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Case Index
Title
Date
A K TRAVELS Vs. STATE OF JHARKHAND
January 6, 2015
A KALAM Vs. STATE OF JHARKHAND
April 15, 2015
A. CHAKRAVORTY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 9, 2015
A.K. CONSTRUCTION CO. Vs. UNION OF INDIA AND ORS.
March 10, 2015
A.K. DUTTA & CO. PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
August 4, 2015
A.K. MOHANTY Vs. TARAPORE & CO. AND ORS.
December 3, 2015
ABALA MANDALANI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 4, 2015
ABDUL RAZZQUE Vs. STATE OF JHARKHAND AND ORS.
April 13, 2015
ABDUL SAMAD KHAN Vs. THE STATE OF JHARKHAND AND ORS.
October 14, 2015
ABDUL SHEHRAM QUIRAISHI Vs. SOGARA KHATOON AND ORS.
October 29, 2015
ABDUS SLAM Vs. BHARAT COKING COAL LTD. AND ORS.
April 8, 2015
ABHAY KUMAR Vs. THE STATE OF JHARKHAND
September 23, 2015
ABHINANDAN PRASAD SINHA Vs. STATE OF JHARKHAND
April 15, 2015
ABINASH KUMAR MAHTO, SON OF RAGHU MAHTO Vs. STATE OF JHARKHAND
February 20, 2015
ABINASH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
February 25, 2015
ABRAHAM LAKRA Vs. STATE OF JHARKHAND
July 29, 2015
ACC LIMITED Vs. STATE OF JHARKHAND AND ORS.
October 16, 2015
ACC LIMITED Vs. STATE OF JHARKHAND AND ORS.
October 31, 2015
ACC LIMITED Vs. STATE OF JHARKHAND
February 24, 2015
ACHHAY KHARWAR AND ORS. Vs. THE STATE OF JHARKHAND
August 25, 2015
ADHUNIK POWER TRANSMISSION LIMITED Vs. THE UNION OF INDIA AND ORS.
January 19, 2015
ADHUNIK POWER TRANSMISSION LTD. Vs. UNION OF INDIA
May 22, 2015
ADHUNIK POWER TRANSMISSION LTD. Vs. UNION OF INDIA
July 13, 2015
ADITYA BIRLA CHEMICALS (INDIA) LTD , PALAMAU Vs. NIL
November 24, 2015
ADITYA RANA Vs. THE STATE OF JHARKHAND AND ORS.
January 28, 2015
ADITYA TOMAR Vs. STATE OF JHARKHAND
September 16, 2015
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS. Vs. FORUM INFRASTRUCTURE (P) LTD.
April 15, 2015
AFTAB ADIL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 12, 2015
AFTAB ALAM Vs. STATE OF JHARKHAND
July 24, 2015
AGNU KHARIA & ANOTHER Vs. STATE OF JHARKHAND
April 9, 2015
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND AND ORS
November 4, 2015
AHMAD SHEIKH Vs. ASMA KHATOON
March 24, 2015
AHMADULLA SK @ AHMADULLAH Vs. STATE OF JHARKHAND
August 19, 2015
AINUL ANSARI Vs. STATE OF JHARKHAND AND ORS.
April 17, 2015
AJAY KUMAR Vs. CENTRAL COALFIELDS LIMITED AND ORS.
September 30, 2015
AJAY KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
AJAY KUMAR Vs. UNION OF INDIA AND ORS.
November 27, 2015
AJAY KUMAR DEDHEECH Vs. STATE OF JHARKHAND
September 10, 2015
AJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
October 1, 2015
AJAY RASTOGI Vs. STATE OF JHARKHAND AND ORS.
July 10, 2015
AJIT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
January 5, 2015
AJIT KUMAR BARNWAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 12, 2015
AJIT KUMAR GANJHU Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2015
AJIT KUMAR GIRI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 15, 2015
AJIT KUMAR SINGH S/O KAPIL DEO SINGH Vs. STATE OF JHARKHAND AND ORS
August 3, 2015
AJIT PRAMANIK Vs. THE STATE OF JHARKHAND
May 6, 2015
AJIT SINGH Vs. THE STATE OF BIHAR
January 14, 2015
AJOY KUMAR GHOSE Vs. STATE OF JHARKHAND AND OTHERS
December 14, 2015
AKHIL BHARTIYA SIKSHAK KALYAN SANGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
March 9, 2015
AKHILESH KUMAR MEHTA SON OF LATE SITARAM MAHTO Vs. STATE OF JHARKHAND
February 5, 2015
AKHILESH NANDAN SARAN Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
AKHILESH SINGH Vs. STATE OF JHARKHAND AND OTHERS
September 1, 2015
AKHILESHWARA NAND PURI Vs. STATE OF JHARKHAND
January 21, 2015
AKHOURI JAYANT NARAYAN SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
AKHOURI RAJNI KANT LAL Vs. STATE OF JHARKHAND
May 21, 2015
AKHTAR HUSSAIN AND ORS. Vs. MIR ANWAR HUSSAIN AND ORS.
January 28, 2015
AKSHAYA ROLL MILLS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
September 2, 2015
ALBERT PANNA Vs. THE STATE OF JHARKHAND
March 10, 2015
ALEXEY B. AGIBALOV Vs. THE STATE OF JHARKHAND AND ORS.
September 7, 2015
ALI HUSSAIN KHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 7, 2015
ALIZAN AND ORS. Vs. RAMA DEVI AND ORS.
December 2, 2015
ALLIED CEMENT COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
March 26, 2015
AMAR LAL Vs. THE STATE OF JHARKHAND
April 9, 2015
AMAR SINGH @ TUNTUN SINGH (IN 58) AND CHANDRAMA PANDEY AND ANR. (IN 77) Vs. STATE
January 29, 2015
AMARNATH MAHTO Vs. STATE OF JHARKHAND & OTHERS
December 12, 2015
AMARNATH MAHTO Vs. THE STATE OF JHARKHAND
October 12, 2015
AMBIKA PRASAD MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
December 9, 2015
AMBRISH Vs. THE STATE OF JHARKHAND AND ORS.
October 13, 2015
AMIT ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED AND ORS.
January 20, 2015
AMIT KUMAR Vs. LAW DEPARTMENT
May 21, 2015
AMIT KUMAR DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
AMIT KUMAR DUBEY Vs. STATE OF JHARKHAND
January 13, 2015
AMIT KUMAR DUBEY Vs. THE STATE OF JHARKHAND
January 7, 2015
AMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 14, 2015
AMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 2, 2015
AMIT SAGAR Vs. STATE OF JHARKHAND
May 7, 2015
AMIT SAHA S/O SITA RAM SAHA Vs. STATE OF JHARKHAND
March 9, 2015
AMITABH CHOUDHARY AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
August 6, 2015
AMRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
September 7, 2015
AMRENDRA MALVIYA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 6, 2015
AMRENDRA RAM DAS @ ARBIND RAM DAS AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
August 11, 2015
AMRESH NARAYAN SINHA Vs. STATE OF JHARKHAND
June 25, 2015
AMRITA DEVI W/O ANUJ KUMAR Vs. STATE OF JHARKHAND
January 6, 2015
ANAND ENTERPRISE AND ORS. Vs. UCO BANK
May 21, 2015
ANAND KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2015
ANAND KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
ANAND KUMAR SINGH, SON OF RAMESH SINGH Vs. STATE OF JHARKHAND
November 26, 2015
ANAND RITU RAJ Vs. THE STATE OF JHARKHAND AND ORS.
October 1, 2015
ANAND SARAIYA & ORS. Vs. BALESHWAR YADAV & ORS.
April 20, 2015
ANANT KUMAR JHA AND ORS. Vs. THE CHAIRMAN, JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
September 10, 2015
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
October 9, 2015
ANANT KUMAR YADAV Vs. STATE OF JHARKHAND AND OTHERS
July 6, 2015
ANATH KUMAR MAHATO AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 20, 2015
ANEE AGNESH MURMU Vs. ASHOK KUMAR JHA
February 6, 2015
ANGESH SINGH @ ANGESH KUMAR SINGH, SON OF KAMAKHYA SINGH, RESIDENT OF CHATTAR MANDU, PO Vs. STATE OF JHARKHAND
August 6, 2015
ANICOMP Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED A
September 3, 2015
ANIL AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
September 29, 2015
ANIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
ANIL KUMAR Vs. THE STATE OF JHARKHAND
December 11, 2015
ANIL KUMAR Vs. STATE OF JHARKHAND AND ORS.
November 20, 2015
ANIL KUMAR Vs. THE UNION OF INDIA
June 18, 2015
ANIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 14, 2015
ANIL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 2, 2015
ANIL KUMAR DHOSIA Vs. UNION OF INDIA AND ORS.
July 15, 2015
ANIL KUMAR PATHAK Vs. THE STATE OF JHARKHAND AND ORS.
July 24, 2015
ANIL KUMAR SINGH Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
April 10, 2015
ANIL KUMAR SON OF HANSRAJ SINGH Vs. STATE OF JHARKHAND
February 3, 2015
ANIL MANDAL Vs. THE STATE OF JHARKHAND
December 7, 2015
ANIL RAM Vs. STATE OF JHARKHAND
December 9, 2015
ANISUDDIN SON OF LATE KAMRUDDIN Vs. STATE OF BIHAR
February 13, 2015
ANITA DEVI Vs. STATE OF JHARKHAND
September 3, 2015
ANITA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
October 16, 2015
ANITA DEVI Vs. STATE OF JHARKHAND AND ANR.
February 10, 2015
ANITA DEVI, WIFE OF LATE BASUDEO YADAV Vs. STATE OF JHARKHAND
February 13, 2015
ANITA KUMARI AND ORS. Vs. STATE OF JHARKHAND
March 19, 2015
ANITA SOREN AND OTHERS Vs. STATE OF JHARKHAND & ANR.
February 18, 2015
ANJANA AGARWAL Vs. STATE OF JHARKHAND
February 12, 2015
ANJANI KUMAR Vs. STATE OF JHARKHAND
December 3, 2015
ANJANI SINHA Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
ANJUMAN ISLAMIA MASMANO Vs. THE STATE OF JHARKHAND AND ORS.
October 29, 2015
ANKUR CHEMFOOD LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
February 21, 2015
ANOOP KUMAR BOSE @ ANOOP BOSE Vs. STATE OF JHARKHAND
September 11, 2015
ANUP KUMAR JHA Vs. THE STATE OF JHARKHAND
November 23, 2015
ANUP KUMAR SHAH Vs. STATE OF JHARKHAND
March 12, 2015
ANUP MANDAL @ RUDAL MANDAL S/O LATE LILU MANDAL Vs. MINOTI MANDAL DAUGHTER OF LATE LILU MANDAL AND ORS
September 3, 2015
ANUPAM KUMARI WIFE OF PRABHAT RANJAN Vs. CHIEF MANAGER/AUTHORISED OFFICER, BANK OF INDIA
March 18, 2015
ARCHNA VERMA Vs. UNION OF INDIA
September 15, 2015
ARJUN RAM Vs. THE STATE OF BIHAR
January 15, 2015
ARNAB CHAKRABORTY AND ORS. Vs. THE STATE OF JHARKHAND
December 10, 2015
ARPANA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
October 6, 2015
ARTI RAI Vs. THE STATE OF JHARKHAND AND ORS.
January 13, 2015
ARUN KUMAR Vs. THE SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED AND ORS.
December 4, 2015
ARUN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
ARUN KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
April 23, 2015
ARUN KUMAR GUPTA Vs. SANTU LAL
February 2, 2015
ARUN KUMAR GUPTA AND ORS. Vs. STATE OF JHARKHAND
December 9, 2015
ARUN KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 27, 2015
ARUN KUMAR, SON OF SHRI SHASHI BHUSHAN PRASAD Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED
December 4, 2015
ARUN PRAKASH MANDAL Vs. STATE OF JHARKHAND AND ORS.
September 17, 2015
ARVIND GOEL Vs. STATE OF JHARKHAND
March 11, 2015
ARVIND KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2015
ARVIND KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
May 22, 2015
ARVIND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 4, 2015
ARVIND KUMAR SRIVASTAVA Vs. MANAGEMENT OF HEAD POST OFFICE, BISTUPUR, JAMSHEDPUR AND ORS.
September 7, 2015
ASHA JHA Vs. STATE OF JHARKHAND AND ORS.
October 5, 2015
ASHA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
ASHISH AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
July 3, 2015
ASHISH KUMAR BHARTI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 9, 2015
ASHISH PANJIYARA Vs. STATE OF JHARKHAND
February 18, 2015
ASHLESHA CORPORATION LIMITED Vs. C.B.I., A.C.B., RANCHI
November 27, 2015
ASHMA BEWA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
ASHOK KUMAR Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
ASHOK KUMAR AGARWAL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
October 15, 2015
ASHOK KUMAR BISWAS Vs. THE STATE OF JHARKHAND AND ORS.
September 30, 2015
ASHOK KUMAR CHAKARVERTY Vs. SUN STARLIFE AADITI HOME NIRMAN PVT. LTD. AND ORS.
October 7, 2015
ASHOK KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
ASHOK KUMAR DAS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 5, 2015
ASHOK KUMAR MALHOTRA Vs. STATE OF JHARKHAND
May 22, 2015
ASHOK KUMAR MIDYA Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
ASHOK KUMAR PANDIT Vs. STATE OF JHARKHAND AND ORS.
December 2, 2015
ASHOK KUMAR S/O JOGESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
May 11, 2015
ASHOK KUMAR SINGH Vs. MADHUSHUDAN MUKHERJEE
February 3, 2015
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
September 17, 2015
ASHOK KUMAR SINGH Vs. KANHAIYA LAL JALAN & ORS.
August 13, 2015
ASHOK KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 11, 2015
ASHOK KUMAR TIWARY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 16, 2015
ASHOK KUMAR VERMA Vs. STATE OF JHARKHAND AND ORS.
December 10, 2015
ASHOK NAGAR DEVELOPMENT COMMITTEE Vs. STATE OF JHARKHAND AND ORS.
February 26, 2015
ASHOK PASWAN Vs. STATE OF JHARKHAND
August 3, 2015
ASHUTOSH SHANKAR AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
July 31, 2015
ASHWINI KUMAR MAHTO Vs. THE STATE OF JHARKHAND & ANR.
November 23, 2015
ASIRUDDIN Vs. THE STATE OF JHARKHAND AND ORS.
January 15, 2015
ASIT BARAN SENGUPTA Vs. STATE OF JHARKHAND AND ORS
August 6, 2015
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. STATE OF JHARKHAND AND OTHERS
August 21, 2015
ASSOCIATED ENGINEERING COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD
February 13, 2015
ATAM THAKUR Vs. STATE OF JHARKHAND
June 16, 2015
ATRI CONSTRUCTION Vs. STATE OF JHARKHAND
March 26, 2015
ATRI CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
October 14, 2015
AUGUSTINE ORAON AND ORS. Vs. THE STATE OF JHARKHAND
February 12, 2015
AUTO PLAANATE INDOSTRY PRIVATE LIMITED Vs. STATE BANK OF INDIA
February 12, 2015
AUTO PLAANATE INDUSTRY PRIVATE LIMITED Vs. STATE BANK OF INDIA AND ORS
November 2, 2015
AVRENDRA KUMAR Vs. THE STATE OF JHARKHAND
July 10, 2015
AWADESH KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
AWADH ASSOCIATES PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
January 13, 2015
AWADH KISHORE PRASAD Vs. STATE OF JHARKHAND AND ORS
July 13, 2015
AWADHESH KUMAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2015
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
February 4, 2015
AWADHESH THAKUR Vs. STATE OF JHARKHAND
November 2, 2015
AWANI KANT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
November 5, 2015
AWINASH KUMAR Vs. GARIMA KUMARI
November 21, 2015
AYESHA KHATOON WIFE OF LATE MD HANIF Vs. STATE OF JHARKHAND
March 9, 2015
AZAD ANSARI SON OF MAQBOOL ANSARI Vs. STATE OF JHARKHAND
March 20, 2015
B N DUTTA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
August 4, 2015
B N SINGH Vs. STATE OF JHARKHAND
July 1, 2015
B. KUMAR @ BRIJENDRA KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
August 11, 2015
B. MUTHURAMAN AND ORS. Vs. STATE OF JHARKHAND
May 22, 2015
B.L. RAINA Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
B.R. SINGH & CO. Vs. THE COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX AND ORS.
July 2, 2015
BABBAN SINGH Vs. THE STATE OF JHARKHAND AND ANOTHER
July 30, 2015
BABITA DEVI @ BABLI Vs. THE STATE OF JHARKHAND & ORS.
August 12, 2015
BABLOO KUMAR Vs. UNION OF INDIA AND ORS.
January 12, 2015
BABLU KUMAR Vs. STATE OF JHARKHAND
May 21, 2015
BABLU KURAISHI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 27, 2015
BABU LAL MARANDI Vs. THE SPEAKER, JHARKHAND VIDHAN SABHA AND ORS.
July 1, 2015
BABURAM SOREN AND ORS. Vs. STATE OF JHARKHAND
March 10, 2015
BABY DEVI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 25, 2015
BACHNA SINGH @ BACHCHA SINGH Vs. STATE OF JHARKHAND
January 5, 2015
BADA GURDWARA SAADH SANGAT Vs. STATE OF JHARKHAND
May 15, 2015
BADRI PRASAD MITRA Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
BADRI YADAV Vs. STATE OF JHARKHAND
February 6, 2015
BAHADUR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
January 15, 2015
BAIJNATH MAHTO Vs. STATE OF JHARKHAND
December 9, 2015
BAIJNATH MANJHI Vs. STATE OF JHARKHAND
January 12, 2015
BAIJNATH RAM Vs. STATE OF JHARKHAND
July 10, 2015
BAIJNATH RAM GUPTA Vs. JHARKHAND STATE HOUSING BOARD, HARMU, RANCHI, REP. BY ITS MANAGING DIRECTOR & ORS.
July 27, 2015
BAIJNATH YADAV Vs. M/S NUND & SAMONT CO. PVT. LTD.
October 8, 2015
BAIJU RANA AND OTHERS Vs. STATE OF JHARKHAND
September 30, 2015
BAJRANG RICE & FLOUR MILLS Vs. UNION OF INDIA
May 8, 2015
BAJRANG RICE & FLOUR MILLS Vs. THE STATE OF JHARKHAND
January 6, 2015
BAJRANG SAHU Vs. STATE OF JHARKHAND
June 26, 2015
BAJRANG SAHU @ BAJRANG KUMAR SAHU Vs. STATE OF JHARKHAND
May 6, 2015
BAJRANGI Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
BAJRANGI @ BAJRANGI ROY @ BAJRANGI KUMAR ROY Vs. STATE OF JHARKHAND
October 26, 2015
BAL KISHORE SINGH Vs. STATE OF JHARKHAND
September 8, 2015
BALBHADRA @ BHADRO GAGRAI Vs. STATE OF JHARKHAND
December 17, 2015
BALDEO CHOUDHARY BIJAY KUMAR Vs. STATE OF JHARKHAND
January 7, 2015
BALDEO PRASAD MEHTA Vs. STATE OF JHARKHAND
August 25, 2015
BALESHWAR RANA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 7, 2015
BALEY MAI BANSINGH Vs. UNION OF INDIA AND ORS.
March 18, 2015
BALIRAM PRASAD Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
BALIRAM TIWARI Vs. THE STATE OF JHARKHAND AND ORS.
October 13, 2015
BALKISHAN TIWARI @ BAL KRISHNA TIWARY S/O BAHADUR Vs. STATE OF JHARKHAND AND ORS
August 11, 2015
BALRAJ KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
BALVIR SINGH TOMAR Vs. STATE OF JHARKHAND AND ORS.
August 11, 2015
BALWINDER SINGH Vs. RAJENDRA SINGH CHAHAL AND ORS.
April 9, 2015
BANCHHA RAM CHAKRABARTI, SON OF LATE SURBESHWAR CHAKARBORTY, RETIRED A.S.K. TRW, RANCHI, RESIDENT OF HESAG, POST OFFICE AND POLICE STATION HATIA, RANCHI Vs. THE JHARKHAND STATE ELECTRICITY BOARD, RANCHI THROUGH ITS CHAIRMAN AND OTHERS
June 26, 2015
BANDHU RANA; GOVIND RANA; LOBIN RANA Vs. STATE OF JHARKHAND
August 5, 2015
BANKESHWAR NATH HIGH SCHOOL Vs. STATE OF JHARKHAND
January 8, 2015
BANKIM CHANDRA MAHATHA Vs. STATE OF JHARKHAND
September 14, 2015
BANSHI MODAK Vs. STATE OF JHARKHAND
February 21, 2015
BANTI SAHU S/O RAJKISHORE SAHU Vs. STATE OF JHARKHAND
May 6, 2015
BANWARI LAL PATWARI, S/O LAXAMI NARAYAN PATWARI Vs. JAGDISH PRASAD SHARMA
August 19, 2015
BANWARILAL AGARWALA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
August 6, 2015
BARJU MIAN @ BAHRUDDIN MIAN @ BARJU Vs. STATE OF JHARKHAND
October 30, 2015
BARMESHWAR NATH SINGH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
January 28, 2015
BARNALI SENGUPTA Vs. STATE OF JHARKHAND AND ORS
September 3, 2015
BARUN RAWANI S/O SAKIM RAWANI Vs. LALITA DEVI
August 19, 2015
BASANT PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2015
BASANTI KUMARI Vs. UNION OF INDIA AND ORS.
April 15, 2015
BASKI SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 3, 2015
BASMATI DAS Vs. THE UNION OF INDIA AND ORS.
October 26, 2015
BASUDEB PAL & ORS. Vs. THE STATE OF JHARKHAND & ANR.
November 23, 2015
BASUDEO MODI Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
BASUKI PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 27, 2015
BELTRODE INDUSTRIES Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
January 23, 2015
BENI LAL RAJAK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
BENU RANI Vs. STATE OF JHARKHAND AND ORS.
May 1, 2015
BHAGIRAN PRASAD Vs. STATE OF JHARKHAND
October 1, 2015
BHAGIRATH MAHTO Vs. STATE OF JHARKHAND AND ORS.
November 2, 2015
BHAGIRATHI SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 29, 2015
BHAGWAN DAS MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
February 2, 2015
BHAGWATI DEVI TULSYAN Vs. EASTERN COALFIELDS LIMITED
May 14, 2015
BHAIYA SHYAM Vs. STATE OF JHARKHAND
July 2, 2015
BHANU PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
May 20, 2015
BHANU PRATAP SAHI Vs. STATE OF JHARKHAND AND ANR.
September 16, 2015
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
August 18, 2015
BHARAT COKING COAL LIMITED Vs. MAHENDRA PAL BHATIA, S/O LATE L M BHATIA
February 19, 2015
BHARAT COKING COAL LIMITED Vs. WORKMEN
March 12, 2015
BHARAT COKING COAL LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
March 11, 2015
BHARAT COKING COAL LIMITED AND ORS. Vs. DOMCO SMOKELESS FUELS PVT. LTD.
