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Case Index
Title
Date
A. DRAVIASUNDARAM PILLAI Vs. N. SUBRAMANIA PILLAI
January 24, 1945
A.K. SUBRAMANIA CHETTIAR Vs. THE COLLECTOR OF COIMBATORE
September 21, 1945
A.L.V.R.S.T. VEERAPPA CHETTIAR AND ANR. Vs. THANGACHAMI NAICKER AND ORS.
July 19, 1945
A.R. KRISHNASWAMI IYER Vs. M.N. RAMAKRISHNA IYER
March 16, 1945
A.V. SUNDARAM CHETTIAR Vs. T.O. ITTIMATHU AND BROTHERS BY PROPRIETOR, ITTIMATHU
January 15, 1945
A.V.N. ABU BAKKAR MARAKAYAR Vs. S. RAMASWAMI AYYAR
November 20, 1945
ABDUL KADER ROWTHEN Vs. VELU NAYAR
December 11, 1945
ABDUL RASAK ROWTHER Vs. ABDUL RAHIM ROWTHER AND ANR.
February 13, 1945
ACHANTA VENKATA PURNA SIVARAMAYYA AND ORS. Vs. MANNE VENKAYYA AND ORS.
August 3, 1945
ADDEPALLI SATYANARAYANA Vs. MUNNALURI RAMA RAO AND ORS.
March 19, 1945
AHMED BATCHA SAHIB AND ORS. Vs. MOHAMED HANEEF SAHIB
April 24, 1945
ALAPATI ANKAMMA Vs. PAVULURI BASAVA PUNNAYYA
March 27, 1945
ALLURI CHINA VENKATA SURYANARAYANA RAJU Vs. NAGUMALLI VENKATA SUBBIAH AND ORS.
September 4, 1945
AMBUJAMMAL Vs. SINGARAMMAL AND ORS.
September 17, 1945
AMIRTHALINGA PADAYACHI AND ANR. Vs. CHANDRASEKHARA PADAYACHI
February 21, 1945
ANGAMMAL Vs. V.K.M. MUHAMMAD SULAIMAN LEBBAI AND ANR.
April 26, 1945
ANNALAKSHMI AMMAL AND ANR. Vs. SHANMUGAM PILLAI AND ORS.
July 12, 1945
ANNE VENKATASUBBA RAO Vs. ANNE BHUJANGAYYA AND ANR.
October 26, 1945
APPAVU ALIAS LAKSHMANAN PILLAI AND ANR. Vs. MANICKAM PILLAI AND ORS.
August 28, 1945
ARAVAPALLI SUBBI SETTI AND ANR. Vs. BURLE LAKSHMINARASAMMA AND ORS.
October 25, 1945
ARIKAPUDI BALAKOTAYYA AND ORS. Vs. YADLAPALLI NAGAYYA AND ANR.
August 21, 1945
ARNI SRI VEDAPURESWARAR TEMPLE BY ITS TRUSTEE, N.A. SUBBARAYA CHETTIAR Vs. SUNDARESA GURUKKAL
August 27, 1945
ATHIPALLI SUNDARARAMIREDDI Vs. ATHIPALLI PATTABHIRAMIREDDI
August 6, 1945
AYIRI PARAMBIL CHOZNI AND ANR. Vs. KOLENGOT DEVASWOM URLANDAR N. PARAMESWARAN NAMBUDIRI AND ORS.
December 18, 1945
AYYANNA GOUNDAN Vs. T.P. THANDAVAN CHETTIAR AND ANR.
February 20, 1945
AYYAPPUTTY Vs. KUNHI RAMAN AND ORS.
February 20, 1945
BACHIMANCHI VENKATA KOTAYYA SASTRI AND ANR. Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF KISTNA
April 16, 1945
BAHADUR V. PONNUSWAMI PILLAI Vs. RAJA SIR S.R.M.M.A. ANNAMALAI CHETTIAR THROUGH AGENT M.R. RAMAN CHETTIAR AND ORS.
April 19, 1945
BARABAIL GUDDAPPA RAI Vs. YAMUNAMMA
March 9, 1945
BATCHU VENKATARAO Vs. SURNEEDI SATHIRAJU AND ORS.
November 23, 1945
BATHAI BAGYALAKSHMI AMMAL Vs. THOPPAI BAPPU AIYAR (DIED) AND ORS.
September 11, 1945
BAVA C. GOPALASWAMI MUDALIAR Vs. THE EXECUTIVE OFFICER, SRI THIAGARAJASWAMI KOIL DEVASTHANAM TIRUVARUR AND ANR.
March 2, 1945
BODDEPALLI SANYASAPPA RAO AND ANR. Vs. SANAPALA PAPINAIDU AND ORS.
February 20, 1945
BOGGAVARAPPU SATYANARAYANAMURTHY Vs. GONTLA VENKATA PICHAIAH AND ORS.
August 21, 1945
BOMBALIKUPPAM MURUGAPPA NAICKER Vs. PADMANABHA MUDALIAR
January 5, 1945
C. MOOTHALIONDAM CHETTY Vs. G. VENKATESAM CHETTY
March 1, 1945
C.K.S. KRISHNAMURTHI AND ANR. Vs. CHIDAMBARAM CHETTIAR AND ORS.
November 22, 1945
CAPTAIN DAVID ABERNEATHY GREENWOOD Vs. GLADYS HILDRED GREENWOOD (OTHERWISE DEE)
July 30, 1945
CHAKKIAT GOPALAN Vs. P.K. SANKARANARAYANA IYER AND ORS.
September 17, 1945
CHAKRAPU ANJANEYULU AND ORS. Vs. KALAKOTI SARAVAYYA AND ORS.
August 10, 1945
CHAVAKULA YANADAMMA AND ANR. Vs. CHAVAKULA VENKATESWARLU AND ORS.
November 20, 1945
CHEDALAVADA VENKAYYA AND ANR. Vs. PAYIDI TATAYYA
January 11, 1945
CHEM ABBHEONG REPRESENTED BY K.N.K. SUBRAMANIAM CHETTIAR Vs. M.A. PACKIRI MAHOMED ROWTHER AND ORS.
November 28, 1945
CHERUKURI SURANNA AND ORS. Vs. PEDAVERRI SOMANNA
September 6, 1945
CHERUTTI ALIAS RAMAN NAIR Vs. S. SARASWATHI AMMAL AND ORS.
