Case Index

Title
Date
ABDUL REHMAN MOHAMUD YUSUF Vs. SIR PHIROZE CURSETJI SETHNA
October 8, 1935
ADVOCATE GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
July 5, 1935
AHMAD ABDUL RAZAAK Vs. JAMALA BINT MEHDI
January 17, 1935
AMARCHAND MADHAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
March 25, 1935
ATMARAM ABHIMANJI Vs. BAJIRAO JANRAO
March 1, 1935
BAI JIVKORE LAKSHMIRAM Vs. HIMATLAL GIRDHARLAL PAREKH
September 10, 1935
BAI PREMABAI Vs. JIVANDAS VALLABHRAM
November 29, 1935
BAKOR MOTI PAGI Vs. ISHVAR MOTI THAKOR
January 31, 1935
BASAWANEWA BALAPPA GANDIGWAD Vs. BALAPPA SHIVAPPA GANDIGWAD
December 16, 1935
BHAGWAN BAKHSH SINGH Vs. MAHESH BAKHSH SINGH
October 11, 1935
BHARAT SPINNING AND WEAVING CO LTD Vs. MANILAL LALLUBHAI
June 21, 1935
BHOGILAL HARGOVANDAS PATEL Vs. COMMISSIONER OF INCOME TAX
October 17, 1935
BHOJRAJ Vs. SITA RAM
November 22, 1935
BINDESWARI CHARAN SINGH Vs. BAGESHWARI CHARAN SINGH
November 18, 1935
BUNDI PORTLAND CEMENT LTD Vs. ABDUL HUSSEIN ESSAJI
December 9, 1935
BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE OF BOMBAY
April 2, 1935
CHANDULAL DAMODARDAS Vs. KESHAVLAL KUBERDAS AMIN
December 5, 1935
COMMISSIONER OF INCOME TAX Vs. ABUBAKER ABDUL RAHMAN
October 16, 1935
COMMISSIONER OF INCOME TAX Vs. BUCKINGHAM AND CARNATIC COMPANY LIMITED
October 25, 1935
COMMISSIONER OF INCOME TAX Vs. GOMEDALLI LAKSHMINARAYAN
March 28, 1935
COMMISSIONER OF INCOME TAX Vs. GOPAL VAIJNATH MANOHAR
April 1, 1935
COMMISSIONER OF INCOME-TAX Vs. CHUNILAL B MEHTA
March 27, 1935
COMMISSIONER OF INCOME-TAX Vs. P R A L MUTHUKARUPPAN CHETTIAR
May 24, 1935
COMMISSIONER OF INCOME-TAX Vs. SIR KAMESHWAR SINGH
July 2, 1935
COMMISSIONER OF INCOME-TAX Vs. CURRIMBHOY EBRAHIM AND SONS LIMITED
October 28, 1935
CORA LILLIAN MCPHERSON Vs. ORAN LEO MCPHERSON
December 16, 1935
DAHYABHAI VANMALIDAS SHAH Vs. HIRALAL UMEDRAM SHAH
July 24, 1935
DAWSONS BANK LIMITED Vs. NIPPON MENKWA KABUSHIKI KAISHA JAPAN COTTON TRADING COMPANY LIMITED
February 21, 1935
DEVENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
November 1, 1935
DHANU LAL SUCHANTI Vs. HUKUM CHAND
November 15, 1935
DHONDI DNYANOO SINDE Vs. RAMA BALA SINDE
July 3, 1935
DHONDO YESHVANT KULKARNI Vs. MISHRILAL SURAJMAL
August 23, 1935
DORABJI NOWROSJEE PAJNIGAR Vs. JAMSHEDJI PESTONJI MEHTA
June 27, 1935
DUNDOOBAI ANANDRAO DESHMUKH Vs. VITHALRAO ANANDRAO DESHMUKH
August 8, 1935
EMPEROR Vs. GULABRAO CHANDGUDE
August 1, 1935
EMPEROR Vs. MRS S DCUNHA
August 15, 1935
EMPEROR Vs. NARAYAN MUDLAGIRI MAHALE
August 23, 1935
EMPEROR Vs. L M MARINO
June 28, 1935
EMPEROR Vs. SAKHARAM RAWAJI PAWAR
February 12, 1935
EMPEROR Vs. PAPA KAMALKHAN
