Case Index
BHARTI AXA GENERAL INSURANCE COMPANY LTD. HAVING ONE OF ITS OFFICES AT MERCANTILE HOUSE, 7TH FLOOR,15, KASTURBA GANDHI MARG, CONNAUGHT PLACE, NEW DELHI Vs. ABHAY KUMAR S/O LATE MADHUKARNARAYAN BARTALWAR, R/O QUARTER NO. 6, A, STREET 24, SECTOR 7, BHILAI NAGAR, DISTRICT July 18, 2015