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Case Index
Title
Date
(MINOR) KHOKA BAIRAGI Vs. BHABANI DASI W/O NAGENDRA NATH MANDAL
January 2, 1945
A CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
January 12, 1945
A DRAVIASUNDARAM PILLAI Vs. NSUBRAMANIA PILLAI
January 24, 1945
A K SUBRAMANIA CHETTIAR Vs. COLLECTOR OF COIMBATORE
September 21, 1945
A L V R S T VEERAPPA CHETTIAR Vs. THANGACHAMI NAICKER
July 19, 1945
A R KRISHNASWAMI IYER Vs. MNRAMAKRISHNA IYER
March 16, 1945
A V GOVINDASWAMY CHETTY Vs. NARAYANASWAMY NAIDU
September 17, 1945
A V N ABU BAKKAR MARAKAYAR Vs. SRAMASWAMI AYYAR
November 20, 1945
A V SUNDARAM CHETTIAR Vs. TOITTIMATHU AND BROTHERS BY PROPRIETOR, ITTIMATHU
January 15, 1945
ABDEALLY HYDERBHAI Vs. ADVOCATE GENERAL OF BOMBAY
July 6, 1945
ABDUL AZIZ Vs. EMPEROR
September 5, 1945
ABDUL HAMID Vs. EMPEROR
March 28, 1945
ABDUL HAQ Vs. MAHARAJA PATESHWARI PRASAD SINGH SAHIB,PROPRIETOR, BALRAMPUR ESTATE
November 14, 1945
ABDUL HAQ Vs. MOHDHASHIM
March 29, 1945
ABDUL HOSSAIN Vs. SALIMAR PAINT, COLOUR AND VARNISH CO LTD
May 8, 1945
ABDUL KADER ROWTHEN Vs. VELU NAYAR
December 11, 1945
ABDUL KARIM ADENWALLA Vs. RAHIMABAI
June 28, 1945
ABDUL MAJID Vs. QAMARUDDIN
March 1, 1945
ABDUL QAYUM Vs. EMPEROR
June 12, 1945
ABDUL RASAK ROWTHER Vs. ABDUL RAHIM ROWTHER
February 13, 1945
ABDUL WAHAB Vs. RAGHUNANDAN LAL
March 14, 1945
ACHANTA VENKATA PURNA SIVARAMAYYA Vs. MANNE VENKAYYA
August 3, 1945
ADALAT SAH Vs. EMPEROR
May 8, 1945
ADDEPALLI SATYANARAYANA Vs. MUNNALURI RAMA RAO
March 19, 1945
ADELUDDIN ALIAS ADOO FARAJI Vs. EMPEROR
April 10, 1945
ADIKANDA SWAIN Vs. EMPEROR
December 11, 1945
ADVOCATE CO LTD Vs. ARTHUR LESLIE ABRAHAM
October 9, 1945
AFSHAR M M TACKI Vs. DHARAMSEY TRICAMDAS
August 30, 1945
AGHA SYED ZAFAR ALI SHAH Vs. COLLECTOR OF MEERUT
February 15, 1945
AGRA ELECTRIC SUPPLY CO LTD Vs. FIRM BANSIDHAR PREM SUKH DAS, OIL MILL
September 4, 1945
AHMAD HUSSAIN Vs. EMPEROR
April 12, 1945
AHMAD ULLAH KHAN Vs. SHAH MOHAMMAD TAQI
December 11, 1945
AHMED BATCHA SAHIB Vs. MOHAMED HANEEF SAHIB
April 24, 1945
AHMEDABAD COTTON MFG CO LTD Vs. TEXTILE LABOUR ASSN
July 17, 1945
AHMEDABAD MUNICIPALITY Vs. MULCHAND
April 3, 1945
AHMEDABAD MUNICIPALITY Vs. GOVERNMENT OF BOMBAY
March 8, 1945
AHMEDBHAI KADUBHAI Vs. BADRUDDIN
June 26, 1945
AISHA BEGUM Vs. MTKUNDAN JAN
September 4, 1945
AJODHYA SINGH Vs. SIR KAMESHWAR SINGH BAHADUR
January 24, 1945
ALAPATI ANKAMMA Vs. PAVULURI BASAVA PUNNAYYA
March 27, 1945
ALI MAHOMED ADAMALLI Vs. EMPEROR
July 3, 1945
ALIMOHAMED JUMARDIKHAN Vs. SHANKAR TUKARAM POTE
March 1, 1945
ALLA BUX Vs. EMPEROR
June 5, 1945
ALLAH TAALA THROUGH JAMALUDDING Vs. DISTRICT BOARD OF PILIBHIT THROUGH CHAIRMAN
April 3, 1945
ALLAHABAD BANK LTD Vs. MAHARAJ KISHORE KHANNA
February 9, 1945
ALLURI CHINA VENKATA SURYANARAYANA RAJU Vs. NAGUMALLI VENKATA SUBBIAH
September 4, 1945
AMAL SHANKAR SEN Vs. DACCA CO-OPERATIVE HOUSING SOCIETY LTD(IN LIQUIDATION) BY INSPECTOR LIQUIDATOR, CO-OPERATIVE SOCIETY
March 19, 1945
AMARENDRA CHANDRA CHAKRAVORTY Vs. GARRISON ENGINEER
March 21, 1945
AMBALAL SHANKARLAL Vs. BALDEODAS CHHAGANLAL
November 29, 1945
AMBUJAMMAL Vs. SINGARAMMAL
September 17, 1945
AMIR MAHTON Vs. SHEOPUJAN MISSIR
September 18, 1945
AMIRTHALINGA PADAYACHI Vs. CHANDRASEKHARA PADAYACHI
February 21, 1945
AMRITALAL CHATTERJEE Vs. MANINDRA NATH BISWAS
March 16, 1945
AMRITLAL MAGANLAL Vs. HARKISANDAS KAHANDAS
April 4, 1945
ANADINATH BANERJEE Vs. ANNAPURNA DEVI
January 22, 1945
ANANDRAM MANGTURAM Vs. BHOLARAM TANUMAL
March 13, 1945
ANGAMMAL Vs. VKMMUHAMMAD SULAIMAN LEBBAI
April 26, 1945
ANNALAKSHMI AMMAL Vs. SHANMUGAM PILLAI
July 12, 1945
ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI
July 30, 1945
ANNAPURNABAI GOPAL Vs. GOVERNMENT OF BOMBAY
January 24, 1945
ANNE VENKATASUBBA RAO Vs. ANNE BHUJANGAYYA
October 26, 1945
APPAVU ALIAS LAKSHMANAN PILLAI Vs. MANICKAM PILLAI
August 28, 1945
ARAVAPALLI SUBBI SETTI Vs. BURLE LAKSHMINARASAMMA
October 25, 1945
ARDHENDU NARAYAN SINGHA Vs. NARAJAKKHA MUKHERJEE
December 17, 1945
ARIKAPUDI BALAKOTAYYA Vs. YADLAPALLI NAGAYYA
August 21, 1945
ARNI SRI VEDAPURESWARAR TEMPLE BY ITS TRUSTEE, N A SUBBARAYA CHETTIAR Vs. SUNDARESA GURUKKAL
August 27, 1945
ARPAN ALI ALIAS ARFAN ALI Vs. JNANENDRA KUMAR PAL CHOUDHURY
February 23, 1945
ASA RAM Vs. BASA RAM
March 5, 1945
ASHFAQ ALI BEG ALIAS NANEY PAHLAWAN Vs. LALLA PRASAD
January 10, 1945
ASHGAR ALLY Vs. DRBIRENDRA NATH DEY
March 27, 1945
ASHRAFALLI CASSAMALLI Vs. MAHOMEDALLI RAJABALLI
August 20, 1945
ATHIPALLI SUNDARARAMIREDDI Vs. ATHIPALLI PATTABHIRAMIREDDI
August 6, 1945
ATMA SINGH Vs. EMPEROR
July 23, 1945
ATMARAM NEMCHAND GUJAR Vs. BABAGOUDA BHARMA
December 13, 1945
ATTAR HUSSEIN Vs. FAZLI BROTHERS, LTD
December 4, 1945
AYIRI PARAMBIL CHOZNI Vs. KOLENGOT DEVASWOM URLANDAR NPARAMESWARAN NAMBUDIRI
December 18, 1945
AYYANNA GOUNDAN Vs. TPTHANDAVAN CHETTIAR
February 20, 1945
AYYAPPUTTY Vs. KUNHI RAMAN
February 20, 1945
B BUTTAN SINGH Vs. SAKAL RAJ SINGH
January 12, 1945
B MANMOHAN LAL Vs. BRAJ KUMAR LAL
October 31, 1945
B SHAILA PATI BHATTACHARJI Vs. SAHU MAHADEO PRASAD
February 8, 1945
B SUMAT PRASAD Vs. RAM SARUP SASTRY
March 8, 1945
B SUMAT PRASAD JAIN, ADVOCATE Vs. SHEO DUTT SHARMA
March 26, 1945
B TRILOKI NATH Vs. LORD KRISHNA SUGAR MILLS LTD
September 10, 1945
BABA SURAJ GIR Vs. BBRAMH NARAIN ADVOCATE
May 4, 1945
BABANNA GURUSANGAPPA Vs. CHANNAPPA CHANMALLAPPA
December 20, 1945
BABU ANAND BEHARI LAL Vs. MESSRS DINSHAW AND CO, BANKERS LTD, LUCKNOW
October 25, 1945
BABU KAILASH CHANDRA JAIN Vs. MTJHAMOLA KUNWAR
April 16, 1945
BABU LAL SINGH Vs. BAIJNATH SINGH
March 26, 1945
BABU NINGAPPA Vs. PARAGOUDA PARSAPPA
August 10, 1945
BABU RAM Vs. AMBA PRASAD
April 16, 1945
BACHAN SINGH Vs. RAM BUKSH SINGH
October 31, 1945
BACHIMANCHI VENKATA KOTAYYA SASTRI Vs. PROVINCE OF MADRASREPRESENTED BY THE COLLECTOR OF KISTNA
April 16, 1945
BADDAN Vs. EMPEROR
July 20, 1945
BADRI KHATIK Vs. NARAIN SINGH
November 30, 1945
BADRIDAS AGARWALA Vs. CHAIRMAN, DHANBAD MUNICIPALITY
November 13, 1945
BADRUDIN ABDULLA HIRJI Vs. REGISTRAR OF MARRIAGES
April 25, 1945
BAHADUR V PONNUSWAMI PILLAI Vs. RAJA SIR SRMMAANNAMALAI CHETTIAR THROUGH AGENT MRRAMAN CHETTIAR
April 19, 1945
BAHORI LAL Vs. SRI RAM
April 12, 1945
BAIJNATH MAHTO ALIAS BAIJNATH GOPE Vs. EMPEROR
April 18, 1945
BAL GOVIND Vs. BABU RAM SINGH
October 12, 1945
BAL KISHAN Vs. SALIQ RAM
December 5, 1945
BALDEO MAHATO Vs. EMPEROR
December 11, 1945
BALDEO SINGH Vs. NIRAS SINGH
November 8, 1945
BALESHWAR BHAGAT Vs. EMPEROR
March 27, 1945
BALGOBIND PRASAD Vs. LILA KUER
September 18, 1945
BALMUKUNDA MISHRA Vs. LALIT MOHAN MISHRA
May 3, 1945
BAM JASSA KUNWAR Vs. SAHU NARAIN DAS
May 8, 1945
BANSIDHAR Vs. EMPEROR
November 9, 1945
BANWARI LAL Vs. ROOP KISHORE
February 20, 1945
BAPULAL PREMCHAND Vs. NATH BANK, LTD
November 20, 1945
BARABAIL GUDDAPPA RAI Vs. YAMUNAMMA
March 9, 1945
BARHU MAHTO Vs. SRIMATI JASODA DEVI
February 6, 1945
BARODA PROSAD SUKUL Vs. HEIRS OF BANAMALI ROY, DURGA PROSAD ALIAS JIBAN KRISHNA ROY
January 15, 1945
BASANT CHANDRA GHOSE Vs. EMPEROR
January 19, 1945
BASDEO Vs. EMPEROR
January 31, 1945
BASDEO AGARWALLA Vs. EMPEROR
January 19, 1945
BATCHU VENKATARAO Vs. SURNEEDI SATHIRAJU
November 23, 1945
BATHAI BAGYALAKSHMI AMMAL Vs. THOPPAI BAPPU AIYAR (DIED)
September 11, 1945
BAVA C GOPALASWAMI MUDALIAR Vs. EXECUTIVE OFFICER, SRI THIAGARAJASWAMI KOIL DEVASTHANAM TIRUVARUR
March 2, 1945
BAZLU ALIAS BAZLUL KARIM BISWAS Vs. GOLAM HOSSAIN HALSANA
April 20, 1945
BEHARI Vs. EMPEROR
August 9, 1945
BEHARI LAL Vs. GANGA PRASAD
February 20, 1945
BENARES BANK LTD Vs. DWARKA NATH
December 7, 1945
BENARES BANK LTD Vs. SHRI SRI PRAKASHA BHAGWAN DAS
November 7, 1945
BENARES BANK, LTD THROUGH I B BANERJI Vs. MAHARAJ KISHORE KHANNA
September 14, 1945
BENI PRASAD Vs. GAUHAR ALI
April 3, 1945
BHAGABAN PRUSTI Vs. NARAYANA PRUSTI
April 27, 1945
BHAGMAL(MINORS) THROUGH MT PARMESHWARI Vs. DISTRICT BOARD THROUGH THE CHAIRMAN
April 9, 1945
BHAGWAN DAS Vs. GOSWAMI RADHEY LAL
April 26, 1945
BHAGWAN SINGH Vs. HARI RAM
January 24, 1945
BHAGWANDAS ATMASING Vs. ATMASING JESSASING
April 29, 1945
BHAGWANDAS TEJAJI Vs. MOTILAL CHAKABHAI
November 20, 1945
BHAGWANT BALAJI RAO Vs. RAJARAM SAJNAJI
November 30, 1945
BHASKAR WABLE Vs. NASIK CITY MUNICIPALITY
December 12, 1945
BHATELE RAMESH CHAND Vs. DRSHYAM LAL
September 24, 1945
BHAUSAHEB JAMBURAO Vs. SONABAI
July 17, 1945
BHIKAJI YESHWANT Vs. SECRETARY OF STATE
February 12, 1945
BHIKKHA MAL Vs. EMPEROR
March 9, 1945