January 27, 2015
BHARAT FIRE BRICKS & POTTER WORKS (P) LTD Vs. STATE OF JHARKHAND
July 1, 2015
BHARAT INGOTS & STEEL PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
May 6, 2015
BHARAT KAIVART AND ORS. Vs. KAMLA AND ORS.
September 30, 2015
BHARAT NARAYAN MEHTA AND ORS. Vs. CHETLAL SINGH AND ORS.
August 5, 2015
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. SURESH KUMAR PATWARI AND ORS.
February 12, 2015
BHARAT RAY Vs. THE STATE OF JHARKHAND AND ORS.
August 18, 2015
BHARAT ROY AND ORS. Vs. UNION OF INDIA AND ORS.
November 27, 2015
BHARAT RUBBER RE-GENERATING COMPANY LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 27, 2015
BHARAT SANCHAR NIGAM LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
June 18, 2015
BHARAT VYAS Vs. STATE OF JHARKHAND
April 23, 2015
BHARDWAJ STEELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 22, 2015
BHARDWAJ STEELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 9, 2015
BHARTENDU PRASAD Vs. BHARAT COKING COAL LTD. AND ORS.
October 28, 2015
BHATTACHARYA BOTTLING PLANT PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
BHIKHARI RABIDAS Vs. STATE OF JHARKHAND
September 21, 2015
BHIKHARI RABIDAS AND ORS. Vs. STATE
September 21, 2015
BHIM SAW Vs. BHARAT COKING COAL LTD. AND ORS.
August 24, 2015
BHIM SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 23, 2015
BHOGENDRA THAKUR Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
December 16, 2015
BHOLA LOHRA Vs. THE STATE OF JHARKHAND
July 1, 2015
BHOLA MAHTO Vs. NIRPATH MAHTO AND ORS.
October 16, 2015
BHOLA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 2, 2015
BHOLA RAM Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2015
BHOLA YADAV AND ORS. Vs. THE STATE OF JHARKHAND
September 15, 2015
BHOLANATH HANSDA @ BHOLA HANSDA Vs. THE STATE OF JHARKHAND AND OTHERS
June 25, 2015
BHOLENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
January 5, 2015
BHONDA HANSDA Vs. STATE OF JHARKHAND AND ORS.
September 2, 2015
BHRIGUNATH SINGH YADAV Vs. STATE OF JHARKHAND
March 18, 2015
BHUNESHWAR BHAGAT AND ORS. Vs. STATE OF JHARKHAND
March 18, 2015
BHUNESHWAR MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
November 24, 2015
BIBHUTI MAHATO Vs. STATE OF JHARKHAND
February 26, 2015
BIDHUT PAUL @ BAPI PAUL @ PAPI PAUL S/O NIRANJAN PAUL Vs. STATE OF JHARKHAND
May 6, 2015
BIDYA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
October 15, 2015
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA AND ORS.
July 28, 2015
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA AND ORS.
February 5, 2015
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
February 3, 2015
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND AND ORS.
July 30, 2015
BIHARI SINGH AWADH Vs. STATE OF JHARKHAND
February 6, 2015
BIJALI LATA SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 20, 2015
BIJAY KUMAR BARNWAL Vs. STATE OF JHARKHAND AND OTHERS
September 1, 2015
BIJAY KUMAR JAIN Vs. DROPADI DEVI SINGHANIA
September 23, 2015
BIJAY KUMAR JAIN Vs. BANWARILAL AGARWALA
September 23, 2015
BIJAY TUDU Vs. STATE OF JHARKHAND
January 23, 2015
BIJLI SINGH Vs. SULEKHA SINGH AND ORS.
November 30, 2015
BILENDRA SAHU @ BIRENDRA SAHU @ BIRENDRA KUMAR SAHU Vs. STATE OF JHARKHAND AND ANR.
September 22, 2015
BIMAL GORAI Vs. THE STATE OF JHARKHAND
May 6, 2015
BIMALDEEP STEEL PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 12, 2015
BIMLA DEVI Vs. BHARAT COKING COAL LIMITED AND ORS.
October 28, 2015
BIMLA DEVI AND ORS. Vs. NEW INDIA ASSURANCE CO. LIMITED
December 1, 2015
BINAY KUMAR MODI Vs. SMT. UMA DEVI
October 8, 2015
BINAY MAHTO Vs. STATE OF JHARKHAND
March 18, 2015
BINDESHWARI CHOUBEY; VINAYAK CHOUBEY; SUNIL MISHRA Vs. STATE OF JHARKHAND
February 20, 2015
BINDESHWARI PRASAD KARN Vs. STATE OF JHARKHAND AND ORS.
March 2, 2015
BINDESHWARY PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 5, 2015
BINDU SAO Vs. THE STATE OF JHARKHAND
October 13, 2015
BINOD KUMAR @ BINOD KHOPRI Vs. STATE OF JHARKHAND & OTHERS
July 15, 2015
BINOD KUMAR MISHRA Vs. THE STATE OF JHARKNAND AND ORS.
October 15, 2015
BINOD KUMAR RAVI Vs. THE STATE OF JHARKHAND AND ORS.
May 21, 2015
BINOD KUMAR S/O LATE BRAJ KISHORE Vs. ANISUR RAHMAN
February 11, 2015
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND
April 16, 2015
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
BINOD MAHLI Vs. STATE OF JHARKHAND
July 21, 2015
BINOD MAHTO Vs. THE CENTRAL COAL FIELDS LIMITED
August 17, 2015
BINOD TIRKEY, S/O NICHOT TIRKEY Vs. STATE OF JHARKHAND
December 17, 2015
BINOD TIWARI Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
BIPIN BIHARI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 21, 2015
BIPIN BIHARI SINHA Vs. STATE OF JHARKHAND
April 16, 2015
BIPIN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
March 4, 2015
BIPIN KUMAR Vs. STATE OF JHARKHAND AND ORS.
November 3, 2015
BIPLAV KUMAR RAI S/O BIDUT KUMAR RAI Vs. STATE OF JHARKHAND
April 28, 2015
BIRBAL BANS MAHLI Vs. STATE OF JHARKHAND
March 12, 2015
BIRBAL MAHALI Vs. STATE OF JHARKHAND
February 9, 2015
BIRBAL RAM Vs. CENTRAL COALFIELD LIMITED AND ORS.
September 30, 2015
BIRENDRA BEDIYA AND ORS. Vs. HARKHU KARMALI AND ORS.
June 17, 2015
BIRENDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
July 30, 2015
BIRENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2015
BIRENDRA KUMAR SINGH S/O LATE GANESH SINGH Vs. GURNAM SINGH S/O LATE RAGHUBIR SINGH
September 8, 2015
BIRENDRA KUMAR TIRKEY Vs. STATE OF JHARKHAND
July 16, 2015
BIRENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
August 3, 2015
BIRENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 6, 2015
BIRENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 19, 2015
BIRENDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
BIRI BHAGAT Vs. THE STATE OF JHARKHAND
September 29, 2015
BIRSA ORAON S/O LATE ROPA ORAON Vs. STATE OF JHARKHAND
March 18, 2015
BISAM MAHTO Vs. THE STATE OF JHARKHAND
February 18, 2015
BISHAL KUMAR @ BISHAL MANJHI Vs. STATE OF JHARKHAND
February 13, 2015
BISHESHWAR HAJRA Vs. STATE OF JHARKHAND
June 16, 2015
BISHNU PRASAD Vs. THE STATE OF JHARKHAND
February 13, 2015
BISHU CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
February 21, 2015
BISHWA NATH MANDAL AND ORS. Vs. THE STATE OF JHARKHAND
February 20, 2015
BISHWANATH PAUL Vs. STATE OF JHARKHAND
November 3, 2015
BISTU PRAMANIK AND ORS. Vs. STATE OF JHARKHAND AND ORS.
June 23, 2015
BLACK COMMANDOSE, RAMGARH CANTT. RAMGARH Vs. STATE OF JHARKHAND AND OTHERS
June 24, 2015
BLACK DIAMOND TECHNO PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ORS.
January 20, 2015
BLACK DIAMOND TECHNO PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ORS.
April 1, 2015
BOMSHANKAR JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
BRAHMA NAND PRASAD Vs. BIMLA TAMA KHUWALA
May 14, 2015
BRAHMDEO CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
BRAHMDEO RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 9, 2015
BRAJ BHUSHAN SINGH Vs. STATE OF JHARKHAND
August 12, 2015
BRAJ KISHORE KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2015
BRAJ KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
December 3, 2015
BRAJENDRA KUMAR SINHA Vs. BHARAT COKING COAL LIMITED AND ORS.
July 14, 2015
BRAJENDRA NATH SINGH MUNDA Vs. SUBHADRA DEVI
March 2, 2015
BRAJESH KUMAR Vs. THE STATE OF JHARKHAND
January 15, 2015
BRAJESH MISHRA Vs. THE UNION OF INDIA THROUGH CBI
June 18, 2015
BRAJESHWAR MAHTO Vs. STATE OF JHARKHAND
March 13, 2015
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BIBI BEGAM AND ORS.
March 12, 2015
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LIMITED Vs. SUDARSHAN KHALKHO AND ORS.
December 1, 2015
BRIJPAL SINGH @ B. P. SINGH Vs. STATE OF JHARKHAND THROUGH CBI
August 12, 2015
BUDHRAM ORAON Vs. THE STATE OF JHARKHAND
November 19, 2015
BUDHU KUMHAR Vs. STATE OF JHARKHAND
July 29, 2015
BUDHU KUMHAR AND ORS. Vs. THE STATE OF JHARKHAND
July 28, 2015
BUDHU KUMHAR AND ORS. Vs. CENTRAL COALFIELD LIMITED AND ORS.
March 25, 2015
BUTRU SINGH MUNDA Vs. STATE OF BIHAR
December 11, 2015
C.M.S. SECURITAS LTD. Vs. STATE OF JHARKHAND AND ORS.
September 17, 2015
CALCUTTA JAIPUR PARIBAHAN PRIVATE LIMITED Vs. STATE OF JHARKHAND
May 22, 2015
CANARA BANK Vs. SHILPEE HOUSING DEVELOPMENT PVT. LTD. AND ORS.
June 24, 2015
CAPTAIN DEEP SHRIVASTAVA Vs. TATA STEEL LIMITED
February 10, 2015
CELORINA DHAN; SYED SEKHAWAT HUSSAIN Vs. STATE OF JHARKHAND
February 27, 2015
CENTRAL BANK OF INDIA Vs. GYAN PRESS METAL PRIVATE LIMITED
May 6, 2015
CENTRAL COALFIELDS LIMITED Vs. CHANANI TRANSPORT; DIRECTOR (TECHNICAL); STAFF OFFICER
April 10, 2015
CENTRAL COALFIELDS LIMITED Vs. JHARKHAND MICRO, SMALL AND MEDIUM ENTERPRISES FACILITATION COUNCIL AND ORS.
September 23, 2015
CENTRAL COALFIELDS LIMITED Vs. CHAMAN KUMAR
July 7, 2015
CENTRAL COALFIELDS LIMITED AND ORS. Vs. MUSLIM ANSARI AND ORS.
March 20, 2015
CENTRAL COALFIELDS LIMITED, RANCHI Vs. JHARKHAND MICRO SMALL AND MEDIUM ENTERPRISES FACILITATION COUNCIL, RANCHI
October 23, 2015
CENTRAL COALFIELDS LTD. AND ORS. Vs. GOVIND YADAV
October 12, 2015
CHAKRADHAR YADAV AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
July 28, 2015
CHAMPA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
November 2, 2015
CHAND RASID Vs. DUGAN MIAN
June 30, 2015
CHAND RASID @ CHANDO MIAN Vs. STATE OF JHARKHAND
July 1, 2015
CHAND RASID AND ORS. Vs. STATE OF JHARKHAND AND ORS.
June 30, 2015
CHANDAN PRASAD Vs. STATE OF JHARKHAND
December 7, 2015
CHANDAN SAH Vs. STATE OF JHARKHAND
February 6, 2015
CHANDAR PRASAD Vs. BHARAT COKING COAL LIMITED AND ORS.
April 13, 2015
CHANDI CHARAN SARKAR Vs. THE STATE OF JHARKHAND AND ORS.
June 16, 2015
CHANDRA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
January 12, 2015
CHANDRA NATH MISHRA Vs. RANCHI UNIVERSITY AND ORS.
April 27, 2015
CHANDRA PRAKASH SINGH Vs. THE UNION OF INDIA AND ORS.
September 7, 2015
CHANDRA SEKHAR BANERJEE AND ORS. Vs. BHARAT COKING COAL LIMITED AND ORS.
August 14, 2015
CHANDRA SHEKHAR NATH GANJHU Vs. THE STATE OF JHARKHAND AND ORS.
July 29, 2015
CHANDRAJEET KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 4, 2015
CHANDRAMAULI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
March 25, 2015
CHANDRASHEKHAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 14, 2015
CHANDU HEMBRAM Vs. STATE OF JHARKHAND
September 1, 2015
CHANGLU ANSARI @ IRFAN ANSARI @ IMRAN ANSARI Vs. STATE OF JHARKHAND
December 17, 2015
CHARAN MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 4, 2015
CHATTU RAM HORIL RAM (PVT), LTD Vs. RAJU RAM
February 4, 2015
CHEKLAL MAHTO & ORS. Vs. THE STATE OF JHARKHAND
November 21, 2015
CHEMA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 9, 2015
CHHATHU RAM Vs. BANK OF BARODA THROUGH ITS CHAIRMAN
February 7, 2015
CHHATHU RAM Vs. BANK OF BARODA
February 6, 2015
CHHAVILAL SINGH MAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 14, 2015
CHHEDI GOSWAMI Vs. STATE OF JHARKHAND
February 26, 2015
CHHEDI RAM Vs. STATE OF JHARKHAND AND ORS.
December 3, 2015
CHHOTE LAL YADAV AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2015
CHHOTE LALL SHARMA Vs. THE STATE OF JHARKHAND AND ORS.
October 12, 2015
CHHOTU GORAIN Vs. THE STATE OF JHARKHAND
March 25, 2015
CHHOTU MANJHI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
April 29, 2015
CHHUTU GOPE AND ORS. Vs. STATE OF JHARKHAND
September 9, 2015
CHIEF ENGINEER, WATER RESOURCES DEPARTMENT Vs. HARIHAR SINGH
July 31, 2015
CHIEF MANAGER (MINING/PROJECT OFFICER), GOVINDPUR COLLIERY Vs. RAM PRAWESH NONIA
March 10, 2015
CHINTA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
November 5, 2015
CHINTA SINGH Vs. YOGENDRA PRASAD KESHARY
February 26, 2015
CHIRAUDDIN MIAN AND ORS. Vs. THE STATE OF JHARKHAND
March 4, 2015
CHITRANJAN CHOUDHARY AND ORS. Vs. STATE OF JHARKHAND AND ORS
September 10, 2015
CHOLWA SUNDI AND ORS. Vs. STATE OF JHARKHAND
July 15, 2015
CHUMBRU DORAIBURU Vs. STATE OF JHARKHAND
March 25, 2015
COAL FIELD MAZDOOR UNION Vs. CENTRAL COAL FIELD LTD
February 21, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
April 6, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. PRE-STRESSED UDYOG (INDIA) (P.) LTD.
July 23, 2015
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. GILLOORAM GAURISHANKAR
October 6, 2015
COMMISSIONER OF INCOME TAX Vs. PRATIMA PRASAD
August 26, 2015
COMMISSIONER OF INCOME TAX Vs. J. RAM AND SONS
September 28, 2015
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. JEVER JEWELLERS
July 13, 2015
COMMISSIONER OF INCOME TAX, CENTRAL Vs. PANCHWATI BUILDERS
June 18, 2015
COMMISSIONER OF INCOME TAX, DHANBAD Vs. T.N. MALHOTRA
July 22, 2015
CORPORATE ISPAT ALLOYS LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
April 24, 2015
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
August 29, 2015
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
February 3, 2015
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
December 16, 2015
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
November 4, 2015
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS.
May 21, 2015
D.B.S. CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
March 3, 2015
D.S. ASSOCIATES Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 19, 2015
DAMODAR INDRA GURU Vs. THE STATE OF JHARKHAND & ORS.
July 23, 2015
DAMODAR PRASAD MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 1, 2015
DAMODAR SINGH S/O RAMASHISH SINGH Vs. STATE OF JHARKHAND
May 6, 2015
DAMODAR VALLEY CORPORATION Vs. UNION OF INDIA
February 5, 2015
DAMODAR VALLEY CORPORATION Vs. SHRABAN KUMAR KESHRI
September 1, 2015
DARA SINGH Vs. BCCL, DHANBAD
May 15, 2015
DASHRAT SAO Vs. STATE OF JHARKHAND
March 26, 2015
DASHRATH VISHWAKARMA @ DASHRATH SHARMA Vs. STATE OF JHARKHAND
January 21, 2015
DASMATI BIRUWA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2015
DASRATH SAHU Vs. THE STATE OF JHARKHAND
January 29, 2015
DATA TECH Vs. THE STATE OF JHARKHAND & ORS.
July 22, 2015
DAUD SK. AND ORS. Vs. STATE OF JHARKHAND
January 23, 2015
DAYA SHANKAR DAYAL VERMA Vs. THE STATE OF BIHAR AND ORS.
March 9, 2015
DAYA SHANKAR PRASAD KARN Vs. THE STATE OF JHARKHAND AND ORS.
August 24, 2015
DAYAL STEELS LTD. AND ORS. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION AND ORS.
February 19, 2015
DAYANAND TIWARI Vs. SHEIKH SERAJ ANSARI
September 15, 2015
DEBANG DEHARI @ DEWAN DEHARI Vs. STATE OF JHARKHAND
February 3, 2015
DEBASHISH CHANDRA Vs. STATE OF JHARKHAND AND ORS.
July 28, 2015
DEBASHISH CHATTERJEE Vs. STATE OF JHARKHAND AND ORS.
August 7, 2015
DEEP SHRIVASTAVA Vs. TATA STEEL LIMITED AND ORS.
February 10, 2015
DEEPAK KUMAR Vs. RAJKUMAR SAHU AND ORS.
July 9, 2015
DEEPAK KUMAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 27, 2015
DEEPAK KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
DEEPAK KUMAR PANDEY Vs. STATE OF JHARKHAND
December 16, 2015
DEEPAK KUMAR SON OF SHAMBHU SARAN PRASAD, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND AND ANOTHER
September 17, 2015
DEEPAK MANDAL @ DEEPU MANDAL @ CHHOOTU Vs. STATE OF JHARKHAND
January 5, 2015
DEEPIKA TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
January 6, 2015
DEO NANDAN PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 27, 2015
DEO NARAYAN RANA Vs. STATE OF JHARKHAND
September 30, 2015
DEOCHARAN BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
September 16, 2015
DEODATT SINGH Vs. STATE OF JHARKHAND
May 6, 2015
DEONANDAN PRASAD SHARMA Vs. THE STATE OF JHARKHAND
February 20, 2015
DEVENDRA KUMAR Vs. STATE OF JHARKHAND
July 14, 2015
DEVENDRA KUMAR AGARWALLA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 25, 2015
DEW CONCRETE TIES PVT. LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
February 24, 2015
DEWANTI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
April 17, 2015
DEWSOFT OVERSEAS PVT LTD Vs. STATE OF JHARKHAND
February 4, 2015
DHANAKAR THAKUR Vs. MECON LIMITED AND ORS.
December 7, 2015
DHANESHWAR BARHI Vs. EASTERN COALFIELDS LTD. AND ORS.
June 30, 2015
DHANESHWAR BHUIYA Vs. THE STATE OF JHARKHAND
August 20, 2015
DHANESHWAR MAHTO Vs. KRISHNA KUMAR MEHTA
April 27, 2015
DHANESHWAR MAHTO Vs. STATE OF JHARKHAND AND OTHERS
August 4, 2015
DHANESHWAR PRASAD Vs. SIDHU KANHU MURMU UNIVERSITY AND ORS.
September 1, 2015
DHANESHWAR RAWANI Vs. B.C.C.L. AND ORS.
April 13, 2015
DHANESHWAR SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
September 30, 2015
DHANESHWARI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
April 8, 2015
DHANO @ DHANO MURMU SON OF BANDHU MURMU Vs. STATE OF JHARKHAND
February 24, 2015
DHANRAJ MAHTO AND ORS. Vs. MMTC LIMITED AND ORS.
June 18, 2015
DHARMA PAHARIA Vs. STATE OF JHARKHAND
October 27, 2015
DHARMENDRA KUMAR S/O KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
August 14, 2015
DHARMENDRA PANDEY Vs. THE STATE OF JHARKHAND
October 14, 2015
DHARMENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
August 10, 2015
DHARMENDRA SINGH Vs. STATE OF JHARKHAND
September 8, 2015
DHARNIDHAR SINGH S/O LATE KAMESHWARI SINGH Vs. STATE OF JHARKHAND
July 6, 2015
DHENA SOREN S/O LATE BAGHRAI SOREN Vs. STATE OF JHARKHAND
April 28, 2015
DHIRA BAI SAHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 1, 2015
DHIRAJ KUMAR SINGH @ D S RANA Vs. UNION OF INDIA
February 27, 2015
DHIRAN SINGH Vs. THE STATE OF JHARKHAND
February 20, 2015
DHIRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 3, 2015
DHIRENDRA KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
May 22, 2015
DHIRENDRA KUMAR UPADHYAY Vs. JUHI UPADHYAY AND ORS.
October 9, 2015
DHUMA SOREN Vs. THE STATE OF JHARKHAND
September 21, 2015
DHURVA DAS Vs. STATE OF JHARKHAND
July 15, 2015
DIGAMBER RABIDAS Vs. THE STATE OF JHARKHAND AND ORS.
April 29, 2015
DIGESHWAR MISTRY @ DIGU MISTRY Vs. STATE OF JHARKHAND
March 11, 2015
DILIP GADODIA Vs. THE STATE OF JHARKHAND
November 24, 2015
DILIP KUMAR BHAGAT Vs. THE STATE OF JHARKHAND CHIEF SECRETARY & ORS.
May 12, 2015
DILIP KUMAR JAISWAL Vs. UNION OF INDIA AND ORS.
July 15, 2015
DILIP KUMAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
August 25, 2015
DILIP KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
February 5, 2015
DILIP KUMAR SINGH Vs. UNION OF INDIA AND ORS.
March 3, 2015
DILIP KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 24, 2015
DILIP KUMAR SINGH S/O JUGAT KISHORE SINGH, DISTRICT Vs. UNION OF INDIA THROUGH JOINT SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI & ORS.
March 4, 2015
DILIP PATAR @ DILIP MANDAL Vs. STATE OF JHARKHAND
August 11, 2015
DILIP SEN GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
March 12, 2015
DINABANDHU SETHI Vs. STATE
January 16, 2015
DINDAYAL PANDIT Vs. THE EASTERN COALFIELDS LIMITED AND ORS.
August 4, 2015
DINESH CHANDRA GUPTA Vs. STATE OF JHARKHAND
March 25, 2015
DINESH KUMAR MAHTO AND ORS. Vs. BHARAT COKING COAL LIMITED AND ORS.
