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Case Index
Title
Date
A A V PERIAKARUPPAN CHETTIAR Vs. MANIKKA VACHAGA DESIKA GNANA SAMBANDA PANDARA SANNADHI
September 25, 1915
A AHMED ALLY AND CO Vs. OFFICIAL ASSIGNEE; IN RE: MMAHOMED ALLY JEEVAJEE AND CO
March 8, 1915
A BHARADWAJA MUDALIAR Vs. KOLANDAVELU MUDALIAR ALIAS KOLANDAVELU NAICKER
October 6, 1915
A L A R ARUNACHELLAM CHETTIAR Vs. LAKSHMANA AIYAR
September 17, 1915
A L A R ARUNACHELLAM CHETTIAR Vs. VELAPPA THAMBIRAN
February 9, 1915
A L A R ARUNACHELLAM CHETTIAR AND THREE ORS Vs. LAKSHMANA AYYAR
September 17, 1915
A L A R ARUNACHELUM CHETTY BY HIS AUTHORISED AGENT, SUBRAMANIA AIYAR Vs. SYYAD AHAMED AMBALAM
October 22, 1915
A L A R RM ARUNACHALAM CHETTIAR THROUGH HIS AUTHORISED AGENT M SUBRAMANIA AIYAR Vs. MANGALAM
December 22, 1915
A L A R RM ARUNACHALLAM CHETTIAR (THROUGH HIS AUTHORIZED AGENT M SUBRAMANIA AYYAR), ET AL Vs. MANGALAM ET AL
December 22, 1915
A L M S S CHINNAKARUPAN CHETTY Vs. MVMMEYYAPPA CHETTY
August 26, 1915
A M ROSS, DULY AUTHORISED AGENT OF CERTAIN TEA COMPANIES AND LABOUR ASSOCIATIONS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 29, 1915
A P R S CHINNIAH CHETTY BY AGENT, KALYASUNDARAM IYER Vs. TIKKANI RAMASWAMI CHETTY
September 24, 1915
A P T VEERABHADRA PILLAI Vs. APTSHUNMUGAM PILLAI
December 22, 1915
A SUBBANNA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF NORTH ARCOT
September 14, 1915
A T S A ANNAMALAI CHETTY Vs. SVVELAYUDA NADAR
October 22, 1915
A T S A ANNAMALAI CHETTY Vs. SVVELAYUDU NADAR; SUNDARA NADAN
November 24, 1915
A V SUBRAMANIA AIYAR Vs. SELLAMMAL
September 7, 1915
A VAKIL OF THE HIGH COURT Vs. PRESIDENT OF THE VAKILS ASSOCIATION, HIGHCOURT
April 16, 1915
A VARADARAJULU CHETTY Vs. ARAJAMMA
February 12, 1915
A. K. A. S. JAMAL Vs. MOOLLA DAWOOD, SONS AND COMPANY
November 3, 1915
ABADI BIBI Vs. KAULESHAR PRASAD MISRA; GOBIND NARAIN SINGH
June 30, 1915
ABDUL AZIZ Vs. EMPEROR
December 7, 1915
ABDUL GAFFAR Vs. NUR JAHAN BEGUM
April 28, 1915
ABDUL GANI Vs. EMPEROR
January 26, 1915
ABDUL GHAFOOR MIAH Vs. HAJI KHUNDAKAR ALTAF HOSAIN
March 31, 1915
ABDUL HAKIM KHAN Vs. KARAN SINGH
July 15, 1915
ABDUL KADYA BEARI Vs. SHABYODE KUNHI AHMED
November 30, 1915
ABDUL KARIM MEAN Vs. MIAJAN MIANJI
November 24, 1915
ABDUL KHALIQ Vs. EMPEROR THROUGH KHALAQ SINGH
February 10, 1915
ABDUL QAYUM Vs. FIDA HUSAIN
July 1, 1915
ABDUL RAB Vs. EMPEROR
December 21, 1915
ABDUL RAFI KHAN Vs. MAULA BAKHSH
May 27, 1915
ABDUL RAHAMAN Vs. SARAFAT ALI
August 24, 1915
ABDUL RAHIM SAHIB Vs. KULLAPPA GOWNDEN
July 23, 1915
ABDUL RAHMAN CHOWDHURI Vs. AHMADAR RAHMAN
August 10, 1915
ABDUL RAHMAN SARKAR Vs. PROMODE BEHARY DUTTA
January 5, 1915
ABDUL RAZAQ Vs. ZAMIR AHMAD
May 20, 1915
ABDUL SALAM KHAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 23, 1915
ABDUL SHEIKH Vs. EMPEROR
July 9, 1915
ABDUL WAHAB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 20, 1915
ABDURAHIM HAJI ISMAIL MITHU Vs. HALIMABAI
December 3, 1915
ABED KHONDKAR Vs. MOHENDRA LAL DE
March 31, 1915
ABHARAN SINGH Vs. LAL BAHADUR SINGH
January 11, 1915
ABID ALI Vs. IMAM ALI
November 26, 1915
ABJAL MAJHI Vs. INTU BEPARI
July 27, 1915
ACHYUT RAYAPA SHANBHAG Vs. GOPAL SUBBAYA SHANBHAG
June 30, 1915
ADAPAKA BAPANNA Vs. SRI RAJA INUGANTI RAJAGOPALA RAO BAHADUR GARU
November 3, 1915
ADMINISTRATOR-GENERAL OF BENGAL Vs. ADCHRISTIANA
June 9, 1915
ADUSUMALLI KRISHNAYYA; SURAPANENI SOBHANADRAMMA; ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI VENKATARAMAYYA Vs. ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI LAKSHMIPATHI; ADUSUMALLI KRISHNAYYA; ADUSUMALLI LAKSHMIPATHI
October 27, 1915
ADUSUMILLI KRISHNAYYA Vs. ADUSUMILLI LAKSHMIPATHI
October 27, 1915
ADVOCATE GENERAL Vs. JIMBABAI
July 8, 1915
AFTAR ALI Vs. BROJENDRA KISHORE ROY CHOWDHURY
February 25, 1915
AFZAL SHAH Vs. MUHAMMAD ABDUL KARIM KHAN
February 5, 1915
AGHA SYED DAUD ALI SHAH Vs. PANDIT RAM PRASAD
June 1, 1915
AGUSTUS BROTHERS Vs. MAFERNANDEZ
August 31, 1915
AHID KHONDKAR Vs. MAHENDRA LAL DE
March 31, 1915
AHMED MUSAJI SALEJI Vs. HASHIM EBRAHIM SALEJI
January 19, 1915
AHMED MUSAJI SALEJI Vs. MAMOOJI MUSAJI
July 5, 1915
AJODHYA PERSHAD Vs. MUSAMMAT CHHABILA KOER
May 20, 1915
AKBAR ALI KHAN Vs. SYED ABBAS
April 20, 1915
AKBAR FAKIR Vs. INTAIL SAYAL
May 27, 1915
AKBAR HUSSAIN SAHIB Vs. SHOUKHAH BEGAM SAHEBA (DIED)
October 18, 1915
AKBARI KHANUM Vs. AFZAL BEGAM
March 10, 1915
AKHIL CHANDRA SEN Vs. TRIPURA CHARAN CHOWDHURY
May 26, 1915
AKHIL CHANDRA SHAHA Vs. INDIA GENERAL NAVIGATION AND RAILWAY CO LTD,AND RIVERS STEAM NAVIGATION CO LTD
March 4, 1915
AKIMANNESSA BIBI Vs. BEPIN BEHARI MITTER
August 15, 1915
ALAGAMUTHU PILLAI Vs. DEVASAGAYA FERNANDEZ
December 2, 1915
ALAMANAYAKUNIGARI NABI SAB, MINOR, BY NEXT FRIEND AND MOTHER FAKIR BEE Vs. MURUKUTI PAPIAH
March 29, 1915
ALAMELAMMALL Vs. PNKSURAYAPRAKASAROYA MUDALIAR
September 22, 1915
ALEJAN BIBI Vs. RAHAM ALI
February 10, 1915
ALI HAFFIZ Vs. ABDUR RAHMAN
March 17, 1915
ALI JAFAR Vs. PHULMANTA KOER
June 19, 1915
ALI MAHAMUD Vs. AFTABUDDIN BHUYA
February 11, 1915
ALIMAHOMED RAHIMTULLAH Vs. PANDURANG LAXMAN
December 13, 1915
ALLAHABAD IMPROVEMENT TRUST REPRESENTED BY THE MUNICIPAL BOARD Vs. RANA TIKANDRA JANG BAHADUR
August 2, 1915
ALLAHABAD TRADING AND BANKING CORPORATION LIMITED Vs. GHULAM MUHAMMAD
April 6, 1915
AMBALATH VEETTIL THEKKETHIL MOSSA Vs. VALIYAKATH PATHUMMA
September 22, 1915
AMBICA CHARAN BEPARI Vs. ASWINI KUMAR BANERJEE
February 25, 1915
AMBICA CHARAN DAS; PRIYA NATH DAS Vs. HARINATH DAS
March 26, 1915
AMBIKA CHARAN CHAKRABARTI Vs. SASITARA DEBI
April 7, 1915
AMBIKA PERSHAD Vs. SALAMAT KHAN
May 18, 1915
AMIR SHAH Vs. TULA PANDE
April 27, 1915
AMIR SINGH Vs. CHHATTAR SINGH
April 23, 1915
AMMANI Vs. JAGANNATHA REDDI
April 8, 1915
AMMASI KUTTI GOUNDEN Vs. APPALU ALIAS KRISHNASWAMI NAICKEN
February 26, 1915
AMRITA LAL HAZRA Vs. EMPEROR
February 2, 1915
AMRITA LAL KUNDU Vs. ANUKUL CHANDRA DAS
August 30, 1915
AMRITALAL HAZRA; SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EMPEROR; KHAGENDRA NATH CHOWDHURY
February 25, 1915
ANAND SARUP Vs. CHAWWA
December 11, 1915
ANAND SARUP Vs. ASAD ALI
February 8, 1915
ANANDA KUMARI DEBI Vs. DURGA MOHAN CHUCKERBUTTY
June 30, 1915
ANANDA MOHAN SAHA Vs. GOBINDA CHANDRA RAT CHOUDHURY
September 2, 1915
ANANGA MOHUN CHAKRAVERTY Vs. BEJOY CHANDRA DUTTA
April 23, 1915
ANANT PRASAD SINGH Vs. HMANNERS
March 29, 1915
ANANTA RAMAPPA Vs. SUBRAYA
March 3, 1915
ANANTHA DES KACHARIAR Vs. VISWANADHA MUDALY
August 6, 1915
ANATH NATH MITRA Vs. MIDNAPUR ZEMINDARY CO LTD
June 7, 1915
ANILA BALA DASI Vs. RAJENDRA NATH DALAL
November 25, 1915
ANKALA VENKATA REDDY Vs. MANCHALA VENKATA REDDY
March 5, 1915
ANNAMALAI CHETTY Vs. POOSARI SUPPIA THEVAN
September 15, 1915
ANNAMALAI MAYAMMAD MEERA, ROWTHAN S SON, ABDULLA ROWTHAN Vs. HONOURABLE RAJAH VASUDEVA RAVI VARMA, STYLED VALIA NAMBIDI OF VENGUNNAT,
March 19, 1915
ANNODA CHARAN NAYA Vs. DASARATH HALDAR
May 7, 1915
ANTONI JUAS PRABHU Vs. RAMAKRISHNAYYA
September 24, 1915
APPATHURAI AIYER S DAUGHTER THYALAMBAL Vs. NANIT PATTAR S SON KRISHNA PATTAR
November 26, 1915
APPAYYA SHETTY Vs. BPMMAHAMMAD BEARI
August 10, 1915
APPAYYA SHETTY, MANAGER, TILE FACTORY Vs. PMMAHAMMADE BEARI
August 10, 1915
ARUMUGASUNDARA MAHARAJA PILLAI Vs. KNARASIMHA IYER
April 15, 1915
ARUNACHALAM CHETTY (DIED) Vs. RAMANATHAN CHETTY
October 11, 1915
ARUNAGIRI MUDALIAR Vs. KUPPUSAMI PILLAI
January 12, 1915
ASAD ALI Vs. BUJRUS MEHER BIBI
May 31, 1915
ASHMATULLA SIRCAR Vs. PAN MAHMUD CHOWDHURY
June 28, 1915
ASHRAF ALI Vs. KALYAN DAS
June 4, 1915
ASSISTANT COLLECTOR Vs. VITHALDAS VALLAVADAS
October 12, 1915
ATIMANNESSA BIBI Vs. ABDUL SOBHAN
July 21, 1915
ATRABANNESSA BIBI Vs. SAFATULLAH MIA
July 7, 1915
ATTYAM VENKATASUBBARAYADUAND; BACHOTI BHAVAN NARAYANA SASTRI Vs. SRI RAJAH VELUGOTI GOVINDA; KRISHNA YACHENDRULU VARU; BAHADUR ZEMINDAR GARU
December 21, 1915
ATUL CHANDRA SEN Vs. RAJA PEARY MOHAN MOOKERJEE
November 25, 1915
ATYAM VENKATASUBBARAYADU Vs. SRI RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRULU VARU BAHADUR ZAMINDAR GARU
December 21, 1915
AUDH BIHARI PANDE Vs. JADUBANS MISIR
May 27, 1915
AUDIAPPA PILLAI Vs. NALLENDRAN PILLAI
March 5, 1915
AUTHIKESAVALOO NAICKER Vs. SYED SHAH ABDULLA HUSSAIN SAHIB KHADIRI
March 19, 1915
AVASARALA SESHAMMA; PRATTI APPALARAJU; INDRAGANTI VENKATACHELLAM; VAKADA PADAYYA Vs. SRI RAVU VENKATAKRISHNARAYANIM GARU; SRI RAVU VENKATA KRISHNA EAYANIM GARU
December 8, 1915
AVASARALA VENKATA HANUMANTHA RAO Vs. AVASARALA ACHANNA
January 7, 1915
AVULA CHARAMUDI Vs. MARRIBOYINA RAGHAVULU
March 1, 1915
AYYA RAGHUNATHA THATHACHARIAR Vs. THIRUMALAI ECHAMBADI THIRUVENGADACHARIAR
September 24, 1915
AYYAKUTTI MANKONDAN Vs. PERIASAMI KOUNDAN
October 15, 1915
AYYAKUTTI MANKONDAN Vs. PERIYASAMI KAVANDAN
April 14, 1915
AYYAKUTTI MARKONDAN Vs. PERIYASAMI KAVUNDAN
April 14, 1915
AYYAPERUMALODAYAN Vs. SRMARRAMASAMI CHETTIAR
March 30, 1915
B M VENKATAPPA NAYANUM VARU Vs. PADI RAMAKRISHNAPPA CHETTY
November 16, 1915
BABAN DAUD Vs. EMPEROR
August 12, 1915
BABU GOPAL LAL Vs. KERANI GOPE
February 1, 1915
BABU RAM SUMNUN PROSAD Vs. GENDA LAL RAI
April 23, 1915
BACHCHA Vs. SHIAM LAL
January 16, 1915
BACHICHA SINGH Vs. JAFAR BEG
June 17, 1915
BADAN Vs. MURARI LAL
March 8, 1915
BADARENNESSA CHOWDHURANI Vs. ALAM GAZI
February 26, 1915
BADRI Vs. NIADAR AND UMRAO KUNWAR
April 21, 1915
BADRI DAS Vs. SHEO NATH SINGH
February 26, 1915
BAI ATRANI Vs. DEEPSING BARIA
July 27, 1915
BAI BHICAIJI Vs. PEROJSHAW JIVANJI KERAWALLA
July 30, 1915
BAID NATH SAHAY Vs. NANKU MAHTON; DUBRI MAHTON
January 4, 1915
BAIJNATH MISTRI Vs. RAJA JUNG BAHADUR
July 2, 1915
BAIKUNTHA NATH RAI CHAUDHURI Vs. BASANTA KUMARI DASI
August 26, 1915
BAL GANGADHAR TILAK Vs. SHRI SHRINIWAS PANDIT
March 26, 1915
BAL MAKUND RUITA Vs. MATI LAL BURMAN
August 4, 1915
BALAPPA DUNDAPPA TODKAL Vs. CHANBASAPPA SHIVLINGAPPA PATIL
September 23, 1915
BALDEO PANDE Vs. MUHAMMAD ALI
December 13, 1915
BALDEO THAKURAI Vs. UGRA NATH MISRA
April 30, 1915
BALMUKAND Vs. KING EMPEROR
March 3, 1915
BALWANTSING RAMCHANDRA Vs. SAKHARAM MANCHARAM
September 10, 1915
BANARSI DASS AND CO Vs. LULLA MAL
July 8, 1915
BANGARU MUTHU VENKATAPPA NAYANIVARU, ZAMINDAR OF BANGARI POLIEM Vs. GOLLA CHINNABBA NAIDU
March 17, 1915
BANGARUSAMI REDDI ALIAS PRASANNA CHIDAMBARA REDDI Vs. KUPPANNA GOUNDAN
January 5, 1915
BANK OF UPPER INDIA LIMITED Vs. ROBERT WILLIAM ANDERSON
April 6, 1915
BANKEY BIHARI LAL Vs. CHARNI
May 10, 1915
BANSGOPAL Vs. SHEO RAM SINGH
November 30, 1915
BAPUJI SORABJI PATEL Vs. BHIKUBHAI VIRCHAND
August 14, 1915
BARATI LAL Vs. SALIK RAM
November 29, 1915
BARODA KANTA SARKAR Vs. EMPEROR
February 2, 1915
BARU MAL Vs. TANSUKH RAI
May 25, 1915
BASAPA NINGAPA Vs. EMPEROR
September 10, 1915
BASAVANA GOWD Vs. KRISHNA RAO NAIDU
November 8, 1915
BASDEO RAI Vs. DWARKA RAM
December 20, 1915
BASI NATH PAL Vs. RAJA JAGAT KISORE ACHARJEE CHOWDHURY
June 2, 1915
BASIR ALI Vs. HAFIZ NAZIR ALI
April 30, 1915
BATESHAR Vs. EMPEROR
June 29, 1915
BAVA S WIFE, BEVI UMMA Vs. THEKKINIYEDATH ALLATH SHAMU MENON
December 22, 1915
BECHAR ANOP Vs. EMPEROR
August 19, 1915
BEHARI LAL NANDY Vs. KEDAR NATH NEBU
May 3, 1915
BENI SINGH Vs. BARHAMDEO SINGH
January 22, 1915
BESINATH KARUMANI Vs. DEVI DOSS
March 24, 1915
BHAGIRATHI NONIYA Vs. SUKHDEO NONIYA
April 26, 1915
BHAGWAN DAYAL Vs. PARAM SUKH DAS
January 14, 1915
BHAGWANA Vs. BHAGWAN DAS
July 16, 1915
BHAJAN TEWARI Vs. EMPEROR
March 13, 1915
BHARAT DUAJ DAMODAR DAS Vs. MAHABBAT
May 20, 1915
BHARAT INDU Vs. MUHAMMAD MAHBUB ALI KHAN
November 11, 1915
BHARAT INDU Vs. GOBARDHAN DAS
March 17, 1915
BHARATH CHAUBE Vs. GAYA CHAUBE
May 14, 1915
BHARMA SHIDAPPA PUJARI Vs. BHAMAGAVDA SHIVAGAVDA
January 23, 1915
BHASKAR GOPAL Vs. PADMAN HIRA CHOWDHARI
October 11, 1915
BHATA RAM DAS Vs. KSHITISH CHANDRA LAHIRI
July 16, 1915
BHAWANI DAS Vs. EMPEROR
December 10, 1915
BHEEMA VENKATARAMANA Vs. BOMMINI GURAPPA
March 9, 1915
BHIKARIRAM BHAGAT Vs. MAHARAJ BAHADUR SINGH
June 7, 1915
BHOLA NATH Vs. RENKA AND ANRAND NANNHU MAL
January 13, 1915
BHOLE SINGH Vs. EMPEROR
August 4, 1915
BHUBAN MOHINI DASI Vs. GAJALAKSHMI DEBI
May 10, 1915
BHUDAR CHANDRA GOSWAMI Vs. CRSBETTS
May 26, 1915
BHUPENDRA KRISHNA GHOSE Vs. AMARENDRA NATH DEY
November 15, 1915
BHURI BEGAM Vs. RAM RATAN LAL; MUHAMMAD YUSUF KHAN
July 7, 1915
BHUTTA SANTAL Vs. DAMA SANTAL
July 29, 1915
BIDYA PROSAD SINGH Vs. BHUPNARAIN SINGH
May 11, 1915
BILAS KUNWAR Vs. DESRAJ RANJIT SINGH
July 13, 1915
BILASIRAM THAKURSIDASS Vs. EZEKIEL ABRAHAM GUBBAY
November 29, 1915
BINDA PRASAD Vs. RAGHUBIR SARAN
May 6, 1915
BIRESHWAR SAMANTA Vs. SRIMATI PRIYA SAKHI DEBI
March 3, 1915
BIRIDUGADDA VENKADU Vs. RECEIVER OF NIDADAVOLE AND MEDUR ESTATES
September 15, 1915
BIRJ KUMAR LAL Vs. SHEO KUMAR MISSIR
May 7, 1915
BISESHWAR RAY CHOWDHURY Vs. JUDHISTHIR NATH
February 12, 1915
BISESWAR GANGOOLY Vs. BHAGABATI CHARAN BANERJEE
May 13, 1915
BISHAMBHAR NATH Vs. HAR NARAIN
November 22, 1915
BISHAMBHAR NATH Vs. BJAGAN NATH PRASAD
May 26, 1915
BISHESHAR DAS Vs. AMBIKA PRASAD
June 29, 1915
BISHUNATH SHUKUL Vs. GANESH DATT SHUKUL
April 23, 1915
BISWA NATH SINHA Vs. BIDHUMUKHI DASI
May 26, 1915
BISWESSOR SEN Vs. IMAMUDII CHOWDHURI
March 18, 1915
BODDU RAMAYYA Vs. CHITTURI SURAYYA
March 2, 1915
BOGGIANO AND CO Vs. ARAB STEAMERS COLIMITED