February 20, 1935
EMPEROR Vs. CHHOTAN HASMAT ALI
January 16, 1935
EMPEROR Vs. JESINGBHAI CHHAGANLAL SHAH
January 17, 1935
EMPEROR Vs. HARI
April 12, 1935
EMPEROR Vs. DAHU RAUT
March 1, 1935
EMPEROR Vs. PUTTAN HASSAN
November 19, 1935
EMPEROR Vs. FAKIR MAHOMED RAMZAN
November 12, 1935
EMPEROR Vs. SHAPURJI SORABJI
October 18, 1935
EMPEROR Vs. A A ALWE
August 28, 1935
FANNY SKINNER Vs. BANK OF UPPER INDIA LIMITED
February 28, 1935
GANAPATI MANJA HEGADE Vs. SUBRAYA RAYAPPA SHETTI
September 26, 1935
GIRIKANT SHIVLAL PANDYA Vs. VADILAL VRIJLAL SHAH
August 9, 1935
GOPAL BHAURAO JAPE Vs. JAGANNATH PANDIT VASUDEORAO PANDIT MAHARAJ
January 15, 1935
GORDHANDAS KESHAVLAL Vs. RAMCHAND BANARSIDAS
February 11, 1935
GOVINDBHAI LALLUBHAI PATEL Vs. DAHYABHAI NATHABHAI PATEL
August 6, 1935
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. MOTILAL HIRABHAI SPINNING AND MANUFACTURING COMPANY LIMITED
December 6, 1935
H HUNTER Vs. RANI KANIZ ABID
February 28, 1935
HEMRAJ DATTUBUVA MAHNUBHAO Vs. NATHU RAMU MAHAJAN
February 1, 1935
HIRABAI D DESAI AND SONS Vs. COMMISSIONER OF INCOME TAX
December 31, 1935
HOE KIM SEING Vs. MAUNG BA CHIT
July 11, 1935
HOMESHWAR SINGH Vs. KAMESHWAR SINGH
June 20, 1935
INDIAN RADIO AND CABLE COMMUNICATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1935
ISAMODDIN AJMODDIN Vs. AJMODDIN SHAMSODDIN
September 11, 1935
KAIKHUSROO MANEKSHAH TALYARKHAN Vs. GANGADAS DWARKADAS
November 8, 1935
KEDAR NATH GOENKA Vs. MUNSHI RAM NARAIN LAL
June 4, 1935
KRISHNARAO ANANDRAO BARGAL Vs. SECRETARY OF STATE FOR INDIA
January 18, 1935
KUNWAR BASANT SINGH Vs. KUNWAR BRIJRAJ SARAN SINGH
May 17, 1935
KUSUM KUMARI Vs. DEBI PRASAD DHANDANIA
November 28, 1935
LAKSHMICHAND RAJMAL Vs. GOPIKISAN BALMUKUND
November 8, 1935
LALA ATMA RAM Vs. LALA BENI PRASAD
July 23, 1935
MADHAVJEE DAMODAR THACKERSAY Vs. COMMISSIONER OF INCOME TAX
December 31, 1935
MAHARAJ KUMAR GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX
May 28, 1935
MAHOMED OOSMAN Vs. ESSACK SALEH MAHOMED VANJARA
April 1, 1935
MANCHERSHA ARDESHIR DEVIERWALA Vs. ISMAIL IBRAHIM PATEL
December 3, 1935
MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD
September 10, 1935
MAQBUL AHMAD Vs. ONKAR PRATAP NARAIN SINGH
February 7, 1935
MUNICIPAL CORPORATION OF BOMBAY Vs. HORMUSJI MANECKJI CHOWNA
July 9, 1935
MUNICIPALITY OF DHULIA Vs. NEW PRATAP SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED
April 1, 1935
NARAYAN GANPAT MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
August 13, 1935
NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALIA LIMITED Vs. COMMISSIONER OF INCOME-TAX
November 18, 1935
NIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