BHIMNATH MISRA Vs. SHYAMANAND SINGH
April 27, 1945
BHOLA MAHTON Vs. MTKUER DEI KUER
December 5, 1945
BHULAN LAL Vs. ALTAF HUSAIN
March 8, 1945
BHUPENDRA CHANDRA DEB Vs. SMRASH MANI GOPE W/O BALARAM GOPE
March 29, 1945
BHUPENDRA NATH ROY CHOUDHURY Vs. SUSHIL CHANDRA CHAKRAVARTY
May 18, 1945
BHUREY SINGH Vs. EMPEROR
June 10, 1945
BIBI SAYEEDA KHATOON Vs. BISHUNDEO SINGH
January 10, 1945
BIBI SOGHRA Vs. EMPEROR
October 23, 1945
BIBI ZAINAB Vs. ANWAR KHAN
June 25, 1945
BIDYA RAM Vs. BJAGDAMBA PRASAD
April 6, 1945
BIJO GOPE Vs. EMPEROR
June 19, 1945
BINDHYACHAL PRASAD VARMA Vs. MADHO SINGH
October 11, 1945
BIRDIBAI MOHANLAL Vs. CHUNILAL CHANDMAL
March 8, 1945
BIRENDRA MOHAN MAITRA Vs. RAJSHAHI CO-OPERATIVE TOWN BANK LTD
January 23, 1945
BISHUWANATH Vs. EMPEROR
October 22, 1945
BISWANATH KHEMKA Vs. SEW CHAND ROY
January 4, 1945
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS, REPRESENTED BY ITS PRESIDENT Vs. THUMMALAPALLI SIVARAO
November 6, 1945
BOARD OF COMMISSIONERS FOR THE RELIGIOUS ENDOWMENTS, THROUGH ITS PRESIDENT Vs. MARUTHA NAICKER
February 9, 1945
BODDEPALLI SANYASAPPA RAO Vs. SANAPALA PAPINAIDU
February 20, 1945
BOGGAVARAPPU SATYANARAYANAMURTHY Vs. GONTLA VENKATA PICHAIAH
August 21, 1945
BOHRA BAIJNATH Vs. HOTI
October 5, 1945
BOMBALIKUPPAM MURUGAPPA NAICKER Vs. PADMANABHA MUDALIAR
January 5, 1945
BRAJAMOHAN MAHAPATRA Vs. RAMENDRA KUMAR DEB MANDAL
September 7, 1945
BRAJENDRA NATH GHOSH Vs. SMKASHI BAI
August 21, 1945
BRIJ BHUSHAN SINGH Vs. EMPEROR
October 17, 1945
BRITISH INDIA CORPORATION LTD Vs. SECRETARY OF STATE
January 10, 1945
BRITISH SOUTH AFRICA CO Vs. COMMISSIONER OF INCOME TAX
October 29, 1945
BROJENDRA LAL SAHA Vs. JANA MONDAL
December 18, 1945
BUDHAN MAHTON Vs. RAMANUGRAH SINGH
March 15, 1945
C K S KRISHNAMURTHI Vs. CHIDAMBARAM CHETTIAR
November 22, 1945
C MOOTHALIONDAM CHETTY Vs. GVENKATESAM CHETTY
March 1, 1945
CAPT T W KING Vs. MRSFEKING
March 13, 1945
CAPTAIN DAVID ABERNEATHY GREENWOOD Vs. GLADYS HILDRED GREENWOOD (OTHERWISE DEE)
July 30, 1945
CHAINCHAL SINGH Vs. EMPEROR
July 3, 1945
CHAKKIAT GOPALAN Vs. PKSANKARANARAYANA IYER
September 17, 1945
CHAKRAPU ANJANEYULU Vs. KALAKOTI SARAVAYYA
August 10, 1945
CHANDER SINGH Vs. KAMALPORE CO-OPERATIVE SOCIETY
August 24, 1945
CHANDRA NARAYAN DEO Vs. RAMCHANDRA SERAWGI
May 8, 1945
CHANDRA SEKHAR MISSIR Vs. JAGARNATH SINGH
January 3, 1945
CHANDRABALI KALAR Vs. BAIDYANATH BANERJEE
September 5, 1945
CHATURBHUJ VALLABHDAS Vs. COMMISSIONER OF INCOME-TAX
September 18, 1945
CHAUDHARI RUKUN UDDIN AND, AFTER HIS DEATH, HIS MAJOR SON BURHANUDDIN Vs. LACHMI NARAIN
February 15, 1945
CHAVAKULA YANADAMMA Vs. CHAVAKULA VENKATESWARLU
November 20, 1945
CHEDALAVADA VENKAYYA Vs. PAYIDI TATAYYA
January 11, 1945
CHEM ABBHEONG REPRESENTED BY K N K SUBRAMANIAM CHETTIAR Vs. MAPACKIRI MAHOMED ROWTHER
November 28, 1945
CHERUKURI SURANNA Vs. PEDAVERRI SOMANNA
September 6, 1945
CHERUTTI ALIAS RAMAN NAIR Vs. SSARASWATHI AMMAL
March 22, 1945
CHETTINAD MERCANTILE BANK, LTD BY ITS AGENT AND SECRETARY T SUBRAMANIA AYYAR Vs. PLAPICHAMMAI ACHI
February 21, 1945
CHHOTAN LAL Vs. EMPEROR
March 16, 1945
CHHOTEY SINGH Vs. RAMESH CHAND
April 3, 1945
CHIMANLAL HARGOVINDDAS Vs. GULAMNABI
August 28, 1945
CHINGORON KELOTH NARAYANAN NAIR Vs. CHINGORON KELOTH DEVAKI AMMA
March 8, 1945
CHINNATHAYI ALIAS VEERALAKSHMI AMMAL Vs. VKULASEKHARAPANDIYA NAICKER
October 30, 1945
CHINNI VENKATACHALAM CHETTI Vs. KENCHAM BINDU MADHAVA RAO
February 23, 1945
CHINTAMAN RAI Vs. EMPEROR
March 5, 1945
CHIRANJIVE LAL Vs. MTMITHONA DEVI
November 1, 1945
CHOTEY LAL Vs. BHOLAR
December 10, 1945
CHOWDHARI ABDUL SUBHAN SAHIB Vs. KANTE RAMANNA
February 13, 1945
CHUNDURU RAJA RATTAMMA Vs. CHUNDURU RAMAKRISHNA RAO (MINOR)
September 18, 1945
CHUNKU MANJHI Vs. BHABANI MAJHAN
September 20, 1945
COMMISSIONER I T Vs. GURUPADA DATTA
November 20, 1945
COMMISSIONER OF INCOME-TAX Vs. POONA ELECTRIC SUPPLY CO LTD
March 27, 1945
COMMISSIONER OF INCOME-TAX Vs. SHRIMATI SHINGARI BAI
February 23, 1945
COMMISSIONER OF INCOME-TAX Vs. SARWANKUMAR, MINOR, UNDER THE GUARDIANSHIP OF HIS FATHER MANOHAR LAL VERMA
February 14, 1945
COMMISSIONER OF INCOME-TAX Vs. SRI RMALCTANNAMALAI CHETTIAR
January 12, 1945
COMMISSIONER OF INCOME-TAX Vs. KCMANAVIKRAMA RAJAH OF CALICUT (DECEASED) LEGAL, REPRESENTATIVE OF SRI PCVEERARAYAN ALIAS KUTTUNNI RAJA THE ZAMORIN RAJAH OF CALICUT
February 16, 1945
COMMISSIONER OF INCOME-TAX Vs. ARMMFIRM (PENANG) BY PARTNER, SRI AYARMMUTHUKARUPPAN CHETTIAR
February 23, 1945
COMMISSIONER OF INCOME-TAX Vs. PRPLPALANIAPPA CHETTIAR
February 9, 1945
COMMISSIONER OF INCOME-TAX Vs. SIR PURSHOTTAMDAS THAKURDAS
November 14, 1945
COMMISSIONER OF INCOME-TAX Vs. SRI VISWESWARADAS GOKULDAS
December 14, 1945
COMMISSIONER OF INCOME-TAX Vs. SHANMUGHAM RUBBER ESTATE KAULALAMPUR BY PARTNER SRI SPSRMRAMASWAMI CHETTIAR
March 29, 1945
COMMISSIONER OF INCOME-TAX Vs. SRI KMSLAKSHMANA IYER
March 2, 1945
COMMISSIONER OF INCOME-TAX Vs. SRI TALUPURU VENKATASUBBIAH CHETTY
November 23, 1945
COMMISSIONER OF INCOME-TAX Vs. WESTERN INDIA LIFE INSURANCE CO LTD
March 26, 1945
COMMISSIONER OF INCOME-TAX MADRAS Vs. KCMANAVIKRAMAN RAJAH
February 16, 1945
COMMISSIONER OF INCOME-TAX, BENGAL Vs. GURUPADA DUTTA
November 20, 1945
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. DALMIA CEMENT LTD
August 15, 1945
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. DARSANRAM AND OTHERS
August 15, 1945
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. MAHARANI GYAN MANJURI KUARI
January 17, 1945
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. JAINARAIN JAGANNATH
August 15, 1945
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SKSAHANA AND SONS
December 12, 1945
COMMISSIONER OF INCOME-TAX, BOMBAY, SIND AND BALUCHISTAN Vs. P E POLSON
May 29, 1945
COMMISSIONER OF INCOME-TAX, C P U P Vs. SHRI DWARKA DHEESH TEMPLE, CAWNPORE
January 4, 1945
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ARMMFIRM
February 23, 1945
COMMISSIONER OF INCOME-TAX, MADRAS Vs. KMSLAKSHMANA IYER
March 2, 1945
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SHANMUGHAM RUBBER ESTATE
March 29, 1945
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SRI VISWESWARDAS GOKULDAS
December 14, 1945
COMMISSIONER OF INCOME-TAX, MADRAS Vs. RMALCTANNAMALAI CHETTIAR
January 12, 1945
COMMISSIONERS OF ARRAH MUNICIPALITY Vs. JATENDRA CHANDRA JAIN
August 22, 1945
CROWN PROSECUTOR Vs. VRRAMANATHA AIYAR
July 26, 1945
CROWN PROSECUTOR Vs. NSKRISHNAN
February 12, 1945
D Vs. ARUR VCOMMISSIONER OF INCOME-TAX, BOMBAY
March 23, 1945
D M VAKIL Vs. COMMISSIONER OF INCOME-TAX
September 17, 1945
D V ARUR Vs. COMMISSIONER OF INCOME-TAX
March 23, 1945
DAMODAR CHAUBE AND CO Vs. MADAN MAKUND PRASAD
December 6, 1945
DANDAPANI GOWDA Vs. BISHUN DAS
December 21, 1945
DARSHAN SINGH Vs. PARBHU SINGH
May 8, 1945
DATTATRAYA BHASKAR Vs. RAMKRISHNA MARTOBA
December 5, 1945
DEBENDRA NATH GIRI Vs. SMTTRINAYANI DASI
January 29, 1945
DEBI DAS Vs. KESHAVA DEO
April 13, 1945
DEBI PRASAD SINGH Vs. JALDHAR CHAUBE
July 31, 1945
DECEASED THAZHETHERANJOLI KOZHIPRO ACHUTHAN NAYAR S HEIRS AND CHILDREN VOLA VEETTIL KOTTAPURATH JANAKI AMMA Vs. TAZHETHERANJOLI KOZHIPRO RAMAN NAYAR
January 30, 1945
DEOKINANDAN PROSAD Vs. AGHORENATH BANERJI
February 7, 1945
DEONANDAN PRASAD SINGH Vs. PARDIP SINGH
May 16, 1945
DEVARANDI CHETTIAR Vs. SIVASUBRAMANIA CHETTIAR
November 9, 1945
DHAMIDHAR ROY Vs. PHUL KUMARI DEBI
May 8, 1945
DHARAM SINGH Vs. CHHAJJU SINGH
April 16, 1945
DHUP LAL Vs. EMPEROR
November 20, 1945
DIGBIJAI NATH Vs. TIRBENI NATH TEWARI
April 12, 1945
DIN DAYAL Vs. QADAM SINGH
April 27, 1945
DINA NATH Vs. EMPEROR
July 18, 1945
DINA NATH Vs. EMPEROR
August 9, 1945
DINANATH BANIA Vs. EMPEROR
March 27, 1945
DINKAR WASUDEO JOSHI Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
August 9, 1945
DISTRICT BOARD, THROUGH B PRAKASH NARAIN SAXENA Vs. KAILASH NATH KAPOOR
March 20, 1945
DISTRICT JUDGE OF ANANTAPUR Vs. KVVEMA REDDI (ADVOCATE)
January 8, 1945
DISTRICT LOCAL BOARD Vs. SHANTARAM RAJARAM
April 13, 1945
DIVAKARAN NAMBUDRIPAD Vs. KOODALUR MANAKKAL BRAHMADATHAN NAMBUDRIPAD
March 1, 1945
DIVI SESHACHARYULU Vs. DIVI LAKSHMINARAYANACHARYULU
September 21, 1945
DOORGA PROSAD CHAMARIA Vs. SECRETARY OF STATE
January 18, 1945
DORIK GOPE Vs. EMPEROR
September 20, 1945
DRONAMRAJU SESHAGIRI RAO Vs. GODITHI RAMMAYYA
February 22, 1945
DUGGEMPUDI RAMAKRISHNA REDDI, MINOR BY NEXT FRIEND AND MATERNAL GRANDFATHER GADEY PEDA VENKATA REDDY Vs. DUGGEMPUDI VEERAREDDI
September 6, 1945
DULHIN JAGTRAJ KUER Vs. SINGASAN PANDEY
