOPAN Vs. STATE
January 1, 1955
PALANIAPPA PILLAI Vs. SELLAPPA GOUNDER AND ORS.
November 15, 1955
PALANICHAMI CHETTIAR AND ORS. Vs. THE RELIANCE BANK OF INDIA, LTD., THROUGH ITS SECRETARY
December 15, 1955
PALANISWAMI GOUNDAR Vs. DEVANAI AMMAL AND ORS.
October 6, 1955
PERCY EDWARD WARNE Vs. THE OUCHTERLONY VALLEY ESTATE (1938) LTD.
October 11, 1955
PERIA VALLIAPPA CHETTIAR AND ANOTHER Vs. BANGAYYA GOUNDAN AND OTHERS
February 15, 1955
PERUMAL NAICKER Vs. SITHA LAKSHMI AMMAL
August 31, 1955
PETHI REDDI Vs. VENKATA REDDY AND ORS.
December 1, 1955
PONNAMBATH KOOMULLI GOPALAN NAMBIAR Vs. VARISYA KUNIYIL KATANKOTAN KRISHNAN NAMBIAR
April 22, 1955
POPULAR LTD Vs. COMMISSIONER OF INCOME TAX
April 4, 1955
PROVINCE OF MADRAS Vs. K R C S BALAKRISHNA CHETTY
February 18, 1955
PUBLIC PROSECUTOR Vs. M MURUGESAN
January 20, 1955
PUBLIC PROSECUTOR Vs. R PALIKONDAPERUMAL PILLAI
December 8, 1955
PUTHIYA PURAYIL ABDURAHIMAN, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND ANR. Vs. THAYATH KANCHEENTAVIDA AVOOMMA AND ORS.
September 7, 1955
R M N RAMANATHAN CHETTIAR Vs. NARAYANAN CHETTIAR
March 1, 1955
R SUBRAMANIA IYER Vs. COMMISSIONER OF INCOME TAX
April 11, 1955
R T ARASU Vs. STATE
November 1, 1955
R. DASARATHA RAO AND TWO ORS. Vs. K. RAMASWAMY IYENGAR AND FIVE ORS.
May 3, 1955
R. SUMUDRA VIJAYAM CHETTIAR Vs. SRINIVASA ALWAR AND ORS.
August 25, 1955
R. THANGAVELU CHETTIAR Vs. COMMR. OF POLICE
October 7, 1955
RADHAKRISHNA MILLS (POLLACHI) LTD. Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, INDUSTRIES, LABOUR AND CO-OPERATION AND ORS.
May 3, 1955
RAJAGOPAL NAIDU Vs. KUNJAMMAL ALIAS SIVAKAMI AMMAL
November 24, 1955
RALLIS INDIA LTD. Vs. B.V. MANICKAM CHETTI AND CO. AND ANOTHER
August 25, 1955
RAMA VILAS SERVICE LTD , (KUMBAKONAM BRANCH) Vs. STATE OF MADRAS
August 17, 1955
RAMACHANDRA SPINNING MILLS Vs. STATE OF MADRAS
July 31, 1955
RAMACHANDRAN, MINOR AND OTHERS Vs. V S RAMACHANDRA IYER AND ANOTHER
March 10, 1955
RAMALINGA CHOODAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 18, 1955
RAMALINGA PADAYACHI Vs. SRINIVASALU NAIDU ALIAS BOORASAMI NAIDU
February 4, 1955
RAMAMURTHI OFFICIAL LIQUIDATOR Vs. INDIAN BANK
October 7, 1955
RAMANATHA RAO Vs. STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE AND ANR.
October 11, 1955
RAMANNA SHETTY AND ORS. Vs. TEJAPPA SHETTY AND ORS.
