Case Index

Title
Date
ABDUL GHANI Vs. MT SARDAR BEGUM
February 8, 1945
ABDUL MAJID Vs. EMPEROR
January 8, 1945
ABDUL RAHMAN S/O GHOLA Vs. EMPEROR
November 13, 1945
ABDUL SALAM Vs. ABDUL KHALIQ AND ANR
March 20, 1945
ADMINISTRATOR Vs. ABDUL MAJID
February 7, 1945
AKHTAR ABBAS AND ORS Vs. NAZAR ABBAS AND ORS
February 8, 1945
ALI MOHAMMAD Vs. MT MUGHLANI AND ORS
December 10, 1945
ALLAH BAKHSH Vs. L CHET RAM AND ANR
January 2, 1945
ALLAH DITTA AND ORS Vs. JALAL KHAN REPRESENTED BY SANA ULLAH AND ATA ULLAH AND ORS
March 6, 1945
AMAR NATH (A N JOHN) Vs. MRS AMAR NATH (MRS PAGGY JOHN)
November 9, 1945
B CHINT RAM Vs. FIRM KIRPA RAM DHANI RAM
May 30, 1945
BASAU MALL CHET RAM Vs. SRI MANDI DABWALI BROS LTD
December 5, 1945
BASHESHAR DAYAL Vs. EMPEROR
July 6, 1945
BHIKU MAL Vs. FIRM RAM CHANDAR BABU LAL AND ANR
April 16, 1945
BUTA SINGH AND ORS Vs. MT HARNAMON AND ORS
October 18, 1945
CHIRAGH DIN AND ORS Vs. UJJAGAR SINGH AND ORS
June 19, 1945
COMMISSIONER OF INCOME-TAX, PUNJAB Vs. BHOJRAJ HARICHAND
October 2, 1945
COMMISSIONER OF INCOME-TAX, PUNJAB Vs. SARAN SINGH RAM SINGH
December 17, 1945
DALEL RAM SARUP AND ORS Vs. EMPEROR
December 20, 1945
DOST MOHAMMAD AND ORS Vs. EMPEROR
April 9, 1945
DR LOK NATH Vs. ANUP CHAND
October 31, 1945
EMPEROR Vs. MOHAMMAD SHAH
November 13, 1945
EMPEROR Vs. CH RAGHUNATH SINGH AND ORS
December 19, 1945
EMPEROR Vs. GIAN CHAND AND ORS
November 23, 1945
EMPEROR Vs. MAHASHE KHUSHAL CHAND AND ANR
February 2, 1945
FIRM DUNI CHAND RAM PARKASH THROUGH MOHAN LAL Vs. FIRM PREM CHAND MAYA DASS THROUGH MOYA DASS
April 24, 1945
FIRM JOINT HINDU FAMILY DIWAN CHAND SANT RAM Vs. BHAGAT RAM AND ORS
July 17, 1945
FIRM KARAM NARAIN DAULAT RAM AND ANR Vs. VOLKART BROS AND ANR
May 7, 1945
FIRM MALIK DAS RAJ FAQIR CHAND Vs. FIRM PIARA LAL AYA RAM AND ORS
March 5, 1945
GHULAM QADIR AND ANR Vs. DITTA AND ORS
April 6, 1945
GULAB SINGH JOHRI MAL, IN RE (NO 1) Vs. STATE
October 4, 1945
GULAB SINGH JOHRI MAL,IN RE (NO 2) Vs. STATE
October 4, 1945
GURDITTA MAL AND ORS Vs. CHAURANJI LAL AND ORS
December 5, 1945
GURDWARA PARBANKHAK COMMITTEE THROUGH S AMAR SINGH Vs. SARDAR HAKAM SINGH
March 28, 1945
HAJI ABDUL KARIM Vs. MT SARRAYA BEGAM MINOR, UNDER THE GUARDIANSHIP OF NUR MUHAMMAD AND ANR
March 5, 1945
HANS RAJ SINGH Vs. EMPEROR
November 21, 1945
HEMAN RAM ALIAS HEM RAJ Vs. EMPEROR
May 17, 1945
K SATWANT SINGH Vs. PROVINCIAL GOVERNMENT OF THE PUNJAB AND ANR
July 5, 1945
KARTAR SINGH Vs. SANJHE KHAN AND ORS
November 23, 1945
KESAR Vs. BUTA AND ANR
April 5, 1945
KIMAT RAI SANWAL SINGH KHUSHALANI Vs. EMPEROR
April 30, 1945
L RAM SUKH DAS Vs. HAFIZ-UL-RAHMAN AND ORS
February 16, 1945
L UTTAM CHAND AND ORS Vs. EMPEROR
June 8, 1945
L UTTAM CHAND AND ORS Vs. EMPEROR
October 17, 1945
LABH SINGH Vs. COURT OF WARDS, ESTATE OF S BUTA SINGH THROUGH MANAGER AND ANR
February 2, 1945
LAKHSMI NARAIN Vs. BABU AND ANR
April 18, 1945
M QUMAR-UD-DIN REPRESENTED BY MT ALLAH RAKHI AND ORS Vs. KISHAN DASS
April 24, 1945
MAHABIR PARSHAD AND SONS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
February 23, 1945
MAHOMAD SADAAT ALI KHAN Vs. ADMINISTRATOR
May 28, 1945
