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Case Index
Title
Date
(ANAKKARAN PUTHIYA VALAPPIL VALIAPURAYIL) KUNHA MINA UMMA Vs. (ANAKKARAN PUTHIYAVLAPPIL VALIAPURAYIL) KUNHIPATHUMMA
January 17, 1935
(BABU) SHEONANDAN PRASAD SINGH Vs. HAKIM ABDUL FATEH MOHAMMAD REZA
May 21, 1935
(BABUI) DHANESHWARI KUAR Vs. CHANDRADHARI SINGH
October 1, 1935
(BHAVANASI) RANGAPPA Vs. (KAMISETTI) VENKATASWAMI
December 13, 1935
(BOHRA) TARA CHAND Vs. HAIBAT SHAH
July 20, 1935
(CAPTAIN) RAJA RAM-GOPAL SINGH Vs. HARISH CHANDRA LAL
August 19, 1935
(CHATHURVEDULA) SUBBAYYA Vs. SIMHA VENKATA SUBBA REDDI
April 3, 1935
(DONDAPATI) LAKSHMINARASIMHA RAO Vs. (GUNDABATULA) RAGHAVAMMA
November 14, 1935
(FIRM) BALAKRAM-ATMA RAM Vs. SECYOF STATE
April 9, 1935
(FIRM) DANMAL PARSHOTAM DASS Vs. (FIRM) BABU RAM-CHHOTE LAL
September 26, 1935
(FIRM) KHUNI LAL-LACHMINARAIN Vs. (FIRM) NARAIN DAS-GOPAL DAS
March 29, 1935
(FIRM) MAKHAN LAL LACHMI NARAIN Vs. (FIRM) ABHAI RAM CHUNNI LAL
April 17, 1935
(FIRM) MEGHRAJ-ROORMAL Vs. (FIRM) ANUP SINGH-BATTU MAL
September 4, 1935
(FIRM) MITHAN LAL INDER NARAIN Vs. (FIRM) HEM CHAND KASHMIRI LAL
January 25, 1935
(FIRM) NARAINDAS LACHHMANDAS Vs. DINA NATH
March 27, 1935
(FIRM) RAM PRASAD-THAKUR PRASAD Vs. (FIRM) KAMTA PRASAD-SITA PRASAD
April 25, 1935
(FIRM) RAM SAHAI RAM RATAN Vs. IMAMI
March 6, 1935
(FIRM) SARJU LAL-BEHARI LAL Vs. SUKHDEO PRASAD
December 17, 1935
(JALMANA) VEERARAGHAVALU NAIDU Vs. SURYANARAYANA PANDA
December 13, 1935
(KARNAM) VENKATASESHYYA Vs. (KARNAM) RAMARAJU
February 4, 1935
(KOLPURATH) NARAYANAN NAMBUDIRI Vs. TVSUNDARA IYER
October 3, 1935
(KONDI RANA) ATHMARAM CHETTIAR Vs. (KONDI MANA) SARASWATHI AMMAL
November 18, 1935
(KUNWAR) RAMESHWAR BAKHSH SINGH Vs. (THAKURAIN) BALRAJ KUAR
July 23, 1935
(MADDALI) VISWESWARA RAO Vs. (MADDALA) SURYARAO
October 18, 1935
(MAHARAJ KUMAR) SRINIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
October 31, 1935
(MARAMITTATHI THERUVIL MOTHA CHETTIAM) VEETTIL KELU Vs. KUTTIYIL MACHIKANDY CHAKKARA CHAPPAN
September 12, 1935
(MARJORIE LESTRANGE) TRICKETT Vs. QUEENSLAND INSURANCE CO LTD
December 9, 1935
(MULLANGI) RAMAYYA Vs. (THONDAPU) BAPANAMMA
February 26, 1935
(NAGADEVAM) VENKATASUBBAMMA Vs. NAGADEVA VENKATESWARALU
December 2, 1935
(NEELAM) SITARAMASWAMI Vs. (THUMMALA) MAHALAKSHMAMMA
October 11, 1935
(NIDADAVOLE) RAMALINGAM Vs. (NIDADAVOLE) VEERABHADRADU
February 9, 1935
(PACKIRI) MUHAMMAD ROWTHER Vs. SWAMINATHA MUDALIAR
December 4, 1935
(PAPARAJU) VEERAGHAVAYYA Vs. ATLURI VENKATA LAKSHMAYYA
December 6, 1935
(PAREPALLI) VENKATA KRISHNAYYA Vs. (CHAKKA) VENKATARATNAM
March 8, 1935
(PEGATRAJU) KRISHNA RAO Vs. (YENATI) SUBBAREDDI
October 29, 1935
(PISPATI) GURUSAMAYYA Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
December 20, 1935
(POOMULLI MANAKKAL MOOPPIL STANOM) NARAYANAN NAMBUDRIPAD Vs. (POTTEKKAT KAZHUNKIL) GOPALA MENON
February 1, 1935
(RAI) KIRAN CHANDRA ROY BAHADUR Vs. BRAJENDRA NATH CHATTERJEE
December 5, 1935
(RAWAT) MANGAL SINGH Vs. MT SIDDHAN KUNWAR
January 24, 1935
(REDDIVARI) VENKATASUBBA REDDI Vs. (REDDIVARI) CHINA RAMI REDDI
September 24, 1935
(RENIGUNTLA) VENKATARAMAYYA Vs. THALLAM SUBBARAYUDU
October 25, 1935
(SAHU) RAMJIMAL Vs. RIAZ-UD-DIN
July 5, 1935
(SAIYED) ALAM ALI Vs. BENI CHARAN
October 22, 1935
(SATHURAGIRI KATTARI) NAGAYA KAMA RAJENDRA RAMASWAMI KAMYA NAICKER Vs. IRULAPPA PILLAI
May 9, 1935
(SEETHAMRAJU) RAMANARAYANA RAO Vs. (SEETHAMRAJU) RAMKRISHNA RAO
November 26, 1935
(SHREE SHREE) NARAYAN THAKUR Vs. KAMALRANI DEBI
October 16, 1935
(SIDDAMSETTI) RAMAYYA Vs. (ARERA) KOMARAPPA
July 31, 1935
(SREE RAJAH) VENKATA RENGIAH APPA RAO BAHADUR Vs. SECYOF STATE
January 16, 1935
(SRI SRI) GOURACHANDRA DEO GARU Vs. (MARELLA) VENKATANARAYANAMURTI
November 14, 1935
(TAMMANA) NARAYANA MOORTHY Vs. KUNALA PURNA CHENDRA RAO
October 28, 1935
(VADLAMANNATI) VENKATAKRISHNAYYA Vs. (VADLAMANNATI) VENKATANARAYANA RAO
July 22, 1935
(VEDA) KRISHNASWAMI MUDALIAR Vs. (VEDA) MALAI MUDALIAR
March 1, 1935
(VEDAVYASA) ALASINGA BHATTAR Vs. (VEDAVYASA) VENKATASUDARSANA BHATTAR
October 24, 1935
A BATCHAYI ROWTHER Vs. PARAMASWAMI PILLAI
March 18, 1935
A C NARAYANA AYYAR ALIAS NARAYANASAWMI AYYAR Vs. TAGOPALASAWMY AYYAR
September 30, 1935
A H S KUPPUSWAMI AYYAR Vs. RATHILAL SOMABHAI AND CO
April 8, 1935
A HARVEY Vs. COMMISSIONER OF INCOME TAX MADRAS
April 24, 1935
A HARVEY; J C HARVEY; A AND F HARVEY Vs. COMMISSIONER OF INCOME TAX
April 24, 1935
A K BIJILI SAHIB Vs. DADHAMIA BHALAMBAI
September 17, 1935
A K OOSMAN Vs. GURTAJEE COOVARJEE
May 1, 1935
A L V R CT VEERAPPA CHETTIAR Vs. ARUNACHALAM CHETTI
November 8, 1935
A M A MURUGAPPA CHETTIAR Vs. SMAMRAMASAMI CHETTIAR
April 9, 1935
A P BAGCHI Vs. MRSFMORGAN
February 14, 1935
A P L M P L MUTHURAMAN CHETTIAR Vs. ADAIKAPPA CHETTY
November 13, 1935
A P N VENKATACHALAM CHETTIAR Vs. ALAGARSWAMI CHETTIAR
October 11, 1935
A R MANUEL Vs. EMPEROR
July 30, 1935
A V V GOVINDASAMI MUDALIAR Vs. SHIYALI SRI THRIPURASUNDARI AMMAN
September 17, 1935
ABDUL ALIM Vs. ABDUL SATTAR
April 5, 1935
ABDUL AZIM SAHIB Vs. CHOKKAN CHETTIAR
February 8, 1935
ABDUL AZIZ Vs. (MOULANA) SYED MOHAMMAD ARAB SAHEB
January 17, 1935
ABDUL GANI SUMAR Vs. RECEPTION COMMITTEE OF THE 48TH INDIAN NATIONAL CONGRESS
July 22, 1935
ABDUL GHAFOOR Vs. SRI THAKUR RAM KRISHNA MURARI JI
August 9, 1935
ABDUL GHANI KHAN Vs. RAM MOHAN LAL
February 20, 1935
ABDUL HAMID Vs. FIRM SHYAM LAL CHIMAN LAL
January 25, 1935
ABDUL KHAN Vs. EMPEROR
February 18, 1935
ABDUL MAJID Vs. AKHTAR NABI
May 28, 1935
ABDUL MAJID Vs. EMPEROR
March 27, 1935
ABDUL RAHMAN Vs. EMPEROR
January 22, 1935
ABDUL RAHMAN Vs. NIHAL CHAND
April 4, 1935
ABDUL RAHMAN MULLICK Vs. AZAHAR ALL KHAN
July 22, 1935
ABDUL RAHMAN MULLIK Vs. AZAHAR ALI KHAN
July 22, 1935
ABDUL RAZACK SAHIB Vs. KILPATTI CO-OPERATIVE SOCIETY BY PRESIDENT KRISHNA REDDI
August 8, 1935
ABDUL RAZAK Vs. COMMISSIONER OF INCOME TAX, BIHAR & ORISSA
April 1, 1935
ABDUL REHMAN MOHAMUD YUSUF Vs. SIR PHIROZE CURSETJI SETHNA
October 8, 1935
ABDUL SHAKUR KHAN Vs. RAJENDRA KISHORE SARAN SINGH
March 14, 1935
ABDUS SALAM Vs. EMPEROR
August 6, 1935
ABED HOSSAIN MIA Vs. ABDUR RAHAMAN SAHA CHOUDHURY
June 6, 1935
ABINASH CHANDRA KUMAR Vs. DHANI BUKSH MAHAMMAD
November 14, 1935
ADA ELIZABETH SMURTHWAITE Vs. JOHN WILLIAM SMURTHWAITE
May 1, 1935
ADAMBHAI SALEMAHOMED Vs. HAJI ALLARAKHIA HAJI ISMAIL
March 27, 1935
ADAPA PAPAMMA Vs. DARBHA VENKAYYA
March 29, 1935
ADHIKARI VENKU NAIDU Vs. MAHADEVU SANYASI
November 25, 1935
ADITYA PRASAD Vs. ISHWAR SINGH
October 22, 1935
ADMINISTRATOR-GENERAL Vs. AMBOWER
September 19, 1935
ADMINISTRATOR-GENERAL Vs. THOTTA RADHAKRISHNA CHETTIAR
November 14, 1935
ADMINISTRATOR-GENERAL REPRESENTING THE ESTATE OF EAPOOR C RAMALINGAM CHETTY Vs. THOTTA RADHAKRISHNAN CHETTIAR
November 14, 1935
ADVOCATE GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
July 5, 1935
ADVOCATE-GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
July 8, 1935
AGHILESWARA AIYAR Vs. SHAMU AYYAR
January 10, 1935
AGNES SUMATHI AMMAL Vs. DPAUL
October 11, 1935
AHAD BUX JAMADAR Vs. KINKAR CHANDRA PAL
July 18, 1935
AHMAD ABDUL RAZAK Vs. JAMALA BINT MEHDI
January 17, 1935
AHMAD ALI KHAN Vs. RIYASAT ALI KHAN
April 25, 1935
AHMAD NAZAR BEG Vs. BABU BRIJ NANDAN PRASAD
September 10, 1935
AHMED HOSSEIN BEPARI Vs. DIGENDRA NARAIN SINGHA ROY
February 18, 1935
AIJAZ AHMAD Vs. NAZIRUL HASAN
April 29, 1935
AJABLAL RAI Vs. EMPEROR
October 2, 1935
AJIT KUMAR MITRA Vs. SREEMUTY TARUBALA DASI
March 29, 1935
AJIT NARAIN CHATTOPADHYA Vs. ACHINTA NARAIN CHATTOPADHAYA
August 16, 1935
AJODHIYA PANDE Vs. MTRAJNA
April 5, 1935
AKA VENKATA SIVAYYA Vs. PRATTIPAD PANCHAYAT BOARD
August 23, 1935
AKKARAJU VISVANADHAM Vs. DUTHALUR ANJANEYULU
March 28, 1935
ALA BAKSA Vs. MAJIBAL HUQ
January 4, 1935
ALEF SHEIKH Vs. EMPEROR
February 25, 1935
ALI HOSSAIN SHAIKH Vs. JONABALI MONDAL
December 12, 1935
ALI KHALIFA Vs. EMPEROR
November 20, 1935
ALLAN E KER Vs. PROMOTHA NATH SARKAR
March 12, 1935
ALLURI KRISHNAMARAJU Vs. SRI ALLURI VENKATAPATHIRAJU, RECEIVER OF CHANCHIRADA ESTATE
August 26, 1935
AMARA SESHAYYA AND BROS Vs. CHALAVADI VENKATASWAMI
February 25, 1935
AMARCHAND MADHAVJI AND CO Vs. COMMISSIONER OF INCOME TAX, BOMBAY
March 25, 1935
AMBA DATT SATTI Vs. SECYOF STATE
February 21, 1935
AMBA PRASAD MAHESHWARI Vs. JUGAL KISHORE
October 25, 1935
AMINA BIBI Vs. AKSHOY KUMAR SEN
January 18, 1935
AMIR AHMAD Vs. SYED HASAN
February 6, 1935
AMIRDHAM Vs. VALLIAMMAI
August 28, 1935
AMIRUL ISLAM Vs. SARADA KUMAR SEN
June 5, 1935
ANANT SINGH Vs. EMPEROR
December 3, 1935
ANANTA KUMAR CHAKRAVARTY Vs. EMPEROR
March 13, 1935
ANDHRA RICE MILL Vs. MOTHAY NARASIMHA RAO
March 7, 1935
ANJANEYA SASTRI Vs. KOTHANDAPANI CHETTIAR
September 20, 1935
ANNADA CHARAN MISRA Vs. JHATU CHARAN ROY
July 5, 1935
ANNADA PROSAD BHADRA Vs. GOPAL CHANDRA GHOSE
July 24, 1935
ANNAMALAI CHETTIAR Vs. SRMARRAMANATHAN CHETTIAR
March 8, 1935
ANNAMALAI CHETTY Vs. RAJA SRIMATHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM
February 1, 1935
ANRUDH RAI Vs. SANT PRASAD RAI
February 1, 1935
ANTU RAI Vs. RAM KINKAR RAI
December 2, 1935
APARNA PRASAD CHUNDER Vs. CHAIRMAN, GARULIA MUNICIPALITY
December 17, 1935
APARNA PROSAD CHUNDER Vs. CHAIRMAN, GARULIA MUNICIPALITY,
December 17, 1935
APINASH CHANDRA SARKAR Vs. EMPEROR
March 26, 1935
APPADURAI NAINAR Vs. SAMPATH RAO NAINAR
August 6, 1935
ARAPATH KALLINGAL MANNADIAR KRISHNA MOOTHAN S SON ACHUTA MOOTHAN Vs. ARAPATH KALLINGAL ACHAYI MOOTHAN S SON MANNADIAR KRISHNA MOOTHAN
April 1, 1935
ARIYAPUTRA NAICKEN Vs. MUTHU CHETTY
October 2, 1935
ARJUN Vs. EMPEROR
February 12, 1935
ARMAN SHAIK Vs. NAIMUDDIN SHAIK
November 19, 1935
ARUNACHALA MOOPANAR Vs. VALLI AMMAL
October 24, 1935
ASANULLA Vs. EMPEROR
February 7, 1935
ASHFAQ ALI KHAN Vs. INAYAT BEG
March 22, 1935
ASHUTOSH CHOUDHURY Vs. ALI SHEIKH
June 27, 1935
ATMA RAM Vs. BENI PRASAD
July 23, 1935
ATMAKURU BUTCHAYYA CHETTY Vs. CHAKRAM KRISHNAMACHARI
October 23, 1935
ATMARAM ABHIMANJI Vs. BAJIRAO JANRAO
March 1, 1935
ATUL CHANDRA ROY Vs. SARADA SUNDARI DHUPI
January 15, 1935
AULAD HUSAIN Vs. (SYED) NASIR HUSAIN
October 24, 1935
AYILUR GRAMOM HARIHARA PATTAR S SON AGHILESWARA AYYAR Vs. NOCHUR GRAMOM GOPALA PATTAR S SON SHAMU AYYAR
January 10, 1935
B B AND C I RY Vs. BDWARKA NATH
December 13, 1935
B B AND C I RY CO Vs. DWARKA NATH
January 23, 1935
B BHANES CHANDRA SINGH Vs. BABUNANDAN SINGH
January 10, 1935
B DURGA PRASAD Vs. EMPEROR
December 19, 1935
B NARAIN DAS Vs. MUNICIPAL BOARD
November 7, 1935
B NEMICHAND SOWCAR Vs. NNAMBERUMAL CHETTY
February 28, 1935
B NIHAL CHAND Vs. MTBHAGWAN DEI
August 31, 1935
B R NAGENDRA IYER Vs. RVSUBBURAMACHARI
March 15, 1935
B RAGHUBIR DAS Vs. BSITAL PRASAD
April 26, 1935
B RAJAMBAL Vs. THANGAM
February 27, 1935
B RAMESH CHANDRA Vs. (FIRM) KASHI RAM BHAJAN LAL
December 3, 1935
B ROSHAN LAL GOSWALA Vs. DISTRICT BOARD
March 26, 1935
B SHEO NARAIN Vs. TOWN AREA PANCHAYAT
October 18, 1935
B SURAJ PATISH NANDAN LAL Vs. MTATUL BIBI
March 8, 1935
B UDEYPAL SINGH Vs. LAKSHMI CHAND
May 9, 1935
BABOO SINGH Vs. RAM MANOHAR
February 28, 1935
BABU Vs. DAYAMBAI
April 4, 1935
BABU RAMESH CHANDRA Vs. FIRM KASHI RAM-BHAJAN LAL
December 3, 1935
BABU RAMJI DAS Vs. RAI MAHAMAYA PRASAD SINGH BAHADUR
August 16, 1935
BACHALAL Vs. EMPEROR
September 25, 1935
BACHAN SINGH Vs. DASRATH SINGH
August 27, 1935
BACHCHAN Vs. DAULAT RAM
March 28, 1935
BACHCHOO LAL Vs. MUSAMMAT BISMILLA
December 19, 1935
BADAN ALI Vs. EMPEROR
August 28, 1935
BADLOO Vs. NANU
January 21, 1935
BADRUDDIN Vs. SECYOF STATE
April 30, 1935
BAGESHAR MISIR Vs. MAHABIR SHUKUL
February 18, 1935
BAHORE MAHTON Vs. JURO SAHU
December 10, 1935
BAHURIA RAM SAHHI KUER Vs. BINDESWARI SARAN
September 25, 1935
BAI FATMA Vs. GULAMNABI HAJIBHAI
September 24, 1935
BAI JIVKORE LAKSHMIRAM Vs. HIMATLAL GIRDHARLAL PAREKH
September 10, 1935
BAI PREMABAI Vs. JIVANDAS VALLABHRAM
November 29, 1935
BAIDYA NATH BISWAS Vs. EMPEROR
June 7, 1935
BAIDYA NATH PANDEY Vs. HEMLATA DASI
December 10, 1935
BAIDYA NATH SEIN Vs. KUMUD CHANDRA PAUL
November 19, 1935
BAIJNATH PRASAD SINGH Vs. MUNESHWAR SINGH
September 24, 1935
BAIJNATH RAM Vs. EMPEROR
September 23, 1935
BAKHTAWAR Vs. LILA PAT
January 30, 1935
BAKOR MOTI PAGI Vs. ISHVAR MOTI THAKOR
January 31, 1935
BAL MUKUNDO SINGH Vs. EMPEROR
May 21, 1935
BALA DHONDI SATWADE Vs. BAYA BHAGVANT PATIL
July 22, 1935
BALARAM CHOWDHARI Vs. HARIKRISHNA CHOWDHARI
October 18, 1935
BALBAHADUR MISSIR Vs. NARBADA PRASAD
October 18, 1935
BALDEO DAS Vs. RAGHUNANDAN DAS
December 9, 1935
BALDEO NARAYAN CHAUDHARY Vs. EMPEROR
November 5, 1935
BALDEO SINGH Vs. MTDHENO GOALIN
December 4, 1935
BALLAV DASS Vs. MOHAN LAL SADHU
June 12, 1935
BAMA PADA BANDOPADHYAY Vs. RAMA NATH MANDAL (RONAMATH MANDAL IN VOKALUTNAMAH)
August 1, 1935
BANAKAR BASAPPA Vs. HANSJI GULABCHAND FIRM
December 17, 1935
BANAKAR BASAPPA ALIAS DODDA BASAPPA Vs. HANSAJI GULABCHAND FIRM
December 17, 1935
BANAPHAL SINGH Vs. NOOR MOHAMMAD
February 27, 1935
BANDAN KURMI Vs. BINDRA KURMI
April 5, 1935
BANDI PAPANNA Vs. YENUGA NARASA REDDY
February 12, 1935
BANKA NATH Vs. ABDUL KADIR
June 17, 1935
BANUR-UD-DIN BISWAS Vs. GANI MIA SAWDAGAR
November 25, 1935
BANWARI LAL Vs. BADRI RAM
December 4, 1935
