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Case Index
Title
Date
ABDEALLY HYDERBHAI Vs. ADVOCATE GENERAL OF BOMBAY
July 6, 1945
ABDUL KARIM ADENWALLA Vs. RAHIMABAI
June 28, 1945
AHMEDABAD COTTON MFG CO LTD Vs. TEXTILE LABOUR ASSN
July 17, 1945
AHMEDABAD MUNICIPALITY Vs. MULCHAND
April 3, 1945
AHMEDABAD MUNICIPALITY Vs. GOVERNMENT OF BOMBAY
March 8, 1945
ALI MAHOMED ADAMALLI Vs. EMPEROR
July 3, 1945
ALIMOHAMED JUMARDIKHAN Vs. SHANKAR TUKARAM POTE
March 1, 1945
AMBALAL SHANKARLAL Vs. BALDEODAS CHHAGANLAL
November 29, 1945
AMRITLAL MAGANLAL Vs. HARKISANDAS KAHANDAS
April 4, 1945
ANAND BEHARI LAL Vs. DINSHAW AND CO
October 25, 1945
ANANDRAM MANGTURAM Vs. BHOLARAM TANUMAL
March 13, 1945
ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI
July 30, 1945
ANNAPURNABAI GOPAL Vs. GOVERNMENT OF BOMBAY
January 24, 1945
ARUR D V Vs. COMMISSIONER OF INCOME TAX
March 23, 1945
ASHRAFALLI CASSAMALLI Vs. MAHOMEDALLI RAJABALLI
August 20, 1945
ATMARAM NEMCHAND GUJAR Vs. BABAGOUDA BHARMA
December 13, 1945
ATTAR HUSSEIN Vs. FAZLI BROTHERS LTD
December 4, 1945
B M KAMDAR Vs. STATE
March 23, 1945
BABANNA GURUSANGAPPA Vs. CHANNAPPA CHANMALLAPPA
December 19, 1945
BABU NINGAPPA Vs. PARAGOUDA PARSAPPA
August 10, 1945
BHAGWANDAS ATMASING Vs. ATMASING JESSASING
April 29, 1945
BHAGWANDAS TEJAJI Vs. MOTILAL CHAKABHAI
November 20, 1945
BHAGWANT BALAJI RAO Vs. RAJARAM SAJNAJI
November 30, 1945
BHAUSAHEB JAMBURAO Vs. SONABAI
July 17, 1945
BHIKAJI YESHWANT Vs. SECRETARY OF STATE
February 12, 1945
BIRDIBAI MOHANLAL Vs. CHUNILAL CHANDMAL
March 8, 1945
BRIJ BHUSHAN SINGH Vs. EMPEROR
October 17, 1945
CHAINCHAL SINGH Vs. EMPEROR
July 3, 1945
CHATURBHUJ VALLABHDAS Vs. COMMISSIONER OF INCOME-TAX
September 18, 1945
CHIMANLAL HARGOVINDDAS Vs. GULAMNABI
August 28, 1945
COMMISSIONER I T Vs. GURUPADA DATTA
November 20, 1945
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
March 26, 1945
COMMISSIONER OF INCOME-TAX Vs. POONA ELECTRIC SUPPLY CO LTD
March 27, 1945
COMMISSIONER OF INCOME-TAX Vs. WESTERN INDIA LIFE INSURANCE CO LTD
March 26, 1945
COMMISSIONER OF INCOME-TAX Vs. P E POLSON
May 29, 1945
COMMISSIONER OF INCOME-TAX Vs. SIR PURSHOTTAMDAS THAKURDAS
November 14, 1945
D V ARUR Vs. COMMISSIONER OF INCOME-TAX
March 23, 1945
DATTATRAYA BHASKAR Vs. RAMKRISHNA MARTOBA
December 5, 1945
DHRUVARAJSING VISHWANATHSING Vs. STATE
May 5, 1945
DINKAR WASUDEO JOSHI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
August 9, 1945
DISTRICT LOCAL BOARD Vs. SHANTARAM RAJARAM
April 13, 1945
EMPEROR Vs. GAJANAN KRISHNA YALGI
April 9, 1945
EMPEROR Vs. BAJIRAO YAMANAPPA HATGAR
April 10, 1945
EMPEROR Vs. BHIMAPPA SAIBANNA TALWAR
March 29, 1945
EMPEROR Vs. A G K PATHAN
April 2, 1945
EMPEROR Vs. SIBNATH BANERJI
July 17, 1945