March 22, 1945
CHINGORON KELOTH NARAYANAN NAIR Vs. CHINGORON KELOTH DEVAKI AMMA AND ORS.
March 8, 1945
CHINNATHAYI ALIAS VEERALAKSHMI AMMAL Vs. V. KULASEKHARAPANDIYA NAICKER AND ANR.
October 30, 1945
CHINNI VENKATACHALAM CHETTI Vs. KENCHAM BINDU MADHAVA RAO AND ORS.
February 23, 1945
CHOCKALINGAM CHETTIAR A KARAIKUDI Vs. COMMISSIONER OF INCOME TAX
January 12, 1945
CHOWDHARI ABDUL SUBHAN SAHIB Vs. KANTE RAMANNA
February 13, 1945
CHUNDURU RAJA RATTAMMA Vs. CHUNDURU RAMAKRISHNA RAO (MINOR) AND ORS.
September 18, 1945
COMMISSIONER OF INCOME TAX Vs. RM AL CT ANNAMALAI CHETTIAR
January 12, 1945
COMMISSIONER OF INCOME TAX Vs. PR PL PALANIAPPA CHETTIAR
February 9, 1945
COMMISSIONER OF INCOME TAX Vs. K C MANAVIKRAMAN RAJAH
February 16, 1945
COMMISSIONER OF INCOME TAX Vs. TALUPURU VENKATASUBBIAH CHETTY
November 23, 1945
COMMISSIONER OF INCOME TAX Vs. VISWESWARDAS GOKULDAS SRI
December 14, 1945
COMMISSIONER OF INCOME TAX Vs. AR M M FIRM
February 23, 1945
COMMISSIONER OF INCOME TAX Vs. K M S LAKSHMANA IYER
March 2, 1945
COMMISSIONER OF INCOME TAX Vs. SHANMUGAM RUBBER ESTATE
March 29, 1945
DECEASED THAZHETHERANJOLI KOZHIPRO ACHUTHAN NAYARS HEIRS AND CHILDREN VOLA VEETTIL KOTTAPURATH JANAKI AMMA AND ANR. Vs. TAZHETHERANJOLI KOZHIPRO RAMAN NAYAR AND ORS.
January 30, 1945
DEVARANDI CHETTIAR Vs. SIVASUBRAMANIA CHETTIAR AND ORS.
November 9, 1945
DIVAKARAN NAMBUDRIPAD AND ANR. Vs. KOODALUR MANAKKAL BRAHMADATHAN NAMBUDRIPAD AND ANR.
March 1, 1945
DIVI SESHACHARYULU Vs. DIVI LAKSHMINARAYANACHARYULU AND ORS.
September 21, 1945
DRONAMRAJU SESHAGIRI RAO Vs. GODITHI RAMMAYYA AND ORS.
February 22, 1945
DUGGEMPUDI RAMAKRISHNA REDDI, MINOR BY NEXT FRIEND AND MATERNAL GRANDFATHER GADEY PEDA VENKATA REDDY Vs. DUGGEMPUDI VEERAREDDI AND ANR.
September 6, 1945
DURAISWAMI REDDI Vs. ANGAPPA REDDI AND ANR.
March 9, 1945
E M V MUTHAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
January 12, 1945
ETAKKANDI LAKSHMI AMMA AND ORS. Vs. THIRUMANGALATH CHATHU KURUP
January 31, 1945
G.F.F. FOULKES BY HIS AGENT T.V. MUTHUSWAMI IYER Vs. SALEM MUNICIPAL COUNCIL SALEM
July 30, 1945
G.J. SUBBARAYULU AND ANR. Vs. A. RM. A.N. ANNAMALAI CHETTIAR
March 1, 1945
GALLEY AND CO., REPRESENTED BY THE PROPRIETOR G. RANGANADHAM Vs. DATHI CHINA APPALASWAMI NAIDU
October 19, 1945
GARPATI CHINA BASAVA SATYANARAYANA Vs. THE HINDU RELIGIOUS ENDOWMENTS BOARD, REPRESENTED BY ITS PRESIDENT AND ORS.
January 30, 1945
GNANASOUNDARI Vs. NALLATHAMBI ALIAS JOKIAM JEBAMALAI AND ORS.
March 29, 1945
GONJALADA BBOJARAJAPPA Vs. KORLAHALLI HALAPPA AND ORS.
December 11, 1945
GOPALASWAMI NAICK Vs. THE PROVINCE OF MADRAS THROUGH THE DISTRICT COLLECTOR OF RAMNAD AT MADURA, AND ORS.
April 17, 1945
GUDEMENTLA CHINA APPALARAJA Vs. KOTA VENKATASUBBA RAO
April 24, 1945
GUDIVADA SATYARAO Vs. VEMPARALA VENKATARATNAM
August 9, 1945
GUDIVADA SURYANARAYANA Vs. TADIKONDA ALAVANDARARAO AND ORS.
August 7, 1945
GUDURU RAMARAYUDU Vs. MALLELA MANIKYA RAO AND ORS.
November 20, 1945
H.H. THE PRINCE OF ARCOT ENDOWMENT, ADMINISTERED BY H.H. THE PRINCE OF ARCOT NAWAB AZEEMJAH SIR GHULAM MUHAMMAD ALI KHAN BAHADUR, THROUGH HIS AUTHORISED AGENT KHAN BAHADUR AL HAJ GHULAM JEELANI QURAISHI SAHIB BAHADUR Vs. P. ARUNACHALAM PILLAI AND ANR.