BANWARI LAL Vs. EMPEROR
January 22, 1935
BAQA ULLAH KHAN Vs. GHULAM SIDDIQUE KHAN
February 6, 1935
BAQRIDI MIAN Vs. BHAGWAN DIN
February 14, 1935
BARISAL LOAN OFFICE LTD Vs. SATISH CHANDRA DAS
May 9, 1935
BARISAL LOAN OFFICE, LTD Vs. SASTHI CHARAN BHATTACHARYA
June 26, 1935
BARKI VENKATA RAO CHATRAM CHARITY Vs. SVRAMASWAMI AYYAR
October 10, 1935
BASANGOUDA GIRIYEPPAGOUDA PATIL Vs. BASALINGAPPA MALLANGOUDA PATIL
November 27, 1935
BASANT SINGH Vs. BRIJ RAJ SARAN SINGH
May 17, 1935
BASANTA KUMAR DAS Vs. ADARMANI GUPTA
March 12, 1935
BASANTA KUMAR PAL Vs. LATE DURGADAS AKRUR CHANDRA BANIK
March 29, 1935
BASAWANEWA BALAPPA GANDIGWAD Vs. BALAPPA SHIVAPPA GANDIGWAD
December 16, 1935
BASIRUDDIN SARKAR Vs. ELAHI BUX PRAMANIK
July 18, 1935
BASUDEVA DOSS Vs. SREE SREE SREE CHANDRA CHUDAMANI RAJA HARISCHAND JAGADDEVA GARU
September 10, 1935
BAVA SAHIB Vs. CKKRISHNA BOYAN
November 12, 1935
BECHAN MAHTON Vs. EMPEROR
November 5, 1935
BEHARI LAL Vs. SUKHBIR SINGH
November 14, 1935
BELLAPRAGADA LAKSHMIDEVIAMMA Vs. GODICHERALA KESAWARAO
August 27, 1935
BENARES BANK LTD Vs. DIP CHAND
October 3, 1935
BENARES BANK LTD Vs. RAJNATH KUNZRU
January 24, 1935
BENGAL COAL CO LTD Vs. SITA RAM CHATTERJEE
March 6, 1935
BENGAL NAGPUR RAILWAY, CO Vs. JANKI DAS MARWARY
September 30, 1935
BENGAL NORTH WESTERN RLY CO LTD Vs. JANKI PRASAD
April 17, 1935
BENGAL PROVINCIAL BY CO LTD Vs. RAJANI KANTA DE
July 16, 1935
BENOY KRISHNA SADHUKHAN Vs. PANCHANAN SADHUKHAN
May 3, 1935
BEPIN CHANDRA MUKHOPADHYA Vs. TARAPRASANNA CHAKRABARTY
January 3, 1935
BHABANI PROSANNA LAHIRI Vs. MANINDRA CHANDRA ROY CHOUDHURY
August 23, 1935
BHAGAVATHI VANNAN Vs. VEERA VANNAN
January 16, 1935
BHAGLU MAHTO Vs. RAMAUTAR SAH
December 3, 1935
BHAGWAN BAKHSH SINGH Vs. MAHESH BAKSH SINGH
October 11, 1935
BHAGWAN DAS Vs. EMPEROR
April 3, 1935
BHAGWAN DASS Vs. KASHI PRASAD
February 14, 1935
BHAGWANDAS Vs. LAKSHMI CHAND
February 5, 1935
BHAGWAT Vs. EMPEROR
March 25, 1935
BHAIRON LAL Vs. HARBANS CHAUDHARY
May 8, 1935
BHAIRON SINGH Vs. PGANGA NARAIN
February 11, 1935
BHAJJAN KEWAT Vs. RAGHU
January 22, 1935
BHAN KUMAR CHAND Vs. AJHODHYA PRASAD SINGH
November 6, 1935
BHARAT SPINNING AND WEAVING CO LTD Vs. MANILAL LALLUBHAI
June 21, 1935
BHARATPUR STATE Vs. SRI KRISHAN DAS
December 19, 1935
BHAVANSI RANGAPPA Vs. KAMISETTI VENKATASWAMI
December 13, 1935
BHAWANI PATHAK Vs. EMPEROR
October 10, 1935
BHOGILAL HARGOVANDAS PATEL Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
October 17, 1935
BHOJRAJ Vs. SITA RAM
November 22, 1935
BHUDHAVARAPU SURYANARAYANA Vs. PYDA SURYANARAYANAMURTHY
February 7, 1935
BHUJENDRA NATH BISWAS Vs. SUSHAMOYEE BASU
December 11, 1935
BHUJHARAT Vs. EMPEROR
August 6, 1935
BHUP NARAYAN SINGH Vs. HIRA LAL
December 17, 1935
BHUPAT MANDAL Vs. KARTIK JHA
August 15, 1935
BHUPATI BHUSAN MUKERJI Vs. AMIO BHUSAN MUKERJI
April 3, 1935
BHUPATI MOHAN DAS Vs. PHANINDRA CHANDRA CHAKRAVARTY
August 19, 1935
BHUPENDRA NATH KUMAR Vs. JOONUS HAJI ABDULLAH
March 4, 1935
BIBHUTI BHUSAN DUTTA Vs. UDAY CHAND MAHATAP
July 24, 1935
BIBHUTI BHUSAN GHOSE Vs. BAIKUNTHA NATH MONDAL
April 5, 1935
BIBHUTI BHUSAN KHAN Vs. BIRENDRA NATH ROY
June 13, 1935
BIKRAM KISHORE MANIKYA BAHADUR Vs. JADAB CHANDRA CHOUDHURY
August 27, 1935
BIMAL KRISHNA BISWAS Vs. EMPEROR
January 25, 1935
BINDESHRI PRASAD Vs. PANCHAYATI AKHARA MAHA NIRBANI GOSHAIN
October 9, 1935
BINDESWARI CHARAN SINGH Vs. BAGESHWARI CHARAN SINGH
November 18, 1935
BINGI NEELAMMA Vs. AGADI MAREPPA
April 29, 1935
BIR AHIR Vs. BHAGWANT PRASAD
August 13, 1935
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. KHALILER RAHAMAN
May 17, 1935
BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. AMANADDIN
July 10, 1935
BIRENDRA LAL CHAUDHURY Vs. NAGENDRA NATH MUKERJEE
February 20, 1935
BIRENDRA NATH BAKSHI Vs. EMPEROR
February 7, 1935
BISHAN SARUP Vs. MUSA MAL
April 17, 1935
BISHNUPADA SAMANTA Vs. MUNSHI MUHAMMAD ESMAIL SIRCAR
January 18, 1935
BISWAMBAR BISWAS Vs. APARNA CHARAN MOHARY
January 23, 1935
BISWAMBAR NAMA Vs. ABDUL MAJID MEA
March 4, 1935
BISWANATH RAI Vs. MANIK SARDAR
February 22, 1935
BISWESWAR RAY CHAUDHURY Vs. KHAGENDRA KAIBARTA
July 30, 1935
BODO JAGANNADHO NAIKO Vs. HARIHARA MAHAPATRO
April 18, 1935
BOHRA HOTI LAL Vs. MITHU LAL
February 12, 1935
BOIDYA NATH SIL Vs. BEJOY CHANDRA KUNDU
January 30, 1935
BOLLAPRAGADA LAKSHMIDEVAMMA Vs. GODICHERLA KESAWARAO
August 27, 1935
BOMATU BHADU GHATOLE Vs. GOVARDHANDAS NANABHAI GUJARATHI
December 10, 1935
BONI HAMPANA GOWD Vs. EMPEROR
October 9, 1935
BRAJ KISHORE UPADHIA Vs. PANCHAITI AKHARA MAHA NIRWANI FIRQA GOSHAIYAN NAGA
March 6, 1935
BRIJ MOHAN LAL Vs. HAZARI LAL
November 6, 1935
BRIJMOHAN Vs. MOHABIR
July 3, 1935
BRINDABAN CHANDRA MITRA, PLEADER, JUDGE S COURT, BURDWAN Vs. ATUL KRISHNA BASU
May 21, 1935
BRITISH COAL CORPORATION Vs. KING
June 6, 1935
BROJENDRA KUMAR DUTTA ROY Vs. SUSHIL CHANDRA CHAKRAVARTY
June 26, 1935
BULLABH DAS Vs. NUR MOHAMMAD
December 16, 1935
BUNDI PORTLAND CEMENT LTD Vs. ABDUL HUSSEIN ESSAJI
December 9, 1935
BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE OF BOMBAY
April 2, 1935
BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE
October 11, 1935
C ATHIMOLLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGUM SAHEBA
December 5, 1935
C ATHIMOOLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGAM SAHEBA
December 5, 1935
C DURAIVELU MUDALIAR, TRUSTEE AND DHARMAKARTHA OF SRI APPARSWAMI TEMPLE Vs. CORPORATION OF MADRAS
January 18, 1935
C K KRISHNA RAO Vs. RKRISHNA DOS LALAH
February 25, 1935
CALICO PRINTERS ASSOCIATION LIMITED Vs. GOSHO KABUSHIKI KAISHA LIMITED
September 25, 1935
CHAIRMAN OF COMMISSIONERS OF THE BARUIPORE MUNICIPALITY Vs. SIVADAS ROY CHAUDHURY
July 24, 1935
CHALATAN NARAYANI Vs. PONMALARI KOROTH KRISHNAN NAMBIAR
September 12, 1935
CHAMUDDIN SARDAR Vs. EMPEROR
November 14, 1935
CHANCHALA BALA DEBI Vs. SASHIBHUSAN DAS
November 28, 1935
CHANDAYYA SHETTY Vs. BIJOOR VENKAPPA MAIYA
January 21, 1935
CHANDI CHARAN MITRA Vs. ASHUTOSH LAHIRI
March 5, 1935
CHANDR KANTA HAZRA Vs. RAJANI KANTA DAS
February 4, 1935
CHANDRA MOHAN LAL Vs. MTMATHURI KUER
April 30, 1935
CHANDRA NATH DAS Vs. PUSKAR CHANDRA DAS
January 23, 1935
CHANDRA SHEKHAR Vs. SRI THAKURJI MAHARAJ
February 27, 1935
CHANDRA SHEKHAR DIXIT Vs. BURHWAL SUGAR MILLS CO LTD
May 2, 1935
CHANDRABHAN LAL Vs. EMPEROR
July 29, 1935
CHANDRIKA PRASADA Vs. BOMBAY BARODA AND CENTRAL INDIA RY CO
January 18, 1935
CHANDULAL DAMODARDAS Vs. KESHAVLAL KUBERDAS AMIN
December 5, 1935
CHANDULAL SERAOGI Vs. PURNA CHANDRA PAL
January 18, 1935
CHEERATH VEETIL KARNAVAN Vs. ENASNARAYANA AYYAR
January 29, 1935
CHEERATH VEETTIL KARNAVAN AND MANAGER MADHAVAN NAIR (DIED) CHEERATH VEETTIL PADMANABHAN NAIR L R Vs. ENASNARAYANA AIYAR, FAMILY MANAGER
January 29, 1935
CHENGANAKATTIL MOIDEEN Vs. POTTENGAL KUNHALIKUTTI
May 2, 1935
CHERUKURI LAKSHMINARASU Vs. CHERUKURI NAGAMMA
August 6, 1935
CHHOTELAL Vs. EMPEROR
October 21, 1935
CHHOTEY LAL Vs. TINKE LAL
April 4, 1935
CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
September 18, 1935
CHINNAMMAL ACHI Vs. CHENA MUNA SAITHAKKATHI ROWTHER
March 22, 1935
CHINNATHAYEE Vs. LAKSHMI ACHI
January 9, 1935
CHIRANJI LAL Vs. SRI THAKUR BARE MADAN MOHAN LALJI
November 28, 1935
CHITAN SINGH Vs. GOSAINDAS MANJHI
December 19, 1935
CHITTUKURI GOPALA RAO Vs. PARACHURI SUBBA RAO
October 24, 1935
CHUNDURI PANAKALA RAO Vs. ATMURI VENKATA SARVESAM
November 8, 1935
COMMISSIONER OF INCOME TAX Vs. BJFLETCHER BY POWER OF ATTORNEY AGENT NRHODES
April 24, 1935
COMMISSIONER OF INCOME TAX Vs. SHRI VIJAYANANDA GAJPATI RAJ BAHADUR
January 10, 1935
COMMISSIONER OF INCOME TAX, BENGAL Vs. HUNGERFORD INVESTMENT TRUST, LTD
January 11, 1935
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. MAHARAJA VISWESWAR SINGH
April 11, 1935
COMMISSIONER OF INCOME TAX, BOMBAY Vs. GOPAL VAJINATH MANOHAR
April 1, 1935
COMMISSIONER OF INCOME TAX, MADRAS Vs. BJFLETCHER
April 24, 1935
COMMISSIONER OF INCOME TAX, U P Vs. MAHARAJ KUMAR OF VIZIANAGARAM
January 10, 1935
COMMISSIONER OF INCOME TAX, U P ,7 C P Vs. VIJAYANANDA GAJAPATHI RAJU
January 10, 1935
COMMISSIONER OF INCOME-TAX Vs. DHAKESHWAR PRASAD NARAIN SINGH OF AMAWAN
March 29, 1935
COMMISSIONER OF INCOME-TAX Vs. GOMEDALLI LAKSHMINARAYAN
March 28, 1935
COMMISSIONER OF INCOME-TAX Vs. ABUBAKER ABDUL REHMAN
October 16, 1935
COMMISSIONER OF INCOME-TAX Vs. CHUNILAL BMEHTA
March 27, 1935
COMMISSIONER OF INCOME-TAX Vs. GOPAL VAIJNATH MANOHAR
April 1, 1935
COMMISSIONER OF INCOME-TAX Vs. SIR KAMESHWAR SINGH
July 2, 1935
COMMISSIONER OF INCOME-TAX Vs. TANJORE PERMANENT FUND LTD
September 26, 1935
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. KAMESHWAR SINGH
July 2, 1935
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. ABUBAKER ABDUL RAHMAN
October 16, 1935
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY Vs. CURRIMBHOY EBRAHIM AND SONS, LTD
October 28, 1935
COMMISSIONER OF INCOME-TAX, MADRAS Vs. P R A L MUTHUKARUPPAN CHETTIAR
May 24, 1935
COMMISSIONER OF INCOME-TAX, MADRAS Vs. BUCKINGHAM AND CARNATIA COMPANY, LTD , MADRAS
October 25, 1935
CORA LILLIAN MCPHERSON Vs. ORAN LEO MCPHERSON
December 16, 1935
CORPORATION OF CALCUTTA Vs. MONARCH BIOSCOPE CO
December 19, 1935
CORPORATION OF CALCUTTA Vs. GANESH CHANDRA DHAR
November 20, 1935
CROWN PROSECUTOR Vs. RENGAMMAL
April 25, 1935
CROWN PROSECUTOR Vs. JMCIVER; KSNARASIMHACHARI
August 12, 1935
D K MOHAMMAD EHIYA SAHIB Vs. RMPVMVALLIAPPA CHETTIAR
December 10, 1935
DAGU NATH SAHA ROY Vs. BISWAMBHAR SAHA ROY
April 5, 1935
DAHYABHAI VANMALIDAS SHAH Vs. HIRALAL UMEDRAM SHAH
July 24, 1935
DAIVA AMMAL Vs. SELVARAMANUJA NAYAKAR
October 18, 1935
DAKSHINA RANJAN CHOUDHURY Vs. SURENDRA LAL DAS GUPTA
May 29, 1935
DAL CHAND Vs. NATHU LAL
August 2, 1935
DAMODAR DAS Vs. BINDESHWARI SINGH
December 3, 1935
DARBHA VENKATA SOMAYAJULU Vs. POTULA SATHIRAJU
April 2, 1935
DASARI POLAYYA DORA Vs. ONARASI ANANTHA PATRO
February 22, 1935
DATA RAM Vs. LJHAOO LAL
March 12, 1935
DAUD SHEIK Vs. EMPEROR
May 9, 1935
DAULATRAM RAWATMULL Vs. MAHARAJLAL
August 20, 1935
DAWSONS BANK, LTD Vs. NIPPON MENKWA KABUSHIHI KAISH (JAPAN COTTON TRADING CO , LTD)
February 21, 1935
DEBENDRA LAL KHAN Vs. SUDHARAM ROY
January 28, 1935
DEBI RAM Vs. EMPEROR
February 15, 1935
DECCA RAMANNA Vs. SECYOF STATE
October 28, 1935
DEEP CHAND Vs. EMPEROR
February 6, 1935
DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. HANSRAJ
May 9, 1935
DEO NARAIN SINGH Vs. MTLILA KUER
November 25, 1935
DEPUTY COMMISSIONER OF POLICE Vs. SVEDANTAM
August 20, 1935
DERBY MCINTYRE AND CO LTD Vs. MITTER AND CO
January 16, 1935
DESU REDDIAR Vs. SRINIVASA REDDI (MINOR) BY NEXT FRIEND SUBBA REDDIAR
December 17, 1935
DEVCHAND TOTARAM KIRANGE Vs. GHANASHYAM SAKHARAM CHAVDHARI
January 15, 1935
DEVENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
November 1, 1935
DEWAN SINGH Vs. EMPEROR
September 23, 1935
DHAKESHWAR PRASAD NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
March 29, 1935
DHANU LAL SUCHANTI Vs. HUKUM CHAND
November 15, 1935
DHARAM NATH MISSIR Vs. MANGLA PERSHAD SINGH
September 26, 1935
DHARMANA SOORAMMA Vs. GANGU NARASAMMA
September 11, 1935
DHARUP RAJ MISIR Vs. RAM AUDHESH MISIR
February 7, 1935
DHIRENDRA NATH PODDAR Vs. HEMANGINI DASI
June 5, 1935
DHONDI DNYANOO SINDE Vs. RAMA BALA SINDE
July 3, 1935
DHONDO YESHVANT KULKARNI Vs. MISHRILAL SURAJMAL
August 23, 1935
DINABANDHU GAN Vs. MAKIM SARDAR
December 5, 1935
DINANATH KAR Vs. CHOUDHURI JITENDRA NANDAN DAS MOHAPATRA
August 6, 1935
DISTRICT BOARD Vs. LALA BEHARI LAL
October 14, 1935
DISTRICT BOARD, DARBHANGA Vs. SURAJ NARAIN SINHA
February 19, 1935
DOCCA RAMANNA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
October 28, 1935
DOL GOVINDA DAS Vs. MAKBUL SEKH S INFANT HEIR
April 8, 1935
DOMAN MIA Vs. GUNARAM MAHATA
August 1, 1935
DONDAPATI LAKSHMINARASIMHA RAO DONDAPATI RAMA RAO Vs. GUNDABATHULA RAGHAVAMMA
November 14, 1935
DORABJI NOWROSJEE PAJNIGAR Vs. JAMSHEDJI PESTONJI MEHTA
June 27, 1935
DORAISAMI PILLAI Vs. ARUMUGA NAICKER
August 1, 1935
DORASWAMY IYER Vs. ARUNACHALA AYYAR
August 15, 1935
DORI Vs. EMPEROR
August 19, 1935
DOROTHY EMMA STUART Vs. VERNON REGINALD STUART
January 25, 1935
DR S MUNISAMI NAIDU Vs. GTHANDVARAYA MUDALIAR
August 9, 1935
DR S MUNISWAMI NAIDU Vs. GTHANDAVARAYA MUDALIAR
August 9, 1935
DUKHI Vs. EMPEROR
December 6, 1935
DUKHIRAM MADHU Vs. RAMLAKSHMI FALIA
November 12, 1935
DULAL CHANDRA CHOWDHURY Vs. ATUL KRISHNA ROY
February 6, 1935
DULAR CHAND RAM Vs. (KUMAR) KAMAKHYA NARAIN SINGH
November 11, 1935
DUNDOOBAI ANANDRAO DESHMUKH Vs. VITHALRAO ANANDRAO DESHMUKH
August 8, 1935
DURGA Vs. LAKHPAT RAI
November 15, 1935
DURGA CHARAN DAS Vs. CHAIRMAN OF LABONGA SAMABAI SAMITY
August 26, 1935
DURGA PROSAD BARHAI Vs. JEWDHARI SING
January 17, 1935
DURGARAM CHAUDHURY Vs. AMRITA CHANDRA GOSWAMI
May 13, 1935
DURJAN Vs. EMPEROR
March 14, 1935
DWARKA MAHTON Vs. PATNA CITY MUNICIPALITY
May 2, 1935
DWARKA PRASAD Vs. MTSUNDER
February 4, 1935
E T ROBINSON Vs. MRSRVRIGG
December 13, 1935
EAST BENGAL COMMERCIAL BANK, LIMITED Vs. PRASANNA KUMAR SAHA
February 13, 1935
EBRAHIM PEER MOHAMED Vs. KISSEN GOPAL BAGREE
December 13, 1935
EKKARI GHOSE Vs. SIDESHWAR GHOSE
December 9, 1935