October 21, 1915
BOMBAY COTTON MANUFACTURING CO LTD Vs. RAJA BAHADUR SHIVLAL MOTILAL
February 25, 1915
BOMMAREDDI POLIREDDI Vs. BOMMAREDDI BAPIREDDI
August 3, 1915
BONOMALI BANIKYA Vs. JOY KUMAR BAIDYA
April 21, 1915
BOUWANG RAJA CHALLAPHROO CHOWDHURY Vs. BANGA BEHARY SEN
August 17, 1915
BRIJ LAL Vs. DAMODAR DAS
May 27, 1915
BRIJNANDAN SINGH; BIDYA PRASAD SINGH Vs. BIDYA PRASAD SINGH; BHUP NARAIN SINGH
May 11, 1915
BROJABASI KOER Vs. RAM SANKAR DAS
May 28, 1915
BROJENDRA KISHORE ROY CHOWDHURY; BAIKUNTHA NATH SHARMA Vs. BHARAT CHANDRA ROY
August 2, 1915
BROJENDRA LALL DASS Vs. LAKSHMI NARAIN KHANNA
March 9, 1915
BUDDHA SINGH Vs. LALTU SINGH
July 29, 1915
BUDHI MAL Vs. BHATI
June 9, 1915
BUDHU Vs. DEWAN
February 11, 1915
BUGATA APPALA NAIDU Vs. CHENGALVALA JOGIRAJU
December 8, 1915
BUGTHA SIMHADRI NAIDU Vs. BEHAVA SITHARAMA PATRUDU
November 11, 1915
BULUSU VENKATESWARUDU Vs. NIMUSHAKAVI BALA TRIPURASUNDARI
August 31, 1915
BYMKESH CHAKRABARTTY Vs. JAGADISWAR ROY
April 2, 1915
BYOMKESH CHAKRABARTI Vs. HALADHAR MANDAL
May 3, 1915
C A EASWARA IYER Vs. KGOVINDARAJULU NAIDU
September 3, 1915
C BALAJI RAO SAHIB Vs. HARIRAMA CHETTY
October 1, 1915
C BOGGIANO AND CO Vs. ARAB STEAMERS LTD
October 21, 1915
C ETHIRAJULU NAIDU, DECEASED Vs. CGOVIVDARAJULU NAIDU
November 22, 1915
C KRISHNAMACHARI Vs. SHAW WALLACE AND CO
April 9, 1915
C RANGASAMY NAIDU Vs. CHINNASAMY IYER
January 20, 1915
C T N NARAYANAN CHETTIAR Vs. VSVLAKSHMANAN CHETTIAR (DECEASED),
February 23, 1915
C V VENUGOPAL MUDALI Vs. CVENKATASUBBIAH CHETTY
February 2, 1915
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS Vs. HARIDAS DUTTA
May 10, 1915
CHAITRAM RAMBILAS Vs. BRIDHICHAND KESRICHAND
April 29, 1915
CHAITRAM RAMBILAS Vs. BRIDHICHAND KESRICHAND
April 28, 1915
CHANDA BIBI Vs. VASONJI MORARJI
May 7, 1915
CHANDRA MOHAN BANERJEE Vs. SATYA KRIPAL BANERJEE
February 24, 1915
CHANDRADAYA SEN Vs. BHAGABAN CHANDRA SEN
December 22, 1915
CHANDU ALIAS SHINIVASA PAI Vs. KOAJA POOJARI
March 25, 1915
CHANTAN Vs. CMATHU
December 1, 1915
CHATTERJEE BRAHMIN Vs. DURGADUTT AGARWALLA
August 23, 1915
CHATTU GOPE Vs. BUDHU LAL
December 6, 1915
CHELLAPPASWAMY Vs. KPSINGARAVELU MUDALIAR
September 14, 1915
CHEMIKKALA CHINNA BALI Vs. EMPEROR
July 30, 1915
CHHABILA RAM Vs. DURGA PRASAD
March 10, 1915
CHHAGANLAL HIMATLAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY
March 9, 1915
CHHAJJU Vs. AYUB AHMAD
January 8, 1915
CHILAMAKURTI NAGANNA Vs. KAVIPURAPU RAMA ROW
January 12, 1915
CHILUKURI SITARAMAYYA; CHELLA SESHACHALAM Vs. SRI RAJAH VENKATA RANGAYYA APPA RAO BAHADUR ZEMINDAR GARU
July 29, 1915
CHINNAPPA THEVAN Vs. PAZHANIAPPA PILLAI
November 8, 1915
CHINNU PILLAI Vs. VENKATASAMY CHETTIAR
December 21, 1915
CHINTAMAN GANESH OKA Vs. SECRETARY OF STATE
February 25, 1915
CHIRAKKAL PUDIAMADATHUMMAL PERINGATI KOYATTI HAJI Vs. CHIRAKKAL PUDIAMADATHUMMAL PERINGATI KOYAMAN KUTTY HAJI; MANAGER OF HIS TAWAZHI TAWAD
October 13, 1915
CHOKKALINGAM CHETTY ALIAS PERIA KARUPPAN CHETTY Vs. ANNAMALAI CHETTY
December 21, 1915
CHOUDHURY SURESSUR MISSER Vs. MUSAMMAT MOHESH RANI MESRAIN
July 21, 1915
CHULHAN SINGH Vs. MADHO SINGH
January 14, 1915
CHUMMUN PRASAD CHOUBE Vs. PRANPAT CHOUBE
March 24, 1915
CHUNDUM VEETTIL PAZHAYA OTTAYIL MUHAMAD ALIAS IMBICHI Vs. THARAMEL CHERAM VEETIL ITHIRU AMMA
August 12, 1915
CHUTTA Vs. EMPEROR
November 27, 1915
COLLECTOR OF BENARES IN CHARGE OF THE COURT OF WARDS Vs. SHIAM DAS
February 8, 1915
COLLECTOR OF MEERUT Vs. UMRAO SINGH
March 23, 1915
CORPORATION OF MADRAS Vs. MOHAN LAL SOWCAR
April 15, 1915
CROWN PROSECUTOR Vs. GOVINDARAJULU
September 29, 1915
CURSETJI DINSHAW BOLTON Vs. GANGARAM LIMBAJI GAIKWAD
July 14, 1915
D N GHOSE AND BROS Vs. POPAT NARAIN BROS
January 28, 1915
D N GHOSE AND BROTHERS Vs. POPAT NARAIN BROTHERS
January 28, 1915
DAHYA KHUSAL Vs. BAI BHIKHI
March 5, 1915
DALJIT SINGH Vs. SHAMBHU SINGH
June 14, 1915
DALPATSINGHJI NAHARSINGHJI Vs. RAISINGJI NAHARSINGJI
March 9, 1915
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
May 11, 1915
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
May 28, 1915
DAMODA COAL COMPANY LIMITED Vs. HURMOOK MARWARI
March 16, 1915
DAMODAR DAS Vs. BIRJ LAL
May 27, 1915
DAMODAR DAS Vs. TILAK CHAND
June 14, 1915
DAMODAR MOHOLAL GINNING AND MANUFACTURING COMPANY LTD Vs. NAGINDAS MAGANLAL
January 15, 1915
DAT PRASAD SINGH Vs. GOPAL RAM
December 1, 1915
DATTATRAYA RAMACHANDRA SAVALE Vs. AJMUDDIN FAKRUDDIN
December 15, 1915
DAVULURU VIJAYA RAMAYYA Vs. DAVULURU VENKATASUBBA RAO
November 16, 1915
DAVULURU VIJAYA RAMAYYA Vs. DAVULURU VENKATASUBBA RAO
September 16, 1915
DAYA KHUSHAL Vs. BAI BHIKHI
March 5, 1915
DAYA KISHEN Vs. MOHAMMAD WAZIR AHMAD
July 2, 1915
DAYABHAI RAGHUNATHDAS Vs. BAI PARVATI
March 9, 1915
DEB NATH DAS BAIRAGI Vs. RAM SUNDAR BARMAN
June 18, 1915
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSINGH
May 24, 1915
DEBI PRASAD Vs. SHER KHAN
February 8, 1915
DEBI SINGH Vs. EMPEROR
June 19, 1915
DEO DUTT PANDE Vs. KAULESHAR DUBE
March 12, 1915
DEOKI TEWARI Vs. RAM AUTAR TEWARI
May 11, 1915
DEPUTY LEGAL REMEMBRANCER Vs. MATUKDHARI SINGH
September 2, 1915
DESRAJ Vs. SAGAR MAL
August 4, 1915
DEVARAJA AIYANGAR Vs. TIRUMALASAMI NAIDU; BODI CHETTIAR
November 26, 1915
DEVARAJA NAICKEN Vs. AMMANI AMMAL
December 16, 1915
DEVARASETTI NARASIMHAM Vs. DEVARASETTI VENKIAH
November 17, 1915
DEVARASU VENKATACHALA DWARAKA NADHA RAO; NARASUBAYAMMAH Vs. DEVARASU VENKATARAO PANTULU
March 11, 1915
DEVIBHASHYAM VENKANNA, MINOR, BY PATERNAL GRANDMOTHER AND GUARDIAN LACHAMMA Vs. PEDDINTI VENKATARAMANAYYA
December 8, 1915
DHANI RAM Vs. EMPEROR
October 30, 1915
DHANI SAHU Vs. RAJ MAHAL KUNWARI
May 4, 1915
DHARAM SINGH Vs. JOTI PRASAD
March 29, 1915
DHARMARAJA AYYAR Vs. KGSRINIVASA MUDALIAR AND FOUR ANR
September 22, 1915
DHARMARAJA IYER Vs. KGSREENIVASA MUDALIAR
September 22, 1915
DHUPATI SRINIVASACHARLU Vs. APERINDEVAMMA
August 3, 1915
DILJANMIHHA BIBI Vs. HEMANTA KUMAR ROY
March 26, 1915
DIN DAYAL Vs. RAMDHAN
February 9, 1915
DINA Vs. HARKISHEN DAS
February 9, 1915
DINA NATH DAS Vs. RAMA NATH DAS
August 25, 1915
DINA NATH NAG Vs. SASHI MOHAN DEY TARAFDAR
March 29, 1915
DINA NATH SARMA CHOWDHURY Vs. SARAN RAM DEB ALIAS RAM SARAN DEB
June 15, 1915
DIRGPAL SINGH Vs. KALLU
July 21, 1915
DISTRICT BOARD OF TANJORE Vs. VYTHILINGA CHETTY
November 8, 1915
DISTRICT JUDGE OF KISTNA Vs. CHANUMANULU
December 2, 1915
DIWAN Vs. BUDDHU
February 11, 1915
DODRAJ Vs. MUSAMMAT NATHO
February 23, 1915
DORI LAL Vs. SEWAK RAM
April 23, 1915
DUJA BHANDARY Vs. VENKU BHANDARI
September 22, 1915
DUJAI Vs. SHYAM LAL
December 10, 1915
DUMI CHAND Vs. ARJA NAND
February 16, 1915
DURGA CHARAN CHANDRA Vs. KHORDA CO LTD
May 28, 1915
DURGA MOHUN GANGOPADHYA Vs. SUKUMAR DAS
May 4, 1915
DURGA PRASAD Vs. KANHAI RAM
January 22, 1915
DURGA PRASAD Vs. YAKUB ALI
May 11, 1915
DURGA PRASAD Vs. EMPEROR
August 3, 1915
DWARKA NATH DASS Vs. MONMOHAN TOPEDAR
January 22, 1915
DWARKA PRASAD Vs. RAJA RAM
April 7, 1915
DWARKA RAM Vs. BASDEO RAI
December 20, 1915
DWARKADAS DAMODAR Vs. DWARKADAS SHAMJI
September 27, 1915
DWIJAPADA KARMAKAR Vs. MISS BAILEAU
May 31, 1915
EAKUF ALI Vs. MEAJAN
June 4, 1915
EAST INDIAN RAILWAY Vs. MKROY
May 17, 1915
EAST INDIAN RAILWAY COMPANY Vs. CHANGA KHAN
January 13, 1915
EAST INDIAN RAILWAY COMPANY Vs. RAM AUTAR SON OF JHARI LAL
December 8, 1915
EDWARD CHARLES DAWSON Vs. MATTY DAWSON
August 3, 1915
ELAMARTY BANGARAYUDU Vs. MANGIPOODY PERAYYA SASTRY
August 17, 1915
ELICHI USSACK AND 5 ORS Vs. RAMASWAMI IYER AND 18 ORS
February 23, 1915
EMPEROR Vs. HAR DAYAL
May 21, 1915
EMPEROR Vs. DURGA HALWAI
May 31, 1915
EMPEROR Vs. SANJIVA SHIVAPA BADER
November 29, 1915
EMPEROR Vs. MUKHTAR AHMAD
March 24, 1915
EMPEROR Vs. BARKYA TIKU
May 15, 1915
EMPEROR Vs. LAKSHMAN TOTARAM
May 15, 1915
EMPEROR Vs. TIKARAM SAKHARAM KASAR
June 24, 1915
EMPEROR Vs. A GOODHEW
April 30, 1915
EMPEROR Vs. DOSABHAI JDHONDY
March 23, 1915
EMPEROR Vs. MALLAPA MALLAPA TAVARGI
June 18, 1915
EMPEROR Vs. BABILAL BALWANT
September 30, 1915
EMPEROR Vs. GULAM HYDER PANJABI
February 16, 1915
EMPEROR Vs. JAMNADAS VASANJI
February 17, 1915
EMPEROR Vs. MULLA
April 8, 1915
EMPEROR Vs. RAHMAT
April 21, 1915
EMPEROR Vs. BRIKHBHAN SINGH
July 13, 1915
EMPEROR Vs. BATESHAR
June 29, 1915
EMPEROR Vs. RUSTAM
August 3, 1915
EMPEROR Vs. MIAN DIN
July 23, 1915
EMPEROR Vs. DHANI RAM
October 30, 1915
EMPEROR Vs. PRSMUTHIA CHETTI
December 1, 1915
EMPEROR Vs. BHOLE SINGH
August 4, 1915
EMPEROR Vs. RAM DAYAL
September 9, 1915
EMPEROR Vs. KALKA PRASAD
November 23, 1915
EMPEROR Vs. GOBIND SAHAI
December 21, 1915
EMPEROR Vs. EWAZ ALI
June 25, 1915
EMPEROR Vs. NOGENDRA NATH SEN GUPTA
March 22, 1915
EMPEROR Vs. DWIJENDRA CHANDRA MUKERJEE
May 17, 1915
EMPEROR Vs. BECHUR ANOP
August 10, 1915
EMPEROR Vs. RAJA SINGH
January 28, 1915
EMPEROR Vs. ISMAIL KHAN
February 26, 1915
EMPEROR Vs. PARAS RAM DUBE
January 28, 1915
EMPEROR Vs. SILAS MOSES
July 14, 1915
EMPEROR Vs. JESANG MOTILAL
May 15, 1915
EMPEROR Vs. GOVINDARAJULU
September 29, 1915
EMPEROR Vs. ADURJI AND BROS
February 10, 1915
EMPEROR Vs. RAMAVA CHANNAPPA
January 13, 1915
EMPEROR Vs. RAJAPPA RAMAPPA KALAL
February 4, 1915
EMPEROR Vs. DAJI YESABA
October 19, 1915
EMPEROR Vs. NATHU REWA
October 19, 1915
EMPEROR Vs. MANILAL MANGALJI
October 13, 1915
EMPEROR Vs. DEVENDRA SHIVAPA LIMBENAVAR
October 19, 1915
EMPEROR Vs. JIVRAM DANKARJI
July 29, 1915
EMPEROR Vs. BASAPA NINGAPA
September 10, 1915
EMPEROR Vs. BHIMAPPA ULVAPPA
August 12, 1915
EMPEROR Vs. RAMA DHAN POWAR
August 26, 1915
EMPEROR Vs. BAI MAHALAXMI
August 6, 1915
EMPEROR Vs. BABAN DAUD
August 12, 1915
EMPEROR Vs. RAMJAN DADUBHAI
August 19, 1915
EMPEROR Vs. BHAJAN TEWARI
March 13, 1915
EMPEROR Vs. GANGUA
March 11, 1915
EMPEROR Vs. BHAWANI DAS
December 10, 1915
EMPEROR Vs. YESA NANA DIDWAGH
November 18, 1915
EMPEROR Vs. FAKIRA APPAYA
September 23, 1915
EMPEROR Vs. TILAK PANDEY
March 22, 1915
EMPEROR Vs. DIP NARAIN
January 26, 1915
EMPEROR Vs. ZAHIR SINGH
February 19, 1915
EMPEROR Vs. ABDUR RAZZAK
February 19, 1915
EMPEROR Vs. BECHAR ANOP
August 19, 1915
EMPEROR Vs. SHANKAR RAMDAS
August 26, 1915
EMPEROR Vs. HARI BIJAL
September 9, 1915
EMPEROR Vs. RAM SARUP
April 30, 1915
EMPEROR Vs. PANCHU
October 25, 1915
EMPEROR Vs. MOHAN LAL
March 26, 1915
EMPEROR THROUGH SESSIONS JUDGE OF CAWNPORE Vs. ABDUL RAZZAK
February 19, 1915
ERA DODDA BASAPPA Vs. RAMA REDDI
March 25, 1915
EUSUFFZEMAN SARKAR Vs. SANCHIA LAL NAHATA
June 14, 1915
EWAZ ALI Vs. EMPEROR
June 25, 1915
F S OLD Vs. JASHAIL
May 12, 1915
FAKIR CHANDRA GAIN Vs. GIRIBALA DASSYA
February 15, 1915
FAKIRA APPAYA Vs. EMPEROR
September 23, 1915
FAKIRCHAND LALLUBHAI Vs. NAGINCHAND KALIDAS
September 22, 1915
FATMATUS SUGHRA BEGAM Vs. MARIAMUNNISA BEGAM
December 1, 1915
FIRM OF K E P T V DRAVIYAM PILLAI AND VENKATACHELLAM PILLAI OF TUTICORIN Vs. CRUZ FERNANDEZ
September 22, 1915
G DORAISWAMY PILLAI Vs. SANDANATHAMMAL
April 26, 1915
G KOTHANDARAMIAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE GOVERNMENT OF MADRAS
March 15, 1915
G NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MADUR ESTATES Vs. VENNAVALLI SESHAGIRI RAO; PANUALA AMMAYYA SASTRULU
September 20, 1915
G NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. VSESHAGIRI ROW
September 20, 1915
G PERIAH ALIAS ETHIRAJAYYA Vs. GLAKSHMIDEVAMMA
March 9, 1915
G SESHAIYANGAR Vs. ABVENKATACHALAM CHETTIAR
August 27, 1915
GADE LAKSHME NARASIMHAM PANTULU Vs. PILLALAMARRI JAGANADHA ROW PANTULU
July 28, 1915
GAJADHAR PERSHAD SAHU Vs. BINDUBASHINI PERSHAD
February 12, 1915
GAJANAN BALKRISHNA DESHPANDE Vs. KASHINATH NARAYAN DESHPANDE
January 18, 1915
GAJJALA YELLA REDDI Vs. SYED MUHAMADALLI ALIAS DADA PEERU AND ELEVENORS
October 19, 1915
GANAPATHI ASARI Vs. SUNDARAM CHETTI
October 27, 1915
GANDA SINGH Vs. CHUNI LAL SHAHA
February 17, 1915
GANES DUTT SINGH Vs. LACHMI NARAIN SINGH
August 26, 1915
GANESHI LAL Vs. JAGAN NATH
December 16, 1915
GANGA PRASAD RAI Vs. RAMANAND GIR
July 27, 1915
GANGA SAHAI Vs. KESRI
July 13, 1915
GANGABAI PEERAPPA MINOR BY HER GUARDIAN AD LITEM HOWANNA BIN NILLAPPA Vs. BANDU BIN PEERAPPA
December 10, 1915
GANGABAI PIRAPPA Vs. BANDU PIRAPPA
December 10, 1915
GANGADHAR KARMAKAR Vs. SHEKHAR BASINI DASYA
November 23, 1915
GANGADHAR PRADHAN Vs. EMPEROR
August 17, 1915
GANGAHARI CHAKRABARTI Vs. NABIN CHANDRA BANIKYA
April 30, 1915
GANGES SUGAR WORKS LIMITED Vs. NURI MIAH
December 22, 1915
GANGES SUGAR WORKS LTD Vs. NURI MIAH
February 17, 1915
GATI Vs. RACHLA KUNWAR
May 12, 1915
GAURI RAI Vs. MUSAMMAT BHAGGINA
November 15, 1915
GAYA DIN Vs. JHUMMAN LAL
April 9, 1915
GAYA PRASAD Vs. SARFARAZ CHAUDHRI
June 12, 1915
GAYA PRASAD TEWARI Vs. RAM PHAL MISIR
January 13, 1915
GHASI RAM Vs. MUSAMMAT KISHNA
June 25, 1915
GHASI RAM Vs. MUSAMMAT DEBI
April 7, 1915
GIOVANI GORIO Vs. VALLABHDAS KALIANJI
July 17, 1915
GIRIRAJ KANTA CHAKRABUTTY Vs. MOHIM CHANDRA ACHARJYA
June 2, 1915
GNANAMBAL AMMAL Vs. VEERASAMI CHETTY
October 25, 1915
GOBIND RANI DASI Vs. BRINDA RANI DASI
August 27, 1915
GOBIND SAHAI Vs. EMPEROR
December 8, 1915
GOBINDA CHANDRA SAHA SARDAR Vs. LALIT MOHAN ROY
May 19, 1915
GODAVARTHI PERIAH ALIAS ETHIRAJAH Vs. GODAVARTHI LAKSHMIDEWAMMA
March 9, 1915
GOLAM ABDIN SARKAR Vs. HEM CHANDRA MOJUMDAR
December 13, 1915
GOPAL CHANDRA BOSE Vs. HARI MOHAN DUTT