January 8, 1945
IN RE: A PLEADER Vs. STATE
January 15, 1945
IN RE: A PLEADER Vs. STATE
December 3, 1945
IN RE: B.L.V. RANGARAO Vs. STATE
January 17, 1945
IN RE: BHUPATIRAJU RAMARAJU Vs. STATE
July 26, 1945
IN RE: C. RAMACHANDRA RAO Vs. STATE
October 26, 1945
IN RE: CAPTAIN HUGH MAY STOLLERY MUNDY, COMMANDING OFFICER AND ANR. Vs. STATE
March 20, 1945
IN RE: CHILUKURI ANTARVEDI SARMA AND ORS. Vs. STATE
March 22, 1945
IN RE: D. NARASIMHA AIYAR Vs. STATE
November 23, 1945
IN RE: DURAISWAMI KOUNDAN Vs. STATE
September 21, 1945
IN RE: ESWARDOSS KALIDOSS Vs. STATE
April 20, 1945
IN RE: GANGAVVA AND ANR. Vs. STATE
August 28, 1945
IN RE: GAZULA ANANDAPPA Vs. STATE
April 25, 1945
IN RE: GOLLA CHENCHURAMAYYA AND ANR. Vs. STATE
October 9, 1945
IN RE: JAMI KURMANNA Vs. STATE
February 8, 1945
IN RE: KANDIMALLA THIRUPELU AND ORS. Vs. STATE
March 29, 1945
IN RE: LABHAI ALIAS SHEIK ABDUL KHADIR AND ANR. Vs. STATE
August 3, 1945
IN RE: M.K. THIAGARAJA BHAGAVATHAR AND ORS. Vs. STATE
October 29, 1945
IN RE: MADIGA CHINNA OBIGADU ALIAS CHINNA MADIGODU Vs. STATE
July 18, 1945
IN RE: MANAGER, INDIAN EXPRESS Vs.
March 22, 1945
IN RE: MARUDAI PILLAI P.C. 232 Vs. STATE
April 26, 1945
IN RE: MOGILA DORAISWAMI NAIDU AND ANR. Vs. STATE
January 17, 1945
IN RE: MUTHU NADAR Vs. STATE
January 18, 1945
IN RE: NATESA MUDALIAR Vs. STATE
January 17, 1945
IN RE: P. LAKSHMIAH Vs. STATE
November 9, 1945
IN RE: P.A. RAJU CHETTIAR AND ORS. Vs. STATE
October 17, 1945
IN RE: PATCKAMATLA CHINNA SATHIRAJU Vs. STATE
December 20, 1945
IN RE: R. RAMACHANDRAN Vs. STATE
January 25, 1945
IN RE: RAJAH K.J.V. NAIDU Vs. STATE
November 14, 1945
IN RE: RAYALLA RAMAPPA AND ORS. Vs. STATE
November 12, 1945
IN RE: S. JESUDAS APPADURAI PILLAI Vs. STATE
January 24, 1945
IN RE: S. RAMAKRISHNAN AND ANR. Vs. STATE
March 2, 1945
IN RE: S.R. VIRARAGHAVA AIYANGAR Vs. STATE
October 26, 1945
IN RE: S.S. VASAN ALIAS T.S. SRINIVASAN Vs. STATE
June 26, 1945
IN RE: SHA HANSRAJ ABAYACHAND (DECEASED) AND ORS. Vs. STATE
October 16, 1945
IN RE: SHANMUGHAM ALIAS MUTHUKARUPPAN Vs.
April 9, 1945
IN RE: SUBBAI GOUNDAN AND ORS. Vs. STATE
January 19, 1945
IN RE: T.S. CHOCKALINGAM Vs. STATE
August 22, 1945
IN RE: T.S. SWAMINATHAN AND ANR. Vs. STATE
March 27, 1945
IN RE: T.V. SESHU IYER AND ORS. Vs. STATE
January 10, 1945
IN RE: TAMMINA MUTYALU Vs. STATE
August 3, 1945
IN RE: THAMBI IYENGAR AND ORS. Vs. STATE
October 26, 1945
IN RE: THE DECCAN COMMERCIAL BANK, LTD. (IN LIQUIDATION) Vs. STATE
November 2, 1945
IN RE: V. PATTABI CHETTI Vs. STATE
March 5, 1945
IN RE: V.R.R. SAMI AYYAR Vs. STATE
December 3, 1945
IN RE: VALMIGANATHAN Vs. STATE
October 30, 1945
IN RE: WAKF, PARAMATHI, KHAZHI MOHIUDDIN SHERIFF SAHIB, KHAZI OF PARAMATHI Vs. STATE
August 9, 1945
JAGADEESAM PILLAI Vs. KUPPAMMAL
September 21, 1945
JAGANNATH SOWCAR Vs. S.V. SRIPATHIBABU NAIDU
March 8, 1945
JAINA MUHAMMAD SHERIFF MARACAIR ALIAS JACKIRIA MUHAMMAD SHERIFF MARACAIR (DECEASED) AND ORS. Vs. THE OFFICIAL ASSIGNEE OF MADRAS AND ORS.
July 23, 1945
JAINAMBUKANNI AMMAL AND ANR. Vs. RUTHRAPATHY PILLAI AND ORS.
November 7, 1945
JONNADA SAYI AND ORS. Vs. JONNADA SUBBANNA AND ORS.
November 20, 1945
JULURI VENKATARATNAM AND ORS. Vs. KOLLIPARA RAMAKOTAYYA AND ANR.
February 22, 1945
K APPALARAJU Vs. K RAJAGOPALA NARASARAJU
December 10, 1945
K AR S T ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
November 9, 1945
K. APPA RAO Vs. GOPAL DOSS AND ANR.
July 23, 1945
K. CHUNILAL SOWCAR Vs. K.N. SRINIVASA RAO AND ANR.
November 21, 1945
K. JAGADEESA AYYAR Vs. BAVANAMBAL AMMAL
October 10, 1945
K. RAMASUBRAMANIA MUDALIAR Vs. THE SALEM URBAN CO-OPERATIVE SOCIETY, LIMITED, REPRESENTED BY ITS SECRETARY AND ANR.
March 13, 1945
K. VAIDYANATHA MUDALIAR Vs. M. VEDACHALA MUDALIAR
July 27, 1945
KADIR BATHUMMAL Vs. MEERAL MELIAL AMMAL AND ORS.
February 16, 1945
KALIANNA GOUNDAN Vs. SETTIA GOUNDAN AND ORS.
July 27, 1945
KALLAKURI VENKATESWARLU AND ORS. Vs. KALIDINDI NARAYANARAJU AND ORS.
November 22, 1945
KANAGALA DHARMA RAO AND ANR. Vs. KADIYALA VEERIAH AND ORS.
January 23, 1945
KANDADAI NARASIMHACHARIAR Vs. RAGHAVA PADAYACHI
April 19, 1945
KANDIA GOUNDAN Vs. PALANI GOUNDAN
March 20, 1945
KANDUKURI CHELLAMMA ALIAS MANGAMMA AND ANR. Vs. SRI RANGANILAYAM RAMAKRISHNARAO
October 24, 1945
KANGAYAM V.V.R. BANK BY MANAGING PARTNER AND AGENT VALLIAPPA CHETTIAR Vs. KARUPPA GOUNDAN AND ORS.