ELAYAT KARTHIYAYINI KUNCHI AMMA Vs. MINAKSHI AMMA
October 18, 1935
ELIMUDDIN SARKAR Vs. UMED ALI BEPARI
November 13, 1935
EMPEROR Vs. ASGHAR
November 18, 1935
EMPEROR Vs. JAFAR KHAN
April 8, 1935
EMPEROR Vs. APPA GANPAT
June 27, 1935
EMPEROR Vs. VAIJAPPA SHIVLINGAPPA HUMBERWADI
August 6, 1935
EMPEROR Vs. GULABRAO CHANDGUDE
August 1, 1935
EMPEROR Vs. LMMARINO
June 28, 1935
EMPEROR Vs. HARI
April 12, 1935
EMPEROR Vs. SAKHARAM RAWAJI PAWAR
February 12, 1935
EMPEROR Vs. SRI KISHAN (OR SRI KRISHNA)
April 24, 1935
EMPEROR Vs. SHAPURJI SORABJI
October 18, 1935
EMPEROR Vs. JANKE GOPAL KOLI
September 18, 1935
EMPEROR Vs. MRSSD CUNHA
August 15, 1935
EMPEROR Vs. CHATURBHUJ NARAIN CHOUDHURY
September 30, 1935
EMPEROR Vs. LALJI RAI
September 6, 1935
EMPEROR Vs. SMWAHID ULLAH AHRARI
August 1, 1935
EMPEROR Vs. BENT PRAMANIK
February 6, 1935
EMPEROR Vs. RANGAMMAL
April 25, 1935
EMPEROR Vs. NARAIN
November 19, 1935
EMPEROR Vs. RAM NATH
August 26, 1935
EMPEROR Vs. BATUK
December 3, 1935
EMPEROR Vs. NARAIN DAS
October 11, 1935
EMPEROR Vs. TARAK NATH BAIDYA
July 24, 1935
EMPEROR Vs. RAM NARAIN SARASWAT
November 25, 1935
EMPEROR Vs. BANDHOO AHIR
January 30, 1935
EMPEROR Vs. PARSHOTTAM KANDU
March 22, 1935
EMPEROR Vs. YESA NANA DIDWAGH
November 18, 1935
EMPEROR Vs. MASURIA
October 17, 1935
EMPEROR Vs. BENGAL SALT CO LTD
November 25, 1935
EMPEROR Vs. BHOPAL SINGH
December 13, 1935
EMPEROR Vs. NARAIN SINGH
August 30, 1935
EMPEROR Vs. ABDUL RAHIMAN AKRAMDIN
October 18, 1935
EMPEROR Vs. FAKIR MAHOMED RAMZAN
November 12, 1935
EMPEROR Vs. BHAWAN SURJI
November 26, 1935
EMPEROR Vs. PUTTAN HASSAN
November 19, 1935
EMPEROR Vs. NARAYAN MUDLAGIRI MAHALE
August 23, 1935
EMPEROR Vs. AAALWE
August 28, 1935
EMPEROR Vs. MATHURI
November 26, 1935
EMPEROR Vs. CHHADAMMI LAL
November 27, 1935
EMPEROR Vs. DEORAO BHIVAJI
January 9, 1935
EMPEROR Vs. CHHOTAN HASMAT ALI
January 16, 1935
EMPEROR Vs. PAPA KAMALKHAN
February 20, 1935
EMPEROR Vs. JESINGBHAI CHHAGANLAL SHAH
January 17, 1935
EMPEROR Vs. JMCIVER
August 12, 1935
EMPEROR Vs. BAHRAICHI
July 30, 1935
EMPEROR Vs. BHAGGAN
July 20, 1935
ENSUP MANDAL Vs. GOLAPJAN (GOLAPJANNESSA) BIBI
December 11, 1935
FAKIR MAHOMED RAMZAN Vs. EMPEROR
November 12, 1935
FANNY SKINNER Vs. BANK OF UPPER INDIA, LTD
February 28, 1935
FATEH KUMAR SINGH Vs. KISHEN CHAND KACHAR
May 9, 1935
FATMA KANI AMMAL Vs. SHAIKH DAWOOD
October 30, 1935
FIDAHUSEIN PIRMAHOMEDALLI Vs. BAI MONGHIBAI
October 11, 1935
FIRM BALAK RAM-ATMA RAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 9, 1935
FIRM JAGANNATH RAI-BHAGWAN DAS Vs. BASIST NARAIN SINGH
October 31, 1935
FIRM MEGHRAJ ROORMAL Vs. FIRM ANUP SINGH-BATTU MAL
September 4, 1935
FIRM TARACHAND PROTAPMAL Vs. TAMIJUDDIN SHEIKH
March 11, 1935
FIRM, BANWARILAL JAGANNATH Vs. BB& CIRYCO LTD
February 5, 1935
FORD MOTOR COMPANY OF INDIA LIMITED Vs. SECRETARY OF STATE FOR INDIA
October 4, 1935
FRASER AND ROSS Vs. CORPORATION OF MADRAS
November 21, 1935
G ATHIMOOLA MUDALIAR Vs. FATHIMATHUL KUBRA BEGUM SAHEBA
December 5, 1935
G GALLIMORE Vs. ALICE GALLIMORE
October 17, 1935
G RAMACHANDRAM CHETTIAR Vs. VVERIVADA CHETTIAR
February 14, 1935
G RAMACHANDRAN CHETTIAR Vs. VVERIVADA CHETTIAR (DEAD) VERIVADA CHETTY (MINOR) ARE MINORS BY GUARDIAN VESWARA CHETTIAR
February 14, 1935
G V NARAYANASAWMY AYYAR Vs. SUBRAMANIA PILLAI
August 23, 1935
GABRIEL CHRISTIAN Vs. CHANDRA MOHAN MISSIR
November 22, 1935
GAJRAJ SINHA Vs. EMPEROR
August 2, 1935
GAJRAM SINGH Vs. LALA KALYAN MAL
October 22, 1935
GANAPATI MANJA HEGADE Vs. SUBRAYA RAYAPPA SHETTI
September 26, 1935
GANAURI MIA Vs. EMPEROR
July 23, 1935
GANESA MOORTHI NAIDU Vs. JAYALAKSHMI AMMAL
December 19, 1935
GANESHI LAL Vs. SHANKAR LAL
January 21, 1935
GANGA RAM Vs. HABIB ULLAH
July 26, 1935
GANGA RAM SAHU Vs. RAM SHANKAR TIWARI
December 17, 1935
GANGA SAHAI Vs. MTJANKI
January 29, 1935
GANGA SARAN SINGH Vs. MTSIRTAJI KUER
August 1, 1935
GANGA SINGH Vs. KRJITWAR SINGH
August 29, 1935
GANGADHAR MARWARI Vs. EMPEROR
November 25, 1935
GANGARAPU CHINNA SAMBAYYA Vs. POLEPALLI RUDRAPPA
March 1, 1935
GANGU VEERABRAHMAM Vs. GANGU JAGANNADHACHARYULU
February 27, 1935
GANI MIA Vs. WAJID ALI
February 6, 1935
GAYASI RAM Vs. SHAHABUDDIN
January 22, 1935
GENDA LAL Vs. HAZARI LAL
May 3, 1935
GENDA RAM Vs. EMPEROR
November 21, 1935
GENERAL CORPORATION LTD BY DIRECTOR K M RAO Vs. COMMISSIONER OF INCOME TAX
September 7, 1935
GENERAL CORPORATION LTD BY DIRECTOR K M RAO Vs. COMMISSIONER OF INCOME-TAX
September 17, 1935
GENERAL CORPORATIONS LTD Vs. COMMISSIONER OF INCOME TAX, MADRAS
September 17, 1935
GHAFOOR Vs. ABDULLAH KHAN
April 4, 1935
GHANA NAND Vs. GOBARDHAN
January 21, 1935
GHANSHAYAM DAS JAGNANI Vs. (FIRM) RAMNARAYAN GANESHNARAYAN
December 19, 1935
GHANSHYAM DAS AGARWALA Vs. KISTURIBALA DEBI
August 15, 1935
GHULAM MOHIDEEN KHAN SAHIB Vs. SECYOF STATE
January 22, 1935
GIRIKANT SHIVLAL PANDYA Vs. VADILAL VRIJLAL SHAH
August 9, 1935
GIRIN (GIRINDRA) DAS GUPTA Vs. EMPEROR
January 2, 1935
GOBARDHAN MUKHARJI Vs. SALIGRAM MARWARI
September 2, 1935
GOBARDHAN SAHU Vs. LALMOHAN KHARWAR
October 2, 1935
GOBINDA RAMANUJ DAS MOHANTA Vs. MOHUNT RAM CHARAN RAMANUJ DAS
May 17, 1935
GOGINENI ANKAMMA Vs. ALLURI SRI VENKATA SESHACHALAPATHI
February 11, 1935
GOKAVARAPU SWAMI Vs. MANDA SATEYYA
November 25, 1935
GOKULANANDA HARICHANDAN Vs. ISWAR CHHOTRAI
December 12, 1935
GOLAM RABBANI ALIAS LAL MIA Vs. DEWAN ABUL KHAIR AHMAD ALI ALIAS MAHMUD MIA
April 18, 1935
GOPAL BHAURAO JAPE Vs. JAGANNATH PANDIT VASUDEORAO PANDIT MAHARAJ
January 15, 1935
GOPAL DAS Vs. SRI THAKURJI
October 3, 1935
GOPAL SAHAI Vs. NASIR UDDIN
March 6, 1935
GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
May 28, 1935
GOPI NATH Vs. MTBEKALI
May 2, 1935
GOPI NATH VARMA Vs. MANAUR HUSAIN
November 6, 1935
GOPINATH MOTILAL Vs. RAMDAS
August 16, 1935
GOPINATH NAIK Vs. COMMISSIONER, INCOME-TAX
November 22, 1935
GOPINATH SINGH Vs. THAKURDIN SINGH
March 1, 1935
GORDHANDAS KESHAVLAL Vs. RAMCHAND BANARSIDAS
February 11, 1935
GOSTA BEHARI PRAMANIK Vs. AMIYA KUMAR DAS
July 30, 1935
GOVERDHAN Vs. EMPEROR
July 25, 1935
GOVIND PERSHAD Vs. KANDHAI SINGH
February 22, 1935
GOVIND PRASAD Vs. SHANTI SWARUP
March 22, 1935
GOVIND RAM Vs. KASHI NATH
September 26, 1935
GOVIND SINGH Vs. RAM PRASAD
April 25, 1935
GOVINDBHAI LALLUBHAI PATEL Vs. DAHYABHAI NATHABHAI PATEL
August 6, 1935
GREAT AMERICAN INSURANCE CO LTD Vs. MADANLAL SONULAL
March 12, 1935
GUDIMETLA RAMIREDDI Vs. GUDIMETLA SATYAM
December 12, 1935
GUDUR MANGA REDDI Vs. PVENKATARAGHAVA AYYANGAR ALIAS PVRAGHAVAN
October 29, 1935
GUJRAT GINNING AND MANUFACTURING CO, LTD AHMEDABAD Vs. MOTILAL HIRABHAI SPINNING AND MANUFACTURING CO , LTD , AHMEDABAD
December 6, 1935
GULAB SINGH Vs. EMPEROR
February 6, 1935
GULABRAO LAXMANRAO CHANDGUDE Vs. EMPEROR
August 1, 1935
GULZARI LAL Vs. SHEO CHARAN LAL
April 2, 1935
GUNARBERINISSA CHOUDHURANI Vs. GOPENDRA PROSAD SUKUL
May 13, 1935
GURCHARAN PRASAD Vs. SECYOF STATE
December 5, 1935
GURCHARAN PRASAD Vs. JAI NARAIN SINGH
January 30, 1935
GURIJALA SUBRAMANYAM Vs. DAMAVARAPU VENKATASUBBA REDDI
January 29, 1935
GURJALA SUBRAMANYAM (DIED) GURJALA SRINIVASAIAH, MINOR REPRESENTED BY GUARDIAN GURJALA VENKATARAMANAYYA Vs. DAMAVARAPU REDDI
January 29, 1935
GURPUR VAMANA PAI Vs. VENKATU (VENKATESH) NAIKA
August 29, 1935
GURUPUR VAMANA PAL Vs. VENKATU (VENKATASESHA) NAIKA
August 29, 1935
GUTTA RAMAYYA Vs. MANIPALLI SATYANARAYANAMURTHI
May 3, 1935
H HUNTER, LIQUIDATOR, BANK OF UPPER INDIA LTD Vs. RANI KANIZ ABID
February 28, 1935
H K SHAW Vs. SURESH CHANDRA MITTER
June 20, 1935
HAFIZ MOHAMMAD IBRAHIM Vs. BHAGWAN DAS
March 27, 1935
HAFIZ UDDIN Vs. (FIRM) PARSHADI LAL MONOHAR LAL
January 24, 1935
HAIDAR HUSAIN Vs. PURAN MAL
March 27, 1935
HAJI ABDUL RAZAK HAJI MAHOMED Vs. HAJI ADAM HAJI USMAN NOORANI
January 17, 1935
HAJI AMIR AHMAD Vs. MOHAMMAD EJAZ HUSAIN
September 19, 1935
HAJI JAMAL NOOR MAHOMED SAIT Vs. AANANDARAYA MUDALIAR AND COMPANY
April 11, 1935
HAJI MALLHA KHAN Vs. THAKUR GULAB SINGH
November 28, 1935
HAJI MOHAMMAD ABDUL AZIZ KHAN Vs. MAHBUB SINGH
October 11, 1935
HAKIM KHAN ALIAS SIKKANDAR KHAN SAHIB Vs. ASAHIBJAN SAHIB
May 9, 1935
HAKIM SYED MUHAMMAD Vs. EMPEROR
July 9, 1935
HANUMAN PRASAD Vs. MENDWA
April 23, 1935
HANUMAN SINGH Vs. RAM LAKHAN SINGH
December 13, 1935
HARA CHANDRA DAS Vs. BHOLANATH DAS
January 22, 1935
HARI Vs. EMPEROR
April 12, 1935
HARI HAR Vs. EMPEROR
February 12, 1935
HARI MAHTO Vs. EMPEROR
November 5, 1935
HARI RAMAYYA Vs. BHAGAVATULU VENKATACHELAPATI
November 8, 1935
HARI RAMAYYA (DEAD) Vs. BHAGAVATULA VENKATACHALAPATI
November 8, 1935
HARIDAS CHATTERJEE Vs. MANMATHA NATH MULLICK
August 7, 1935
HARILAL CHHAGANLAL DESAI Vs. BAI MANJOOLA
March 13, 1935
HARISH CHANDRA Vs. HINDU DHARMA SEWAK MANDAL
November 22, 1935
HARKISANDAS DHARAMSEY Vs. DWARKADAS GORDHANDAS
March 15, 1935
HARLAL KAMTI Vs. JHARI SINGH
August 28, 1935
HARNATH RAI BINJ RAJ Vs. SEWI PROSAD SINGH
August 29, 1935
HARU BEPARI Vs. ROY KSHITISH BHUSAN ROY BAHADUR
May 21, 1935
HEM CHANDRA CHONGDAR Vs. EMPEROR
August 7, 1935
HEM CHANDRA DAS CHAUDHURY Vs. SECYOF STATE
August 24, 1935
HEMANTA KUMAR BANERJEE Vs. MONORAMA DEBI
January 2, 1935
HEMANTA KUMAR GHOSE Vs. RAJENDRA MONDAL
June 27, 1935
HEMENDRA NATH ROY CHOUDHURY Vs. JNANENDRA PRASANNA BHADURI
May 14, 1935
HEMRAJ DATTUBUVA MAHNUBHAO Vs. NATHU RAMU MAHAJAN
February 1, 1935
HENRY MERIEU Vs. OFFICIAL RECEIVER
March 27, 1935
HIRA KURMI Vs. MADAN SAO
December 10, 1935
HIRANMOY BHOWMIK Vs. EMPEROR
April 3, 1935
HIS HIGHNESS MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. CHAIRMAN, MUNICIPALITY
January 18, 1935
HOE KIM BEING Vs. MAUNG BA CHIT
July 11, 1935
HOMESHWAR SINGH Vs. KAMESHWAR SINGH
June 20, 1935
HON BLE RAJA BEJOY SINGH DUDHURIA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KUMAR CHANDRA SINGH DUDHURIA Vs. SARAT CHANDRAGOSWAMI (GOSSAIN IN VAKALATNAMAH)
March 22, 1935
HUMAYAUN RAZA CHOUDHURY Vs. JYOTIRMOYEE DEBI
July 25, 1935
HURMAT SINGH Vs. GANGA NARAIN
January 30, 1935
IBN ALI Vs. EMPEROR
January 2, 1935
IMAM BAKSH Vs. EMPEROR
April 5, 1935
IN RE INLAND STEAM NAVIGATION WORKERS UNION Vs. STATE
August 19, 1935
IN RE: ABDUL SATAR KHAN KAMRUDDINKHAN Vs. STATE
April 18, 1935
IN RE: AHMADPUR KATWA RAILWAY CO LTD Vs. STATE
April 2, 1935
IN RE: AN ADVOCATE CAWNPORE Vs. STATE
January 21, 1935
IN RE: APPADURAI NAINAR Vs. STATE
August 6, 1935
IN RE: ARYYA INSURANCE CO LTD Vs. STATE
December 9, 1935
IN RE: B N ELIAS Vs. STATE
March 11, 1935
IN RE: B, AN ADVOCATE Vs. STATE
August 20, 1935
IN RE: B, AN ADVOCATE Vs. STATE
September 12, 1935
IN RE: CHAKKA JAGGA RAO Vs. STATE
February 22, 1935
IN RE: CHARGEABILITY OF STAMP DUTY Vs. STATE
January 28, 1935
IN RE: DANI Vs. STATE
September 11, 1935
IN RE: DONI HAMPANA GOWD Vs. STATE
October 9, 1935
IN RE: GIRISH CHANDRA SEAL Vs. STATE
November 18, 1935
IN RE: JALPAIGURI BANKING AND TRADING CORPORATION LTD Vs. STATE
November 25, 1935
IN RE: KADIR MOHIDEEN SAHIB Vs. STATE
February 11, 1935
IN RE: KATTA ANNIAHGARI NARANAPPA Vs. STATE
February 18, 1935
IN RE: LAL MADHO PRASAD Vs. STATE
January 24, 1935
IN RE: M P N A SECOND GRADE PLEADER Vs. STATE
November 19, 1935
IN RE: MAGALAM GOVINDA RAO Vs. STATE
August 6, 1935
IN RE: MAHALINGA NADAR Vs. STATE
August 13, 1935
IN RE: MEDAPATE RAMA RAO Vs. STATE
August 9, 1935
IN RE: MELANDA LOAN OFFICE, LTD Vs. STATE
January 21, 1935
IN RE: MR M P NARAYANA MENON FOR RENEWAL OF SECOND GRADE PLEADERSHIP CERTIFICATE KASBA AMSAM AND DESAM Vs. STATE
November 19, 1935
IN RE: MURUGAPPA THEVAN Vs. STATE
October 31, 1935
IN RE: N A PLEADER Vs. STATE
August 19, 1935
IN RE: P D SHAMDASANI Vs. STATE
September 23, 1935
IN RE: PABNA DHONABHANDER CO LTD Vs. STATE
December 13, 1935
IN RE: PATIL SUBBA REDDI Vs. STATE
October 2, 1935
IN RE: R R GOPALACHARI Vs. STATE
November 21, 1935
IN RE: RAMJAS MARWARI Vs. PURULIA MUNICIPALITY
December 6, 1935
IN RE: RAMJIDAS MAHALIRAM Vs. STATE
March 6, 1935
IN RE: RANGAPPA GOUNDAN Vs. STATE
December 3, 1935
IN RE: RANJIT SINGH Vs. STATE
February 24, 1935
IN RE: RATANCHAND LALLUMAL Vs. STATE
September 10, 1935
IN RE: S, A PLEADER, RAGHUNATHPUR Vs. STATE
October 4, 1935
IN RE: SADHUCHARAN ROY CHOWDHURY Vs. STATE
January 24, 1935
IN RE: SATTI SUBBI REDDI Vs. STATE
October 9, 1935
IN RE: STRAUSS AND CO LIMITED; IN RE: BHIMRAJ HARLALKA Vs. STATE
April 16, 1935
IN RE: SUBRAMANIA AIYAR Vs. STATE
October 10, 1935
IN RE: T FAKURULLA KHAN Vs. STATE
February 4, 1935
IN RE: THOPPA ALIAS SHEIK ABDUL KADIR Vs. STATE
May 9, 1935
IN RE: TUSHAR KANTI GHOSH EDITOR, AMRIT BAZAR PATRIKA, Vs. STATE
April 8, 1935
IN RE: UPENDRA KUMAR MITRA Vs. STATE
May 31, 1935
IN RE: VICTOR JUDAH Vs. NISSIM AARON JUDAH
December 17, 1935
IN THE MATTER OF KESHARDEO CHAMRIA Vs. STATE
March 10, 1935
INAYAT KHAN Vs. HARBANS LAL
October 9, 1935
INDERDEO NARAYAN Vs. DURGA PRASAD SINGH
November 29, 1935
INDERDEO TIWARI Vs. RAM BAN BIJAY PRASAD SINGH
August 9, 1935
INDERJIT RAI Vs. GAJADHAR RAJ
March 5, 1935
INDIAN IRON AND STEEL CO LTD Vs. BARA GOPAL THAKUR
June 25, 1935
INDIAN RADIO AND CABLE COMMUNICATIONS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 21, 1935
INDRA CHAND KEJRIWAL Vs. BASROPAN SHAW
April 11, 1935
INDRA CHANDRA BAG Vs. HIRALAL BONG
December 12, 1935
