Case Index

Title
Date
A GVENKATASUBBIAH Vs. STATE OF MYSORE
August 19, 1955
A HDESAI AND Vs. STATE OF MYSORE
December 15, 1955
A SNAGAPPA SETTY Vs. HOLALKERE MUNICIPAL COUNCIL
January 13, 1955
A.G. Mahan Vs. Bank of Mysore Ltd.
September 23, 1955
ABDUL SAMMAD Vs. GOVERNMENT OF MYSORE AND
March 1, 1955
ASWATHE Vs. SSHAMIAH AND
August 2, 1955
AVENKATARAMIAH Vs. CHANNIAH
July 25, 1955
B.S. Kesava Iyengar Vs. State Mysore and others
November 10, 1955
BANGALORE CITY MUNICIPALITY Vs. MANAGING AGENTS NSIRUR AND COLTD
September 30, 1955
BANGALORE MUNICIPAL CORPORATION Vs. TALLAM SUBBARAYA SETTY AND SONS
February 16, 1955
Brahmeswara Devaru and others Vs. Budrlah and others
October 14, 1955
BSUBBA RAO Vs. BVENKATA RAO AND
June 30, 1955
C. Krishnamurthy Setty Vs. Abdul Khsdar and others
September 30, 1955
CHELLARADH AND COLTD Vs. M V KSUNDARAM AND
July 12, 1955
CHIKKA Vs. STATE OF KARNATAKA
June 22, 1955
CHIKKA VEERASETTY Vs. NANJUNDACHARI AND
September 6, 1955
D BGODSE AND Vs. K SRAMACHANDRA IYER
March 10, 1955
DAMODARA SASTRY Vs. NILGIRI SANJIVIAH
July 28, 1955
DEVARALINGA GOWDA AND Vs. PUTTASWAMY GOWDA
July 27, 1955
E. Venkataramiah Vs. Vanajakshammna
August 9, 1955
FIREBRICKS AND POTTERIES LTD Vs. FIREBRICKS AND POTTERIES LTD
September 30, 1955
GOVINDA SETTY AND Vs. STATE OF MYSORE
November 4, 1955
IN RE: SEETHARAMAN Vs. STATE
October 14, 1955
JAMILA BI Vs. MAHBOOB BI AND
February 18, 1955
JOIS BHEEMASENACHAR Vs. THEKKALAKOTA BASIAH REDDY
December 19, 1955
K NGURUSWAMY Vs. INCOME TAX OFFICER SPECIAL CIRCLE BANGALORE
March 22, 1955
KAGATHI VENKATARAYAPPA Vs. K VVENKATASHAMIAH SETTY AND
September 26, 1955
KARIBASAPPA Vs. JADEMALLAPPA
August 2, 1955
KARIYAPPA Vs. SOMANNA
August 16, 1955
KATAPPA Vs. SERAPPA SAKALATHI RANGAPPA AND
August 22, 1955
KBOMANJI WOOKERJI Vs. STATE OF MYSORE
January 4, 1955
KMALAIAH Vs. STATE OF MYSORE
October 17, 1955
LINGAPPA AND Vs. STATE OF MYSORE
June 13, 1955
M CCHIKKANANJUNDAPPA Vs. D KPILLANNA
August 9, 1955
M RPUTTIAH AND Vs. MYSORE CITY MUNICIPALITY AND
August 8, 1955
MADAPPA Vs. BASAVIAH
March 10, 1955
MANASAROVAR AGENCIES Vs. GOVERNOR GENERAL IN COUNCIL DOMINION OF INDIA NEW DELHI
August 2, 1955
Meti Veerappa Vs. Gurnbasappa
November 29, 1955
MINERVA MILLS LTD Vs. STATE OF MYSORE AND
September 29, 1955
MKHIVARAJ Vs. STATE OF MYSORE
August 16, 1955
MUNITHAYAMMA AND Vs. MUDDOBALAPPA
July 26, 1955
Muniyappa Vs. S.V. Ramakrishna
November 4, 1955
MYSORE SPINNING AND MFGCOLTD Vs. STATE OF MYSORE AND
September 29, 1955
N. Krishnaji Rao Vs. Gokuldas Harbhagavandas and another
March 10, 1955
NIMBA Vs. STATE OF MYSORE
February 2, 1955
NKRISHNAJI RAO Vs. GOKULDAS HARBHAGAVANDAS AND
March 10, 1955
Onkaramma Vs. Karisiddappa and others
September 16, 1955
P DURUGAPPA Vs. STATE OF MYSORE
December 19, 1955
PATTADA UTHAYYA Vs. PATTADA SOMAYYA
September 8, 1955
PUBLIC PROSECUTOR Vs. MULLANGI SOOLAPPA
July 22, 1955
R. Chennappa Vs. State of Mysore and others
November 14, 1955
RADHAKRISHNA SETTY Vs. MOHIDEEN KHAN AND
June 29, 1955
RAJMAL KAPURCHAND Vs. APPELLATE ASSTCOMMISSIONER OF INCOME TAX MYSORE AND
March 22, 1955
SHARADA BAI AND Vs. KLAKSHMINARAYANA RAO
January 12, 1955
SHEIKH AHMED AND Vs. STATE OF MYSORE
December 7, 1955
Shivalingiah Vs. Chowdamma
October 14, 1955
STATE OF COORG Vs. P KASSU AND
September 5, 1955
State of Mysore Vs. Sanjeeva
August 16, 1955
STATE OF MYSORE Vs. RANGAPPA
January 4, 1955
T KGOPALA CHETTY AND Vs. DIRECTOR OF PUBLIC INSTRUCTION IN MYSORE AND
March 4, 1955
THIMMAIAH AND Vs. TNARASAPPA
March 10, 1955
TOWN CO OPERATIVE BANK LTD Vs. BANK OF MYSORE LTD
August 30, 1955
V S A BASITH SAHEB OF MESSRS V S A BASITH Co IKON MERCHANTS Vs. V H M ABDULLA
December 19, 1955