August 10, 2015
DINESH NAND Vs. STATE OF JHARKHAND
February 9, 2015
DINESH PANDEY Vs. STATE OF JHARKHAND AND ORS.
July 14, 2015
DINESH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
February 19, 2015
DINESHWAR JHA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
September 4, 2015
DINESHWAR PANDEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 31, 2015
DINESHWAR RAM Vs. THE STATE OF JHARKHAND
March 12, 2015
DIPLOMA ENGINEERS ASSOCIATION Vs. THE STATE OF JHARKHAND AND ORS.
January 28, 2015
DIPTANSHU SHEKHAR AND ORS. Vs. BIRLA INSTITUTE OF TECHNOLOGY AND ORS.
April 22, 2015
DIPTI DEY Vs. UNION OF INDIA
March 13, 2015
DOMAN SINGH Vs. THE STATE OF JHARKHAND
March 11, 2015
DORANDA BENGALI GIRLS SCHOOL SOCIETY OFFICE AT DORANDA THROUGH ITS SECRETARY DR. PRODYOT KUMAR MITRA Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, PRIMARY EDUCATION, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI & ORS.
April 20, 2015
DR. ADITYA NARNOLY Vs. STATE OF JHARKHAND
December 3, 2015
DR. AWADH KISHORE LAL, SON OF LATE RAM PRASAD LAL, RESIDENT OF C/O PROF. ALAKH NARAYAN PRASAD, HARIHAR SINGH ROAD, MANDA BAGICHA, MORABADI PO AND PS BARIATU, DISTRICT RANCHI Vs. STATE OF JHARKHAND AND OTHERS
September 14, 2015
DR. DUKHIT RAM Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I, A.H.D, SCAM CASES, JHARAKHAND, RANCHI
June 26, 2015
DR. DULAR HAJAM Vs. STATE OF JHARKHAND AND ORS.
October 29, 2015
DR. KAUSHAL KISHORE AND ORS. Vs. STATE OF JHARKHAND AND ANR.
January 30, 2015
DR. KRISHNA MOHAN PRASAD SON Vs. STATE OF JHARKHAND
December 4, 2015
DR. NIRMAL KUMAR SON OF LATE SATYA NARAYAN SAH, RESIDENT OF KISHORI KUNJ AWASTHI GHAT, DANAPUR, P.S. DANAPUR, P.O. Vs. STATE OF JHARKHAND AND OTHERS
July 6, 2015
DR. R.P. SINGH RATAN Vs. STATE OF JHARKHAND THROUGH ADG, VIGILANCE AND ANOTHER
June 18, 2015
DR. VIJAY PRATAP SINHA Vs. THE STATE OF JHARKHAND & ORS.
July 13, 2015
DR.B.P.KASHYAP Vs. STATE OF JHARKHAND
July 3, 2015
DUKHNA MUNDA SON OF BIGLAHA MUNDA Vs. STATE OF BIHAR( NOW JHARKHAND)
March 18, 2015
DURGA DAS Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2015
DURGA THAKUR AND ORS Vs. STATE OF JHARKHAND
September 28, 2015
DWARIKA DAS Vs. STATE OF JHARKHAND AND ORS.
November 27, 2015
EASTERN INDIA POWERTECH LTD. Vs. STATE OF JHARKHAND AND ORS.
March 17, 2015
ECONOMIC TRANSPORT ORGANIZATION LTD. Vs. STATE OF JHARKHAND
May 20, 2015
EJAJUL ANSARI Vs. THE STATE OF JHARKHAND
July 16, 2015
EKUD DUNGDUNG Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
ELECTROSTEEL STEELS LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
December 18, 2015
EMAAR ALLOYS PVT. LTD. Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATIONS) AND ORS.
May 5, 2015
EMPLOYER IN RELATION TO MANAGEMENT OF MICA TRADING CORPORATION OF INDIA LTD. Vs. ITS WORKMEN
July 22, 2015
EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL MINE PLANING AND DESIGN INSTITUTE Vs. ISLAM
March 12, 2015
EMPLOYER, MANAGEMENT, FOOD CORPORATION OF INDIA, DHANBAD Vs. BHOPAL TIWARY
September 11, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHELATAND COLLIERY OF M/S. TATA STEEL LIMITED Vs. THEIR WORKMAN NAMELY LAL SANJAY NATH SAHADEO
May 8, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALLA COLLIERY OF TISCO STEEL AUTHORITY OF INDIA LTD. Vs. THEIR WORKMEN TARKESHWAR PRASAD
September 10, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE PRESIDENT, NATIONAL COLLIERY CONGRESS
April 28, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MOONIDIH COAL WASHERY UNDER MOONIDIH AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
June 30, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJRAPPA WASHERY OF CENTRAL COALFIELDS LIMITED Vs. THE PRESIDING OFFICER AND ORS.
August 13, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TAPIN NORTH COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY THE ADDITIONAL GENERAL SECRETARY, NATIONAL COAL ORGANISATION (GOVERNMENT OF INDIA)
February 24, 2015
EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE PUNJAB NATIONAL BANK Vs. MADHUBALA DEVI AND ORS.
March 19, 2015
ESSAR POWER (JHARKHAND) LTD. Vs. UNION OF INDIA
February 10, 2015
EXCEL INTERNATIONAL Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
February 25, 2015
EXECUTIVE OFFICER, PREM KUMAR MAHTO Vs. STATE OF JHARKHAND
September 23, 2015
EXMAN SECURITY SERVICES PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
January 15, 2015
FAGU MAHATO AND ORS. Vs. SHANKAR SAO (MAHATO)
October 1, 2015
FAGUNI DEVI AND ORS. Vs. RELI MAHTO AND ORS.
September 16, 2015
FALGUNI RAM RAWANI @ FALGUNI RAWANI Vs. STATE OF JHARKHAND AND ANR.
January 19, 2015
FARINNI ELEVEN UP Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
FATHER JOSEPH MINZ PRESENTLY BISHOP OF ROMAN CATHOLIC DIOCESE Vs. STATE OF JHARKHAND
March 11, 2015
FATIK MANDAL Vs. STATE OF JHARKHAND AND ORS.
September 17, 2015
FIRAN SINGH Vs. THE STATE OF JHARKHAND
April 23, 2015
FIROJ KHAN Vs. THE UNION OF INDIA AND ORS.
February 20, 2015
FOOD CORPORATION OF INDIA Vs. RAMCHANDRA YADAV AND ORS.
October 6, 2015
FUL KUMARI MINZ AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 19, 2015
FULCHAND ORAON Vs. THE STATE OF JHARKHAND
October 8, 2015
FULENDRA MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
March 24, 2015
FULMATIYA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
November 19, 2015
G K GOSWAMI Vs. STATE OF JHARKHAND
July 30, 2015
G. VAIDYANATHAN Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
April 30, 2015
GABRAIL SAMAD Vs. STATE OF JHARKHAND
February 11, 2015
GABRIAL GURIA Vs. THE STATE OF JHARKHAND AND ORS.
April 23, 2015
GAFUR ANSARI Vs. AMNA KHATOON
September 30, 2015
GAMBHIR PRASAD SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, E.C.L. AND ORS.
September 30, 2015
GANDUR BHAGAT @ GADUR BHAGAT Vs. STATE OF JHARKHAND
December 15, 2015
GANESH BHANDAR Vs. STATE OF JHARKHAND
March 12, 2015
GANESH KUMAR SINGH Vs. ANITA DEVI
January 7, 2015
GANESH MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
October 30, 2015
GANESH MURMU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 21, 2015
GANESH PRASAD NAYAK Vs. STATE OF JHARKHAND
January 23, 2015
GANESH PUJHAR AND ORS. Vs. THE STATE OF JHARKHAND
March 12, 2015
GANESH SINGH AND ORS. Vs. THE STATE OF JHARKHAND
August 12, 2015
GANGARAM MURMU Vs. THE STATE OF JHARKHAND
October 26, 2015
GAURI ROY Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, PERSONNEL, ADMINISTRATIVE AND RAJBHASA DEPARTMENT & ORS.
August 14, 2015
GAYANTI DEVI Vs. RAJESHWAR PRASAD YADAV AND ORS.
July 20, 2015
GAYATRI DEVI Vs. STATE OF JHARKHAND
October 15, 2015
GEETA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
October 28, 2015
GEETA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 29, 2015
GENERAL MANAGER, KATHARA AREA OF CENTRAL COALFIELDS LTD. AND ORS. Vs. SITLA DEVI AND ORS.
May 11, 2015
GENERAL MANAGER, ROPEWAY, BHARAT COKING COAL LIMITED Vs. BASMATIA DEVI WIFE OF LATE KANHAI RAM
January 27, 2015
GENUIYA DEVI Vs. STATE OF JHARKHAND
February 26, 2015
GEORGE LAKRA Vs. STATE OF JHARKHAND
April 16, 2015
GHASIA MUNDA Vs. STATE OF JHARKHAND
January 28, 2015
GIRDHAR LAL TRIPATHI Vs. TENUGHAT VIDYUT NIGAM LIMITED
April 16, 2015
GIRIJANANDAN SINGH, SON OF CHANDRIKA SINGH Vs. STATE OF JHARKHAND
July 6, 2015
GIRISH PRASAD SINGH Vs. STATE OF JHARKHAND AND ANR.
January 27, 2015
GITA Vs. BHARAT COKING COAL UNITED AND ORS.
April 30, 2015
GITA PRASAD Vs. STATE OF JHARKHAND AND ORS.
August 21, 2015
GKC PROJECTED LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
GLOBE STEEL AND ALLOYS PVT LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
April 22, 2015
GONDLA ORAON Vs. STATE OF JHARKHAND
August 19, 2015
GOPAL @ BULO TIRIYA Vs. STATE OF JHARKHAND
April 9, 2015
GOPAL MAHTO S/O KOHIRAM MATO Vs. STATE OF JHARKHAND
January 8, 2015
GOPAL PRASAD Vs. CENTRAL COALFIELDS LIMITED AND ORS.
July 6, 2015
GOPAL SHANKAR SINGH Vs. STATE OF JHARKHAND
May 5, 2015
GOPAL SINGH Vs. THE STATE OF JHARKHAND
September 29, 2015
GOPAL SINGH AND ORS. Vs. THE STATE OF JHARKHAND
September 14, 2015
GOPI NATH MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
February 20, 2015
GOPI RAM Vs. THE CHIEF GENERAL MANAGER, CENTRAL COALFIELDS LIMITED AND ORS.
October 30, 2015
GOPI RAVIDAS Vs. STATE OF JHARKHAND
December 4, 2015
GOPINATH SAHU S/O LATE CHHATTU SAHU Vs. CHARANJEET SINGH MATHUR S/O LATE HARI SINGH MATHUR
January 8, 2015
GORAKH NATH SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD, ENGINEERING BUILDING, HEF AND OTHERS
October 31, 2015
GOUTAM KALWAR Vs. THE STATE OF JHARKHAND AND ORS.
September 29, 2015
GOUTAM KUMAR Vs. THE UNION OF INDIA AND OTHERS
September 16, 2015
GOVIND PRASAD AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
GOVIND TIRIYA AND ORS. Vs. THE SATE OF JHARKAND
April 22, 2015
GREGORI SURIN Vs. STATE OF JHARKHAND AND ORS.
October 28, 2015
GUDDI KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2015
GUJUA MANJHI AND ORS. Vs. STATE OF JHARKHAND
July 1, 2015
GULAM GAUSH Vs. STATE OF JHARKHAND
July 2, 2015
GULAM SAMDANI AND ORS. Vs. STATE OF JHARKHAND
October 8, 2015
GUNGA BANRA Vs. STATE OF JHARKHAND
March 12, 2015
GURIYA DEVI Vs. STATE OF JHARKHAND
July 9, 2015
GURLAL SINGH Vs. SHAHEEN PARVEEN AND ORS.
March 12, 2015
GURU GOVIND SING PUBLIC SCHOOL AND ORS. Vs. JHARKHAND ABHIBHAWAK MANCH
October 5, 2015
GURUDAYAL SINGH Vs. UNION OF INDIA
February 3, 2015
GURUDAYAL SINGH BHATIA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 15, 2015
GURUSHARAN MAHTO Vs. UNION OF INDIA AND ORS.
January 27, 2015
GYAN CHAND SAW AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 7, 2015
GYAN ENTERPRISES TRADE DIVISION Vs. COAL INDIA LIMITED AND OTHERS
November 27, 2015
GYANDEEP SHARMA SON OF NAWRANGI SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
July 16, 2015
GYANI SINGH, SON OF NANHAK SINGH Vs. STATE OF JHARKHAND
February 24, 2015
H.M.P. SINGH, EX-EXECUTIVE DIRECTOR (WORKS), BOKARO STEEL PLANT Vs. STATE OF JHARKHAND AND ORS.
July 23, 2015
HAFIZ MASTER @ ABDUL HAFIZ Vs. STATE OF JHARKHAND
September 16, 2015
HALDHAR MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
October 5, 2015
HANSRAJ SARDANA Vs. THE STATE OF JHARKHAND AND ORS.
April 7, 2015
HANUMAN SINGH Vs. STATE OF JHARKHAND
March 20, 2015
HARAKMAN MAHTO Vs. GENERAL PEOPLE OF THE LOCALITY OF VILLAGE
January 27, 2015
HARDEO SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 6, 2015
HARE RAM MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 27, 2015
HARE RAM OJHA Vs. DIRECTOR GENERAL-CUM-CHAIRMAN, H.C.L. (I.C.C.) AND ORS.
November 23, 2015
HARENDRA JHA Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
HARENDRA KUMAR TIWARYI Vs. STATE OF JHARKHAND
August 12, 2015
HARENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
HARI B.P. Vs. BHARAT COKING COAL LTD. AND ORS.
June 22, 2015
HARI LAL DHOBI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ORS.
July 6, 2015
HARI MAHATO AND ORS. Vs. BACHHIA DEVI AND ORS.
November 20, 2015
HARI OM TRADERS Vs. STATE OF JHARKHAND
April 23, 2015
HARI PADA MODI AND ORS. Vs. THE STATE OF JHARKHAND
October 7, 2015
HARI PRASAD SAH & ORS. Vs. THE STATE OF JHARKHAND & ORS.
June 24, 2015
HARICHARAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
January 15, 2015
HARIRAM MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
October 9, 2015
HARKHEN KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 27, 2015
HARYANA SEEDS AND DEVELOPMENT CORPORATION LTD. Vs. THE STATE OF JHARKHAND AND ORS.
February 20, 2015
HASAN RAZA Vs. STATE OF JHARKHAND AND ORS.
January 15, 2015
HASIM ANSARI @ MD HASHIM ANSHARI; FAROOKH ANSARI @ MOBIN @ FAROOKH ANSHARI Vs. STATE OF JHARKHAND
February 3, 2015
HASMAT JAHAN Vs. THE CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN, RANCHI
November 23, 2015
HEMANT MADHUSUDAN NERURKAR @ H M NERURKAR Vs. STATE OF JHARKHAND
March 24, 2015
HEMLATA DEVI AND ORS. Vs. RAMAUTAR SAO AND ORS.
August 27, 2015
HI-TECH CHEMICALS PRIVATE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
February 4, 2015
HIMANSU SHEKHAR SINGH Vs. THE STATE OF BIHAR
July 3, 2015
HINDALCO INDUSTRIES LIMITED, LOHARDAGA Vs. STATE OF JHARKHAND
November 4, 2015
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF JHARKHAND
January 7, 2015
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL COALFIELDS LTD
January 8, 2015
HITESH KUMAR Vs. STATE OF JHARKHAND AND ORS.
July 3, 2015
HITESH VARMA Vs. STATE OF JHARKHAND AND ORS.
February 10, 2015
HOUSING & URBAN DEVELOPMENT CORPORATION LIMITED Vs. MAYUR LIME PRODUCTS LIMITED AND ORS.
March 11, 2015
HRIDAY RANJAN DUTTA Vs. STATE OF JHARKHAND AND ORS.
September 16, 2015
HUSNE ARA Vs. THE STATE OF JHARKHAND AND ORS.
December 7, 2015
HUSSAIN ANSARI Vs. GULEJAN BIBI
October 15, 2015
IMIL TOPNO Vs. STATE OF JHARKHAND
July 23, 2015
IMRAN ANSARI Vs. STATE OF JHARKHAND
August 25, 2015
IMTIAZ AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
January 28, 2015
IN RE: ADITYA BIRLA CHEMICALS (INDIA) LIMITED Vs. STATE
November 24, 2015
IN RE: GUNADHAR MANDAL AND ORS. Vs. STATE
July 20, 2015
IN RE: JITENDRA SAHU AND ORS. Vs. STATE
August 18, 2015
IN RE: RASHWAL PAHAN Vs. STATE
June 26, 2015
INCOME TAX OFFICER, RANGE-1, WARD-1, P.O., P.S. & DISTRICT-DHANBAD Vs. AJAY PRAKASH VERMA
September 1, 2015
INCORE METAL AND CEMENT (P) LTD. Vs. STATE OF JHARKHAND AND ORS.
February 12, 2015
INDIAN EXPLOSIVE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 14, 2015
INDIAN OIL CORPORATION LIMITED Vs. APPELLATE TRIBUNAL, RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ORS.
January 9, 2015
INDIAN OIL CORPORATION LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
December 1, 2015
INDRA PAL SINGH Vs. THE UNION OF INDIA AND ORS.
February 13, 2015
INDRADEO NAYAK S/O BABU LAL NAYAK Vs. STATE OF JHARKHAND
April 29, 2015
INDRADEO VISHWAKARMA AND ORS. Vs. THE STATE OF JHARKHAND
July 29, 2015
INDUSIND BANK LIMITED Vs. RAJESH DAYAL AND ORS.
August 17, 2015
INOX AIR PRODUCTS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED (SAIL) AND ORS.
September 9, 2015
INSTITUTE OF CONTINUING EDUCATION Vs. STATE OF JHARKHAND
February 5, 2015
INSTITUTE OF CONTINUING EDUCATION, RESEARCH & TRAINING AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 15, 2015
IQBAL AHMAD AND ORS. Vs. MASOOD ALAM
October 1, 2015
IRFAN GANI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 28, 2015
IRFAN HUSSAIN Vs. THE STATE OF JHARKHAND
November 24, 2015
ISDOR KULLU Vs. STATE OF JHARKHAND
May 13, 2015
ISHWAR CHAND JAISWAL Vs. STATE OF JHARKHAND
June 16, 2015
ISLAM ANSARI Vs. UNION OF INDIA
October 6, 2015
ISMAIL SK. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
ISRAFIL; SAJID @ GOLDEN; LADDEN @ LADDAN ALAM; SAMIMMUDDIN @ MUKHIYA JEE; KAMAL Vs. STATE OF JHARKHAND
February 6, 2015
J.P. SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 10, 2015
JAG NARAIN SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
July 29, 2015
JAGANNATH CEMENT WORKS PVT. LTD. Vs. UNION OF INDIA
June 25, 2015
JAGDISH GOPE Vs. THE STATE OF JHARKHAND
August 13, 2015
JAGDISH PANDEY Vs. URMILA PANDEY AND ORS.
April 28, 2015
JAGDISH PANDIT Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
JAGGA BHUIYAN Vs. STATE OF JHARKHAND
May 8, 2015
JAGJIWAN PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND
October 14, 2015
JAGMOHAN MAHTO Vs. STATE OF JHARKHAND
December 9, 2015
JAGRAN PRAKASHAN LIMITED Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
January 23, 2015
JAI GOPAL RAI Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
JAI MANGAL PRASAD MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
August 17, 2015
JAI SHANKAR DUBEY AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
September 10, 2015
JAI SHREE PLY HOUSE Vs. STATE OF JHARKHAND AND ORS.
October 9, 2015
JAIKANT MANDAL Vs. STATE OF JHARKHAND
January 16, 2015
JAINUL ABEDIN SON OF LATE ABDUL HAMID Vs. MERAJ AHMED
September 11, 2015
JALIL Vs. THE STATE OF JHARKHAND AND ORS.
August 27, 2015
JALIL ANSARI Vs. THE STATE OF JHARKHAND
December 9, 2015
JAMAL MIAN S/O SAHDALI MIAN Vs. STATE OF JHARKHAND
May 7, 2015
JANKI DEVI Vs. BIHAR STATE CO-OPERATIVE BANK LIMITED AND ORS.
February 19, 2015
JARDINE HENDERSON LIMITED Vs. RAMJEE PANDIT AND ORS.
February 19, 2015
JARDINE HENDERSON LIMITED Vs. PRABHU MONDAL AND ORS.
February 19, 2015
JASODA DEVI Vs. HARISH CHANDRA WADHWA AND ORS.
April 21, 2015
JASWANT SINGH Vs. COMMISSIONER OF C. EX. & S.T.
July 28, 2015
JASWINDER SINGH Vs. RAVI SHANKAR BOSE AND ORS.
January 12, 2015
JAWAHAR SAH & ORS. Vs. THE STATE OF JHARKHAND & ANR.
July 20, 2015
JAY PRAKASH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 11, 2015
JAY SHREE BHARTI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY & ORS.
August 14, 2015
JAYA KUMARI Vs. STATE OF JHARKHAND
March 11, 2015
JAYESH MEHTA Vs. STATE BANK OF INDIA AND ORS.
December 4, 2015
JAYESH MEHTA Vs. STATE BANK OF INDIA, PATNA AND OTHERS
October 15, 2015
JAYESH MEHTA SON OF SRI CHHABIL DAS C. MEHTA Vs. DIGHWADIH, DISTRICT DHANBAD
December 4, 2015
JAYPRAKASH SHARMA Vs. STATE OF JHARKHAND
September 15, 2015
JHABESHWAR PRASAD SINGH Vs. UNITED BANK OF INDIA AND ORS.
October 30, 2015
JHAKSU MAHATO Vs. STATE OF JHARKHAND
March 11, 2015
JHARILAL MAHATO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 26, 2015
JHARKHAND ACADEMIC COUNCIL & ANR. Vs. KAMAL AHMED ANSARI & ORS.
May 8, 2015
JHARKHAND HUMAN RIGHTS CONFERENCE-JHRC Vs. STATE OF JHARKHAND & OTHERS
July 7, 2015
JHARKHAND STATE ELECTRICITY BOARD Vs. LORD BALAJEE MANUFACTURING STEEL PVT LTD
February 19, 2015
JHARKHAND STATE ELECTRICITY BOARD Vs. THE CHIEF ENGINEER-CUM-CHIEF ELECTRICAL INSPECTOR-CUM-APPELLATE AUTHORITY, DEPARTMENT OF ENERGY, GOVT. OF JHARKHAND AND ORS.
April 30, 2015
JHARKHAND STATE ELECTRICITY BOARD Vs. RISHI CEMENT COMPANY LTD.
April 23, 2015
JHARKHAND STATE ELECTRICITY BOARD Vs. USHA MARTIN LIMITED
July 10, 2015
JHARKHAND STATE ELECTRICITY BOARD Vs. SUDISA FOUNDRY PVT. LTD.
