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Case Index
Title
Date
AMIT MITTAL Vs. DLF LIMITED AND ORS.
February 4, 2015
AMITABH Vs. KENT RO SYSTEMS
February 26, 2015
ATOS WORLDLINE INDIA PVT. LTD. Vs. VERIFONE INDIA SALES PVT. LTD. AND ORS.
April 10, 2015
BALBIT SINGH JAMWAL Vs. PARAS BUILDTECH INDIA PVT. LTD. AND ORS.
January 29, 2015
BHARAT GARAGE Vs. INDIAN OIL CORPORATION LTD. AND ORS.
February 24, 2015
BHASIN MOTORS (INDIA) PRIVATE LIMITED Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
February 11, 2015
BIO-MED PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
June 4, 2015
BRICKWORK RATINGS INDIA PRIVATE LIMITED Vs. CRISIL LIMITED, A STANDARD & POORS COMPANY AND ORS.
March 18, 2015
BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING OF MUNICIPAL CORPORATION OF GREATER MUMBAI (BEST) Vs. TATA POWER COMPANY LIMITED
January 29, 2015
BUILDERS ASSOCIATION OF INDIA (KERALA CHAPTER) Vs. THE STATE OF KERALA AND ORS.
May 12, 2015
CSC FORUM Vs. CSC E-GOVERNANCE SERVICES INDIA LTD.
March 24, 2015
DOMINIC DASILVA Vs. VATIKA GROUP
April 1, 2015
FINANCIAL SOFTWARE AND SYSTEMS PRIVATE LIMITED INFORMANT Vs. ACI WORLDWIDE SOLUTIONS PRIVATE LIMITED
January 13, 2015
GHCL LIMITED Vs. COAL INDIA LIMITED AND ORS.
February 16, 2015
IN RE: SHETH & CO. Vs.
June 10, 2015
INDIAN FOUNDATION OF TRANSPORT RESEARCH AND TRAINING Vs. BAL MALKAIT SINGH AND ORS.
February 16, 2015
JYOTI SWAROOP ARORA Vs. TULIP INFRATECH LTD. AND ORS.
February 3, 2015
K. SERA SERA DIGITAL CINEMA PVT. LTD. Vs. DIGITAL CINEMA INITIATIVES LLC AND ORS.
April 22, 2015
KANNADA GRAHAKARA KOOTA AND ORS. Vs. KARNATAKA FILM CHAMBER OF COMMERCE (KFCC) AND ORS.
July 27, 2015
KERALA CINE EXHIBITORS ASSOCIATION FILM CHAMBER BUILDING Vs. KERALA FILM EXHIBITORS FEDERATION CEE PEE BUILDING AND ORS.
June 23, 2015
MATHA TIMBERS PRIVATE LTD. Vs. TAMIL NAD MERCANTILE BANK LTD.
March 24, 2015
MOHIT MANGLANI Vs. FLIPKART INDIA PRIVATE LIMITED AND ORS.
April 23, 2015
PANKAJ AGGARWAL AND ORS. Vs. DLF GURGAON HOME DEVELOPERS PRIVATE LIMITED
May 12, 2015
RAJAT VERMA Vs. PUBLIC WORKS (B&R) DEPARTMENT
January 12, 2015
RANBIR SINGH Vs. DEPARTMENT OF INFORMATION AND PUBLIC RELATIONS, GOVERNMENT OF PUNJAB AND ORS.
August 5, 2015
RAVINDER KAUR SETHI Vs. DLF UNIVERSAL LIMITED AND ORS.
January 29, 2015
ROHIT MEDICAL STORE Vs. MACLEODS PHARMACEUTICAL LIMITED AND ORS.
January 29, 2015
SAINT GOBAIN GLASS INDIA LIMITED Vs. GUJARAT GAS COMPANY LIMITED
April 23, 2015
SANJAY GOEL Vs. THE CHIEF EXECUTIVE OFFICER, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
February 4, 2015
SHAMSHER KATARIA Vs. HONDA SIEL CARS INDIA LTD. AND ORS.
July 27, 2015
SHARAD KUMAR JHUNJUNWALA AND ORS. Vs. UNION OF INDIA AND ORS.
August 10, 2015
SHIVAM ENTERPRISES Vs. KIRATPUR SAHIB TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LIMITED AND ORS.
February 4, 2015
SHRIKANT SHIVRAM KALE Vs. SUZUKI MOTORCYCLE INDIA PRIVATE LIMITED
March 19, 2015
SUBHASH CHANDRA TALWAR Vs. CHIEF SECRETARY, GOVT. OF HARYANA AND ORS.
March 24, 2015
SUNRISE RESIDENT WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY (DDA) AND ORS.
April 23, 2015
SWASTIK STEVEDORES PRIVATE LIMITED Vs. DUMPER OWNERS ASSOCIATION
January 21, 2015
THE AIR CARGO AGENTS ASSOCIATION OF INDIA Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION (IATA) AND ORS.
June 4, 2015
THREE D INTEGRATED SOLUTIONS LTD. Vs. VERIFONE INDIA SALES PVT. LTD.
April 10, 2015
VIJAY KAPOOR Vs. DLF UNIVERSAL LIMITED
February 5, 2015
WESTERN COALFIELD LIMITED Vs. SSV COAL CARRIERS PVT. LTD. AND ORS.
July 2, 2015