March 21, 1945
DULHIN SUNDERBATI KUER Vs. SUKHDEO SINGH
April 18, 1945
DURAISWAMI REDDI Vs. ANGAPPA REDDI
March 9, 1945
DURGAN SINGH ALIAS ARJUN SINGH Vs. RAM SAHAI
January 26, 1945
DWARKA NATH SEN Vs. DHANOO GOPE
April 3, 1945
DWIJESH CHANDRA ROY Vs. NARESH CHANDRA GUPTA
July 20, 1945
E L EBRAHIM LEBBE MARIKAR Vs. AUSTIN DE MEL LTD
December 19, 1945
E M Vs. MUTHAPPA CHETTIAR VCOMMISSIONER OF INCOME-TAX, MADRAS
January 12, 1945
EKBAL AHMED ALIAS NISAR AHMED Vs. DRMAHAMMAD MAQSOOD ALIAS DRMOHMED MAQSOOD AHMED QURAISHI
January 17, 1945
EMPEROR Vs. PURSHOTTAM HARJIVAN SHAH
November 20, 1945
EMPEROR Vs. RKKARANJIA
September 6, 1945
EMPEROR Vs. MORARJI PADAMSEY
September 12, 1945
EMPEROR Vs. NARHARI GANPATI BORKAR
July 24, 1945
EMPEROR Vs. AKBAR
June 4, 1945
EMPEROR Vs. BHIMAPPA SAIBANNA TALWAR
March 29, 1945
EMPEROR Vs. BHAGWANDAS TULSIDAS
August 9, 1945
EMPEROR Vs. BHAGWANDAS TULSIDAS
August 20, 1945
EMPEROR Vs. KRISHNAJI LANDGE
January 17, 1945
EMPEROR Vs. BAJAJI APPAJI KOTE
January 16, 1945
EMPEROR Vs. BAJIRAO YAMANAPPA HATGAR
April 10, 1945
EMPEROR Vs. MAREPPA NINGAPPA KAMBAR
November 20, 1945
EMPEROR Vs. GAJANAN KRISHNA YALGI
April 9, 1945
EMPEROR Vs. RUSTAM KARANJIA
August 10, 1945
EMPEROR Vs. AGKPATHAN
April 2, 1945
EMPEROR Vs. MAHADEO DEWOO
August 9, 1945
EMPEROR Vs. MAHOMED BASHIR
August 14, 1945
EMPEROR Vs. KESRI CHAND
February 22, 1945
EMPEROR Vs. NAUBAT
March 2, 1945
EMPEROR Vs. PURSHOTTAM TRIKAMDAS
October 10, 1945
EMPEROR Vs. SHRI KISHAN
December 12, 1945
EMPEROR Vs. TUTI BABU
November 9, 1945
EMPEROR, THROUGH BACHAN LAL Vs. SUBEDAR SINGH
December 20, 1945
ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX, ASSAM
April 24, 1945
ETAKKANDI LAKSHMI AMMA Vs. THIRUMANGALATH CHATHU KURUP
January 31, 1945
FAKIRJI EDULJI BHARUCHA Vs. BOMANJI MUNCHERSHAW JHAVERI
July 11, 1945
FATEMA KHATUN W/O HAJI MOULVI ABDUL MOKIT Vs. HARAN BARUI
June 14, 1945
FATTAN Vs. EMPEROR
February 13, 1945
FIRANGI RAM MODI Vs. BASUDEO MODI
July 24, 1945
FIRM GANESH DAS RAM GOPAL Vs. JAMUNA DAS
April 26, 1945
FIRM JUGGILAL KAMLAPAT Vs. COLLECTOR OF BOMBAY
August 9, 1945
FIRM MATRUMALL SATNARAIN Vs. MTRAMI
April 26, 1945
FIRM PIRTHIRAJ GANESH DAS Vs. KISHUN LAL
December 11, 1945
FOZMAL BHUTAJI Vs. SHRIDHAR VITHAL
September 6, 1945
FREE PRESS OF INDIA (MADRAS) LTD Vs. JAMES FINLAY AND CO LTD
December 17, 1945
G F F FOULKES BY HIS AGENT T V MUTHUSWAMI IYER Vs. SALEM MUNICIPAL COUNCIL SALEM
July 30, 1945
G J SUBBARAYULU Vs. ARMANANNAMALAI CHETTIAR
March 1, 1945
G R SANE Vs. DSSONAVANE AND CO
January 18, 1945
GALLEY AND CO REPRESENTED BY THE PROPRIETOR G RANGANADHAM Vs. DATHI CHINA APPALASWAMI NAIDU
October 19, 1945
GANDA SINGH Vs. KUNDAN SINGH
January 29, 1945
GANESH POTEDAR Vs. EMPEROR
April 3, 1945
GANGADHAR SAHU Vs. EMPEROR
April 11, 1945
GANGADHARRAO GOPALRAO Vs. RAMCHANDRA
March 9, 1945
GARPATI CHINA BASAVA SATYANARAYANA Vs. HINDU RELIGIOUS ENDOWMENTSBOARD, REPRESENTED BY ITS PRESIDENT
January 30, 1945
GAURI LAL Vs. RAM LAL SHAW
December 20, 1945
GIRDHARI Vs. EMPEROR
March 2, 1945
GIRIJA NATH KUNDU Vs. AHAMADALI SARDAR
December 13, 1945
GIRJA SURI Vs. EMPEROR
August 8, 1945
GLOBE THEATRES LTD Vs. JUDGE OF SMALL CAUSE COURT
November 13, 1945
GLOBE THEATRES, LTD Vs. CHIEF JUDGE OF SMALL CAUSES COURT
November 13, 1945
GNANASOUNDARI Vs. NALLATHAMBI ALIAS JOKIAM JEBAMALAI
March 29, 1945
GOGAN RAM Vs. EMPEROR
October 30, 1945
GOKULDAS MOHANLAL MAHESARI Vs. NAMDEO TUKARAM
November 2, 1945
GOLA HO Vs. EMPEROR
May 1, 1945
GOLLA CHENCHURAMAYYA Vs. EMPEROR
October 9, 1945
GONJALADA BHOJARAJAPPA Vs. KORLAHALLI HALAPPA
December 11, 1945
GOPAL DASS Vs. ABDUL JABBER
December 20, 1945
GOPALASWAMI NAICK Vs. PROVINCE OF MADRAS THROUGH THE DISTRICT COLLECTOR OF RAMNAD AT MADURA,
April 17, 1945
GOPINATH BISWAS AND ON HIS DEATH, HARIPADA BISWAS Vs. MDNURUL ABSAR,AS MANAGER OF THE KHANPUR ESTATE
February 27, 1945
GOVERNMENT OF BOMBAY Vs. ABDUL WAHAB
September 17, 1945
GOVERNOR GENERAL IN COUNCIL Vs. PROVINCE OF MADRAS
January 21, 1945
GOVERNOR-GENERAL IN COUNCIL Vs. LALA DEBI SAHAI
September 12, 1945
GOVIND DHONDO Vs. GODUBAI DHONDO
July 24, 1945
GOVINDRAO Vs. GANPATRAO RAGHOBAJI
September 5, 1945
GUDEMENTLA CHINA APPALARAJA Vs. KOTA VENKATASUBBA RAO
April 24, 1945
GUDEMETLA CHINA APPALARAJU Vs. KOTA VENKATA SUBBA RAO
August 24, 1945
GUDIVADA SATYARAO Vs. VEMPARALA VENKATARATNAM
August 9, 1945
GUDIVADA SURYANARAYANA Vs. TADIKONDA ALAVANDARARAO
August 7, 1945
GUDURU RAMARAYUDU Vs. MALLELA MANIKYA RAO
November 20, 1945
GULZARI LAL Vs. MANAGER, COURT OF WARDS OF BPARSHOTTAM NARAIN
December 12, 1945
GUNA DURGA PRASAD RAO Vs. DVKRISHNA RAO
September 7, 1945
GURU CHARAN DAS Vs. SMSORI DEI
April 12, 1945
GUTTOO MAL Vs. EMPEROR
December 11, 1945
H H THE PRINCE OF ARCOT ENDOWMENT, ADMINISTERED BY H H THE PRINCE OFARCOT NAWAB AZEEMJAH SIR GHULAM MUHAMMAD ALI KHAN BAHADUR, THROUGH HIS AUTHORISED AGENT KHAN BAHADUR AL HAJ GHULAM JEELANI QURAISHI SAHIB BAHADUR Vs. PARUNACHALAM PILLAI
January 8, 1945
HABIB AHMED Vs. MTKEOTI KUER
September 12, 1945
HADIBANDHU PADHAN Vs. EMPEROR
September 7, 1945
HAFASJI IBRAHIM Vs. MANGALGIRJI MATHURAGIRJI
February 21, 1945
HAFIZUDDIN MANDAL Vs. MAHIM CHANDRA GHOSH
May 15, 1945
HAFIZULLA LATIFF SAHA Vs. WAKF COMMITTEE
March 6, 1945
HANNO LAL Vs. BADRI DAS
March 29, 1945
HANUMAN BHAGAT Vs. BIMOLA PRASAD CHATTERJI
January 22, 1945
HARAGOPAL NANDY CHOWDHRY Vs. DEONITI PRASAD SINGH
February 23, 1945
HARENDRA CHANDRA BARORI Vs. EMPEROR
August 28, 1945
HARIA DUSADH Vs. EMPEROR
September 17, 1945
HARIBHAU S/O. GANPATRAO Vs. AJABRAO RAMJI INGALE
November 27, 1945
HARISH CHANDRA BAGLA Vs. EMPEROR
February 7, 1945
HAROLD WHITE Vs. KING
June 6, 1945
HASHMATULLA RAHATULLA Vs. EMPEROR
December 20, 1945
HEMENDRALAL ROY Vs. INDO SWISS TRADING CO LTD
May 3, 1945
HIMATLAL JASRAJ Vs. RUSTOMJI DASTUR
July 27, 1945
HIRA MILLS LTD CAWNPORE Vs. INCOME-TAX OFFICER CAWNPORE
January 3, 1945
HIRDAY SINGH Vs. EMPEROR
May 8, 1945
HIRDEY RAM Vs. EMPEROR
June 28, 1945
HRISHIKESH MUKHERJEE Vs. JAGADISH CHANDRA ROY CHOWDHURY
March 20, 1945
HUKUM CHAND MINOR THROUGH MANGAL SEN Vs. KASHI RAM
March 28, 1945
HYMAYUN REZA CHAUDHARY Vs. HARENDRA NATH DAS
April 24, 1945
IN RE : JOSIAH DECRUZ Vs. STATE
November 29, 1945
IN RE BADAR SHOE STORES Vs. STATE
February 8, 1945
IN RE: A PLEADER Vs. STATE
January 15, 1945
IN RE: A PLEADER Vs. STATE
December 3, 1945
IN RE: B L V RANGARAO Vs. STATE
January 17, 1945
IN RE: BHUPATIRAJU RAMARAJU Vs. STATE
July 26, 1945
IN RE: C RAMACHANDRA RAO Vs. STATE
October 26, 1945
IN RE: CAPTAIN HUGH MAY STOLLERY MUNDY, COMMANDING OFFICER Vs. STATE
March 20, 1945
IN RE: CHILUKURI ANTARVEDI SARMA Vs. STATE
March 22, 1945
IN RE: D NARASIMHA AIYAR Vs. STATE
November 23, 1945
IN RE: DECCAN COMMERCIAL BANK, LTD (IN LIQUIDATION); AGA MAHOMED KHALEEL SHIRODI (SINCE DECEASED) CYRIL GILL JOINT OFFICIAL LIQUIDATORS Vs. MOHAMED NAWAZ KHAN
November 2, 1945
IN RE: DEVATA TALIPULAMMA ALIAS MAHALAKSHMAMMA BY HER HUSBAND AND GENERAL POWER-OF-ATTORNEY HOLDER DEVATA KAMARAJU Vs. STATE
December 5, 1945
IN RE: DURAISWAMI KOUNDAN Vs. STATE
September 21, 1945
IN RE: ESWARDOSS KALIDOSS Vs. STATE
April 20, 1945
IN RE: GANGAVVA Vs. STATE
August 28, 1945
IN RE: GAZULA ANANDAPPA Vs. STATE
April 25, 1945
IN RE: GOLLA CHENCHURAMAYYA Vs. STATE
October 9, 1945
IN RE: JAMI KURMANNA Vs. STATE
February 8, 1945
IN RE: KANDIMALLA THIRUPELU Vs. STATE
March 29, 1945
IN RE: KAZA SATYANARAYANA Vs. STATE
November 1, 1945
IN RE: LABHAI ALIAS SHEIK ABDUL KHADIR Vs. STATE
August 3, 1945
IN RE: M K THIAGARAJA BHAGAVATHAR Vs. STATE
October 29, 1945
IN RE: MADIGA CHINNA OBIGADU ALIAS CHINNA MADIGODU Vs. STATE
July 18, 1945
IN RE: MANAGER, INDIAN EXPRESS Vs. STATE
March 22, 1945
IN RE: MARUDAI PILLAI P C 232 Vs. STATE
April 26, 1945
IN RE: MOGILA DORAISWAMI NAIDU Vs. STATE
January 17, 1945
IN RE: MUTHU NADAR Vs. STATE
January 18, 1945
IN RE: NATESA MUDALIAR Vs. STATE
January 17, 1945
IN RE: P A RAJU CHETTIAR Vs. STATE
October 17, 1945
IN RE: P LAKSHMIAH Vs. STATE
November 9, 1945
IN RE: PATCKAMATLA CHINNA SATHIRAJU Vs. STATE
December 20, 1945
IN RE: R RAMACHANDRAN Vs. STATE
January 25, 1945
IN RE: RAJAH K J V NAIDU Vs. STATE
November 14, 1945
IN RE: RAYALLA RAMAPPA Vs. STATE
November 12, 1945
IN RE: S DEVARAJA THARAKAN Vs. STATE
January 5, 1945
IN RE: S JESUDAS APPADURAI PILLAI Vs. STATE
January 24, 1945
IN RE: S R VIRARAGHAVA AIYANGAR Vs. STATE
October 26, 1945
IN RE: S RAMAKRISHNAN Vs. STATE
March 2, 1945
IN RE: S S VASAN ALIAS T S SRINIVASAN Vs. STATE