May 7, 2015
JHARKHAND STATE ELECTRICITY BOARD (JSEB) AND ORS. Vs. RANCHI COLD STORAGE LIMITED AND ORS.
July 9, 2015
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
May 7, 2015
JHARKHAND STATE HOUSING BOARD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, MINISTRY OF LABOUR AND ORS.
March 20, 2015
JHARKHAND STATE HOUSING BOARD Vs. THE STATE OF JHARKHAND AND ORS.
July 10, 2015
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND AND OTHERS
July 17, 2015
JHARKHAND STATE HOUSING BOARD AND ORS. Vs. GEETA DEVI AND ORS.
June 18, 2015
JHARKHAND TEACHER TRAINING COLLEGE ASSOCIATION Vs. STATE OF JHARKHAND
February 6, 2015
JHARKHAND URJA VIKAS NIGAM LTD. Vs. SHEO SHAKTI CEMENT INDUSTRIES AND ORS.
April 21, 2015
JHARKHAND VIDYUT KAMGAR SANGH (INTAK), P.T.P.S. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 28, 2015
JHARKHAND VYAKHAYATA PATRATA SANGH Vs. STATE OF JHARKHAND AND ORS.
October 13, 2015
JHUBA ORAON Vs. THE STATE OF JHARKHAND
August 19, 2015
JHUPAR MAHTO AND ORS. Vs. DANI YADAV AND ORS.
November 3, 2015
JILANI Vs. THE STATE OF JHARKHAND
October 6, 2015
JIRIYA DEVI Vs. STATE OF JHARKHAND
June 22, 2015
JIRWA DEVI AND ORS. Vs. PURAN SAO AND ORS.
May 6, 2015
JITAN MAHATO Vs. THE STATE OF JHARKHAND
May 21, 2015
JITENDRA KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
December 18, 2015
JITENDRA NATH TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
JITENDRA PAL SINGH Vs. CHANDRAKALA JAIN AND ORS.
April 22, 2015
JITU ACHARYA AND ORS. Vs. THE STATE OF JHARKHAND
April 16, 2015
JIW LAL RAM Vs. THE UNION OF INDIA AND ORS.
October 30, 2015
JIWAN PRABHAT KESHRI Vs. STATE OF JHARKHAND
September 4, 2015
JIYAFAT MIAN @ ZIYAFAT MIAN S/O LATE GAYASUDDIN MIAN Vs. STATE OF JHARKHAND
May 6, 2015
JOGEN MUNDARI Vs. THE STATE OF JHARKHAND AND ORS.
March 19, 2015
JOGENDRA SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 3, 2015
JOGESHWAR SAW @ YOGESHWAR SAW @ DABLOO SAO @ DABLO Vs. STATE OF JHARKHAND AND ORS
September 4, 2015
JOTO BODRA Vs. THE STATE OF JHARKHAND
October 14, 2015
JOYTSANA BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
September 14, 2015
JUDAV Vs. THE STATE OF JHARKHAND AND ORS.
March 20, 2015
JUGAL BIHARI DAS Vs. THE STATE OF JHARKHAND
March 20, 2015
JUGGU ORAON Vs. STATE OF JHARKHAND
September 23, 2015
JUNAS KIRO Vs. STATE OF JHARKHAND
June 23, 2015
JURA MUNDA AND ORS. Vs. THE STATE OF JHARKHAND
February 27, 2015
JYOTINDRA KUMAR Vs. THE STATE OF JHARKHAND
November 26, 2015
K BHASKARAN @ KOCHUPARANBIL BHASKARAN Vs. STATE OF JHARKHAND
September 18, 2015
K L BHASIN & COMAPANY (PETROL PUMP) WESTERN AVENUE Vs. STATE OF JHARKHAND AND ORS
July 31, 2015
K N BAKSHI COLLEGE OF EDUCATION, KARMATAND Vs. VINOBA BHAVE UNIVERSITY
May 15, 2015
K N MUKHOPADHYAY Vs. STATE OF JHARKHAND
January 9, 2015
K.D. DIWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 2, 2015
K.D. LIQUOR AND FERTILIZER (P) LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
KAILASH PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 24, 2015
KAILASH RAJAK SON OF LATE MAHADEO RAJAK Vs. STATE OF JHARKHAND
February 10, 2015
KAILASH YADAV Vs. STATE OF JHARKHAND AND ORS.
December 3, 2015
KAILSAH PATI JHA & ANOTHER Vs. THE STATE OF JHARKHAND & OTHERS
August 3, 2015
KAJRU RAM AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 3, 2015
KALA @ SAHUA BOIPAI S/O SIRKA BOIPAI Vs. STATE OF JHARKHAND
January 6, 2015
KALACHAND MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
March 25, 2015
KALEWAR PRASAD RAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 16, 2015
KALI CHARAN CHOUDHARY Vs. STATE OF JHARKHAND
December 2, 2015
KALI MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 28, 2015
KALI RAI Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
April 23, 2015
KALIM ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
October 6, 2015
KALINDRA YADAV; BISHU YADAV Vs. STATE OF JHARKHAND
June 23, 2015
KALLU SONKAR Vs. STATE OF JHARKHAND AND ORS.
October 1, 2015
KAMAL KISHOR BARI Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
KAMAL KISHORE Vs. STATE OF JHARKHAND
March 20, 2015
KAMAL KISHORE BHAGAT Vs. STATE OF JHARKHAND
July 2, 2015
KAMAL KISHORE BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND
September 22, 2015
KAMAL KISHORE SHARMA Vs. STATE OF JHARKHAND
April 20, 2015
KAMAL PRASAD SINGH Vs. THE STATE OF JHARKHAND
September 14, 2015
KAMAL SINGH MUNDA Vs. THE STATE OF JHARKHAND
July 7, 2015
KAMALDEO KUMAR Vs. BCCL AND ORS.
September 21, 2015
KAMDEO YADAV Vs. STATE OF JHARKHAND AND ORS.
July 3, 2015
KAMESHWAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
December 10, 2015
KAMESHWAR MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 14, 2015
KAMESHWAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
July 1, 2015
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
November 20, 2015
KAMESHWAR PRASAD SHARMA Vs. SAIDUN KHATOON
February 12, 2015
KAMESHWAR PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 24, 2015
KAMKHYA NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
September 4, 2015
KAMLA KANT @ KAMAL KANT AND ORS Vs. STATE OF JHARKHAND
July 31, 2015
KAMRUL ANSARI Vs. THE STATE OF JHARKNAND AND ORS.
August 25, 2015
KANCHAN @ KANCHAN KUMAR SINGH Vs. STATE OF JHARKHAND
January 8, 2015
KANHAI PANDIT S/O MAHESHWAR PANDIT Vs. STATE OF JHARKHAND AND OTHERS
August 20, 2015
KANTA DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
August 10, 2015
KAPIL MISHTRY Vs. THE STATE OF JHARKHAND
January 21, 2015
KARAM MAHTO AND ORS. Vs. INDRANATH MAHTO AND ORS.
October 6, 2015
KARIMUDDIN ANSARI Vs. THE STATE OF JHARKHAND
July 28, 2015
KARTIK MAHTO Vs. STATE OF JHARKHAND AND ORS.
April 29, 2015
KARU MAHTO Vs. THE STATE OF JHARKHAND
March 25, 2015
KASHI NATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
KAULESHWAR KOTWAR Vs. THE STATE OF JHARKHAND
June 16, 2015
KAUSHAL KUMAR SINHA Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ORS.
October 15, 2015
KAVILASH DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
February 27, 2015
KAVITA DEVI Vs. STATE OF JHARKHAND
August 18, 2015
KESHAV KUMAR SINHA Vs. THE UNION OF INDIA AND ORS.
September 23, 2015
KESIA DEVI AND ORS. Vs. THE STATE OF JHARKHAND
October 27, 2015
KHAGEN CHANDRA MAHATO & ORS. Vs. STATE OF JHARKHAND & ANR.
July 14, 2015
KHAGEN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
May 5, 2015
KHAIRUN NISHA Vs. UNION OF INDIA
September 28, 2015
KHALIFA PRADHAN Vs. LATIA ORAON
July 15, 2015
KHELA RAM MAHLI AND ORS. Vs. THE STATE OF JHARKHAND
August 17, 2015
KHETRO MOHAN TUDU Vs. SONA RAM MANJHI AND OTHERS
November 5, 2015
KHURSHEEDA KHATOON, WIDOW OF LATE MOTIUR RAHMAN Vs. MD SHAID AKTAR
February 11, 2015
KHURSID ALAM Vs. JAHIDA KHATOON
October 8, 2015
KIRAN DEVI Vs. STATE OF JHARKHAND
April 27, 2015
KIRAN DEVI Vs. CENTRAL COAL FIELD LTD. AND ORS.
April 8, 2015
KIRAN DEVI (PRESIDENT, MAHALAXMI MAHILA VIKAS SAMITI) Vs. THE STATE OF JHARKHAND & OTHERS
October 15, 2015
KIRAN DEVI WIFE OF SUDERSHAN PRASAD SINGH Vs. STATE OF JHARKHAND
June 26, 2015
KIRAN KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
April 30, 2015
KIRTAN MANDAL Vs. SHANTI SWAROOP JAISWAL
February 5, 2015
KISHAN LAL AGARWAL AND ORS. Vs. THE STATE OF JHARKHAND
October 8, 2015
KISHAN MONDAL AND ORS. Vs. THE STATE OF JHARKHAND
August 31, 2015
KISHORE BIYANI Vs. THE STATE OF JHARKHAND AND ORS.
September 29, 2015
KISHORE KUMAR YADAV AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 13, 2015
KISHORI HARI Vs. UNION OF INDIA AND ORS.
March 24, 2015
KOLHA MAHTO Vs. THE STATE OF JHARKHAND
October 15, 2015
KONDA KHARIA Vs. THE STATE OF JHARKHAND
January 22, 2015
KONTA MUNDA Vs. THE STATE OF JHARKHAND
June 30, 2015
KRISHNA BIHARI DUBEY S/O JAGNARAYAN DUBEY Vs. BHARAT COKING COAL LTD
August 3, 2015
KRISHNA CHOUDHURY Vs. STATE OF JHARKHAND AND ORS.
March 10, 2015
KRISHNA DEO SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
April 7, 2015
KRISHNA JEE PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
March 24, 2015
KRISHNA KUMAR SHARMA, SON OF BANWARI LAL SHARMA Vs. ORIENTAL BANK OF COMMERCE; SR MANAGER, ORIENTAL BANK OF COMMERCE
February 13, 2015
KRISHNA KUMAR SINGH Vs. BCCL AND ORS.
February 13, 2015
KRISHNA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 14, 2015
KRISHNA KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 13, 2015
KRISHNA KUMAR SINHA AND ORS. Vs. COAL INDIA LIMITED AND ORS.
April 9, 2015
KRISHNA MOHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
December 4, 2015
KRISHNA MURARI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
September 30, 2015
KRISHNA NAND THAKUR Vs. THE STATE OF JHARKHAND
October 12, 2015
KRISHNA ORAON Vs. STATE OF JHARKHAND
March 11, 2015
KRISHNA PADA MAHATO Vs. STATE OF JHARKHAND AND ORS
November 2, 2015
KRISHNA SAHU Vs. THE STATE OF JHARKHAND AND ORS.
September 15, 2015
KRISHNA SINGH Vs. STATE OF JHARKHAND AND OTHERS
August 6, 2015
KRISHNA SINGH Vs. STATE OF JHARKHAND
January 12, 2015
KRISHNADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
December 2, 2015
KRISHNADEO PRASAD Vs. STATE OF JHARKHAND
December 1, 2015
KRIT SAO Vs. THE STATE OF JHARKHAND
March 10, 2015
KRITYA NAND MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
December 7, 2015
KUDUS ANSARI S/O KALAM ANSARI Vs. STATE OF JHARKHAND
February 4, 2015
KUMAR AND KUMAR ASSOCIATES Vs. THE STATE OF JHARKHAND AND ORS.
January 16, 2015
KUMAR ANUBHAV, SON OF ARUN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
November 6, 2015
KUMAR NISHANT AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
December 10, 2015
KUMARI RINA Vs. THE EASTERN COAL FIELD LTD. AND ORS.
January 21, 2015
KUMARI SEEMA JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 7, 2015
KUNAL BHALOTIA Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
May 6, 2015
KUNJ BIHARI SINGH Vs. THE STATE OF JHARKHAND
July 10, 2015
KUNJ IRON PRODUCTS Vs. THE COAL INDIA LTD. AND ORS.
March 25, 2015
KUNTI SAHU Vs. THE STATE OF JHARKHAND
February 27, 2015
KUTUBUDDIN MIAN Vs. STATE OF JHARKHAND
January 16, 2015
KUWARI SURIN AND OTHERS Vs. MANORMA SINGH AND OTHERS
July 28, 2015
L & T FINANCE LTD. Vs. RADHEY SHYAM SAHU AND ORS.
March 18, 2015
L & T FINANCE LTD. Vs. RAM CHANDRA KARMALI AND ORS.
August 17, 2015
LA Vs. JHARKHAND STATE ELECTRICITY BOAR, RANCHI THROUGH ITS CHAIRMAN & ORS.
July 23, 2015
LAFARGE INDIA LTD. AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 10, 2015
LAKHAN MAHTO Vs. THE STATE OF JHARKHAND
March 12, 2015
LAKHI CHARAN NAYAK Vs. STATE OF JHARKHAND AND ORS.
April 8, 2015
LAKHPAT YADAV Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
LAKSHMAN TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2015
LAL BAHADUR SINGH Vs. STATE OF BIHAR AND ORS.
August 14, 2015
LAL CHAND KANOJIA AND ORS. Vs. UNION OF INDIA AND ORS.
December 10, 2015
LAL GAYAN RANJAN NATH SHAHDEO Vs. THE STATE OF JHARKHAND AND ORS.
August 24, 2015
LAL YASHWARDHAN NATH SHAHDEO Vs. RUPA SHAHDEO AND ORS.
September 23, 2015
LAL YASHWARDHAN NATH SHAHDEO @ LAL KARAN NATH SHAHDEO THROUGH HIS NEXT FRIEND SUMIT SINGH MOYAL Vs. RUPA SHAHDEO & ORS.
September 23, 2015
LALAN PRASAD DEO Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2015
LALAN RAI Vs. STATE OF JHARKHAND AND ORS.
January 30, 2015
LALAN SINGH S/O SRI RAM LAGAN SINGH Vs. STATE OF JHARKHAND
February 6, 2015
LALDHAR SAHU Vs. STATE OF JHARKHAND
August 18, 2015
LALDHAR SAHU AND ORS Vs. STATE OF JHARKHAND
September 18, 2015
LALIT KUMAR AGARWAL Vs. STATE OF JHARKHAND AND ORS.
July 3, 2015
LALIT KUMAR JHA Vs. STATE OF JHARKHAND AND ORS.
November 3, 2015
LALIT TOPPO S/O SRI BHIM TOPPO Vs. STATE OF JHARKHAND
January 13, 2015
LALITA DEVI Vs. STATE OF JHARKHAND
June 25, 2015
LALITA KUMARI Vs. STATE OF JHARKHAND
August 17, 2015
LALMANI DEVI Vs. STATE OF JHARKHAND
December 2, 2015
LALO SINGH AND ORS. Vs. THE STATE OF JHARKHAND
February 12, 2015
LALWATI DEVI Vs. THE STATE OF JHARKHAND
October 13, 2015
LATEHAR DISTRICT CRICKET ASSOCIATION AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
LAXMAN JHA Vs. STATE OF JHARKHAND AND ORS.
February 23, 2015
LAXMAN MANDAL Vs. THE STATE OF JHARKHAND & ANR.
June 17, 2015
LAXMAN SHARMA Vs. BALRUM SHARMA
February 25, 2015
LAXMI BUSINESS AND CEMENT COMPANY LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 19, 2015
LAXMI KANT KONARK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 5, 2015
LAXMI NARAYAN LAL AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
March 2, 2015
LEELAWATI MISHRA Vs. PUNJAB NATIONAL BANK AND ORS.
February 9, 2015
LEELAWATI MISHRA Vs. CENTRAL BANK OF INDIA AND ORS.
March 2, 2015
LEKH BAHADUR RANA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 7, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. UNION OF INDIA
March 25, 2015
LINDE INDIA LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2015
LOHRA MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
October 27, 2015
LOKNATH SARASWATI Vs. THE STATE OF JHARKHAND AND ORS.
October 28, 2015
LOMBO BODRA @ SALUKA BODRA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY & ORS.
April 20, 2015
LORD BALAJEE MANUFACTURING STEEL CO PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 27, 2015
LOTHRO HEMBRAM @ LETHRO HEMBRAM S/O LATE KESHO HEM Vs. STATE OF JHARKHAND
December 10, 2015
LUDDU MINYA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 6, 2015
LUDI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
June 19, 2015
LUIS EKKA Vs. THE STATE OF JHARKHAND
July 23, 2015
LUKESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
January 8, 2015
LURDHU MARANDI Vs. THE STATE OF JHARKHAND
January 15, 2015
LUTHFOR REHMAN & ORS. Vs. THE STATE OF JHARKHAND & ANR.
August 7, 2015
LUXMI PD. SAH Vs. PARMA NAND MANDAL
April 6, 2015
M. NAVEEN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
December 8, 2015
M.P. MINING AND ENERGY LTD. Vs. CHAIRMAN, JSEB AND ORS.
September 9, 2015
M/S NARSINGH ISPAT LIMITED Vs. JHARKHAND URJA VITARAN NIGAM LIMITED
July 22, 2015
M/S ABHAY TELE ENGINEERING PRIVATE LTD. Vs. STATE OF JHARKHAND, THROUGH SECRETARY, ROAD CONSTRUCTION DEPT. GOVT. OF JHARKHAND, RANCHI
April 13, 2015
M/S BAIJUDIH STONE WORKS, THROUGH ITS PARTNERS Vs. STATE OF JHARKHAND AND ORS.
September 18, 2015
M/S DELTA FACTORIES INDIA PVT. LTD. Vs. STATE OF JHARKHAND
February 11, 2015
M/S JARDINE HENDERSON LIMITED Vs. BHOLA NATH SINGH
February 19, 2015
M/S PRASAD EXPLOSIVE AND CHEMICALS THROUGH ONE OF ITS PARTNER SUBODH KUMAR PRASAD Vs. JHARKHAND URJA VIKAS NIGAM LTD., THROUGH ITS CHAIRMAN & ORS.
March 31, 2015
M/S RAJA TYRES Vs. UNION OF INDIA
September 22, 2015
M/S SATYAM ENGINEERING & CONSTRUCTION Vs. STATE OF JHARKHAND AND OTHERS
April 1, 2015
M/S SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD. THROUGH ITS AUTHORISED SIGNATORY ARJUN PATIL Vs. THE STATE OF JHARKHAND & OTHERS
August 6, 2015
M/S TATA MOTORS LTD., THROUGH ITS CONSTITUTED ATTORNEY TELCO PRAVEEN KUMAR SINGH ETC Vs. THE REGIONAL PROVIDENT FUND, COMMISSIONER, JAMSHEDPUR AND ANR. ETC.
May 11, 2015
M/S TRIVENI TRADERS, THROUGH ITS PROPRIETOR, MAHENDRA SINGH, SON OF LATE BANKE SINGH, RESIDENT OF KAUNDILYA NIWAS, GUJRAT COLONY, P.O. & P.S.CHAS, DISTRICT BOKARO Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND OTHERS
July 21, 2015
M/S. BIHAR EXTRUSION LIMITED, HAVING ITS FACTORY AT INDUSTRIAL AREA, GAMHARIA SINGHBHUM (EAST) THROUGH ITS MANAGER AND AUTHORIED SIGNATORY SHRI SHIV MURAT PANDEY, SON OF R.S. PANDEY, RESIDENT OF CONTRACTORS AREA, P.O. Vs. JHARKHAND STATE ELECTRICITY BOARD, HAVING ITS HEAD OFFICE AT RANCHI THROUGH ITS CHAIRMAN
July 23, 2015
M/S. THE TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
December 2, 2015
MAA ASSTBHUJI CERAMIC Vs. SAIL REFRACTORY UNIT
May 15, 2015
MAA JAGDAMBE COAL BRIQUETTE Vs. THE UNION OF INDIA AND ORS.
January 29, 2015
MAA TARA ISPAT INDUSTRIES PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
June 17, 2015
MADHAV CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND
December 7, 2015
MADHU AGARWAL Vs. STATE OF JHARKHAND AND ORS.
February 23, 2015
MADHUKAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 30, 2015
MADHURI GOSWAMI (SMT.) AND ANR Vs. RABINDRA NATH GOSWAMI
September 16, 2015
MADHUSTHALI INSTITUTE OF TEACHER TRAINING Vs. STATE OF JHARKHAND AND ORS
September 3, 2015
MADHUSUDAN SOREN AND ORS. Vs. UNION OF INDIA AND ORS.
September 22, 2015
MADIRA MUKHERJEE Vs. STATE OF JHARKHAND
December 9, 2015
MAGNU BANDU AND ORS. Vs. STATE OF BIHAR AND ORS.
January 12, 2015
MAHABIR DUTTA Vs. LAXMI DEVI AND ORS.
May 14, 2015
MAHABIR GOSAIN @ MAHABIR GOSAI Vs. STATE OF JHARKHAND
March 12, 2015
MAHABIR KANSHI Vs. STATE OF JHARKHAND
November 20, 2015
MAHABIR MISTRY Vs. SECRETARY, MANAGEMENT COMMITTEE OF ST. XAVIERS SCHOOL
October 12, 2015
MAHABIR REFRACTORIES WORKS Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY
January 23, 2015
MAHABIR TIWARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 14, 2015
MAHABUL ANSARI AND ORS. Vs. CENTRAL COAL FIELD LIMITED AND ORS.
December 1, 2015
MAHADEB SINGH Vs. STATE OF JHARKHAND
July 20, 2015
MAHADEO ORAON Vs. THE STATE OF JHARKHAND
March 11, 2015
MAHADEV SAO Vs. THE STATE OF JHARKHAND
September 15, 2015
MAHADEV YADAV AND ORS. Vs. THE STATE OF JHARKHAND
February 3, 2015
MAHARSHI NIKHILESH SEWA SANSTHAN Vs. THE STATE OF JHARKHAND AND ORS.
July 14, 2015
MAHENDRA KARDAM Vs. STATE OF JHARKHAND
September 4, 2015
MAHENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
October 28, 2015
MAHENDRA PRASAD AND ORS. Vs. UNION OF INDIA
March 10, 2015
MAHENDRA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
June 23, 2015
MAHENDRA SINGH Vs. STATE OF JHARKHAND
September 16, 2015
MAHENDRA SINGH Vs. STATE OF JHARKHAND
April 9, 2015
MAHESH BHAGAT Vs. STATE OF JHARKHAND
May 19, 2015
MAHESH CHANDRA VERMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 14, 2015
MAHESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
MAHESH PRASAD, SON OF RAM JATAN YADAV RESIDENT OF VILLAGE GOVINDPUR, P.O. AND P.S. MANDU, DISTRICT Vs. THE STATE OF JHARKHAND
July 28, 2015
MAHESH RAM PASWAN Vs. THE STATE OF JHARKHAND AND ORS.