October 13, 1935
P D SHAMDASANI Vs. STATE
September 23, 1935
PACHAN LADHA Vs. MUNICIPAL COMMISSIONER
November 26, 1935
PANDIT CHANDRIKA PRASADA Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY
January 18, 1935
PITAMBAR KHEMJI GUJAR Vs. RAJARAM SHAHAJIRAO SURBARAO MAHAMUNKAR
August 9, 1935
POONAMCHAND PRATAPJI Vs. MOTILAL KAPURCHAND
February 21, 1935
PRATAPMULL AGARWALLA Vs. DHANABATI BIBI
November 4, 1935
PROVIDENT INVESTMENT CO LTD Vs. LAND ACQUISITION OFFICER
March 14, 1935
RAJA SOMASEKHARA ROYAL Vs. RAJA SUGUTUR MAHADEVA ROYAL
October 28, 1935
RAJAH KRISHNAYYA RAO Vs. RAJAH OF PITTAPUR
June 28, 1935
RAMASRAY PRASAD CHOUDHARY Vs. RADHIKA DEBI
October 11, 1935
RAMESHWAR BAKSH SINGH Vs. BALRAJ KUAR
July 23, 1935
RAOJI BAPUJI PANDARKAR Vs. K L BAWACHEKAR
February 22, 1935
RATILAL MANILAL NANAVATI Vs. SAKARCHAND SHAH AND CO
April 17, 1935
SATINDRA NATH CHOUDHURY Vs. JATINDRA NATH CHOUDHURY
July 8, 1935
SECRETARY OF STATE FOR INDIA Vs. MUNICIPAL CORPORATION OF BOMBAY NO 2
March 8, 1935
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUTTY PARIJAT DEBI
October 14, 1935
SHAMBHUPRASAD UMIASHANKAR Vs. LALBHAI BHIKHABHAI SHAH
October 3, 1935
SHAMRAO KRISHNAJI HONNALI Vs. UNITED HOUSE BUILDING AND ENGINEERING SOCIETY INDIA LTD
August 23, 1935
SHANKAR VINAYAK NIGADE Vs. RAMRAO SAHEBRAO NIGADE
July 5, 1935
SHANKAR VISHVANATH KATRE Vs. SHRINIVAS BHALCHANDRA PUROHIT
January 8, 1935
SHEONANDAN PRASAD SINGH Vs. ABDUL FATEH MOHAMMAD REZA
May 31, 1935
SHIRINBAI DINSHAW CHOKSHI Vs. SIR NAVROJI PESTONJI VAKIL
July 8, 1935
SHRIMANT RAMCHANDRA MUKUNDRAO KIBESHRINIWAS SHASTRI Vs. SERVANTS OF INDIA SOCIETYSHRIMANT RAMCHANDRA MUKUNDRAO KIBE
October 4, 1935
SIDICK HAJI HUSEIN Vs. OFFICIAL ASSIGNEE OF BOMBAY
March 7, 1935
SITABAI RAMBHAU MARATHE Vs. GANGADHAR DHANRAM MARWADI
January 18, 1935
STRAUSS AND CO LIMITED; IN RE BHIMRAJ HARLALKA Vs. STATE
April 16, 1935
SURENDRA KRISHNA ROY Vs. MIRZA MAHAMMAD SYED ALI MATWALI
November 8, 1935
TARACHAND GHANSHAMDAS Vs. MOHIDEEN ABDUL GAFOOR
March 13, 1935
TARAKDAS ACHARJEE CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 13, 1935
TATA HYDRO ELECTRIC AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 27, 1935
TYAGARAJA MUDALIYAR Vs. VEDATHANNI
December 6, 1935
UMABAI BHAGWANT RAJARAM Vs. NANI MAHADEV JAKHADI
July 12, 1935
VEHERBHAI VALLAVBHAI Vs. JAVER SOMA
August 9, 1935
VIJAYSINGJI CHHATRASINGJI THAKOR Vs. SHIVSANGJI BHIMSANGJI THAKOR
March 11, 1935
VITHALDAS GOVINDRAM GANDHI Vs. VADILAL CHHAGANLAL SHAH
September 23, 1935
WALCHAND MOLAJI MARWADI Vs. CHARLES A WILLIAMS
January 18, 1935
ZIPRU KRISHNA Vs. PANNALAL BAHIRUDAS
November 13, 1935