February 7, 1945
KANUPARTHI GANGI REDDI Vs. THE LIQUIDATOR OF UTUKUR CO-OPERATIVE SOCIETY (IN LIQUIDATION) BEING THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CUDDAPPAH AND ORS.
July 27, 1945
KARANAMURTHI THEVAR Vs. RAMANATHA THEVAR
December 3, 1945
KARATHIGUNDI KESHAVA BHATTA Vs. SUNNANGULI KRISHNA BHATTA
November 9, 1945
KARUPPASWAMI Vs. MRS. P.A. IBRAHIM (DECEASED) AND ORS.
August 6, 1945
KAVILPURA EZHUVAN MUTHUS SON CHATHUNNI AND ORS. Vs. PATHIYIL RUGMINI AMMAS SON APPUKUTTAN NAIR AND ORS.
January 11, 1945
KAZA RAMAKOTAYYA AND ORS. Vs. NIMMAGADDA SITHARAMASWAMI, MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA AND ORS.
December 17, 1945
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI SAHIB, KARNAVAN AND MANAGER OF HIS TARWAD AT TELLICHERRY Vs. THE CANNANORE MUNICIPAL COUNCIL THROUGH COMMISSIONER (EXECUTIVE AUTHORITY), MUNICIPAL OFFICE
January 18, 1945
KOLANGARAKANDI MOOZHIPURATH GOPALAN AND ORS. Vs. MARUTHIYOTT VEETTIL SANKARAN NAIR AND ANR.
January 3, 1945
KOLIMI MAHABUB SAHIB AND ORS. Vs. SRI SIDHESWARASWAMI TEMPLE AT DEVALAMPETA AND ORS.
July 10, 1945
KOLLURI SUBBA RAO AND ANR. Vs. GURRAM VIRASWAMI AND ORS.
August 9, 1945
KOMANCHERI TARWAD KARNAVAN CHATHU NAYAR Vs. VENGALIL K. JANAKI AMMA
November 2, 1945
KOMPELLA YEGNANARAYANA SOMAYAJULU AND ORS. Vs. AKELLA SUBBARAYUDU
February 27, 1945
KONDAMURI AKKAMMA Vs. BHUVANAVAIDIYALA PICHAMMA AND ORS.
April 20, 1945
KONJETI KOTAYYA Vs. KONJETI ANNAPURNAMMA
January 2, 1945
KONNOTH MEENAKSHI AMMA Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SOUTH KANARA, MANGALORE AND ORS.
August 24, 1945
KOSURI GOPALARAYADU Vs. ADUSUMILLI GOPALAKRISHNAYYA AND ANR.
January 23, 1945
KOTHANDARAMA MUDALY Vs. DHARMALINGA MUDALY AND ORS.
January 22, 1945
KOVVURU LAKSHMIPATHIRAJU AND ORS. Vs. JAGANI VENKATASWAMI AND ORS.
November 9, 1945
KUMARIAH NAICKER AND SIX ORS. Vs. CHINNA NAICKER
August 2, 1945
KUNNATAN VITTIL CHANDU KUTTY NAYAR AND ANR. Vs. KARAYAT GOPALAN NAYAR AND ORS.
March 22, 1945
KUPPAMMAL Vs. RUKMANI AMMAL AND ANR.
September 19, 1945
KUPPUSWAMI PILLAI Vs. THE TAJ FRAKSHA THAIKKAL ESTATE BY ITS MANAGING TRUSTEE KATHEEB M.K. NOOR SHERIFF AND ANR.
December 17, 1945
KURALLA SURYANARAYANA Vs. AKUMURI PURNACHANDRA ROW AND ANR.
August 27, 1945
LALA PUNNALAL AND ANR. Vs. KASTURICHAND RAMAJI
September 17, 1945
LINGAPPA GOUNDAN AND ORS. Vs. RAMASWAMI GOUNDAN AND ORS.
March 28, 1945
LOUIS DREYFUS AND CO. LTD. BY ITS THEN MANAGER RICHARD HOWARD POLLARD AND THE PRESENT MANAGER JOHN GREENWOOD AND ORS. Vs. THE SOUTH ARCOT GROUNDNUT MARKET COMMITTEE BY ITS PRESIDENT, A. LAKSHMINARAYANA REDDIAR
February 27, 1945
M. PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
December 10, 1945
M. PERUMAL CHETTIAR Vs. AVULA KOTAYYA AND ORS.
October 12, 1945
M.A. NARAYANASWAMI NATTAR Vs. M.K. MANICKA NATTAR AND ORS.
September 20, 1945
M.A.P. PALANICHAMI NADAR Vs. THE GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY
September 14, 1945
M.T. PANKAJAMMAL AND ANR. Vs. M.T. PARTHASARATHY AIYANGAR
September 14, 1945
M.Y.A.A. NACHIAPPA CHETTIAR Vs. M.Y.A.A. MUTHU KARUPPAN CHETTIAR AND ORS.
December 18, 1945
MADDELA YENADI AND ANR. Vs. MADDELA RAMALAKSHUAMMA
October 23, 1945
MADIRAZU ZOGA RAO AND ORS. Vs. BOMMADEVARA VENKATAKRISHNAYYA NAIDU AND ANR.
October 16, 1945
MAGANTI VENKATASWAMI NAIDU Vs. ANNAPAREDDI NAGIREDDI ALIAS MUTYALU REDDI
March 6, 1945
MAHOMMAD ISACK ALIAS PAPA SAHEB Vs. DODDAPANENI SREERAMALU
December 13, 1945
MAKINENI VIRAYYA AND ORS. Vs. MADAMANCHI BAPAYYA
April 27, 1945
MALLADI SEETHA RAMA SASTRI Vs. MALLALA SOBHANACHALAPATHI RAO
April 12, 1945
MARIMUTHU PILLAI S Vs. COMMISSIONER OF INCOME TAX
February 23, 1945
MATTAPALLI RAJU AND ORS. Vs. CHALLA VENKATA RAGHAVAYYA AND ORS.