MALIK BARKAT ALI Vs. CENTRAL BOARD, IMPERIAL BANK OF INDIA, CALCUTTA, THROUGH IMPERIAL BANK OF INDIA AND ANR
April 18, 1945
MANAGING COMMITTEE SUNDAR SINGH MALHA SINGH RAJPUT HIGH SCHOOL Vs. SUNDAR MALHA SINGH SANATAN
February 16, 1945
MANGAL SINGH PARTAP SINGH Vs. EMPEROR
December 14, 1945
MANGAT RAM PRITAM DASS AND ANR Vs. EMPEROR
June 8, 1945
MARKET COMMITTEE, DHAB VASTI RAM Vs. DEWA SINGH SHAM SINGH AND ORS
November 14, 1945
MELA RAM AND ORS Vs. MT BHAGI AND ORS
June 19, 1945
MIRAN BAKSH Vs. MIAN KHAN AND ORS
March 1, 1945
MOHAMMAD ALI S/O SIKANDAR Vs. EMPEROR
November 21, 1945
MOHAMMAD ASHRAF (MINOR) THROUGH HIS MOTHER MT FATIMA BIBI Vs. MUHAMMAD BIBI AND ORS
June 22, 1945
MOHAN LAL Vs. FIRM MUNI RAM NAND LAL
November 14, 1945
MOHD AHMAD Vs. GOVERNOR-GENERAL IN COUNCIL
May 28, 1945
MRS CONSTANCE ZENA WELLS Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
May 18, 1945
MRS S WEYMAN JONES Vs. OWEN WEYMAN JONES
December 21, 1945
MT DIALI Vs. LACHHMAN SINGH AND ORS
October 23, 1945
MT SANT KAUR Vs. TEJA SINGH AND ORS
June 1, 1945
MUNICIPAL COMMITTEE Vs. DARSHAN LAL
November 29, 1945
NANAK, DECEASED, REPRESENTED BY UMRA AND ORS Vs. AHMAD ALI AND; BARKAT
March 1, 1945
NAND LAL BHOJ RAJ IN RE Vs. STATE
October 2, 1945
NATHA AND ANR Vs. ABDUL KARIM
March 14, 1945
NAZAR MOHAMMAD Vs. MEHTA KIRPA RAM AND ORS
November 8, 1945
PARITA Vs. EMPEROR
November 13, 1945
PARMA NAND HAVELI RAM, IN RE Vs. STATE
February 8, 1945
POKHAR MAL RAM NATH THROUGH LALA SANT RAM Vs. KHANEWAL OIL MILLS
March 29, 1945
PUJ MAYA RISHI AND ORS Vs. L RAM CHAND AND ORS
July 3, 1945
PUNJAB GOVERNMENT Vs. NUR MAHI AND ORS
November 22, 1945
R S MUNSHI GULAB SINGH AND SONS Vs. COMMISSIONER OF INCOME-TAX, LAHORE
October 9, 1945
RAGHUNATH DASS Vs. BHAGWAN DASS
February 8, 1945
RAHMAT Vs. ZILEDAR AND ANR
May 7, 1945
RAJA SHAH AND ANR Vs. FIRM THAKAR DAS SAINDITTA MAL
November 12, 1945
RAM CHARAN DAS Vs. HIRA NAND
June 1, 1945
RAM PRASHAD Vs. EMPEROR
May 24, 1945
RAM SARUP Vs. MT JAI DEVI AND ORS
November 21, 1945
RATAN LAL, ADVOCATE Vs. JAGADHRI LIGHT RAILWAY CO, LTD AND ORS
April 9, 1945
S HARI SINGH Vs. NARAIN DAS
February 15, 1945
S NAND SINGH Vs. RAHMAT DIN MINOR AND ORS
April 18, 1945
SANT SINGH AND ANR Vs. RATTAN SINGH AND ORS
October 19, 1945
SARDAR SINGH AND ANR Vs. TEJA SINGH AND ORS
October 11, 1945
SARDARA S/O QASAM AND ORS Vs. EMPEROR
June 18, 1945
SHAH NAWAZ Vs. GHULAM MOHAMMAD AND ANR
July 19, 1945
SHAMIRA MANDU Vs. EMPEROR
June 11, 1945
SM LILAWATI Vs. MUNICIPAL COMMITTEE
October 9, 1945
SULTAN AND ORS Vs. SANTOKH SINGH
March 21, 1945
SURAIN SINGH AND ORS Vs. UJJAGAR SINGH DECEASED, REPRESENTED BY RANJIT SINGH AND ORS
June 19, 1945
SYED HAYAT ALI SHAH Vs. NEM CHAND, MINOR THROUGH CHETAN PARSHAD AND OFFICIAL RECEIVER
January 9, 1945
THAMBU Vs. BHARTU
January 9, 1945
TITRU RAM Vs. MT PARSINNI
December 7, 1945
UDHAM KAUR Vs. PARKASH KAUR AND ORS
April 9, 1945
UNIVERSITY OF PUNJAB AND ANR Vs. JASWANT RAI
October 2, 1945
VIDYA SAGAR Vs. THE GOVERNOR-GENERAL IN COUNCIL
January 4, 1945
WALI DAS AND ORS Vs. EMPEROR
November 12, 1945
WORKS MANAGER, CARRIAGE AND WAGON SHOPS Vs. K G HASHMAT
November 5, 1945