June 26, 1945
IN RE: SHA HANSRAJ ABAYACHAND (DECEASED) Vs. STATE
October 16, 1945
IN RE: SHANMUGHAM ALIAS MUTHUKARUPPAN Vs. STATE
April 9, 1945
IN RE: SUBBAI GOUNDAN Vs. STATE
January 19, 1945
IN RE: T S CHOCKALINGAM Vs. STATE
August 22, 1945
IN RE: T S SWAMINATHAN Vs. STATE
March 27, 1945
IN RE: T V SESHU IYER Vs. STATE
January 10, 1945
IN RE: TAMMINA MUTYALU Vs. STATE
August 3, 1945
IN RE: THAMBI IYENGAR Vs. STATE
October 26, 1945
IN RE: V PATTABI CHETTI Vs. STATE
March 5, 1945
IN RE: V R R SAMI AYYAR Vs. STATE
December 3, 1945
IN RE: VALMIGANATHAN Vs. STATE
October 30, 1945
IN RE: WAKF, PARAMATHI, KHAZHI MOHIUDDIN SHERIFF SAHIB, KHAZI OF PARAMATHI Vs. STATE
August 9, 1945
IN THE MATTER OF JYOTIRINDRA NARAYAN SINHA CHOWDHURY Vs. STATE
April 12, 1945
IN THE MATTER OF THE SHIP SIDI IFNI ANGEL SAAVEDRA RIOS, MASTER Vs. HIS MAJESTYS ATTORNEY GENERAL AND PROCTOR FOR GIBRALTAR
July 19, 1945
INDER KUER Vs. MT PIRTHIPAL KUER
May 7, 1945
INDERDEO PROSAD RAI Vs. DEONARAYAN MAHTON
November 9, 1945
INDO SWISS TRADING CO LTD Vs. HEMENDRA LAL ROY
August 6, 1945
INLAND REVENUE COMMISSIONERS Vs. NATIONAL ANTI-VIVISECTION SOCIETY
December 20, 1945
ISTAK KAMU MUSALMAN Vs. RANCHOD ZIPRU BHATE
October 12, 1945
JADAVBAI NARAYANDAS Vs. SHRIKISAN
June 27, 1945
JADO PRASAD Vs. JAMUNA PRASAD SINGH
November 23, 1945
JAGADEESAM PILLAI Vs. KUPPAMMAL
September 21, 1945
JAGANNATH MISRA Vs. RAM CHANDRA DEO
April 6, 1945
JAGANNATH SOWCAR Vs. SVSRIPATHIBABU NAIDU
March 8, 1945
JAGAT KISHORE PRASAD NARAIN SINGH Vs. SMTGIRJA KISHORI DEVI
January 17, 1945
JAGDISH Vs. EMPEROR
March 21, 1945
JAGDISH NARAIN Vs. NAWAB SAID AHMED KHAN
December 12, 1945
JAGDISH NARAIN Vs. NAWAB SAID AHMAD KHAN
December 2, 1945
JAGDISH PRASAD SINGH Vs. SALIGRAM LAL
March 27, 1945
JAINA MUHAMMAD SHERIFF MARACAIR Vs. OFFICIAL ASSIGNEE OF MADRAS
July 23, 1945
JAINAMBUKANNI AMMAL Vs. RUTHRAPATHY PILLAI
November 7, 1945
JAINTRI PRASAD Vs. CHANDRA SHEKHAR SHUKUL
September 24, 1945
JAMUNA PRASAD UPADHAYA Vs. BULAKI LAL PANDEY
February 19, 1945
JANAK SAHU Vs. RANCHI MUNICIPALITY
December 11, 1945
JANGLI MIAN Vs. EMPEROR
August 10, 1945
JANKIDAS MARWARI Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
December 11, 1945
JARBANDHAN Vs. EMPEROR
October 3, 1945
JATINDRA NATH ROY CHOWDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NARENDRA NATH ROY CHOWDHURY Vs. HERAMBA CHANDRA ROY CHOWDHURY
January 11, 1945
JATRU PAHAN Vs. AMBIKAJIT PRASAD
September 20, 1945
JAYARABAI Vs. BINDO GANESH
December 13, 1945
JHAMAN MAHTON Vs. AMRIT MAHTON
February 22, 1945
JISUK RAM Vs. MSUBBA RAO
May 1, 1945
JITENDRA NATH SUR Vs. AMARENDRA NATH SUR
January 24, 1945
JOGENDRA LAL GHOSH Vs. MANIK LAL GHOSH
March 12, 1945
JONNADA SAYI Vs. JONNADA SUBBANNA
November 20, 1945
JOSEPH DARMANIN FOR THE FIRM C DARMANIN AND SON Vs. CARMEL MICALLEF FOR THE FIRM F MICALLEF AND SON
November 26, 1945
JOSEPH MELVILLE Vs. KING
November 21, 1945
JOTI PRASAD Vs. BABU BASDEO SAHAI BHARGAVA, ADVOCATE
October 11, 1945
JUDAH Vs. ISOLYNE SHROJBASHINI BOSE
March 1, 1945
JULURI VENKATARATNAM Vs. KOLLIPARA RAMAKOTAYYA
February 22, 1945
JUNG BAHADUR AHIR Vs. BANSROPAN SINGH
March 12, 1945
JYOTILAL MONDAL Vs. BIRUBALA DASI
February 27, 1945
K A KRISHNA Vs. INDO UNION ASSURANCE CO LTD
October 18, 1945
K APPA RAO Vs. GOPAL DOSS
July 23, 1945
K AR S T ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
November 9, 1945
K B DEBOO (DABOO) Vs. EMPEROR
May 25, 1945
K B MIAN FEROZ SHAH Vs. FIRM R S HIRA SINGH ATTAR SINGH
January 23, 1945
K B MOHAMMAD MAQSOOD ALI KHAN Vs. BHOSHIAR SINGH
January 8, 1945
K CHUNILAL SOWCAR Vs. KNSRINIVASA RAO
November 21, 1945
K JAGADEESA AYYAR Vs. BAVANAMBAL AMMAL
October 10, 1945
K RAMASUBRAMANIA MUDALIAR Vs. SALEM URBAN CO-OPERATIVE SOCIETY,LIMITED, REPRESENTED BY ITS SECRETARY
March 13, 1945
K VAIDYANATHA MUDALIAR Vs. MVEDACHALA MUDALIAR
July 27, 1945
KADIR BATHUMMAL Vs. MEERAL MELIAL AMMAL
February 16, 1945
KAILASH CHANDRA PRADHAN Vs. RAJANI KANTA PANDA
February 16, 1945
KAILASH NATH Vs. TULSHI RAM
November 1, 1945
KALESWARAR MILLS, LTD BY AGENT, A L A R KALAI RAJA CHETTIAR Vs. APGOVINDASWAMI NAICKER
August 22, 1945
KALI PRASAD Vs. GOVERNMENT OF BIHAR, THROUGH THE COLLECTOR OF MUZAFFARPUR
May 8, 1945
KALIANNA GOUNDAN Vs. SETTIA GOUNDAN
July 27, 1945
KALLAKURI VENKATESWARLU Vs. KALIDINDI NARAYANARAJU
November 22, 1945
KAMADA KUMAR CHATTERJEE Vs. HARAPADA BANERJI
March 29, 1945
KAMAKSHYA NARAIN SINGH Vs. TARA PRASAD BAKSHI
November 14, 1945
KAMAKSHYA NARAIN SINGH Vs. ARJUN LAL AGARWALA
May 8, 1945
KAMESHWAR SINGH SHARMA Vs. JAGDAMBI SINGH
May 1, 1945
KAMTA CHAUDHARY Vs. LAL CHANDRA MOOL PRATAP BAHADUR PAL
April 5, 1945
KANAGALA DHARMA RAO Vs. KADIYALA VEERIAH
January 23, 1945
KANDADAI NARASIMHACHARIAR Vs. RAGHAVA PADAYACHI
April 19, 1945
KANDIA GOUNDAN Vs. PALANI GOUNDAN
March 20, 1945
KANDUKURI CHELLAMMA ALIAS MANGAMMA Vs. SRI RANGANILAYAM RAMAKRISHNARAO
October 24, 1945
KANGAYAM V V R BANK BY MANAGING PARTNER AND AGENT VALLIAPPA CHETTIAR Vs. KARUPPA GOUNDAN
February 7, 1945
KANKANADI BAIDARLE GARADI BHANDARAM REPRESENTED BY ITS MANAGER M AITHAPPA SUVARNA Vs. KTHANIAPPA
March 13, 1945
KANUPARTHI GANGI REDDI Vs. LIQUIDATOR OF UTUKUR CO-OPERATIVE SOCIETY (IN LIQUIDATION) BEING THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
July 27, 1945
KAPILDEO PANDEY Vs. EMPEROR
February 5, 1945
KARANAMURTHI THEVAR Vs. RAMANATHA THEVAR
December 3, 1945
KARATHIGUNDI KESHAVA BHATTA Vs. SUNNANGULI KRISHNA BHATTA
November 9, 1945
KARU SINGH Vs. NATHUNI LAL
December 7, 1945
KARUNAPEJJALAGE BILINDI Vs. WELLAWA ATTADASSI THERO
November 19, 1945
KARUPPASWAMI Vs. MRSPAIBRAHIM (DECEASED)
August 6, 1945
KAVILPURA EZHUVAN MUTHU S SON CHATHUNNI Vs. PATHIYIL RUGMINI AMMA S SON APPUKUTTAN NAIR
January 11, 1945
KAZA RAMAKOTAYYA Vs. NIMMAGADDA SITHARAMASWAMI, MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA
December 17, 1945
KEDAR NATH SAHU Vs. PARSIDH SINGH
January 24, 1945
KESAR CHAND Vs. UTTAM CHAND
April 30, 1945
KESHAB CHANDRA PAL Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
January 3, 1945
KESHAV RAMCHANDRA Vs. MUNICIPAL BOROUGH, JALGAON
February 22, 1945
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI SAHIB, KARNAVAN ANDMANAGER OF HIS TARWAD AT TELLICHERRY Vs. CANNANORE MUNICIPAL COUNCIL THROUGH COMMISSIONER (EXECUTIVE AUTHORITY), MUNICIPAL OFFICE
January 18, 1945
KHEALI RAI Vs. RAMPHAL KAMKAR
November 26, 1945
KHUN KHUN CHAUBE Vs. MAHABIR CHAUBE
April 18, 1945
KHUSHAL CHAND BHAGCHAND Vs. TRIMBAK RAMCHANDRA
November 22, 1945
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME-TAX
March 28, 1945
KIRPA SHANKER Vs. BRAHMANAND
March 14, 1945
KIRTILAL JIVABHAI Vs. CHUNILAL MANILAL
April 12, 1945
KISHEN LAL Vs. BPREDUMAN KISHEN SINGH
October 12, 1945
KISHUN PRASAD Vs. HARDWAR SINGH
September 18, 1945
KOLANGARAKANDI MOOZHIPURATH GOPALAN Vs. MARUTHIYOTT VEETTIL SANKARAN NAIR
January 3, 1945
KOLIMI MAHABUB SAHIB Vs. SRI SIDHESWARASWAMI TEMPLE AT DEVALAMPETA
July 10, 1945
KOLLURI SUBBA RAO Vs. GURRAM VIRASWAMI
August 9, 1945
KOMALSING KUWARSING Vs. KRISHNABAI
July 3, 1945
KOMANCHERI TARWAD KARNAVAN CHATHU NAYAR Vs. VENGALIL KJANAKI AMMA
November 2, 1945
KOMPELLA YEGNANARAYANA SOMAYAJULU Vs. AKELLA SUBBARAYUDU
February 27, 1945
KONDAMURI AKKAMMA Vs. BHUVANAVAIDIYALA PICHAMMA
April 20, 1945
KONJETI KOTAYYA Vs. KONJETI ANNAPURNAMMA
January 2, 1945
KONNOTH MEENAKSHI AMMA Vs. PROVINCE OF MADRAS, THROUGH COLLECTOR OF SOUTH KANARA
August 24, 1945
KOSURI GOPALARAYADU Vs. ADUSUMILLI GOPALAKRISHNAYYA
January 23, 1945
KOTHANDARAMA MUDALY Vs. DHARMALINGA MUDALY
January 22, 1945
KOVVURU LAKSHMIPATHIRAJU Vs. JAGANI VENKATASWAMI
November 9, 1945
KR SHUSHILENDRA PAL SINGH Vs. BKAILASH CHAND BHARGAVA
March 26, 1945
KRISHAN CHANDRA Vs. EMPEROR
April 16, 1945
KRISHNA DAYAL Vs. EMPEROR
June 13, 1945
KRISHNA SONABA ZADE Vs. UDHAORAO HANUMANTRAO PERKI
December 14, 1945
KULA CHANDRA DUTT Vs. EMPEROR
January 30, 1945
KUMANCHAND Vs. EMPEROR
August 27, 1945
KUMAR PRAMATHA NATH ROY Vs. PRATIVA NATH ROY
August 28, 1945
KUMARIAH NAICKER AND SIX ORS Vs. CHINNA NAICKER
August 2, 1945
KUNNATAN VITTIL CHANDU KUTTY NAYAR Vs. KARAYAT GOPALAN NAYAR
March 22, 1945
KUNWAR RAJENDRA BAHADUR SINGH Vs. KUNWAR DALIP SINGH
March 19, 1945
KUPPAMMAL Vs. RUKMANI AMMAL
September 19, 1945
KUPPUSWAMI PILLAI Vs. TAJ FRAKSHA THAIKKAL ESTATE BY ITS MANAGING TRUSTEE KATHEEB MKNOOR SHERIFF
December 17, 1945
KURALLA SURYANARAYANA Vs. AKUMURI PURNACHANDRA ROW
August 27, 1945
KWAKU MENSAH Vs. KING