INDU BHUSAN ROY CHOUDHURY Vs. SECYOF STATE
July 16, 1935
IQBAL UDDIN Vs. RAM NATH
April 29, 1935
ISAMODDIN AJMODDIN Vs. AJMODDIN SHAMSODDIN
September 11, 1935
ISHWAR DAYAL Vs. AMBA PRASAD
February 18, 1935
ISHWAR SAHAI Vs. MOTI LAL
May 8, 1935
ISTAHAR KHONDKAR Vs. EMPEROR
February 25, 1935
J E GUBBAY Vs. EMPEROR
December 11, 1935
J K RAU Vs. SNDAVEY
October 10, 1935
J MCIVER AND H HADOW OF HUSON TOD AND CO Vs. KVALRMALAGAPPA CHETTIAR
August 16, 1935
J MCIVER AND H HADOW PARTNERS CARRYING ON BUSINESS UNDER THE NAME AND STYLE OF HUSON TOD AND CO Vs. KVALRMALAGAPPA CHETTIAR
October 16, 1935
JADDU AHIR Vs. EMPEROR
March 27, 1935
JADU DUBE Vs. DASRATH RAI
February 22, 1935
JADU NATH GUHA ROY Vs. KASISWAR GUHA ROY
July 30, 1935
JAFAR BEG Vs. UJAGAR LAL
January 28, 1935
JAFAR HUSAIN Vs. PEAREY LAL
February 25, 1935
JAGABANDHU MISRA Vs. MANAGER, INDIA JUTE MILLS, SERAMPUR
August 15, 1935
JAGADISAN PILLAI Vs. NARAYANAN CHETTIAR
November 1, 1935
JAGADISWARI DEBI Vs. TINKARI BIBI
January 22, 1935
JAGAI KURMI Vs. HARAKH RAJ SINGH
February 1, 1935
JAGANNATH Vs. BHIKAM SINGH
August 30, 1935
JAGATHAMBAL ANNI Vs. PERIATHAMBI NADAR
August 19, 1935
JAGDEO PRASAD Vs. BHAGWAN HAJAM
December 20, 1935
JAGNARAIN TEWARI Vs. EMPEROR
May 31, 1935
JAI DATT TEWARI Vs. DAYA RAM PANT
August 27, 1935
JALMANA VEERARAGHAVALU NAIDU Vs. SURIYANARAYANA PANDA
December 13, 1935
JAMNABAI GULABCHAND GUJARATI Vs. DATTATRAYA RAMCHANDRA GUJARATI
September 9, 1935
JANAKI BAI AMMAL Vs. SRI TIRUCHITRAMBALA VINAYAKAR OF THE TEMPLE BYGANAPATHI ODUVAR, MINOR BY GUARDIAN, VELLI AMMAI, APPOINTED GUARDIAN- AD-LITEM OF MINOR
March 26, 1935
JANAKI NATH RAY Vs. ASAD REZA
January 25, 1935
JANG BAHADUR SINGH Vs. CHHABILA KOIRI
November 11, 1935
JANKI MISIR Vs. BENI SINGH
April 30, 1935
JANKIBAI AMMAL Vs. SRI THIRUCHITRAMBALA VINAYAKAR
March 26, 1935
JATINDRA NATH SAHA Vs. KATIHAR OIL MILLS LTD
July 3, 1935
JAVVADI VENKAYYA Vs. DWARAMPUDI BASIVIREDDI MINOR BY MOTHER AND NEXT FRIEND MANIKYAM
May 3, 1935
JAWAHAR RAM Vs. JHINGURI LAL
March 28, 1935
JAWALA PRASAD CHOBEY Vs. COMMISSIONER OF INCOME TAX, BENGAL
March 12, 1935
JENAVARAM BAILIREDDI Vs. KHATIPULAL SAB
April 15, 1935
JHAKAR SAHU Vs. RAJ KUMAR TEWARI
December 6, 1935
JHAKRI KEWAT Vs. RAM NARESH SAHI
January 11, 1935
JHILLAR RAI Vs. RAJNARAIN RAI
March 18, 1935
JNANENDRA NATH DEY Vs. KSHITISH CHANDRA DEY
July 31, 1935
JOGA BIBI Vs. MESEL SHAIKH
July 10, 1935
JOGENDRA CHANDRA DAS Vs. BIRENDRA LAL DAS CHOWDHURY
January 21, 1935
JOGENDRA NATH GORAI Vs. EMPEROR
July 10, 1935
JOGENDRA NATH KUNDU Vs. JOGNESWAR MANDAL
June 18, 1935
JOGESH CHANDRA DAS Vs. HEM CHANDRA GHOSE
May 21, 1935
JOGESH CHANDRA KHASNAVISH Vs. SURESH CHANDRA NAMADAS
January 17, 1935
JOHABAJ KHAN Vs. SRIKRISHNA DEY
November 11, 1935
JOHN A DAVID Vs. ALAALAGAPPA CHETTIAR
February 6, 1935
JOHN EARNEST EDWARD Vs. RAI JOGENDRA CHANDRA GHOSE BAHADUR
February 5, 1935
JOKHIRAM SAGARMAL Vs. CHAMAN CHOUDHRY
December 3, 1935
JONAB ALI KHAN Vs. SATIS CHANDRA RAY
November 26, 1935
JONNAVARAM BALIREDDI Vs. KHATIPULAL SAB ALIAS ABDUL SATAR
April 15, 1935
JOSEPH ANTHONY SWEENNEY Vs. MERCY BEATRICE CATHERINE SWEENNEY
March 18, 1935
JOTINDRA NATH HALDAR Vs. ASWINI KUMAR MONDAL
January 17, 1935
JOTISH CHANDRA GHOSE Vs. BIRESWAR HALDAR OF BHATPARA
March 21, 1935
JOY GOPAL SINGHA Vs. PROBODH CHANDRA BHATTACHARJEE
July 9, 1935
JOY NARAYAN CHANDRA Vs. MURARI MOHAN CHAKRABARTY
May 3, 1935
JUGAL KISHORE Vs. MRPKBANERJI, OFFICIAL RECEIVER
February 4, 1935
JUGESH CHANDRA BOSE Vs. MAQBUL HUSSAIN
November 22, 1935
JUGESHWAR SINGH Vs. EMPEROR
May 2, 1935
JUPUDI KESAVA RAO Vs. COMMISSIONER OF INCOME TAX, MADRAS
October 2, 1935
JUPUDY KESAVA RAO Vs. COMMISSIONER OF INCOME-TAX
October 2, 1935
JYOTESWAR BANERJEE Vs. SURENDRA NATH GHOSE
August 8, 1935
JYOTI PRASHAD SINGH DEO BAHADUR Vs. BHARAT SHAH BABU
November 5, 1935
JYOTINDRA MOHAN CHOUDHURY Vs. BRIDHIDEYEE BIBI
January 14, 1935
K ADINARAYANASWAMI Vs. RAJAH SIR ANNAMALAI CHETTI, (SUCCESSOR ININTEREST TO PMAVELLIAPPA CHETTIAR)
August 1, 1935
K C MUKERJEE, OFFICIAL RECEIVER Vs. MT RAMRATAN KUER
November 12, 1935
K CHENGALROYA REDDI Vs. UDAI KAVOUR BY HER AGENT MOHANMULL CHOREDA (DECEASED)
October 18, 1935
K G SUBRAMANIA IYER Vs. KVKRISHNA IYER
October 31, 1935
K KANNIAPPA MUDALIAR Vs. SECRETARY OF STATE FOR INDIA-IN-COUNCIL THROUGH THE COLLECTOR
March 27, 1935
K M MOHAMBARAM Vs. RAM NARAYAN BRAHMIN
March 26, 1935
K M S CHIDAMBARAM CHETTIAR, MINOR BY MOTHER AND GUARDIAN VISALAKSHMI ACHI BY HER DULY AUTHORISED AGENT T K SUBRAMANIA AIYAR Vs. COMMISSIONER OF INCOME-TAX
September 18, 1935
K MARUDANAYAKAM PILLAI Vs. SUBRAMANIAN CHETTIAR
February 6, 1935
K NARASIMHA PAI Vs. CHANDU
February 6, 1935
K P RAMASWAMI NAICK Vs. LAKSHMANA KUDUMBAN
November 26, 1935
K R M T T THYAGARAJA CHETTIAR Vs. COLLECTOR OF MADURA
October 23, 1935
K S ANANTHANARAYANA IYER Vs. RARICHAN
November 12, 1935
K S VENKATARAMA IYER Vs. PONNUSWAMI PADAYACHI
May 2, 1935
K SANGAPPA Vs. SUNKU SUBBARAYUDU
October 23, 1935
K V A L RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
October 2, 1935
K V AL RM ALAGAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE
December 10, 1935
K V JAGANNATHA RAO Vs. MAHARAJAH
August 9, 1935
KADAMBERI DEVASWOM URALAN Vs. SECYOF STATE
August 21, 1935
KADAMBERI DEVASWOM URLAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 21, 1935
KADAPPA BAPURAO DESAI Vs. KRISHTAPPA BACHAPPA DESAI
April 16, 1935
KADIR MOHIDEEN SAHIB Vs. EMPEROR
February 11, 1935
KADU Vs. SREEMATI KOLEMAN BIBI
March 22, 1935
KAIKHUSROO MANEKSHAH TALYARKHAN Vs. GANGADAS DWARKADAS
November 8, 1935
KAILASH NARAIN Vs. GOPI NATH
October 31, 1935
KAILASH NATH Vs. PANDIT CHANDRA BHAN
February 5, 1935
KAILASH PATI SAHAI Vs. JAGARNATH RAI
March 13, 1935
KAKU CHENCHURAMANA REDDI Vs. PALAPU ARUNACHALAM
April 24, 1935
KALAHASTHI MUNUSAMIAH Vs. UMADERJAH RAJE DAMARA KUMARA VENKATA LINGAM NAYANIM BAHADUR VARU, RAJA OF KALAHASTHI
February 15, 1935
KALI KUMARI BAISNABI Vs. MONO MOHINI BAISNABI
July 17, 1935
KALIYATHAN KRISHNAN Vs. AKKANISSERI MANIKKOTH KOLLARATH GOPALAKURUP
March 22, 1935
KALLARA KAMBIKANOM MEATHALE VEETIL CHINDAN KAIMAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
January 28, 1935
KALLEPALLE KRISHNAMURTHI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
April 29, 1935
KALLU Vs. MTJAYANTI
February 15, 1935
KALLU MAL Vs. LGANESHI LAL
October 23, 1935
KALOORAM AGARWALLA Vs. JONISTHA LAL CHAKRABARTY
July 15, 1935
KALP NATH CHAND Vs. SAMAR DHUJ CHAND
March 26, 1935
KAMAKSHI CHETTIAR Vs. THANGAMUTHU NADAR
February 8, 1935
KAMAL KRISHNA SIRCAR Vs. EMPEROR
July 17, 1935
KAMESWAR SINGH Vs. KULADA PROSAD SAHU
July 26, 1935
KAN KUAR Vs. ATAL BEHARI LAL
March 29, 1935
KANCHAMALAI PATHAR Vs. RYSHAHAJI RAJAH SAHIB (DECEASED)
October 2, 1935
KANDADI APPANA KRISHNAMACHARY Vs. SRIMAN MADABHUSHI SIMHADRI APPALACHARYULU
November 28, 1935
KANDAN MAJHI Vs. KULADA PROSAD RAY
February 19, 1935
KANDHE Vs. JHANJAN LAL
September 5, 1935
KANHAIYA LAL Vs. PTSHEVA LAL
August 20, 1935
KANHAIYA LAL Vs. ABDULLAH
November 13, 1935
KANHYA LAL MISSIR Vs. MTHIRA BIBI
October 2, 1935
KANHYALAL BHARGAVA Vs. BANWARI LAL
August 22, 1935
KANNAMMAL Vs. MUTHUKUMARASWAMI CHETTY
October 9, 1935
KANNIAMMAL Vs. BALAKRISHNA THARVADY
January 28, 1935
KANTHIMATHI AMMAL Vs. GANESA AIYAR INSANE BY HIS WIFE AND NEXT FRIEND PICHAMMAH
August 5, 1935
KAPILDEV MALAVIYA Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT
February 11, 1935
KARNAM VENKATASESHAYYA Vs. KARNAM RAMARAJU
February 4, 1935
KARUMOORI NARASIMHAMURTHY Vs. OFFICIAL RECEIVER
September 20, 1935
KARUPPATTI ALIAS THAYAMMAL Vs. SINGARAVELU PILLAI (DECEASED) AND MANIKKAM PILLAI, LR
March 15, 1935
KARUPPAYYA THEVAR Vs. SUBBAYYA THEVAR
August 21, 1935
KASHIRAM JHUNJHUNWALLA Vs. (FIRM) HURDUT RAI GOPAL RAI
January 25, 1935
KASTHURI VARADHANAMMA Vs. THANAMALA MUNISWAMI REDDI
December 20, 1935
KAVANNA VANA KOWNDAPPA MUDALI Vs. VANJAMMAL
August 27, 1935
KAZA GANGAYYA Vs. (ALLADA) SESHAGIRI RAO
April 17, 1935
KEDAR NATH Vs. EMPEROR
March 6, 1935
KEDAR NATH Vs. EMPEROR
July 31, 1935
KEDAR NATH GOENKA Vs. BHAGWAT PRASAD KUMAR
September 30, 1935
KEDAR NATH GOENKA Vs. MUNSHI RAM NARAIN LAL
June 4, 1935
KEDAR NATH MOYRA Vs. GOLLAM HOSSAIN MOLLAH
April 11, 1935
KEESARI SANTAMMA Vs. KANUMATHAREDDI VENKATRAMIREDDI
March 13, 1935
KESANUPALLI VENKATARAYUDU Vs. AYINA KHASIM SAHEB
May 2, 1935
KESHAB DEO Vs. BRAJENDRA KUMAR BHATTACHARJI, OFFICIAL RECEIVER
February 6, 1935
KESHAB PRUSTI Vs. ANANTA MAHANTY
December 11, 1935
KHAJE HABIBULLA Vs. BEPIN CHANDRA RAI
November 28, 1935
KHAZAN SINGH Vs. EMPEROR
March 26, 1935
KHITISH CHANDRA BOSE Vs. NANURAM MAKLANIA
May 24, 1935
KHUBLAL SINGH Vs. ISHRI PRASAD
November 28, 1935
KHUDAWAND KARIM KHALESAN-FI-SABIL ALLAH Vs. (BABU) NARENDRA NATH
October 3, 1935
KINEI MAJHI Vs. GOBIND PRASAD SINGH
November 12, 1935
KING-EMPEROR Vs. DAHU RAUT
March 1, 1935
KIRAN CHANDRA PRAMANIK Vs. PURNA CHANDRA PRAMANIK
July 29, 1935
KISHORI KISHORE MISHRA Vs. EMPEROR
January 29, 1935
KISSONDAS PREMCHAND Vs. JIVATLAL PRATAPSHI AND CO
December 20, 1935
KM KR KM KUPPAN CHETTIAR Vs. KUTTIA KOUNDAN
February 28, 1935
KONCHADU DALAYYA Vs. MALLA SUNDARA NARAYANA
July 25, 1935
KONDI RENA ATHMARAM CHETTIAR Vs. KONDI MANA SARASWATHI AMMAL
November 18, 1935
KONGOT PUTHEN VEETHIL AMMAL ALIAS DEVAKI AMMA Vs. NAGAPPAN NAIR KARNAVAN
December 6, 1935
KONGOT PUTHEN VEETLIL AMMU Vs. KONGOT PUTHEN VEETLIL NAGAPPAN NAIR KARMAVAN
December 6, 1935
KORRAPATI SREERAMULU Vs. NADELLA RAMAKRISHNAYYA
December 5, 1935
KOSARAJU PEDA SUBBAYYA Vs. MORAVANENI VEERAYYA
February 11, 1935
KOYA ANKAMMA Vs. KONAGANCHI KAMESWARAMMA
October 29, 1935
KR GIRWAR SINGH Vs. RAM SARUP
August 6, 1935
KR NANDAN SINGH Vs. MUSAMMAT SUNDAR KUAR
December 18, 1935
KRISHNA CHANDRA DHENKI Vs. EMPEROR
February 7, 1935
KRISHNA CHANDRA RUDRAPAL Vs. KHAN MAMUD BEPARI
December 13, 1935
KRISHNAJI HARI DHAMDHERE Vs. GOPAL NARAYAN DHAMDHERE
September 17, 1935
KRISHNARAO ANANDRAO BARGAL Vs. SECRETARY OF STATE FOR INDIA
January 18, 1935
KRISHNASWAMI PILLAI Vs. AMINJIKARAI SRI EKAMBARESWARAR DEVASTHANAM
February 27, 1935
KRISHNAYYA RAO Vs. VENKATA KUMARA MAHIPATHI SURYA RAO
June 28, 1935
KRISTO KAMINI DEBI Vs. GIRISH CHANDRA MONDAL
May 22, 1935
KUBER SINGH Vs. RAMCHANDRA BHUNJA
September 13, 1935
KUER MOHAMMAD ASHRAF ALI KHAN Vs. BEHARI LAL
November 8, 1935
KUMAR BIRENDRA NATH ROY BAHADUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 29, 1935
KUMAR RAJ KRISHNA PRASAD LAL SINGHA DEO Vs. BARABANI COAL CONCERN LTD
March 4, 1935
KUMUD NATH DAS SAHA Vs. GOVERNMENT PLEADER
June 12, 1935
KUMUD NATH DAS SAHA Vs. KUNJABALA DASSYA
April 11, 1935
KUNWAR BASANT SINGH Vs. KUNWAR BRIJRAJ SARAN SINGH
May 17, 1935
KUNWAR LALLAJEE Vs. RAM DAYAL
October 23, 1935
KUNWAR SEN Vs. EMPEROR
April 4, 1935
KUPPUSWAMY CHETTY Vs. AYYAMMAI AMMAL
February 4, 1935
KUSH DAN KHAN KABULI Vs. OFFICIAL ASSIGNEE
April 8, 1935
KUSUM KAMINI ROY Vs. APURBA KUMAR HAZRA
August 13, 1935
KUSUM KUMARI Vs. DEBI PROSAD DHANDHANIA
November 28, 1935
KUSUM KUMARI DEVI Vs. GAYANATH PRAMANIK
August 28, 1935
KUTHIRAVATTAH KOTTAYIL CHATHANNI RAYIRAN Vs. THIRUNILAI GRAMOM KUPPU PATTAR S SON NARAYANA AYYAR
February 19, 1935
KUTTIKRISHNA MENON Vs. MMPURUSHOTHAMAN NAMBUDIRI
October 7, 1935
L A KRISHNA AIYAR Vs. ARUNACHALAM CHETTIAR
March 28, 1935
L A KRISHNA AYYAR Vs. ARUNACHALAM CHETTIAR
April 12, 1935
L BISHAMBHAR NATH Vs. EMPEROR
April 1, 1935
L C T S P SUBRAMANIAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
September 18, 1935
L C T S P SUBRAMANYAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
September 18, 1935
L DINA NATH Vs. COLLECTOR OF FARRUKHABAD
October 15, 1935
L PARSOTAM SARAN Vs. LBANKEY LAL
September 5, 1935
L RAMSARUP Vs. LPEARE LAL
January 2, 1935
L SHIAM LAL Vs. SHIAM LAL
September 3, 1935
L SUNDER LAL Vs. RAHAT ALI KHAN
March 29, 1935
LACHHMAN DAS Vs. MTGULAB DEVI
October 3, 1935
LACHMAN PRASAD Vs. EMPEROR
July 8, 1935
LAKHAMGOWDA BASAPRABHU SARDESAI Vs. JAMBHU TAVANAPPA ADAKE
February 26, 1935
LAKHMI CHAND Vs. MT ANANDI
July 15, 1935
LAKSHMI Vs. (KAKIYIL PUTHANPURA VEETTIL) KALU
December 2, 1935
LAKSHMI ALIAS AMMAKUTTI AMMA Vs. KAKKIYIL PUTHANPURA VETTIL KALU ALIAS AMMU AMMA S SON ACHUTHA NAIR
December 2, 1935
LAKSHMI AMMAL Vs. RATNA NAICKER
March 8, 1935
LAKSHMICHAND RAJMAL Vs. GOPIKISAN BALMUKUND
November 8, 1935
LAL BEHARI SINGH Vs. MAHABIR MAHTON
October 16, 1935
LAL BEHARY SAHA Vs. BIMALAPADA MAJUMDAR
August 9, 1935
LAL GIRWAR LAL Vs. DAU DAYAL
February 6, 1935
LAL NARAIN SINGH Vs. UGESHWARDHARI SINGH
November 27, 1935
LALA RAGHUNATH SAHAI Vs. BABU KUNJ BEHARI LALL
September 15, 1935
LALA SOHAN LAL Vs. EMPEROR
December 3, 1935
LALCHAND Vs. COMMISSIONER OF INCOME TAX, BENGAL
March 9, 1935
LALCHAND DEEPCHAND Vs. BAIJNATH JUGAL KISHORE
November 22, 1935
LALIT KISHORE MITRA Vs. NATHU MANDAL
June 28, 1935
LALIT MOHAN MUKHOPADHYA Vs. HARA MOHAN BANIKYA CHOWDHURY
January 21, 1935
LALLU SINGH Vs. (LALA) CHANDER SEN
February 20, 1935
LALLUBHAI CHAKUBHAI JARIWALA Vs. CHIMANLAL CHUNILAL AND CO
April 3, 1935
LANGOJU TAVUDU Vs. VEERINI VENKATARATNAM AND FIVE ORS
February 26, 1935
LATUR RAI Vs. BHAGWAN DAS
November 11, 1935