January 27, 2015
MAHESH SONI Vs. THE STATE OF JHARKHAND
September 17, 2015
MAHESH SONI Vs. STATE OF JHARKHAND
September 18, 2015
MAHTAB SHAHEEN Vs. STATE OF JHARKHAND
July 8, 2015
MAINAK ROY AND ORS. Vs. STATE OF JHARKHAND AND ANR.
September 11, 2015
MAITHAN CERAMICS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
December 17, 2015
MAKERS CASTING INDIA PRIVATE LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LTD. AND ORS.
February 27, 2015
MAKHU SINGH Vs. EASTERN COALFIELDS LIMITED AND ORS.
May 7, 2015
MAKRA PATOR Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2015
MAKSUD ALAM Vs. INDIAN OIL CORPORATION AND ORS.
June 18, 2015
MALABIKA GHOSH AND ORS. Vs. BALWANT KAUR
June 30, 2015
MANAGEMENT OF MOTORS LIMITED Vs. STATE OF JHARKHAND
May 12, 2015
MANAGEMENT OF PUNJAB NATIONAL BANK Vs. MADHUBALA DEVI; PANKAJ KUMAR SAHAY
March 19, 2015
MANAGEMENT OF USHA MARTIN INDUSTRIES LTD. Vs. BRAJ BHUSHAN BANSAL
August 12, 2015
MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. THEODAR KUJUR AND ORS.
July 23, 2015
MANASH MUKHERJEE, SON OF BYOMKESH MUKHERJEE Vs. STATE OF JHARKHAND
February 19, 2015
MANDODARI DEVI, WIFE OF SURENDRA PRASAD SHUKLA Vs. STATE OF JHARKHAND
February 13, 2015
MANGAL RAI Vs. THE STATE OF JHARKHAND AND ORS.
January 9, 2015
MANGAT MURMU Vs. THE STATE OF JHARKHAND AND ORS.
March 17, 2015
MANGRA MUNDA Vs. BHANUA MUNDA AND ORS.
October 27, 2015
MANGRA ORAON Vs. STATE OF JHARKHAND AND ORS.
October 8, 2015
MANI SHANKAR TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2015
MANIK CHAND CHOPRA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
October 26, 2015
MANISH KHEMKA Vs. STATE OF JHARKHAND
May 22, 2015
MANISH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 12, 2015
MANISH MITTAL Vs. THE STATE OF JHARKHAND AND ORS.
October 7, 2015
MANISHA KUMARI @ AISHA FIRDUS Vs. STATE OF JHARKHAND AND ORS
August 14, 2015
MANITA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 27, 2015
MANJAI MURMU Vs. THE STATE OF JHARKHAND
January 30, 2015
MANJU DEVI Vs. AWADH BIHARI PRASAD
December 14, 2015
MANJULA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
August 12, 2015
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
April 29, 2015
MANOJ KUMAR AGARWAL Vs. THE STATE OF JHARKHAND & ORS.
July 15, 2015
MANOJ KUMAR AGARWAL Vs. STATE OF JHARKHAND AND ORS.
September 14, 2015
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
February 11, 2015
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
August 4, 2015
MANOJ KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
October 14, 2015
MANOJ KUMAR MANIK Vs. STATE OF JHARKHAND AND ORS
August 6, 2015
MANOJ KUMAR MANTRI Vs. MEGHRAJ CHOUDHARY AND ORS.
July 9, 2015
MANOJ KUMAR MISHRA Vs. STATE OF JHARKHAND AND ORS.
November 4, 2015
MANOJ KUMAR PASWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 7, 2015
MANOJ KUMAR RAI Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
MANOJ KUMAR SHARMA Vs. STATE OF JHARKHAND
December 8, 2015
MANOJ KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
MANOJ KUMAR SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 9, 2015
MANOJ KUMAR THAKUR Vs. MAHIPAL MISHRA AND ORS.
November 26, 2015
MANOJ MAHTO Vs. THE STATE OF JHARKHAND & ORS.
July 6, 2015
MANOJ PASWAN Vs. UNITED BANK OF INDIA
December 2, 2015
MANOJ VERMA @ MANOJ KUMAR VERMA Vs. THE STATE OF JHARKHAND & ANR.
June 17, 2015
MANOJ YADAV @ MANOJ KR. YADAV AND ORS. Vs. STATE OF JHARKHAND AND ANR.
September 18, 2015
MANORAMA DEVI AND ORS. Vs. SUSHILA DEVI JOSHI
September 29, 2015
MANORANJAN SINGH AND ORS. Vs. THE STATE OF JHARKHAND
November 3, 2015
MANTU BHANDARI ALIAS PARESH BHANDARI SON OF SARJU BHANDARI, RESIDENTS OF VILLAGE BHALGARHA, PO,PS AND DISTRICT Vs. THE STATE OF JHARKHAND
October 16, 2015
MANTU DEY Vs. THE STATE OF JHARKHAND
November 2, 2015
MANTU YADAV AND ORS. Vs. STATE OF JHARKHAND
April 29, 2015
MANVINDER SINGH BHATIA Vs. THE STATE OF JHARKHAND
December 17, 2015
MAQSOOD ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 13, 2015
MARIUM TIGGA AND ORS. Vs. MICHEL AND ORS.
September 4, 2015
MARY ANNA TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 23, 2015
MATAL MURMU AND ORS. Vs. THE STATE OF JHARKHAND
March 26, 2015
MATILDA TOPPO & ANR. Vs. STATE OF JHARKHAND & ORS.
May 21, 2015
MAULESHWARI GOPE Vs. THE STATE OF JHARKHAND AND ORS.
November 20, 2015
MAYA DEVI AND ORS Vs. UNION OF INDIA
November 24, 2015
MAZHARUL HAQUE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 31, 2015
MD AKHTAR Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
February 10, 2015
MD ANWAR AND ORS Vs. STATE OF JHARKHAND AND ORS
September 29, 2015
MD HAMID ANSARI Vs. STATE OF JHARKHAND
February 26, 2015
MD HASAN RAZA @ HASAN RAJA Vs. STATE OF JHARKHAND
January 15, 2015
MD JAHANGIR KHAN Vs. CENTRAL COALFIELDS LIMITED
July 8, 2015
MD MURTAJ ANSARI S/O LATE HARKHU MIAN Vs. STATE OF JHARKHAND
May 22, 2015
MD MUSTAK, S/O GULAM RASUIL Vs. STATE OF JHARKHAND
February 13, 2015
MD SHAFIQUE RAHMAN Vs. STATE OF JHARKHAND
May 8, 2015
MD SHAHZAD KHAN S/O AHMAD KHAN Vs. STATE OF JHARKHAND
April 30, 2015
MD. ATHAR @ ATHAR ALAM @ PAPPU Vs. STATE OF JHARKHAND
December 7, 2015
MD. FIROJ @ MD. FIROZ AND ANOTHER Vs. STATE OF JHARKHAND
April 22, 2015
MD. HARUN RASSID AND ORS. Vs. JHARKHAND ACADEMIC COUNCIL AND ORS.
November 2, 2015
MD. HASHIM AND ORS. Vs. THE STATE OF JHARKHAND
December 10, 2015
MD. ISLAM ANSARI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
July 6, 2015
MD. KALIM & ORS. Vs. THE STATE OF JHARKHAND
February 26, 2015
MD. KHURSHID ALAM Vs. STATE OF JHARKHAND AND ORS.
December 7, 2015
MD. MANSOOR @ MANSOOR ALAM @ MANSER NAUWA, SON OF KALAM NAUWA, R/O WASSEYPUR, P.O. BHULINAGAR, P.S. BANK MOARE, DISTRICT DHANBAD Vs. STATE OF JHARKHAND
July 24, 2015
MD. MANSOOR ALAM Vs. MARTIN MARANDI & ORS.
July 21, 2015
MD. MAQSOOD ALAM AND ANR. Vs. STATE OF JHARKHAND
January 5, 2015
MD. MUSTAFA Vs. THE STATE OF JHARKHAND AND ORS.
October 1, 2015
MD. RAFIQUL ALAM @ RAFIQUL ALAM Vs. STATE OF JHARKHAND
February 13, 2015
MD. SALIM Vs. MD. ALTAV AND ORS.
October 9, 2015
MD. SHAMIM, S/O AMIN ANSARI Vs. MD. HANIF ANSARI
December 3, 2015
MD. TAIAB ALI Vs. STATE OF JHARKHAND
December 3, 2015
MD. YUNUS ANSARI @ YUNUS ANSARI @ YUNUS MIAN Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, DEPTT. OF ENVIRONMENT AND FOREST, GOVT. OF JHARKHAND & ORS.
June 30, 2015
MD.EKARAM @ GOLA @ EKARAM Vs. STATE OF JHARKHAND
October 4, 2015
MECON LIMITED AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 2 AND ORS.
April 27, 2015
MEENA DEVI Vs. THE UNION OF INDIA
January 6, 2015
MEERU MARANDI Vs. THE EASTERN COALFIELD LTD. AND ORS.
September 2, 2015
MEMBER SECRETARY, CENTRAL SILK BOARD AND ORS. Vs. V. DIVAKARAN AND ORS.
August 18, 2015
MESSERS CHHATURAM HORILRAM PRIVATE LIMITED, THROUGH ITS DIRECTOR SUDHIR KUMAR BHADANI Vs. MAHESHWAR PRASAD SINGH & OTHERS
August 6, 2015
METALDYNE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
July 15, 2015
MEW SUSPENSIONS PVT LTD Vs. CANARA BANK AND ORS
October 28, 2015
MIHIR KUMAR DAS Vs. STATE BANK OF INDIA AND ORS.
July 6, 2015
MIRA MARANDI Vs. STATE OF JHARKHAND AND ORS.
November 19, 2015
MIRA SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 18, 2015
MITHILESH KUMAR S/O LATE SHATRUHAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
MITHILESH KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 4, 2015
MITHILESH PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2015
MITHLESH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
September 14, 2015
MOD NARAYAN JHA Vs. M/S SANJEEVANI BUILDCON PVT. LTD.
September 17, 2015
MOHAMMED ALAMGEER SON OF MUHAMMED IBRAHIM Vs. STATE OF JHARKHAND
February 4, 2015
MOHAN BIN PRAJAPATI Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2015
MOHAN GOPE SON OF DILBODHAN GOPE Vs. STATE OF JHARKHAND
February 10, 2015
MOHAN KUMAR AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
October 9, 2015
MOHAN SAO @ MOHAN SAHU Vs. MOSTT BASMATI DEVI & ORS.
July 16, 2015
MOHD. GUDDU KHAN, S/O ABDUL SATTAR R/O MEHDI BEGAM, P.O & P.S. BURDWAN DISTT. BURDWAN, WEST BENGAL Vs. THE STATE OF JHARKHAND
October 6, 2015
MOHMOOD MIAN AND ORS. Vs. ABDUL HAMID AND ORS.
February 24, 2015
MOIZ ANSARI Vs. STATE OF JHARKHAND
January 16, 2015
MOJIB ANSARI AND ORS. Vs. STATE OF JHARKHAND
August 13, 2015
MOKHTAR AHMAD S/O LATE BADRUDDIN KHAN Vs. STATE OF JHARKHAND
May 6, 2015
MONGIA STEEL LIMITED Vs. SHREE KHATU SHYAMJI CEMENT MFG PRIVATE LIMITED
May 5, 2015
MONIKA DUTTA Vs. UNION OF INDIA AND ORS.
October 8, 2015
MONNET ISPAT & ENERGY LIMITED Vs. CENTRAL COALFIELDS LIMITED AND ORS.
November 26, 2015
MOSRAT ZIYA TARA Vs. THE STATE OF JHARKHAND AND ORS.
July 15, 2015
MOSRAT ZIYA TARA Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
MOST HAZARA KHATOON W/O LATE MD QURBAN Vs. MD KALIM S/O LATE MD QURBAN
May 7, 2015
MOST MADHURI DEVI Vs. MOST SUNDARI MAHATAIN
July 2, 2015
MOST ROBINA SULTANA W/O LATE MANSOOR ALAM Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
MOST. PARWATI DEVI Vs. MAHABIR MAHTO
March 19, 2015
MOST. SOMWARI MANJHIAIN Vs. STATE OF JHARKHAND
February 2, 2015
MOSTT PATRI WIFE OF LATE MOHAN MANDAL Vs. STATE OF JHARKHAND
February 20, 2015
MOSTT. MANTORANI DEVI Vs. STATE OF JHARKHAND
February 19, 2015
MOTI SINGH @ MOTI PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
November 4, 2015
MOTILAL Vs. STATE OF BIHAR NOW JHARKHAND
February 18, 2015
MOTILAL YADAV S/O LATE ETWARI GOPE Vs. STATE OF JHARKHAND
March 25, 2015
MOUSHMI SEN (DUTTA) Vs. NILANJAN SEN
February 6, 2015
MRITUNJAY PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2015
MRITYUNJAY DAS Vs. THE STATE OF JHARKHAND
May 19, 2015
MRITYUNJAY KUMAR THAKUR Vs. UNION OF INDIA
April 15, 2015
MUBARAK HUSSAIN Vs. NARAIN SINGH AND ORS.
October 28, 2015
MUKESH KUMAR SAHU Vs. STATE OF JHARKHAND AND ORS.
September 10, 2015
MUKESH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
MUKESH KUMAR YADAV Vs. STATE OF JHARKHAND
January 22, 2015
MUKESH MANDAL Vs. STATE OF JHARKHAND
February 25, 2015
MUKHTAR ANSARI Vs. ABDUL SAMAD
December 2, 2015
MUKTESHWAR MAHTO Vs. THE STATE OF JHARKHAND
May 21, 2015
MUKUND MAHTO Vs. THE STATE OF JHARKHAND
September 17, 2015
MULCHAND AGRAWAL Vs. THE STATE OF JHARKHAND
January 7, 2015
MUNDRIKA PRASAD Vs. SHUSHILA DEVI
May 6, 2015
MUNDRIKA SINGH Vs. THE STATE OF JHARKHAND
January 6, 2015
MUNI LAL BELDAR @ MUNILAL Vs. STATE OF JHARKHAND
July 2, 2015
MUNNI DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
July 13, 2015
MUNSHI TUDU Vs. STATE OF JHARKHAND
July 15, 2015
MURARI BHAGAT Vs. STATE OF JHARKHAND AND OTHERS
July 22, 2015
MURARI KUMAR YADAV Vs. UNION OF INDIA AND ORS.
November 27, 2015
MURLI GOPE AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
March 31, 2015
MURLI MARANDI AND ORS Vs. STATE OF JHARKHAND
August 13, 2015
MURLIDHAR AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
February 20, 2015
MURSHID ANSARI Vs. STATE OF JHARKHAND AND ORS.
September 28, 2015
MUSTKIM BAITHA AND ORS. Vs. THE STATE OF JHARKHAND
May 13, 2015
N K BHOI Vs. STATE OF JHARKHAND
March 12, 2015
N. SRINIVAS Vs. STATE OF JHARKHAND AND ANR.
March 8, 2015
NAARAAYANI MINERALS Vs. STATE OF JHARKHAND
February 11, 2015
NABAL KISHORE YADAV @ NAWAL KISHORE YADAV Vs. STATE OF JHARKHAND AND ORS
May 8, 2015
NABIK MANDAL Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND OTHERS
July 21, 2015
NABIN ROY Vs. THE STATE OF JHARKHAND AND ORS.
September 28, 2015
NAFIS FATMA Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
NAGENDRA KUMAR SHARMA AND OTHERS Vs. STATE OF JHARKHAND
March 10, 2015
NAGENDRA MOHAN PRASAD SRIVASTAV Vs. THE STATE OF JHARKHAND AND ORS.
March 25, 2015
NAGENDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2015
NAGENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 20, 2015
NAGENDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 10, 2015
NAGENDRA SINGH Vs. JOGINDER SINGH
May 1, 2015
NAGENDRA SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
May 1, 2015
NAGENDRA THAKUR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2015
NAGESHWAR PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
NAGESHWAR RAM @ NAGO RAM, Vs. STATE OF JHARKHAND
July 14, 2015
NAGINA PASWAN Vs. STATE OF JHARKHAND AND ORS.
February 4, 2015
NAIPAI GUDIYA Vs. THE UNION OF INDIA
August 24, 2015
NAKUL MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 24, 2015
NAKUL PRASAD Vs. UNION OF INDIA AND ORS.
May 14, 2015
NAKUL RANA AND ORS. Vs. BALESHWAR RANA AND ORS.
December 3, 2015
NAKUL SONAR Vs. STATE OF JHARKHAND AND ORS.
February 2, 2015
NAMITA DAS Vs. STATE OF JHARKHAND
November 27, 2015
NAMLEM TOPNO Vs. STATE OF JHARKHAND AND ORS.
April 23, 2015
NAND KISHORE GHOSH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
NAND KISHORE PRAJAPATI Vs. PRATIVA DEVI AND ORS.
January 6, 2015
NAND KISHORE RAI Vs. THE STATE OF JHARKHAND AND ORS.
July 23, 2015
NAND KISHORE SAH Vs. LALAN SAH AND ORS.
October 15, 2015
NAND KISHUN MURMU Vs. THE STATE OF JHARKHAND
July 27, 2015
NAND LAL PANDEY Vs. STATE OF JHARKHAND AND OTHERS
November 11, 2015
NANDU PRASAD S/O LATE SUKHDEO SINGH Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
NAQUEEB KHAN AND OTHERS Vs. STATE OF JHARKHAND
October 6, 2015
NARAYAN CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ORS.
September 21, 2015
NARBADESHWAR SHUKLA Vs. PALAMU KSHETRIYA GRAMIN BANK AND ORS.
February 6, 2015
NARENDRA K. PATEL Vs. PRATAP SINGH
January 16, 2015
NARENDRA KUMAR Vs. STATE OF JHARKHAND
July 3, 2015
NARESH CHANDRA AGARWAL Vs. TATHAGAT ROY AND ORS.
October 9, 2015
NARESH KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
November 4, 2015
NARESH MOHAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
July 3, 2015
NARESH PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
November 5, 2015
NARESH RAM Vs. CENTRAL COALFIELDS LIMITED AND ORS.
November 3, 2015
NARGISH PAUL, W/O C H MADHAI Vs. STATE OF JHARKHAND
February 6, 2015
NARSINGH ISPAT LTD Vs. JHARKHAND URJA VITARAN NIGAM LTD , RANCHI AND OTHERS
July 22, 2015
NARWEDESHWAR RAY Vs. STATE OF JHARKHAND AND ORS.
March 31, 2015
NASIM ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
February 3, 2015
NASIR Vs. AMINA KHATOON
January 19, 2015
NATIONAL INSURANCE CO. LTD. Vs. ABHA GUPTA AND ORS.
October 6, 2015
NATIONAL INSURANCE COMPANY Vs. JANKI DEVI
July 21, 2015
NATIONAL INSURANCE COMPANY LTD Vs. SABITRI DEVI
April 7, 2015
NAVEEN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
January 29, 2015
NAVIN KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
NAVIN KUMAR SINHA Vs. UNITED BANK OF INDIA AND ORS.
April 6, 2015
NAVIN KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
NAVNEET BHANU AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 27, 2015
NAW CHANDRA SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 11, 2015
NAWAL KISHORE PRASAD Vs. STATE OF JHARKHAND
February 6, 2015
NAWAL KISHORE PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 5, 2015
NAZIRUDDIN Vs. BHARAT COKING COAL LIMITED AND ORS.
July 31, 2015
NEERA GUPTA AND ORS. Vs. RAVINDRA KUMAR GUPTA AND ORS.
April 30, 2015
NEETU KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
October 15, 2015
NEMAN PARAHIYA Vs. STATE OF JHARKHAND
July 23, 2015
NEPAL KUMBHAKAR Vs. STATE OF JHARKHAND
November 26, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. MOHAMMAD YUSUF AND ORS.
July 22, 2015
NIBHAY KERKETTA Vs. STATE OF JHARKHAND
April 21, 2015
NIFIKIR PAL Vs. EASTERN COALFIELDS LIMITED AND ORS.
May 7, 2015
NIKHIL RANJAN MAHATO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 29, 2015
NILAI EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
October 1, 2015
NILIMA TIRKEY Vs. STATE OF JHARKHAND AND OTHERS
September 18, 2015
NIMAI CHANDRA MANDAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 18, 2015
NIRAJ TAMERA Vs. THE STATE OF JHARKHAND
September 10, 2015
NIRANJAN PRADHAN Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2015
NIRANJAN PRASAD DASONDHI Vs. BCCL
April 23, 2015
NIRBHAY PRAKASH Vs. THE STATE OF JHARKHAND
July 6, 2015
NIRMAL BHENGRA Vs. STATE OF JHARKHAND
May 21, 2015
NIRMAL KUMAR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 21, 2015
NIRMAL KUMAR DEVA Vs. STATE OF JHARKHAND
February 5, 2015
NIRMAL SONI Vs. STATE OF JHARKHAND
August 4, 2015
NIRMALA DEVI WIFE OF MADAN PRASAD TIWARY AND ORS Vs. STATE OF JHARKHAND AND ORS
October 26, 2015
NISHANT SINGH Vs. STATE OF JHARKHAND AND ORS.
May 13, 2015
NISHI RANI KERKETTA WIFE OF LATE SHARAD SORENG Vs. STATE OF JHARKHAND
April 30, 2015
NISHIKANT Vs. UNION OF INDIA AND ORS.
February 23, 2015
NITAI MUNDA Vs. STATE OF JHARKHAND
May 13, 2015
NITIN CHANDRA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
NITIN KUMAR SARAF Vs. UNION OF INDIA
February 9, 2015
NIYOTI BALA DAS Vs. THE UNION OF INDIA AND ORS.
June 15, 2015
NOORIE @ SAZDA NAAZ Vs. STATE OF JHARKHAND AND OTHERS
August 4, 2015
NOORUL HODA Vs. MECON LIMITED THROUGH ITS CHAIRMAN, RANCHI
January 9, 2015
NRISINGH PRASAD TIWARY Vs. COAL INDIA LIMITED AND ORS.
August 3, 2015
OM PRAKASH Vs. THE BANK OF INDIA AND ORS.
September 4, 2015
OM PRAKASH Vs. THE STATE OF JHARKHAND
March 24, 2015
OM PRAKASH LAL Vs. STATE OF JHARKHAND
February 13, 2015
OM PRAKASH SINGH BUILDCON PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
October 16, 2015
OM PRAKASH SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 11, 2015
OM PRAKASH TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
April 28, 2015
OMEC ENGINEERS Vs. SHIVENDRA NATH VERMA AND ORS.
December 4, 2015
ORIENTAL INSURANCE CO. LTD. Vs. ANJELUS TOPPO AND ORS.
January 13, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. TRIPTI DEVI AND ORS.
December 1, 2015
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, BOKARO Vs. ETBARI DEVI AND OTHERS
October 14, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. MARANGMAY MURMU
November 30, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. MANJU DEVI AND ORS.