March 26, 1915
GOPAL PROSHAD BHAGAT Vs. RAJENDRA LAL PANJA
July 20, 1915
GOPALA AIYAR Vs. SANNASI
November 12, 1915
GOPESWAR SAHA Vs. JADAB CHANDRA CHANDARAY
August 17, 1915
GOPI SUNDARI DASI Vs. HALADHAR MAZUMDAR
July 7, 1915
GOPISETTI NARAYANASWAMI NAIDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. MUTHYALA VENKATRATNAM; CHINNA SILARU SAHIB; MUHAMMAD AJEEM SAHIB
November 11, 1915
GOPISETTI NARAYANASWAMI NAYUDU GARU, RECEIVER OF NIDADAVOLE AND MEDUR ESTATES Vs. PANNALA RAMANANDAM; PANNALA RAMANADAN
December 15, 1915
GOSWAMI SRI GOPAL LALJI MAHARAJ Vs. GOSWAMI SRI GIRDHAR LALJI
February 25, 1915
GOTTIMUKKALA CHINA SOMARAJU Vs. SRIMAT SURANGAM NALLANI CHAKRAVARTHULA SINGARA-CHARYULU AYYAVARLAM GARU
February 26, 1915
GOVINDA CHNADRA BASAK Vs. HARIDAS BASAK
May 20, 1915
GOVINDASAMI PILLAI Vs. RAMASAMI AIYAR
September 23, 1915
GOVINDASAMY RAJA Vs. KUPPAMMAL
August 26, 1915
GRAMANI ADAM SAHIB Vs. SHAJI ABDULLA SAHIB
March 25, 1915
GUDA WILLIAM Vs. GUDA KARUNAMMA
March 18, 1915
GUDALA SURIAH Vs. JAMAL BEE BEE
September 20, 1915
GURAI KAR Vs. SRIMATI RANI KUARMONI SINGHA MANDHATA
March 15, 1915
GURPRASAD SINGH Vs. RAM SAMAJH SINGH
July 28, 1915
GURRALA SESHAYYA Vs. YEDIDA VENKATASUBBIAH
March 1, 1915
GURU PADA HALDAR Vs. TARIT BHUSAN ROY CHOWDHURY
May 12, 1915
GUZZU PAYIDAYYA Vs. VENKADARU VENKATA REDDI
September 20, 1915
HABIRAM DAS Vs. HEM NATH SARMA
May 13, 1915
HAJI MOULVI WAZIR AHMAD Vs. DAYA KISHUN
January 27, 1915
HAKEEM PATTE MUHAMAD Vs. SHEIKH DAVOOD
August 10, 1915
HAKIM MUHAMMAD HAMID ALI KHAN Vs. MUHAMMAD ASGHAR ALI KHAN
March 5, 1915
HAKIM SINGH Vs. EMPEROR
August 10, 1915
HAM NARAIN Vs. JAGANNATH PRASAD
December 7, 1915
HANKAR RAI Vs. KAMTA PROSHAD SAHU AND ANR
March 22, 1915
HANSA GODHAJI MARWADI Vs. BHAWA JOGAJI MARWADI
November 10, 1915
HANSMAN JHA Vs. BAHUJI JHA
August 2, 1915
HANSRAJ Vs. RATNI
April 12, 1915
HANSRAJ SOWCAR Vs. SMSHEIK MOHIDEEN ROWTHER
March 26, 1915
HANUMAN PRASAD THAKUR Vs. JADUNANDAN THAKUR
March 10, 1915
HAR DAYAL Vs. EMPEROR
May 21, 1915
HAR NARAIN Vs. BISHAMBHAR NATH
November 29, 1915
HAR NARAIN Vs. BALWANT SINGH
February 10, 1915
HAR PRASAD Vs. MUKAND LAL
November 15, 1915
HAR PRASAD Vs. SUKHDEVI KUNWAR
February 2, 1915
HAR PROSAD DASS ALIAS DEWAN DASS Vs. BAKSHI BINDESWARI PROSAD SINGH ALIAS LALLUJI
April 15, 1915
HAR SHYAM CHOWDHURY Vs. SHYAM LAL SAHU
March 25, 1915
HARADEB DAS AGARWALLA Vs. ANANDA SHEIK
May 7, 1915
HARANI Vs. RAM NATH; JHUNARI
May 19, 1915
HARGU LAL Vs. MED SINGH
May 18, 1915
HARI DAS SAMANTA Vs. ABDUL MATLEB MALLIK
May 14, 1915
HARI KRISHNA DAS Vs. DINOR KINLA
February 17, 1915
HARINATH CHOWDHURY Vs. HARA DAS ACHARJA CHOWDHURY
May 21, 1915
HARKISANDAS SHIVLAL Vs. CHHAGANLAL NARSIDAS
August 18, 1915
HASSAN AMMAL BIBI Vs. ISMAIL MOIDEEN ROWTHAR
March 30, 1915
HAZARI LAL SARKAR Vs. MAHARAJ KUMAR KSHAUNISH CHANDRA ROY BAHADUR
March 25, 1915
HEMENDRA NATH ROY Vs. UPENDRA NARAIN ROY
August 26, 1915
HERA LAL ROY CHOWDHURY Vs. LOKENATH SHAHA
February 18, 1915
HIDAYAT ALI KHAN SAHIB Vs. KHADAR KHAN SAHEB
August 2, 1915
HIRA LAL Vs. SARASWATI
May 5, 1915
HIRA LAL CHATTERJEB Vs. GIRIBALA DEBI
July 22, 1915
HIRA LAL PAL Vs. ETBAR MANDAL
April 23, 1915
HIRANAND OJHA Vs. SATISH CHANDRA ROY
April 8, 1915
HIRANMOY KUMAR SAHA Vs. RAMJAN ALI DEWAN
June 9, 1915
HOPE PRUDHOMME AND CO Vs. MEARNEST LOUIS MAX, BY HIS DULY CONSTITUTED AGENTS, CHAMBERS AND CO
January 18, 1915
HUSSAIN SAIB Vs. HASSAN SAIB
August 11, 1915
HUSSAN AMMAL BIBI (DECEASED)AND ORS Vs. ISMAL MOIDEEN ROWTHER
March 30, 1915
IBRAHIMJI Vs. HASANUDDIN KHAN
February 17, 1915
IDINE BEARY Vs. UMMATHUMMA
April 16, 1915
IDUBILLY SIYYADI GARU Vs. SREE RAJA VISWESWARA NISSANKA BAHADUR GARU
April 21, 1915
IKRAM ULLAH KHAN Vs. MUHAMMAD YUNIS ALI KHAN
April 6, 1915
IMPERLAL BANK Vs. INDAR PAL
January 19, 1915
IN GOODS OF: G A QUININGBOROUGH Vs. STATE
July 19, 1915
IN RE : ADUR DESIKACHARI Vs. STATE
February 10, 1915
IN RE : ANNAVI MUTHIRIYAN Vs. STATE
February 11, 1915
IN RE: A L A R R M ARUNACHALAM CHETTIAR, ZAMINDAR OF DEVAKOTTAH THROUGH HIS AGENT, D MINAKSHISUNDARAM AIYAR Vs. STATE
September 1, 1915
IN RE: A MUKHATAR Vs. STATE
March 29, 1915
IN RE: A SHAKOOR SAIT Vs. STATE
July 29, 1915
IN RE: A V HANUMANTHA RAO Vs. STATE
January 7, 1915
IN RE: ABDUL KALAM AZAD Vs. STATE
January 11, 1915
IN RE: ABIBULLA ROWTHAN ALIAS KABIL ROWTHAN Vs. STATE
April 29, 1915
IN RE: ACHATH SANKARAN NAIR Vs. STATE
January 8, 1915
IN RE: ADAPALA VENKATA NARASA REDDY Vs. STATE
January 26, 1915
IN RE: AMBA PRASAD, MUKHTAR OF MORADABAD Vs. STATE
March 29, 1915
IN RE: APPADURAI AYYAR Vs. STATE
December 1, 1915
IN RE: APPU ATLA Vs. STATE
November 15, 1915
IN RE: B DASAPPA Vs. STATE
March 26, 1915
IN RE: BABU POORNA CHANDRA ADDY Vs. STATE
December 22, 1915
IN RE: BAPU NAIDU Vs. STATE
September 24, 1915
IN RE: BLAMBOYIL KUTTASHERI AHAMAD Vs. STATE
December 7, 1915
IN RE: CHAGANTIPATI CHINA BASAVAPP Vs. STATE
April 28, 1915
IN RE: CHARLES GEORGE HEDINGER Vs. STATE
December 13, 1915
IN RE: CHERUKATH MAMMAD Vs. STATE
April 15, 1915
IN RE: CHIDIPATU SOMAYYA Vs. STATE
September 30, 1915
IN RE: CHINNU Vs. STATE
July 29, 1915
IN RE: CHOITANO RANTO Vs. STATE
April 19, 1915
IN RE: DAMODARA NAIDU Vs. STATE
November 8, 1915
IN RE: DORASAMI AIYAR Vs. STATE
April 20, 1915
IN RE: DWARKADAS TEJBHANDAS Vs. STATE
September 27, 1915
IN RE: DYAWAPPA BASGUNDA PATIL Vs. STATE
January 29, 1915
IN RE: G G JEREMIAH Vs. STATE
October 27, 1915
IN RE: G G JEREMIAH Vs. STATE
October 26, 1915
IN RE: GANGARAM NARAYANDAS TELI Vs. STATE
February 26, 1915
IN RE: GOBERDHONE SEAL; RAJKISHORI DASI Vs. LAKHYPRIA DASI
November 29, 1915
IN RE: GONTLA KRISHNAMMA Vs. STATE
September 30, 1915
IN RE: GOVINDARAJA PADAYACHI Vs. STATE
November 16, 1915
IN RE: HASSAN SAHIB Vs. STATE
October 11, 1915
IN RE: HAWKINS, GENERAL MANAGER, INDIAN ALUMINIUM COMPANY LTD Vs. STATE
July 30, 1915
IN RE: HAWKINS, GENERAL MANAGER, THE INDIAN ALUMINIUM COMPANY LIMITED Vs. STATE
July 3, 1915
IN RE: INDIAN COMPANIES ACT VI OF 1882; IN RE: INDIAN SPECIE BANK LTD; SORABJI NUSSERWANJI POCHKHANAWALLA Vs. CAPATWARDHAN THE CHIEF OFSANGLI
February 18, 1915
IN RE: INDIAN SPECIE BANK LTD; S N POCHKHANAWALLA Vs. CAPATVARDHAN
February 18, 1915
IN RE: IRULA SADAYAN ALIAS PERIA SADAYAN Vs. STATE
March 1, 1915
IN RE: K PARAMESWARA NAMBUDRI Vs. STATE
August 26, 1915
IN RE: K PARAMESWARAN NAMBUDRI Vs. STATE
August 6, 1915
IN RE: KALLARU RAMALINGAM; IN RE: THUPILI SUBBRAMAYYA Vs. STATE
October 12, 1915
IN RE: KALLURU RAMALINGAM AND THREE ORS Vs. STATE
October 12, 1915
IN RE: KANAKASABHAI Vs. STATE
September 17, 1915
IN RE: KARRI VENKANNA PATRUDU Vs. STATE
November 30, 1915
IN RE: KARUPPAN SAMBAN Vs. STATE
September 28, 1915
IN RE: KOTA APPADU Vs. STATE
November 23, 1915
IN RE: KOTAIGADU Vs. STATE
July 26, 1915
IN RE: KUTTIATH ODAYOTH VEETIL KOMAR NAMBIAR Vs. STATE
April 22, 1915
IN RE: M MUTHAYA Vs. STATE
October 27, 1915
IN RE: MADASAMY NADAN Vs. STATE
November 11, 1915
IN RE: MADU CHINNAGI REDDI Vs. STATE
December 15, 1915
IN RE: MAHRAJ SOMESHAR DUT Vs. STATE
February 9, 1915
IN RE: MARUTHA PILLAI Vs. STATE
July 30, 1915
IN RE: MIR HYDER SAHEB Vs. STATE
March 12, 1915
IN RE: MUKKA MUTHIRIYAN Vs. STATE
January 27, 1915
IN RE: MUKKA MUTHRIAN Vs. STATE
August 23, 1915
IN RE: MUTHUMADA NADAN Vs. STATE
September 13, 1915
IN RE: MUTHURAKKA THEVAN Vs. STATE
July 27, 1915
IN RE: N VENUGOPAL MUDALY Vs. STATE
October 22, 1915
IN RE: NALLI NARASIGADU Vs. STATE
July 21, 1915
IN RE: NATESA PADAYACHI Vs. STATE
April 19, 1915
IN RE: NIKHRANNESSA BIBI Vs. STATE
March 30, 1915
IN RE: P MARAKKAR Vs. STATE
April 23, 1915
IN RE: PANDHARINATH PUNDLIK REVANKAR Vs. STATE
September 1, 1915
IN RE: PARA THURINJI Vs. STATE
July 17, 1915
IN RE: PICHARI ANTHU Vs. STATE
August 12, 1915
IN RE: R SOBHANADRI Vs. STATE
April 15, 1915
IN RE: RALLABANDI SOBHANADRI Vs. STATE
April 15, 1915
IN RE: RAMASAMIER Vs. STATE
October 7, 1915
IN RE: RAMASAMY GOUNDEN Vs. STATE
July 30, 1915
IN RE: RAMASAMY NAIDU Vs. STATE
November 16, 1915
IN RE: RANGA GOWNDEN Vs. STATE
April 22, 1915
IN RE: RANGASAMI PADAYACHI Vs. STATE
November 11, 1915
IN RE: RISAL SINGH Vs. BALWANT SINGH
December 21, 1915
IN RE: RUKMANI AMMAL Vs. STATE
March 26, 1915
IN RE: S KUPPUSWAMI AIYAR Vs. STATE
March 26, 1915
IN RE: S RANGAYYA AND THREE ORS Vs. STATE
August 19, 1915
IN RE: SANGAN; IN RE: RAMASAMY NAICK; IN RE: KADAKK ARAYANDI SERVAI; IN RE: MOTHAYAN ALIAS ANTONY Vs. STATE
December 6, 1915
IN RE: SANTA CRUZ MORAIS ALIAS SIVASANGU Vs. STATE
April 20, 1915
IN RE: SENGODA GOUNDAN Vs. STATE
July 22, 1915
IN RE: SENNIMALAI GOUNDAN Vs. STATE
April 22, 1915
IN RE: SITHAVA NAIK Vs. STATE
September 22, 1915
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
February 9, 1915
IN RE: SUBBA NAIKER MINOR BY HIS MOTHER AND NEXT FRIEND, KICHIAMMAL Vs. STATE
February 18, 1915
IN RE: SUBBARAYA CHETTI (ACCUSED IN CALENDAR CASE NO 242 OF 1915 ON THE FILE OF R SARANGAPANI, THE STATIONARY SECOND-CLASS MAGISTRATE OF PALLADAM) Vs. STATE
August 26, 1915
IN RE: SUBBARAYA PILLAI Vs. STATE
October 27, 1915
IN RE: SWADESHI STEAM NAVIGATION CO LTD; S V NALLAPERUMAL PILLAI Vs. SDKRISHNA AIYANGAR
April 30, 1915
IN RE: TANGUTURU SRIRAMULU Vs. STATE
February 16, 1915
IN RE: UPPALA KOTAYYA NAGARAM Vs. STATE
September 3, 1915
IN RE: VAYALAPPRA KELAPPAN NAIR Vs. STATE
March 11, 1915
IN RE: VICTOR D SOUZA Vs. STATE
July 30, 1915
INAYAT-UN-NISSA Vs. SALIM-UN-NISSA
May 31, 1915
INDAR CHAND Vs. EMPEROR
March 24, 1915
INDAR PAL Vs. IMPERIAL BANK
January 19, 1915
INDIA GENERAL S N AND R CO Vs. LAL MOHAN SAHA
June 9, 1915
INDOOR SUBBARAMI REDDI Vs. NELATUR SUNDARARAJA AIYANGAR
September 28, 1915
INDRA NARAIN SARKAR Vs. BEDESWARI DASSYA
July 13, 1915
INDRAJ Vs. BROTHER CLEMENT, MISSIONARY
February 9, 1915
ISHAR DUTT Vs. MUSAI DUBE
November 15, 1915
ISLAM FATIMA Vs. POTHI RAM
January 12, 1915
ISMAIL KHAN Vs. EMPEROR
February 26, 1915
J I J HYAM Vs. MEGUBBAY
May 25, 1915
J SUBBIER Vs. MABBOY NAIDU
September 9, 1915
JADAB CHANDRA SARDAR Vs. GOVINDA CHANDRA MANDAL
April 30, 1915
JADUBANSI KUER ALIAS GULAB KOER Vs. MAHPAL SINGH
December 2, 1915
JADUNANDAN Vs. SHEOBALAK
February 19, 1915
JAGAN NATH PRASAD Vs. RAM NARAIN; GANGA PRASAD
December 7, 1915
JAGANNATH GIR Vs. TIRGUNA NAND
January 21, 1915
JAGANNATH RAHATGIR Vs. PANDIT DEOKINANDAN
March 12, 1915
JAGIRDAR MIR A SHROOF SAHIB Vs. RAGHUNATHA SIVAJI
March 17, 1915
JAGJIVAN MULJI Vs. NATHJI JAGESHWAR
December 3, 1915
JAHANGIR Vs. SHEORAJ SINGH
June 23, 1915
JAHARADDI MANDAL Vs. DEBNATH NATH CHAUDHURY
August 3, 1915
JAI DEBI KUAR Vs. EMPEROR
April 21, 1915
JAI KISHAN JOSHI Vs. BUDHANAND JOSHI
December 11, 1915
JAIKARAN Vs. JANKI SAHU
November 5, 1915
JALDU VENKATASUBBA RAO Vs. ASIATIC STEAM NAVIGATION COMPANY OF CALCUTTA
March 4, 1915
JAMADAR SINGH Vs. RAJA JAGAT KISHORE ACHARYA CHOWDHURY
July 20, 1915
JAMAHAR KUMARI BIBI Vs. ASKARAN BOID
April 28, 1915
JAMES RUSSEL MCLAREN Vs. VVEERIAH NAIDU
November 9, 1915
JAMILUDDIN Vs. HAFIZ ABDUL MAJID
February 22, 1915
JAMNA KUNWAR Vs. RAMHIT SINGH
February 18, 1915
JAMSHED KHODARAM IRANI Vs. BURJORJI DHUNJIBHAI
December 6, 1915
JANAB ALI MIA Vs. NAZAMADDIN PRADHANIA
April 22, 1915
JANAK SINGH Vs. WALIDAD KHAN
May 14, 1915
JANAKI NATH HORE Vs. PRABHASINI DASI
May 18, 1915
JANARDAN KISHORE LAL SINHA DEO; SIB PRASAD RAM Vs. SIB PRASAD RAM; JANARDAN KISHORE LAL SINHA DEO
April 8, 1915
JANARDAN MAHATO Vs. BHAIRAB CHANDRA MONDAL
July 13, 1915
JANGA VENKATAREDDY Vs. JAMAL AHMED SAHEB
April 12, 1915
JANKI KUAR Vs. LACHMI NARAIN
May 28, 1915
JANKI PRASAD Vs. PARMESHWAR DIN PANDEY
March 22, 1915
JANU BHAR Vs. EMPEROR
December 4, 1915
JASPAT RAI Vs. DEVI DAYAL
December 15, 1915
JASTI GANIRAJU, MINOR, BY HIS FATHER AND GUARDIAN JASTI RAMAYYA Vs. SRI DAMERA NARASIMHA APPARAYANIM GARU
December 20, 1915
JASWANT RAI Vs. RAM SARUP
November 26, 1915
JAVER JIJIBHAI Vs. HARIBHAI HANSJI
September 16, 1915
JAWAHIR LAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 16, 1915
JAWAHIR MAL Vs. UDAI RAM
November 25, 1915
JAYAWANT JIVANRAO DESHPANDE Vs. RAMCHANDRA NARAYAN JOSHI
September 30, 1915
JEEVARATHNAMMAL Vs. NVARADA PILLAI
November 19, 1915
JHANDU MAL Vs. KARAN SINGH
April 26, 1915
JHUNNI LAL Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
July 13, 1915
JIA BIBI Vs. ILAHI BAKSH
June 23, 1915
JIA BIBI Vs. ILAHI BAKHSH
June 5, 1915
JIBAN KUNWAR Vs. GOBIND DAS
November 29, 1915
JITENDRA NATH PALIT Vs. LOKENDRA NATH PALIT
July 15, 1915
JIVRAM DANKARJI Vs. EMPEROR
July 29, 1915
JNANENDRA NATH BHATTACHARJEE Vs. CHANDI CHARAN SAHA
March 12, 1915
JOGENDRA CHANDRA BANERJEE Vs. PHANI BHUSHAN MOOKERJEE
March 23, 1915
JOGENDRA NATH DEY Vs. GOUR SINGH MURA
September 2, 1915
JOHUE LALL DEY Vs. DHIRENDRA NATH DEY
November 24, 1915
JUGGI LAL Vs. KISHEN LAL
March 6, 1915
JUGGOBUNDHU SAHA Vs. CHAND MOHAN SAHA
May 24, 1915
JWALA PERSHAD SAHU Vs. BIGALRAM MANDWARI
March 24, 1915
JWALA PRASAD RAI Vs. RAM SARUP RAI
June 29, 1915
JWALA SINGH Vs. ABDUL RAZAK
June 1, 1915
K CHIDAMBARAM PILLAI Vs. MSDORAISWAMY CHETTY
October 4, 1915
K GURUSWAMI NAIDU Vs. KSUBBA NAIDU
January 22, 1915
K M U R ULAGAPPA CHETTY Vs. RAMANATHAN CHETTY
December 28, 1915
K NARAYANA MOOTHAD ET AL Vs. COCHIN SIRKAR NOW REPRESENTED BY JWBHORE, THE DEWAN OF COCHIN