LAXMI BHANDER LTD Vs. PURNA CHANDRA DUTTA BANIK
August 28, 1935
LI TSE SHI Vs. PONG TSOI CHING
October 10, 1935
LIEUT BASIL DOUGLAS HOPE DUNBAR Vs. MRSEVELYN DIANA HOPE DUNBAR
April 5, 1935
LILADHAR NEMCHAND Vs. RAWJI JUGJIWAN
February 15, 1935
LOKENDRA LAL PAL CHOUDHURY Vs. EMPEROR
April 4, 1935
LUXMAN CHANDRA MISTRY Vs. CHARU CHANDRA MITTRA
June 13, 1935
M A ADAMS Vs. EMPEROR
March 29, 1935
M AR RM M ANNAMALAI CHETTIAR Vs. ALACTSOLAYAPPA CHETTIAR
January 16, 1935
M MON SINGH Vs. MOTHI BAI
December 13, 1935
M NIAZ AHMAD KHAN Vs. ABDUL LATIF
May 9, 1935
M R ALAGARAPPA REDDIAR Vs. KALAGIRISAMI NAICK
February 5, 1935
M R ANANTHANARAYANA AIYAR Vs. RARICHAN (MINOR) BY GUARDIAN UNNOOLI ALIAS MADHAVI
November 12, 1935
M R ANANTHANARAYANA IYER Vs. RARICHAN
November 12, 1935
M V MARULA SIDHAYYA Vs. GADIGI MUDDAPPA
April 10, 1935
M ZAHUR HUSAIN Vs. CHURA SINGH
December 17, 1935
MADAN MOHAN Vs. RAM CHANDER RAO
March 13, 1935
MADDALI MACHAMMA Vs. CHAPARALA KANAKAMMA
April 10, 1935
MADDALI VISWESWARA RAO, BEING MINOR BY MOTHER AND GUARDIAN VENKATAMMA Vs. MADDALA SURYARAO
October 18, 1935
MADDIPATLA AGNIHOTRA DEEKSHITALU Vs. RAMAVARAPU VENKATARAMAYYA
October 3, 1935
MADHAVJEE DAMODAR THACKERSAY AND ANOTHER (EXECUTORS) Vs. COMMISSIONER OF INCOME TAX, BOMBAY
December 31, 1935
MADRAS AND SOUTHERN MAHRATTA RY CO LTD Vs. RAVI SHING DEEPSING AND CO
June 12, 1935
MADURA MUNICIPALITY Vs. RAMAN SERVAI
September 17, 1935
MAHABIR Vs. ANJUMAN WAZIFATUL MUSLIMIN
May 3, 1935
MAHABIR PRASAD Vs. RAGHUNANDAN LAL
April 17, 1935
MAHABIR PRASAD MARWARI Vs. SYED SHAH MOHAMMAD YEHIA
September 23, 1935
MAHABIR PRASAD SARAOJI Vs. MTJAIDAYI BIBI
September 2, 1935
MAHABOOB KHAN SAHIB Vs. BGOVINDARAJULU NAIDU
October 29, 1935
MAHADEB PAL Vs. SIBU CHARAN PAL
July 12, 1935
MAHARAJ BAHADUR SINGH Vs. MAFIZUDDIN CHOWDHURY
December 13, 1935
MAHARAJ KUMAR GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX
May 28, 1935
MAHARAJA BAHADUR GURU MOHADEV ASRAM PROSAD SAHI OF HATHWA Vs. HASTINGS EVELYN BEAL
August 16, 1935
MAHARAJADHIRAJ KAMESHWARA SINGH BAHADUR OF DARBHANGA Vs. PHEROZSHA MERWANJI NANABHOY MEHTA
August 19, 1935
MAHATABUDDIN MIA Vs. MAHAMMAD NAZIR JODDAR
August 16, 1935
MAHENDRA NARAYAN ROY CHAUDHURY Vs. DAKSHINA BANJAN ROY CHAUDHURY
March 19, 1935
MAHENDRA SINGH Vs. SHANKAR DAYAL SINGH
October 1, 1935
MAHESH PRASAD Vs. SHYAM LAL
May 8, 1935
MAHESHWAR CHARAN Vs. DINESHWARI CHARAN
October 14, 1935
MAHIM CHANDRA GUHA DEB BARMAN Vs. SECYOF STATE
April 19, 1935
MAHOMED OOSMAN Vs. ESSACK SALEH MAHOMED VANJARA
April 1, 1935
MAHOMMED MAYENUDDIN MEA Vs. PRODYOT KUMAR TAGORE
April 8, 1935
MAIKU Vs. EMPEROR
December 15, 1935
MAJETI VENKATASURYA SUBBARAYUDU SOWCAR, BEING MINOR BY MOTHER AND NEXT FRIEND VENKATASURYA SATYA PARVATAMBA NOW DECLARED A MAJOR AND THE GUARDIAN DISCHARGED Vs. MAJETI BAPANNARAO SOWCAR
January 30, 1935
MAKHAN LAL CHATTERJEE Vs. EMPEROR
August 7, 1935
MAKHAN LAL SAMADDER Vs. KHAGENDRA NATH CHAKRAVARTY
November 29, 1935
MAKUND RAM KATHOLIA Vs. HARBANS LAL
May 2, 1935
MANAGING COMMITTEE, GEORGE HIGH SCHOOL Vs. ABDUL KARIM KHAN
April 30, 1935
MANCHERSHA ARDESHIR DEVIERWALA Vs. ISMAIL IBRAHIM PATEL
December 3, 1935
MANDAPAKA SUDARSANA RAO Vs. VARADA KAMESWARA RAO NAIDU
March 6, 1935
MANICKA MUDALI Vs. VABDUL KARIM SAHIB
April 1, 1935
MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD
September 10, 1935
MANINDRA NATH SEN Vs. KHUDIRAM DAS
December 18, 1935
MANIRUDDIN BEPARI Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS, DACCA MUNICIPALITY
April 16, 1935
MANIYAM SIDDAMA NAICKEN Vs. NANJAPPA GOUNDAN
April 2, 1935
MANMATHA NATH SIRKAR Vs. UNION BOARD OF DHATRIGRAM
March 14, 1935
MANNI GIR Vs. AMAR JATI CHELA
October 21, 1935
MANORAMA DEBI Vs. WAJADI ACAN
January 25, 1935
MANORANJAN RAI Vs. SRIJUKTA MUNSHI SELAMUDDIN AHMED CHAUDHURI
February 15, 1935
MAQBUL AHMAD Vs. ONKAR PRATAP NARAIN SINGH
February 7, 1935
MARITIME NATIONAL FISH, LTD Vs. OCEAN TRAWLERS LTD
April 12, 1935
MARIYAYYA SHIDRAMAYYA HIREMATH Vs. CHANVIRANGOUDA VIRANGOUDA PATIL
April 17, 1935
MARWARI STORES, LTD Vs. GOURI SHANKER GOENKA
November 13, 1935
MASSEYS (1930), LIMITED Vs. CRKRISHNASWAMI AIYAR
February 5, 1935
MATAM LINGAYYA Vs. ANUMALA VENKATAPATHY
February 11, 1935
MATHURA SINGH Vs. RAMA RUDRA PRASHAD SINHA
April 26, 1935
MATHURADAS VASSANJI Vs. RAIMAL HIRJI
March 4, 1935
MATI LAL DE Vs. EMPEROR
August 6, 1935
MAULA DAD KHAN Vs. SRI THAKUR RADHA KAULJI
February 22, 1935
MAULVI OMAR ALI BARLASHKAR Vs. JNAN RANJAN MITRA
March 19, 1935
MEHRZIA BEGAM Vs. GULZAR SINGH
March 7, 1935
MERCANTILE BANK OF INDIA, LTD Vs. CENTRAL BANK OF INDIA, LTD
January 24, 1935
MEWA SINGH Vs. BENI MADHO SINGH
February 1, 1935
MIDNAPORE PEOPLE S URBAN CO-OPERATIVE CREDIT SOCIETY, LTD Vs. BHUPENDRA NATH BASU
January 4, 1935
MIKSE MARAK Vs. RAJA JOGENDRA NARAYAN BHUP BAHADUR
February 13, 1935
MINOR E R GURUNATHA CHETTIAR BY NEXT FRIEND ANGAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SALEM
November 18, 1935
MINOR PALANI VELU Vs. SOMASUNDARAM PILLAI
May 2, 1935
MIR NASIRUDDIN AHMED KHAN Vs. SECRETARY OF STATE FOR INDIA
March 4, 1935
MIRU Vs. RAMGOPAL
April 2, 1935
MISRA RANGNATH Vs. MISRA MURARI LAL
November 29, 1935
MODONO MAHONO DEO Vs. KUNJA BEHARI ANANGA BHIMA DEO
March 18, 1935
MOHAMAD YUSUF Vs. MOHAMAD WAHEED
December 3, 1935
MOHAMMAD ALAM Vs. BABULAL MARWARI
November 11, 1935
MOHAMMAD ESAHAQUE MIA CHOUDHURY Vs. ANANDA CHANDRA SAHA
August 28, 1935
MOHAMMAD GORIB HOSSAIN MIA Vs. SMHALIMANNESSA BIBI
June 12, 1935
MOHAMMAD SALEUDDIN Vs. EMPEROR
January 29, 1935
MOHAMMAD SOLEMAN MOLLA Vs. TASADDUQ HOSSAIN
June 17, 1935
MOHAMMAD TAKI KHAN Vs. JANG SINGH
March 12, 1935
MOHAMMAD YAR KHAN Vs. PURAN PERSHAD
February 6, 1935
MOHAMMED ALI KHAN Vs. KANAILAL HALDAR
June 5, 1935
MOHAN LAL Vs. EMPEROR
January 16, 1935
MOHAN LAL RAM GOPAL Vs. UDAI RAM-SEWA RAM
December 10, 1935
MOHENDRA NATH BANERJEE Vs. RANI SRIMATI HARSHAMUKHI DASSI, EXECUTRIX TO THE ESTATE OF LATE RAJA MANINDRA CHANDRA SINHA
March 27, 1935
MOHESH CHANDRA MALI Vs. GANGAMAYEE MAZUMDAR
February 11, 1935
MOHINI MOHAN MITRA Vs. RADHA SUNDARI DASI
April 9, 1935
MOHOMED MOHSEN ALI Vs. ROY KSHITISH BHUSAN ROY BAHADUR
May 9, 1935
MOHRU LAL Vs. EMPEROR
November 4, 1935
MOLVI MUHAMMAD UMAR KHAN Vs. NAZIRUDDIN AHMAD MINAI
April 16, 1935
MONO MOHAN Vs. KALI KINKAR CHAKRAVARTY
August 26, 1935
MONOHAR MUKERJI Vs. BHUPENDRA NATH MUKERJI
December 3, 1935
MONTREAL TRUST CO Vs. BRITISH COLUMBIA LAND AND INVESTMENT AGENCY, LTD
November 15, 1935
MOTI LAL Vs. EMPEROR
April 5, 1935
MOTI LAL Vs. EMPEROR
December 4, 1935
MOTI LAL DAGA Vs. SUSIL KUMAR MUKHERJEE
August 27, 1935
MOTI LAL ROY Vs. EMPEROR
February 11, 1935
MOTI SINGH Vs. DEOKI SINGH
November 21, 1935
MOTILAL CHIMANRAM Vs. SARUPCHAND PRITHIRAJ
November 7, 1935
MOTURI VEERAYYA Vs. PVSREENIVASA RAO
January 29, 1935
MOTURI VEERAYYA Vs. RAO BAHADUR PVSRINIVASA RAO, THE OFFICIAL RECEIVER AND 12 ORS
January 29, 1935
MR K C MUKHERJI, OFFICIAL RECEIVER Vs. KHAJEMALI KHAN
January 14, 1935
MR KAPLIDEVA MALVIYA Vs. HON BLE THE CHIEF JUSTICE AND THE HON BLE JUDGES OF THE HIGH COURT AT ALLAHABAD
February 11, 1935
MRINALINI DEBI Vs. HARLAL ROY
December 17, 1935
MRS HIRABAI D DESAI AND SONS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
December 31, 1935
MT AMNA Vs. RATAN LAL
February 22, 1935
MT ANWARI JAN Vs. BALDUA
September 16, 1935
MT ASGHARI BEGAM Vs. KANHAIYA LAL
December 2, 1935
MT BASANTI DEVI Vs. MTSAHODRA
August 2, 1935
MT BASHIRAN Vs. MOHAMMAD ABRAR
March 7, 1935
MT BIBI ZAINAB Vs. MUHAMMAD AYUB
December 13, 1935
MT CHHATARPALI Vs. MTKALAP DEI
September 26, 1935
MT DHANPATTI Vs. BADRI SINGH
March 18, 1935
MT EHATISHAMMUNNISA Vs. MIR HADI ALI
March 28, 1935
MT HORIL KUER Vs. RAJAB ALI
October 30, 1935
MT HUMELA Vs. ORI SAHOO
January 24, 1935
MT JOERA BIBI Vs. MTFATMA
February 18, 1935
MT KISHAN DEI Vs. MANGAL SEN
April 1, 1935
MT LAIKUNNISSA Vs. DURGA DASS MUKHARJI
December 23, 1935
MT LATIFUNNISSA Vs. NAJMUDDIN SHAH
May 1, 1935
MT MAHARAJI Vs. BHAGWATI PRASAD
November 21, 1935
MT MAHGINIYA Vs. SRI RAM CHANDRAJI
January 28, 1935
MT MUNIRAN Vs. ALI HUSAIN
February 20, 1935
MT NAND RANI Vs. KRISHNA SAHAI
March 11, 1935
MT QUDSIA JAN Vs. ZAHID HUSAIN
January 9, 1935
MT RASHIDA KHATUN Vs. MTFAIYAZ BIBI
October 9, 1935
MT RUWAIYA KHATUN Vs. MTMAQBUL FATMA
September 13, 1935
MT SHAH JAHAN BEGAM Vs. GHULAM RABANI
March 27, 1935
MT SHAHZADI BEGAM Vs. ALAKH NATH
March 7, 1935
MT SHAMRATI KOER Vs. KALIKA SINGH
March 12, 1935
MT SHEOKUMARI Vs. MATHURA RAM
December 9, 1935
MT SHYAMA Vs. SHANKAR
April 23, 1935
MT SWARASWATI Vs. WALI
February 13, 1935
MT WASIMA Vs. EMPEROR
February 14, 1935
MUDDA VERRAPPA Vs. EMPEROR
January 24, 1935
MUHAMMAD AHMAD KHAN Vs. EMPEROR
November 18, 1935
MUHAMMAD GOSUKANI Vs. MUHAMMAD SEKKA MARACAYAR
October 18, 1935
MUHAMMAD HOSSAIN Vs. BHOLANATH DAS
July 22, 1935
MUHAMMAD KHALIL Vs. EMPEROR
December 3, 1935
MUHAMMAD MUSA Vs. QASIM HUSAIN
March 13, 1935
MUHAMMAD MUSTAFA ALI KHAN Vs. DISTBOARD
January 22, 1935
MUHAMMAD QULI KHAN Vs. MUSAMMAT MUBARAK FATIMA
January 18, 1935
MUHAMMAD QULIKHAN Vs. MTMUBARAK FATIMA
January 18, 1935
MUKAND LAL Vs. GAYA PRASAD
March 6, 1935
MUKARAM MARWARI Vs. MOHAMMAD HOSSAIN
January 11, 1935
MUKHRAM RAI Vs. CHANDRADEEP RAI
September 3, 1935
MUKUND JHA Vs. DHORUP NARAIN JHA
November 15, 1935
MULLU Vs. EMPEROR
March 27, 1935
MULUKTLA ACHUTA RAMAYYA GARU Vs. OFFICIAL RECEIVER
March 27, 1935
MULUKUTLA ATCHUTA RAMAYYAGARU Vs. OFFICIAL RECEIVER, EAST GODAVARI
March 27, 1935
MUMTAZ HUSAIN Vs. BABU BRAHMANAND
November 20, 1935
MUNICIPAL BOARD Vs. KRISHNA AND CO
February 13, 1935
MUNICIPAL CORPORATION Vs. HAJI EISA HAJI OOSMAN
September 20, 1935
MUNICIPAL CORPORATION OF BOMBAY Vs. HORMUSJI MANECKJI CHOWNA
July 9, 1935
MUNICIPAL COUNCIL OF TELLICHERRY REPRESENTED BY ITS CHAIRMAN Vs. CHOWUKKARAN VALIAYAPURAYIL MAYANKUTTI KEYI
April 13, 1935
MUNICIPAL COUNCIL THROUGH ITS CHAIRMAN Vs. STHIRUMALAI AIYANGAR
February 18, 1935
MUNICIPALITY OF DHULIA Vs. NEW PRATAP SPINNING, WEAVING AND MANUFACTURING COMPANY LIMITED
April 1, 1935
MUNNA LAL Vs. EMPEROR
April 4, 1935
MUNSHI MAHTON Vs. JUGESWARI PRASAD SINGH
December 4, 1935
MUNSHI MUHAMMAD-UD-DIN Vs. BHUPAN
March 8, 1935
MUNSHI RAM Vs. EMPEROR
September 6, 1935
MUNSHI SINGH Vs. PEYARA SINGH
August 9, 1935
MURAHARI REDDI (DECEASED) Vs. CHENRAYA GOUNDAN
January 28, 1935
MURHARI NARAYAN TELI Vs. NARAYAN BALVANT KASTURE
July 3, 1935
MUSAMMAT RASUL BIBI Vs. MOOSA SOLEMAN SALEJI
May 13, 1935
MUSAMMAT RUQAIYA KHATUN Vs. MUSAMMAT MAQBUL FATMA
September 13, 1935
MUTHALAGAPPA CHETTIAR (DECEASED) Vs. NAVANESTHESWARA GURUKKAL
February 28, 1935
MUTHAPPA CHETTY Vs. RAMAN CHETTY
January 18, 1935
MUTHAYYA KONE Vs. RAKAPPAN AMBALAM BY AUTHORISED AGENT PERUMAL AMBALAM
October 30, 1935
MUTHU K R A R P L ARUNACHALAM CHETTIAR Vs. RANGASWAMI CHETTIAR
September 30, 1935
MUTHUKARUPPA PILLAI ALIAS MUTHUKARUPPA MANIAM (DECEASED), RAJAGOPAL MANIAM Vs. ANNAMALAI CHETTIAR, MINOR, THROUGH HIS FATHER AND GUARDIAN SOMASUNDARAM CHETTI
March 8, 1935
MUTYALA DORAYYA Vs. MARINA MANGAMMA
March 28, 1935
N C KRISHNA AYYAR Vs. PIERCE LESLIE AND CO
August 30, 1935
N G N RENGASAWMY CHETTY Vs. PKNATESA CHETTY
January 24, 1935
N H M ABDUL CADER Vs. S L AHAMADO LEBBE MARIKAR
November 8, 1935
N K VENKATESAN Vs. BRAMA RAO, OFFICIAL LIQUIDATOR
October 2, 1935
N M ROSHAN UMAR KARIM AND CO A FIRM CARRYING ON BUSINESS IN PARTNERSHIP Vs. MADRAS AND SOUTHERN MAHARATTA RAILWAY, CO, LTD, REPRESENTED BY ITS AGENT
December 2, 1935
N PL CT MUTHIA CHETTIAR Vs. MINOR RAMAMOORTHI BY HIS GUARDIAN THE HEAD CLERK, SUB-COURT
August 8, 1935
N PL CT MUTHIAH CHETTIAR Vs. MINOR RAMAMURTHI
August 8, 1935
N SUBRAMANIA AIYAR Vs. VSRSRAMASUBBA AIYAR
May 2, 1935
N SUBRAMANIA AYYAR Vs. VSRSRAMASUBBA AYYAR
May 2, 1935
N SUBRAMANIAN NAMBOODRIPAD Vs. KVASUDEVAN NAMOODRIPAD
October 20, 1935
N SUBRAMANIAN NAMBOODRIPAD Vs. KVASUDEVAN NAMBOODIRIPAD
October 28, 1935
N THANGAVELU MUDALIAR Vs. CHENGALVAROYA GURUKKAL
January 10, 1935
NABENDRA KISHORE ROY Vs. KERAMAT ALI MUNSHI
December 9, 1935
NABENDRA KISHORE ROY Vs. ABDUL MAJID
February 19, 1935
NABI KHAN Vs. EMPEROR
June 19, 1935
NADIRSHA HORMUSJI SIDHWA Vs. KRISHNABAI BALA
November 15, 1935
NADUVILE MARATHE IKKALI AMMA S DAUGHTER TAVAZHI MANAGER LAKSHMI AMMA Vs. KARUPPATH AMMALU AMMA S SON SANKARA NARAYANA MENON
September 18, 1935
NAGADEVARA VENKATASUBBAMMA Vs. NAGADEVARA VENKATAESW ARALU, MINOR BY MOTHER AND GUARDIAN SARVALAKSHMAMMA
December 2, 1935
NAGALINGAM PILLAI Vs. ALAGIA MANAVALAM ALIAS KALINGARAYA RAMAKRISHNAN MINOR BY GUARDIAN KALINGARAYA CHOKKALINGAM PILLAI
January 16, 1935
NAGARATHNA MUDALIAR Vs. SAMI PILLAI
December 19, 1935
NAGARUR SUBBARAYUDU Vs. OFFICIAL RECEIVER
January 22, 1935
NAGESHAR MISIR Vs. MTBATUKA KUNWARI
March 11, 1935
NAINA PILLAI Vs. DAIVANAI AMMAL
October 22, 1935
NAIPAL SINGH Vs. JAMES RRSKINNER
October 24, 1935
NAMBURI SURAPARAJU Vs. NULU VENKATARATHNAM
December 13, 1935
NAMBURI VENKATA KRISTNAYYA Vs. KARNEDAN KOTHARI
February 21, 1935
NANAK PRASAD SAHU Vs. MTKASEDA KUMRI
November 13, 1935
NAND KUMAR DUTT Vs. GANESH DAS
September 18, 1935
NANDA LAL GANGULY Vs. DASARATHI MUKHERJEE