February 13, 2015
P DHANANJAY S/O P NARAYAN RAO Vs. STATE OF JHARKHAND AND ORS
July 31, 2015
P S TORPA Vs. STATE OF JHARKHAND
July 23, 2015
P. DASRATH Vs. UNION OF INDIA AND ORS.
April 7, 2015
P. PUGALENDI PUGA @ PARUMAL PULGENDU PUGA Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE, VIGILANCE BUREAU
August 14, 2015
P.K. CHAKRABORTY Vs. UNION OF INDIA AND ORS.
May 22, 2015
P.O. HALSI, P.S. HALSI Vs. STATE OF JHARKHAND
December 4, 2015
PABITRA MOHAN CHANDRA Vs. STATE BANK OF INDIA AND ORS.
December 7, 2015
PALLABI CHANDRA Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
PALU MURMU Vs. STATE OF JHARKHAND
August 19, 2015
PANCHAM MAHTO SON OF LATE GOVIND MAHTO Vs. STATE OF JHARKHAND
March 25, 2015
PANCHAM ORAON S/O LATE PILLAI ORAON Vs. STATE OF JHARKHAND
April 24, 2015
PANKAJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
April 15, 2015
PANKAJ KUMAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
March 25, 2015
PANKAJ LOHARIWAL Vs. STATE OF JHARKHAND AND ORS.
November 4, 2015
PANKAJ STEELS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
August 6, 2015
PAPPU @ NAZRE AHMAD SON OF NABI AHMAD Vs. STATE OF JHARKHAND
June 26, 2015
PAPPU SAH Vs. THE STATE OF JHARKHAND
April 30, 2015
PAPPU YADAV AND ORS. Vs. THE STATE OF BIHAR
February 3, 2015
PARAMANAND VIMAL Vs. UNION OF INDIA
January 6, 2015
PARAMANAND VIMAL Vs. UNION OF INDIA
January 5, 2015
PARBATI BHUINI Vs. BCCL AND ORS.
April 8, 2015
PARDEN ORAON Vs. CENTRAL COALFIELDS LIMITED AND ORS.
August 3, 2015
PARESH NATH BID AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 3, 2015
PARJANYA B.ED COLLEGE Vs. STATE OF JHARKHAND AND ORS.
August 26, 2015
PARMANAND PANDIT Vs. STATE OF JHARKHAND AND ORS.
December 3, 2015
PARMESHWAR GOPE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 16, 2015
PARMESHWAR SAHU & ANR. Vs. THE STATE OF JHARKHAND & ANR.
July 21, 2015
PARSURAM BELLANI Vs. STATE OF JHARKHAND
March 31, 2015
PARTH SARTHY GANGULI Vs. RAVI KUMAR SHRIVASTAVA AND ORS.
July 23, 2015
PARVATI GOPE Vs. THE STATE OF JHARKHAND
March 4, 2015
PARWATI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
January 5, 2015
PARWATI DEVI Vs. MAHABIR MAHTO
March 19, 2015
PARWEJ KHAN Vs. THE UNION OF INDIA AND ORS.
October 30, 2015
PATEL ENGINEERING LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
April 21, 2015
PATRI Vs. THE STATE OF JHARKHAND
February 20, 2015
PAWAN KHALKHO Vs. STATE OF JHARKHAND
November 5, 2015
PAWAN KUMAR Vs. THE UNION OF INDIA AND ORS.
May 18, 2015
PAWAN KUMAR JHUNJHUNWALA Vs. HARGOVIND SINGH AND ORS.
November 26, 2015
PAWAN KUMAR KEDIA Vs. THE STATE OF JHARKHAND
November 27, 2015
PAWAN KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
March 20, 2015
PAWAN SINGH @ PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
September 14, 2015
PEARL REGENCY Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
April 4, 2015
PERFECT ELECTRIC CONCERN (P) LTD Vs. STATE OF JHARKHAND
January 16, 2015
PERMANAND SINGH Vs. THE STATE OF JHARKHAND AND ORS.
April 24, 2015
PETER ANAND KUMAR EKKA Vs. MECON LIMITED
January 27, 2015
PETER TIRKEY Vs. STATE OF JHARKHAND AND ORS.
December 10, 2015
PHATIK KANTI GON Vs. STATE OF JHARKHAND AND ORS
September 10, 2015
PHILBIYUS BARLA Vs. STATE OF JHARKHAND
December 4, 2015
PHILIP MARIANUS TOPPO Vs. STATE OF JHARKHAND AND ORS.
April 24, 2015
POCHAN MAHTO AND ORS. Vs. MUNDRIKA MAHTO AND ORS.
December 10, 2015
PRABHA SHANKAR DUBEY Vs. STATE OF JHARKHAND
March 25, 2015
PRABHAWATI DEVI Vs. STATE OF JHARKHAND & ORS.
May 22, 2015
PRABHU SAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 9, 2015
PRADEEP KUMAR Vs. STATE OF JHARKHAND
July 2, 2015
PRADEEP KUMAR AGARWAL Vs. SABITA DEVI AND ORS.
September 21, 2015
PRADEEP KUMAR BAJAJ, S/O LATE CHHOGMAL BAJAJ, R/O SARAI ROAD, DUMKA TOWN, P.O., P.S.DUMKA TOWN, SUB DIVISION & DISTRICT DUMKA Vs. SHARAD KUMAR BAJAJ AND OTHERS
July 9, 2015
PRADEEP MARANDI Vs. UNION OF INDIA AND ORS.
October 13, 2015
PRADIP KUMAR CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ORS.
October 5, 2015
PRADIP KUMAR MAJI Vs. THE STATE OF JHARKHAND AND ORS.
November 19, 2015
PRAFULLA CHANDRA ROY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2015
PRAKASH BAURI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
October 27, 2015
PRAKASH BHUIYA S/O RAM LAKHAN BHUIYA Vs. STATE OF JHARKHAND
May 5, 2015
PRAKASH CENTRAL JAIL HAZARIBAGH Vs. STATE OF JHARKHAND
May 21, 2015
PRAKASH CHANDRA TIBREWAL AND OTHERS Vs. THE REGIONAL OFFICER, JHARKHAND STATE POLLUTION CONTROL BOARD, HAVING ITS REGIONAL OFFICE AT MB 15, NEW HOUSING COLONY, P.O. AND P.S. ADITYAPUR, DISTRICT
July 28, 2015
PRAKASH PODDAR Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
September 11, 2015
PRAKASH SINGH AND ORS. Vs. THE STATE OF JHARKHAND
August 6, 2015
PRAKASH SONY @ SATYA PRAKASH SONI S/O LATE KEDAR PRASAD SONI Vs. STATE OF JHARKHAND
January 5, 2015
PRAMILA DEVI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 7, 2015
PRAMILA DEVI AND ORS. Vs. UNION OF INDIA
October 13, 2015
PRAMOD KUMAR Vs. THE STATE OF JHARKHAND
October 15, 2015
PRAMOD KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
PRAMOD KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
March 20, 2015
PRAMOD KUMAR VERMA Vs. THE STATE OF JHARKHAND
October 1, 2015
PRAMOD SINGH Vs. STATE OF JHARKHAND
March 24, 2015
PRANAB BRATA ROY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 28, 2015
PRASANNA KUMAR DAS Vs. STATE OF JHARKHAND
December 1, 2015
PRASANTO GORAI Vs. STATE OF JHARKHAND
December 8, 2015
PRASHANT KUMAR TRIPATHY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2015
PRATAP YADAV @ PRATAP PRASAD YADAV & ORS. Vs. THE STATE OF JHARKHAND & ANR.
August 11, 2015
PRATIMA KUMARI Vs. STATE OF JHARKHAND & ORS.
May 13, 2015
PRAVEEN KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 9, 2015
PRAVIN KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2015
PRAYAG MANDAL AND ORS. Vs. GOKUL CHANDRA MANDAL AND ORS.
September 15, 2015
PREM KATARUKA Vs. THE UNION OF INDIA AND ORS.
January 6, 2015
PREM PAL SINGH Vs. UNION OF INDIA
January 15, 2015
PREM PRAKASH ARYA Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, PROJECT BUILDING DHURWA, RANCHI & ORS.
July 20, 2015
PREM PURAN Vs. THE STATE OF JHARKHAND
August 24, 2015
PREMLATA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
August 3, 2015
PRERNA JAGRITI VIKASH MANCH Vs. STATE OF JHARKHAND
March 27, 2015
PRINCE OLIVER HORO Vs. INDIAN SCHOOL OF MINES
April 15, 2015
PRITAM KUMAR ROY Vs. STATE OF JHARKHAND
May 21, 2015
PRITHVI SINGH Vs. STATE OF JHARKHAND
January 13, 2015
PRITI DEVI Vs. STATE OF JHARKHAND
December 10, 2015
PRIYA RANJAN BHAGAT AND ORS. Vs. SAROJ BHAGAT AND ORS.
August 31, 2015
PRIYA SHAILENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 7, 2015
PRIYANKA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
March 4, 2015
PRIYANKA KUMARI Vs. DEPUTY GENERAL MANAGER (HUMAN RESOURCES) I.D.B.I. BANK LIMITED AND ORS.
November 20, 2015
PROJECT OFFICER, DHANSAR COLLIERY Vs. AJAY KUMAR PANDEY
July 14, 2015
PUBLIC INFORMATION OFFICER, RANCHI UNIVERSITY Vs. THE INFORMATION COMMISSIONER, JHARKHAND STATE INFORMATION COMMISSION AND ORS.
December 8, 2015
PULAKBARAN CHAKRAVORTY Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
PUMMY SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 18, 2015
PUNA KUER AND ORS. Vs. NARESH MAHTO AND ORS.
February 20, 2015
PUNIA BELDARIN Vs. BASUDEO BELDAR AND ORS.
August 18, 2015
PUNJAB VIDYA SABHA Vs. STATE OF JHARKHAND AND ORS.
April 20, 2015
PURAN SAW Vs. CENTRAL COALFIELDS LTD. AND ORS.
March 20, 2015
PURANMAL AGRAWAL Vs. STATE OF JHARKHAND
September 15, 2015
PURNA Vs. STATE OF JHARKHAND
May 12, 2015
PURNI DEVI AND ORS. Vs. NAKUL RAY AND ORS.
April 28, 2015
PUTUL KUMARI W/O ASHISH KUMAR JHA Vs. STATE OF JHARKHAND
January 5, 2015
QAYUM MIRZA AND ORS. Vs. THE STATE OF JHARKHAND
March 26, 2015
QUAMRUDDIN Vs. STATE OF JHARKHAND AND ORS.
January 30, 2015
QURAISHA KHATOON @ BIBI KULSUM AND OTHERS Vs. STATE OF JHARKHAND
March 10, 2015
R K ISPAT Vs. ALLAHABAD BANK, BOKARO STEEL CITY BRANCH
March 10, 2015
R TARA PRASAD Vs. STATE OF JHARKHAND
February 27, 2015
R.B. TRADING AGENCY AND ORS. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
January 13, 2015
R.M. SINHA & CO. Vs. STATE OF JHARKHAND
April 23, 2015
R.N. TIWARY @ RAJENDRA NATH TIWARY AND ANR. Vs. STATE OF JHARKHAND AND ANR.
January 5, 2015
RABI KUMAR AND ORS. Vs. THE STATE OF JHARKHAND
September 3, 2015
RABI KUMAR S/O LATE SHRAVAN KUMAR Vs. STATE OF JHARKHAND
September 3, 2015
RABINDRA PRASAD Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED AND ORS.
February 6, 2015
RADHA DEVI Vs. STATE OF JHARKHAND AND ORS.
December 9, 2015
RADHA GOVIND TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND AND ORS.
February 9, 2015
RADHA GOVIND TEACHERS TRAINING COLLEGE Vs. THE STATE OF JHARKHAND AND ORS.
January 21, 2015
RADHA KANT UPADHAYAY Vs. BHARAT COKING COAL LIMITED AND ORS.
May 13, 2015
RADHA KUMARI MISHRA Vs. SUBASH MISHRA AND ORS.
September 14, 2015
RADHA MOHAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
RADHA MUNDA Vs. DIRECTOR PERSONNEL, CENTRAL COALFIELD LTD. AND ORS.
July 6, 2015
RAGHBENDRA SINGH AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
July 3, 2015
RAGHU HARI AND ORS. Vs. STATE OF JHARKHAND
April 15, 2015
RAGHU NATH MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
RAGHUBANS SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
RAGHUNANDAN KOERIE Vs. THE STATE OF JHARKHAND AND ORS.
April 8, 2015
RAGHUNATH MAHTO Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
November 19, 2015
RAGHUNATH PRASAD S/O LATE SHYAM LAL Vs. JHARKHAND STATE HOUSING BOARD
May 19, 2015
RAHE MATSYA JIVI SAHYOG SAMITEE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
April 21, 2015
RAHUL Vs. THE STATE OF JHARKHAND AND ORS.
May 12, 2015
RAHUL KUMAR @ RAHUL KUMAR YADAV Vs. STATE OF JHARKHAND
December 2, 2015
RAHUL RAJ Vs. STATE OF JHARKHAND
March 12, 2015
RAIMON LAKRA Vs. STATE OF JHARKHAND
October 28, 2015
RAJ BALLABH SINGH Vs. THE STATE OF JHARKHAND AND ORS.
March 11, 2015
RAJ KISHOR KUMAR Vs. STATE OF JHARKHAND
March 12, 2015
RAJ KISHORE SINGH Vs. THE UNION OF INDIA
June 18, 2015
RAJ KUMAR AGARWAL AND ORS. Vs. MOHAN LAL AGARWAL AND ORS.
September 23, 2015
RAJ KUMAR GUPTA Vs. REKHA DEVI
January 19, 2015
RAJ KUMAR KAPARDAR AND OTHERS Vs. STATE OF JHARKHAND
July 15, 2015
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
July 9, 2015
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
January 9, 2015
RAJ STEEL Vs. ALLAHABAD BANK, BOKARO STEEL CITY BRANCH; AUTHORIZED OFFICER
March 10, 2015
RAJAN MISHRA & ANR. Vs. THE STATE OF JHARKHAND & ANR.
August 7, 2015
RAJBALLABH SARDAR Vs. THE STATE OF JHARKHAND
August 18, 2015
RAJDEO SHARMA Vs. STATE OF JHARKHAND
July 14, 2015
RAJDEO SHARMA SON OF LATE BINKANT SHARMA Vs. STATE OF JHARKHAND
July 20, 2015
RAJEEV KUMAR RAI Vs. THE STATE OF JHARKHAND AND OTHERS
July 21, 2015
RAJEEV RANJAN KUMAR Vs. STATE OF JHARKHAND AND ORS.
April 13, 2015
RAJENDRA D. SETH Vs. THE STATE OF JHARKHAND
June 16, 2015
RAJENDRA LAL Vs. STATE OF JHARKHAND
May 19, 2015
RAJENDRA PRAKASH JHA Vs. THE EMPLOYEES IN RELATION TO THE MANAGEMENT OF ALLAHABAD BANK AND ORS.
September 22, 2015
RAJENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 29, 2015
RAJENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
October 28, 2015
RAJENDRA PRASAD PODDAR Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
RAJENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
March 2, 2015
RAJENDRA RAI @ RAJAN RAI Vs. DIGAMBAR RAI
June 22, 2015
RAJENDRA RAI AND ORS. Vs. THE STATE OF JHARKHAND
June 22, 2015
RAJENDRA RAJAK Vs. STATE OF JHARKHAND AND ORS.
November 3, 2015
RAJENDRA TUDU AND ORS Vs. HUMAN RESOURCE DEVELOPMENT
October 9, 2015
RAJENDRA YADAV Vs. THE STATE OF JHARKHAND
October 29, 2015
RAJENDRA YADAV Vs. STATE OF JHARKHAND
July 14, 2015
RAJESH ANAND JHA Vs. THE STATE OF JHARKHAND AND ORS.
October 15, 2015
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR
June 26, 2015
RAJESH KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 31, 2015
RAJESH KUMAR BAJPAYEE Vs. STATE OF JHARKHAND AND ORS.
December 7, 2015
RAJESH KUMAR PRASAD Vs. STATE OF JHARKHAND
May 22, 2015
RAJESH KUMAR SON OF SRI DUDHNATH SINGH RESIDENT AT VILLAGE TATI SILWE CHOWK, PO SILWE CHOWK, PS SILWE CHOWK, DISTT. RANCHI Vs. STATE OF JHARKHAND AND OTHER
July 6, 2015
RAJESH MEHTA Vs. STATE OF JHARKHAND AND ORS.
September 2, 2015
RAJESH MODI Vs. STATE OF JHARKHAND AND ORS.
October 8, 2015
RAJESH MOHAN Vs. STATE OF JHARKHAND AND ORS.
November 2, 2015
RAJESHWAR MISTRY Vs. THE STATE OF JHARKHAND AND ORS.
October 29, 2015
RAJESHWAR PRASAD S/O LATE BISHWANATH PRASAD Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
RAJESHWAR PRASAD SINGH S/O LATE LAWALAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 8, 2015
RAJESHWARI DEVI Vs. STATE OF JHARKHAND & ORS.
April 20, 2015
RAJHANS COKE INDUSTRIES Vs. CHAIRMAN, COAL INDIA LIMITED, KOLKATA
January 5, 2015
RAJHANS TRANSPORT Vs. UNION OF INDIA AND ORS.
August 14, 2015
RAJIV GANDHI PROJECT GIRLS HIGH SCHOOL Vs. STATE OF JHARKHAND AND ORS.
March 30, 2015
RAJIV KUMAR GIRI Vs. STATE OF JHARKHAND
January 13, 2015
RAJIV KUMAR SINGH Vs. STATE OF JHARKHAND
January 12, 2015
RAJIV RANJAN Vs. JHARKHAND STATE ELECTRICITY BOARD
February 6, 2015
RAJIV RANJAN KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
October 13, 2015
RAJIV RANJAN SONDIK Vs. DIRECTORATE GENERAL
May 22, 2015
RAJKISHORI DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 11, 2015
RAJKUMAR NARAYAN DAS Vs. STATE OF JHARKHAND AND ORS.
April 13, 2015
RAJNIK GURUNG Vs. STATE OF JHARKHAND AND ORS.
November 19, 2015
RAJRAJESHWAR PRASAD SINGH CHANDEL AND ORS. Vs. STATE OF JHARKHAND
May 19, 2015
RAJU BODRA Vs. THE STATE OF JHARKHAND & ORS.
July 30, 2015
RAJU KUMAR, S/O JAMUNA RAM Vs. STATE OF JHARKHAND AND OTHERS
September 4, 2015
RAJU MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
March 4, 2015
RAJU YADAV @ RAJU MAHATO Vs. STATE OF JHARKHAND
August 5, 2015
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 27, 2015
RAKESH KUMAR Vs. STATE OF JHARKHAND
February 6, 2015
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
May 8, 2015
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
June 16, 2015
RAKESH KUMAR GUPTA Vs. STATE OF JHARKHAND
March 11, 2015
RAKESH KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2015
RAM AYODHYA SINGH Vs. MANAGING DIRECTOR-CUM-CHAIRMAN, STEEL AUTHORITY OF INDIA LTD. AND ORS.
October 8, 2015
RAM AYODHYA YADAV Vs. THE STATE OF JHARKHAND AND ORS.
July 28, 2015
RAM BARAT CHAUDHARY Vs. THE STATE OF JHARKHAND
October 28, 2015
RAM BILASH SHARMA Vs. B.C.C.L. AND ORS.
April 13, 2015
RAM CHANDRA CHANDA AND ORS. Vs. UNION OF INDIA AND ORS.
October 13, 2015
RAM CHANDRA YADAV Vs. FOOD CORPORATION OF INDIA AND ORS.
February 12, 2015
RAM CHARITRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 6, 2015
RAM DAS Vs. BHARAT COKING COAL LTD. AND ORS.
August 3, 2015
RAM KISHUN MAHTO Vs. UNION OF INDIA AND ORS.
November 20, 2015
RAM KUMAR DAS Vs. STATE OF JHARKHAND
December 2, 2015
RAM KUMAR LAL Vs. STATE OF JHARKHAND
February 21, 2015
RAM KUMAR MADHESIA ALIAS RAM KUMAR Vs. STATE OF JHARKHAND
December 16, 2015
RAM LADDOO PANDIT S/O LATE RAM KISHUN PANDIT Vs. CANARA BANK
January 21, 2015
RAM LAGAN PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 15, 2015
RAM LAKHAN CHAWRASIA AND ORS. Vs. STATE OF BIHAR
March 20, 2015
RAM METALIK Vs. STATE OF JHARKHAND AND ORS.
March 24, 2015
RAM NARAYAN RAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
March 30, 2015
RAM NATH LAL DAS Vs. THE STATE OF JHARKHAND AND ORS.
April 28, 2015
RAM NATH PRASAD Vs. STATE OF JHARKHAND
February 6, 2015
RAM NATH SINGH Vs. STATE OF JHARKHAND
July 15, 2015
RAM NIRANJAN SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
December 8, 2015
RAM PRASAD GUPTA Vs. UNION OF INDIA AND ORS.
December 7, 2015
RAM PRASAD MAHATON AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 3, 2015
RAM PRASAD SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
June 18, 2015
RAM PRATAP MAHTO Vs. LALU RAM
October 1, 2015
RAM PRAVESH YADAV Vs. PARBATI DEVI
January 7, 2015
RAM RAJ RAM Vs. STATE OF JHARKHAND
February 6, 2015
RAM RATAN BARNWAL Vs. STATE OF JHARKHAND AND OTHERS
August 3, 2015
RAM SAGAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
June 30, 2015
RAM SHANKER ROY Vs. THE STATE OF JHARKHAND AND ORS.
May 14, 2015
RAM SINGASAN CHAUBEY Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
RAM SURESH PANDY AND ANOTHER Vs. MUKESH KUMAR PANDEY AND OTHERS
December 11, 2015
RAMA DEVI @ RAM DEVI Vs. STATE OF JHARKHAND
August 4, 2015
RAMA KANT DAS S/O LATE BRAHMADEO DAS Vs. KOLHAN UNIVERSITY, CHAIBASA AND ORS
July 31, 2015
RAMADHAR SINGH SON OF SHRI NANDA SINGH RESIDENT OF L Vs. M/S TATA ENGINEERING & LOCOMOTIVE CO. LTD.
November 4, 2015
RAMADHIN PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 10, 2015
RAMANAND SAH S/O LATE YADUBANSHI SAH Vs. GENERAL MANAGER, STEEL AUTHORITY OF INDIA LIMITED
August 3, 2015
RAMANUJ PRASAD Vs. COAL INDIA LIMITED AND ORS.
April 22, 2015
RAMASHRAY RAJWAR Vs. STATE OF JHARKHAND
May 19, 2015
RAMBRIKSHA PRASAD @ RAMVRIKSHA PRAJAPATI Vs. STATE OF JHARKHAND
August 6, 2015
RAMCHANDRA SINGH Vs. THE UNION OF INDIA AND ORS.