July 12, 1915
K P A MARIAPPA NADAN Vs. ARRMARUNACHALAM CHETTY
December 13, 1915
K R MANIKAM MUDALIAR Vs. KUMMALANGUTTAY MUNUSWAMI NAIDU
September 16, 1915
K RAMASWAMI NAICKER Vs. ASEENIMAKAYYA VELUCHAMI NAICKER
October 29, 1915
K RANGAPPA Vs. KARNAM BHIMAPPA
November 24, 1915
K S R M RAMANATHAN CHETTI Vs. TKVRAMASAWMI CHETTI (DECEASED)
November 4, 1915
K S RM RAMANATHAN CHETTY Vs. TKVRAMASAMI CHETTY
November 4, 1915
K SESHAGIRI RAO Vs. TANGUTURI JAGANNADHAM ALIAS HANUMANTHA RAO
November 2, 1915
K VELLAYAPPA ROWTHEN Vs. KBAVA ROWTHEN
February 23, 1915
KAILAS CHANDRA BHAUMICK Vs. BEJOY KANTA LAHIRI CHOWDHURY
May 13, 1915
KAILASH MAI Vs. DWARIKA NATH MAJHI
July 17, 1915
KAKI MUTYALU Vs. KANIGOLLA SIVA RAGHAVAYYA
December 16, 1915
KALAPPA KAMTHI Vs. KACHUR SAKHA RAMA RAO; MAGESHWAR KRISHNAYA
April 20, 1915
KALAVAGUNTA SINGARA CHARLU Vs. SREEMAN GUDIMALLA VENKATA SESHAMMA
March 8, 1915
KALAYI NARAYANA JOGITHAYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH CANARA
February 16, 1915
KALI CHARAN Vs. KHAYALI RAM
May 28, 1915
KALI CHARAN NATH Vs. SUKHADA SUNDARI DEBI
August 2, 1915
KALI CHURN CHOWDHURY Vs. MOHANANDA DATTA
March 5, 1915
KALI DAS BASU Vs. EMPEROR
August 30, 1915
KALI KRISHNA BAISWAS Vs. RAM CHANDRA BAIDYA
February 18, 1915
KALIANJI SINGJI BHAI, SOLE PARTNER OF THE FIRM OF RAYSEE AMERCHUND Vs. BANK OF MADRAS
September 14, 1915
KALIANNA MUDALI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF SALEM
October 29, 1915
KALIAPERUMAL KEERUDAYAN Vs. CHIDAMBARAM THANJIRAN
February 23, 1915
KALIM SHEIKH Vs. MOCHAM MANDAL
May 27, 1915
KALIS CHANDRA SAHA Vs. DARBARIA SHEIK
December 10, 1915
KALKA PRASAD Vs. EMPEROR
September 23, 1915
KALLU Vs. PARBHU LAL
February 11, 1915
KALLU Vs. DRIGPAL SINGH
July 21, 1915
KALYAN DAS Vs. ASHRAF ALI
June 4, 1915
KALYAN SINGH Vs. JAGAN PRASAD
June 19, 1915
KAMAKSHA BASINI CHOWDHURANI Vs. JAGAT SUNDARI CHOWDHURANI
March 26, 1915
KAMARAVUTU MRUTYUNJAYADU Vs. RAJA SAHEB MAHARBAN DOSTAN SRI RAJARAVU VENKATAKUMARA MAHIPATI SURYA RAO BAHADUR SARDAR, RAJAHMUNDRY SIRCAR, RAJAH OF PITTAPURAM
December 14, 1915
KAMTA PRASAD Vs. INDOMATI
April 13, 1915
KANDUM VENKATASWAMY Vs. BALIGADU; BOYA CHINNA RAMIGADU; DUDGALA SUBBANNA; GURRALA RAMMAYYA; THIKKALINGADU; ANKADU
November 5, 1915
KANJI JETHSI Vs. ADVOCATE-GENERAL
September 7, 1915
KARAN SINGH Vs. ABDUL HAKIM; RAHIM ALI KHAN
July 9, 1915
KARL ETTLINGER Vs. CHAGANDAS AND CO
August 6, 1915
KARRI NARASAYYA Vs. THAVVALA NAGESWARA RAO
October 1, 1915
KARRI PEDDI REDDY; DORYA MAHALAKSHMI GADU; KARRI SATYANARAYANA, MINOR BY MOTHER AND GUARDIAN, RAMANNA; SATIRAZU PATTABHI RAMACHANDRA RAJU Vs. RECEIVER OF NIDADAVOLE AND MEDUR ESTATES
July 27, 1915
KARRI RAMAYYA Vs. VILLOORI JAGANNADHAM
August 27, 1915
KARTIC MANDAL Vs. BAMA CHARAN MANDAL
April 16, 1915
KARTICK CHANDRA DAS Vs. SATYA SREE GHOSAL
December 16, 1915
KARUTURI GOPALAM Vs. KARUTURI VENKATARAGHAVULU
September 6, 1915
KARUTURI GOPALAN BEING MINOR BY HIS MATERNAL GRANDFATHER S YOUNGER BROTHER ABBURI VENKATARAYUDU; KARTURI CHIRALAMMA; KARTURI VENKATA RAGHUVULU Vs. KARTURI VENKATA RAGHUVULU AND ANR; KARUTURI GOPALAN
September 6, 1915
KASHI NATH Vs. KANHAIYA LAL SHARMA
May 10, 1915
KASHI RAM Vs. KESAR KUNWAR; KEWAL SINGH
July 1, 1915
KASSIM EBRAHIM SALEJI Vs. JOHURMULL KHEMKA
November 25, 1915
KASTURCHAND LAKHMAJI Vs. JAKHIA PADIA PATIL
July 26, 1915
KATHARI NARASIMHA RAJU Vs. BHUPATI RAJU RAGHUNADHA RAJU
September 6, 1915
KATTAMPUDI SUBBIAH CHETTY Vs. KHAN BAHADUR WALJI LALJI SAIT
February 24, 1915
KATWAROO SINGH Vs. DHARAM DEO SINGH
July 8, 1915
KAULESHAR PRASAD MISRA Vs. ABADI BIBI
June 30, 1915
KAYAROHANA CHETTIAR Vs. NAGALINGA CHETTIAR
July 16, 1915
KEDAR Vs. DEO NARAIN
July 16, 1915
KEDAR NATH BANERJEE Vs. HARIDAS GHOSE
June 1, 1915
KEDAR NATH MITRA Vs. DINABANDHU SAHA
March 25, 1915
KEDAR NATH MITTER Vs. DENOBANDHU SHAHA
March 25, 1915
KEDAR RAI Vs. SHEOPAL RAI
February 19, 1915
KEEPILACHERI PARKUM CHEEPOTHI AMMAD Vs. VANNATHANKANDIYIL AMBALATHANKANDI AYISSA
September 24, 1915
KESAR KUNWAR Vs. KASHI RAM
July 1, 1915
KESHARI CHAND SURANA Vs. ASHARAM MAHATO
May 27, 1915
KESHAV HARGOVAN Vs. BAI GANDI
March 30, 1915
KESHAWE SURENDRA SAHI Vs. RANI DEVENDRABALA DASI
February 8, 1915
KESHO PROSAD SINGH Vs. SARWAN LAL
July 30, 1915
KHAGENDRA NATH CHATTERJEE Vs. SONATAN GUHA
August 19, 1915
KHATIJA Vs. SHEKH ADAM HUSENALLY VASI
March 31, 1915
KHAYALI RAM Vs. KALI CHARAN
May 28, 1915
KHELAWAN KOERI Vs. SHEIKH ABDUL RAHIM
May 17, 1915
KHEMESH CHANDRA RAKSHIT Vs. ABDUL HAMID
March 19, 1915
KHESHTRAPAL SHARMA Vs. PANCHAM SINGH VARMA
May 7, 1915
KHIRODA SUNDARI DASI Vs. NABIN CHANDRA SAHA
April 8, 1915
KHOBHARI SAH Vs. JHAMAN SAH
February 26, 1915
KHUB LAL SINGH Vs. AJODHYA MISSER
August 17, 1915
KHUSHHALIRAM Vs. BHOLAR MAL
February 5, 1915
KIDHA SINGH Vs. EMPEROR
November 10, 1915
KIFAYATULLAH Vs. MUNICIPAL BOARD OF AJMERE
January 19, 1915
KILOTH CHOZHAN OYDAL KURUP Vs. KIRATHWA ILLATH NARAYANAN NAMBUDRI
August 10, 1915
KIRANBALA DEBI Vs. KALI CHARAN SINGHA
July 13, 1915
KIRANBALA DEBI Vs. KALI CHARAN SINGHA
December 21, 1915
KIRANSHASHI DEBI Vs. CHANDRIKA PROSAD SINGH
July 21, 1915
KISHAN LAL Vs. JUGGI LAL, MOOL CHAND
March 6, 1915
KISHAN LAL Vs. SULTAN SINGH
July 5, 1915
KISHAN LAL Vs. SULTAN SINGH
July 2, 1915
KISHEN BALLABH Vs. CHURE MAL
February 8, 1915
KISHORI LAL Vs. RANG LAL KUNWAR
February 17, 1915
KODANDARAMA AIYAR Vs. ARUNACHALA AIYAR
December 10, 1915
KODIALBAIL RYMOND SEBASTIAN LOBO Vs. KODIALBAIL DEVU SHETTY
January 26, 1915
KOER SARABJIT PRATAP BAHADUR SAHI Vs. MUSAMMAT BHAGWAT KOERI
July 20, 1915
KOLANGORATH RAMAN NAYAR Vs. KANNOTH ALIAS KANDOTH VELLARIKKA KUNHI KOLANDAN MUSALIAR
September 22, 1915
KOTA CHINA MELLAYYA Vs. KANNEKANTI VEERIAH
November 2, 1915
KOTHAL MAMMAD HAJI Vs. PYDAL NAIR
April 20, 1915
KOTHANDARAMAN CHETTY Vs. SHUNMUGAM CHETTY
December 21, 1915
KOTTAPALLI SUBBAMMA Vs. JATAVALLABHULA SUBRAMANYAM
November 16, 1915
KRISHNA AIYAR Vs. CHAKRAPANI; SANTHANA CHETTIAR; KRISHNA AIYAR
March 15, 1915
KRISHNA BAR Vs. SRIMATI RANAMOYI DEBI
March 10, 1915
KRISHNA BHATTA Vs. UDAYAVAR SRINIVASA SHAMBAGU
October 15, 1915
KRISHNA CHANDRA BAGDI Vs. SATISH CHANDRA BANERJEE
May 28, 1915
KRISHNA CHANDRA SAHA SARDAR Vs. HEM CHANDRA RAI CHOWDHURY
February 26, 1915
KRISHNA GOVINDA PAL Vs. EMPEROR
December 7, 1915
KRISHNA KANTA GHOSH Vs. JADU KASYA
February 5, 1915
KRISHNA KUMAR NANDY Vs. JOY KRISHNA NANDY
May 19, 1915
KRISHNA KUMAR RAY CHOWDHURI Vs. CHANDRA KANTA MITRA
November 30, 1915
KRISHNA NATH CHAKRAVARTI Vs. MUHAMMAD WAFIZ
July 23, 1915
KRISHNA SAHAI Vs. PALAKDHARI RAUT
January 28, 1915
KRISHNACHARYA Vs. ANTHAKKI
August 10, 1915
KRISHNAMACHARI Vs. SHAW, WALLACE AND COMPANY
April 9, 1915
KRISHNAN KIDAVU (MEPPAT PARKUM ANANDRAVAN) AND ELEVEN ORS Vs. RAMAN ALIAS PUTHALATHUNNAVAL SHYLED KOTAKKAT PANIKKAR AND SIX ORS
August 10, 1915
KRISHNASWAMI AIYAR Vs. TARANGASWAMI NAYADU
July 19, 1915
KRISHNASWAMI NAIDU Vs. SEETHALAKSHMI AMMAL
October 28, 1915
KRISHNASWAMI PILLAI Vs. MOOKAYI AMMAL
August 10, 1915
KRISHNIENGAR Vs. SRI VIRARAGHAVATHATHACHARIAR, TRUSTEE OF NACHIAR KOVIL DEVASTANAM
July 13, 1915
KRISTA CHANDRA CHOWDHURY Vs. RATAN RAM PAL AND PRASANNA CHANDRA PAL
August 6, 1915
KRUPASINDHU SAHU Vs. SREE SREE RAMACHANDRA DEVU GARU, RAJA OF KALLIKOTA AND ATTAGADA ESTATES, MINOR, BY THE COLLECTOR OF GANJAM
March 29, 1915
KSHIROD CHANDRA GHOSE Vs. SRISH CHANDRA GHOSE
January 26, 1915
KULSUM-UN-NISSA BIBI Vs. DAURU NATH
June 23, 1915
KUMAR KRISHNA DUTT Vs. HARI NARAYAN GANGULI
December 20, 1915
KUMAR KRISHNA MITTER Vs. AMULYA CHARAN MITTER
January 11, 1915
KUMAR RAMESHWAR MALIA Vs. SRI SRI JIU THAKUR, BY HIS SHEBAIT, MAHANT SRI SRI RAM CHANDRA ACHARJYA GOSWAMI
March 18, 1915
KUMARAPPAN CHETTIAR Vs. NARAYANAN CHETTIAR
August 20, 1915
KUMUD KUMAR BOSE Vs. HARI MOHAN SAMADAR
March 30, 1915
KUNDAN LAL Vs. JAGANNATH
July 9, 1915
KUNHAMMAD KUTTI Vs. PANCHARA ALLEEMA
August 20, 1915
KUNJA LAL BANERJI Vs. NARSAMBA DEBI
February 15, 1915
KUNJAMANI DASI Vs. NIKUNJA BEHARY DAS
August 30, 1915
KUNTHALAMMAL Vs. PNKSURYAPRAKASAROYA MUDALIAR ET AL
October 1, 1915
KUNYA KESORI PAL CHOWDHURY Vs. SRIMATI BAMA SUNDARI DASYA
December 17, 1915
KUPPARAZU VENKATASUBBIAH Vs. MURUGULA SHAIK SILAR SAHIB
December 22, 1915
KUPPUSAMI REDDI Vs. VENKATALAKSHMI AMMAL
September 10, 1915
KURARAM DATTA Vs. BANOMALI PATRA
June 9, 1915
KUSADHAJ BHAKTA Vs. BROJA MOHAN BHAKTA MINOR BY HIS MOTHER AND GUARDIAN, SRIMATI RASHMANI DASSI
July 21, 1915
KUTHALEDATH NARAYANA MOOTHOD Vs. COCHIN SIRCAR REPRESENTED BY MRARBANERJI, DEWAN OF COCHIN, NOW BY MRJWBHOSE, DEWAN OF COCHIN
July 12, 1915
KUYYATTIL KUNDAN KUTTY Vs. VAYALPATH PARKUM NATUKANDIYILAKATH THARUVAI
November 23, 1915
KYROON BEE Vs. ADMINISTRATOR-GENERAL OF MADRAS
September 7, 1915
LACHMAN DAS Vs. MUHAMMAD YUSUF KHAN
June 11, 1915
LACHMI NARAIN Vs. RAM SARUP
June 17, 1915
LACHMI NARAIN PRASAD Vs. KISHAN KISHORE CHAND
December 10, 1915
LADKABAI Vs. NAVIVAHU
July 10, 1915
LAHAR PURI Vs. PURAN NATH
January 1, 1915
LAHASO KUAR Vs. MAHABIR TIWARI
April 9, 1915
LAKENATULLA Vs. ASMATULLA SARKAR
April 19, 1915
LAKSHMAN TOTARAM Vs. EMPEROR
May 15, 1915
LAKSHMI ACHI Vs. SUBBARAMA AIYAR
March 10, 1915
LAKSHMI AMMA Vs. VENKAPPA ULLURA
July 30, 1915
LAKSHUMANAN CHETTIAR Vs. BOMMACHI NAICKER
November 9, 1915
LAL BAHADUR Vs. SITAL PRASAD; GOBIND PRASAD
November 25, 1915
LALA BASDEO NARAIN Vs. MUSAMMAT BACHAN CHOWDHURANI
December 1, 1915
LALA BISHESHAR DAS Vs. LALA AMBIKA PERSHAD
June 1, 1915
LALA SEOSARAN LAL Vs. HARIHAR PRASAD SINGH
January 14, 1915
LALA SINGH Vs. MIR LATIF HOSSEIN
January 14, 1915
LALLJEE MAHOMED Vs. DADABHAI JIVANJI GUZDAR
December 14, 1915
LANI MIA Vs. MUHAMMAD EASIN MIA
August 18, 1915
LAXMAN NILKANT PUSALKAR Vs. VINAYAK KESHAV PUSALKAR
October 18, 1915
LAXMIBAI Vs. KESHAV ANNAJI POKHARKAR
August 21, 1915
LEDU, COACHMAN Vs. HIRA LAL BOSE
April 28, 1915
LENGA LALUNG Vs. PENGURI LALUNGANI
May 28, 1915
LINGAM VEERARAGHAVA ROW Vs. MALLAPRAGADA GURUNADHA ROW
July 19, 1915
LODD GOVINDA DOSS KRISHNA DOSS VARU Vs. RAJAH OF KARVETNAGAR MINOR BY GUARDIAN, WAVARADACHARIAR
April 29, 1915
LODD GOVINDOSS KRISHNADOSS Vs. RUKMANI BHAI
March 2, 1915
LOGAMBAL ALIAS THANGACHI AMMAL Vs. VAITHINATHA IYER
April 14, 1915
LOKE NATH SINGH Vs. GAJU SINGH
August 19, 1915
M BALKRISHNA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CUDDAPAH
March 12, 1915
M CHANTAN Vs. CHAKKAPAYYAN MATHU
December 1, 1915
M CHENGA REDDI Vs. VASUDEVA REDDI, MINOR, BY GUARDIAN NARASIMHA REDDI
March 9, 1915
M JALLALDEEN MARAKAYAR Vs. VIJAYASWAMI ALIAS MUTHU VIJAYA RAGHUNATHAANNASWAMI THEVAR AND NINETEEN ORS
February 10, 1915
M K VEERARAGHAVA CHARIAR Vs. AKRISHNAMACHARIAR
March 22, 1915
M KARUNAKARA MENON Vs. MKRISHNA MENON
January 18, 1915
M NARAYANAN SINGH Vs. AIYASAMI REDDI
August 2, 1915
M RAMACHANDRA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GODVARI
September 20, 1915
M S A PL PALANIAPPA CHETTY Vs. TMRALAGAPPA CHETTY
August 12, 1915
M SADAGOPACHARIAR Vs. RAMA TIRUMALA CHARIAR
July 28, 1915
M SOMASUNDARAM CHETTY AND CO THROUGH THEIR AUTHORISED AGENT, W T TIRUVENKATACHARI Vs. PRANGASAMI IYANGAR
November 2, 1915
M SUBRAMANIAM PILLAI Vs. SRI GOPALARAMA SUBRAMANIA AIYAR, MINOR, BY HIS MOTHER AND GUARDIAN ANANDAMMAL
February 24, 1915
MACHIKANDI PARKUM MARAMITTATH THARUVIL MOOTHA CHETTIAM VEETTIL CHAKKRA KANNAN Vs. VARAYALANKANDI KUNHI POKKER
August 12, 1915
MADAPATY VENKATESWARA ROW PANTULUGARU Vs. NANDUM RAJAGOPALAM
August 27, 1915
MADAPPA GANAPA HEGDE Vs. JAKI GHOSAL GABRI GHOSAL
July 19, 1915
MADDALA BAGAVANNARAYANA Vs. VADAPALLI PERUMALLACHARYULU
March 23, 1915
MADHAVA BHUMJ SANTO Vs. SRI SRI SRI RAMACHANDRA MARDARAJ DEOGARU BEING MINOR REPRESENTED BY HIS NEXT FRIEND, THE COLLECTOR OF COURT OF WARDS
October 21, 1915
MADHO RAM Vs. NIHAL SINGH
July 27, 1915
MADHO SONAR Vs. EMPEROR
May 21, 1915
MADHU SUDAN PATITUNDA Vs. RASH MOHAN SEN PODDAR
April 7, 1915
MADHUSUDAN SEN Vs. RAKHAL CHANDRA DAS BASAK
May 6, 1915
MADRAS TIMES, PRINTING AND PUBLISHING COMPANY LIMITED Vs. CHROGERS
November 30, 1915
MAFATLAL MOTILAL Vs. KANIALAL TRIKAMLAL
March 22, 1915
MAHABIR PRASAD Vs. MUHAMMAD MASHIYATULLAH
November 27, 1915
MAHABIR PROSAD Vs. RAM TAWAKAL
March 4, 1915
MAHABIR SAHU Vs. BHIRGU RAI
January 26, 1915
MAHADEO RANGNATH GODBOLE Vs. RAMA TUKARAM DEVKATE
September 1, 1915
MAHADEV RAGHUNATH GODBOLE Vs. RAMA TUKARAM DEVKOTE
September 1, 1915
MAHALINGAM, MINOR, BY HIS MOTHER AND NEXT FRIEND Vs. CNATESA AIYAR
November 24, 1915
MAHAMMAD HUSAIN SAIB Vs. ABDUL KAREEM SAIB
March 19, 1915
MAHANT LAHAR PURI Vs. MAHANT PURAN NATH
March 15, 1915
MAHARAJ NARAIN SHEOPURI Vs. SHASHI SHEKHARESHWAR ROY
March 8, 1915
MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR Vs. KALITARA DEBI
July 13, 1915
MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. SRIMATI DURGA SUNDARI DASYA
December 10, 1915
MAHARAJA OF BOBBILI Vs. RANKU APPALA NAIDU
December 15, 1915
MAHARAJA OF VENKATAGIRI Vs. AMBARKANA SRINIVASA ROW
March 15, 1915
MAHARAJA SIR RAMESHWAR SINGH BAHADUR Vs. BHEEKDARI SINGH; TEKPUT SINGH
February 5, 1915
MAHARAJAH SIR RAVANESWAR PRASAD SINGH BAHADUR Vs. BAIJNATH RAM GOENKA
January 19, 1915
MAHARAM ALI Vs. AYESA KHATUN
July 15, 1915
MAHENDRA NATH MAITY Vs. GIRISH CHANDRA MAITY
May 3, 1915
