Case Index

Title
Date
ASOKA TEXTILES LTD Vs. INCOME TAX OFFICER ALWAYE AND ANOTHER
October 31, 1955
BAXIRAM ROMAL Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
March 23, 1955
BHOPAL TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOAL
March 23, 1955
COMMISSIONER OF INCOME TAX Vs. CHAMBER OF COMMERCE ALLEPPEY
February 22, 1955
COMMISSIONER OF INCOME TAX HYDERABAD Vs. SRI KISHENLAL BADRILAL
March 24, 1955
D R DHANWATAY Vs. COMMISSIONER OF INCOME TAX
June 29, 1955
K PARAMESWARAN PILLAI Vs. ADDITIONAL INCOME TAX OFFICER QUILON
October 4, 1955
M E R MALAK Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
March 23, 1955
M M MATHEW Vs. SECOND ADDITIONAL INCOME TAX OFFICER KOTTAYAM AND OTHERS
October 31, 1955
MATHURAPRASAD MOTILAL AND CO Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
November 9, 1955
MUNNALAL BIHARILAL Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
September 23, 1955
P B I BAVA DECEASED BY LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN CUM COORG BANGALORE
March 2, 1955
PIONEER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
October 31, 1955
PORINCHU VARIATH Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM
February 22, 1955
R B N J NAIDU Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHOPAL NAGPUR
February 9, 1955
RAMKRISHNA ASHANNA BUKEKAR Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
October 21, 1955
SHANKERLAL DAYARAM Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
November 9, 1955