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Case Index
Title
Date
BUCHIBAI Vs. NAGPUR UNIVERSITY
August 24, 1945
CENTRAL PROVINCES AND BERAR PROVINCIAL CO OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX C P U P
December 7, 1945
FATEHCHAND CHHAKODILAL Vs. COMMISSIONER OF INCOME TAX C P U P
March 8, 1945
INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. MANAGING TRUSTEE SHRI RADHA MADHO TRUST SAUGOR
December 3, 1945
INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. BACHRAJ NATHANI OF RAIPUR
April 4, 1945
INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. B P BYRAMJI AND CO
March 23, 1945
SHAMSHER ALI ABDUL HUSSAIN Vs. COMMISSIONER OF INCOME TAX C P U P
April 6, 1945