MAHOMAD IBRAHIM RAVUTHAR Vs. KATTAYAN ALIAS AROKIA UDAYAN
April 15, 1915
MAHOMED BEG AMIN BEG Vs. NARAYAN MEGHAJI PATIL
November 16, 1915
MAHOMED HAJI ESSACK Vs. SHAIKH ABDUL RAHMAN
August 16, 1915
MAHOMED KANNI ROWTHER Vs. PATTANI INAYATHULLA SAHIB
November 17, 1915
MAILTHI HENGSU Vs. SOMA
August 3, 1915
MAJIDMIAN BANUMIAN Vs. BIBI-SAHEB JAN WIDOW OF THE DECEASED NANUMIYAN BANUMIAN SHAIKH
July 15, 1915
MAJIDMIAN BAXUMIAN Vs. BIBI SAHEB JAN
July 15, 1915
MAKHDOOM BAKHSH SHAH Vs. HASHIM ALI
April 22, 1915
MAKHDUM BAKHSH Vs. SHAUKAT ALI
May 20, 1915
MALA MAKALAKATI SUBBADU Vs. EMPEROR
February 1, 1915
MALLAH Vs. BEHARI
February 10, 1915
MAMMU Vs. MUHAMMAD KUTTI
August 30, 1915
MANAVIKRAMAN ALIAS MANJERI KARNAMULPAD Vs. NILAMBUR THACHARAKAVIL MANAVIKRAMAN ALIAS THIRUMALPAD
September 14, 1915
MANCHALA NARAYANA MURTHY Vs. PENUMETCHA VENKATAPATIRAJU
December 21, 1915
MANCHHARAM PRANJIVANDAS Vs. PANUBHAI LALLUBHAI
July 16, 1915
MANCHUKONDA APPADU Vs. ATCHI APPALASWAMY
December 8, 1915
MANI MOHAN MANDAL Vs. RAMTARAN MANDAL
May 26, 1915
MANIKA MUDALI Vs. MUTHACHI KAVANDAN ALIAS NALLAMA KAVUNDAN
August 31, 1915
MANIKA NAIKER Vs. SWARNATHAMMAL
November 17, 1915
MANILAL GANGADAS DESAI Vs. SECRETARY OF STATE
August 31, 1915
MANIYAM KUPPANNA GOUNDEN Vs. KUPPANA GOUNDEN
March 10, 1915
MANJAPPA AJRI Vs. MARUDEVI HENGSU
November 2, 1915
MANJERI KARNAMULPAD KOVILAGATH VALIA MANAVIKRAMAN; KOZHIKOTE KIZHAKKE KOVILAGATA VALIA THAMBURATTI AVERGAL, BY VIYATHAN SREEDEVI Vs. KOZHIKOTE KIZHAKKE KOVILAGATH VALIA THAMBURATTI AVERGAL, BY VIYATHAN SREEDEVI; MANJERI KARANAMULPAD AVERGAL, BY NAME MANAV
April 16, 1915
MANORATH CHOUBE Vs. MUSAMMAT SUMERA
February 15, 1915
MARIAN BEEVIAMMAL Vs. KADIR MEERA SAHIB TARAGAN
March 9, 1915
MARIMUTHU PILLAI Vs. VELU PILLAI
December 22, 1915
MARJI JETA Vs. HONNAVAR PUTHU HARI PAI
July 29, 1915
MARRAM KHAN Vs. SAKHAWAT KHAN
May 26, 1915
MARSHALL Vs. GRANDHI VENKATA RATNAM
April 28, 1915
MASIAT-ULLAH Vs. MAHABIR PRASAD
November 27, 1915
MASITI Vs. HAIDAR HUSAIN
December 4, 1915
MATHRA PERSHAD Vs. CHEDDI LAL
April 21, 1915
MATHURA MOHAN SAHA Vs. RAMKUMAR SAHA AND CHITTAGONG DISTRICT BOARD
November 24, 1915
MATHURA PRASAD Vs. RAMCHARAN LAL
January 12, 1915
MATHURA PRASAD Vs. KARIM BAKSH
November 1, 1915
MATI LAL PODDAR Vs. JUDHISTIR DAS TEOR
June 9, 1915
MAYANDI CHETTIAR Vs. TIRUMALAI AIYANGAR
October 29, 1915
MEENAKSHI ALIAS SIVAKAMI Vs. KRISHNA ROYAR
November 22, 1915
MEENAKSHI AMMAL Vs. MRRGORR
April 8, 1915
MEHDI HASAN Vs. BACHA PANDE
March 13, 1915
MEHER ALI Vs. KALAI KHALASHI
March 23, 1915
MEJAJENNESSA BIBI Vs. SHEIK DIDARY
November 24, 1915
MERWANJI MUNCHERJI CAMA Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL
June 29, 1915
METHUKU SIVARAMAYYA Vs. MUNIREDDIGARI CHINNA MUNEAPPA
August 26, 1915
MIHARBAN SIGH Vs. EMPEROR
September 6, 1915
MINNIE WALLACE Vs. ARTHUR WALLACE
August 12, 1915
MOHABARSHA BANKAPUR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 21, 1915
MOHAMAD IBRAHIM SAHIB Vs. MUNICIPALITY OF ANAKAPALLI
September 24, 1915
MOHAMMAD AHMAD SAID KHAN Vs. MASIH-UL-LAH KHAN
January 27, 1915
MOHAMMAD HUSAIN Vs. MOHAMMADI BIBI
February 8, 1915
MOHAMMAD YASIN Vs. CHEDA LAL
May 19, 1915
MOHENDRA NATH MANDAL Vs. NARENDRA KRISHNA CHATTERJEE
March 22, 1915
MOHES CHANDRA GUHA Vs. RAJANI KANTA DUTT
May 7, 1915
MOHESH CHANDRA ADDY Vs. PANCHU MUDALI
December 22, 1915
MOHESH CHANDRA CHAUDHURY Vs. EMPEROR
August 19, 1915
MOHESH CHANDRA MUKHERJEE Vs. UMESH CHANDRA GHOSAL
May 24, 1915
MOHESWAR PANDA Vs. SUNDAR NARAIN PATTANAIK
April 21, 1915
MOHIDEEN BEE ET AL Vs. SYED MEER SAHEB ET AL
October 7, 1915
MOHIDEEN IBRAHIM NACHI Vs. LMAHOMED IBRAHIM SAHIB BY AGENT, LMELEBBAI THAMBI
December 7, 1915
MOHIM CHUNDER PAL CHOWDHRY Vs. MIRZA AHMAD ALI KHAN
April 8, 1915
MOHUNT KRISHEN DOYAL GIR Vs. IRSHAD ALI KHAN
June 30, 1915
MOIDEEN SAIBA Vs. GOPALA KUDWA
September 21, 1915
MONINDRA MOHAN ROY MUKHOPADHYA Vs. RAM KRISHNA SADHUKHAN
February 8, 1915
MONMOHAN ROY Vs. HEMANTA KUMAR MOOKERJEE
July 26, 1915
MOOLCHAND Vs. PALWAR CHETTY
March 23, 1915
MOTABHOY MULLA ESSABHOY Vs. MULJI HARIDAS
February 25, 1915
MOTI LAL Vs. GANGADHAR
March 20, 1915
MOTILAL RADHAKISSEN Vs. GANPATRAM
August 5, 1915
MOULVI MUHAMMAD ISMAIL Vs. SAMAD ALI BHUYAN
December 17, 1915
MUCHIRAZU RAMACHANDRA ROW Vs. SECRETARY OF STATE FOR INDIA INCOUNCIL REPRESENTED BY THE COLLECTOR
September 20, 1915
MUDDUSAMI SIDDAPPA; KRAMADHATI SOORAPPA Vs. BHASKARA LAKSHMI NARASAPPA
August 17, 1915
MUHAMMAD ABDUL KARIM KHAN Vs. SAKHAWAT ALI SHAH
November 4, 1915
MUHAMMAD ABDUL KARIM KHAN Vs. AFZUL SHAH
February 5, 1915
MUHAMMAD ASGHAR KHAN Vs. EMPEROR
July 28, 1915
MUHAMMAD BUKTH MAJUMDAR Vs. DEWAN AJMON RAJA
June 4, 1915
MUHAMMAD HASAN ASKARI Vs. NIAZ HUSAIN
February 25, 1915
MUHAMMAD HUSAIN Vs. MUTHU CHETTIAR
July 20, 1915
MUHAMMAD HUSSAIN SAHIB Vs. ABDUL KARIM SAHIB
March 19, 1915
MUHAMMAD IBRAHIM Vs. EMPEROR
December 13, 1915
MUHAMMAD MAHBUB ALI KHAN Vs. RAGHUBAR DAYAL
July 28, 1915
MUHAMMAD MASIHULLAH KHAN Vs. JARAO BAI
January 25, 1915
MUHAMMAD QASIM Vs. SRI MAHANT SHEO LING SWAMI JANGAM
December 20, 1915
MUKAND LAL Vs. HAR PRASAD
November 15, 1915
MUKHA Vs. QABZA
November 12, 1915
MUKHTAR AHMAD Vs. EMPEROR
March 24, 1915
MUKKOOSA NAIR VEETIL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 25, 1915
MUKUNCHAND RAJARAM BALIA Vs. NIHALCHAND GURMUKHRAI
July 2, 1915
MULLA Vs. EMPEROR
April 8, 1915
MULLAPALI TARAVATHIL, MANAGER, ITTUNNI RAMAN NAIR Vs. GOPALA MENON
April 19, 1915
MUMTAZ BEGAM Vs. KHETRA; INAM ALI KHAN
November 22, 1915
MUNGULURI SIVARAMAYYA Vs. SINGUMAHANTI BHUJANGA RAO
July 28, 1915
MUNICIPAL BOARD OF ALLAHABAD Vs. TIKANDAR JANG
August 2, 1915
MUNICIPAL COMMITTEE OF AJMERE Vs. KIFAYATULLAH
January 19, 1915
MUNICIPAL COMMITTEE OF NASIK CITY; AMIRUDDIN VALAD MAHOMED HUSSEIN; EKOBA GUNASHET VANI; MAHAMAD HUSSEIN VALAD MAHAMAD ALLI ISANE; GULABCHAND RAUTMAL Vs. COLLECTOR OF NASIK ON BEHALF OF THE COURT OF WARDS, THE ADMINISTRATOR OF THE ESTATE OF SARDAR GAPALRA
February 2, 1915
MUNICIPAL COMMITTEE OF NASIK; AMIRUDDIN MAHOMED HUSAIN; EKOBA GANASHET VANI; MAHMAD HUSSEIN MAHMAD ALLI; GULABCHAND RAUTMAL Vs. COLLECTOR OF NASIK; MAHOMED SAYAD MAHOMED ALI; SARAF ALLI MAHMADALLI; MARYAMBIBI AYAL SAMSUDDIN; BALIRAM NARAYAN
February 2, 1915
MUNICIPAL COUNCIL Vs. RSADAGOPACHARIAR
April 1, 1915
MUNICIPALITY OF RATNAGIRI Vs. VASUDEV BALKRISHNA LOTLIKAR
June 24, 1915
MUNICIPALITY OF RATNAGIRI Vs. VASUDEO BALKRISHNA LOTLIKAR
June 9, 1915
MUNJULURI SIVARAMAYYA Vs. SINGUMAHANTI BUJANGA RAO
July 28, 1915
MUNNA LAL Vs. RADHA KISHAN
June 21, 1915
MUNNA LAL Vs. KALIKA BAKHSH SING ANS ORS
May 20, 1915
MUNNA LAL Vs. RAM GULAM SINGH
May 19, 1915
MUNNI KOER Vs. MADAN GOPAL
November 5, 1915
MUNNI KUNWAR Vs. MADAN GOPAL
November 5, 1915
MUNSHI GHHOLAM MOWLAH Vs. MOLLAH ALI HAFIZ
December 15, 1915
MUNSHI LAL Vs. MANGAT RAI
November 1, 1915
MURARI LAL Vs. BADAN
March 8, 1915
MURI GA CHETTY Vs. RAJASWAMY
August 5, 1915
MURLIDHAR NARAYAN GUJARATHI Vs. VISHNUDAS BALMUKUNDDAS
October 11, 1915
MURLIDHAR NARAYAN GUJARATI Vs. VISHNUDAS BALMUKANDAS
October 22, 1915
MURUGAPPA CHETTIAR Vs. RANGASAMI NAICKEN
December 13, 1915
MURUGESA MUDALI Vs. SAMA GOUNDAN
August 16, 1915
MURUGESA MUDALY Vs. RAMASAWMI CHETTY
September 28, 1915
MUSAHAR SAHU Vs. HAKIM LAL
November 22, 1915
MUSALIUM VEETIL THEYATHIL MAHAMMADUNNI Vs. KUDUMPALATH PADINHARA PARAMBIL BAVA
February 9, 1915
MUSAMMAT AFZAL BEGAM Vs. MUSAMMAT AKHARI KHANAM
March 10, 1915
MUSAMMAT AJIMAN BIBI Vs. REASAT SHEIKH
January 19, 1915
MUSAMMAT BHANI Vs. RAM SINGH
December 9, 1915
MUSAMMAT BILAS KUNWAR Vs. DESRAJ RANJIT SINGH
July 18, 1915
MUSAMMAT DEVUPALLI AMMANNA WINDOW OF DALAYYA OF KATHULAPETA Vs. PEDIREDLA NARAYANASAMI NAIDU OF JAGANNADASUPETA
August 20, 1915
MUSAMMAT DULARI Vs. LAL BAHADUR SINGH
January 18, 1915
MUSAMMAT FAKHRAN Vs. RAJAB ALI KHAN
February 26, 1915
MUSAMMAT FATIMA BIBI Vs. MUSAMMAT HAMIDA BIBI
March 16, 1915
MUSAMMAT JIBAN KUAR Vs. GOVIND DAS
October 29, 1915
MUSAMMAT KAZMI JAN Vs. PANDIT SHIB CHARAN
June 14, 1915
MUSAMMAT KHADER UNNISSA BEGAM Vs. MUHAMMAD MUSTAN ALI BADSHA SAHIB
February 24, 1915
MUSAMMAT LAHASO KUNWAR Vs. MAHABIR TEWARI
April 9, 1915
MUSAMMAT LAKHPATI Vs. RAMBODH SINGH
March 24, 1915
MUSAMMAT MANOHRI Vs. BHURA
May 20, 1915
MUSAMMAT MUNNA KUNWAR Vs. VENAIK RAM
March 8, 1915
MUSAMMAT NATHU Vs. SHADI
May 25, 1915
MUSAMMAT PHUL BIBI Vs. ZAHUR ALI
March 16, 1915
MUSAMMAT PHUL KOER Vs. HASHMAT ULLAH KHAN
May 13, 1915
MUSAMMAT RAM DEI Vs. MUSAMMAT KISHEN DEI
December 16, 1915
MUSAMMAT RAM PIARI Vs. RAGHUNATH SINGH
June 1, 1915
MUSAMMAT RUKMINI KOERI Vs. NILMANI BANDYOPADHYAYA
March 29, 1915
MUSAMMAT SAHODRA BIBI Vs. BAGESHRI SINGH
May 27, 1915
MUTHAN ALIAS MUTHUKRISHNA MUDALI Vs. PUNIAKOTI MUDALIAR
August 5, 1915
MUTHAYA SHETTI Vs. KANTHAPPA SHETTI
December 17, 1915
MUTHU GOUNDAN Vs. ANANTHA GOUNDAN
September 24, 1915
MUTHUKARUPPA KONE Vs. VEERABHADRA KONE
January 4, 1915
MUTHUKRISHNA AIYAR Vs. PAKKIRI VOIKARAN
December 15, 1915
MUTHUKRISHNA PILLAI Vs. MARAJAM AIYENGAR
October 21, 1915
MUTHURAMAN CHETTY Vs. KRISHNA PILLAI
August 11, 1915
MUTHUSWAMI NADAN Vs. AAKSANKARALINGAM CHETTY
August 5, 1915
MUTHUSWAMY PILLAY Vs. MUTHUVEERAM PILLAY
March 1, 1915
MUTHUVEERAPPA CHETTI ALIAS NELLAYAPPA CHETTI; RAMASWAMI CHETTI (DECEASED) Vs. RAMASWAMI CHETTI (DECEASED); MSMUTHUVEERAPPA CHETTI ALIAS NELLAYAPPA CHETTI
December 8, 1915
MUTHUVEERAPPA CHETTI ALIAS VELLAYAPPA CHETTI Vs. RAMASWAMI CHETTY
December 8, 1915
MYSORE BALAKRISHNA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CUDDAPPAH
March 12, 1915
N C KUPPUSWAMI IYENGAR Vs. NCNARAYANA IYENGAR
December 6, 1915
N C WHITTON Vs. MAMMAD MAISTRY
October 26, 1915
N GOVINDA CHETTY Vs. NDORAISWAMI CHETTY
April 15, 1915
N K ROY Vs. EAST INDIAN RAILWAY COMPANY
May 17, 1915
N P R V A R SUBRAMANIAM CHETTIAR Vs. ARARSSOMASUNDARAM CHETTIAR EXECUTOR OF APRARUNACHALAM CHETTIAR S ESTATE BY MAYANDI CHETTIAR,AGENT
August 31, 1915
N R VENKATACHALAM CHETTY Vs. CHAIRMAN, MUNICIPAL COUNCIL
August 3, 1915
N SUBBAYYA Vs. PRAMAYYA
February 8, 1915
N V RAMA CHETTY Vs. ALARRMARUNACHALAM CHETTIAR
August 18, 1915
NABA GOPAL GOSWAMI Vs. SRI GOPAL ALIAS RAM GOPAL BHATTACHARJEE
March 24, 1915
NABENDRA KISHORE ROY Vs. SRIMATI RAHIMA BANU
March 11, 1915
NABOGHAN BADHAI Vs. RAGHU NATH BABU
April 15, 1915
NADIR CHAND SAHA Vs. BIRENDRA NATH DUTT CHOWDHURY
July 28, 1915
NAGAMUTHU PILLAI Vs. DASUSUNDARAM
December 2, 1915
NAGAR DAMODAR SHANBHOGUE Vs. GUDLIMAR RAMA RAO
March 2, 1915
NAGAR DAMODAR SHANBOGUE Vs. GUDLIMAR RAMA ROW
March 2, 1915
NAGESUR PERSHAD SINGH Vs. BINDESHWARI PROSAD SINGH
January 28, 1915
NAGINDAS BHAGWANDAS Vs. BACHOO HURKISSONDAS
November 6, 1915
NAIKRAM Vs. JAWALA PRASAD
March 4, 1915
NAINA PILLAI MARACAYAR Vs. ARUMUGA MUDALY
October 15, 1915
NAJM-UN-NISSA BIBI Vs. AMINA BIBI
February 1, 1915
NALAM VISWANATHAM; THE OFFICIAL ASSIGNEE OF MADRAS Vs. OFFICIAL ASSIGNEE OF MADRAS; CHIKKA PADMAVATHI AMMAL
October 14, 1915
NALLAGONDA PEDDA CHENNA REDDI Vs. ASUPALLEE BUDDA REDDY
August 31, 1915
NALLAYA KOUNDAR Vs. PNSADAYA KOUNDAR ALIAS APPAVU KOUTNDAR
September 14, 1915
NAMASIVAYA KURUKKAL Vs. SUBRAMANIA AYYAN
November 3, 1915
NAND KISHORE Vs. SURAJ MAL
April 26, 1915
NANU NAIR Vs. KANTAN ASHTA MOORTHI NAMBUDRIPAD
February 9, 1915
NARAIN DAS Vs. HARAKH NARAIN LAL
November 11, 1915
NARAIN DAS Vs. MUSAMMAT DHANIA
December 23, 1915
NARAIN DAS Vs. MUHAMMAD INAMULLAH KHAN
April 21, 1915
NARAIN SARUP Vs. NANDA
January 30, 1915
NARASAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
September 28, 1915
NARAYAN VITHAL SAMANT Vs. JANKIBAI SITARAM SAMANT
July 15, 1915
NARAYANA Vs. KASHAPPAYA
December 13, 1915
NARAYANA ANNAVI Vs. KRAMALINGA ANNAVI (MINOR BY HIS GUARDIAN, DHARMI AMMAL) AND FIVE ORS
April 29, 1915
NARAYANA ASARI Vs. KANDASAMI ASARI
March 26, 1915
NARAYANASWAMY AIYAR Vs. DVENKATARAMANA AIYAR
August 4, 1915
NARAYANBHAT BHIMBHAT JOSHI Vs. AKKUBAI MANOHARBHAT JOSHI
September 22, 1915
NARBADASHANKAR MUGATRAM VYAS Vs. KEVALDAS RAGHUNATHDAS
March 9, 1915
NARESH CHANDRA BOSE Vs. HIRA LAL BOSE
November 25, 1915
NASURUDDI KARIKAR Vs. EMPEROR
December 17, 1915
NATHA MAL Vs. ROSHAN LALA
July 20, 1915
NATHAR HUSSIAN MEERA LEVAI ROWTHER Vs. DEPUTY COLLECTOR OF USILAMPATI
August 11, 1915
NATHU Vs. MUSAMMAT GOKALIA
July 19, 1915
NATHU Vs. GOKALIA
July 17, 1915
NATHU MAL Vs. KISHORI LAL SINGH
February 22, 1915
NATIONAL BANK OF INDIA, LTD Vs. AKGHUZNAVI
August 2, 1915
NATIONAL INSURANCE AND BANKING CO LTD Vs. BISWAMBAR CHOWDHURY
May 28, 1915
NAURANG Vs. EMPEROR
January 30, 1915
NAWAB KHAJAH HOBIBULLAH Vs. KHAJAH ABTIAKALLAH
August 20, 1915
NAWAB SIR SALIMULLAH BAHADUR Vs. RAHENUDDI
March 31, 1915
NAWAB SIR SALIMULLAH BAHADUR Vs. KALI PROSONNO PARBAT
April 8, 1915
NAZARALLI SAYAD IMAM Vs. BABAMIYA DUREYATIMSHA
July 21, 1915
NAZIMULLA Vs. WAZIDULLA
March 2, 1915
NIKUNJA RANI CHOWDHURANI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 11, 1915
NILKANTA ROY CHOWDHURY Vs. LALIT MOHAN BANERJEE
May 19, 1915
NILMONEY NAG; JATINDRA MOHAN PAL Vs. DURGA PADO BANERJEE
May 20, 1915
NILMONI BEHARA Vs. RUKUNA BEWA
July 21, 1915
NIRAS PURBE Vs. MUSAMMAT TETRI PASIN
July 12, 1915
NIRBHAI SINHA Vs. TULSI RAM
November 13, 1915
NISSIM ISAAC BEKHOR Vs. HAJI SULTANALI SHASTARY AND CO