November 10, 1955
RANGACHARI A R Vs. COMMISSIONER OF INCOME TAX
July 21, 1955
RANGAYYAN AND ANOTHER Vs. INNASIMUTHU MUDALI AND OTHERS
March 28, 1955
ROYAPPAN Vs. STATE
March 3, 1955
S A RAJU CHETTIAR Vs. COLLECTOR OF MADRAS
December 13, 1955
S GOPALA REDDI Vs. REGIONAL TRANSPORT AUTHORITY NORTH ARCOT
February 11, 1955
S NAGAMANI AND ANOTHER Vs. CORPORATION OF MADRAS
April 15, 1955
S R M AR S SP SATHAPPAN CHETTIAR Vs. S R M R M RAMANATHAN CHETTIAR
January 25, 1955
S RAMASWAMI CHETTIAR AND OTHERS Vs. JAI HIND TALKIES (PARAMAKUDI) LTD AND OTHERS
December 1, 1955
S RANGARAJU NAIDU Vs. COLLECTOR OF MADRAS
January 18, 1955
S S S LATCHMNANAN CHETTIAR Vs. M L N RM VEERAPPA CHETTIAR AND OTHERS
February 28, 1955
S T SHANMUGESAN Vs. K CHENGALVARAYA MUDALIAR
March 24, 1955
S. HAJEE MOHAMED HANEEF SAHEB AND CO. Vs. S.S. ABU BUCKER AND ORS.
October 6, 1955
S. JANABAI AMMAL Vs. NARASIMHALU NAIDU AND ORS.
October 10, 1955
S. RANGA RAJENDRAN AND TWO ORS. Vs. S.K.A.R.S.M. RAMANATHAM CHETTIAR
August 23, 1955
S. RANGANATHA AIYANGAR Vs. TIRUPARANKUNDRAM ARUMUGANAINAR TRUST REPRESENTED BY ITS TRUSTEE T.R. SUBRAMANIAN CHETTIAR
December 8, 1955
S.E. MOHAMAD ABDULLA SONS, THROUGH ITS MANAGING PARTNER, M.S. MOHAMMAD GHANI Vs. T.K. DORAI ARASU AND ANR.
September 1, 1955
S.R. KULATHU IYER Vs. S. MANICKAVASAGAM PILLAI AND ANR.
October 18, 1955
SANTHAMMA AND OTHERS Vs. NEELAMMA AND OTHERS
July 21, 1955
SASTRI AMMAL AND ANOTHER Vs. PRAVALAVARNA NAICKER AND ANOTHER
August 9, 1955
SENGODA GOUNDAN Vs. MUTHUVELLAPPA GOUNDAN
February 15, 1955
SERANG ABDUL KHADIR Vs. RAJAGOPALA PANDARAYAR AND ORS.
August 17, 1955
SETH MOHANDAS VASUDEV, A REGISTERED FIRM BY ITS PARTNER HEMRAJ TOTARAM Vs. M.R. RAMAMOORTHY
August 26, 1955
SHAH MOHAMED KHAN Vs. H N WOODFALL
March 18, 1955
SHANKER AND CO Vs. STATE OF MADRAS
January 28, 1955
SHEIK DAVOOD ROWTHER Vs. RAJASRI PRATHASIMHA RAJAH SAHIB
October 4, 1955
SHRI H.H. SUDHINDRA THIRTHA SWAMIAR, SENIOR SWAMIAR OF PUTHIGE MUTT AND ORS. Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
December 9, 1955
SITHARAMA REDDIAR T N Vs. AYYASAMI GOUNDER A
August 25, 1955
SIVAGAMINATHA MOOPANAR AND SONS Vs. INCOME TAX OFFICER
May 6, 1955
SIVAKAMI ACHI Vs. S.P.R.M.A.L.S. SOMASUNDARAM CHETTIAR ALIAS ALAGAPPA CHETTIAR AND ANR.