July 8, 2015
RAMDEO PRASAD KUSHWAHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 5, 2015
RAMESH CHANDRA BHAIYA Vs. STATE OF JHARKHAND
May 21, 2015
RAMESH KHEMKA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 15, 2015
RAMESH RAMCHANDRA, SON OF LATE NANDLAL, C/O VAIBHAV JEWELERS, CHOWK SARRAFA, P.O. : G.P.O., P.S. KOTWALI DISTRICT Vs. STATE OF JHARKHAND
August 11, 2015
RAMESH SINGH MUNDA AND ORS. Vs. THE STATE OF JHARKHAND
April 23, 2015
RAMESHWAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 1, 2015
RAMESHWAR LAL Vs. THE STATE OF JHARKHAND AND ORS.
April 8, 2015
RAMESHWAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
February 3, 2015
RAMESHWAR SINGH FAUJI Vs. UNION OF INDIA AND ORS.
May 7, 2015
RAMESHWAR URAON S/O LATE KASI URAON AND ORS Vs. STATE OF JHARKHAND
August 6, 2015
RAMJAN MIAN AND ORS Vs. STATE OF JHARKHAND AND ORS
September 18, 2015
RAMJEET ORAON Vs. THE STATE OF JHARKHAND
October 5, 2015
RAMJEET PRAJAPATI Vs. STATE OF JHARKHAND
September 29, 2015
RAMJI OJHA Vs. THE STATE OF JHARKHAND AND ORS.
February 12, 2015
RAMKRISHNA FORGING LIMITED Vs. JHARKHAND URJA VITRAN NIGAM LIMITED AND ORS.
April 21, 2015
RAMSEWAK SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
RAMU GANJHU Vs. STATE OF JHARKHAND
January 6, 2015
RAMU HANSDA AND ORS. Vs. STATE OF JHARKHAND
October 15, 2015
RAMU ORAON AND ORS. Vs. THE STATE OF JHARKHAND
July 14, 2015
RAMU TURI Vs. CENTRAL COALFIELDS LTD, RANCHI
December 8, 2015
RANA AWADHESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
April 24, 2015
RANCHI POWER DISTRIBUTION COMPANY LTD Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
May 22, 2015
RANCHI POWER DISTRIBUTION COMPANY LTD Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
November 19, 2015
RANCHI UNIVERSITY RANCHI Vs. DEVASHISH ROBINSON TIGGA
January 14, 2015
RANI BANRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 9, 2015
RANI KUMARI SOREN Vs. STATE OF JHARKHAND & ORS.
May 1, 2015
RANJAN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
RANJEET CHOUDHARY SON OF KALI PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
March 6, 2015
RANJEET CONSTRUCTION Vs. STATE OF JHARKHAND
March 19, 2015
RANJEET KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
RANJEET KUMAR Vs. UNION OF INDIA AND ORS.
February 6, 2015
RANJEET KUMAR Vs. STATE OF JHARKHAND AND OTHERS
September 16, 2015
RANJEET TOPPO Vs. THE STATE OF JHARKHAND AND ORS.
June 24, 2015
RANJIT GORAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 17, 2015
RANJIT KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 15, 2015
RANJIT KUMAR SINGH Vs. UNION OF INDIA AND ORS.
February 20, 2015
RANJIT KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
RANJIT SINGH Vs. STATE OF JHARKHAND
September 10, 2015
RANJIT TOPPO Vs. THE STATE OF JHARKHAND AND ORS.
October 27, 2015
RANU GHOSH Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
RASH BIHARI SARDAR Vs. STATE OF JHARKHAND
September 4, 2015
RASHI POLYPACK Vs. JHARKHAND STATE POLLUTION CONTROL BOARD AND ORS.
June 16, 2015
RASHID AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
April 28, 2015
RASHMI PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
August 20, 2015
RASHMI RICE MILL Vs. UNION OF INDIA
January 14, 2015
RASHWAL PAHAN Vs. NIL
June 26, 2015
RATAN MUNDA & ORS Vs. KISHUN MUNDA & ORS
November 30, 2015
RATAN PRASAD @ RATNESHWAR PRASAD Vs. STATE OF JHARKHAND
September 4, 2015
RATAN SINGH Vs. STATE OF JHARKHAND AND ORS.
February 6, 2015
RAUS-SCL (JV) AND ORS. Vs. EAST CENTRAL RAILWAYS AND ORS.
March 25, 2015
RAVI KUMAR SHARMA Vs. THE UNION OF INDIA AND ORS.
October 8, 2015
RAVI PRATAP BAJPAEE Vs. STATE OF JHARKHAND AND ORS.
February 5, 2015
RAVI RANJAN VERMA Vs. STATE OF JHARKHAND
February 5, 2015
RAVI SHANKAR PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
March 26, 2015
RAVI SHANKAR THAKUR Vs. STATE OF JHARKHAND
July 10, 2015
RAVI SHANKAR TIWARY Vs. STATE OF JHARKHAND AND ANR.
February 4, 2015
RAVI SHANKER MISHRA S/O VISHWANATH MISHRA Vs. STATE OF JHARKHAND AND ORS
July 6, 2015
RAVI SHARMA Vs. STATE OF JHARKHAND AND ORS.
November 5, 2015
RAVI TODI Vs. STATE OF JHARKHAND AND ORS.
August 20, 2015
RAVINDRA KAUR Vs. THE UNION OF INDIA AND ORS.
August 21, 2015
RAVINDRA KUMAR SOOD @ R K SOOD, S/O LATE TIRATH RAM SOOD Vs. STATE OF JHARKHAND
February 6, 2015
RAVINDRA PISHARODY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 30, 2015
RAVINDRA SAHI Vs. THE STATE OF JHARKHAND AND ORS.
June 23, 2015
RAZIA BIBI Vs. THE STATE OF JHARKHAND AND ORS.
February 20, 2015
RAZIYA BEGUM Vs. THE STATE OF JHARKHAND AND ORS.
September 9, 2015
REC WELD ENGINEERS Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS
August 7, 2015
REENA DEVI AND ORS. Vs. RUNGTA PROJECTS LTD. AND ORS.
November 3, 2015
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. SUMAN SINGH
March 24, 2015
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MIRU HEMBROM W/O KARIYA HEMBROM AND ORS
May 6, 2015
RELIANCE NEXT LINK PRIVATE LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 30, 2015
RENU SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 12, 2015
RESHMA KHAN Vs. STATE OF JHARKHAND
January 20, 2015
RHYDBURG PHARMACEUTICAL LTD Vs. STATE OF JHARKHAND
January 13, 2015
RIKA VERMA AND ORS. Vs. UNION OF INDIA
August 26, 2015
RINKI DEVI Vs. STATE OF JHARKHAND AND ORS.
October 27, 2015
RISA MUNDA Vs. THE STATE OF JHARKHAND
July 13, 2015
RISHI KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
February 27, 2015
RITA SAHU AND ORS. Vs. STATE OF JHARKHAND
September 29, 2015
RITBARAN MANJHI Vs. STATE OF JHARKHAND
June 17, 2015
RITWIK GUPTA Vs. STATE OF JHARKHAND AND OTHERS
December 15, 2015
RIZWAN AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
December 10, 2015
RIZWAN AKHTAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2015
RIZWANA TABASSUM Vs. THE STATE OF JHARKHAND AND ORS.
August 24, 2015
ROBINSON BARLA Vs. STATE OF JHARKHAND
March 11, 2015
ROHAN KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 5, 2015
ROHIT KUMAR SON OF LATE DR. R.N.SINGH, RESIDENT OF SATI MANDIR ROAD, RATU ROAD, P.O.,G.P.O. AND PS SUKHDEO NAGAR, DISTRICT Vs. STATE OF JHARKHAND AND ANOTHER
July 28, 2015
ROHIT SAWA Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
ROSHAN KUMAR Vs. THE STATE OF JHARKHAND
July 28, 2015
RUKMUNI DEVI AND ORS. Vs. SALKHI DEVI AND ORS.
August 17, 2015
RUPAM BHADURI, S/O OF LATE BIBHUTI BHUSAN BHADURI Vs. STATE OF JHARKHAND
March 9, 2015
RUPAN THAKUR AND ORS. Vs. THE STATE OF JHARKHAND
July 15, 2015
S M ENTERPRISES Vs. STATE OF JHARKHAND
May 20, 2015
S N UPADHYAY, SON OF S M UPADHYAY Vs. STATE OF JHARKHAND
January 21, 2015
S. KUMAR TIWARI Vs. THE STATE OF JHARKHAND
January 19, 2015
S. SARASWATI, DAUGHTER OF R. SWAMINATHAN, RESIDENT OF BLOCK NO.B Vs. STATE OF JHARKHAND & ORS.
January 28, 2015
S.H.A. KAZMI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 15, 2015
S.N. SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
August 20, 2015
S.S.R. SPONGE IRON LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
September 14, 2015
SABINA PRAVEEN Vs. STATE OF JHARKHAND
July 15, 2015
SABITA ROY Vs. STATE OF JHARKHAND
July 15, 2015
SACHCHIDANAND RAJAK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 8, 2015
SADA SHIV JHA SON OF LATE ANNAT JHA Vs. STATE OF JHARKHAND
February 24, 2015
SADANAND PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND
June 18, 2015
SADHO ORAON Vs. CENTRAL COALFIELDS LIMITED AND ORS.
October 15, 2015
SADHU YADAV AND ORS. Vs. THE STATE OF JHARKHAND
September 16, 2015
SAHDEO PRASAD Vs. CENTRAL COAL FIELDS LIMITED AND ORS.
February 5, 2015
SAHDEO RAM, SON OF GAJODHAR RAM Vs. STATE OF JHARKHAND
February 20, 2015
SAILENDRA PRAKASH SHARMA Vs. THE STATE OF JHARKHAND & ANOTHER
October 8, 2015
SAJEMA BIBI AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
September 16, 2015
SAJJAN KUMAR AGARWAL Vs. THE DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
January 30, 2015
SAKINA ANJUM Vs. EHSAN KHAN
September 23, 2015
SALAHUDDIN RAY Vs. THE STATE OF JHARKHAND AND ORS.
September 30, 2015
SALIGRAM ORAON AND ORS. Vs. THE STATE OF JHARKHAND
November 30, 2015
SALIM JAVED Vs. THE STATE OF JHARKHAND AND ORS.
October 27, 2015
SALMAN IRAKI Vs. STATE OF JHARKHAND AND ORS.
September 15, 2015
SAMARI MAHATAWIN Vs. THE EASTERN COALFIELDS LIMITED AND ORS.
May 14, 2015
SAMARJEET PANDEY Vs. STATE OF JHARKHAND AND ORS.
November 6, 2015
SAMBHU KANT DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
May 21, 2015
SAMIT KUMAR YADAV AND ORS. Vs. EASTERN COALFIELDS LTD. AND ORS.
March 10, 2015
SAMOLA DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
August 3, 2015
SAMPURNA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
SAMRIDHI CREATIVE PRIVATE LIMITED Vs. THE STATE OF JHARKHAND
August 5, 2015
SAMSON SANJAY TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 13, 2015
SAMSUDDIN MIAN AND ORS. Vs. STATE OF JHARKHAND
January 30, 2015
SANAULLAH Vs. THE STATE OF JHARKHAND AND ORS.
October 28, 2015
SANDEEP HEMBRUM AND ORS. Vs. STATE OF JHARKHAND
July 16, 2015
SANDEEP KUMAR Vs. THE UNION OF INDIA AND ORS.
October 30, 2015
SANDEEP PRADHAN @ SANDIP PRADHAN @ THAPA, SON OF LATE JAIKISHOR PRADHAN, RESIDENT OF LAH KOTHI, RATU ROAD, PO Vs. STATE OF JHARKHAND
September 16, 2015
SANDU ORAON @ BAHIRA ORAON Vs. STATE OF JHARKHAND
February 18, 2015
SANE BAZA ANSARI Vs. STATE OF JHARKHAND AND ORS.
January 20, 2015
SANGITA GUPTA Vs. STEEL AUTHORITY OF INDIA LIMITED
April 28, 2015
SANJAR NAWAJ KHAN @ SHAHJAD KHAN @ SAJJU KHAN Vs. STATE OF JHARKHAND
December 11, 2015
SANJAY GOPE Vs. STATE OF JHARKHAND AND ORS.
July 31, 2015
SANJAY JAISWAL Vs. MAHENDRA SINGH
February 3, 2015
SANJAY KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 4, 2015
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND AND ORS.
May 20, 2015
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND
May 7, 2015
SANJAY KUMAR MISHRA & OTHERS Vs. THE STATE OF JHARKHAND & ANOTHER
August 7, 2015
SANJAY KUMAR RAM Vs. THE STATE OF JHARKNAND AND ORS.
October 30, 2015
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
September 11, 2015
SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
SANJAY KUMAR THAKUR Vs. THE STATE OF JHARKHAND AND ORS.
August 20, 2015
SANJAY KUMAR THAKUR @ SANJAY THAKUR S/O LATE BASUDEV THAKUR Vs. VIBHA SINHA W/O SUNIL KUMAR
May 14, 2015
SANJAY PANDEY AND OTHERS Vs. STATE OF JHARKHAND
July 28, 2015
SANJAY RAM Vs. JHARKHAND GRAMIN BANK AND ORS.
September 7, 2015
SANJAY RAM AND ORS. Vs. YUDHISTHIR SINGH AND ORS.
July 29, 2015
SANJAY SINGH Vs. THE STATE OF JHARKHAND AND ORS.
April 30, 2015
SANJAY SINGH Vs. STATE OF JHARKHAND
May 6, 2015
SANJAY SINGH, SON OF LATE NAYAN PAL SINGH, RESIDENT OF NEAR UPAHAR CINEMA, RATU ROAD, PO HEHAL, PS SUKHDEO NAGAR, DIST. RANCHI Vs. THE STATE OF JHARKHAND AND OTHERS
July 22, 2015
SANJAY YADAV Vs. RADHA MOHAN SINGH
September 11, 2015
SANJEET SINGH Vs. STATE OF JHARKHAND AND ORS
July 2, 2015
SANJEEV JHA Vs. THE STATE OF JHARKHAND AND ORS.
November 3, 2015
SANJEEV KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 21, 2015
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
October 31, 2015
SANJEEV KUMAR, S/O BIRENDRA SINGH Vs. UMESH KUMAR, S/O LATE SIDDESHWAR PRASAD
January 23, 2015
SANJEEV MISHRA @ SANJEEV KUMAR MISHRA Vs. STATE OF JHARKHAND
March 17, 2015
SANJU DEVI Vs. MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED AND ORS.
April 1, 2015
SANJUKTA TIWARY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
October 8, 2015
SANT RAVIDAS KALYAN SAMITI Vs. STATE OF JHARKHAND AND ORS.
May 13, 2015
SANTANU CHANDRA Vs. STATE OF JHARKHAND AND ORS.
February 27, 2015
SANTANU KUMAR CHAUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
April 28, 2015
SANTOSH KUMAR BHUWANIA Vs. STATE OF JHARKHAND
December 7, 2015
SANTOSH KUMAR BHUWANIA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 17, 2015
SANTOSH KUMAR CHAURASIA Vs. THE STATE OF JHARKHAND
June 18, 2015
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
July 6, 2015
SANTOSH KUMAR TIWARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 22, 2015
SANTOSH SAHU Vs. THE STATE OF JHARKHAND
July 30, 2015
SANTRE ORAON Vs. STATE OF JHARKHAND
May 6, 2015
SANTU GOPE Vs. THE STATE OF JHARKHAND & ORS.
July 24, 2015
SAPNA MOHANTY AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
July 29, 2015
SARASWATI DEVI Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
May 22, 2015
SARDA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
SARDANA GHAGRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 28, 2015
SARDAR HARBHAJAN SINGH AND ORS. Vs. RAJENDRA SINGH CHAHAL AND ORS.
April 9, 2015
SARDAR SINGH MUNDARI Vs. FOOD CORPORATION OF INDIA
August 3, 2015
SARFARAZ AND ORS. Vs. THE STATE OF JHARKHAND
January 19, 2015
SARJU PRASAD Vs. STATE OF JHARKHAND
August 6, 2015
SAROJANI DEVI Vs. UNION OF INDIA AND ORS.
March 27, 2015
SATISH CHANDRA KUMAR Vs. STATE OF JHARKHAND
March 13, 2015
SATISH CHANDRA KUMAR @ SATISH CHANDRA Vs. STATE OF JHARKHAND
May 15, 2015
SATISH KUMAR Vs. STATE OF JHARKHAND AND ORS.
December 4, 2015
SATISH KUMAR GUPTA Vs. NARBADESHWAR SAHAY
February 5, 2015
SATRUGHAN JHA Vs. THE STATE OF JHARKHAND AND ORS.
September 7, 2015
SATRUGHAN LAL VERMA Vs. CHHOTE LAL SHARMA
October 12, 2015
SATTAR MIAN AND ORS. Vs. STATE OF JHARKHAND
February 19, 2015
SATYA BINAIK Vs. THE STATE OF JHARKHAND AND ORS.
March 12, 2015
SATYA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
August 17, 2015
SATYA NAND SINHA Vs. THE STATE OF JHARKHAND AND ORS.
March 31, 2015
SATYA NARAYAN TIWARI Vs. STATE OF JHARKHAND
February 3, 2015
SATYA VIJAY PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
February 26, 2015
SATYAM KASTURI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
March 27, 2015
SATYANAND BHOKTA Vs. STATE OF JHARKHAND AND ORS.
April 17, 2015
SATYANAND JEE @ LAHSAN GANJHU @ SATYANAD GANJHU Vs. STATE OF JHARKHAND
April 22, 2015
SATYENDRA KUMAR CHOUDHARY Vs. A ONE COMPANY
February 3, 2015
SATYENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
SAUTAN BALA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2015
SAVITA DEVI WIFE OF AJAY SAO Vs. SHAILENDRA SAO SON OF HORIL SAO
March 9, 2015
SAVITA DEVI WIFE OF SRI RAJKUMAR SAHU Vs. STATE OF JHARKHAND
June 26, 2015
SAVITRI DEVI Vs. STATE OF JHARKHAND AND ORS.
March 10, 2015
SAVITRI DEVI Vs. NARESH PRASAD AND ORS.
November 3, 2015
SAVITRI MANDALIN Vs. STATE OF JHARKHAND
February 25, 2015
SAYDAN KANDULNA Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
SCHOLAR B ED COLLEGE Vs. VINOBA BHAVE UNIVERSITY
February 19, 2015
SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF JHARKHAND Vs. PADAMSHREE KASHYAP WIFE OF KISHORE KUMAR
April 30, 2015
SEEMA TIWARI Vs. STATE OF JHARKHAND AND ORS.
July 2, 2015
SEKH HANIF S/O LATE SEKH SARFU Vs. STATE OF JHARKHAND AND ORS
September 15, 2015
SETH PURTY SON OF LATE SALAMAN PURTY, GENERAL MANAGER (INCHARGE), HINDUSTHAN COPPER LIMITED, INDIAN COPPER COMPLEX, PO & PS GHATSHILA, DISTRICT Vs. STATE OF JHARKHAND AND ANOTHER
September 11, 2015
SEVA MUCHI Vs. COAL INDIA LTD. AND ORS.
July 10, 2015
SHABBIR ALI Vs. STATE OF JHARKHAND
November 5, 2015
SHAIKH MANOUR ALI Vs. THE STATE OF JHARKHAND AND ORS.
November 4, 2015
SHAILENDRA KUMAR LAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 13, 2015
SHAILENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
August 25, 2015
SHAILESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
October 7, 2015
SHAILESH KUMAR Vs. STATE OF JHARKHAND
February 6, 2015
SHAKTI TIWARI (IN 74) GORAKH NATH TIWARI & ORS. Vs. STATE OF JHARKHAND & ANR.
August 3, 2015
SHAKUNTALA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 7, 2015
SHAKUR Vs. ANJANI KUMAR SINGHANIA
January 12, 2015
SHALINI SABOO Vs. CENTRAL UNIVERSITY OF JHARKHAND AND ORS.
November 26, 2015
SHAM CHAND SINGH MUNDA S/O LATE LIL MUNDA Vs. STATE OF JHARKHAND
April 24, 2015
SHAMBHOO SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 19, 2015
SHAMBHU KUMAR BISWAS Vs. STATE OF JHARKHAND
March 25, 2015
SHAMBHU NATH PAL Vs. STATE OF JHARKHAND AND ORS.
October 30, 2015
SHAMBHU NATH SINGH, S/O RAMCHANDRA SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
January 12, 2015
SHAMBHU PRASAD Vs. AGRICULTURE DEPARTMENT
May 19, 2015
SHAMBHU SHARAN GIRI ETC. Vs. STATE OF JHARKHAND AND OTHERS
November 19, 2015
SHAMBHU SHARAN LAL Vs. STATE OF JHARKHAND
February 13, 2015
SHAMBHU SHARAN SINGH Vs. SMT. SUSHMA BALIASE
December 3, 2015
SHAMBHU SHARAN SINGH Vs. THE STATE
July 24, 2015
SHAMSHAD KHAN Vs. STATE OF JHARKHAND
July 28, 2015
SHAMSHUDDIN Vs. STATE OF JHARKHAND AND ORS.
January 27, 2015
SHAMSUL MIAN Vs. SHAUKAT ALI AND ORS.
July 20, 2015
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
February 26, 2015
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
September 22, 2015
SHANTI DEVI Vs. UNION OF INDIA
March 9, 2015
SHANTI SINGH Vs. STATE OF JHARKHAND
February 18, 2015
SHARDA DEVI & ORS. Vs. STATE OF JHARKHAND & ANR.
November 23, 2015
SHASDHAR PANDEY Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED
April 20, 2015
SHASHANK MANDAL Vs. STATE OF JHARKHAND AND ORS.
November 23, 2015
SHASHI BHUSHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2015
SHASHI BHUSHAN PRASAD Vs. STATE OF JHARKHAND
April 28, 2015
SHASHI PRASKASH MISHRA Vs. STATE OF JHARKHAND AND ORS.
February 24, 2015
SHASHI RANJAN Vs. INDIAN SCHOOL OF MINES UNIVERSITY AND ORS.
July 28, 2015
SHATRUGHAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
March 20, 2015
SHAUKAT ALI S/O MOHAMMAD MIAN Vs. STATE OF JHARKHAND
January 8, 2015
SHEELA VERMA @ SHEELA KUMARI VERMA Vs. STATE OF JHARKHAND
December 4, 2015
SHEO CHARAN SINGH SON OF LATE PUKLU SINGH Vs. STATE OF JHARKHAND
February 12, 2015
SHEO DAYAL KUMHAR Vs. STATE OF JHARKHAND
March 19, 2015
SHEO KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 1, 2015
SHEO PRASAD GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
November 20, 2015
SHEO SHAKTI CEMENT INDUSTRIES Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
September 16, 2015
SHEOLI HATI Vs. SOMNATH DAS
July 21, 2015
SHIB SHANKER PRASAD Vs. STATE OF JHARKHAND
September 8, 2015
SHIBNANDAN SAH Vs. STATE OF JHARKHAND AND ORS.