October 11, 1945
L BASANT LAL Vs. LALTA PRASAD
October 31, 1945
L BHAGWAT SARUP Vs. EMPEROR
January 2, 1945
L JAGGA RAO Vs. EMPEROR
August 27, 1945
LADHURAM MANORMAL Vs. CHIMNIRAM DONGARDAS
December 14, 1945
LADY DINBAI PETIT Vs. MSNORONHA
March 27, 1945
LADY DINBAI PETIT Vs. MSNORONHA
October 14, 1945
LAKSHMAN PRASAD Vs. JOHN
March 1, 1945
LAKSHMI CHAND Vs. SETH BHAWANI SHANKER
April 5, 1945
LAKSHMI PRAPANNACHARI Vs. SATRUHANA CHARI
December 6, 1945
LAL BEHARI KURMI Vs. MAHADEO SINGH
January 30, 1945
LAL MOHAN MAHANTY Vs. ONKAR MALL MARWARI
August 6, 1945
LALA MATHUR PRASAD Vs. PITAMBAR SINGH
January 19, 1945
LALA PUNNALAL Vs. KASTURICHAND RAMAJI
September 17, 1945
LALA RAM KUMAR Vs. KISHORI LAL
September 27, 1945
LAND ACQUISITION OFFICER Vs. JIVANLAL
March 20, 1945
LAND ACQUISITION OFFICER Vs. JAMNABAI
March 28, 1945
LAXMAN GOVIND Vs. BHUT ASHTE CO-OPERATIVE CREDIT SOCIETY
December 17, 1945
LAXMIKANT SHRIPAT BHANDARE Vs. CRGERRARD
August 29, 1945
LINGAPPA GOUNDAN Vs. RAMASWAMI GOUNDAN
March 28, 1945
LOKNATH SINGH Vs. CHHOTAN BARHI
April 23, 1945
LOLA JAIRAM DAS Vs. EMPEROR
February 5, 1945
LONKARAN MULTANCHAND Vs. EMPEROR
November 21, 1945
LOUIS DREYFUS AND CO LTD BY ITS THEN MANAGER RICHARD HOWARD POLLARD AND THE PRESENT MANAGER JOHN GREENWOOD Vs. SOUTH ARCOT GROUNDNUT MARKET COMMITTEE BY ITS PRESIDENT, ALAKSHMINARAYANA REDDIAR
February 27, 1945
LYALLPUR BANK LTD Vs. RAMJI DAS (DECEASED) THROUGH HIS SONS
January 18, 1945
M A NARAYANASWAMI NATTAR Vs. MKMANICKA NATTAR
September 20, 1945
M A P PALANICHAMI NADAR Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY
September 14, 1945
M LIAQAT HUSAIN Vs. VINAY PRAKASH
April 12, 1945
M M P L PALANIAPPA CHETTIAR Vs. VNSRAMASWAMI NAIDU
August 10, 1945
M PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
December 10, 1945
M PERUMAL CHETTIAR Vs. AVULA KOTAYYA
October 12, 1945
M RAM NARAIN Vs. MUKAT BEHARI LAL
January 23, 1945
M T PANKAJAMMAL Vs. MTPARTHASARATHY AIYANGAR
September 14, 1945
M Y A A NACHIAPPA CHETTIAR Vs. MYAAMUTHU KARUPPAN CHETTIAR
December 18, 1945
MADAN THEATRES LTD Vs. DINSHAW AND CO, BANKERS LTD
July 18, 1945
MADAR Vs. TIRATH RAJ
January 31, 1945
MADDELA YENADI Vs. MADDELA RAMALAKSHUAMMA
October 23, 1945
MADHAVRAO RAGHAVENDRA Vs. RAGHAVENDRARAO
July 31, 1945
MADHO PRASAD Vs. KANHAIYA LAL
January 15, 1945
MADIRAZU ZOGA RAO Vs. BOMMADEVARA VENKATAKRISHNAYYA NAIDU
October 16, 1945
MADRAS AND SOUTHERN MAHRATTA RAILWAY BY ITS GENERAL MANAGER Vs. PADMANABHUNI CHINA NAGIAH AND COMPANY REPRESENTED BY ITS MANAGING PARTNER CHEEDELLA SUBBA RAO
September 19, 1945
MAGANTI VENKATASWAMI NAIDU Vs. ANNAPAREDDI NAGIREDDI ALIAS MUTYALU REDDI
March 6, 1945
MAHABIR CHOUDHURI Vs. JADUNANDAN PRASAD SINGH
March 23, 1945
MAHABIR SAHU Vs. EMPEROR
December 4, 1945
MAHADEO AGRAHRI Vs. DHAUNKAL MAL
December 11, 1945
MAHADEO LAL Vs. PRATAP UDAYNATH SAH DEO
December 20, 1945
MAHADEO PRASAD JAYASWAL Vs. EMPEROR
October 11, 1945
MAHANARAIN Vs. EMPEROR
January 19, 1945
MAHANTH RAMSAROOP DASS Vs. RAMRACHHAYA PRASAD SINGH ALIAS HARANGI SINGH
January 23, 1945
MAHARAJ SINGH Vs. EMPEROR
January 25, 1945
MAHARAJA GURU MAHADEOASHRAM PRASAD SAHI BAHADUR Vs. PARIKHA CHAUDHRI
March 20, 1945
MAHARAJA OF PITHAPURAM Vs. COMMISSIONER OF INCOME TAX, MADRAS
February 26, 1945
MAHARAJA SRI PATESHWARI PRASAD SINGH Vs. ABDUL KARIM
August 21, 1945
MAHBUB SHAH Vs. EMPEROR
January 31, 1945
MAHIDHAR ROY Vs. BANSIDHAR ROY
March 27, 1945
MAHOMMAD ISACK ALIAS PAPA SAHEB Vs. DODDAPANENI SREERAMALU
December 13, 1945
MAJOR MISTRI Vs. MTBINDA DEBI
February 20, 1945
MAKINENI VIRAYYA Vs. MADAMANCHI BAPAYYA
April 27, 1945
MAKKHAN Vs. EMPEROR
February 13, 1945
MALAK KHAN Vs. EMPEROR
July 3, 1945
MALKHAN SINGH Vs. EMPEROR
January 22, 1945
MALLADI SEETHA RAMA SASTRI Vs. MALLALA SOBHANACHALAPATHI RAO
April 12, 1945
MAMAND Vs. EMPEROR
October 30, 1945
MANDHATA JHA Vs. MUNI LAL THAKUR
March 5, 1945
MANIK MOLLA Vs. EMPEROR
April 16, 1945
MANILAL BHAICHAND Vs. MOHANLAL MAGANLAL
January 19, 1945
MANILAL MOTIRAM MEHTA Vs. NATWARLAL GOKALDAS SHAH
November 29, 1945
MANILAL RATANCHAND SHAH Vs. NANUBHAI JESINGBHAI
December 6, 1945
MANINDRA CHANDRA LALA Vs. MAHALUXMI BANK LIMITED
February 5, 1945
MANINDRA KUMAR DE Vs. SATISH CHANDRA DE
April 16, 1945
MANOHAR LALL Vs. EMPEROR
May 25, 1945
MANOHAR SINGH Vs. EMPEROR
May 22, 1945
MAREPPA NINGAPPA KAMBAR Vs. EMPEROR
November 20, 1945
MARIAMBAI Vs. ABDUL HAMID SULEMAN
July 3, 1945
MAROTI RAGHOBA Vs. MAHADEO CHINDHU
December 11, 1945
MATHURA PRASAD Vs. EMPEROR
August 22, 1945
MATHURA RAI Vs. MTMARACHOO KUER
September 3, 1945
MATILDAS BISHOP Vs. SUZAN ANTHONY MILLARD
April 3, 1945
MATTAPALLI RAJU Vs. CHALLA VENKATA RAGHAVAYYA
January 9, 1945
MD AZIM Vs. MDSULTAN
May 17, 1945
MEGH SINGH Vs. SURAJPAL SINGH
September 24, 1945
MEKKILERI KOPPIRICHI (SINCE DECEASED) Vs. UPPOONNI THATTARI KUNHI RAMAR
September 17, 1945
MERLA VEERAMMA, ZAMINDARINI VELANGI, REPRESENTED BY GENERAL POWER-OF- ATTORNEY HOLDER, N RAMAYYA Vs. VILLURY RAMANNA
December 12, 1945
MESSRS KHEMJI WALJI AND CO Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
August 15, 1945
MESSRS SIDDIQUE AND CO Vs. MESSRS UTOOMAL AND ASSUDAMAL CO
November 13, 1945
MIDNAPORE ZAMINDARY CO LTD Vs. KUMAR NARENDRA NATH ROY
May 7, 1945
MINOR RAMALINGAM REPRESENTED BY NEXT FRIEND SOMU PILLAI Vs. MINORVENKATACHALAM REPRESENTED BY COURT GUARDIAN MRTRVENKATARAMA AYYAR
March 13, 1945
MINOR RAMASWAMI SENNANDAR BY GUARDIAN DANDAYUTHAPANI SENNANDAR Vs. MINOR MURUGAYYA KATTAVETTI REPRESENTED BY THE NEXT FRIEND SUNDARATHAMMAL
January 2, 1945
MIR HUSSAIN ALI Vs. MIR BAQUIR ALI
July 31, 1945
MIRTUNJAY SINGH Vs. JUGA URAON
March 28, 1945
MIRZA NAJM EFFINDI Vs. FIRM KOHINOOR FOOTWEAR CO
September 25, 1945
MISS REBECCA MONDAL Vs. EMPEROR
April 11, 1945
MOHAMAD ALI Vs. KARJI KONDHO RAYAGURU
January 31, 1945
MOHAMED SUGAL ESA MAMASAN RER ALALAH Vs. KING
July 31, 1945
MOHAMMAD ABDUL GANI FAKIR Vs. MTKULSAN NESSA BIBI
January 25, 1945
MOHAMMAD ALI KHAN Vs. AHMAD ALI KHAN
May 11, 1945
MOHAMMAD BHAI Vs. WAZIRBI W/O. USMANBHAI
October 4, 1945
MOHAMMAD HAFIZ ULLAH Vs. UNITED PROVINCES
January 11, 1945
MOHAMMAD HUSAIN KHAN Vs. MUSTAFA HUSAIN KHAN
April 17, 1945
MOHAMMAD HUSSAIN Vs. EMPEROR
July 19, 1945
MOHAMMAD SULAIMAN KHAN Vs. MOHAMMAD RAHIMDAD KHAN
October 2, 1945
MOHAMMAD YUNUS Vs. BISHUNATH SINGH
September 17, 1945
MOHANLAL CHHAGANLAL SHAH Vs. BISSESARLAL CHIRAWALLA
October 4, 1945
MOHD MOHSIN Vs. MOHDMOHTASHIN
March 16, 1945
MOKTARALI Vs. EMPEROR
February 1, 1945
MON MOHAN ROY Vs. SANTI LOCHAN ROY
February 15, 1945
MOOLCHAND JOTHAJEE Vs. RASHID JAMSHED SONS AND CO, BY ITS PROPRIETOR, SRAHESTANI
December 18, 1945
MOTILAL SARUPCHAND Vs. SHAMSUNDAR RADHAKISAN
November 22, 1945
MOTILAL SHIVNARAYAN Vs. VISHWANATH WAMAN THAKUR
December 14, 1945
MRINMAYEE RAY Vs. SREEPATI CHARAN DAS
September 7, 1945
MRITUNJAY PRASAD SITALA PRASAD Vs. DISTRICT COUNCIL
October 18, 1945
MRS E C VAS Vs. MISS JOSEPHINE HILDA LOBO
April 11, 1945
MST. CHANDRABHAGABAI W/O. SAMPAT GATHE Vs. RAMCHANDRA SAMPAT GATHE
October 10, 1945
MT ABBASUNNISA Vs. MTNISAR FATMA
May 11, 1945
MT AISHA BEGAM Vs. MTKUNDAN JAN
January 29, 1945
MT CHAULI Vs. MTMEGHOO
February 21, 1945
MT JAMNA KUNWAR Vs. LAL BAHADUR
October 4, 1945
MT KHATOON BEGAM Vs. SAGHIR HUSAIN KHAN
May 11, 1945
MT MOONDARI Vs. SANKATHA
October 8, 1945
MT MUNNA TEWARAIN Vs. AJODHYA PRASAD SINGH
March 7, 1945
MT NASIBAN Vs. SURENDRA NATH KARAN DEO
May 2, 1945
MT RAGHBIRI Vs. LAKHPAT SINGH
May 11, 1945
MT RAMJHARI KUER Vs. DEYANAND SINGH
October 25, 1945
MT SUKHIA Vs. PTKIRPA RAM
March 2, 1945
MT SUNDER Vs. KANDHAYIA LAL
November 1, 1945
MT SURAJ BAHU AND AFTER HER DEATH MT MANGAL BAHU Vs. JAITLYAND COTHROUGH KESARI NARAIN
October 26, 1945
MT SURAJBANSI KUER Vs. MTLARHO KUAR
November 27, 1945
MT SURJA Vs. AZIZ ULLAH
January 22, 1945
MT UMMATUL RAHMAN Vs. SRI RAM
March 16, 1945
MT UMMATUNNISSA BIBI Vs. SHIEKH JUMMAI
August 27, 1945
MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
January 12, 1945
MUHAMMAD IMDAD ULLAH Vs. MTBISHMILLAH ALIAS HALIMAN BIBI
November 12, 1945
MUHAMMADHU MAMOONA LABBAI Vs. CRAMANATHA PILLAI
October 24, 1945
MULLA MADINA SAHEB Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
September 20, 1945
MUNICIPAL BOARD Vs. MOHDZAKI
April 23, 1945
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. HARATOSH GHOSH
April 24, 1945
MUNICIPAL COUNCIL OF VIZAGAPATAM REPRESENTED BY ITS COMMISSIONER Vs. VYRICHERLA CHENDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