November 16, 1955
SIVARAMAKRISHNAN Vs. KAVERI AMMAL
April 7, 1955
SORUALINGAM CHETTIAR Vs. STATE
March 22, 1955
SOUTH INDIAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. V BAPI RAJU
April 7, 1955
SREENIVASAN Vs. KIRUBAI AMMAL
May 3, 1955
SRI BALASARASWATHI Vs. A PARAMESWARA AIYAR
November 17, 1955
SRIMATHI SARASWATHI BAI, BY POWER OF ATTORNEY AGENT T.S. SRINIVASA RAO Vs. THE CHAIRMAN, ESTATES ABOLITION TRIBUNAL AND ANR.
September 16, 1955
SRINIVASA PILLAI AND ORS. Vs. MUTHAYYA PILLAI AND ANR.
September 30, 1955
STANDARD COTTON AND SILK WEAVING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 15, 1955
STATE OF MADRAS Vs. LOUIS DREYFUS AND COMPANY LIMITED
April 21, 1955
STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LIMITED
August 19, 1955
STATE OF MADRAS Vs. S VIJAYARAGHAVAN
March 3, 1955
STATE PROSECUTOR Vs. K NARAYANASWAMI NAIDU
March 23, 1955
SUBBULAKSHMI M S Vs. COMMISSIONER OF INCOME TAX
July 21, 1955
SUBRAMANIA CHETTIAR Vs. NARAYANAN
April 15, 1955
SUBRAMANNAYA BHATTA Vs. DEVADAS NAYAK
July 8, 1955
SUNDARARAJAN AND COMPANY LIMITED Vs. STATE OF MADRAS
November 10, 1955
SWAMINATHAN CHETTIAR Vs. VELLACHAMI SERVAI AND ORS.
May 4, 1955
T MANAVEDAN TIRUMALPAD Vs. COMMISSIONER OF INCOME TAX
July 21, 1955
T P S HARIRAM SAIT Vs. COMMISSIONER OF INCOME TAX
April 18, 1955
T SADASIVAM Vs. COMMISSIONER OF INCOME TAX
May 6, 1955
T. MANAVEDAN TIRUMALPAD AND ANOTHER Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 21, 1955
T. VELU SERVAI Vs. SRINIVASA IYENGAR AND ANR.
October 11, 1955
T.R. RATNAVELU MUDALIAR Vs. KAMALABAI AMMAL
September 28, 1955
T.V.K. CHOKKALINGA TEVAR Vs. KAILASA TEVAR AND ORS.
September 6, 1955
TATA IRON AND STEEL CO LTD Vs. S KADER IBRAHIM ROWTHER
February 21, 1955
THANGAMMAL (DIED) AND ANR. Vs. NARAYANASWAMI IYER AND ANR.
November 4, 1955
THANGAVELU MUDALI Vs. STATE
February 8, 1955
THAYAMMAL Vs. RANGASWAMI REDDY AND SEVENTEEN ORS.
April 15, 1955
THAYAMMAL Vs. ADHIMOOLAM SERVAI AND ANR.
September 23, 1955
THE MADURAI MUNICIPALITY THROUGH ITS COMMISSIONER, D. GNANAOLIVU Vs. R. KAMAKSHISUNDARAM CHETTIAR AND ANR.
March 24, 1955
THE MANAGEMENT OF RAJAMANI TRANSPORT, LTD. Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.
September 14, 1955
THE MANAGING DIRECTOR, MADURA MILLS CO. LTD. Vs. S. MUTHIAH AND ANR.
November 28, 1955
THE PATHINEN GRAMA ARIYA VAISYA BANK, LTD. BY ITS MANAGING DIRECTOR, S.V. KRISHNAMURTHI CHETTIAR Vs. S.S.K. NAGASWAMI CHETTIAR AND ORS.
October 14, 1955
THE PREMIER LIFE AND GENERAL INSURANCE CO., LTD., BY ITS SECRETARY Vs. H. KRISHNA SHET AND ORS.
October 10, 1955
THE PROPRIETOR, ANDHRA TRADING COMPANY Vs. K. MUTHUSWAMI AND ORS.