January 9, 1945
MEKKILERI KOPPIRICHI (SINCE DECEASED) AND ANR. Vs. UPPOONNI THATTARI KUNHI RAMAR
September 17, 1945
MERLA VEERAMMA, ZAMINDARINI VELANGI, REPRESENTED BY GENERAL POWER-OF-ATTORNEY HOLDER, N. RAMAYYA AND ORS. Vs. VILLURY RAMANNA AND ANR.
December 12, 1945
MINOR RAMALINGAM REPRESENTED BY NEXT FRIEND SOMU PILLAI Vs. MINOR VENKATACHALAM REPRESENTED BY COURT GUARDIAN MR. T.R. VENKATARAMA AYYAR AND ANR.
March 13, 1945
MINOR RAMASWAMI SENNANDAR BY GUARDIAN DANDAYUTHAPANI SENNANDAR Vs. MINOR MURUGAYYA KATTAVETTIREPRESENTED BY THE NEXT FRIEND SUNDARATHAMMAL AND ORS.
January 2, 1945
MIR HUSSAIN ALI Vs. MIR BAQUIR ALI
July 31, 1945
MOOLCHAND JOTHAJEE Vs. RASHID JAMSHED SONS AND CO., BY ITS PROPRIETOR, S.R. AHESTANI
December 18, 1945
MRS. E.C. VAS. Vs. MISS JOSEPHINE HILDA LOBO.
April 11, 1945
MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
January 12, 1945
MUHAMMADHU MAMOONA LABBAI AND ORS. Vs. C. RAMANATHA PILLAI AND ORS.
October 24, 1945
MULLA MADINA SAHEB Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
September 20, 1945
MUNUSWAMI PILLAI Vs. DORAIKANNU AMMAL
July 27, 1945
MUSALI AMMAL Vs. K.E. CHELLAPERUMAL MUDALIAR AND ANR.
April 25, 1945
MYLAVARAM ADISUBBAYYA Vs. PANCHANGAM SUBBA SASTRY
September 17, 1945
MYNENI PUNDARIKAKSHAYYA Vs. KONDAMUDI SREERAMULU
August 21, 1945
N. MUHAMMAD HUSSAIN SAHIB AND ORS. Vs. SELAMBUKARA ABDUL GAFFOOR SAHIB AND ANR.
February 14, 1945
N.M.P.L. PALANIAPPA CHETTIAR ESTATE REPRESENTED BY FIRST EXECUTOR, CHOKKALINGAM CHETTIAR Vs. V.N.S. RAMASWAMI NAIDU AND ORS.
August 10, 1945
N.P. KRISHNA AYYAR Vs. SUDALAIMUTHU PILLAI AND ANR.
January 4, 1945
NACHARAMMAL AND ORS. Vs. VEERAPPA CHETTIAR
March 7, 1945
NACHARAMMAL ANDORS. Vs. VEERAPPA CHETTIAR AND ORS.
December 17, 1945
NAGARATNAM PILLAI Vs. KAMALATHAMMAL
February 16, 1945
NALLA GOUNDAR Vs. KRISHNASWAMI NAICKER
April 4, 1945
NALLA RAMUDAMMA Vs. NALLA KASI NAIDU
March 13, 1945
NALLURI RANGACHARYULU Vs. KONDAMADUGULA VAJJALA REDDI AND ANR.
September 19, 1945
NANJAPPA GOUNDAN Vs. SREERANGA CHETTIAR
March 22, 1945
NARAHARI RAMANAMMA Vs. THE OFFICIAL RECEIVER OF KISTNA AND ORS.
December 6, 1945
NARASINJI VANNECHAND FIRM AND ANR. Vs. SURYADEVARA NARASAYYA, SON OF NAGAYYA AND ORS.
January 29, 1945
NATTETI POLIAH AND ORS. Vs. ALAPATI MUNISWAMI CHETTY AND ANR.
July 27, 1945
NAYAR VARADA PILLAI Vs. GHULAM DASTAGIR AND ORS.
March 2, 1945
NAYUDU SIVAYYA AND ORS. Vs. YANDRATHI CHINNA VENKATAPPAYYA AND ORS.
March 9, 1945
NEDUMKANDATHIL KOYAKUTTY Vs. KUNHALI AND ORS.
September 19, 1945
NEELAM SURYANARAYANAMURTI NAIDU (MINOR) AND ORS. Vs. BOGGAVARAPU SATYANARAYANAMURTI AND ORS.
November 5, 1945
NEMATHANPATTI M.M. PL. ANNADHANA CHATRAM, THROUGH ITS MANAGING TRUSTEE, M.M. PL. CHOKKALINGAM CHETTIAR Vs. P.K.P.R.M. RAMAN CHETTIAR AND ORS.
September 12, 1945
NIDAMARTI VENKATA NARASIMHAM Vs. POGAKU NAGOJIRAO
December 12, 1945
NOONY SURYANARAYANAMURTHI, MINOR REPRESENTED BY NEXT FRIEND AND MATERNAL GRANDFATHER CHODE-CHINA PATTABHIRAMAYYA Vs. NOONY VEERRAIU AND ORS.
February 14, 1945
OFFICIAL LIQUIDATORS, DECCAN COMMERCIAL BANK, LTD. Vs. MOHAMED NAWAZ KHAN
November 2, 1945
OFFICIAL RECEIVER RAMNAD Vs. INCOME TAX OFFICER
January 5, 1945
P.S.B. BOMMANNA CHETTIAR AND ANR. Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM AND ANR.
March 6, 1945
P.V. DAMODARA REDDI AND ANR. Vs. INDIAN NATIONAL AGENCIES, LIMITED
January 16, 1945
PALANI VANNAN AND ORS. Vs. KRISHNASWAMI KONAR AND ORS.
March 22, 1945
PALLADUGULA SURYANARAYANA Vs. SAMAYAMANTHULA NAGESWARA RAO
February 22, 1945
PALURU ADEMMA Vs. ACHALA PENCHELU REDDI
November 29, 1945
PATHI GUNDEPPA Vs. THE OFFICIAL RECEIVER
October 19, 1945
PATTIAM VEETTIL MONOKKI SANKARAM NAMBIAR Vs. KOTTAYAM BANK BY ITS OFFICIAL LIQUIDATOR AND ORS.
July 13, 1945
PAVAYAMMAL AND ANR. Vs. THE DISTRICT BOARD
April 27, 1945
PENUMATSA RANGARAJU Vs. SAIT DEVICHAND BHOOTAJI FIRM PARTNER SAIT SESHMULL KASTURJI AND ANR.
