Case Index

Title
Date
ABHIJIT DASGUPTA Vs. THE STATE OF SIKKIM
September 8, 2015
ARJUN TAMANG AND OTHERS Vs. STATE OF SIKKIM
September 14, 2015
ASIAN ENTERPRISE AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
June 11, 2015
B P GAUTAM Vs. STATE OF SIKKIM
April 10, 2015
B.K. RAI AND ORS. Vs. STATE OF SIKKIM
June 9, 2015
BHIM BISWAKARMA Vs. STATE OF SIKKIM
April 20, 2015
BHUPAL GURUNG AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
June 22, 2015
BRANCH MANAGER Vs. RAJAT MODAK
July 3, 2015
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JANGA BAHADUR CHETTRI AND ORS
August 12, 2015
CHABI KHARKA Vs. STATE OF SIKKIM
April 21, 2015
CHEWANG PINTSO BHUTIA AND ORS. Vs. STATE OF SIKKIM AND ORS.
July 7, 2015
CHEZUM LEPCHA Vs. STATE OF SIKKIM
October 15, 2015
DEFENCE ESTATE OFFICER Vs. PUBLIC OF LACHEN
May 30, 2015
DEVENDRA KARKI Vs. STATE OF SIKKIM
May 13, 2015
DHAN MAYA LEPCHA AND ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
July 30, 2015
DIL KUMARI SUBBA AND ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.
August 13, 2015
EASTERN INSTITUTE FOR INTEGRATED LEARNING IN MANAGEMENT UNIVERSITY Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
September 17, 2015
EASTERN INSTITUTE FOR INTEGRATED LEARNING IN MANAGEMENT UNIVERSITY Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
September 22, 2015
FUTURE GAMING & HOTEL SERVICES (PVT.) LTD. Vs. UNION OF INDIA
October 14, 2015
J. GEETHA Vs. THE STATE OF SIKKIM AND ORS.
June 22, 2015
J.B.CHETTRI Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM
May 26, 2015
JANGA BAHADUR CHETTRI Vs. STATE OF SIKKIM AND ORS.
March 19, 2015
JIB NATH ACHARYA Vs. STATE OF SIKKIM
March 12, 2015
KAIL LIMITED, KOLKATA Vs. JAMEL AKHTAR AND ANOTHER
August 28, 2015
KAMAL GURUNG Vs. STATE OF SIKKIM
June 9, 2015
KAMAL RAI Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
May 27, 2015
KARMA DENKA BHUTIA AND ORS. Vs. LAKPA SHERPA AND ORS.
October 13, 2015
KHAGENDRA NEOPANEY Vs. STATE OF SIKKIM (CBI)
April 15, 2015
KHARGA BAHADUR GURUNG AND ORS. Vs. NIRMAL GURUNG
November 26, 2015
KHARGA BAHADUR PRADHAN Vs. STATE OF SIKKIM
March 30, 2015
KRISHNA BAHADUR RAWAT (CHETTRI) Vs. STATE OF SIKKIM
March 10, 2015
KUNGA NIMA LEPCHA AND ORS. Vs. STATE OF SIKKIM AND ORS.
October 13, 2015
LACHUNGMU LEPCHA AND ORS. Vs. GYATSO LEPCHA AND ORS.
August 12, 2015
LAZONG BHUTIA Vs. STATE OF SIKKIM
July 14, 2015
LAZZU LEPCHA Vs. STATE OF SIKKIM AND ORS.
June 16, 2015
M.K. GULATI AND ORS. Vs. SIKKIM TIME CORPORATION LIMITED AND ORS.
July 28, 2015
MADHAV CHETTRI Vs. STATE OF SIKKIM
July 21, 2015
MAITA BAHADUR SUBBA Vs. STATE OF SIKKIM AND ORS.
June 11, 2015
MANNA DAS BAHUN @ MANORATH UPRETI Vs. STATE OF SIKKIM
June 11, 2015
MANOJ KUMAR GUPTA Vs. STATE OF SIKKIM
November 20, 2015
MINGMA SHERPA Vs. PHURBA DOKPA SHERPA AND ORS.
October 1, 2015
NARESH AGARWAL; NARESH KUMAR AGARWAL Vs. STATE; STATE OF SIKKIM
May 4, 2015
NASIRUDDIN ANSARI Vs. STATE OF SIKKIM AND ORS.
March 2, 2015
NATIONAL HYDROELECTRIC POWER CORPN. LTD. Vs. THE STATE OF SIKKIM AND ORS.
June 3, 2015
NURUL HAQUE Vs. STATE OF SIKKIM
November 16, 2015
PADAM BAHADUR TAMANG AND ORS. Vs. THE SECRETARY, LAND REVENUE AND DISASTER MANAGEMENT DEPARTMENT, GOVERNMENT OF SIKKIM AND ORS.
September 17, 2015
PANDUMAN RAI Vs. STATE OF SIKKIM AND ORS.
February 25, 2015
PRAKASH PRADHAN AND ORS. Vs. THE STATE OF SIKKIM
August 20, 2015
PRALHAD DANI CHHETRI AND ORS. Vs. UNION OF INDIA AND ORS.
June 29, 2015
PRALHAD DANI CHHETRI AND ORS. Vs. UNION OF INDIA AND ORS.