EMPEROR Vs. BAJAJI APPAJI KOTE
January 16, 1945
EMPEROR Vs. KRISHNAJI LANDGE
January 17, 1945
EMPEROR Vs. MAHADEO DEWOO
August 9, 1945
EMPEROR Vs. RUSTAM KARANJIA
August 10, 1945
EMPEROR Vs. BHAGWANDAS TULSIDAS
August 9, 1945
EMPEROR Vs. BHAGWANDAS TULSIDAS
August 20, 1945
EMPEROR Vs. MAHOMED BASHIR
August 14, 1945
EMPEROR Vs. PURSHOTTAM TRIKAMDAS
October 10, 1945
EMPEROR Vs. R K KARANJIA
September 6, 1945
EMPEROR Vs. MORARJI PADAMSEY
September 12, 1945
EMPEROR Vs. MAREPPA NINGAPPA KAMBAR
November 20, 1945
EMPEROR Vs. PURSHOTTAM HARJIVAN SHAH
November 20, 1945
FAKIRJI EDULJI BHARUCHA Vs. BOMANJI MUNCHERSHAW JHAVERI
July 11, 1945
FOZMAL BHUTAJI Vs. SHRIDHAR VITHAL
September 6, 1945
G R SANE Vs. D S SONAVANE AND CO
January 18, 1945
GANGADHARRAO GOPALRAO Vs. RAMCHANDRA
March 9, 1945
GOVERNMENT OF BOMBAY Vs. ABDUL WAHAB
September 17, 1945
GOVERNOR-GENERAL Vs. PROVINCE OF MADRAS
January 21, 1945
HAFASJI IBRAHIM Vs. MANGALGIRJI MATHURAGIRJI
February 21, 1945
HAFIZULLA LATIFF SAHA Vs. WAKF COMMITTEE
March 6, 1945
HASHMATULLA RAHATULLA Vs. EMPEROR
December 20, 1945
HUTHEESINGH P M AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1945
INDER KUER Vs. PIRTHIPAL KUER
May 7, 1945
ISTAK KAMU MUSALMAN AND GHELABHAI NANJI SHET GUJARATHI Vs. RANCHOD ZIPRU BHATE
October 12, 1945
J SUBBIAH REDDY Vs. T JORDON
June 18, 1945
JADAVBAI NARAYANDAS Vs. SHRIKISAN
June 27, 1945
JAGDISH NARAIN Vs. NAWAB SAID AHMAD KHAN
December 2, 1945
JAIRAM DAS Vs. EMPEROR
February 5, 1945
JAYARABAI Vs. BINDO GANESH
December 13, 1945
JUGGILAL KAMLAPAT Vs. COLLECTOR OF BOMBAY
August 9, 1945
KAMDAR B M Vs. STATE OF MAHARASHTRA
March 23, 1945
KESAR CHAND Vs. UTTAM CHAND
April 30, 1945
KESHAV RAMCHANDRA Vs. MUNICIPAL BOROUGH JALGAON
February 22, 1945
KHUSHAL CHAND BHAGCHAND Vs. TRIMBAK RAMCHANDRA
November 22, 1945
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME-TAX
March 28, 1945
KIRTILAL JIVABHAI Vs. CHUNILAL MANILAL
April 12, 1945
KOMALSING KUWARSING Vs. KRISHNABAI
July 3, 1945
LADHURAM MANORMAL Vs. CHIMNIRAM DONGARDAS
December 14, 1945
LADY DINBAI PETIT Vs. M S NORONHA
October 14, 1945
LADY DINBAI PETIT Vs. M S NORONHA
March 27, 1945
LAND ACQUISITION OFFICER Vs. JAMNABAI
March 28, 1945
LAND ACQUISITION OFFICER Vs. JIVANLAL
March 20, 1945
LAXMAN GOVIND Vs. BHUT ASHTE CO-OPERATIVE CREDIT SOCIETY
December 17, 1945
LYALLPUR BANK LIMITED Vs. RAMJI DAS
January 18, 1945
MAHARAJA OF PITHAPURAM Vs. COMMISSIONER OF INCOME-TAX
February 26, 1945
MAHBUB SHAH Vs. EMPEROR
January 31, 1945
MALAK KHAN Vs. KING-EMPEROR
July 3, 1945
MAMAND Vs. EMPEROR
October 30, 1945
MANILAL BHAICHAND Vs. MOHANLAL MAGANLAL
January 19, 1945
MANILAL MOTIRAM MEHTA Vs. NATWARLAL GOKALDAS SHAH
November 29, 1945
MANILAL RATANCHAND SHAH Vs. NANUBHAI JESINGBHAI
December 6, 1945