March 27, 1945
PERIYA AKKANDI CHETTY Vs. RETHINAGIRI CHETTY AND ORS.
February 9, 1945
PERIYANNAN KALADI Vs. RAMASWAMI PALLAVARAYAN
February 2, 1945
PL.M.CT.M. KRISHNAPPA CHETTIAR Vs. PL.M.CT.M. KASIVISWANATHAN CHETTIAR
January 3, 1945
PL.SP.N.K. NAGAPPA CHETTIAR AND ORS. Vs. MINOR SUBRAMANIAM ALIAS LAKSHMANAN CHETTIAR AND ORS.
March 7, 1945
PONMUTIYAN PUTHIYA VEETTIL KUNHI RAMAN Vs. KALARIYATATH THAZHE VEETTIL KUNHI RAMAN AND ANR.
January 22, 1945
PONNUSWAMI CHETTIAR Vs. MARIAPPA PANNADY
December 21, 1945
PR.M. RAMASWAMI CHETTIAR ALIAS PERIAKARUPPAN CHETTIAR Vs. M.PL.RM. RAMASWAMI CHETTIAR
January 16, 1945
PULAVARTHI VENKATA SUBBA RAO AND ORS. Vs. VALLURI JAGANNADHA RAO AND ORS.
December 18, 1945
PUTHENVEETTIL THALASSERI VEETTIL AMMU AMMA AND ORS. Vs. CHELAKUTTIYIL KUNNAPADI KALAN, KARNAVAN AND MANAGER OF HIS TAVAZHI AND ANR.
December 10, 1945
PUTHIYETATH MAYAN Vs. AMMINIKANDI KRISHNAN NAYAR
January 10, 1945
PUTHUKUZHI NEELAKANTAM NAMBISANS SON KARNAVAN SANKARAN NAMBISAN Vs. KOOTTAL MANIKKAM DEVASWAM UTAMA MANIKKAM KERALAN THACHUTAYYA KAIMAL AVERGAL
October 8, 1945
R.N. KAPUR, PARTNER OF WRIGHT AND CO. Vs. THE TRAVANCORE NATIONAL AND QUILON BANK, LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATOR AND ORS.
April 5, 1945
RACHAKONDA VENKATA VEERARAGHAVAYYA AND ANR. Vs. PINAPALA SREENIVASA RAO AND ORS.
February 19, 1945
RAGI DURGAMBA AND ANR. Vs. SRI LAKSHMINARASIMHASWAMY RICE FACTORY, REPRESENTED BY ITS MANAGING PARTNER RAO BAHADUR T. JALAIAH ANDORS.
December 5, 1945
RAJAH SAHEB MOHARBON DOSTAN SRI RAJA RAO VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, MAHARAJAH OF PITHAPURAM Vs. KUNJAM KONAYYA AND ORS.
September 11, 1945
RAJAM ALIAS RUKMINI AMMAL Vs. PARAMESWARA AYYAR AND ORS.
February 28, 1945
RAJAYYA NANDIAR Vs. LAXMANA AYYAR AND ANR.
March 20, 1945
RAMABHAKTHULA RAMAYYA Vs. CHITTOOR DISTRICT CO-OPERATIVE DEPUTY REGISTRAR AND LIQUIDATOR OF CO-OPERATIVE SOCIETIES AND ORS.
April 17, 1945
RAMACHANDRA PRABHU AND ANR. Vs. MAHADEVI ALIAS KUNHI THAMBURATTI STYLED AS MANAVIYATHAN VALIA THAMBURATTI OF KOZHIKKOT AMBADI KOVILAGAM AND ANR.
August 2, 1945
RAMANATHA MANNADIAR Vs. T.K. RAMASWAMI IYER
March 16, 1945
RAO SAHIB P.V. RANGAYYA Vs. TATAVARTY NAGAPOTHA RAO AND ORS.
October 9, 1945
RASHID JAMSHED SONS AND CO., BY ITS PROPRIETOR, S.R. AHESTANI Vs. MOOLCHAND JOTHAJEE
March 28, 1945
RATHNASABAPATHI AYYAR Vs. SUBRAMANIA PILLAI AND ORS.
December 6, 1945
RAVI TIRUPATHI NAIDU (DIED) AND ORS. Vs. RAJAH KAMINAYUNI KRISHNAPPA NAYANIM VARU, BEING MINOR REPRESENTED BY THE MANAGER OF THE COURT OF WARDS AND ANR.
October 11, 1945
RAVIKANTI KANOJI RAO AND ORS. Vs. SRI SRI SRI MIRJA SRI PURAPATI VIZIANAMA GAJAPATHIRAJU BAHADUR, MINOR RAJAH, VIZIANAGARAM AND ANR.
April 4, 1945
REDNAM DHARMARAO Vs. REDNAM VENKATA MAHALAKSHMAMMA AND ORS.
November 8, 1945
S. MARIMUTHU PILLAI OF MURUGUR Vs. THE COMMISSIONER OF INCOME TAX
January 23, 1945
S.A. BALAGURUMURTHI CHETTIAR Vs. O.C. MUHAMMAD ISMAIL AND ORS.
January 23, 1945
S.A.S. RATHNATHAMMAL Vs. M. ARULANANDAM PILLAI AND ORS.
March 21, 1945
S.A.S.R.M. RAMANATHAN CHETTIAR AND ORS. Vs. BAKSHI L. NAGASAMI CHETTIAR
February 13, 1945
S.K.R.S. SABAPATHI CHETTIAR Vs. LAKSHMANAN CHETTIAR AND ORS.
February 28, 1945
S.R.M. RAMANUJAM PILLAI Vs. RAMASWAMI PILLAI AND ORS.
November 2, 1945
S.S. NARAYANASWAMI AIYAR Vs. ALAMELU AMMAL AND ANR.
April 27, 1945
S.V.M. SUNDARARAJA REDDIAR Vs. A.K.A. RAMACHANDRA REDDIAR
March 6, 1945
SALVAPANTHULA SESHAGIRI RAO AND ANR. Vs. REBALA SUBBARAMI REDDY AND ORS.
January 16, 1945
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTI NAMBIAR AND ANR. Vs. AMMAD KUTTIS SON KATHER KUTTY KARNAVAN AND MANAGER AND ORS.