January 23, 1935
NANDI REDDI RAMA GOVINDA REDDI Vs. KARREPU LAKSHMI REDDI
March 4, 1935
NANHOON Vs. MTGENDIYA
April 10, 1935
NANKU Vs. EMPEROR
July 26, 1935
NANU RAM POKHARMAL AGARWALA Vs. HEDAYET ALI AHAMMAD
August 1, 1935
NARA NARAYAN MANDAL Vs. AGHORE CHANDRA GANGULI
April 18, 1935
NARAIN Vs. EMPEROR
March 12, 1935
NARAIN CHANDRA BISWAS Vs. EMPEROR
December 11, 1935
NARAIN DAS Vs. PANDIT PERMANAND
April 2, 1935
NARAIN PASI Vs. NANU MISTRI
January 14, 1935
NARAIN SINGH Vs. EMPEROR
August 30, 1935
NARAYAN CHANDRA CHATTERJEE Vs. PANCHU PRAMANIK
July 25, 1935
NARAYAN GANPAT MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
August 13, 1935
NARAYAN PRASAD PANDA Vs. SREEMATI ADARMANI DASI
December 11, 1935
NARAYANASWAMY NAICKER Vs. DDEVARAJA MUDALIAR
September 6, 1935
NARENDRA NATH GHOSE Vs. BEHARI BARAI (BEHARI LAL BARAI IN THE VOKALUTNAMAH)
March 18, 1935
NARESH CHANDRA DUTTA Vs. GIRISH CHANDRA DAS
February 22, 1935
NARSHINGAPPA PARASAPPA CHAVAN Vs. TIPPANNA BHIMJEPPA SANTANAVAR
December 11, 1935
NASIRUDDIN AHMED Vs. HAJI MAHAMMAD YUSUF
July 6, 1935
NASIRUDDIN HAIDER Vs. HAKIM MUHAMMAD TAHIR
October 17, 1935
NATARAJAN Vs. PALANIANDI PILLAI
January 18, 1935
NATESAN CHETTIAR Vs. MARIYAYEE AMMAL
December 9, 1935
NATH SAH Vs. LALA DURGA SAH
September 2, 1935
NATHU LAL Vs. BABU RAM
December 19, 1935
NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALASIA, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN
November 18, 1935
NAUBAT SINGH Vs. EMPEROR
March 28, 1935
NAUBAT TEWARI Vs. JANGLI TEWARI
February 21, 1935
NAURANG LAL Vs. BBAND CIRY
August 18, 1935
NAVANEETHAKRISHNA MARUDAPPA THEVAR Vs. COLLECTOR AND AGENT TO THE COURT OF WARDS
April 2, 1935
NAWAB SINGH Vs. MITHU LAL
January 16, 1935
NAWAB SINGH Vs. DALJIT SINGH
March 7, 1935
NAWALAL JHA Vs. EMPEROR
November 4, 1935
NAZIR SINGH Vs. LAKHU AHIR
January 22, 1935
NEDUNGADI BANK LTD Vs. THAYARAMMAL ALIAS MANGAYARKARASI AMMAL OF UNSOUND MINDARJUNA GRAMANI IS APPOINTED GUARDIAN OF THAYARAMMAL ALIAS MANGAYARKARASI AMMAL
January 24, 1935
NEELIKANDI MOIDIN Vs. KUNHAYISSA
October 30, 1935
NEK MOHAMMAD Vs. EMPEROR
August 28, 1935
NEK RAM Vs. EMPEROR
April 8, 1935
NELLURI VENKAYYA Vs. DEVABHAKTUNI RAGHAVAYYA
January 25, 1935
NEMAI CHANDRA DEY Vs. BROJENDRA NATH MITTER
August 9, 1935
NEMMAYYA SHETTY Vs. NAGARAJA SHETTY
April 12, 1935
NETTALIA SEQUERIA Vs. CHOVVAKARAN ORKATTERI ABDUL KHADER (MINOR)
July 29, 1935
NIADER SINGH Vs. RAM CHANDER
January 24, 1935
NIBARAN CHANDRA BHATTACHARJEE Vs. HEM NALINI DEBI
March 14, 1935
NIBARAN CHANDRA SAHA Vs. MATILAL SHAHA
January 3, 1935
NIDADAVOLE RAMALINGAM Vs. NIDADAVOLE VEERABHADRADU
February 9, 1935
NIDADAVOLE RAMALINGAM Vs. NIDADAVOLE VEERABHADRUDU (DECEASED)
February 19, 1935
NIDAMARTI JALADURGA PRASADARAYUDU Vs. LADOORAM SOWCAR
October 17, 1935
NIL KANTHA PAL Vs. BISAKHA PAL
February 25, 1935
NILAMANI PORICHA Vs. APPANNA PORICHA
August 21, 1935
NILKANTHA NARAYAN TEWARI Vs. DEBENDRA NATH RAY
December 4, 1935
NILMONEY MAITY Vs. KUMAR NARAIN JANA
March 21, 1935
NIRANJAN LAL Vs. EMPEROR
December 4, 1935
NIRMAL CHANDRA DAS Vs. MOHITOSH DAS
November 27, 1935
NIRMAL SINGH Vs. ZAMIR UDDIN KHAN
August 27, 1935
NISHI KANTA SARKAR Vs. SIR DAVID EZRA
December 19, 1935
NITAI LAL DUTTA Vs. GOBINDA BHUSHAN SEN
December 19, 1935
NOOKALA PEDA SATYAM, MINOR BY GUARDIAN VENKAMMA Vs. THUMMALAPALLI KRISHNAMURTY
February 12, 1935
NORMAN O CONNOR Vs. EMPEROR
February 4, 1935
NORTHWESTERN UTILITIES, LTD Vs. LONDON GUARANTEE AND ACCIDENT CO LTD
October 24, 1935
NUNE SIVAYYA Vs. MADDU RANGANAYAKULU
February 12, 1935
O M CHIENE Vs. KISHUN PRASAD
August 6, 1935
O S VARADACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
October 29, 1935
OFFICIAL LIQUIDATORS, DEHRA DUN MUSSOORIE ELECTRIC TRAMWAY CO LTD Vs. PRESIDENT, COUNCIL OF REGENCY
April 29, 1935
OFFICIAL RECEIVER Vs. KRISHNA PILLAI, MINOR BY GUARDIAN APNELLAIAPPAPILLAI
May 2, 1935
OFFICIAL RECEIVER Vs. IMPERIAL BANK OF INDIA
August 28, 1935
OFFICIAL RECEIVER Vs. GOGEINENI KONDARAMAYYA
February 7, 1935
OFFICIAL RECEIVER Vs. HIRA LAL
February 28, 1935
OFFICIAL RECEIVER, KISTNA Vs. GOGINENI KODANDARAMAYYA
February 7, 1935
OSMAN Vs. EMPEROR
April 3, 1935
P A R RAMASAWMI CHETTIAR Vs. SREENIVASA AYYAR
August 5, 1935
P A R RAMASWAMI CHETTIAR Vs. SRINIVASA IYER
August 5, 1935
P M R M M SIVASAMI NADAR Vs. MUNICIPALITY
May 3, 1935
P M V P PAPPU REDDIAR Vs. SAPICHU AYYAR
March 15, 1935
P P P CHIDAMBARA NADAR Vs. KPCMAHALINGA NADAR ALIAS KATTERI MALAYA PILLAI NADAR
September 16, 1935
P P V C T CHIDAMBARAM CHETTIAR Vs. DAIVANI ACHI
August 19, 1935
P RAMA AIYAR Vs. TBAGAVATHIMUTHU PILLAI
November 11, 1935
P S NARAYANASWAMI AIYAR Vs. AMALLU
October 22, 1935
P S P PIRANMALAI ROWTHER Vs. SPNMMOHAMED IBRAHIM ROWTHER
October 14, 1935
P T KRISHNASWAMI AIYANGAR Vs. JONNAGADLA GOURIAMMA
July 26, 1935
P V GOVINDAN Vs. THAVARAYIL KINATHI NARAYANAN
December 11, 1935
P V SRINIVASA RAO PANTULU GARU Vs. YERUVA CHINNAPA REDDI
August 28, 1935
PACHAN LADHA Vs. MUNICIPAL COMMISSIONER
November 26, 1935
PADUMAN DAS Vs. SHRIMATI PARBATI
February 1, 1935
PAKIATHAMMAL Vs. VAIYAPURI UDAYAN
February 12, 1935
PALANIANDI GRAMANI MANICKAMMAL Vs. VMURUGAPPA GRAMANANI
January 15, 1935
PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
September 25, 1935
PANCHI MANDAL Vs. GENA MANDER
April 29, 1935
PANDAY BISAMBHARDEO NARAYAN SINGH Vs. HITNARAYAN SINGH
October 2, 1935
PANDIRI SATYANANDAM Vs. PARAMKUSAN MANGAYYA
January 8, 1935
PANDIRI SATYANANDAN Vs. PARAMKUSAM MANGAYYA
January 8, 1935
PANDIT CHANDRIKA PRASADA Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY
January 18, 1935
PANKAJINI DEBI Vs. SATISH BEHARA BUNA
April 11, 1935
PANNAR Vs. KHUNNU
December 13, 1935
PAPPANAICKENPALAYAMPUDUR RAMA VILAS NIDHI, LTD BY ITS SECRETARY G KUPPUSWAMI NAIDU Vs. MINOR PERA NAICKEN REPRESENTED BY GUARDIAN KRISHNAMA NAICKEN
November 1, 1935
PARBATI KUER Vs. BAIJNATH PRASAD NARAIN SINGH
February 18, 1935
PAREPALLI VEERARAGHAVAMMA Vs. PAREPALLI SITARAMAYYA
May 8, 1935
PAREPALLI VENKATA KRISHNAYYA Vs. CHAKKA VENKATARATNAM
March 8, 1935
PARMESHWAR DAYAL SINGH Vs. BRINDABAN CHANDRA SARKAR
December 12, 1935
PARSHADI LAL Vs. CHANDAN
April 2, 1935
PARSHOTTAM RAM Vs. SHEO MANGAL RAM
November 8, 1935
PARSOTAM DAS Vs. EMPEROR
April 4, 1935
PARTAP AHIR Vs. GOPI RAM
March 4, 1935
PARUCHURI VENKATRAMAYYA Vs. ABBURI VIRAYYA
September 16, 1935
PATEL CHHOTABHAI Vs. JNAN CHANDRA BASAK
March 5, 1935
PATIBANDLA RAGHUPATHIRAYADU Vs. GARAPATI PICHAYYA
February 18, 1935
PATIL SUBBA REDDI Vs. EMPEROR
October 2, 1935
PATRI VENKATA SRINIVASA RAO Vs. SECYOF STATE
March 7, 1935
PATRUNI LAKSHMU NAIDU Vs. GANDHAM VENKAYYA
April 3, 1935
PAYIDIMARRI MADHAVA SARMA Vs. VELURI SESHAGIRIRAYADU
October 28, 1935
PEAREY LAL Vs. MTNARAINI
August 30, 1935
PEGATRAJU KRISHNA RAO Vs. YANATI SUBBA REDDI (DIED)
October 29, 1935
PENA ANA LANA ALAGAMMAI ACHI Vs. ALSALAURUNACHALAM CHETTIAR
January 22, 1935
PERIYAKKAL Vs. AGENT, SOUTH INDIAN RAILWAY CO, LIMITED
February 12, 1935
PERIYANAN SERVAI Vs. MAHADEVAN AMBALAM
February 7, 1935
PERSAD DAHAIT Vs. EMPEROR
June 6, 1935
PERUMAL KONAR Vs. MARUTHANAYAGAM NADAR
October 16, 1935
PERUVANIYAN KRISHNA KURUP Vs. CHOWWAKARAN RAZHUKKATH POKKI
November 19, 1935
PHANI BHUSAN SEN Vs. SANAT KUMAR MAITRA
July 24, 1935
PHULCHAND RAM Vs. NAURANGI LAL MARWARI
July 29, 1935
PIARE LAL Vs. SONEY LAL
September 16, 1935
PICHAI PILLAI Vs. BALASUNDARA MUDALY
January 31, 1935
PILAVIL ILLATH SANKARAN NAMBI Vs. PILAVIL ILLATH NANGEELI AMMA (DECEASED)
August 19, 1935
PILLAVIL ILLATH SANKARAN NAMBI Vs. PILLAVIL ILLATH NANGEELI AMMA (DECEASED)
August 19, 1935
PIRAMAL GOENKA Vs. BASANTI DAS CHATTERJEE
June 13, 1935
PISIPATI GURUSWAMAYYA Vs. HINDU RELIGIOUS ENDOWMENT BOARD BY ITS PRESIDENT
December 20, 1935
PITAMBAR KHEMJI GUJAR Vs. RAJARAM SHAHAJIRAO SURBARAO MAHAMUNKAR
August 9, 1935
POKHAR SINGH Vs. TULA RAM
July 20, 1935
POLEGAR MEGHAVARANAM NAIDU Vs. AMMAHOMMAD MOHIDEEN SAHIB
December 9, 1935
PONNU NADAR Vs. KUMARU REDDIAR
April 5, 1935
POOMULLI MANAKKAL NARAYANAN NAMBUDIRIPAD Vs. POTTEKKAT KAZHUNKIL GOPALA MENON
February 1, 1935
POONAMCHAND PRATAPJI Vs. MOTILAL KAPURCHAND
February 21, 1935
PRASANNA DEB RAIKAT Vs. DARJEELING HIMALAYAN BY CO LTD
April 3, 1935
PRATAPMULL AGARWALLA Vs. DHANBATI BIBI
November 4, 1935
PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUSENDOWMENTS Vs. NAGARATHINA MUDALIAR
January 21, 1935
PRESIDENT, UNION BOARD Vs. SREEMATH THIRUMALA VENKATA SRINIVASACHARYALU AYYAVARLU
September 19, 1935
PROBODH CHANDRA BASU Vs. KUNJA LAL GHOSAL
March 8, 1935
PROBODH CHANDRA MALLIK Vs. DEBENDRA NATH DUTTA
March 11, 1935
PROHLAD CHANDRA MANNA Vs. KSHIRODE CHANDRA JANA
February 19, 1935
PROKASH CHANDRA SIL Vs. ABDUL JABBAR
July 10, 1935
PROVIDENT INVESTMENT CO LTD Vs. LAND ACQUISITION OFFICER
March 14, 1935
PT SHIAM LAL Vs. ABDUL RAOF
February 18, 1935
PUBLIC PROSECUTOR Vs. CHINTA VENKATARAYUDU
December 6, 1935
PULIPATI SUBBA RAO Vs. OFFICIAL RECEIVER
February 6, 1935
PURANMASHI Vs. EMPEROR
November 25, 1935
PURNA CHANDRA CHOWDHURY Vs. ALEP BISWAS
November 27, 1935
PURNA CHANDRA DE Vs. NARAN CHANDRA DE
February 5, 1935
PURNA CHANDRA DE Vs. MUHAMMAD TUKA MIA
March 25, 1935
PURUSOTTAM SINGHA Vs. ATUL CHANDRA CHAUDHURY, PRESIDENT, BHANDERHATI UNION BOARD
March 8, 1935
PURUSOTTAM SINHA Vs. SATYENDRA CHANDRA GHOSE MOULIK
August 6, 1935
PUTHIPADATH ALIAS VEDAKKE; POTTU KELATHILA ALIAS CLAKKINGAL KARTHIYAYINI AMMAL S DAUGHTER KOCHU KUTTY AMMA ALIAS NARAYANI AMMA AFFECTED BY MENTAL INFIRMITY AND IDIOCY BY NEXT FRIEND PANDARATHIL SIVARAMAN MENON Vs. MOOTHIRANGOT ALIAS PARATTIPALLI MENAKKAL
February 12, 1935
PUTHUPADATH KOCHU KUTTY AMMA (AFFECTED BY MENTAL INFIRMITY ANDIDIOCY), BY NEXT FRIEND, PANDARATHIL SIVARAMAN MENON Vs. SUBRAMANIAN NAMBUDRIPAD
February 12, 1935
PUZHAKKATTOORAKAYIL KARUVAYOOR RAMAN MOOSAD S SON KARNAVAN ANDMANAGER STANAM NARAYANAN MOOSAD Vs. PUZHAKKATTOORAKAYIL KARUVAYURRAMAN MOOSAD S SON RAMAN MOOSAD
January 16, 1935
PYARE LAL Vs. DWARKA PRASAD
August 15, 1935
PYARE LAL Vs. BIBI AMNA KHATUN BEGUM
March 5, 1935
PYARI MOHAN PAL Vs. BRAHMANANDA BARNA SARMA
April 11, 1935
QUTUBUDDIN Vs. MANGALA DUBEY
February 26, 1935
R B FORSYTH Vs. BNRAILWAY CO
December 5, 1935
R G NALLAKUTTALAM PILLAI Vs. VAITHINATHA BHATTAR
February 4, 1935
R KANAKASABAPATHI CHETTIAR Vs. GOMATHI MEENAKSHI AMMAL
January 23, 1935
R MUTHUSWAMY PILLAI Vs. SVEERASWAMY PILLAI
December 13, 1935
R RAJAGOPALACHARIAR, OFFICIAL RECEIVER Vs. AKRISHNA MUDALIAR
February 7, 1935
R SESHASAYEE AYYANGAR Vs. PUNA RENA GOVINDA PILLAI
February 6, 1935
R SESHAYEE AIYANGAR (DECEASED) E VEERARAGHAVA AIYANGAR BROUGHT ON RECORD IN THE PLACE OF THE DECEASED Vs. PUNA RENA GOVINDA PILLAI (DECEASED) SUBRAMANIA PILLAI, LEGAL REPRESENTATIVE OF THE DECEASED
February 6, 1935
R VENKATASUBBA SASTRI Vs. SANKARAN
January 17, 1935
R VENKATESA AIYANGAR Vs. PRYMANIKKAVACHAKAM CHETTY
January 29, 1935
RADHA RAMAN Vs. EMPEROR
November 14, 1935
RADHIKA LAL GOSSAMI Vs. SATISH CHANDRA SEN MAJUMDAR
February 9, 1935
RAFIQ AHMAD Vs. HMOHAMMAD SIRAJ HUSSAIN KHAN
April 3, 1935
RAGHAVENDRA HANMANTRAO BENNUR Vs. INDUSTRIAL BANK
August 7, 1935
RAGHUBAR DAYAL Vs. EMPEROR
December 4, 1935
RAGHUBIR MAHTO Vs. GANESHDUTT OJHA
October 2, 1935
RAGHUNANDAN GIR Vs. DEORAJ GIR
November 21, 1935
RAGHUNATH RAI RAMBILAS, FIRM Vs. SURAJMAL NAGARMAL, FIRM
October 25, 1935
RAGHUNATH SINGH Vs. EMPEROR
November 19, 1935
RAGHUNI PRASAD MAHTO Vs. EMPEROR
November 18, 1935
RAGHUPATI CHATTERJEE Vs. PANCHANANI DASSI
June 6, 1935
RAHIMA BEE Vs. AMATHUL MANNAN BEE
October 29, 1935
RAHIMTULLA LOWJI DAMANI Vs. OFFICIAL ASSIGNEE OF BOMBAY
March 4, 1935
RAHMAT Vs. AMBIKA PRASAD
September 13, 1935
RAI BAHADUR P V SRINIVASA RAO PANTHULU GARU, OFFICIAL RECEIVER Vs. YERUVA CHINNAPA REDDI
August 28, 1935
RAI KIRAN CHANDRA ROY BAHADUR Vs. TARAK NATH GANGOPADHYAY
December 5, 1935
RAI RAM NATH BHARGAVA BAHADUR Vs. SRI SWAMI GOVERDHAN RANGACHARIA
September 30, 1935
RAI SATYENDRA NATH BHADRA BAHADUR Vs. CHARU SANKAR ROY CHOWDHURI
May 10, 1935
RAI SATYENDRA NATH RAY CHAUDHURY BAHADUR Vs. PRAMANANDA HALDAR
February 1, 1935
RAI SUNDARI DASYA Vs. BENODE BEHARI SAHA
January 31, 1935
RAJ DEO SINGH Vs. MTJANAK RAJ KUARI
November 4, 1935
RAJ NANDINI DEBI Vs. BHUSAN CHANDRA SAR
May 16, 1935
RAJ SINGH Vs. SETH KISHAN LAL
January 10, 1935
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. SRINATH CHANDRA PANI
May 3, 1935
RAJA RAM Vs. EMPEROR
March 22, 1935
RAJA RAM Vs. EMPEROR
December 3, 1935
RAJAGOPALA KONAR Vs. MINOR RAMANUJA ALIAS NAYINA SERVAI
November 26, 1935
RAJAH OF VIZIANAGARAM Vs. KURIMINELLI NARAYANASWAMI NAIDU
October 18, 1935
RAJAH SIR ANNAMALAI CHETTIAR Vs. SRMARRAMANATHAN CHETTIAR
September 12, 1935
RAJAMMAL Vs. SNTHYAGARAJA AYYAR
March 22, 1935
RAJANI SUTRADHAR Vs. BAIKUNTHA CHANDRA SAHA
March 28, 1935
RAJENDRA LAL BANDOPADHYAYA Vs. JOGENDRA NATH BANDOPADHAYA
January 4, 1935
RAJENDRA NATH LAHA Vs. EMPEROR
November 1, 1935
RAJU GOUNDAN Vs. KUPPU GOUNDAN
November 21, 1935
RAKHAL DAS CHATTOPADHAYA Vs. INDUBALA BASU
January 10, 1935
RAM ADHIN Vs. LACHMI NARAIN
May 9, 1935
RAM AJODHYA TEWARI Vs. FIRANGI TEWARI
August 12, 1935
RAM BHAROSEY Vs. EMPEROR
