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Case Index
Title
Date
BADAR SHOE STORES Vs. STATE OF U P
February 8, 1945
COMMISSIONER OF INCOME TAX Vs. SARWAN KUMAR
February 14, 1945
COMMISSIONER OF INCOME TAX Vs. SINGARI BAI
February 23, 1945
COMMISSIONER OF INCOME TAX Vs. DWARKA DHEESH TEMPLE
January 4, 1945
HIRA MILLS LIMITED Vs. INCOME TAX OFFICER
January 3, 1945
MST. MANGAL BAHU Vs. JAITLY AND COMPANY
October 26, 1945
OFFICIAL LIQUIDATORS, BENARES BANK, LTD. Vs. PRAKASHA AND OTHERS
November 7, 1945
RAM LAL BECHAIRAM Vs. COMMISSIONER OF INCOME TAX
March 7, 1945
RANI AMRIT KUNWAR Vs. COMMISSIONER OF INCOME TAX
December 21, 1945