February 8, 1915
NISSIM ISAAC BEKHOR Vs. HAJI SULTANALLI SHUSTARY
February 5, 1915
NISTARINI DASSYA Vs. SARAT CHANDRA MOJUMDAR
May 21, 1915
NOBIN CHANDRA CHOWDHURY Vs. BEPIN CHANDRA ROY CHOWDHURY
March 23, 1915
NRIPENDRA NATH SAHU Vs. ASHUTOSE GHOSH, RECEIVER TO THE ESTATE OF NILRATAN MANDAL
August 23, 1915
NUR JAHAN BEGAM Vs. ABDUL GHAFFAR AND MUMTAZ-UD-DIN
April 28, 1915
NURI MIAN Vs. GANGES SUGAR WORKS, LTD
November 22, 1915
O M NAGOOR MEERA SAHIB Vs. SOOKULAL SOWCAR
July 30, 1915
OFFICIAL ASSIGNEE OF MADRAS Vs. BANGY ABDUL RAZACK SAHIB
February 23, 1915
OOPPATH NARAMPARAMBATH KUTTAN ALIAS KUNHAMAN Vs. VPMPVKOYAKUTTY
April 1, 1915
P C MUTHU CHETTIAR Vs. MUTHUSAMI PILLAI
July 21, 1915
P C RAGHAVACHARIAR Vs. ANANTHA REDDI
September 17, 1915
P L CAUSLEY Vs. EMPEROR
December 20, 1915
P M A VELLIAPPA CHETTIAR Vs. SNSUBRAHMANIYAM CHETTY
March 10, 1915
P M GOVINDAN NAIR Vs. MACHUTHA MENON
January 19, 1915
P M M VELLIAPPA CHETTIAR Vs. SNSUBRAHMANYAM CHETTY
March 10, 1915
P MURUGESA CHETTI Vs. PARUMUGA CHETTI
November 16, 1915
P R AIYANA CHARIAR Vs. VATHIAR RAMANUJA AYYANGAR; PULIYUR NARAYANA AYYANGAR
December 14, 1915
P S SHADAGOPA NAIDU Vs. PSTHIRUMALASWAMI NAIDU
March 29, 1915
P S SIVARAMA AIYAR Vs. MUTHU KRALAGAPPA CHETTY BY HIS AGENT VEDACHELLA AIYAR
September 6, 1915
PABAN SARDAR Vs. BHUPENDRA NATH NAG
May 20, 1915
PACHKAURI RAUT Vs. RAM KHELAWAN CHAUBE
June 10, 1915
PADARATH Vs. RAM NAIN UPADHIA
June 3, 1915
PADARATH HALWAI Vs. PANDIT RAM NAIN UPADHIA
June 30, 1915
PADARATH TEWARI Vs. BAZ SINGH
April 26, 1915
PADMA KRISHNA CHETTIAR ALIAS KRISTNA IYER Vs. NAGAMANI AMMAL
August 3, 1915
PADMAN Vs. HANWANTA
May 19, 1915
PAKALA RAMA RAO Vs. APPANA KUMARASWAMI
February 8, 1915
PALANIAPPA CHETTI Vs. CHIDUMBARAM PILLAI
August 31, 1915
PALANIYANDI PANDARAM Vs. PALANIAPPA THEVAN
October 4, 1915
PAMPALLI SUBBAREDDI Vs. CHAUDUBOYIGARI KAMAL SAIB
November 26, 1915
PANCHUMONI DASSI Vs. CHANDRA KUMAR GHOSE
July 12, 1915
PANDA PATYYA Vs. PANDA VENKAMMA
March 10, 1915
PANDIRI VEERAMMA Vs. MANDAVILI SUBBA RAO
November 2, 1915
PANDIRI VEERANNA Vs. MANDAVILLI SUBBA ROW
November 2, 1915
PANDIT RAGHU NANDAN LAL SARMA Vs. MADANMOHAN DASS
February 5, 1915
PANDIT SANT LAL Vs. LALA SRI NEWAS DAS
February 7, 1915
PANGALURI VENKATACHELAPATI RAO Vs. PANGALURI JAYARAMAYYA
March 29, 1915
PANGI ACHAN Vs. PNBHEEMAN ACHAN
December 7, 1915
PANNA LAL Vs. RAMESHAR SAHAI
March 17, 1915
PARAMANANDA SINGH Vs. SYJOU SINGH
May 31, 1915
PARAMASIVAM PILLAI Vs. PERIYANAYAGATHAMMAL
November 16, 1915
PARBHU DAYAL Vs. MAKBUL AHMAD
December 14, 1915
PARDIP SINGH Vs. EMPEROR
July 26, 1915
PARMA Vs. NEK RAM
March 27, 1915
PARSOTAM DAS Vs. EVDAVID
July 2, 1915
PARSOTAM RAO TANTIA Vs. RADHA BAI
March 9, 1915
PARU AMMA; NARAYANA MENON Vs. ITTICHERI AMMA
November 4, 1915
PARUSHULLA SHAIKH Vs. SITAL CHANDRA DAS
February 4, 1915
PARVATHI AMMAL Vs. GOVINDASAMI PILLAI
August 26, 1915
PARVATIBAI SHANKAR Vs. BHAGWANT PANDHARINATH PATHAK
June 22, 1915
PATIRAM BANERJEE Vs. KANKINARRA COMPANY LTD
February 26, 1915
PATIRAM BANKERJEE Vs. KANKNARRAH CO, LD
February 26, 1915
PAYKAT MANAKKAL P DAMODARAN NAMBUDRIPAD, STYLED CHURAVAN NARAYANAN Vs. KNTHEYYANKARAN
December 22, 1915
PEARY MANDER Vs. BABU ANAND RAM
December 16, 1915
PEERU MUHAMMAD LEBBAI Vs. SWAMINATHA PILLAI
November 23, 1915
PEESAPATI SITARAMANUJACHARI Vs. KANDURI VELLAMMA
August 18, 1915
PEETIKAYILAKATH MAMMAD HAJI Vs. ALAM IBRAN HAJI
September 27, 1915
PHUL KUAR Vs. HASHMATULLAH KHAN
May 13, 1915
PICHAIKUTTIA PILLAI Vs. RANGANADAN
February 5, 1915
PICHI AIYAR Vs. SUBBARAYAR ALIAS SUBRAMANIA AIYAR
March 10, 1915
PIRAPPA MALKAPPA Vs. ANNAJI APPAJI MAHOLKAR
September 1, 1915
PORMESHWAR DUBEY Vs. GOBIND DUBEY
July 30, 1915
POTHI NAICKAN, MINOR BY HIS NEXT FRIEND K N P R NARAYANASWAMI NAICKER Vs. KNAGANNA NAICKER
November 19, 1915
POTHI NAICKEN, MINOR, BY HIS NEXT FRIEND K N P N NARAYANASWAMI NAICKER Vs. KNAGAMA NAICKER
November 10, 1915
POTHI NAIKEN MINOR THOUGH HIS NEXT FRIEND K N P R NARAYANASAMI NAICKER Vs. KNAGAMA NAICKER
February 15, 1915
POTLA SUBBARAYUDU Vs. RAVI LAKSHMAYYA
July 14, 1915
PRABHALA NARASIMHASOMAYAJULU GARU Vs. MUTTURY SOMAPPA; KOLLURY LAKSHMINARAYANA
November 11, 1915
PRAG Vs. EMPEROR
June 18, 1915
PRAG DAS BHARGAVA Vs. DAULAT RAM
September 27, 1915
PRANJIVANDAS SHIVLAL Vs. ICHHARAM VIJBHUKHANDAS
June 30, 1915
PRASANNA KUMAR DUTT PURKAYASTHA Vs. JANANENDRA KUMAR DUTTA
November 26, 1915
PRASANNA KUMARI DEBI Vs. SRIS CHANDRA MAJUMDAR
May 24, 1915
PRATAP SINGH Vs. DHUM SINGH
July 8, 1915
PRATAPCHAND GULABCHAND Vs. PURSHOTAMDAS MALJI
October 6, 1915
PREM NATH TIWARI Vs. CHATARPAL MAN TIWARI
July 2, 1915
PRINCE GOLAM MUHAMMAD Vs. AKHOY KUMAR LAHA
December 22, 1915
PRIYA NATH BACHHER Vs. MIANJAN SARDAR
May 20, 1915
PROMOTHA NATH CHAKRAVARTI Vs. MOHINI MOHAN SEN
February 26, 1915
PROSONNO KUMAR MUKHERJEE; BROJA NATH MUKERJEE; BROJENDRA KUMAR MUKERJEE Vs. KULADA PROSAD MUKERJEE
April 20, 1915
PUBLIC PROSECUTOR Vs. THANDAVAN CHETTY
April 28, 1915
PUBLIC PROSECUTOR Vs. KOLANGARET IMBICHIKUTTAM
April 29, 1915
PUBLIC PROSECUTOR Vs. RAMARAZU VENKATAPPAYYA
September 14, 1915
PUBLIC PROSECUTOR Vs. KOTTAPARAMBATH MALIYAKKAL KADIRI KOYA HAJI
April 30, 1915
PUBLIC PROSECUTOR Vs. NARAYANA NAYUDU ALIAS NARAYANASWAMI NAIDU
April 20, 1915
PUBLIC PROSECUTOR Vs. KKKADIRI KOYA HAJEE
April 30, 1915
PUCHALAPALLI ADISESHADRI REDDI Vs. MUNGAMUR SIVARAMAYYA
September 17, 1915
PUNCHA THAKUR Vs. BINDESRI THAKUR
March 12, 1915
PUNIT NARAYAN SINGH Vs. RAJKUMARI GODABARI KOERI
August 12, 1915
PURAN MAL Vs. TARIF
July 20, 1915
PURAN NATH SADHAK Vs. ATWARGIR
March 19, 1915
PUTTU LAL Vs. MUSAMMAT PARBATI KUNWAR
May 5, 1915
QASIM BEG Vs. MUHAMMAD ZIA BEG
July 3, 1915
R M A SUBRAMANYA PILLAI Vs. AMMAYEE AMMAL ALIAS PIRAMU AMMAL
April 16, 1915
R M M S T VYRAVAN CHETTY ALIAS SOMASUNDARAM CHETTY Vs. SRIMATH DEIVASIKAMANI NATARAJA DESIKAR
September 24, 1915
R SRINIVASA CHARIAR Vs. SPRANGANAYAKI AMMAL
December 10, 1915
R SRINIVASA IYENGAR Vs. SKMRMRAMASWAMI CHETTIAR BY AGENT, SOMASUNDARAM CHETTIAR
March 26, 1915
RADHA BAI Vs. PARSOTAM RAO TANTIA
March 9, 1915
RADHA KISHAN Vs. MUNNA LAL AND PARBHU DAYAL
June 21, 1915
RAGHUBIR Vs. TULSHI RAM
April 16, 1915
RAGHUBIR SARAN Vs. BINDA PRASAD
May 6, 1915
RAGHUNATH DAS Vs. KISHEN LAL
February 22, 1915
RAGHUNATH JHA Vs. BABU BIRJNANDON SINGH
June 9, 1915
RAHMAN BI Vs. FATIMA BIBI
March 30, 1915
RAHMATULLAH Vs. EMPEROR
December 2, 1915
RAJ BAHADUR Vs. SHYAM LAL
July 30, 1915
RAJ BEHARI NATH Vs. KAILAS CHANDRA DUTT
May 28, 1915
RAJ GOBIND SINGH Vs. BEHARI PATHUK
June 4, 1915
RAJ MOHAN DE Vs. MATI LAL SAHA PODDAR
May 12, 1915
RAJA AUDENDRA PARTAP SINGH SAHAI Vs. DAMAN SINGH
May 19, 1915
RAJA BAHADUR SHIVLAL MOTILAL Vs. BOMBAY COTTON MANUFACTURING COMPANY LTD
February 25, 1915
RAJA DAMARA KUMARA THIMMAYINIM BAHADUR VARU, RAJAH OF KALAHASTI Vs. SWARNAM KAMAKSHAMMA
July 26, 1915
RAJA DAMARA KUMARA VENKATAAPPA NAYANIM BAHADUR VARU Vs. DAMARA RANGA RAO GARU
April 29, 1915
RAJA KUMAR VENKATA PURAMAL RAZ BAHADUR VARU MINOR, RAJA OF KARVETNAGAR BY HIS NEXT FRIEND W A VARADACHARIAR Vs. VELAYUDA REDDI
March 17, 1915
RAJA NARENDRA LAL KHAN Vs. NOBIN BEHARY BHATTACHARJYA
January 15, 1915
RAJA OF PITHAPURAM THROUGH M SUBBARAYADU GARU, DEWAN AND AUTHORISED AGENT Vs. JONNALAGODDA VENKATASUBBA ROW
September 13, 1915
RAJA PARTHASARADHI APPA RAO SAVAI ASWA RAO BAHADUR, ZAMINDAR OF SANIVARAPPET Vs. RAJA BOMMADEVARA SATYANARAYANA VARA PRASADA RAO NAIDU BAHADUR, ZAMINDAR OF SOUTH VALLURU
November 2, 1915
RAJA PARTHASARADHI APPA RAO SAVAI ASWA RAO BAHADUR, ZAMINDAR OF SANIVARAPPET AND FIVE ORS Vs. RAJA BOMMADEVARA SATYANARAYANA VARAPRASADHA RAO NAIDU BAHADUR ZAMINDAR OF SOUTH VALLUR, MINOR BY THE MANAGER UNDER THE COURT OF WARDS
November 2, 1915
RAJA PEARY MOHUN MUKERJEE; ISABELLA ROBINSON Vs. CHANDRA SEKHAR SARKAR; CHANDRA SEKHAR SARKAR
July 1, 1915
RAJA RAJESWARI AMMAL Vs. SUBRAMANIA ARCHAKAR
December 14, 1915
RAJA RAMKANAI SINGH DEB DARPASHAHA Vs. MATHEWSON
February 9, 1915
RAJA SINGH Vs. EMPEROR
January 28, 1915
RAJAB ALI Vs. DINA NATH SAHA
March 30, 1915
RAJAB ALI CHOWDHURY Vs. HEDAYET ALI CHOWDHURY
June 4, 1915
RAJAH DAMARA KUMARA VENKATAPPA NAYANIM BAHADUR VARU (LATE A MINOR BUT NOW OF FULL AGE) Vs. DAMARA RENGA RAO (LATE A MINOR BUT NOW OF FULL AGE)
April 29, 1915
RAJAH MULRAZZU LAKSHMI VENKIAH AMMA RAO BAHADUR Vs. OFFICIAL ASSIGNEE OF MADRAS
February 2, 1915
RAJAH P RAMAKRISHNA RAYANINGARU Vs. RANGACHARIAR; AUDI LAKSHMI AMMAL
December 7, 1915
RAJAH SAHIB MEHARBAN-I-DOSTON SRI RAJA ROW V K M SURYA RAO BAHADUR, SIRDAR, RAJAHMUNDRY SIRCAR AND RAJAH OF PITTAPUR Vs. GVENKATA SUBBA ROW AND FIVE ORS
April 1, 1915
RAJAM AIYAR Vs. ANANTHARATNAM AIYAR
October 4, 1915
RAJAMMAL Vs. NARAYANASAMY NAICKER AND PONNUSAMY
March 3, 1915
RAJE BOMMARAJU VENKATA PERUMAL RAJU BAHADUR VARU MINOR BY GUARDIAN W A VARADACHARIAR Vs. SUBRAMANYA NAYANI VARU
March 19, 1915
RAJKISHORE MONDAL Vs. RAJANI KANT CHUCKERBUTTY
May 20, 1915
RAJKUMAR SARKEL Vs. RAJKUMAR MALI
March 2, 1915
RAJMANGAL MISIR Vs. MATHURA DUBAIN
July 1, 1915
RAJWANT PRASAD PANDE Vs. MAHANT RAM RATAN GIR
June 8, 1915
RAM AUTAR TEWARI Vs. DEOKI TEWARI
May 11, 1915
RAM CHAND Vs. GAYA DIN TEWARI
July 31, 1915
RAM CHANDRA MARWARI Vs. GOPI NATH CHOWDHURI
March 10, 1915
RAM CHARAN LAW Vs. FATIMA BEGAM
February 3, 1915
RAM CHARAN LAW Vs. SHAHEBZADEE FATIMA BEGUM
February 3, 1915
RAM CHUNDER BANKA Vs. RAWATMULL
August 2, 1915
RAM DEO SINGH Vs. BABU MOHESWAR PROSAD
February 22, 1915
RAM DUTT RAMKISSEN DASS Vs. EDSASSOON AND CO
April 23, 1915
RAM HARAKH PATHAK Vs. RAM SARAN PATHAK
May 20, 1915
RAM KARAN Vs. MADHUKAR PRASAD
May 1, 1915
RAM KRISHNA BOSE Vs. MOHANTA BHAGWAN RAMANUJA DAS
July 15, 1915
RAM NARAIN Vs. GOBIND PERSHAD
May 3, 1915
RAM NARESH LAL Vs. SADHU SARAN LAL
March 4, 1915
RAM NATH Vs. HARAIN
May 19, 1915
RAM NATH TEWARI Vs. CHATTERPALMAN TEWARI
July 2, 1915
RAM NATH TEWARI Vs. MUSAMMAT GENDA
November 4, 1915
RAM RAJA DAT Vs. SHEO DAYAL
April 30, 1915
RAM SARUP Vs. JASWANT RAI
November 26, 1915
RAM SARUP BHAGAT Vs. BANSI MANDAR
March 15, 1915
RAM SINGH Vs. MUSAMMAT BHANI
December 9, 1915
RAM SUBHAG SINGH Vs. EMPEROR
May 19, 1915
RAM UGRAH PANDE Vs. ACHRAJ NATH PANDE
November 29, 1915
RAMA AIYAR DIED, LAKSHMANA AIYAR Vs. KRISHNA PATTER
December 26, 1915
RAMA AIYER ALIAS RAMASAMI AIYER AND Vs. GOVINDA PILLAI (DIED)
November 30, 1915
RAMA AYYAR (DIED) Vs. KRISHNA PATTER
November 24, 1915
RAMA NATH CHAKRAVARTI Vs. COLLECTOR OF KHULNA
April 25, 1915
RAMACHANDRA NATHA Vs. GREAT INDIAN PENINSULA RAILWAY
March 5, 1915
RAMAKRISHNA PILLAI Vs. MUTHUPERUMAL PILLAI
September 6, 1915
RAMALINGAM PILLAI, AGENT OF TWO MINORS OF LATE CHITTOORSAMI THEVAR Vs. RAJA OF RAMNAD
October 7, 1915
RAMAMANI Vs. KANAKASABAI
November 16, 1915
RAMAN CHETTY Vs. NAGAPPA CHETTY
September 16, 1915
RAMANADHAN CHETTIAR Vs. ANNAMALAI CHETTY
March 8, 1915
RAMANATHAM CHETTY Vs. SUBRAMANIYAN CHETTY
February 11, 1915
RAMANATHAN CHETTY Vs. YEGAPPA CHETTY
December 6, 1915
RAMASAMI MOOPAN Vs. SRINIVASA IYENGAR
February 2, 1915
RAMASAMY CHETTI Vs. BANK OF MADRAS
August 31, 1915
RAMASAMY CHETTY Vs. KARUPPAN CHETTY
September 8, 1915
RAMASWAMI AIYAR; SESHAPPIER Vs. SSUNDARAM AIYAR AND MANAGER
April 29, 1915
RAMASWAMI MUDALIAR Vs. MUTHUSWAMI AYYAR
July 19, 1915
RAMAYANAM JOGAMMA Vs. ENAMANDRA RAMALAKSHMI
July 16, 1915
RAMBODH SINGH Vs. LAKHPATI; RAM RAJ SINGH
March 24, 1915
RAMCHANDRA DINKAR PRABHU Vs. KRISHNAJI SAKHARAM PRABHU
August 17, 1915
RAMCHANDRA NARAYAN JOSHI Vs. SHRIPATRAO TUKOJIRAO DESHMUKH
October 1, 1915
RAMCHANDRA VENKAJI NAIK Vs. KALLO DEVJI DESHPANDE
June 21, 1915
RAMESWARI CHAUDHURANI Vs. KBDUTT
December 13, 1915
RAMIAH BAGAVATHAR Vs. SOMASI AMBALAM
April 16, 1915
RAMJAS MAL Vs. ZAHARYA SINGH
February 8, 1915
RAMKRISHNA TRIMBAK NADKARNI Vs. NARAYAN SHIVRAO ARAS
August 20, 1915
RAMNATH GAGOI Vs. PITAMBAR DEB GOSWAMI
August 24, 1915
RAMNATH SIL Vs. SIBA SUNDARI DEBYA
July 20, 1915
RAMRATAN LAL Vs. BHURI BEGUM
July 7, 1915
RANA LANA VENA RAVANNA MANA LAKSHUMANAN CHETTY Vs. RAVANNA MANA PANA MANA MUNA MUTHIAH CHETTY
July 28, 1915
RANG LAL KUAR Vs. KISHORI LAL
February 17, 1915
RANGA AIYANGAR Vs. NARAYAN CHARIAR ALIAS CHAKRAVARTHI VIJIYARAGHAVACHARIAR
November 1, 1915
RANGA AYYANGAR AND SIX ORS Vs. NARAYANA CHARIAR ALIAS CHAKRAVARTHI VIJAYA RAGHAVA CHARIAR
November 1, 1915
RANGAPPA BIN NINGAPPA IMMADI Vs. VENKANBHAT BIN LINGANBHAT JOSHI
August 10, 1915
RANGAPPA NINGAPPA IMMADI Vs. VENKATBHAT LINGANBHAT JOSHI
August 13, 1915
RANGASAWMI AIYANGAR (DIED) Vs. SOWRI AIYANGAR
April 30, 1915
RANGASWAMI PILLAI Vs. VAIDYLINGA MUDALIAR
December 21, 1915
RAO GIRRAJ SINGH Vs. DESRAJ; SAGAR MAL
August 4, 1915
RAO RAMA RAO MINOR BY ADOPTIVE MOTHER AND NEXT FRIEND RAO ACHAMMA GARU Vs. NARASIMHA NAYANIM VARU
February 8, 1915
RASH BEHARI LAL MANDAL Vs. TILUCKDHARI LAL
June 9, 1915
RASHBEHARY LAL MANDAR Vs. ANAND RAM
June 15, 1915
RASUL KHAN Vs. EMPEROR
March 26, 1915
RASULKHAN HAMADKHAN AND GULAB CHHITU Vs. SECRETARY OF STATE
March 17, 1915
RATNA BAI ALIAS HIRA BAI; MURLIDOSS BRIJRATHNA DOSS Vs. OFFICIAL ASSIGNEE OF MADRAS
February 4, 1915
RATNA PATHAN Vs. PARA SUNDARAM
August 20, 1915
RATNAM ALIAS NANJUNDA CHETTY Vs. KOLANDAI RAMASAMY CHETTI
October 26, 1915
REBALA BABU REDDI Vs. DODLA RAMI REDDI