July 11, 1945
SAMMETA GANGADHARUDU AND ANR. Vs. PEDDIBHOTLA MAHALAKSHMAMMA AND ORS.
January 24, 1945
SAMUEL FITZ AND COMPANY LIMITED Vs. THE STANDARD COTTON AND SILK WEAVING CO.
March 1, 1945
SAYYED KHASIM SAHIB AND ANR. Vs. THE OFFICIAL RECEIVER, GUNTUR AND ANR.
October 11, 1945
SEEYALI VEETTIL ABUBACKER Vs. OVINAKATH VAYYILAPURAYIL MARIYUMMA
August 30, 1945
SINNA SUBBA GOUNDAN Vs. M. RANGAI GOUNDAN AND ORS.
July 19, 1945
SIRIGINI VENKATARAMA MOHANDAS BEING MINOR, BY MOTHER AND NEXT FRIEND SIRIGINI SUGANAVATHI AND ANR. Vs. KAMINI KONDIAH AND ORS.
October 25, 1945
SISILI AMMAL AND ORS. Vs. I.S. SUNDARARAJA NAIDU AND ORS.
July 25, 1945
SIVALINGA PATHAR Vs. NARAYANI AMMAL
August 30, 1945
SIVAPURAM SRI SIVAGURUNATHASWAMI KOIL BY TRUSTEES, SETHU CHETTIAR AND ANR. Vs. SARANGAPANI AYYANGAR AND ANR.
September 4, 1945
SOMU ACHARI Vs. SINGARA ACHARI AND ANR.
February 14, 1945
SOORE VENKATAPPAYYA Vs. YALAVARTHI VENKATAPPAYYA AND ORS.
September 20, 1945
SOUTH INDIAN RAILWAY COMPANY LTD., THROUGH ITS AGENT AND GENERAL MANAGER, MR. J.F.C. REYNOLDS Vs. THE MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER, MR. C.O. COOREY.
April 3, 1945
SREE RAJAH MANTRIPRAGADA VENKATARAGHAVA RAO BAHADUR ZAMINDAR GARU AND ORS. Vs. SREE RAJAH MANTRIPRAGADA VENKATA HANUMANTHA RAO BAHADUR ZAMINDAR GARU (DECEASED) AND ORS.
March 19, 1945
SREE RAJAH VADREVU VISWA SUNDARA ROW BAHADUR Vs. VADLAMANNATI KUSALARAMAYYA (DIED) AND ORS.
April 18, 1945
SRI AMANESWARASWAMI TEMPLE BY TRUSTEE MUTHUSWAMI GURUKKAL Vs. DEVANA GOUNDAN AND ORS.
February 8, 1945
SRI CHINTALAPATI SIMHADRI RAJU AND ANR. Vs. AKELLA SATYANARAYANA PANTULU AND ANR.
July 24, 1945
SRI GANGAVAMSAM SATYANARAYANA Vs. ROUTU RAMASWAMINAIDU AND ORS.
November 28, 1945
SRI KALLALAGAR DEVASTHANAM, THROUGH ITS PRESENT EXECUTIVE OFFICER, SRI R. KRISHNASWAMI PILLAI Vs. KARUPPA PILLAI AND ORS.
December 14, 1945
SRI RAJAH KOTAGIRI MADHAVARAO BAHADUR, ZAMINDAR AND ORS. Vs. VUTUKURU PAPAYYA RAO
November 29, 1945
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OF PITHAPURAM, REPRESENTED BY THE TRUSTEE MAHARAJAH OF PITHAPURAM AND ANR. Vs. THE COMMISSIONER OF INCOME TAX
December 10, 1945
SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZAMINDARINI OF CHEMUDU ESTATE Vs. THE MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
August 10, 1945
SRIMAT SREE VIDYA SANKARA BHARATH SWAMIVARU, TRUSTEE OF SRI CHANDRAMOULESWARA SWAMIVARU OF PUSHPAGIRI MUTT, REPRESENTED BY POWER OF ATTORNEY AGENT, E. SITARAMAYYA Vs. POPURI RAMAMURTHI AND ORS.
April 2, 1945
SRIMATH THIRUMALA VENKATA SRINIVASACHARYULU AYYAVARLAM GARU AND ANR. Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU (TRANSFEREE DECREE-HOLDER)
September 6, 1945
SRINIVASA THOLAPPACHAR Vs. K. SESHAGIRI RAO, SALE OFFICER TO THE CO-OPERATIVE SOCIETIES AT BELLARY
July 17, 1945
SRINIVASAGAM ASARI AND ANR. Vs. CHINNAMMAL AND ANR.
November 14, 1945
SUBRAMANIA AIYAR Vs. VALLIAMMA ALIAS MARAGATHAVALLI AMMAL AND ANR.
February 8, 1945
SURYADEVARA ANNAPURNAMMA Vs. GUNTTA MANIKYAMMA AND ORS.
November 26, 1945
T. RAJU AIYAR Vs. GNANAMBAL AMMAL AND ORS.
November 27, 1945
T. VIJIARANGA NAIDU AND ANR. Vs. D. NARAYANAPPA
December 4, 1945
T.K. THIRUVENGADAM PILLAI AND ANR. Vs. THE MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, THROUGH ITS PRESIDENT
March 12, 1945
TAR MAHOMED JANOO Vs. K.M.S. LAKSHMANA AIYAR AND SONS
February 13, 1945
THADAVARTHI BAPAYYA AND ORS. Vs. MYNENI PUNDARIKAKSHAYYA
September 12, 1945
THANDAVAROYA GRAMANI Vs. ARUMUGHA MUDALI AND ANR.
February 28, 1945
THANGAMMAL Vs. GENGAYAMMAL AND ORS.
January 25, 1945
THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS, REPRESENTED BY ITS PRESIDENT Vs. THUMMALAPALLI SIVARAO AND ORS.
November 6, 1945
THE BOARD OF COMMISSIONERS FOR THE RELIGIOUS ENDOWMENTS, THROUGH ITS PRESIDENT Vs. MARUTHA NAICKER AND ORS.
February 9, 1945
THE CHETTINAD MERCANTILE BANK, LTD., BY ITS AGENT AND SECRETARY T. SUBRAMANIA AYYAR Vs. PL.A. PICHAMMAI ACHI AND ANR.