MATILDAS BISHOP Vs. SUZAN ANTHONY MILLARD
April 3, 1945
MOHAMED SUGAL Vs. KING
July 31, 1945
MOTILAL SARUPCHAND Vs. SHAMSUNDAR RADHAKISAN
November 22, 1945
MOTILAL SHIVNARAYAN Vs. VISHWANATH WAMAN THAKUR
December 14, 1945
NAGAPPA BALAPPA BASTWAD Vs. RAMCHANDRA GUNDO
August 28, 1945
NANAMIYAN UMARBHAI Vs. LAND ACQUISITION OFFICER
February 28, 1945
NATHU DHOJU GHOLAP Vs. RAMCHAND BALCHAND
November 19, 1945
NATIONAL PETROLEUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 26, 1945
NUR MOHAMAD Vs. EMPEROR
July 10, 1945
P D SHAMDASANI Vs. KING-EMPEROR
May 29, 1945
PAPER SALES LTD Vs. CHOKHANI BROS
November 2, 1945
PARTAB BAWAJI JIVAJI Vs. BAI SURAJ
March 23, 1945
PEOPLES OWN PROVIDENT AND GEN INSURANCE CO Vs. GURACHARYA
February 23, 1945
PHOENIX MILLS LTD Vs. M H DINSHAW AND CO
July 4, 1945
PIROJSHA BHICAJI Vs. DADABHAI KERSASJI
March 7, 1945
PIROJSHAH BHARUCHA Vs. HIRABAI BHARUCHA
March 19, 1945
POONA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
March 23, 1945
PRABHATSANG VAGHELA Vs. BHAGWATSANG JHALA
August 14, 1945
PREMIER CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
March 27, 1945
PURSHOTTAM DAMODAR Vs. ANANT MADHAV
December 17, 1945
RAM RATTAN Vs. PARMA NAND
December 17, 1945
RAMCHANDRA MULCHAND Vs. BHAGWAN GOPAL
November 29, 1945
RATANCHAND FAKIRCHAND Vs. DEOCHAND DAHYABHAI
March 14, 1945
RAYCHAND VANMALIDAS Vs. MANEKLAL MANSUKHBHAI
August 30, 1945
RODA FRAMROZE MODY Vs. KANTA VARJIVANDAS SARAIYA
February 5, 1945
SADAKSHARAPPA KABBUR Vs. KARLINGAWA KARADI
January 22, 1945
SANABHAI NATHABHAI Vs. GORDHANDAS
September 3, 1945
SANGABASAVASWAMI MAHANTASWAMI Vs. BABURAO GANESH
July 26, 1945
SHANKAR DATTATRYA PRABHAVALKAR Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
December 19, 1945
SHANTA APTE Vs. SAILAPATI CHATTERJI
July 31, 1945
SHANTILAL CHUNILAL Vs. VERSATILE TRADERS LTD
November 7, 1945
SHESHGIRIDAS SHANBHAG Vs. SUNDERRAO
September 27, 1945
SHRINIWAS ABAJI DESAI Vs. DAMODAR APPAJI
September 12, 1945
SITARAM MOTIRAM Vs. KESHAV RAMCHANDRA
September 18, 1945
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
October 10, 1945
SUMITRABAI N NADKARNI Vs. VISHWESHWAR
July 26, 1945
TAMMANJI GOVIND KULKARNI Vs. ABDUL RAHIM
February 2, 1945
TAN BUG TAIM Vs. COLLECTOR OF BOMBAY
August 9, 1945
UMADUTT NEMANI Vs. CHANDRAO G KADAM
August 30, 1945
V N DESHPANDE Vs. ARVIND MILLS CO LTD
July 10, 1945
VAKIL D M Vs. COMMISSIONER OF INCOME TAX
September 17, 1945
VIRBHADRAPPA RACHAPPA Vs. BABU VIRBHADRAPPA
November 1, 1945
VISHNU GOPAL MAHANT Vs. VISHVANATH NARAYAN
August 13, 1945
WAMAN SATWAPPA KALGHATGI Vs. COMMISSIONER OF INCOME-TAX
September 18, 1945
WAMAN VINAYAK PARANJPE Vs. NARAYAN HARI
August 15, 1945
YESHVANT DATTATRAYA Vs. SHRIPAD SADASHIV
September 13, 1945