October 5, 1915
RENKAAND BHOLA NATH Vs. NANNHU MAL
January 13, 1915
RICHHA Vs. EMPEROR
January 27, 1915
RISAL SINGH Vs. BALWANT SINGH
April 29, 1915
RISAL SINGH Vs. BALWANT SINGH
March 29, 1915
ROBERT WILLIAM ANDERSON Vs. BANK OF UPPER INDIA, LTD
April 6, 1915
ROHILKHAND AND KUMAUN RAILWAY CO Vs. ISMAIL KHAN
March 5, 1915
ROMESH CHANDRA DAS Vs. ANTHONY PENHEIRO
May 21, 1915
ROW VENKATA KUMARA MAHIPATI SURYA ROW BAHADUR GARU, SIRDAR RAJAMUNDRY CIRCAR AND RAJAH OF PITTAPUR Vs. GANI VENKAT SUBBA ROW; MADDIKONDA BUCHIRAJU
April 1, 1915
RUKMANI AMMAL Vs. ADVOCATE-GENERAL OF MADRAS
August 19, 1915
RUP KESHWAR LAL Vs. JAIJAI BIBI
April 12, 1915
RUP KISHORE LAL Vs. NEMAN BIBI
April 12, 1915
RUP LAL Vs. EMPEROR
October 29, 1915
RUSTOM Vs. EMPEROR
August 3, 1915
RY SIVAJI RAJA SAHIB Vs. RYVAISWARIYANANDAJI SAHIB
April 16, 1915
RY SIVAJI RAJAH SAIB Vs. RECEIVER APPOINTED BY THE COURT OF THE SUBORDINATE JUDGE OF TANJORE
November 30, 1915
S A AYYATHURAI AYYAR Vs. CSSIVARAMA PATTAR KARIKAR
November 15, 1915
S CHIDAMBARAMMA Vs. SHUSSAINAMMA
March 30, 1915
S M CHIDAMBARAM CHETTIAR; MARIMUTHU NADAR Vs. SUBRAMANIA AIYAR AND ANR; SMCHIDAMBARAM CHETTIAR
November 16, 1915
S M THAYELBAGAM PILLAI Vs. MVENKATARAMA KRISHNAYAN
October 6, 1915
S M VENKATARAMA AIYAR Vs. RAJA GOPALA IYER
September 16, 1915
S MANIKAM PILLAI (RECEIVER) Vs. KUPPA GOUNDAN
December 10, 1915
S PERUMAL NADAN AND FOUR ORS Vs. SIVANAMJI NADACHI
April 15, 1915
S RAMASWAMI PATTER Vs. TIRUCHA MANNADIAR
March 17, 1915
S RATNA NAIDU Vs. PRAIYANACHARIAR
April 16, 1915
S SHUNMUGAM CHETTY Vs. SUBBA REDDI
August 9, 1915
S T U V R MUTHURAMAN CHETTIAR Vs. PONNUSWAMY UDAYAR
April 12, 1915
S V A R VELLAYAM CHETTY Vs. KLSTKULANDAVELUAPPA CHETTY
September 21, 1915
SABODRA BIBI Vs. BAGESHWARI SINGH
May 27, 1915
SADAYA KONAN Vs. ANNAMALAI UDAYAN
March 18, 1915
SAFAR ALI Vs. MOHESH LAL CHOWDHURY
March 8, 1915
SAFER ALI MANDAL Vs. GOLAM MANDAL
July 21, 1915
SAHADEO GIR Vs. DEO DUTT MISIR
March 9, 1915
SAILABALA DEBI Vs. NRITYA GOPAL SEN PODDAR
December 3, 1915
SAIYID SAKHAWAT ALI SHAH Vs. HAJI MUHAMMAD ABDUL KARIM KHAN
November 4, 1915
SALIK RAM Vs. BARATI LAL
November 29, 1915
SALLE Vs. MOHAN LAL
May 8, 1915
SAMI RAO APPA Vs. VYRAVAN CHETTIAR
October 26, 1915
SAMU PATHAN Vs. CHIDAMBARA ODAYAN
August 5, 1915
SANATAN CHAKRAVARTI ALIAS AMRITA LAL CHAKRAVARTI Vs. SRIMATI KAURI MANI DASI
May 12, 1915
SANKAR RANGAYYA Vs. SANKAR RAMAYYA
August 9, 1915
SANKARALINGA MOOPANAR; T V SUBRAMANIA PILLAI Vs. TVSUBRAMANIA PILLAI AND ANR; RAMASWAMI MOOPANAR
August 3, 1915
SANKARAN NAIR Vs. KKKOCHAPPU MENON
March 29, 1915
SANKARAVELU PILLAI MINOR BY HIS ADOPTIVE MOTHER AND NEXT FRIEND, KARUPPAYEE AMMAL Vs. MUTHUSAMI PILLAI
September 21, 1915
SAPTHARISHI REDDIAR (NOW MINOR) Vs. SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
February 2, 1915
SARAKHI ABDUL RAHIMAN TARA GAN Vs. MUHAIDIN PATHUMMAL BIVI AND ANRAND; PATHUMMAL BIVI
October 27, 1915
SARAKKI ABDUL RAHIMAN TARAGAN Vs. MUHAIDIN PATHUMAL BIVI AND ANRAND PATHUMMAL BIVI
October 27, 1915
SARALA SUNDARI DEBI AND GOSSAIN DASI DEBI Vs. HAZARI DASI DEBI
February 23, 1915
SARAT CHANDRA PAL Vs. BENODE KUMARI DASSI
August 2, 1915
SARJU Vs. EMPEROR
December 21, 1915
SARJU PRASAD Vs. MAHADEO PANDE
May 7, 1915
SAROJINI DASSI; SURENDRA NATH DAS Vs. GNANENDRA NATH DAS; GNANENDRA NATH DAS
December 14, 1915
SARVESHRI SHETTATHI Vs. PUTTAMMA SHETTATHI
March 4, 1915
SATHYABHAMA Vs. KESAVACHARYA
April 1, 1915
SATNARAIN DUBE Vs. NARAIN BARGAH
July 16, 1915
SATYENDRA MOHAN GHOSE; SRIMATI UDAYTARA CHOWDHURANI Vs. RAJ MOHAN GUHA
January 26, 1915
SECREATRY OF STATE FOR INDIA IN COUNCIL Vs. ILLIKKAL ASSAN, (DIED)
October 18, 1915
SECRETARY OF STATE Vs. BAPUJI MAHADEV GOVAIKAR
April 9, 1915
SECRETARY OF STATE Vs. BAI RAJBAI
June 3, 1915
SECRETARY OF STATE FOR INDIA Vs. JWAHIR LAL
March 16, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHERUKARA NARAYANANUNNI PISHARODI
November 3, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PVENKAYYA (DIED)
February 18, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. BAPUJI MAHADEO GOVAIKAR
April 9, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. ABDUL SALAM KHAN
March 23, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF GANJAM Vs. KANNEPALLI JANAKIRAMAYYA
August 6, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. MAHARAJAH SRI MAHARAJAH SAHIB MAHRBHAN DOSTAN MAHARAJAH SRI RAO SIR VENKATA SWETHA CHALAPATTI RANGA RAO BAHADUR GARU, KCIEMAHARAJAH OF BOBBILI
October 27, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OFKISTNA Vs. KOMARAGIRI JANARDHANA RAO; CHAMARTHI VENKATA HANUMANTHA RAO; NANDURI BHIMARAJU
November 2, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF TINNEVELLY Vs. SRI PERARULALA RAMANUJA JEER SWAMIGAL
July 26, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH CANARA; SUBRAYA KARANTHA Vs. SUBRAYA KARANTHA; THE SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTHCANARA
October 14, 1915
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. MAHARAJAH SIR VENKATA SWETHA CHALAPATTI RANGA RAO BAHADUR GARU, KCIEMAHARAJA OF BOBBILI
October 27, 1915
SEGU CHIDAMBARAMMA Vs. SAREDDI HUSSAINAMMA
April 1, 1915
SELLAM IYENGAR Vs. PAVADUVEE VEERAPPA CHETTI
July 16, 1915
SENCHURAMA NAIDU MINOR BY NEXT FRIEND, CHENGAMA NAIDU Vs. ANNAPURANI AMMAL
April 26, 1915
SENNIMALAI GOUNDAN Vs. PALANI GOUNDAN AND ANRAND; PALANI GOUNDAN
December 3, 1915
SESHAGIRI AIYANGAR Vs. SADACHI
April 8, 1915
SETH CHAND MAL Vs. SARJU
July 8, 1915
SEVUGAN CHETTI, MINOR, BY NEXT FRIEND CHOCKALINGAM CHETTY Vs. RUNGAMMAL
October 26, 1915
SEWARAM GOKALDAS Vs. BAJRANGDAT HARDWAR POTDAR
September 20, 1915
SHADI Vs. NATHU
May 25, 1915
SHAFAAT-ULLAH Vs. IZZAT-ULLAH
February 23, 1915
SHAIK GALIM Vs. SADARIJAN BIBI
March 22, 1915
SHAIK IBRAHIM ROWTHER ALIAS CHINNAPPA ROWTHER AND THREE ORS Vs. MUHAMMAD IBRAHIM ROWTHER
August 12, 1915
SHAIKH KARAMAT ALI Vs. HAND MAN DAS MARWARI
December 15, 1915
SHANKAR BABAJI KULKARNI Vs. DATTATRAYA BHIWAJI
July 16, 1915
SHANKAR RAMDAS Vs. EMPEROR
August 26, 1915
SHANKER SINGH Vs. MUSAMMAT REKHA
March 5, 1915
SHANMUGHAM ASARI Vs. SIYID NATHADU SAHIB
September 30, 1915
SHASHI BHUSAN HAZRAH Vs. SHEIKH ESABAR (ESRAR) ALI NAZIR; PURNA CHANDRA PAL; KALIDAS SAMANTA; JOGENDRA NATH SAMANTA AND ANR; SHEIKH ARIETULLAH; AKHIL CHANDRA ADHICARY; KALIDAS SAMANTA; ABDUL GAFFUR NAZIR; SHEIKH ARIETULLA
March 11, 1915
SHASHI SHEKHARESHWAR ROY Vs. MAHARAJ NARAIN SHEOPURI
March 16, 1915
SHEIK IBRAHIM ROWTHER ALIAS CHINNAPPA ROWTHER Vs. MUHAMAD IBRAHIM ROWTHER
August 12, 1915
SHEIK MUHIUDDIN ROWTHER Vs. RANGACHARIAR
September 7, 1915
SHEIKH BARKAT ALI Vs. BASANT NUNIA
June 17, 1915
SHEIKH MAHMUD ALI Vs. MIRZA YAWAR BEG
June 1, 1915
SHEIKH MUHAMMAD SADDIQ Vs. BABU DURGA PRASAD
May 11, 1915
SHEIKH RAZA HUSAIN Vs. MUSAMMAT HASAN JAN
April 17, 1915
SHEO KUMAR MISRA Vs. BRIJ KUMAR LAL AND MOHAR LAL
May 7, 1915
SHEO MANGAL SINGH Vs. CHEDU
November 11, 1915
SHEO NANDAN AHIR Vs. RAM LAGAN SINGH
July 13, 1915
SHEO PRASAD Vs. LALA RAM
April 19, 1915
SHEONANDAN Vs. EMPEROR
October 30, 1915
SHEORAJ SINGH Vs. JAHANGIR
June 23, 1915
SHER KHAN Vs. DEBI PRASAD
February 8, 1915
SHIB CHANDRA KAR Vs. ACDULCKEN
December 21, 1915
SHIB SAHAI Vs. SARASWATI
June 2, 1915
SHIBA DURGA DEBI Vs. GOPI MOHAN SHAHA
December 10, 1915
SHIVA CHANDAR SINGH Vs. RAM CHANDAR SINGH
June 22, 1915
SHIVA CHANDER SINGH Vs. RAM CHANDER SINGH
June 22, 1915
SHOHRAT SINGH Vs. JHAGRU
June 1, 1915
SHRINIVASA RAYA Vs. RAMAPPA HEBBARA
August 10, 1915
SHYAM LAL GHOSH Vs. RAMESWARI BASU
June 4, 1915
SHYAMA CHARAN BAISYA Vs. PRAFULLA SUNDARI GUPTA
April 26, 1915
SIB KISHORE GHOSH Vs. MANIK CHANDRA NATH
May 3, 1915
SIDHESWAR PANDA Vs. PITBAS GAONTIA
June 1, 1915
SILU PEDA YELLIGADU Vs. SREE RAJA BAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR ZAMINDAR GARU
September 27, 1915
SIMRICK LAL BHAKAT Vs. RADHARAMAN KALIDAHA
November 30, 1915
SIRMATI SABITRI THAKURAIN Vs. FASAIN, EXECUTOR TO THE ESTATE OF LATE WOOGRA MOHAN THAKUR
May 14, 1915
SITABAI BHRATAR RAGHUNATH VYANKATESH VAIDYA Vs. LAXMIBAI BHRATAR VYANKATESH VAIDYA
November 30, 1915
SITABAI RAGHUNATH VAIDYA Vs. LAXMIBAI VYANKATESH VAIDYA
November 30, 1915
SITAL PRASAD Vs. LAL BAHADUR
November 25, 1915
SITAL PRASAD Vs. EMPEROR
November 4, 1915
SITAL PRASAD GHOSH Vs. EMPEROR
April 16, 1915
SIVAPRASAD RAM Vs. TRICOMDAS COVERJI BHOJA
February 2, 1915
SIVASUBRAMANIA AYYAR Vs. SUBRAMANIA AYYAR
August 15, 1915
SOHAN LAL Vs. EMPEROR
November 12, 1915
SOMWARPURI Vs. SURAJ BHAN; RANDHIR SINGH
July 26, 1915
SONA ALAGA KUDUMBAN; KARUPPAI KONE; CHITRA; MANGAIKKARASU PILLAI Vs. NSSIVARAMA AIYAR
January 25, 1915
SONAI CHUTIA Vs. SONARAM CHUTIA
May 3, 1915
SONU JANARDAN KULKARNI Vs. ARJUN BARKU KUNBI
April 9, 1915
SONU KHUSHAL KHADAKE Vs. BAHINIBAI KRISHNA
October 10, 1915
SONU VALAD KHUSHAL KHADAKE Vs. BAHINIBAI MURD KRISHNA
October 18, 1915
SOUNDARARAJAM, MINOR, BY HIS MOTHER AND NEXT FRIEND KANNAMMAL Vs. TRMARRMARUNACHALAM CHETTY (DECEASED)
October 14, 1915
SOUNDARARAJAN (MINOR BY HIS MOTHER AND NEXT FRIEND, KANNAMMAL) Vs. TRMARRMARUNACHALAM CHETTY (DECEASED AND TWO ORS)
March 23, 1915
SOUNDARARAJAN (MINOR BY HIS MOTHER AND NEXT FRIEND, KANNAMMAL) Vs. TRMARRMARUNACHALAM CHETTY (DECEASED AND TWO ORS)
October 14, 1915
SOUTH INDIAN EXPORT CO LTD Vs. ACONDIAH CHETTY
February 1, 1915
SOUTH INDIAN EXPORT CO LTD; T N P VISVANATHA AIYAR Vs. TSUBBIER; THE SOUTH INDIAN EXPORT CO LTD
February 26, 1915
SOUTH INDIAN EXPORT CO LTD; T N P VISWANATHA AIYAR Vs. TSUBBEER; THE SOUTH INDIAN EXPORT CO LTD
February 26, 1915
SOUTH INDIAN MILLS CO LTD THROUGH ITS MANAGING DIRECTOR, T SRIMAN KANTHIMATHI NATHA PILLAI Vs. BURN AND CO LTDTHROUGH MRFULTON
July 19, 1915
SOWCAR BAPU SAHIB YOUSUFF SAHIB AND CO Vs. ISAC ISMAIL AND CO
April 19, 1915
SREE RAJA DANTALOORU PEDA VENKATA JAGANNADHA RAJU BAHADUR GARU Vs. KARLAPATI RADHAKRISHNAIAH
November 10, 1915
SREE RAJA DANTALOORU PEDDA VENKATA JAGANNADHA RAJU BAHADUR GARU Vs. KURLAPATHI RADHAKRISHNIAH
November 10, 1915
SREE RAJA SOBHANADRI APPA ROW BAHADUR ZAMINDAR GARU Vs. GOVINDARAJU SEETARAMIAH
September 14, 1915
SREE RAJAH VATSAVAYA VENKATA SIMHADRI JAGAPATIRAJU BAHADUR GARUAND HIS LEGAL REPRESENTATIVE Vs. SREE RAJAH THYADA PUSAPATI RUDRA SRI LAKSHMI NRUSIMHA ROOPA SADRUSANNAMARAD DUGARAJU DAKSHINA KAVATA DUGARAJU BAHADUR GARU
September 15, 1915
SREEKISAN PITTY Vs. KOTA NAMALWARAYYA
March 18, 1915
SRI HOTHA VIRABHADRAYYA PANTULU Vs. REVENUE DIVISIONAL OFFICER, POLAVARAM
March 8, 1915
SRI K L JAGANNADA RAJU GARU Vs. SRI RAJAH KVSVLNVJBPRASADA RAO GARU
March 24, 1915
SRI KAKARALAPUDI LAKSHMI NARAYANA JAGANADHA RAJU GARU Vs. SRI RAJAH KANDUKURI VEERA SARABHA VARAHA LAKSHMI NARA SIMMA VENKATA JOGI BALASURYA PRASADA RAO GARU
March 24, 1915
SRI KAKARLAPUDI LAKSHMINARAYANA JAGANNADA RAJU GARU Vs. SRI RAJAH KANDUKURI VEERA SARABHA VARAH LAKSHMI NARASIMHA VENKATA JOGI BALASURYA PRASADA ROW GARU
March 24, 1915
SRI POOSAPATHI RAMACHANDRA RAJU GARU Vs. SRI RAJAH VACHAVAYI VENKATASUBBAYAMMA JAGAPATHI BAHADUR GARU
April 29, 1915
SRI RAJA MULRAJU LAKSHMI VENKAYAMMA RAO BAHADUR Vs. SRI RAJA VENKATADRI APPA RAO BAHADUR MINOR REPRESENTED BY THE COLLECTOR OF KISTNA ON BEHALF OF THE COURT OF WARDS
March 22, 1915
SRI RAJA ROW VENKATA MAHIPATHY GANGADHARA RAMA RAO BAHADUR Vs. SRI RAJA VENKATA MAHIPATHY SURYA RAO BAHADUR GARU ALIAS SRI RAJAH RAO VENKATAKUMARA MAHIPATHY SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR
March 19, 1915
SRI RAJA VARADARAJA APPA RAO BAHADUR ZAMINDAR GARU Vs. KATNANI KURUVANNA; UDDAGIRI BHUSHAYYA; PRABHALA SUBBIAH; MODHUMANTALA SUBBADU; KUNUMALU KUTUMBAYYA
December 9, 1915
SRI RAJA VARADARAJA APPA RAO BAHADUR ZEMINDAR GARU Vs. GONEPALLE PUNNAYYA (DIED)
December 21, 1915
SRI RAJAH CHITTI BABU VIZIARAMA GAJAPATI RAJU ALIAS POOSAPATI VIZIARAMA GAJAPATHI RAJU, MAHARAJAH MANYASULTAN BAHADUR OF VIZIANAGARAM, BY HIS MUKTYAR, G APPAYYA Vs. DVNARASINGA RAO
March 12, 1915
SRI RAJAH INUGANTI KASTURAMMA BAHADUR, ZAMINDARINI Vs. CHELIKANI VENKATASURAYYA GARU
August 20, 1915
SRI RAJAH KAKARLAPUDI RAMACHANDRA RAJU BAHADUR GARU Vs. CHEEPURAPALLI APPAYYA
July 26, 1915
SRI RAJAH ROW VENKATA MAHIPATHY GANGADHARA RAMA ROW BAHADUR Vs. SRI RAJAH VENKATA KUMARA MAHIPATHY SURYA RAO BAHADUR GARU, RAJAH OF PITTAPUR
March 19, 1915
SRI RAJAH ROW VENKATA MAHIPATY GANGADHARA RAMA ROW BAHADUR Vs. SRIRAJAH VENKATA KUMARA MAHIPATY SURYA RAO BAHADUR GARU ALIAS SRI RAJAH RAO VENKATA KUMARA MAHIPATHY SURYA RAO BAHADUR GARU; RAJAH OF PITTAPUR
March 19, 1915
SRI RAJAH VENKATA PERUMAL RAJU BAHADUR VARU, MINOR, BY GUARDIAN MR W A VARADACHARIAR Vs. SRI MAHANT PRAYAG DOSSJEE VARU
April 9, 1915
SRI RAJENDRA SINGH BAHU GARU Vs. SRI SRI SRI VIKRAMA DEO GARU, MAHARAJA OF JEYPORE
April 29, 1915
SRI SRI BOMMADEVERA SATTYNARAYANA VARAPRASADA RAO NAIDU BAHADURZAMINDAR MINOR BY GAURDIAN, COLLECTOR OF KISTNA, AS AGENT TO THE COURT OF WARDS Vs. DASIKA SRIRAMULU
April 8, 1915
SRI SRI SIR VIKRAMADEO MAHARAJULU GARU MAHARAJA OF JEYPORE Vs. HARI KRISHNA PATRO ALIAS RAGHU NATHA PATRO
April 30, 1915
SRI SRI SRI RAMACHANDRA MARDARAJA DEO, ZAMINDAR OF KALLIKOTA ANDALLAGADA ESTATE MINOR BY NEXT FRIEND, COLLECTOR OF GANJAM AND AGENT TOTHE COURT OF WARDS Vs. DUKKO PODHANO
October 4, 1915