September 28, 2015
PRANIL GUPTA Vs. STATE OF SIKKIM
May 19, 2015
PREM KUMAR RAI AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
October 16, 2015
RAJENDRA PRASAD Vs. THE SIKKIM UNIVERSITY AND ORS.
April 17, 2015
RAMAYAN SINGH MEENA Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH
April 15, 2015
RENU RAI Vs. BUDDHA KUMAR RAI
March 5, 2015
SANJAY TAMANG Vs. STATE OF SIKKIM
June 17, 2015
SHEKHAR ROY, SON OF LATE SHYAM ROY Vs. STATE OF SIKKIM
April 10, 2015
SHIVA BAHADUR DAHAL Vs. DAMBAR CHETTRI AND ORS.
September 18, 2015
SHIVA KUMAR PRADHAN Vs. MEENA RAWAT AND ORS.
January 12, 2015
SHOBHANA SARDA Vs. CHAGANLAL SARDA AND ORS.
June 1, 2015
SHRI KARMA HOZER RABTEN Vs. UNION OF INDIA
December 8, 2015
SHRI SHIVA KUMAR PRADHAN Vs. SMT. MEENA RAWAT
December 1, 2015
SHUBH ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
October 14, 2015
SIKKIM MANIPAL UNIVERSITY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
June 26, 2015
SIKKIM-MANIPAL UNIVERSITY (SMU) AND ORS. Vs. UNION OF INDIA AND ORS.
October 7, 2015
SONAM NAMGYAL AND ORS. Vs. STATE OF SIKKIM
June 15, 2015
SONAM TOPGAY BHUTIA Vs. CHANDER PAL AND ORS.
May 19, 2015
STATE (CENTRAL BUREAU OF INVESTIGATION) Vs. SONAM WANGDI
April 23, 2015
STATE OF SIKKIM Vs. BUDDHIMAN SUBBA
April 21, 2015
STATE OF SIKKIM Vs. ANU HANG SUBBA
June 3, 2015
STATE OF SIKKIM Vs. AMIT DARJEE (DARNAL)
September 25, 2015
STATE OF SIKKIM Vs. ROSHAN KUMAR CHETTRI
June 30, 2015
STATE OF SIKKIM Vs. MANNA DAS BAHUN @ MANORATH UPRETI
June 11, 2015
STATE OF SIKKIM Vs. LAKPA TSHERING GENSAPA AND ORS.
March 11, 2015
STATE OF SIKKIM Vs. PEM DORJEE SHERPA
March 12, 2015
SUBASH RAI Vs. STATE OF SIKKIM
May 22, 2015
SUMANTRA GUPTA Vs. STATE OF SIKKIM
May 1, 2015
SUMMIT ONLINE TRADE SOLUTIONS PRIVATE LIMITED AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
May 25, 2015
SUPRATIM DATTA Vs. MOUTUSHI SEN
August 27, 2015
TEJ GURUNG Vs. KAILASH CHETTRI AND ORS.
August 5, 2015
TEN TSHERING LEPCHA Vs. THE STATE OF SIKKIM
July 27, 2015
TENZING WANGDI LEPCHA Vs. THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
August 4, 2015
THAKUR SINGH CHETTRI AND ORS. Vs. DHARMA SAMSHER BASNETT AND ORS.
September 9, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SUJITA NEWAR AND ORS.
April 7, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NAVIN CINTURY AND ORS.
August 19, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DAWGEY SHERPA AND ORS.
June 16, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. TSHERING DOMA BHUTIA AND ORS.
May 21, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NAVIN CINTURY AND ORS.
June 24, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. NIMAI CHANDRA PAL AND ORS.
May 1, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MON MAYA GURUNG AND ORS.
May 6, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. PASSANG RINGZING SHERPA AND ORS.
April 30, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHRI THINLAY CHEWANG LACHENPA AND OTHERS
April 21, 2015
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RANJITA RAI AND ORS.
March 17, 2015
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SUK MAYA SUNAR AND ORS.
July 31, 2015
THE SIKKIM UNIVERSITY AND ORS. Vs. THE SIKKIM STATE HUMAN RIGHTS COMMISSION AND ORS.
June 19, 2015
THE STATE OF SIKKIM Vs. SHANTI KUMAR SHARMA
August 13, 2015
THE STATE OF SIKKIM Vs. BHAKTA BAHADUR GURUNG
April 1, 2015
THE STATE OF SIKKIM Vs. PEM DORJEE SHERPA AND ORS.
November 10, 2015
THE STATE OF SIKKIM AND ORS. Vs. DILLI PRASAD SHARMA
March 19, 2015
TSHERING UDEN BHUTIA Vs. STATE OF SIKKIM
May 28, 2015
TSHWANG NORBU SHERPA AND ORS. Vs. STATE OF SIKKIM
March 19, 2015
UNITED BANK OF INDIA AND ORS. Vs. PRADEEP BASNET AND ORS.
August 13, 2015
V. VIJAYA LAKSHMI Vs. STATE OF SIKKIM
March 17, 2015
VIJAY KUMAR GHAI Vs. ASHWIN OBEROI
March 12, 2015
WANGCHUK TSHERING BHUTIA Vs. STATE OF SIKKIM AND ORS.
March 12, 2015
YOGESH RAI AND ORS. Vs. STATE OF SIKKIM
December 2, 2015