December 4, 1935
RAM CHANDAR Vs. TIWARI HUB LAL
February 5, 1935
RAM CHARAN Vs. GAJADHAR
February 22, 1935
RAM CHARAN CHAKRABURTY Vs. RAJ KUMAR CHAKRABURTY
February 6, 1935
RAM DAS Vs. RAM BABU
July 23, 1935
RAM DEO KURMI Vs. RAM RATHI
April 2, 1935
RAM DIHAL DUBEY Vs. GAJRAJ UPDAHYA
January 3, 1935
RAM GIR Vs. RAVISARAN SINGH
April 17, 1935
RAM GOPAL Vs. RAM KUNWAR
January 2, 1935
RAM JIWAN Vs. INDER BAHADUR SINGH
November 6, 1935
RAM KRISHNA Vs. EMPEROR
April 2, 1935
RAM KRISHNA BERA Vs. BEJOY KUMAR ADDYA
May 13, 1935
RAM KRISHNA PRODHAN Vs. SMKOUSALYA MANI DASI
May 16, 1935
RAM KRISHNA SEN GUPTA Vs. HARIPUR CO-OPERATIVE BANK
February 21, 1935
RAM NARAIN SAHU Vs. MTMAKHNA
April 2, 1935
RAM NARESH SINGH Vs. MUNESHWAR PRASAD TEWARI
March 11, 1935
RAM PRASAD Vs. (BABU) KRISHNANAND SINGH SHAILA
October 11, 1935
RAM PRASAD SINGH Vs. BENI MADHO SINGH
September 17, 1935
RAM RANJAN RAY Vs. HAHU MIAN
October 1, 1935
RAM REKHA PANDEY Vs. INDER TEWARI
March 13, 1935
RAM SEWAK Vs. BAHAL
April 8, 1935
RAM SINGH Vs. EMPEROR
February 7, 1935
RAMABAI GOPAL SANE Vs. SHRIPAD BALVANT SANE
July 9, 1935
RAMAHARI PATRO Vs. GOVINDA RONA
July 26, 1935
RAMAKRISHNA AYYAR Vs. PARAMESWARA AYYAR
March 5, 1935
RAMAKRISHNA NADAR Vs. PONNAYYA THIRUMALAI VANDAYA THEVAR
September 23, 1935
RAMANATHAN CHETTIAR Vs. AMRMUTHAYYAN CHETTIAR
March 7, 1935
RAMANNA CHETTIAR Vs. KMANICKAM CHETTIAR
April 9, 1935
RAMASAWMI PILLAI Vs. TRICHINOPOLY CO-OPERATIVE CREDIT BANK, LTDAT PUTHTUR HIGH ROAD
March 15, 1935
RAMASRAY PRASAD CHOUDHARY Vs. RADHIKA DEBI
October 11, 1935
RAMASWAMI CHETTIAR Vs. NSUPPIAH CHETTIAR
February 21, 1935
RAMASWAMI MUTHIRIAN Vs. FIRM OF KI KARU, RAMA KI REPRESENTED BY ITS MANAGING PARTNER, ARUNACHALAM CHETTIAR
February 1, 1935
RAMASWAMI PILLAI Vs. TRICHINOPOLY CO-OPERATIVE CREDIT BANK LTDREPRESENTED BY ITS SECRETARY, VKRISHNASWAMI PILLAI
March 15, 1935
RAMASWAMI PILLAI Vs. MURUGIAH PADAYACHI
May 2, 1935
RAMCHANDRA DODDAPPA NAIK Vs. HANAMNAIK DODNAIK PATIL
July 27, 1935
RAMDAYAL SEN Vs. CHAKRAPANI NANDI
August 23, 1935
RAMDEO Vs. EMPEROR
January 23, 1935
RAMESH CHANDRA GUHA Vs. DINANATH MESTARI
December 6, 1935
RAMESHWAR BAKSH SINGH Vs. BALRAJ KUAR
July 23, 1935
RAMESHWAR DAS Vs. EMPEROR
November 21, 1935
RAMESHWAR PRASAD NARAIN SINGH Vs. KUNJ BEHARI MAHTO
November 21, 1935
RAMESHWAR PRASAD SINGH Vs. BASDEO SINGH
November 12, 1935
RAMGOLAM SINGH Vs. CHARAN MAHTON
August 13, 1935
RAMJI LAL Vs. ROSHAN SINGH
January 18, 1935
RAMJI LAL Vs. EMPEROR
April 8, 1935
RAMKINKAR BANERJI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
November 27, 1935
RAMPAT SAHU Vs. BHAJJU SAHU
July 17, 1935
RAMPROSAD SURAJMULL Vs. MOTILAL
August 22, 1935
RAMSARAN PANDEY Vs. ISWAR PANDEY
October 2, 1935
RAMSUNDAR SAHU Vs. SAKHI SAHOO
November 16, 1935
RANGACHARIAR Vs. RANGASWAMI AIYANGAR
October 18, 1935
RANGACHARIAR Vs. JRENGASAWMY AYYANGAR
October 18, 1935
RANGAMMAL Vs. VARADAPPA NAIDU
March 6, 1935
RANGAPPA GOUNDAN Vs. EMPEROR
December 3, 1935
RANGASWAMI BATTAR Vs. ALASINGA BATTAR ALIAS VEERARAGHAVA BATTAR
October 24, 1935
RANGASWAMI PILLAI (DEAD) Vs. NARAYANASWAMI NAICKEN (DEAD)
December 4, 1935
RANGNATH MISRA Vs. MURARI LAL MISRA
November 29, 1935
RANI KANAK PROVA DEBI Vs. ABDULLA AKUNJI
January 10, 1935
RAO BAHADUR PATRI VENKATA SRINIVASA RAO OFFICIAL RECEIVER Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
March 7, 1935
RAOJI BAPUJI PANDARKAR Vs. KLBAWACHEKAR
February 22, 1935
RAOUL TREMBLAY Vs. DUKE PRICE POWER CO LTD
July 15, 1935
RAS BEHARI MANDAL Vs. RAJA JAGADISH CHANDRA DEO DHAUBAL DEB
November 25, 1935
RATAN CHAND JAHWIRLAL Vs. PRAMATHA NATH GUHA
June 20, 1935
RATILAL MANILAL NANAVATI Vs. SAKARCHAND SHAH AND CO
April 17, 1935
RAZA HUSAIN Vs. EMPEROR
March 26, 1935
REBATI MOHAN BOSE Vs. CHOTTAL CHANDRA SEN
November 13, 1935
REDDIVARI VENKATASUBBA REDDI Vs. REDDIVARI CHINA RAMI REDDI
September 24, 1935
REKHA THAKUR Vs. RAMNANDAN RAI
September 24, 1935
RENGASAMI THEVAR Vs. RAMANATHAN
January 23, 1935
REVENUE DIVISIONAL OFFICER Vs. VENKATARAMA AYYAR
September 23, 1935
REVENUE DIVISIONAL OFFICER (REFFERING OFFICER) Vs. VENKATARAMA AIYAR
September 23, 1935
RICHARD THOROLD GRANT Vs. AUSTRALIAN KNITTING MILLS, LTD
October 21, 1935
RM AR AR RM ARUNACHALAM CHETTIAR SON Vs. COMMISSIONER OF INCOME TAX, MADRAS
March 20, 1935
ROBERT LYON MOORE Vs. ATTORNEY-GENERAL FOR IRISH FREE STATE
June 6, 1935
ROGI Vs. EMPEROR
August 7, 1935
ROHINI KUMAR ROY Vs. KRISHNA PROSAD ROY CHOUDURY
February 27, 1935
RONALD DUNCAN CROMARTIE Vs. SREE SREE ISWAR RADHA DAMODAR JIEU THROUGH SHEBAITS GURU BHRITYA CHUCKERBURTTY
May 10, 1935
ROSHAN LAL Vs. EMPEROR
June 28, 1935
RUKMANI AMMAL Vs. TRSCHARI
March 4, 1935
RUR SINGH Vs. EMPEROR
April 11, 1935
RY PRATAPASIMHA RAJA SAHEB Vs. TRMTSPPLPALANIAPPA CHETTIAR
January 29, 1935
S A SUBRAMANIA AYYAR Vs. MNATESA SASTRIGAL
March 11, 1935
S J RANGACHARI Vs. GRNARAYANA AYYAR
August 29, 1935
S K VENKATASUBRAMANIA AYYAR Vs. SSIVAGURUNATHA CHETTIAR
February 27, 1935
S K WODEYAR Vs. GANAPATI MADHULING DIXIT
January 31, 1935
S L LAKSHMANA AIYAR Vs. TSPLPPALANIAPPA CHETTIAR
April 2, 1935
S M MUTHURANGA CHETTI Vs. MINOR LAKSHMIPATHI NAIDU BY NEXT FRIEND RAMACHANDRA NAIDU
October 18, 1935
S M NARAYANA AYYANGAR Vs. SPRMSUBRAMANIAN CHETTIAR
February 8, 1935
S P SUNDARAM PILLAI Vs. KARUPPAYEE AMMAL
March 29, 1935
S R BAGNALL Vs. MRSDEAN
July 10, 1935
S RAJAGOPALA PILLAI Vs. KNAMASIVAYAM PILLAI
March 26, 1935
S T M BASHIAM NAIDU Vs. CORPORATION OF MADRAS
March 11, 1935
S T NAGAPPA CHETTIAR Vs. BRAHADAMBAL AMMANI RAJAYEE SAHIBA
January 21, 1935
S TAHIR HASAN Vs. LCHANDER SEN
March 28, 1935
S V B M A RAMANATHA CHETTIAR Vs. ASALAGANAN CHETTIAR
November 28, 1935
S V P N CHIDAMBARA NADAR Vs. MVADIVEL NADAR
August 9, 1935
S V R M A R RAMANATHAN CHETTIAR BY AUTHORISED AGENT HARIHARA AIYAR Vs. RAO SAHIB ASALAGANAN CHETTIAR
November 28, 1935
SABARATULLA SHEIKH Vs. MANIKJAN BIBI
July 9, 1935
SABHAPATI DUBEY Vs. RAM KISSEN KUMAR
January 29, 1935
SACHIN DAS Vs. EMPEROR
August 20, 1935
SADAYA PADAYACHI Vs. CHINNASWAMI NAIDU
January 31, 1935
SADHU CHARAN BISWAS Vs. PABAN MANDAL BEING DEAD HIS HEIRS AND LEGAL REPRESENTATIVES RADHA CHARAN MANDAL
January 10, 1935
SAGOREMAL GOPALKA Vs. ACBANERJEE AND CO
August 2, 1935
SAGOREMULL KHAITAN Vs. GAJADHAR MANSINGHKA
November 18, 1935
SAH CHATURBHUJ Vs. SAH MAUJI RAM
December 3, 1935
SAHDEO RAM Vs. EMPEROR
March 15, 1935
SAILABALA DASI Vs. EMPEROR
April 4, 1935
SAILENDRA NATH DAS Vs. SAROJ KUMAR DAS
January 22, 1935
SAIT MADAN GOPAL TRADING UNDER THE NAME AND STYLE OF SAIT LAKSHMINARAYANA MADAN GOPAL Vs. UPADHAYULA KAMESWARA RAO
May 3, 1935
SALIAH MAHAMMAD HAJI IBRAHIM Vs. NABDUL SAMATH SAHIB
January 21, 1935
SALIG RAM Vs. (BABU) GAURI SHANKAR TANDAN
February 27, 1935
SAMBASIVA AYYAR Vs. SUBRAMANIA PILLAI
May 9, 1935
SAMUEL JOHN Vs. EMPEROR
July 25, 1935
SANKARANARAINA VAZHUNNAVAR Vs. PAYATAKAN VALIA VEETTIL KUNHI RAMAN NAIR
March 15, 1935
SANKRU MAHTO Vs. BHOJU MAHATO
November 12, 1935
SANTOSH KUMAR GHOSE Vs. SRIMATI GIRI BALA DASSI
March 8, 1935
SAQLAIN AHMAD Vs. EMPEROR
November 20, 1935
SARADA Vs. NHATTIYALA DEVAKI
February 12, 1935
SARADA PROSAD GHOSE Vs. ROKEYA KHATUN BIBI
February 1, 1935
SARAFUDDIN NUR AHMAD MAZUMDAR Vs. JIBANNESSA KHATOON
January 31, 1935
SARAT CHANDRA DAS MAHAPATRA Vs. EMPEROR
December 2, 1935
SARAT CHANDRA MUKHERJEE Vs. NERODE CHANDRA MUKHERJEE
January 24, 1935
SARJU Vs. EMPEROR
March 12, 1935
SARJU SINGH Vs. BHAGWAT PRASAD
September 26, 1935
SARODA DEYI Vs. SATYESWAR SANTRA
May 23, 1935
SAROJ KUMAR BOSE Vs. SURJYA KANTA SARKAR
July 30, 1935
SAROJINI ROY Vs. ROMESH CHANDRA BISWAS
March 29, 1935
SASANKA BHUSAN CHOWDHURY Vs. GOPI BALLAV MONDAL
July 3, 1935
SASHI BHUSAN GHOSE Vs. BHUPENDRA NATH PAL
December 2, 1935
SASHI BHUSAN PRASAD SINGH Vs. DALIP NARAIN SINGH
October 25, 1935
SASI KANTA ACHARJEE BAHADUR Vs. LECHOO SHEIKH
September 13, 1935
SASI KANTA ACHARJEE CHOUDHURY Vs. RAJENDRA KUMAR CHAKRAVARTY
July 19, 1935
SASTHI CHARAN BARNIK Vs. MANNIDRA LAL SINGHA
May 22, 1935
SATINDRA NATH CHOUDHURY Vs. JATINDRANATH CHOUDHURY
July 8, 1935
SATISH CHANDRA CHAKRAVARTY Vs. ABDUL HAQUE SARDAR
June 28, 1935
SATTAPPA GURUSATTAPPA HUKERI Vs. MAHOMEDSAHEB APPALAL KAZI
August 15, 1935
SATYA CHARAN SRIMANI Vs. RAMKINKAR BANERJI
May 20, 1935
SATYALA SANYASI Vs. BHOGAVALLI SANYASI ALIAS BULLODU
April 1, 1935
SECRETARY OF STATE Vs. LODNA COLLIERY CO LTD
December 5, 1935
SECRETARY OF STATE FOR INDIA Vs. YADAVGIR DHARAMGIR
July 18, 1935
SECRETARY OF STATE FOR INDIA Vs. VEDAVYAS VENKATESH BHATTA
September 20, 1935
SECRETARY OF STATE FOR INDIA Vs. MUNICIPAL CORPORATION OF BOMBAY (NO1)
March 8, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. BENGAL NAGPUR RAILWAY COLTD
March 29, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. AVNARAYANASWAMI PILLAI
October 25, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. KATTA VENKATARATNAM
February 28, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. AIYANAR KONE
March 29, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF ANANTAPUR Vs. SIVASANKARAM PILLAI
December 9, 1935
SECY OF STATE Vs. SRIMUTTY PARIJAT DEBI
October 14, 1935
SECY OF STATE Vs. KSARANGAPANI AYYANGAR
December 17, 1935
SECY OF STATE Vs. SIMLA FOOTWEAR COMPANY
January 3, 1935
SECY OF STATE Vs. SHAIKH ZAHID HUSAIN
December 6, 1935
SECY OF STATE Vs. AMARNATH
December 2, 1935
SECY OF STATE Vs. HIRU MONDAL
August 13, 1935
SECY OF STATE Vs. (FIRM) SHEO BHAGWAN
October 15, 1935
SECY OF STATE Vs. FIRM NARAIN DAS SHYAM LAL
February 25, 1935
SECY OF STATE Vs. BRAJENDRA KISHORE RAI CHOUDHURY
August 26, 1935
SECY OF STATE Vs. KRISHNA PROSAD ROY CHAUDHURI
December 19, 1935
SECY OF STATE Vs. KAMESHWAR SINGH BAHADUR
October 24, 1935
SECY OF STATE Vs. JITENDRA NATH ROY
November 22, 1935
SECY OF STATE Vs. LAL MOHAN CHOUDHURY
August 12, 1935
SECY OF STATE Vs. (SETH) CHAND MAL
September 18, 1935
SECY OF STATE Vs. PROMATHA NATH GANGULI
March 19, 1935
SEETHAMRAJU RAMANARAYANA ALIAS AYYADEVARA SIVA RAO Vs. SEETHAMARAJU RAMAKRISHNA RAO
November 26, 1935
SEETHAMRAJU RAMANARAYANA RAO ALIAS AYYADEVARA SIVA RAO Vs. SEETHAMRAJU RAMAKRISHNA RAO, MINOR BY MATERNAL UNCLE AND NEXT FRIEND CHENNAPRAGADA KRISHNAMURTHI
November 26, 1935
SEKENDAR ALI MRIDHA Vs. SADARUDDIN BHUNIYA
August 15, 1935
SELLAMMAL Vs. JOTHIMANI NADAR
November 29, 1935
SERAJGUNJ LOAN OFFICE, LTD Vs. NIL KANTA LAHIRI
August 9, 1935
SESHA AIYAR Vs. KRISHNA AIYAR
October 2, 1935
SESHA AYYAR Vs. KRISHNA AYYAR
October 2, 1935
SETH GHADSIRAM Vs. VICE-CHAIRMAN, SAMBALPUR MUNICIPALITY
November 20, 1935
SETHUKARUPPAN AMBALAM ALIAS PASUKALAKKI Vs. PEER MAHAMMAD SAMMATI
January 22, 1935
SHAH TAJMUL ALI Vs. KAMALA RANJAN ROY
December 19, 1935
SHAMBHUPRASAD UMIASHANKAR Vs. LALBHAI BHIKHABHAI SHAH
October 3, 1935
SHAMLAL SINGH Vs. HIRU SINGH
November 20, 1935
SHAMRAO KRISHNAJI HONNALI Vs. UNITED HOUSE BUILDING AND ENGINEERING SOCIETY (INDIA) LTD
August 23, 1935
SHAMSUDDIN AHAMMED Vs. SURESH CHANDRA DEY
February 19, 1935
SHANDER OR SHANKER Vs. EMPEROR
February 11, 1935
SHANKAR LAL Vs. HAKIM SYED ALI AHMAD
November 5, 1935
SHANKAR VINAYAK NIGADE Vs. RAMRAO SAHEBRAO NIGADE
July 5, 1935
SHANKAR VISHVANATH KATRE Vs. SHRINIVAS BHALCHANDRA PUROHIT
January 8, 1935
SHANMUGAVEL GOUNDAN Vs. VENKITASWAMI ASARI
October 15, 1935
SHANTINIKETAN CO-OPERATIVE HOUSING SOCIETY, LTD Vs. MADHAVLAL AMIRCHAND
July 1, 1935
SHAPURJI SORABJI Vs. EMPEROR
October 18, 1935
SHAROF ALI ABDUL ALI SHET Vs. SAFIABOO
December 4, 1935
SHEIKH ALAM Vs. ATUL CHANDRA ROY
August 20, 1935
SHEO DIHAL DUBE Vs. MOTI LAL AHIR
January 30, 1935
SHEO PERSHAD MISIR Vs. KARIM BUX
February 4, 1935
SHEOBALAK PRASAD AWASTHI Vs. JUGAL KISHORE NARAIN
December 2, 1935
SHEONANDAN Vs. EMPEROR
February 11, 1935
SHEONANDAN PRASAD SINGH Vs. ABDUL FATEH MOHAMMAD REZA
May 31, 1935
SHEONATH PRASAD Vs. BENARES BANK, LTD
October 1, 1935
SHEOPUJAN PRASAD Vs. EMPEROR
November 14, 1935
SHIAM LAL Vs. BOHRA RAM CHANDRA
February 27, 1935
SHIAM SUNDER LAL Vs. MTSAVITRI KUNWAR
April 17, 1935
SHIB CHARAN DAS Vs. MUQADDAM
August 12, 1935
SHIB KRISHNA SINHA SARMA Vs. ATARJAN KHAN
February 28, 1935
SHIBCHARAN DAS Vs. (FIRM) GULABCHAND CHHOTEY LAL
October 14, 1935
SHIRINBAI DINSHAW CHOKSHI Vs. SIR NAVROJI PESTONJI VAKIL
July 8, 1935
SHIVA PRASAD Vs. PAHLAD SINGH
March 27, 1935
SHIVANATH PRASAD Vs. COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES
March 1, 1935
SHIVARAM JOI SHA Vs. NAGAPPAYA
October 21, 1935
SHIVNATH PRASAD Vs. COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES
March 1, 1935
SHIYA JANKI THAKURAIN Vs. KIRTANAND SINGH BAHADUR
September 5, 1935
SHIYALI VENGU CHETTI Vs. VALJEE KANJEE AND COMPANY
October 1, 1935
SHRI RAM Vs. EMPEROR
July 9, 1935
SHRIMANT RAMCHANDRA MUKUNDRAO KIBE; SHRINIWAS SHASTRI Vs. SERVANTS OF INDIA SOCIETY; SHRIMANT RAMCHANDRA MUKUNDRAO KIBE
October 4, 1935
SIDICK HAJI HUSEIN Vs. OFFICIAL ASSIGNEE OF BOMBAY
March 7, 1935
SIRAJ UDDIN Vs. SYED HAIDAR HUSSAIN
January 15, 1935
SITABAI RAMBHAU MARATHE Vs. GANGADHAR DHANRAM MARWADI
January 18, 1935
SITARAM KHEMKA Vs. ARTHUR CHARSLEY THOMAS
July 15, 1935
SITARAM PODDAR Vs. HARIRAM PODDAR
December 18, 1935
SIVA BUSHANA MUDALIAR Vs. PRESIDENT, PANCHAYAT BOARD