November 9, 1955
THE PUBLIC PROSECUTOR Vs. R. NARAYANASWAMI REDDY
March 16, 1955
THE REGISTRAR, UNIVERSITY OF MADRAS Vs. SUNDARA SHETTI AND ORS.
May 2, 1955
THE TANJORE PERMANENT BANK LTD. REPRESENTED BY ITS SECRETARY, M. SOOSAI MARIAN Vs. THE INDIAN OVERSEAS BANK LTD. AND ORS.
March 2, 1955
THE VEGETOLS LTD. BY ITS MANAGING AGENT, C.P. SARATHY MUDALIAR AND ANR. Vs. THE WHOLESALE CO-OPERATIVE STORES LTD. AND ANR.
April 21, 1955
THIRUPATHI Vs. RAJAGOPALA NAIDU
March 2, 1955
THOTHAN Vs. STATE
October 10, 1955
UNION BANK OF BIJAPUR AND SHOLAPUR LIMITED Vs. AGRICULTURAL AND INDUSTRIAL BANK LIMITED KUNDAPUR
September 1, 1955
UNION OF INDIA Vs. S P L LEKHU REDDIAR AND ANOTHER
February 25, 1955
UTHAMAN CHETTIAR Vs. T K THIAGARAJA PILLAI
April 19, 1955
V K JOHN AND ANOTHER Vs. G VASANTHA PAI AND ANOTHER
January 11, 1955
V N ANNAMALAI REDDIAR Vs. GULSUM BIBI
January 19, 1955
V R LAKSHMANAN CHETTIAR Vs. S K KAMARAJENDARA KADIRVELUSWAMI PANDIAN
March 2, 1955
V RAMAMURTHI, OFFICIAL LIQUIDATOR Vs. INDIAN BANK LTD AND OTHERS
October 7, 1955
V S RAMAMIRTHA AYYAR AND OTHERS Vs. M NARAYANA PILLAI AND OTHERS
November 1, 1955
V. KASINATHA MUDALIAR Vs. M.G. VITTAL RAO,
August 11, 1955
V. MAHADEVA GURUKKAL Vs. THE COMMISSIONER FOR THE BOARD OF HINDU RELIGIOUS ENDOWMENTS REPRESENTED BY ITS PRESIDENT
March 30, 1955
V.S.T. KADIR MEERAL BEEVI Vs. S.P.K. MUHAMMAD KOYA AND ANR.
July 27, 1955
V.S.V. THANGAVELU MUDALIAR Vs. G. THIRUMALSWAMI MUDALIAR AND ANR.
April 29, 1955
V.T.S. CHANDRASEKHARA MUDALIAR AND ORS. Vs. KULANDAIVELU MUDALIAR AND ORS.
December 16, 1955
VAKKAT BAPPU AND ORS. Vs. THE ELECTION AUTHORITY, VIZ., THE REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
July 11, 1955
VALAPPILEKKANDI PARAMBNATE VALAPPIL RAMAN Vs. KOROTH THANICHERI KUNHI KANNAN NAMBIAR AND ORS.
September 28, 1955
VALIDATION OF A DOCUMENT DATED 14 6 1947 Vs. STATE
March 28, 1955
VALLIAMMAL Vs. PALANI GOUNDAN
February 3, 1955
VENKATALAKSHMI AMMAL Vs. THE CENTRAL BANK OF INDIA, LTD., COIMBATORE BRANCH, BY ITS LOCAL AGENT
November 11, 1955
VENKATASWAMI NAIDU G AND CO Vs. COMMISSIONER OF INCOME TAX
April 18, 1955
VENKITASUBRAMANIA AYYAR Vs. VADASSERI TARWAD KARNAVAN AND MANAGER ITFI CHATHAR VALIYA MANNADIAR AND ORS.
August 1, 1955
VIRJEE DAYA AND CO Vs. RAMAKRISHNA RICE AND OIL MILLS
July 29, 1955
WILLIAMS TACKS AND CO LTD Vs. STATE OF MADRAS
March 16, 1955