November 13, 1945
MUNNA LAL Vs. CHUNNI LAL
May 11, 1945
MUNUSWAMI PILLAI Vs. DORAIKANNU AMMAL
July 27, 1945
MUSALI AMMAL Vs. KECHELLAPERUMAL MUDALIAR
April 25, 1945
MUTHU KONAR Vs. DMAHALINGAM PILLAI
January 26, 1945
MYLAVARAM ADISUBBAYYA Vs. PANCHANGAM SUBBA SASTRY
September 17, 1945
MYNENI PUNDARIKAKSHAYYA Vs. KONDAMUDI SREERAMULU
August 21, 1945
N MUHAMMAD HUSSAIN SAHIB Vs. SELAMBUKARA ABDUL GAFFOOR SAHIB
February 14, 1945
N P KRISHNA AYYAR Vs. SUDALAIMUTHU PILLAI
January 4, 1945
NACHARAMMAL Vs. VEERAPPA CHETTIAR
March 7, 1945
NACHARAMMAL Vs. VEERAPPA CHETTIAR
December 17, 1945
NAGANNA NAIDU Vs. VENKATRAYALU NAIDU
July 30, 1945
NAGAPPA BALAPPA BASTWAD Vs. RAMCHANDRA GUNDO
August 28, 1945
NAGARATNAM PILLAI Vs. KAMALATHAMMAL
February 16, 1945
NAGARCHAND GOENKA Vs. SURENDRA NATH SARKAR
August 7, 1945
NAINI TAL HOTEL CO LTD Vs. MUNICIPAL BOARD
November 23, 1945
NAJIMAN NISSA BEGUM Vs. SERAJUDDIN AHMED KHAN
May 15, 1945
NAKUL CHANDRA GHOSE Vs. SHYAMAPADA GHOSE
May 4, 1945
NALLA GOUNDAR Vs. KRISHNASWAMI NAICKER
April 4, 1945
NALLA RAMUDAMMA Vs. NALLA KASI NAIDU
March 13, 1945
NALLURI RANGACHARYULU Vs. KONDAMADUGULA VAJJALA REDDI
September 19, 1945
NAMDEO GOVIND Vs. SHRIHARI LAXMAN
October 29, 1945
NANAMIYAN UMARBHAI Vs. LAND ACQUISITION OFFICER
February 28, 1945
NANJAPPA GOUNDAN Vs. SREERANGA CHETTIAR
March 22, 1945
NARAHARI RAMANAMMA Vs. OFFICIAL RECEIVER OF KISTNA
December 6, 1945
NARAIN DAS Vs. ALLA UDDIN KHAN
February 20, 1945
NARASINJI VANNECHAND FIRM Vs. SURYADEVARA NARASAYYA, SON OF NAGAYYA
January 29, 1945
NARAYAN RAMCHAND Vs. GOKULDAS BHOLADAS
October 19, 1945
NARAYANAN CHETTIAR Vs. KALIAPPA CHETTIAR
December 11, 1945
NARENDRA NATH SEN Vs. MAHASAY GANESH PRASAD RAY
December 4, 1945
NARSING PRASAD SINGH Vs. RAMCHARITAR SINGH
January 22, 1945
NARSINGH CHARAN DAS Vs. EMPEROR
April 18, 1945
NATHOO Vs. HORI LAL
January 26, 1945
NATHU DHOJU GHOLAP Vs. RAMCHAND BALCHAND
November 19, 1945
NATIONAL PETROLEUM CO LTD BOMBAY Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 26, 1945
NATTETI POLIAH Vs. ALAPATI MUNISWAMI CHETTY
July 27, 1945
NAYAR VARADA PILLAI Vs. GHULAM DASTAGIR
March 2, 1945
NAYUDU SIVAYYA Vs. YANDRATHI CHINNA VENKATAPPAYYA
March 9, 1945
NEDUMKANDATHIL KOYAKUTTY Vs. KUNHALI
September 19, 1945
NEELAM SURYANARAYANAMURTI NAIDU (MINOR) Vs. BOGGAVARAPU SATYANARAYANAMURTI
November 5, 1945
NEMATHANPATTI M M PL ANNADANA CHATRAM THROUGH ITS MANAGING TRUSTEE M M PL CHOKKALINGAM CHETTIAR Vs. PKPRMRAMAN CHETTIAR
September 12, 1945
NIADAR MAL Vs. RATI RAM
March 13, 1945
NIDAMARTI VENKATA NARASIMHAM Vs. POGAKU NAGOJIRAO
December 12, 1945
NINGAPPA AWWAPPA Vs. DANAPPA SHARNAPPA
November 13, 1945
NISAR AHMAD Vs. EMPEROR
March 14, 1945
NOONY SURYANARAYANAMURTHI, MINOR REPRESENTED BY NEXT FRIEND AND MATERNAL GRANDFATHER CHODE-CHINA PATTABHIRAMAYYA Vs. NOONY VEERRAIU
February 14, 1945
NUR MOHAMAD Vs. EMPEROR
July 10, 1945
NURUL HASAN Vs. MAHBUB BUX
April 4, 1945
OFFICIAL RECEIVER Vs. NEMINADHA MUDALIAR
January 11, 1945
OFFICIAL RECEIVER OF RAMNAD Vs. INCOME-TAX OFFICER, SPECIAL CIRCLE
January 5, 1945
OFFICIAL RECEIVER OF RAMNAD AT MADURA Vs. INCOME-TAX OFFICER
January 5, 1945
OFFICIAL RECEIVER OF SOUTH ARCOT Vs. KVMPKTALAGAPPA CHETTIAR
November 21, 1945
OFFICIAL RECEIVER OF SOUTH ARCOT, REPRESENTING SOMASUNDARAM CHETTIAR Vs. VRMKMMKULANDAIVELAN CHETTIAR
August 15, 1945
OFFICIAL RECEIVER OF VIZAGAPATAM (MANDAVILLI MOHANA RAO) Vs. BILLAPATI PEDA SURYANARAYANA
October 29, 1945
OFFICIAL RECEIVER, RAMNAD Vs. INCOME-TAX OFFICER, SPECIAL CIRCLE, KARAIKUDI
January 5, 1945
OLIVE FRENCH MARSH Vs. NORMAN LESLIE FITS MORNS MARSH
July 17, 1945
P M HUTHEESINGH AND SONS LTD Vs. COMMISSIONER OF INCOME-TAX
September 20, 1945
P RAMDAS Vs. EMPEROR
April 10, 1945
P S B BOMMANNA CHETTIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM
March 6, 1945
P V DAMODARA REDDI Vs. INDIAN NATIONAL AGENCIES, LIMITED
January 16, 1945
PALANI VANNAN Vs. KRISHNASWAMI KONAR
March 22, 1945
PALLADUGULA SURYANARAYANA Vs. SAMAYAMANTHULA NAGESWARA RAO
February 22, 1945
PALURU ADEMMA Vs. ACHALA PENCHELU REDDI
November 29, 1945
PANCHAYAT BOARD, AKUMELLA BY ITS PRESIDENT, CHILAKALA PEDDU ANKI REDDI Vs. DUBBA VENKATA REDDI
April 16, 1945
PANNI LAL Vs. ANANT SINGH
October 5, 1945
PAPER SALES LTD Vs. CHOKHANI BROS
November 2, 1945
PARASHURAM DETARAM SHAMDASANI Vs. EMPEROR
May 29, 1945
PARMOTHA NATH DAW Vs. HABU MIA
January 10, 1945
PARTAB BAWAJI JIVAJI Vs. BAI SURAJ
March 23, 1945
PATESHWARI PRASAD SINGH Vs. ABDUL KARIM
November 14, 1945
PATHI GUNDAPPA Vs. OFFICIAL RECEIVER
October 19, 1945
PATTIAM VEETTIL MONOKKI SANKARAM NAMBIAR Vs. KOTTAYAM BANK BY ITS OFFICIAL LIQUIDATOR
July 13, 1945
PAVAYAMMAL Vs. DISTRICT BOARD
April 27, 1945
PEAREY LAL Vs. SOLU GIR
March 6, 1945
PEAREY LAL Vs. PRITHI SINGH
March 13, 1945
PENUMATSA RANGARAJU Vs. SAIT DEVICHAND BHOOTAJI FIRM PARTNER SAIT SESHMULL KASTURJI
March 27, 1945
PEOPLE S OWN PROVIDENT AND GEN INSURANCE CO Vs. GURACHARYA
February 23, 1945
PERIYA AKKANDI CHETTY Vs. RETHINAGIRI CHETTY
February 9, 1945
PERIYANNAN KALADI Vs. RAMASWAMI PALLAVARAYAN
February 2, 1945
PHOENIX MILLS LTD Vs. MHDINSHAW AND CO
July 4, 1945
PIROJSHA BHICAJI Vs. DADABHAI KERSASJI
March 7, 1945
PIROJSHAH BHARUCHA Vs. HIRABAI BHARUCHA
March 19, 1945
PIRTAM SINGH Vs. JAGANNATH SARAWGI
December 7, 1945
PIRYA SHANKER Vs. MRADHE SHIAM
May 11, 1945
PL M CT M KRISHNAPPA CHETTIAR Vs. PLMCTMKASIVISWANATHAN CHETTIAR
January 3, 1945
PL SP N K NAGAPPA CHETTIAR Vs. MINOR SUBRAMANIAM ALIAS LAKSHMANAN CHETTIAR
March 7, 1945
POHKAR SINGH Vs. MULAIM SINGH
January 2, 1945
PONMUTIYAN PUTHIYA VEETTIL KUNHI RAMAN Vs. KALARIYATATH THAZHE VEETTIL KUNHI RAMAN
January 22, 1945
PONNUSWAMI CHETTIAR Vs. MARIAPPA PANNADY
December 21, 1945
POONA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
March 23, 1945
PR M RAMASWAMI CHETTIAR ALIAS PERIAKARUPPAN CHETTIAR Vs. MPLRMRAMASWAMI CHETTIAR
January 16, 1945
PRABHATSANG VAGHELA Vs. BHAGWATSANG JHALA
August 14, 1945
PRABHU MISSIR Vs. DOME MAHTO
April 23, 1945
PRADIP CHAUDHRY Vs. EMPEROR
September 14, 1945
PRANDHAN DAS Vs. PATAYET SAHEB PROMODE CHANDRA DEB
August 15, 1945
PRASANNA DEB RAIKAT Vs. TANJINA KHALAN
November 20, 1945
PREM SUKH GULGULIA Vs. HABIB ULLAH
February 27, 1945
PREMIER CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME-TAX
March 27, 1945
PREMSUKH DAS Vs. SATYANARAIN SINGH
April 3, 1945
PROVINCE OF BENGAL Vs. MIDNAPORE ZAMINDARI CO LTD
March 6, 1945
PROVINCE OF MADRAS Vs. CAGALIA KOTWALA AND CO LTD
August 6, 1945
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. ASSAMMAKKITHANAKATH PUTHIYA NALAKATH MUHAMMAD ALIAS BAVA (SINCE DECEASED)
April 4, 1945
PROVINCIAL GOVERNMENT, C. P. & BERAR Vs. CHAMPALAL GULABCHAND AGARWAL
September 5, 1945
PUBLIC PROSECUTOR Vs. VADAKATTU VENKATA NARAYANA
July 10, 1945
PUBLIC PROSECUTOR Vs. SHEIK MASOOM
November 8, 1945
PUBLIC PROSECUTOR Vs. VENKADARI NAGA PULLIAH CHETTI
April 26, 1945
PUBLIC PROSECUTOR Vs. NARAYANA REDDY
January 23, 1945
PUBLIC PROSECUTOR Vs. PINGALI MALLIKARJANA KOTA PANESWARA RAO
November 8, 1945
PULAVARTHI VENKATA SUBBA RAO Vs. VALLURI JAGANNADHA RAO
December 18, 1945
PULIN BEHARI PAL Vs. ISWAR CHANDRA PAL FIRM
January 9, 1945
PUNIA MALLAH Vs. EMPEROR
August 13, 1945
PURAN MAHTON Vs. BHOGO MAHTON
September 18, 1945
PURANMAL Vs. EMPEROR
July 31, 1945
PURSHOTTAM DAMODAR Vs. ANANT MADHAV
December 17, 1945
PUTHENVEETTIL THALASSERI VEETTIL AMMU AMMA Vs. CHELAKUTTIYIL KUNNAPADI KALAN, KARNAVAN AND MANAGER OF HIS TAVAZHI
December 10, 1945
PUTHIYETATH MAYAN Vs. AMMINIKANDI KRISHNAN NAYAR
January 10, 1945
PUTHUKUZHI NEELAKANTAM NAMBISAN S SON KARNAVAN SANKARAN NAMBISAN Vs. KOOTTAL MANIKKAM DEVASWAM UTAMA MANIKKAM KERALAN THACHUTAYYA KAIMAL AVERGAL
October 8, 1945
R N KAPUR, PARTNER OF WRIGHT AND CO Vs. TRAVANCORE NATIONAL AND QUILON BANK, LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATOR
April 5, 1945
RACHAKONDA VENKATA VEERARAGHAVAYYA Vs. PINAPALA SREENIVASA RAO
February 19, 1945
RADHA BENODINI DEBI Vs. GAGAN CHANDRA BHATTACHARJEE
January 23, 1945
RADHA KISHAN Vs. DEVI DAS ALIAS DEVI RAM
February 19, 1945
RADHA MOHAN Vs. MRSJANE HILT
March 15, 1945
RAFIQA BEGAM Vs. AISHA BEGAM
January 29, 1945
RAGHUBAR DAYAL Vs. BIBI KULSUMUNNISSA
April 5, 1945
RAGHUBIR SAHU Vs. AJODHYA SAHU
April 18, 1945
RAGHUBIR SINGH Vs. EMPEROR
September 12, 1945
RAGHUNANDAN SAHU Vs. BADRI PANDEY
March 6, 1945
RAGI DURGAMBA Vs. SRI LAKSHMINARASIMHASWAMY RICE FACTORY, REPRESENTED BY ITS MANAGING PARTNER RAO BAHADUR TJALAIAH
December 5, 1945