February 21, 1945
THE CROWN PROSECUTOR Vs. V.R. RAMANATHA AIYAR
July 26, 1945
THE CROWN PROSECUTOR Vs. N.S. KRISHNAN AND ANR.
February 12, 1945
THE DISTRICT JUDGE OF ANANTAPUR Vs. K.V. VEMA REDDI (ADVOCATE) AND ORS.
January 8, 1945
THE KALESWARAR MILLS, LTD. BY AGENT, A.L.A.R. KALAI RAJA CHETTIAR Vs. A.P. GOVINDASWAMI NAICKER AND ORS.
August 22, 1945
THE MADRAS AND SOUTHERN MAHRATTA RAILWAY BY ITS GENERAL MANAGER Vs. PADMANABHUNI CHINA NAGIAH AND COMPANY REPRESENTED BY ITS MANAGING PARTNER CHEEDELLA SUBBA RAO
September 19, 1945
THE MUNICIPAL COUNCIL OF VIZAGAPATAM REPRESENTED BY ITS COMMISSIONER Vs. VYRICHERLA CHENDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
November 13, 1945
THE OFFICIAL RECEIVER Vs. NEMINADHA MUDALIAR
January 11, 1945
THE OFFICIAL RECEIVER OF SOUTH ARCOT Vs. K.V.M.P.KT. ALAGAPPA CHETTIAR AND ORS.
November 21, 1945
THE OFFICIAL RECEIVER OF SOUTH ARCOT, REPRESENTING SOMASUNDARAM CHETTIAR Vs. V.RM.K.M.M. KULANDAIVELAN CHETTIAR AND ORS.
August 15, 1945
THE OFFICIAL RECEIVER OF VIZAGAPATAM (MANDAVILLI MOHANA RAO) Vs. BILLAPATI PEDA SURYANARAYANA AND ORS.
October 29, 1945
THE PANCHAYAT BOARD, AKUMELLA BY ITS PRESIDENT, CHILAKALA PEDDU ANKI REDDI Vs. DUBBA VENKATA REDDI AND ANR.
April 16, 1945
THE PROVINCE OF MADRAS Vs. C.A. GALIA KOTWALA AND CO., LTD.
August 6, 1945
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. ASSAMMAKKITHANAKATH PUTHIYA NALAKATH MUHAMMAD ALIAS BAVA (SINCE DECEASED) AND ORS.
April 4, 1945
THE PUBLIC PROSECUTOR Vs. VADAKATTU VENKATA NARAYANA AND ANR.
July 10, 1945
THE PUBLIC PROSECUTOR Vs. VENKADARI NAGA PULLIAH CHETTI
April 26, 1945
THE PUBLIC PROSECUTOR Vs. NARAYANA REDDY AND ORS.
January 23, 1945
THE PUBLIC PROSECUTOR Vs. PINGALI MALLIKARJANA KOTA PANESWARA RAO
November 8, 1945
THE PUBLIC PROSECUTOR Vs. SHEIK MASOOM AND ORS.
November 8, 1945
THRIKKAIKKAT MADATHIL RAMAN ALIAS ARITHOTTATH THIRUMUMBU Vs. VALLIKKAT AMMALUKUTTY AMMA AND ORS.
March 20, 1945
TURAGA HANUMANTHA RAO Vs. THE OFFICIAL RECEIVER AND ORS.
January 11, 1945
V M RAGHAVALU NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX
February 16, 1945
V. CHIDAMBARAM CHETTIAR AND ANR. Vs. M.A. MEYYAPPAN AMBALAM AND ORS.
November 12, 1945
V. KOTHANDARAMAN Vs. V. ARUMUGA NAICKER AND ORS.
January 19, 1945
V. KUNHIKRISHNA REDDI Vs. RAMARAJU
December 6, 1945
V. PEDDA RANGASWAMI SHRESHTI BY AGENT AND POWER OF ATTORNEY HOLDER, V. SUBBA RANGAYYA SETTY Vs. SRI VISHNU NIMBAKER BY AGENT AND POWER OF ATTORNEY HOLDER C. SRINIVASA RAO
August 8, 1945
V.L.V. VENKATACHALAM CHETTIAR (DIED) AND ORS. Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE AND ORS.
December 4, 1945
V.S.A. ARUMUGA MUDALIAR Vs. V.S.P. BALASUBRAMANIA MUDALIAR AND ORS.
February 20, 1945
VADLAMANNETI DAMODARA RAO Vs. THE OFFICIAL RECEIVER, KISTNA AND ANR.
August 24, 1945
VALAPPIL CHERU MOIDINS SON MOIDIN KUTTI Vs. THEKKUMCHERI NARAYANAN UNNI MOOPIL NAYAR
April 10, 1945
VALI VENKATASWAMI CHETTIAR Vs. MINOR RAMALINGAM AND ORS.
February 1, 1945
VALIA ANJUTHATHI THAMBURATTI Vs. KALATHINGAL UMACHAKUTTY UMMA AND ORS.
August 9, 1945
VARISAI IBRAHIM (DECEASED) AND ORS. Vs. KADIR IBRAHIM, SON OF NALLE IBRAHIM
September 19, 1945
VEDLAPATLA SURYANARAYANA Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
July 30, 1945
VELAYUDHA NAICKER Vs. ANNAMALAI CHETTY AND ORS.
February 20, 1945
VELU SETHURAYAR AND ANR. Vs. KARUPPAYAMMAL AND ORS.
July 24, 1945
VEMURI SUBBAYYA Vs. BAYYA NAGARATNAMMA AND ORS.
February 22, 1945
VENKATACHALA PILLAI Vs. M.R. RAJAGOPAL NAIDU AND ANR.
April 20, 1945
VENKATARAYA GOUNDAN Vs. MALLAPPA GOUNDAN AND ORS.
December 5, 1945
W.V. ARUNACHALAM CHETTIAR Vs. K.G. KRISHNASWAMI IYER AND ORS.
September 7, 1945
YAGGANA OBANNA AND ORS. Vs. KUTAGULLA GANGIAH AND ORS.
March 16, 1945
YARLAGADDA VENKANNA Vs. RAMINENI KOTAYYA
October 26, 1945
YELESWARAPU LAKSHMI SURYANARAYANA Vs. KUDARAVALLI VENKATARATNAM
March 16, 1945