Case Index

Title
Date
ALAMAPATH KRISHNAN Vs. THE MUNICIPAL PROSECUTOR, CUNNANORE MUNICIPALITY
October 20, 1925
APPU BHATTA Vs. UMA SUNDARI AMMA
October 30, 1925
BANGARAMMAL Vs. RAMANUJA IYENGAR
October 28, 1925
GOVINDA NADAN, GOVINDASAMI VENU UDAYAN Vs. A Y R M R M RAMASAMI CHETTIAR
October 6, 1925
IN RE: ARULAY Vs. STATE
October 23, 1925
IN RE: MR B MUNISWAMI NAIDU Vs. STATE
October 6, 1925
IN RE: NATHA VENKATESA PERUMAL ALIAS YELCHURI RAMULU CHETTI Vs. STATE
October 19, 1925
IN RE: SIVANANDA MUDALI Vs. STATE
October 20, 1925
K MUHAMMAD USAN ROWTHER Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL
October 15, 1925
K NARAYANASWAMI IYENGAR Vs. A THIPPAYYA
October 27, 1925
KALIAKKAL Vs. PALANI KOUNDAN
October 15, 1925
KHAJI MAHOMED IBRAHIM SAHEB Vs. SUNDARAM CHETTI
October 5, 1925
KOTA SUBRAMANIAM CHETTY Vs. THE CHAIRMAN, MUNICIPAL COUNCIL
October 5, 1925
MAHAMMAD S CHAMNAD Vs. JAINABI
October 22, 1925
MAHANT PRAYAGA DOSS JEEVARU Vs. PACHELLA DORAISWAMI IYENGAR
October 7, 1925
MEENAKSHISUNDARAM PILLAI Vs. CHANDRAKASA NAICKER
October 28, 1925
MUHAMMAD MOHIDEEN MARACAYAR Vs. RAMANADHAN CHETTIAR
October 6, 1925
MULUGU CHENGAYYA Vs. ARUVELA DEVASANAMBA GARU
October 9, 1925
MYLAVARAPPA RANGAPPA NAIDU Vs. BASANNA SIMON
October 7, 1925
N V NAGESWARA AIYAR Vs. ALAGU SRINIVASA AIYANGAR
October 23, 1925
NANNIER Vs. N M RAYULU IYER, NAGASAMI IYER
October 28, 1925
NATESA AIYAR Vs. PANCHAPAGESA AIYAR
October 2, 1925
NATESA PATHAR Vs. GANAPATHI SUBBU PATHAR
October 8, 1925
NIDAVOLU ATCHUTAM ALIAS ATCHUTARAMAYYA Vs. RATNAJI, RATNAJEE BHOOTAJI
October 22, 1925
P KUTHATINGA MUDALIAR Vs. M N SHANMUGA MUDALIAR
October 23, 1925
PONNAMMAI AMMAL Vs. DISTRICT OFFICIAL RECEIVER
October 27, 1925
RAJAH INGUNTI VENKATARAYANIM VARU Vs. W H NURSE
October 20, 1925
RAMA IYER Vs. NARAYANASWAMI IYER
October 15, 1925
RAVIPATI RAMIAH Vs. RAVIPATTI LAKSHMI NARAIN
August 10, 1925
SRINIVASA CHETTI Vs. CHENNA CHETTI
October 14, 1925
T K LAKSHMANA IYER Vs. SANKARAPANDIAM PILLAI
October 13, 1925
T R KALIAPERUMAL NAIDU Vs. POUNUSWAMI CHETTIAR
October 27, 1925
T R RAMASWAMI AIYANGAR Vs. OFFICIAL RECEIVER OF COIMBATORE
December 7, 1925
THE VICE-CHAIRMAN, CHIDAMBARAM MUNICIPALITY Vs. GANASAMBANDHAM PILLAI
October 28, 1925
V VENKATARAMA AIYAR Vs. T V SUNDARAM AIYAR
October 22, 1925
WALKER Vs. G ABDUL AZIZ SAHEB
October 15, 1925