November 21, 1935
SIVA MOHAN KUNDU CHOUDHURY Vs. SMBECHUMOYEE DASI-PLAINTIFF
November 21, 1935
SIVAJI GOVINDA RAO MOHITAY RAO SAHEB Vs. NNCTCVFIRM BY ITS PARTNER CHIDAMBARAM CHETTIAR
April 8, 1935
SIVAMALAI GOUNDAN Vs. RAMASWAMI GOUNDAN
December 16, 1935
SIVAMALI GOUNDAN Vs. RAMASWMI GOUNDAN
December 16, 1935
SIVARAMA PILLAI Vs. GANESARATHNAM PILLAI
January 25, 1935
SM HEMANGINI DEVI Vs. SARAT CHANDRA BASU
December 6, 1935
SM HEMLATA DASI Vs. BENGAL COAL CO LTD
August 14, 1935
SM SARALA SUNDARI DASSI Vs. SURENDRA NARAYAN ROY
January 22, 1935
SM SUDHAMOYEE BASU Vs. BHUJENDRA NATH BISWAS
May 17, 1935
SM TUSLIMAN BIBI Vs. ABDUL LATIF MIA
December 6, 1935
SOHAN LAL Vs. MTBHAGWATI
November 26, 1935
SOMA PURSA Vs. NARAYANA BHATTA
April 10, 1935
SOMARAJUPALLI MAHADEVUDU Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
January 29, 1935
SOMASEKHARA ROYAL Vs. SUGUTUR MAHADEVA ROYAL
October 28, 1935
SOMASUNDARAM CHETTI Vs. CHIDAMBARAM CHETTI
August 13, 1935
SOMASUNDARAM CHETTI Vs. NACHAL ACHI
March 27, 1935
SOMASUNDARAM CHETTIAR Vs. KMPARIMALA KANDAR
February 7, 1935
SREE RAJAH UPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHARAJU GARU Vs. TALUK BOARD, RAJAHMUNDRY BY ITS PRESIDENT
April 2, 1935
SRI DARBAR SAHEB Vs. BARE LAL KANDARP NATH SAH DEO
December 20, 1935
SRI KISHEN Vs. EMPEROR
July 29, 1935
SRI KRISHNA PRASAD SINHA Vs. EMPEROR
November 12, 1935
SRI NARAIN Vs. EMPEROR
November 19, 1935
SRI RAJA INUGANTI VENKATA RAJAGOPALA RAMA SURYAPRAKASA RAO Vs. SREE CHELIKANI BUTCHI VENKATA RAO
January 8, 1935
SRI RAJA LANKA VENKAT RATTAMMA GARU Vs. SRI RAJAH KANDREGULA SRINIVASA JAGANNATHA RAO GARU
February 5, 1935
SRI RAJA VASIREDDI SRI CHANDRA MOU-LESWARA PRASADA BAHADUR Vs. SECY, OF STATE
April 16, 1935
SRI RAJAH BOMMADEVARA RAJYA LAKSHMIDEVAMMA BAHADUR ZAMINDARINI GARU Vs. (BOGGAVARAPPU) SUBBA RAO
September 25, 1935
SRI RAJAH INUGANTI RAJA GOPALA VENKATANARASIMHARAYANIM BAHADUR VARU Vs. KANDIKONDA CHINA VEERASWAMI
February 25, 1935
SRI RAJAH INUGANTI RAJA GOPALA VENKATANARASIMHARAYINIM BAHADUR VARU Vs. KARDIKONDA CHINA VEERASWAMI
February 25, 1935
SRI RAJAH KRISHNAYYA RAO Vs. RAJAH OF PITTAPUR
June 28, 1935
SRI SRI SRI RAMACHENDRA MARADARAJ DEO GARU ZAMINDAR OF KHALLIKOTE AND ATTAGADA ESTATES Vs. BEERO POLLAI
September 24, 1935
SRI TRIPURA SUNDARI COTTON PRESS CO LTD Vs. ADDEPALLI VENKATA GURUNADHA RAMASESHAYYA
April 5, 1935
SRILA SRI VYTHILINGA PANDARASANNADHI AVERGAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
January 28, 1935
SRILA SRI VYTHILINGA PANDARASANNIDHI Vs. SECYOF STATE
January 20, 1935
SRIMATHU RAJA MUTHU VIJAYA RAGHUNATHA DORIASINGAM ALIAS GOWRI VALLABA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA THROUGH SUBRAMANYA AYYAR, DEWAN AND AUTHORISED AGENT Vs. MUTHU KRMMUTHAYYA CHETTIAR
October 31, 1935
SRIMATI SUSUMABALA DASSEE Vs. PURNA CHUNDER DEY
August 27, 1935
SRINIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
October 13, 1935
SRIPATI CHARAN DE Vs. KAILASH CHANDRA JANA
July 10, 1935
SRISH CHANDRA MUKHOPADHYAY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NIRANJAN MUKHOPADHYAY Vs. SRIMATI SAROJINI DEBI
February 19, 1935
SRISH CHANDRA NANDY Vs. RAMJI BECHAR DAS
December 5, 1935
SRT SHUSHILA BALA BASU Vs. ANJUMAN TRADING AND BANKING CO LTD
March 12, 1935
STANES MOTORS, LTD BY MANAGING DIRECTORS T STANES AND COMPANY LTD Vs. VINCENT PETER, MINOR BY HIS NEXT FRIEND AND MOTHER AND SECOND RESPONDENT HEREIN MRSRUTH AARON PETER
August 27, 1935
STEAMER PHILIP T DODGE Vs. DOMINION BRIDGE CO LTD
July 30, 1935
SUBBIAH MUDALIAR Vs. GOPALA MUDALIAR
July 31, 1935
SUBRAMANIA AIYAR Vs. VENKATARAMA RAJU
October 24, 1935
SUBRAMANIA AYYAR Vs. SUPPARAYA PILLAI
October 24, 1935
SUBRAMANIA AYYAR Vs. EMPEROR
October 10, 1935
SUBRAMANIA AYYAR Vs. VENKATRAMA RAJU
October 24, 1935
SUBRAMANIA PILLAI Vs. SVBAIRAVAPERUMAL PILLAI
March 19, 1935
SUBRAMANIA PILLAI ALIAS PILLAIMUTHU PILLAI Vs. SVBIRAVAPERUMAL PILLAI
March 19, 1935
SUDHAKAR MISRA Vs. NILKANTHA DAS
December 18, 1935
SUKHDEO Vs. BASDEO
February 20, 1935
SUKHDEO Vs. DONGER
February 4, 1935
SUKHDEO MISSIR Vs. KAMLESHWARI PRASAD SINGH
July 17, 1935
SUMARU CHAMAR Vs. PUDDAN CHAMAR
February 5, 1935
SUMERA Vs. MORMUKAT
February 27, 1935
SUNDAR LAL Vs. EMPEROR
January 10, 1935
SUNDARA AYYAR Vs. MORARI VARADA AYYAR
March 14, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KALI RAMAN BHATTACHARJEE
August 7, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LERENNY
January 31, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RADHA KISSEN AGARWALLA
February 14, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JAIR ALI
June 28, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BAZLAR RAHMAN
January 31, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RAGHU LAL BRAHMAN
February 21, 1935
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS BENGAL Vs. TARAK NATH CHATTERJEE
January 11, 1935
SURENDRA KRISHNA ROY Vs. MIRZA MOHAMMAD SYED ALI MUTAWALI
November 8, 1935
SURENDRA KUMAR ROY CHOUDHURY Vs. AHMED NAWAB CHOUDHURY
May 10, 1935
SURENDRA KUMAR SINGH Vs. SRICHAND MAHATA
August 17, 1935
SURENDRA NATH ROY Vs. KEDARNATH BOSE
December 13, 1935
SUREUDRA NATH ROY Vs. KEDAR NATH BOSE
December 13, 1935
SURPUT SING Vs. MAHARAJ BAHADUR SING
November 15, 1935
SWAMI KONE Vs. SANKARAVADIA
November 1, 1935
SWAMINATHA AYYAR Vs. SAIVU ROWTHAN
October 1, 1935
SWAMINATHA PILLAI Vs. SLLAKSHMANA AYYAR
March 19, 1935
SYED HAKIMULLAH Vs. MDSAMIULLAH
March 27, 1935
SYED KHURSHED ALI Vs. GHULAM MUSTAFA
April 29, 1935
SYED ZAHUR UDDIN AHMAD Vs. CHIMMAN LAL
October 21, 1935
SYLHET CO-OPERATIVE TOWN BANK LIMITED Vs. RASIK CHANDRA CHOWDHURY
May 28, 1935
T FAKHRULLA KHAN Vs. EMPEROR
February 4, 1935
T KAKRULLAKHAN Vs. STATE
February 4, 1935
T KESHAVAN Vs. BIPATHUMMA
January 25, 1935
T R B RANGANATHA REDDI Vs. RAMASWAMI MUDALI
February 20, 1935
T R BHUSHNAM Vs. CUMAPATHI MUDALIAR
April 17, 1935
T R PRATT (BOMBAY) LTD Vs. EDSASSOON AND CO LTD
September 18, 1935
T S KRISHNAMOORTHY AIYAR Vs. SPECIAL DEPUTY COLLECTOR OF LAND ACQUISITION
October 21, 1935
T S NARAYANA AIYAR Vs. CO-OPERATIVE URBAN BANK LTDTHROUGH ITS SECRETARY
October 8, 1935
T S SANKARA AIYAR Vs. MUHAMMAD GANI ROWTHER
November 27, 1935
T S YASOBADRA NAINAR Vs. TSSAMANTHABADRAN
March 27, 1935
T T K K KUMARE APPAN SRIRANGACHARIAR Vs. TVAKTANNAMALAI CHETTIAR
January 25, 1935
T V DURAISWAMI PILLAI Vs. VENKATARAMA PILLAI
February 20, 1935
TAHIR ALI Vs. ABDUL GONI DOCTOR
February 27, 1935
TALUQ BOARD Vs. VOLKART UNITED PRESS CO LTD
February 22, 1935
TANJORE PERMANENT FUND LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
September 26, 1935
TARACHAND GHANSHAMDAS Vs. MOHIDEEN ABDUL GAFOOR
March 13, 1935
TARAKDAS ACHARJEE CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 13, 1935
TARAKDAS ACHARJEE CHOUDHURY Vs. SECY OF STATE
May 13, 1935
TARINI CHARAN CHAKRAVARTY Vs. DEVENDRA LAL DEY
January 9, 1935
TARINI PROSAD MITRA Vs. RAKHAL CHANDRA MANNA
January 31, 1935
TATA HYDRO-ELECTRIC AGENCIES, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 27, 1935
TEJMAL MARWARI Vs. JOKIRAM SURAJMAL
November 25, 1935
TEK CHAND Vs. EMPEROR
April 2, 1935
TENKASI SULAIMAN ROWTHER Vs. DAWOOD KHAN SAHIB
February 13, 1935
THAKUR DAS Vs. EMPEROR
October 14, 1935
THAKUR PRASAD Vs. EMPEROR
August 7, 1935
THAKUR PRASAD Vs. EMPEROR
September 30, 1935
THAKUR SINGH Vs. KANDHAI
May 1, 1935
THAMBIREDDI SESHUREDDI Vs. VANGALLU MALLAREDDI
March 26, 1935
THAMMANA VEERAYYA Vs. KATIGA BIBI
March 13, 1935
THANGATUR RAMAYYA Vs. KATTA VENKATTANNAGARI SREENIVASAYYA
February 18, 1935
THANGATUR SUBBARAYUDU Vs. NICHANAMETLA SUBBARAYUDU
January 23, 1935
THANMULL SOWCAR Vs. KKRISHNASWAMI REDDIAR
March 28, 1935
THATHAMMAL Vs. VPARANKUSAM PILLAI
January 29, 1935
THAYAMMAL Vs. SUBRAMANIA GURUKKAL
April 8, 1935
THIAGARAJAN MINOR BY MOTHER AND NEXT FRIEND ANANTHALAKSHMI AMMAL, ALIAS SEETHALAKSHMI AMMAL Vs. KVENKATARAMA AYYAR
October 17, 1935
THIAGARAJAN, MINOR Vs. KVENKATRAMA AYYAR
October 17, 1935
THIRTHAGIRI UDAYAN Vs. VENKATARAMA CHETTY
March 28, 1935
THIRUNAVUKKARASU PANDARAM Vs. PURUSHOTHAM LAKSHMIDAS AND CO
April 26, 1935
THOILOKHYA NATH DAS Vs. KENARAM DAS
May 3, 1935
THOPPA Vs. EMPEROR
May 9, 1935
THOPPAI M MUTHIAH BHAGAVATHAR Vs. TVVENKATARAMA AYYAR
March 1, 1935
THUKRU BAI Vs. ATTAVAR
March 11, 1935
THUMMALAPALLI MANGAYYA Vs. THUMMALAPALLI SREERAMULU
January 22, 1935
TIKA RAM Vs. SOBHA RAM
April 5, 1935
TIKA RAM JOSHI Vs. RAM LAL SAH
January 15, 1935
TIRKHA Vs. GHASI RAM
May 1, 1935
TIRKHA RAM Vs. PTMURARI LAL
February 1, 1935
TIRLOKI PRASAD Vs. KUNJ BEHARI LAL
January 11, 1935
TIRUMALA NARAYANASWAMI Vs. ADABALA NARAYANASWAMI (DECEASED)
March 7, 1935
TOKE J ABBOY NAIDU (DECEASED) Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 28, 1935
TRUSTEES, CHOKKANATHASWAMI TEMPLE Vs. POOVANNA NAVANNA VADIVELMURUGA NADAR
October 15, 1935
TUKARAM RANGRAO PATIL Vs. SUBHEDAR NANAJI PATIL
September 4, 1935
TYAGARAJA MUDALIYAR Vs. VEDATHANNI
December 6, 1935
U RAMA RAO Vs. HONNAMMA SHEDTHI
July 30, 1935
UDDAB NATH Vs. GOKUL CHANDRA DEB NATH
November 21, 1935
ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBALAKSHMI NACHIAR
March 19, 1935
UMABAI BHAGWANT RAJARAM Vs. NANI MAHADEV JAKHADI
July 12, 1935
UMACHARAN BISWAS Vs. DEBENDRANATH PODDAR
March 25, 1935
UMASUNDARI DASI Vs. PRAFULLA KUMAR MONDAL
August 6, 1935
UMESH CHANDRA GOLDAR Vs. SHAMSUR RAHMAN
June 17, 1935
UMRAO SINGH Vs. PAHLAD SINGH
July 22, 1935
UNION BENEFIT GUARANTEE CO LTD Vs. THAKORLAL PTHAKOR
January 21, 1935
UPENDRA NATH ROY Vs. JITENDRA NATH KUNDU CHOUDHURY
February 14, 1935
UPPER DOAB SUGAR MILLS LTD Vs. DAULAT RAM
October 14, 1935
V APPA RAO Vs. SREERAMREDDI SANYASAYYA
February 12, 1935
V G VENUGOPAL NAIDU Vs. LAKSHMI AMMAL
October 28, 1935
V M KUMARASWAMI GOUNDAN Vs. AYYA GOUNDAN
November 26, 1935
V MACHA KOUNDAN Vs. VKKOTTORA KOUNDAN
August 1, 1935
V P R M V MUTHAYA CHETTIAR Vs. SSRMSFIRM
December 4, 1935
V RAMAN NAYAR Vs. PARAMESWARAN NAMBUDRI
May 2, 1935
V RAMASWAMI AYYAR Vs. SSKRISHNASA AND SONS
January 9, 1935
V S MUHAMMAD HUSSAIN AMBALAM Vs. RAMANATHA AYYAR
March 26, 1935
V VENKATESWARA AIYAR Vs. SRI MEENAKSHI SUNDARESWARAR, ETC, DEVASTHANAM THROUGH ITS TRUSTEE RDORAISWAMI NAIDU
March 26, 1935
VADDAPARTI SOORAYYA Vs. VODOORI SOORANNA
October 18, 1935
VADIYANGATI CHINNARIGADU Vs. KOTIGARI RANGAYYA CHETTY
February 27, 1935
VALIYAKATH PERIYATTAL Vs. (KARUMATHIL PALAKOT) GOVINDA MENON
November 20, 1935
VALLACHAMI PILLAI Vs. THIRUVAVOOR DEVASTHANAM
February 5, 1935
VANGIPURAM VENKATACHARYULU Vs. SRI RAJAH VASIREDDI HARIHARA PRASAD BAHADUR MANNE SULTAN
March 8, 1935
VARADACHARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF MADURA
October 29, 1935
VATTAR KRISHNA AYYANGAR Vs. JANAKI AMMAL
April 5, 1935
VAVARTHAR ABDUL WAHAB SAHEB Vs. PALLAPOTHA KANAKA ANJANEYALU
April 8, 1935
VAVILALA VASUDEVA SASTRI Vs. SREEMATHI YARLAGADDA ANNAPURNAMMA GARU
February 26, 1935
VAYI RAMAKRISHNA CHETTIAR REPRESENTED BY AGENT SUBRAMANIA AIYAR Vs. KASI VISWANATHA CHETTIAR
May 1, 1935
VEDA KRISHNASWAMI MUDALIAR Vs. VEDA MALAI MUDALIAR
March 1, 1935
VEDALI GURUVABHOTLU Vs. (REDDI) JOGAYYA
February 19, 1935
VEDAVYASA ALASINGA BHATTAR Vs. VEDAVYASA VENKATASUDARSANA BHATTAR
October 24, 1935
VEERANA GOUNDAN Vs. SELLAPPA GOUNDAN
October 30, 1935
VEERAPPA THEVAN, SINCE AD JUDICATED INSOLVENT, THE OFFICIAL RECEIVER Vs. CSVENKATARAMA AIYAR
April 24, 1935
VEERAPPA THEVAR Vs. CSVENKATRAMA AYYAR
April 24, 1935
VEHERBHAI VALLAVBHAI Vs. JAVER SOMA
August 9, 1935
VENKATACHALA PADAYACHI Vs. VELAYUDHA PADAYACHI
January 21, 1935
VENKATANARAYANA AYYAR Vs. RAMCHANDRA AYYAR
March 13, 1935
VENKATRAMA REDDI Vs. SRINIVASA REDDI
October 9, 1935
VERUDHUNAGAR MUNICIPALITY Vs. THIRUVADAMARUTHUR EKANATHA RAO
December 6, 1935
VIJAYSINGJI CHHATRASINGJI Vs. SHIVSANGJI BHIMSANJI
March 11, 1935
VIJIATHAMMAL Vs. MKADIR SULTAN
March 12, 1935
VISVANATHAN KRISHTIAH Vs. YERRABANDA PEDDA VENKATA
September 6, 1935
VISWANATHA PILLAI Vs. AMVMUTUGAPPAN CHETTIAR
January 28, 1935
VISWANATHAM KRISHTIAH Vs. YARRABANDA PEDDA VENKATA REDDY
September 6, 1935
VITHAL TUKARAM KULKARNI Vs. BALU BAPU GUDE
September 5, 1935
VITHALDAS GOVINDRAM GANDHI Vs. VADILAL CHHAGANLAL SHAH
September 23, 1935
VUDDAGIRI AMMANNA Vs. GADA SUBBAYYA
September 19, 1935
VULUCHI BASHYAKARLU Vs. PONNURI PERUMALLU
August 28, 1935
WAHID ULLAH AHRARI Vs. EMPEROR
March 11, 1935
WALCHAND MOLAJI MARWADI Vs. CHARLES AWILLIAMS
January 18, 1935
WALI MOHAMMAD Vs. HIGAN LAL
October 23, 1935
WALTER SMITH Vs. AHMED ABDEENBHOY PEERBHOY
June 20, 1935
WAMAN RAMKRISHNA GHOTGE Vs. GANPAT MAHADEO NEVAGI
July 5, 1935
WARES ALI Vs. SHEIKH SHAMSUDDIN ALIAS MUNTAO MIA
December 11, 1935
WAZUDDIN GAZI Vs. MUNSHI SAYEB AHAMED
February 19, 1935
Y MAHABALESWARAPPA Vs. MGOPALASWAMI MUDALIAR
January 15, 1935
YERUVA CHINNAPA REDDI Vs. RAI BAHADUR PV, SRINIVASA RAO GARU, OFFICIAL RECEIVER
March 19, 1935
YERUVA CHINNAPAREDDI Vs. RAI BAHADUR PVSRINIVASA RAO GARU, OFFICIAL RECEIVER
March 19, 1935
YUDHISTHIR SINGH Vs. ANGAN LAL
January 16, 1935
ZEEBUNNISSA BEGUM Vs. MRSHBDANAGHER
November 22, 1935
ZIAUL HASAN Vs. AZIZ AHMED
March 25, 1935
ZIPRU KRISHNA Vs. PANNALAL BAHIRUDAS
November 13, 1935