Home
Case Index
Title
Date
A. B. BANK LIMITED Vs. KHAN ENTERPRISE
June 22, 2015
A. K. M. FAZLUL HAQUE Vs. BAZLUR RAHMAN
May 6, 2015
ABDUL BAQUE Vs. GOVERNMENT OF BANGLADESH
November 1, 2015
ABDUL KHALEQUE Vs. MD. SHAMSUL ALAM
November 23, 2015
ALI AHSAN MUHAMMAD MUJAHID Vs. GOVERNMENT OF BANGLADESH
November 18, 2015
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
May 27, 2015
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. DHAKA CITY CORPORATION
February 25, 2015
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
May 5, 2015
AN APPLICATION UNDER SECTION 160(1) OF THE INCOME TAX ORDINANCE, 1984 Vs. TRANSFIN TRADING LTD
May 14, 2015
ANJOLI RANI PAUL Vs. BANGLADESH
December 6, 2015
ANJUARA KHANAM @ ANJU Vs. STATE
July 8, 2015
ANTI CORRUPTION COMMISSION Vs. MOHD. SHAHIDUL ISLAM
September 16, 2015
APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. SECRETARY, MINISTRY OF EDUCATION, BANGLADESH
November 25, 2015
APPLICATIONS UNDER SECTION 160 OF THE INCOME TAX ORDINANCE, 1984 Vs. COMMISSIONER OF TAXES TAXES ZONE-3
May 14, 2015
BANGLADESH Vs. MD. ABDUL HAQUE
April 13, 2015
BANGLADESH LEGAL AID AND SERVICES TRUST Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
May 5, 2015
BANGLADESH, REPRESENTED BY THE CABINET SECRETARY Vs. MD. ATAUR RAHMAN
January 11, 2015
BASHANT PROTIMA NANDI Vs. BANGLADESH
March 10, 2015
BLAST Vs. GOVERNMENT OF BANGLADESH
August 3, 2015
CITY SEED CRUSHING INDUSTRIES LTD Vs. M.V. TRITON SEAGULL
April 6, 2015
COMMISSIONER OF TAXES, DHAKA Vs. TRANSFIN TRADING LTD.
May 14, 2015
DEPUTY COMMISSIONER, SIRAJGONJ Vs. SULTANA ISLAM
January 20, 2015
FARID HOSSAIN Vs. MOSAMMAT JAHANARA BEGUM
April 22, 2015
GOVERNMENT OF BANGLADESH Vs. SONTOSH KUMAR SHAHA
December 15, 2015
GOVERNMENT OF BANGLADESH Vs. S. M. RAIZ UDDIN AHMED
November 4, 2015
GOVERNMENT OF BANGLADESH Vs. MD. ABUL KALAM AZAD
December 14, 2015
HAJI TAHIR ALI Vs. GOVERNMENT OF BANGLADESH
April 6, 2015
HARUN-OR-RASHID @ HIRU MIAH Vs. ALAMGIR HOSSAIN
August 16, 2015
HARUNUR RASHID Vs. MOSAMMAT YARUN NISSA
April 26, 2015
HASSAN ALI MATBAR Vs. BANGLADESH
April 30, 2015
HELALUDDIN Vs. NAZIMUDDIN
June 23, 2015
IN THE MATTER OF AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. SECRETARY, WATER RESOURCES, MINISTRY OF WATER DEVELOPMENT
November 23, 2015
IN THE MATTER OF: AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH. Vs. DHAKA CITY CORPORATION
February 25, 2015
JAFRI SOAP AND CHEMICAL INDUSTRIES Vs. AGRANI BANK
June 24, 2015
JANATA BANK LTD. DHAKA Vs. BANGLADESH
April 24, 2015
JARINA BEGUM Vs. MD. OSMAN GANI
July 7, 2015
KADER Vs. STATE
November 26, 2015
KYUNG HAE MARITIME Vs. M. V. BF GLORY (EX-KUNAI)
August 25, 2015
LUCKY ZAMAN Vs. BANGLADESH
April 16, 2015
MAFRUZA SULTANA Vs. STATE
April 12, 2015
MANIK Vs. STATE
January 19, 2015
MD. AFSAR ALI PRAMANIK Vs. MD. MOTALIB AKANDA
April 20, 2015
MD. ALTAF HOSSAIN Vs. STATE
February 26, 2015
MD. IDRISUR RAHMAN Vs. SYED SHAHIDUR RAHMAN
September 16, 2015
MD. IMTIAZ FARUQUE Vs. AFSARUNNESSA KHATUN CHOWDHURY
April 20, 2015
MD. MOTIAR RAHMAN Vs. STATE
August 30, 2015
MD. NOWSHER ALI Vs. STATE
November 25, 2015
MD. ROKIBUR @ ROKIB Vs. STATE
May 12, 2015
MD. RONI Vs. STATE
May 26, 2015
MD. RUKUNUDDIN MOLLAH Vs. ARTHA RIN ADALAT
April 27, 2015
MD. SHAMEZUDDIN Vs. MD. NOWSHER ALI FAKIR
February 12, 2015
MD. SOLAIMAN Vs. RUMA AKTER
May 14, 2015
MOHAMMAD ALI AKOND Vs. JAHANGIRNAGAR UNIVERSITY, SAVAR, DHAKA
December 15, 2015
MUHAMMAD KAMARUZZAMAN Vs. GOVERNMENT OF BANGLADESH
April 5, 2015
MUKTAR GAZI Vs. GOVERNMENT OF BANGLADESH
April 13, 2015
NTRCA Vs. LUTFOR RAHMAN
April 12, 2015
ONE BANK LTD. Vs. CHAYA DEVELOPER (PVT.) LTD.
October 23, 2015
PREMIER BANK LTD Vs. F.V. RAINBOW-1
June 22, 2015
RABEYA KHATUN Vs. MRS. TASLIMA HASAN
November 16, 2015
RAJIB TRADERS Vs. ARTHA RIN ADALAT, JESSORE
August 27, 2015
RAJIB ULLAH Vs. STATE
January 11, 2015
RENUKA RANI MONDOL @ ROY Vs. BISWAJIT MONDOL @ ROY
September 9, 2015
SALAHUDDIN Vs. GOVERNMENT OF BANGLADESH
May 31, 2015
SALAUDDIN QADER CHOWDHURY Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
November 18, 2015
SARWAR ALAM CHOWDHURY Vs. GOVERNMENT OF BANGLADESH
May 27, 2015
SHAMIM AKTER SHAMA Vs. SONTOSH KUMAR DAS
November 8, 2015
SHAMSUL HUQ MOLLA Vs. SHUNIL CHANDRA BISWAS
April 29, 2015
SHEELA KAMAL Vs. BANGLADESH
December 14, 2015
SHOEL TEXTILE Vs. BANGLADESH BANK
April 5, 2015
SREE MISHON CHANDRA DAS Vs. STATE
April 9, 2015
SREEMAT SUDARSHANANANDA PURI GURUPITA Vs. JOY PRAKASH MITRA CHOWDHURY
April 9, 2015
STAT Vs. JASHIM UDDIN ALIAS IQBAL
June 17, 2015
STATE Vs. SWADESH ROY
August 13, 2015