RAHIMUDDIN AHMED Vs. UMESH CHANDRA ROY
January 11, 1945
RAI JOGENDRA CHANDRA GHOSH BAHADUR Vs. BHAWANI CHARAN LAW
May 25, 1945
RAJA BOMMADEVARA NAGANNA NAIDU BAHADUR ZAMINDAR GARU Vs. RAJA BOMMADEVARA VENKATRAYULU NAIDU BAHADUR ZAMINDAR GARU
July 30, 1945
RAJA KAMAKSHYA NARAIN SINGH Vs. BHURAMULL
January 11, 1945
RAJA MOHAN BIKRAM SHAH ALIAS RAM RAJA Vs. DEONARAIN MAHTO
March 22, 1945
RAJAH SAHEB MOHARBON DOSTAN SRI RAJA RAO VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, MAHARAJAH OF PITHAPURAM Vs. KUNJAM KONAYYA
September 11, 1945
RAJAM ALIAS RUKMINI AMMAL Vs. PARAMESWARA AYYAR
February 28, 1945
RAJAMAYYER ALIAS SUBRAMANIA IYER Vs. VENKATASUBBA IYER
March 20, 1945
RAJANI KANTA DAS, ON HIS DEATH, GOLAP SUNDARI DASI Vs. NIRMAL CHANDRA DAS
June 15, 1945
RAJAYYA NANDIAR Vs. LAXMANA AYYAR
March 20, 1945
RAJRUP RAI Vs. SHEO SHANKAR RAI
January 24, 1945
RAM BABU Vs. EMPEROR
December 12, 1945
RAM BUJHAWAN SINGH Vs. RAM RANVIJOY PRASAD SINGH
April 26, 1945
RAM CHARAN LAL Vs. SRI NARSINGHJI MAHRAJ
September 26, 1945
RAM CHARAN RAI Vs. EMPEROR
October 8, 1945
RAM DAS Vs. EMPEROR
March 26, 1945
RAM DULAREY Vs. RAM LAL
November 6, 1945
RAM KALA Vs. EMPEROR
June 7, 1945
RAM LAL BECHAIRAM Vs. COMMISSIONER OF INCOME TAX
March 7, 1945
RAM NATH Vs. BHAGWATI PRASAD
April 16, 1945
RAM PRASAD Vs. BISHAMBHAR SINGH
November 9, 1945
RAM RAJ CHAUDHURY Vs. EMPEROR
July 26, 1945
RAM RAKHAN Vs. MAHANT GOVIND DAS
February 7, 1945
RAM RANBIJOY PRASAD SINGH Vs. BADRI UPADHYA
May 8, 1945
RAM RATTAN Vs. PARMA NAND
December 17, 1945
RAMABHAKTHULA RAMAYYA Vs. CHITTOOR DISTRICT CO-OPERATIVE DEPUTY REGISTRAR AND LIQUIDATOR OF CO-OPERATIVE SOCIETIES
April 17, 1945
RAMACHANDRA PRABHU Vs. MAHADEVI ALIAS KUNHI THAMBURATTI STYLED AS MANAVIYATHAN VALIA THAMBURATTI OF KOZHIKKOT AMBADI KOVILAGAM
August 2, 1945
RAMANATHA MANNADIAR Vs. TKRAMASWAMI IYER
March 16, 1945
RAMASAN RAI Vs. RAGHUNATH SAHU
September 18, 1945
RAMCHANDRA MULCHAND Vs. BHAGWAN GOPAL
November 29, 1945
RAMCHANDRA SHARMA Vs. JADUNANDAN MAHTO
April 5, 1945
RAMCHANDRA SINGH Vs. MTBIBI KHODAIJAIUL KUBRA
April 27, 1945
RAMCHARITAR SAO Vs. BAWAN PRASAD SINGH
October 30, 1945
RAMESHAR MISTRI Vs. BABULAL PANDIT
September 19, 1945
RAMKISHORELAL S/O. NANDKISHORE Vs. KAMAL NARAYAN RAM SARANLAL
January 11, 1945
RAMKISHUN SAO Vs. EMPEROR
August 7, 1945
RAMNARAIN KEDIA Vs. EMPEROR
August 22, 1945
RAMNATH RAMKRISHNA AGARWAL Vs. WASUDEO
November 26, 1945
RAMSEWAK SINGH Vs. RAMAPRASAD SINGH
December 20, 1945
RANI AMRIT KUNWAR Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
December 21, 1945
RAO SAHIB P V RANGAYYA Vs. TATAVARTY NAGAPOTHA RAO
October 9, 1945
RAO SOBHAGSINGH Vs. RAO RANJITSINGH
May 29, 1945
RASED MOLLA Vs. EMPEROR
June 14, 1945
RASHID JAMSHED SONS AND CO BY ITS PROPRIETOR, S R AHESTANI Vs. MOOLCHAND JOTHAJEE
March 28, 1945
RATANCHAND FAKIRCHAND Vs. DEOCHAND DAHYABHAI
March 14, 1945
RATHNASABAPATHI AYYAR Vs. SUBRAMANIA PILLAI
December 6, 1945
RAVI TIRUPATHI NAIDU (DIED) Vs. RAJAH KAMINAYUNI KRISHNAPPA NAYANIM VARU, BEING MINOR REPRESENTED BY THE MANAGER OF THE COURT OF WARDS
October 11, 1945
RAVIKANTI KANOJI RAO Vs. SRI SRI SRI MIRJA SRI PURAPATI VIZIANAMA GAJAPATHIRAJU BAHADUR, MINOR RAJAH, VIZIANAGARAM
April 4, 1945
RAYCHAND VANMALIDAS Vs. MANEKLAL MANSUKHBHAI
August 30, 1945
REDNAM DHARMARAO Vs. REDNAM VENKATA MAHALAKSHMAMMA
November 8, 1945
RODA FRAMROZE MODY Vs. KANTA VARJIVANDAS SARAIYA
February 5, 1945
ROSHAN BUX Vs. ABDUL AZIZ
April 5, 1945
ROSHAN LAL Vs. EMPEROR
June 5, 1945
S A BALAGURUMURTHI CHETTIAR Vs. OCMUHAMMAD ISMAIL
January 23, 1945
S A S R M RAMANATHAN CHETTIAR Vs. BAKSHI LNAGASAMI CHETTIAR
February 13, 1945
S A S RATHNATHAMMAL Vs. MARULANANDAM PILLAI
March 21, 1945
S K R S SABAPATHI CHETTIAR Vs. LAKSHMANAN CHETTIAR
February 28, 1945
S MARIMUTHU PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
February 23, 1945
S MARIMUTHU PILLAI OF MURUGUR Vs. COMMISSIONER OF INCOME-TAX
January 23, 1945
S N A AL CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
February 16, 1945
S N A AL CT CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
February 16, 1945
S R M RAMANUJAM PILLAI Vs. RAMASWAMI PILLAI
November 2, 1945
S RANGANATHA IYER Vs. INDO UNION ASSURANCE CO LTD
March 21, 1945
S S NARAYANASWAMI AIYAR Vs. ALAMELU AMMAL
April 27, 1945
S V M SUNDARARAJA REDDIAR Vs. AKARAMACHANDRA REDDIAR
March 6, 1945
S. MIR RIAYAT ALI MIR AHMAD ALI Vs. MIR MOHD. ALI MIR HUSSAIN ALI
November 27, 1945
SADAK ALI Vs. EMPEROR
March 15, 1945
SADAKSHARAPPA KABBUR Vs. KARLINGAWA KARADI
January 22, 1945
SAHU JOTI PRASAD Vs. BAHAL SINGH
February 23, 1945
SAILENDRA NATH KUAR Vs. EMPEROR
June 1, 1945
SAJIB MIAN Vs. LANGO URAON
February 5, 1945
SALAHUDDIN HYDER KHAN Vs. DHANOO LAL CHOUDHARY
March 19, 1945
SALVAPANTHULA SESHAGIRI RAO Vs. REBALA SUBBARAMI REDDY
January 16, 1945
SAMANDAR LAL Vs. PRAKASH CHAND
October 22, 1945
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTI NAMBIAR Vs. AMMAD KUTTI S SON KATHER KUTTY KARNAVAN AND MANAGER
July 11, 1945
SAMMETA GANGADHARUDU Vs. PEDDIBHOTLA MAHALAKSHMAMMA
January 24, 1945
SAMSER ALI Vs. EMPEROR
December 6, 1945
SAMUEL FITZ AND COMPANY LIMITED Vs. STANDARD COTTON AND SILK WEAVING CO
March 1, 1945
SANABHAI NATHABHAI Vs. GORDHANDAS
September 3, 1945
SANATAN SENAPATI Vs. EMPEROR
April 19, 1945
SANGABASAVASWAMI MAHANTASWAMI Vs. BABURAO GANESH
July 26, 1945
SANGAM LAL Vs. GANGA DIN
August 27, 1945
SANKALCHAND SHAH AND CO Vs. JPRAKASH AND CO
July 25, 1945
SANKARACHARJA MULLICK S/O NARAYAN CHANDRA Vs. SKSADEMANI S/O SKSADDI SHAIKH
June 5, 1945
SANKATHA PRASAD PANDE Vs. BRIJ MOHAN PANDEY
April 19, 1945
SANTANO SIGUIRA Vs. EMPEROR
June 13, 1945
SARABDEVA PRASAD Vs. DWARKA PRASAD
February 14, 1945
SARAJ BASHINI DEBI Vs. PARINDRA NATH BANERJEE
June 11, 1945
SARAL SONAR Vs. SUDAMA SINGH
September 19, 1945
SARAN SINGH Vs. LMITHTHAN LAL
November 20, 1945
SARAT CHANDRA GHOSH Vs. JAMUNA PRASAD BHAGAT
February 6, 1945
SARDAR DALIP SINGH Vs. GOVERNOR OF BIHAR
April 12, 1945
SARDAR SINGH Vs. SWAMI CHAKRAPANI ACHARYA
October 29, 1945
SARJOO PRASAD Vs. BIDYANANDAN SINGH
August 2, 1945
SARJU PRASAD Vs. BALDEO PRASAD
December 3, 1945
SATYANARAYAN BANERJI Vs. KALYANI PROSAD SINGH DEO BAHADUR
May 28, 1945
SATYAVART SIDHANTALANKAR Vs. ARYA SAMAJ
November 8, 1945
SAYYED KHASIM SAHIB Vs. OFFICIAL RECEIVER, GUNTUR
October 11, 1945
SECRETARY OF STATE Vs. G KRISHNA RAO
June 26, 1945
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH DEPUTY COMMISSIONER Vs. DATTATRAYA YADEO GOSAI
December 11, 1945
SEEYALI VEETTIL ABUBACKER Vs. OVINAKATH VAYYILAPURAYIL MARIYUMMA
August 30, 1945
SHADI Vs. SULTAN KHAN
August 15, 1945
SHAMBHU SINGH Vs. RAM PAL SINGH
January 19, 1945
SHAMJI BHANJI AND CO Vs. NORTH WESTERN RLYCO
December 21, 1945
SHAMRAO FAKIRRAO HATKAR Vs. MT. MUNNABAI W/O. FAKIRRAO
August 9, 1945
SHANKAR DATTATRAYA PRABHAVALKAR Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
December 19, 1945
SHANKAR NARAYAN VAIKAR Vs. TRIMBAK NARAYAN VAIKAR
October 30, 1945
SHANKAR RAO Vs. KAMTAPRASAD GOVINDPRASAD AGRAWAL
October 19, 1945
SHANTA APTE Vs. SAILAPATI CHATTERJI
July 31, 1945
SHANTILAL CHUNILAL Vs. VERSATILE TRADERS LTD
November 7, 1945
SHEIKH YUSUF Vs. EMPEROR
September 11, 1945
SHEO NARAIN SAHU Vs. LAKHAN SAHU
March 20, 1945
SHEO PRASAD SAHU Vs. RAM CHANDAR PRASAD
April 11, 1945
SHEONANDAN PANDEY Vs. MTASARFI KUER
August 27, 1945
SHEORAJ SINGH Vs. KAMLEY LAL
January 4, 1945
SHESHGIRIDAS SHANBHAG Vs. SUNDERRAO
September 27, 1945
SHIAM SUNDER LAL Vs. DATA RAM
August 28, 1945
SHIL GANGE Vs. BMANOHARLAL
March 7, 1945
SHRINAND LAL KAPOOR Vs. SMCHANDRA KANTI DEVI
December 11, 1945
SHRINIWAS ABAJI DESAI Vs. DAMODAR APPAJI
September 12, 1945
SHRIVALLABH BADRINATH Vs. LAXMAN VINAYAK BHAVE
September 28, 1945
SHUBRATI Vs. KUNJ BEHARI LAL
September 10, 1945
SHYAMNANDAN SINHA Vs. NAURANGI SINGH
November 28, 1945
SIDDIQ AHMED CHOUDHURY Vs. SYED AHMED CHOUDHURY
February 20, 1945
SIDHU GOPE Vs. EMPEROR
June 12, 1945
SINNA SUBBA GOUNDAN Vs. MRANGAI GOUNDAN
July 19, 1945
SIR KAMESHWAR SINGH Vs. JAIPARKASH NARAIN SINGH
December 11, 1945
SIR KAMESHWAR SINGH Vs. JANKI RAMAN
September 6, 1945
SIR MOHD AKBAR KHAN Vs. ATTAR SINGH
July 30, 1945
SIRIGINI VENKATARAMA MOHANDAS BEING MINOR, BY MOTHER AND NEXT FRIEND SIRIGINI SUGANAVATHI Vs. KAMINI KONDIAH
October 25, 1945
SISILI AMMAL Vs. ISSUNDARARAJA NAIDU
July 25, 1945
SITA RAM Vs. KANCHHED MAL
October 25, 1945
SITA RAM SAHU Vs. LACHMI NARAIN SAH
July 27, 1945
SITARAM GOPE Vs. EMPEROR
July 9, 1945