SRI SRI SRI VIKRAMA DEO GARU Vs. SRI SRI SRI VIKARAMA DEO MAHARAJULANGARU, MAHARAJA OF JEYPORE
October 13, 1915
SRI SRI SRI VIKRAMADEO MAHARAJLUNGARU; MAHARAJA OF JEYPORE Vs. KISHETRAVARA TODRAMAL NARENDRA TATRAJ BAHADUR GARU, HAVING DIED, HIS WIFE AND LEGAL, HEIR SRI RUKMINI PATTAMAHADEVI GARU
February 18, 1915
SRI SRINGERI MUTT SRI JAGATHGURU CHANDRA SEKHARA BHARATHI SWAMIGAL, BY AGENT, SUBRAMANIA JOSHIER Vs. KOMARASAMI GOUNDAN
November 2, 1915
SRIMATI ICCHAMONI DASI Vs. PROSUNNO KUMAR MONDAL
April 16, 1915
SRIMATI KRISHNA KALYANI DASI; RAI MONI LAL BANERJEE BAHADUR Vs. MRRBRAUNFIELD; PRINCE KUMAR KADIR MIRZA MAHOMED ABDUL ALI
August 27, 1915
SRIMATI MATHURA SUNDARI DASSI Vs. HARAN CHANDRA SHAHA
December 21, 1915
SRIMATI RANI KUARMANI SINGHA MANDHATA Vs. HIS HIGHNESS THE HON BLEIHTISHAM-UL-MULK, RAIS-UD-DOWLA AMIR-UL-UMARA NAWAB ASAF QADER SYED SIR WASIF ALI MURZA KHAN BAHADUR, MAHABAT JUNG, KCSI, KCVO, NAWAB BAHADUR
February 26, 1915
SRIMATI SWARNAMOYI DEBI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 10, 1915
SRINIVASA MUDALI Vs. RAMASAMY MUDALI
July 13, 1915
SRIS CHANDRA DATTA CHAUDHURI Vs. MAHIMA CHANDRA DATTA CHAUDHURI
May 11, 1915
SUBBA REDDI Vs. ALAGAMMAL
October 25, 1915
SUBBANARAYANA AIYAR Vs. MAYA THEVAN ALIAS MAYANDI THEVAN
July 15, 1915
SUBBARAMA AYYAR Vs. PPARRMARUNACHELLAM CHETTIAR
November 30, 1915
SUBBARAYA GOUNDAN Vs. SRANGANATHA MUDALIAR
December 15, 1915
SUBBARAYALU NAIDU Vs. PAPAMMAL
March 24, 1915
SUBBAROYA GOUNDAN Vs. SRANGANADA MUDALIAR
December 15, 1915
SUBBIAH AIYAR Vs. MUTHUKUMARASWAMIA PILLAI
November 16, 1915
SUBBIAH UDAYAR Vs. SRINIVASA UDAYAR
September 10, 1915
SUBEDAR AHIR; CHHATRADHARI MISSER Vs. EMPEROR; EMPEROR ON THE COMPLAINY OF GANESH LOHAR AND BARKA MANJHI
February 5, 1915
SUBGARAVELU PILLAI Vs. SANTHANA KRISHNA MUDALIAR
August 16, 1915
SUBRAMANIA OTHUVAR Vs. MUNUSAMIYA PILLAI
November 12, 1915
SUBRAMANIA PILLAI Vs. KUMARAVELU AMBALAM ALIAS VEKRKARUPPIAH KANGANI
March 1, 1915
SUBRAMANIYAN CHETTY Vs. SRMRAMASWAMI CHETTY ALIAS CHINNIAH CHETTY
April 9, 1915
SUBRAYA ACHARYA Vs. KESAVA UPADHAYA
September 24, 1915
SUDALAIMUTHU CHETTIAR Vs. ENAN SAMBAN
September 30, 1915
SUDALAYADUM PERUMAL NADAN Vs. SIVANANJI NADACHI WIFE OF MASANA NADAN
April 15, 1915
SUDAMDIH COAL CO LD Vs. EMPIRE COAL CO, LD
February 4, 1915
SUDAMDIH COAL COMPANY LTD Vs. EMPIRE COAL COMPANY LTD
February 4, 1915
SUDHAKAR RAUT Vs. SADASIV JHATAP SINGH
April 30, 1915
SUKHDEVI KUNWAR Vs. HAR PRASAD
February 2, 1915
SUKHLAL CHUNDERMULL Vs. EASTERN BANK LTD
January 18, 1915
SUKRAMANIA MUDALI Vs. KUPPAMMAL
August 11, 1915
SUKUMARI GHOSH Vs. GOPI MOHAN GOSWAMI
May 24, 1915
SULEMAN HAJI USMAN Vs. SHAIKH ISMAIL SHAIKH OOSMAN
April 14, 1915
SULFALLA SAHIB Vs. VAJIHUDDIN SAHIB
September 10, 1915
SULUGU SURYANARAYANA NAYAKARAM Vs. GUNDABOLU BUTCHAIAH NAIDU
December 10, 1915
SUMANTA DHUPI Vs. EMPEROR
August 31, 1915
SUNDAR KUNWAR Vs. DINA NATH
February 18, 1915
SUNDAR LAL Vs. MALTHU
June 7, 1915
SUNDARAM AYYAR AND THREE ORS (SONS AND LEGAL REPRESENTATIVES OF THE DEFENDANT) Vs. KULATHU AYYAR
September 1, 1915
SUNDARAM IYER Vs. KULATHU AIYER
September 1, 1915
SUNDER LAL Vs. DHARAM PAL
March 19, 1915
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MON MOHAN ROY
December 14, 1915
SUPPA BHATTAR Vs. SUPPU SOKKAYA BHATTAR
August 20, 1915
SUPPAYYA PATTAR ALIAS SUPPAYYA IYER Vs. DAWOOD HAJI AHMAD SAIT
September 21, 1915
SURADHANI DEBYA Vs. CHANDRA NATH PRAMANIK
March 23, 1915
SURAJ BHAN Vs. SOMWARPURI
July 26, 1915
SURAPUDI MUNIAPPA Vs. NOOKALA SESHAYYA GARI SUBBIAH
December 15, 1915
SURENDRA KRISTO RAY Vs. GOOROO PRASAD GHOSE
September 2, 1915
SURENDRA NARAIN ROY CHOWDHURY Vs. DINANATH BASU
July 22, 1915
SURENDRA NARAIN SINHA Vs. SHEIKH HAFIJUR RAHAMAN
June 14, 1915
SURENDRA NARAYAN MITRA Vs. DEJINDRA PROSAD MITRA
May 3, 1915
SURENDRA NARAYAN SINGH Vs. MUSSAMMAT LACHMI KOER; BHAGALU SINGH
April 9, 1915
SURES CHANDRA PALIT Vs. LALIT MOHAN DUTTA CHAUDHURI
August 30, 1915
SURES KANTA BANERJEE CHOWDHURY Vs. NAWAB ALI SIKDAR
February 24, 1915
SURJAMULL AGARWALA Vs. RAM CHANDRA MISTRY
January 13, 1915
SWAMINATHA MUDALIAR Vs. GOPALAKRISHNA NAIDU
March 18, 1915
SWAMINATHA PILLAI Vs. MONDAIYAN
January 4, 1915
SYED AHAMAD SAHIB SHUTARI Vs. MAGNESITE SYNDICATE, LTDBY THEIR AGENT AND MANAGER GTURNER
March 18, 1915
SYED AHMAD SAHIB SHUTARI Vs. MAGNESITE SYNDICATE, LTD; GTURNER
March 18, 1915
SYED AHMAD SAHIB SHUTTARI Vs. MAGNESITE SYNDICATE, LTD, BY THEIR AGENT AND MANAGER, MRGTURNER,
December 16, 1915
SYED AHMED SAHIB SHUTTARI Vs. MAGNESITE SYNDICATE, LIMITED BY THEIR AGENT AND MANAGER, MRGTURNER AND SIX ORS
December 16, 1915
T B K VISWANATHASWAMI NAICKER Vs. KAMULAMMAL
August 9, 1915
T B K VISWANATHASWAMI NAIKER Vs. KAMULU AMMAL
October 26, 1915
T ERRIKULAPPA CHETTY Vs. OFFICIAL ASSIGNEE OF MADRAS
November 15, 1915
T K P MAMMALI Vs. TKUTTI AMMU
March 2, 1915
T NARASINGA RAO Vs. VITTOBA RAO
March 4, 1915
T NARAYANASWAMI NAIDU GARU Vs. KROVIDI GANTAYYA
September 24, 1915
T NARAYANASWAMI NAIDU GARU Vs. KROVIDI GANTAYYA
September 16, 1915
T R GOPALASAMI PILLAI Vs. SIRUPEKACHIDAMBARAM
March 8, 1915
T R M T SUBRAMANIAM CHETTIAR Vs. SECRETARY OF STATE FOR INDIA BY THE COLLECTOR OF RAMNAD
February 23, 1915
T R SUNDARAM AIYAR Vs. SUBBAMMAL
February 5, 1915
T RAMAN NAIR (MULLAPALLI TARWAD MANAGER) Vs. GOPALA MENON
April 19, 1915
T S SUBBA AIYAR Vs. SUSUBBA AIYAR
August 17, 1915
T SITHARAM CHETTY; THOTTA V RAMANUJAM CHETTY Vs. SIR SSUBRAMANIA AIYER
November 19, 1915
T SITHARAMA CHETTY Vs. SIR SSUBRAMANIA IYER, KCIE
November 19, 1915
T V R INDRA TALAVAR Vs. RNARASIMHA RAU
April 30, 1915
T V RAJARAM ROW Vs. ABVENKATACHELA CHETTIAR
January 20, 1915
TAHER MONDAL Vs. TARAFDI GHARAMI
March 31, 1915
TALAGAPU TAVUDU; VAKALAPURI KANNIAH; PONDARI PEDDA EASWARUDU Vs. ZAMINDAR OF TARLA
December 8, 1915
TALAIMAND SINGH Vs. GOBIND SINGH
April 19, 1915
TAMIJUDDI SHEIKH; ABDUL KARIM; AINUDDI; NAWAB ALI BEPARI Vs. KUMAR SATYA SHANKER GHOSAL
December 14, 1915
TARA SANKAR GHOSE Vs. SHEIK NASARUDDI
May 7, 1915
TEKAIT GANESH NARAIN SAHI DEO Vs. MAHARAJA PROTAP UDAI NATH SAHI DEO
May 17, 1915
TEPU MAHAMMAD Vs. TEFAYIT MAHAMMAD
February 10, 1915
TEXTILE MANUFACTURING CO LTD Vs. SALOMON BROTHERS
November 12, 1915
THAKUR MADAN MOHUN NATH SAHI DEO Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO
May 13, 1915
THAKUR MORDHAJ SINGH Vs. JAHANGIRI MAL
February 17, 1915
THAKUR UMED SINGH Vs. SOBHAG MAL DHADHA
November 2, 1915
THAKUR VASENJI MORARJI Vs. MUSAMMAT CHANDA BIBI
May 7, 1915
THAKURANI TARA KUMARI AND MAHARAJAH SIR RAVANESWAR PRASAD SINGH Vs. CHATURBHUJ NARAYAN SINGH
July 13, 1915
THAYOTH PUTHIA PURAYIL SEETHI Vs. MANGOTTIL RYRATH UMMAYYA
September 3, 1915
THEKKAMANNENGATH RAMAN ALIAS KOCHU PODUVAL Vs. KAKKASSERI PAZHIYOT MANAKKAL KARNAVAN AND MANAGER RAMAN BHATTATHRIPAD
January 8, 1915
THIRETAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADI AVERGAL Vs. CHINNA PANDARAM ALIAS MANIKKAVASAKA DESIKAR (DIED)
December 20, 1915
THIRUGNANAPAL ALIAS VAIKUNTA NADAN Vs. PONNAMMAI NODATHI
October 28, 1915
THIRUVAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADI AVERGAL Vs. CHINA PANDARAM ALIAS MANIKKAVASAKA DESIKAR (DIED)
December 20, 1915
THIRUVANNAMALAI SERVAI Vs. VARADARAJULU NAIDU
September 24, 1915
THIRUVENGADA KONAN Vs. VENKATACHALA KONAN
November 22, 1915
THIRUVENGADASWAMI IYENGAR Vs. VEERA PILLAI
August 27, 1915
THIRUVENKATACHARIAR Vs. THANGAYI AMMAL
March 9, 1915
THOLASINGA MUDALI Vs. NAGALINGA CHETTY
November 19, 1915
THOMAS PILLAI Vs. MUTHURAMAN CHETTY
July 14, 1915
THOPPUKATTU RAMAYA GOUNDEN,; KARUPPA MOOPPAN Vs. RSADAGOPACHARIAR
August 26, 1915
THOTAKURA GOVINDU Vs. PEPAKAYALA MALLAYYA ALIAS TATABBAYI
October 12, 1915
THRIKKIDIRI MANAKKAL VASUDEVAN ATISSERIPAD Vs. KONURUPETTAMANNA ALIAS PUNNAMANNA THARAVATTIL KARNAVAN AND KAIKARIAKARTH GOVINDA MENON
April 1, 1915
THUVOOR VENKATASUBBA REDDY Vs. BAGIAMMAL
January 12, 1915
TILAK PANDEY Vs. EMPEROR
March 22, 1915
TIMANGOWDA VENKANGOWDA Vs. BENEPGOWDA CHHENAPGOWDA
February 19, 1915
TIRUMALAI TIRUPATI KOVIL KANDADAI APPAN SRIRANGA CHARIAR Vs. TIRUMALAI TIRUPATI KOVIL KANDADAI APPAN PRANATHARTHIHARA CHARIAR
July 21, 1915
TIRUMALANADHAM SURAYYA Vs. TIRUMALANADHAM BAPIRAZU
October 1, 1915
TIRUVAMBALA DESIKAR GNANA SAMBANDA PANDARASANNADHI AVARGAL Vs. CHINNA PANDARAM ALIAS MANIKKAVACHAKA DESIKAR (DIED)
December 20, 1915
TIRUVENKATACHARIAR Vs. THANGAYIAMMAL
March 9, 1915
TULSHI RAM Vs. ABRAR AHMAD
July 10, 1915
TULSI RAUT Vs. SHEIKH NABI BUX
December 16, 1915
UDIT NARAIN CHOWDHURY Vs. MATHURA PRASAD
March 17, 1915
UDOY NARAIN JANA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
July 30, 1915
UJIR SHEIKH Vs. SYED ALI SHEIKH
May 10, 1915
ULLATHIL KOLATHIL NETHIRI MENON Vs. MULLAPULLI GOPALAN NAIR AND THIRTEEN ORS
July 30, 1915
ULLATTIL KALATHIL NETHIRI MENON Vs. MULLAPULLI GOPALAN NAIR
July 30, 1915
UMMACHAKUTTI Vs. CUMMERKUTTI HAJI
April 16, 1915
UMRAO KUNWAR Vs. BADRI
April 21, 1915
UPADHAYAYULU YEGNANARAYANA Vs. KOTTALANKA MAKAYYA
September 13, 1915
UPENDRA NATH BOSE Vs. BINDESHRI PROSAD
August 19, 1915
UPENDRA NATH NAG CHOWDHURY Vs. BHUPENDRA NATH NAG CHOWDHURY
July 27, 1915
USMANMIYA ABDULLAMIYA Vs. VALI MAHOMED HUSAINBHAI
July 7, 1915
USMANMIYA ABDULLAMIYA Vs. VALLI MAHOMED HUSAINBHAI
July 5, 1915
UTHARANKAT PURAKKAL EAZUVAN RAMAN ALIAS KUTTAN S WIFE, KALLIANI Vs. UTHARANKAT PARAKKAL EAZUVAN RAMAN
April 21, 1915
UTMA KUAR Vs. BHAGWANTA KUAR
May 10, 1915
V R R M N R M RAMAKATHAN CHETTY Vs. VRRMCTMURUGAPPA CHETTY
December 21, 1915
V RAMASAMY AIYAR Vs. MADRAS TIMES PRINTING AND PUBLISHING CO LTD
December 2, 1915
V RAMASWAMI IYER Vs. MADRAS TIMES PRINTING AND PUBLISHING CO LTD
November 23, 1915
V RAMASWAMI IYER Vs. MADRAS TIMES PRINTING AND PUBLISHING COMPANY LTD
September 29, 1915
V SAMI SAH Vs. JPARTHASARATHY CHETTY
November 2, 1915
V SUBRAYA DAVAY Vs. VSVENKATARAMA AIYAR
December 3, 1915
V V NAGAPPA CHETTY Vs. ARMSRAMANATHAN CHETTY
April 20, 1915
V V SRINIVASA AIYANGAR, HIGH COURT VAKIL, RECEIVER TO THE ESTATE OF A MUNISWAMY CHETTY, DECEASED Vs. VKANNAPPA CHETTI
December 7, 1915
V VENKATANARAYANA PILLAY Vs. VSUBBAMMAL
March 15, 1915
V. VENKATANARAYANA PILLAI Vs. V. SUBBAMMAL
November 17, 1915
VALIAKATH PUTHIAH MALIYAKKAL MAMMI KUTTI HAJI Vs. THACHAR AMANAKKAL PARAMESWARAN NAMBUDRI
August 12, 1915
VANIAMKANDY THAZHA KUNHI PARAMBILPARKUM POMMANI CHINTAKATH MAMMALI Vs. THAZHITHATTATH KUTTI AMMU
March 2, 1915
VARADARAJA MUDALI Vs. MURUGESAM PILLAI
August 19, 1915
VASUDEO RAGHUNATH OKA Vs. JANARDHAN SADASHIV APTE
March 22, 1915
VASUDEV RAGHUNATH OKA Vs. JANARDAN SADASHIV APTE
March 22, 1915
VASUDEVAPATTA JOSHI MAHA PATRO Vs. NARAYANAPANI GRAHI
November 10, 1915
VEERAKUTTY KOUNDAN Vs. RAMASAMI ASARI
December 2, 1915
VEERAMMAL Vs. KAMU AMMAL
August 27, 1915
VEERAPPA CHETTIAR Vs. VISVANADHA AIYAR
April 27, 1915
VEERARAGHAVA THATHACHARIAR Vs. KRISHNASWAMI THATHACHARIAR
August 26, 1915
VELAMMAL ALIAS THAYAMMAL Vs. LAKSHMU AMMAL
November 12, 1915
VELAPPA GOUNDEN Vs. PALANI GOUNDEN
March 17, 1915
VELAYUDHAM PILLAI Vs. PERUMAL NAICKER
November 9, 1915
VELAYUDU KONE Vs. NARAYANA KONE
November 19, 1915
VELAYUTHAM PILLAI Vs. SUBBAROYA PILLAI
September 23, 1915
VELLAYANAMBALAM Vs. SOLAI SERVAI
April 20, 1915
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February 22, 1915
VENKATA RANGAPPA NAICKEN Vs. SUBBARAYA GOUNDAN
December 6, 1915
VENKATAPERUMAL RAJU BAHADUR VARU, RAJA OF KARVETNAGAR, MINOR, BY GUARDIAN, W A VARADACHARIAR Vs. VENKATA REDDI
April 1, 1915
VENKATARAMA AIYAR Vs. KRISHNA IYER
January 25, 1915
VENKATARAMANNA Vs. KJVENKATAPATHI NAYANI VARU (MINOR) BY HIS AGENT NEXT FRIEND DVASUDEVA RAO
February 25, 1915
VENKATARAMNJULU NAIDU Vs. RAMASWAMI NAIDU
July 20, 1915
VENKATASAMI NAICK Vs. KALI SAMATAN
December 6, 1915
VENKATASUBBIER Vs. MUTHUSAMI AIYAR
October 5, 1915
VENUGOPALACHARIAR Vs. PADMANABHA ROW
April 9, 1915
VIRCHAND VAJEKARAN SHET Vs. KONDU KASAM ATAR
June 21, 1915
VIRUPANA GOWD, TALARI MARIGA RUDRA GOWD BOYA ERRODU AND SANKAR GOWD Vs. EMPEROR
February 23, 1915
VISHVANATH GANESH JOSHI Vs. BALA KAKU KAPADI
December 1, 1915
VITHAL RAMKRISHNA Vs. PRAHLAD RAMKRISHNA
January 8, 1915
VUDATHU KAMALANABHAN Vs. VUDATHU SATTIRAZU
November 1, 1915
VUPPALAPATI VENKATAPPA Vs. THOVAGUNTA VIRARAGHAVAYYA
February 24, 1915
VYAPURI Vs. SONAMMA BOI AMMANI
August 31, 1915
VYTHINATHA AIYAR Vs. VAITHILINGA MUDALIAR
September 7, 1915
W C WHITTON Vs. MAMMAD MAISTRY
October 26, 1915
W T HALAI Vs. CHATURBHUJ GOPALJI
August 10, 1915
WASAPPA TIMAPPA SONAGAR Vs. SECRETARY OF STATE FOR INDIA
September 3, 1915
WASI-UL-ZAMAN KHAN Vs. MUSAMMAT FAIZA BIBI
December 14, 1915
WILLIAM GRAHAM Vs. PHANINDRA NATH MITTER
June 11, 1915
Y S VENKATA SUBBIAH CHETTY Vs. ASUBBA NAIDU
August 20, 1915
YAKUB ALI Vs. DURGA PRASAD
May 11, 1915
YECHURI RAMAMURTHI Vs. YECHURI RAMAMMA
November 9, 1915
YEECHURI RAMAMURTHY Vs. YEECHURI RAMAMMA
November 9, 1915
YELAMPATI KANNAYYA Vs. YELAMPATHI RAMANNA
September 3, 1915
YELLA HANUMAYYA ALIAS HANUMAN-THAPPA Vs. MULLANGI CHINNA DODDAPPA
April 26, 1915
YESUBAI BHRATAR SADASHIV GANESH DESPANDE Vs. SADASHIV GANESH DESPANDE
August 23, 1915
YUSUF AKRAM Vs. ARFAN ALI KHAN
July 30, 1915
ZAHIR SINGH Vs. EMPEROR
February 19, 1915
ZAMIR AHMAD Vs. ABDUL RAZAK
May 20, 1915
ZORAWAR Vs. EMPEROR
March 26, 1915