SITARAM MOTIRAM Vs. KESHAV RAMCHANDRA
September 18, 1945
SIVALINGA PATHAR Vs. NARAYANI AMMAL
August 30, 1945
SIVAPURAM SRI SIVAGURUNATHASWAMI KOIL BY TRUSTEES, SETHU CHETTIAR Vs. SARANGAPANI AYYANGAR
September 4, 1945
SM JAMUNA DEVI Vs. MANGAL DAS
October 11, 1945
SM KAMANI DEVI ALIAS SAKUNTALA DEVI Vs. SIR KAMESHWAR SINGH OF DARBHANGA
November 14, 1945
SM PARBATI DEBYA Vs. BHASKAR SAMANTRA
December 6, 1945
SMT SELHA DEI Vs. KESHAB CHARAN MAHANTY
March 28, 1945
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
October 10, 1945
SOMU ACHARI Vs. SINGARA ACHARI
February 14, 1945
SOORE VENKATAPPAYYA Vs. YALAVARTHI VENKATAPPAYYA
September 20, 1945
SOPHY AUERBACH Vs. SHIVAPROSAD AGARWALLA
May 25, 1945
SOUTH INDIAN RAILWAY COMPANY LTD THROUGH ITS AGENT AND GENERAL MANAGER, MR J F C REYNOLDS Vs. MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER, MRCOCOOREY
April 3, 1945
SREE RAJAH MANTRIPRAGADA VENKATARAGHAVA RAO BAHADUR ZAMINDAR GARU Vs. SREE RAJAH MANTRIPRAGADA VENKATA HANUMANTHA RAO BAHADUR ZAMINDAR GARU (DECEASED)
March 19, 1945
SREE RAJAH VADREVU VISWA SUNDARA ROW BAHADUR Vs. VADLAMANNATI KUSALARAMAYYA (DIED)
April 18, 1945
SREE SREE SREEDHAR JEW Vs. KANTA MOHAN MULLICK
July 19, 1945
SRI AMANESWARASWAMI TEMPLE BY TRUSTEE MUTHUSWAMI GURUKKAL Vs. DEVANA GOUNDAN
February 8, 1945
SRI BALWANT RAO NAIK KALIA Vs. BISWANATH MISSIR
March 6, 1945
SRI CHINTALAPATI SIMHADRI RAJU Vs. AKELLA SATYANARAYANA PANTULU
July 24, 1945
SRI GANGAVAMSAM SATYANARAYANA Vs. ROUTU RAMASWAMINAIDU
November 28, 1945
SRI GOURI SHANKAR UMANATH Vs. MANGAL MAHTON
December 7, 1945
SRI KALLALAGAR DEVASTHANAM, THROUGH ITS PRESENT EXECUTIVE OFFICER, SRI R KRISHNASWAMI PILLAI Vs. KARUPPA PILLAI
December 14, 1945
SRI MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
January 12, 1945
SRI RAJAH KOTAGIRI MADHAVARAO BAHADUR, ZAMINDAR Vs. VUTUKURU PAPAYYA RAO
November 29, 1945
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OF PITHAPURAM, REPRESENTED BY THE TRUSTEE MAHARAJAH OF PITHAPURAM Vs. COMMISSIONER OF INCOME-TAX
December 10, 1945
SRI RAM KRISHNA MILLS, LTD Vs. GOVERNOR-GENERAL IN COUNCIL
March 6, 1945
SRI THAKUR RADHA KRISHNAJI THROUGH BABU UMA SHANKAR PRASAD Vs. RAMKHELAWAN SINGH
January 26, 1945
SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZAMINDARINI OF CHEMUDU ESTATE Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
August 10, 1945
SRIMAT SREE VIDYA SANKARA BHARATH SWAMIVARU, TRUSTEE OF SRI CHANDRAMOULESWARA SWAMIVARU OF PUSHPAGIRI MUTT, REPRESENTED BY POWER OF ATTORNEY AGENT, E SITARAMAYYA Vs. POPURI RAMAMURTHI
April 2, 1945
SRIMATH THIRUMALA VENKATA SHRINIVASA CHARYULU AYYAVARLAM GARU Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU
September 6, 1945
SRIMATH THIRUMALA VENKATA SRINIVASACHARYULU AYYAVARLAM GARU Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU (TRANSFEREE DECREE- HOLDER)
September 6, 1945
SRIMATI RENULA BOSE Vs. RAI MANMATHA NATH BOSE
March 7, 1945
SRINIVASA THOLAPPACHAR Vs. KSESHAGIRI RAO, SALE OFFICER TO THE CO- OPERATIVE SOCIETIES AT BELLARY
July 17, 1945
SRINIVASAGAM ASARI Vs. CHINNAMMAL
November 14, 1945
SRISTHIDHAR MANDAL Vs. GOVERNOR-GENERAL IN COUNCIL
January 25, 1945
SUBBIAH READY Vs. T JARDON
June 18, 1945
SUBRAMANIA AIYAR Vs. VALLIAMMA ALIAS MARAGATHAVALLI AMMAL
February 8, 1945
SUKHRAM DUBEY Vs. LAL PARTAP SINGH
February 9, 1945
SUMITRABAI N NADKARNI Vs. VISHWESHWAR
July 26, 1945
SUNDER KOERI Vs. COMMISSIONER OF SASARAM MUNICIPALITY
August 23, 1945
SUNNI CENTRAL BOARD OF WAKFS Vs. SARDAR KHAN
October 12, 1945
SURAJ NARAIN PRASAD Vs. JAMIL AHMAD
October 10, 1945
SURAJ PARKASH Vs. EMPEROR
January 19, 1945
SURENDRA NATH CHATTERJI Vs. JAGAT NARAIN SAROGI
May 8, 1945
SURENDRA NATH SARKAR Vs. KUMAR KHALI BANKING CORPORATION LTD (KUSTHIA BRANCH)
January 8, 1945
SURPAT SINGH Vs. SHEO PRASAD GUPTA
January 22, 1945
SURYADEVARA ANNAPURNAMMA Vs. GUNTTA MANIKYAMMA
November 26, 1945
SYED MOHAMMAD HASAN Vs. SYED MEHDI HASAN
September 27, 1945
SYED MOHAMMAD HASAN Vs. SYED MOHAMMAD HAMID HASAN
September 27, 1945
T GURUMURTY PATRO Vs. EMPEROR
May 1, 1945
T K THIRUVENGADAM PILLAI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, THROUGH ITS PRESIDENT
March 12, 1945
T RAJU AIYAR Vs. GNANAMBAL AMMAL
November 27, 1945
T VIJIARANGA NAIDU Vs. DNARAYANAPPA
December 4, 1945
TAHAL MAHTON Vs. LACHOO MAHTON
November 27, 1945
TAMMANJI GOVIND KULKARNI Vs. ABDUL RAHIM
February 2, 1945
TAMMANNA SHIVAPPA KORI Vs. PARAPPA GIRIMALLAPPA KORI, MINOR BY HIS GUARDIAN, SATAWA KOM GIRIMALLAPPA KORI
March 19, 1945
TAN BUG TAIM Vs. COLLECTOR OF BOMBAY
August 9, 1945
TAR MAHOMED JANOO Vs. KMSLAKSHMANA AIYAR AND SONS
February 13, 1945
TARAPADA BASU Vs. MAHENDRA NATH BISWAS
January 31, 1945
TASKHIR AHMAD Vs. EMPEROR
April 3, 1945
THADAVARTHI BAPAYYA Vs. MYNENI PUNDARIKAKSHAYYA
September 12, 1945
THAKUR LALTA BAKHSH SINGH Vs. LALA PHOOL CHAND
February 6, 1945
THAKUR MAHTO Vs. JAGO KUER
December 6, 1945
THANDAVAROYA GRAMANI Vs. ARUMUGHA MUDALI
February 28, 1945
THANGAMMAL Vs. GENGAYAMMAL
January 25, 1945
THRIKKAIKKAT MADATHIL RAMAN ALIAS ARITHOTTATH THIRUMUMBU Vs. VALLIKKAT AMMALUKUTTY AMMA
March 20, 1945
TIKAIT NAGENDRA NATH SAHI Vs. BHAGWATI PRASAD NARAYAN SAHI
December 19, 1945
TUMDU DHANSING Vs. PROVINCE OF BOMBAY
December 21, 1945
TURAGA HANUMANTHA RAO Vs. OFFICIAL RECEIVER
January 11, 1945
ULLASMONI DASI Vs. SUKHOMANI DASI
January 25, 1945
UMADUTT NEMANI Vs. CHANDRAO GKADAM
August 30, 1945
UNITED PROVINCES GOVERNMENT Vs. AZHAR ALI
February 14, 1945
USHA PROVA DE W/O DR SATISH CHANDRA DE Vs. SACHINDRA KUMAR BASU
February 9, 1945
V CHIDAMBARAM CHETTIAR Vs. MAMEYYAPPAN AMBALAM
November 12, 1945
V E A ANNAMALAI CHETTIAR Vs. VATTIAMMAI ACHI
July 30, 1945
V K NARASIMHAM Vs. PKPADMANABHA RAO
March 22, 1945
V KOTHANDARAMAN Vs. VARUMUGA NAICKER
January 19, 1945
V KUNHIKRISHNA REDDI Vs. RAMARAJU
December 6, 1945
V L V VENKATACHALAM CHETTIAR (DIED) Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
December 4, 1945
V M RAGHAVALU NAIDU AND SONS BY EXECUTORS MR C G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME-TAX
February 16, 1945
V N DESHPANDE Vs. ARVIND MILLS CO LTD
July 10, 1945
V PEDDA RANGASWAMI SHRESHTI BY AGENT AND POWER OF ATTORNEY HOLDER, V SUBBA RANGAYYA SETTY Vs. SRI VISHNU NIMBAKER BY AGENT AND POWER OF ATTORNEY HOLDER CSRINIVASA RAO
August 8, 1945
V S A ARUMUGA MUDALIAR Vs. VSPBALASUBRAMANIA MUDALIAR
February 20, 1945
VADLAMANNETI DAMODARA RAO Vs. OFFICIAL RECEIVER, KISTNA
August 24, 1945
VALAPPIL CHERU MOIDIN S SON MOIDIN KUTTI Vs. THEKKUMCHERI NARAYANAN UNNI MOOPIL NAYAR
April 10, 1945
VALI VENKATASWAMI CHETTIAR Vs. MINOR RAMALINGAM
February 1, 1945
VALIA ANJUTHATHI THAMBURATTI Vs. KALATHINGAL UMACHAKUTTY UMMA
August 9, 1945
VALLABHDAS NARANDAS Vs. KANTILAL GPAREKH
December 12, 1945
VARISAI IBRAHIM (DECEASED) Vs. KADIR IBRAHIM, SON OF NALLE IBRAHIM
September 19, 1945
VEDLAPATLA SURYANARAYANA Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
July 30, 1945
VEERADHI BIRABAIR SRI PRATAPA RAMCHANDRA ANANGA BHIMA DEO KESRI GAJAPATI Vs. CHAKRAPANI DEO
March 19, 1945
VELAYUDHA NAICKER Vs. ANNAMALAI CHETTY
February 20, 1945
VELU SETHURAYAR Vs. KARUPPAYAMMAL
July 24, 1945
VEMULAPALLI SATYANARAYANA Vs. VETRAPU KAJIREDDI
August 2, 1945
VEMURI SUBBAYYA Vs. BAYYA NAGARATNAMMA
February 22, 1945
VENKATACHALA PILLAI Vs. MRRAJAGOPAL NAIDU
April 20, 1945
VENKATARAYA GOUNDAN Vs. MALLAPPA GOUNDAN
December 5, 1945
VENUGOPAL AND BROTHER BY ITS PROPRIETOR N VENUGOPAL NAICKER Vs. PGOPALA CHETTIAR
November 27, 1945
VIRBHADRAPPA RACHAPPA Vs. BABU VIRBHADRAPPA
November 1, 1945
VISHNU GOPAL MAHANT Vs. VISHVANATH NARAYAN
August 13, 1945
VISHNU RAM Vs. BANK OF BIHAR THROUGH BABU BAIJ NATH
October 12, 1945
W V ARUNACHALAM CHETTIAR Vs. KGKRISHNASWAMI IYER
September 7, 1945
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
January 15, 1945
WAMAN SATWAPPA KALGHATGI Vs. COMMISSIONER OF INCOME-TAX
September 18, 1945
WAMAN VINAYAK PARANJPE Vs. NARAYAN HARI
August 15, 1945
WESTMINISTER BANK, LTD, Vs. RICHES
June 22, 1945
Y.P. VARMA Vs. EMPEROR
December 8, 1945
YAGGANA OBANNA Vs. KUTAGULLA GANGIAH
March 16, 1945
YARLAGADDA VENKANNA Vs. RAMINENI KOTAYYA
October 26, 1945
YASHPAL SINGH Vs. JAGANNATH
September 27, 1945
YELESWARAPU LAKSHMI SURYANARAYANA Vs. KUDARAVALLI VENKATARATNAM
March 16, 1945
YESHVANT DATTATRAYA Vs. SHRIPAD SADASHIV
September 13, 1945
YUVARAJAH OF PITHAPURAM AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX MADRAS
December 10, 1945
ZAKARALI Vs. ISRAR HUSSAIN
November 9, 1945