April 27, 2015
SHIBU PAHARIN Vs. THE STATE OF JHARKHAND AND OTHERS
September 17, 2015
SHIKHA BANERJEE AND ORS. Vs. LAFARGE INDIA LIMITED
September 23, 2015
SHILENDRA SINGH RATHORE Vs. THE UNION OF INDIA AND ORS.
March 24, 2015
SHISHIR KUMAR CHOUDHARY Vs. STATE OF JHARKHAND & OTHERS
August 21, 2015
SHISHIR KUMAR MUKHERJEE Vs. MANAGEMENT OF BATA SHOE STORE
August 7, 2015
SHIV CHANDRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 3, 2015
SHIV KUMAR CHOUDHARY, SON OF LATE RAMANAND CHOUDHARY Vs. STATE OF JHARKHAND
February 5, 2015
SHIV KUMAR JAIN Vs. AKSHAY JAIN
January 16, 2015
SHIV KUMAR SHAH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 6, 2015
SHIV KUMAR VERMA Vs. STATE OF JHARKHAND
December 9, 2015
SHIVA CHANDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 7, 2015
SHIVA MEHRA Vs. BHARAT COKING COAL LIMITED AND ORS.
April 6, 2015
SHIVA SHANKAR VERMA Vs. STATE OF JHARKHAND
February 13, 2015
SHIVMUNI RAM Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2015
SHIVNATH PANDIT Vs. THE STATE OF JHARKHAND AND ORS.
September 2, 2015
SHIVRAM BARIK AND ORS. Vs. STATE OF JHARKHAND
January 28, 2015
SHOBHA VERMA Vs. THE STATE OF JHARKHAND AND ORS.
May 21, 2015
SHRABAN KUMAR KESHRI Vs. DAMODAR VALLEY CORPORATION AND ORS.
February 27, 2015
SHREE NANAK FERRO ALLOYS (P) LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
April 22, 2015
SHRI KAMAL KUMAR GOENKA AND ANR. Vs. STATE OF JHARKHAND AND ANR.
February 18, 2015
SHRIKANT SRIVASTAVA S/O LATE RAJDEO LAL Vs. STATE OF JHARKHAND
February 4, 2015
SHUSMA DAYAL Vs. STATE OF JHARKHAND AND ORS.
February 5, 2015
SHWETA SHARMA Vs. THE STATE OF JHARKHAND
March 11, 2015
SHYAM BIHARI SINGH Vs. STATE OF JHARKHAND
August 3, 2015
SHYAM LAL MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
October 29, 2015
SHYAM NANDAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
February 12, 2015
SHYAM NANDAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
September 29, 2015
SHYAM NANDAN SHARMA Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
SHYAM NUREMAN AND ORS Vs. STATE OF JHARKHAND
September 11, 2015
SHYAM SUNDAR MURMU Vs. THE STATE OF JHARKHAND AND ORS.
April 23, 2015
SHYAM SUNDER AGARWAL Vs. STATE OF JHARKHAND
February 6, 2015
SHYAM SUNDI Vs. THE UNION OF INDIA AND ORS.
April 16, 2015
SHYAMDEO PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 6, 2015
SHYAMDEO RAM Vs. SUNITA DEVI
July 28, 2015
SHYAMLI MITRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 26, 2015
SIDDHARTHA MISRA AND ORS. Vs. STATE OF JHARKHAND
August 6, 2015
SIDHESHWAR LEYANGI S/O LATE SANGI LEYANGI AND ORS Vs. STATE OF JHARKHAND
July 6, 2015
SIDHI VINAYAK METCOM LIMITED Vs. UNION OF INDIA
May 6, 2015
SINGH SAW MILL Vs. STATE OF JHARKHAND AND ORS.
January 21, 2015
SINGHBHUM Vs. WORKMAN
May 8, 2015
SITA GOPE Vs. STATE OF JHARKHAND
June 16, 2015
SITARAM PRASAD KESHRI Vs. STATE OF JHARKHAND
February 3, 2015
SK HALIM SON OF SK AHMAD Vs. STATE OF JHARKHAND
February 6, 2015
SK. KHALIL SK. AND ORS. Vs. THE STATE OF JHARKHAND
May 20, 2015
SLL-SML (JOINT VENTURE CONSORTIUM) AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
October 7, 2015
SLL-SML (JOINT VENTURE CONSORTIUM) AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
October 26, 2015
SMT. LILAWATI DEVI Vs. STATE OF JHARKHAND AND ANR.
February 6, 2015
SMT. MIRJU KUI Vs. STATE OF JHARKHAND
February 12, 2015
SMT. RADHIKA DEVI Vs. CENTRAL COALFIELDS LIMITED
December 1, 2015
SMT. USHA KUMARI AND ANR. Vs. STATE OF JHARKHAND
January 23, 2015
SOHAIL NABI Vs. THE STATE OF JHARKHAND
October 6, 2015
SOHAN LAL SARDAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 4, 2015
SOMA DAS AND ORS. Vs. RAJESH KUMAR DAS
July 23, 2015
SOMA SOY Vs. THE STATE OF JHARKHAND
November 5, 2015
SOMRA MAJHI Vs. THE UNION OF INDIA AND ORS.
March 20, 2015
SOMRA ORAON Vs. THE STATE OF JHARKHAND
July 22, 2015
SONA LAL TUDU @ SONU LAL TUDU Vs. STATE OF JHARKHAND
February 5, 2015
SONA RAM HEMBRAM S/O LATE JAGMOHAN HEMBRAM Vs. STATE OF JHARKHAND
February 13, 2015
SONGAL GAGRAI Vs. STATE OF BIHAR
February 6, 2015
SPML INFRA LIMITED Vs. JHARKHAND URJA SANCHARAN NIGAM LIMITED AND ORS.
December 10, 2015
SRIKANT NAYAK Vs. STATE OF JHARKHAND AND ANR.
February 10, 2015
SRIMATI YASOMATI DEVI Vs. STATE OF JHARKHAND
February 3, 2015
SRIPADA ENGINEERING PAPER COMPANY Vs. THE STATE OF JHARKHAND AND ORS.
February 18, 2015
STAN COMMODOTIES PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 12, 2015
STATE OF JHARKHAND Vs. ASHOK KUMAR MAHTO AND ORS.
April 29, 2015
STATE OF JHARKHAND Vs. PRADEEP KUMAR
February 20, 2015
STATE OF JHARKHAND Vs. BISHWAMBHAR MISHRA
May 14, 2015
STATE OF JHARKHAND Vs. JUGAL KISHORE SHARMA
May 19, 2015
STATE OF JHARKHAND Vs. KALPANA PANDEY W/O LATE ANAND MOHAN PANDEY
May 12, 2015
STATE OF JHARKHAND Vs. SISTER BERNADET BECK @ SI BERNADET BECK
July 28, 2015
STATE OF JHARKHAND Vs. RAJENDRA LOHAR
September 16, 2015
STATE OF JHARKHAND Vs. BHAGIRATH SHARMA
September 16, 2015
STATE OF JHARKHAND AND ORS. Vs. KIRAN KUMAR SHARMA AND ORS.
January 5, 2015
STATE OF JHARKHAND AND ORS. Vs. SHIO NARAYAN SINGH AND ORS.
May 6, 2015
STATE OF JHARKHAND AND ORS. Vs. MOULISHRI PRIYA AND ORS.
April 23, 2015
STATE OF JHARKHAND AND ORS. Vs. AKSHAYAR OJHA
February 4, 2015
STATE OF JHARKHAND AND OTHERS Vs. VEENA ANJANA LAKARA
July 20, 2015
STEEL AUTHORITY OF INDIA LIMITED Vs. THE STATE OF JHARKHAND
January 13, 2015
STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA AND ORS.
January 27, 2015
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
January 9, 2015
STEEL AUTHORITY OF INDIA LTD Vs. PRAYAG CHANDRA KEJRIWAL
February 10, 2015
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA
February 4, 2015
STEEL STRIPS WHEELS LTD Vs. STATE OF JHARKHAND
January 23, 2015
SUBEDA KHATOON Vs. STATE OF JHARKHAND
August 10, 2015
SUBHRA BANERJEE Vs. UNION OF INDIA AND ORS.
April 15, 2015
SUBHRA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
March 24, 2015
SUBODH CHANDRA AMBASTHA Vs. THE STATE OF JHARKHAND AND OTHERS
July 28, 2015
SUBODH JHA Vs. SUNIL CHOURASIA AND ORS.
February 27, 2015
SUBODH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
SUBODH SARKAR AND ORS. Vs. THE STATE OF JHARKHAND
February 25, 2015
SUBODH SINGH Vs. THE STATE OF JHARKHAND AND ORS.
November 4, 2015
SUBRATA DAS Vs. STATE OF JHARKHAND
July 28, 2015
SUDEB ADHIKARI AND ORS. Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
July 2, 2015
SUDHIR KUMAR MANDAL Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
July 30, 2015
SUDHIR KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
July 31, 2015
SUDHIR KUMAR SINGH Vs. CENTRAL GOVERNMENT OF INDIA AND ORS.
October 31, 2015
SUDHIR KUMAR VERMA @ SUDHIR KUMAR Vs. STATE OF JHARKHAND
January 6, 2015
SUDHIR RAJAK AND ORS. Vs. THE STATE OF JHARKHAND
October 26, 2015
SUGAIR AHMED Vs. STATE OF JHARKHAND AND ORS.
July 6, 2015
SUGRIM SHAW Vs. CENTRAL COALFIELD LIMITED AND ORS.
August 3, 2015
SUJATA PRADHAN Vs. STATE OF JHARKHAND
January 21, 2015
SUKARI GANJHUNI AND ORS. Vs. THE STATE OF JHARKHANDAND ORS.
December 8, 2015
SUKAT BHUIYA Vs. STATE OF JHARKHAND
May 5, 2015
SUKHDEO MANDAL Vs. STATE OF JHARKHAND
May 21, 2015
SUKRA ORAON Vs. STATE OF JHARKHAND
April 29, 2015
SUKRA ORAON Vs. STATE OF JHARKHAND
September 15, 2015
SUKUMAR ROY Vs. NAKUL CHANDRA DUTTA AND ORS.
March 11, 2015
SUKWARA DEVI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
October 27, 2015
SULENDER SAHU Vs. THE STATE OF JHARKHAND
November 5, 2015
SULTAN ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
June 16, 2015
SUMA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2015
SUMAN DEVI Vs. STATE OF JHARKHAND AND ORS.
August 31, 2015
SUMAN PRAKASH @ SUMAN MUNDU Vs. DIVYA LALITA
February 4, 2015
SUMERMALL JAIN Vs. SMT. TANUSREE DUTTA
July 22, 2015
SUMIT KUMAR Vs. INDIAN SCHOOL OF MINES AND ORS.
April 15, 2015
SUMITRA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2015
SUNDAR BAURI Vs. THE STATE OF JHARKHAND AND ORS.
August 11, 2015
SUNDARI DEVI AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
December 1, 2015
SUNIL AGARWAL @ SUNIL KR AGRAWAL Vs. STATE OF JHARKHAND
January 23, 2015
SUNIL KHIRWAL Vs. STATE OF JHARKHAND
February 6, 2015
SUNIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2015
SUNIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
November 24, 2015
SUNIL KUMAR AGARWAL Vs. UNION OF INDIA AND ORS.
May 5, 2015
SUNIL KUMAR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2015
SUNIL KUMAR BURNWAL S/O RAGHUNANDAN RAM MODI Vs. STATE OF JHARKHAND AND ORS
July 30, 2015
SUNIL KUMAR DHAR Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2015
SUNIL KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
February 26, 2015
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 22, 2015
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
April 22, 2015
SUNIL KUMAR SINGH @ SUNIL BHARTI Vs. ANITA DEVI @ ANITA SINGH, WIFE OF SUNIL KUMAR SING
July 28, 2015
SUNIL KUMAR SONI Vs. JHARKHAND STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND ORS.
July 9, 2015
SUNIL KUMR DAS Vs. STATE OF JHARKHAND
April 27, 2015
SUNIL MISHRA Vs. THE STATE OF JHARKHAND
November 23, 2015
SUNIL MODI Vs. EASTERN COALFIELDS LIMITED AND ORS.
May 21, 2015
SUNITA DEVI Vs. ALLAHABAD BANK
September 7, 2015
SUNITA DEVI W/O BHARAT SINGH Vs. ALLAHABAD BANK, BOKARO STEEL CITY
May 11, 2015
SUNITA KUMARI @ SUNITA DEVI Vs. STATE OF JHARKHAND AND OTHERS
July 21, 2015
SUNITA SHARMA Vs. THE STATE OF JHARKHAND AND ORS.
September 15, 2015
SUNNY KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
January 30, 2015
SUNRISE CEREALS PVT. LTD. Vs. UNION OF INDIA
January 9, 2015
SUPATO DEVI AND ORS. Vs. UDYAMI AWASIYA SAHKARI LOHANCHAL COMPLEX SAMITY LIMITED AND ORS.
November 3, 2015
SUPRE SMELTERS LTD. AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
May 13, 2015
SURAJ DEOGAM AND OTHER Vs. STATE OF JHARKHAND AND OTHERS
March 24, 2015
SURAJ MANDAL Vs. RAVINDRA KUMAR RAY AND ORS.
September 22, 2015
SURENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 9, 2015
SURENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
April 9, 2015
SURENDRA KUMAR SRIVASTAVA AND ORS. Vs. GENERAL MANAGER, JHARKHAND STATE ELECTRICITY BOARD
May 19, 2015
SURENDRA KUMAR VERMA Vs. STATE OF JHARKHAND
September 15, 2015
SURENDRA MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
July 9, 2015
SURENDRA MOHAN PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
SURENDRA NATH TIWARY AND ORS. Vs. THE STATE OF JHARKHAND
February 26, 2015
SURENDRA PRADHAN Vs. STATE OF JHARKHAND
February 6, 2015
SURENDRA PRASAD Vs. STATE OF JHARKHAND & ORS.
June 18, 2015
SURENDRA PRASAD Vs. BHARAT COKING COAL LIMITED AND ORS.
October 14, 2015
SURENDRA PRASAD SINHA @ SURENDRA KUMAR Vs. STATE OF JHARKHAND
August 5, 2015
SURENDRA SAH Vs. STATE OF JHARKHAND
October 27, 2015
SURENDRA SINGH Vs. STATE OF JHARKHAND
May 18, 2015
SURESH GOPE Vs. AIRPORT AUTHORITY OF INDIA LTD. AND ORS.
April 8, 2015
SURESH KUMAR PATWARI (CC Vs. BHARAT PETROLEUM CORPORATION LIMITED A COMPANY INCORPORATED AND OTHERS
August 11, 2015
SURESH KUMAR PATWARI (CC182137) Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
January 30, 2015
SURESH KUMAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
October 16, 2015
SURESH PRASAD YADAV Vs. STATE OF JHARKHAND
September 16, 2015
SURESH RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 31, 2015
SURESH SHARMA AND ORS. Vs. MD. BASIRUDDIN
September 11, 2015
SURESH SHARMA S/O LATE NATHUNI SHARMA Vs. STATE OF JHARKHAND
May 8, 2015
SURESH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
September 2, 2015
SURJA PANDIT Vs. STATE OF JHARKHAND
April 9, 2015
SURJAN SORENG Vs. THE STATE OF JHARKHAND
April 21, 2015
SURJI DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
September 30, 2015
SURTI AND ORS. Vs. SANJHALA MANJHI AND ORS.
March 20, 2015
SURYA COMMODITIES PVT LTD Vs. BHARAT RAJ SINGH S/O LATE HARDAYAS SINGH
May 8, 2015
SURYA MANI ACHARYA Vs. THE STATE OF JHARKHAND AND ORS.
August 27, 2015
SURYADEO PANDEY S/O KANHAY PANDEY Vs. JHARKHAND ESTATE HOUSING BOARD
May 11, 2015
SURYADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
May 11, 2015
SURYADEO PRASAD Vs. STATE OF JHARKHAND AND ORS.
May 7, 2015
SUSHAMA SARA Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
SUSHIL KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
July 30, 2015
SUSHILA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
June 18, 2015
SUSHILA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
June 15, 2015
SUSHILA TOPPO Vs. STATE OF JHARKHAND AND ORS.
August 18, 2015
SUVA MAHTO @ SUBBA YADAV; MANOHAR MAHTO @ MANOHAR YADAV Vs. STATE OF JHARKHAND
February 10, 2015
SWAPAN ELECTRICALS Vs. THE UNION OF INDIA AND ORS.
May 11, 2015
SWAPAN PATTNAYAK @ SAPAN PATNAYAK Vs. STATE OF JHARKHAND
September 18, 2015
SWARNA MINERALS PVT. LTD. AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
August 5, 2015
SWARUP KUMAR DAS Vs. JHARKHAND ACADEMIC COUNCIL AND ORS.
December 8, 2015
SWATI ENTERPRISES Vs. STATE OF JHARKHAND AND ORS.
June 18, 2015
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA
March 9, 2015
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA
May 8, 2015
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
May 18, 2015
SWETA RANI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
September 17, 2015
SYED MATLOOB HASHMI Vs. STATE OF JHARKHAND
May 21, 2015
SYED MOHAMMAD ZAFAR HASSAN Vs. THE STATE OF JHARKHAND AND ORS.
October 8, 2015
SYED SHAMIM AHMAD MADNY S/O LATE SAYEED AHMAD MADNY Vs. STATE OF JHARKHAND
February 18, 2015
T & T METALS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
July 2, 2015
T.A. ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
April 7, 2015
TAHIR MIAN AND ORS. Vs. STATE OF JHARKHAND
September 10, 2015
TALA DADA @ RAMJIT MURMU Vs. STATE OF JHARKHAND
April 8, 2015
TAMIL HUSSAIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 13, 2015
TAPAS MITRA Vs. STATE OF JHARKHAND AND OTHERS
August 4, 2015
TARA PRASAD Vs. THE STATE OF JHARKHAND
February 27, 2015
TARA PRASANNA RANA, SON OF LATE BANCHABATTA RANA Vs. STATE OF JHARKHAND AND ORS
September 18, 2015
TARANI SWANSI Vs. RAMESHWAR MAHTO AND ORS.
May 14, 2015
TARUN KUMAR DUTTA @ NIMAI DUTTA Vs. STATE OF JHARKHAND AND ANR.
February 6, 2015
TARUN KUMAR SAMANTA Vs. STATE OF JHARKHAND
May 19, 2015
TASLIM Vs. THE STATE OF JHARKHAND
November 19, 2015
TATA CUMMINS LIMITED, TELCO TOWNSHIP, P O & P S TE Vs. STATE OF JHARKHAND
August 5, 2015
TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR AND ORS.
March 10, 2015
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED AND ORS. Vs. DAYANAND MODI AND ORS.
June 30, 2015
TATA MOTORS LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 2, 2015
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
February 4, 2015
TATA STEEL LIMITED Vs. V. SHANKARAN
July 28, 2015
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
December 9, 2015
TATA STEEL LIMITED Vs. UNION OF INDIA
June 26, 2015
TATA STEEL LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
September 17, 2015
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
March 26, 2015
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 22, 2015
TATA YODOGAWA LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
July 28, 2015
TATA YODOGAWA LTD. AND ORS. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
May 8, 2015
TATANAGAR GOUSHALA Vs. THE STATE OF JHARKHAND AND ORS.
January 5, 2015
TECHNOBLAST MINING PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
October 12, 2015
TEHMINA IMAM PUNWANI Vs. STATE OF JHARKHAND AND ORS.
February 13, 2015
TEJA ANSARI AND ORS. Vs. THE STATE OF JHARKHAND
July 21, 2015
TEJO CHAUDHARY, S/O CHURAMAN CHAUDHARY Vs. STATE OF JHARKHAND
August 19, 2015
TELCO WORKERS UNION Vs. STATE OF JHARKHAND
February 6, 2015
TELCO WORKERS UNION AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 24, 2015
TELESPHORE BAGE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 12, 2015
TETALAL MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
May 13, 2015
THAKUR UJJWAL KUMAR @ RAJU @ THAKUR UJJWAL PRASAD Vs. STATE OF JHARKHAND
September 10, 2015
THAKUR UJJWAL KUMAR @ RAJU @ THAKUR UJJWAL PRASAD Vs. STATE OF JHARKHAND
November 30, 2015
THE ANAPOL SECURITY & INVESTIGATION SERVICES Vs. THE E.S.I. CORPORATION AND ORS.
March 17, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. GILLOORAM GAURISHANKAR
July 30, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
November 26, 2015
THE COMMISSIONER OF INCOME TAX Vs. SUDAMA SINGH
June 26, 2015
THE COMMISSIONER OF INCOME TAX Vs. TABARAK
March 18, 2015
THE COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
July 27, 2015
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARENDRA KUMAR AND ORS.
November 20, 2015
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. MADHULIKA KUMARI AND ORS.
August 3, 2015
THE EXECUTIVE ENGINEER, BIHAR STATE HOUSING BOARD NOW JHARKHAND STATE HOUSING BOARD, HAZARIBAG Vs. THE HAZARIBAGH EMPLOYEES HOUSE CONSTRUCTION COOPERATIVE SOCIETY LTD. THROUGH ITS ELECTED HONORARY SECRETARY AND OTHERS
July 8, 2015
THE EXECUTIVE OFFICER Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2015
THE JHARKHAND STATE ELECTRICITY BOARD Vs. AKSHAYA TECHONOGIES PVT. LTD.
March 27, 2015
THE NATIONAL INSURANCE COMPANY LIMITED Vs. ISHWAR CHANDRA MISHRA AND ORS.
November 3, 2015
THE NATIONAL INSURANCE COMPANY LTD. Vs. ANIMA SRIVASTAVA AND ORS.
August 7, 2015
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ETBARI DEVI AND ORS.
October 14, 2015
THE SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF JHARKHAND Vs. PADAMSHREE KASHYAP AND ORS.
April 30, 2015
THE STATE OF BIHAR AND ORS. Vs. AMIR LAL PASWAN AND ORS.
September 3, 2015
THE STATE OF JHARKHAND Vs. ASHOK KUMAR DUBEY
September 8, 2015
THE STATE OF JHARKHAND Vs. KALIMAN BIBI AND ORS.
January 23, 2015
THE STATE OF JHARKHAND Vs. BIHARI LAL KHANDELWAL AND ORS.
March 18, 2015
THE STATE OF JHARKHAND Vs. CWE-SOMA CONSORTIUM AND ORS.
March 13, 2015
THE STATE OF JHARKHAND Vs. DADAN PRASAD SINGH AND ORS.
January 14, 2015
THE STATE OF JHARKHAND Vs. SAVITRI DEVI AND ORS.
April 28, 2015
THE STATE OF JHARKHAND Vs. DHENA
July 27, 2015
THE STATE OF JHARKHAND AND ORS. Vs. ANGELA KULLU AND ORS.
February 24, 2015
THE STATE OF JHARKHAND AND ORS. Vs. VINAY KUMAR
January 22, 2015
THE STATE OF JHARKHAND AND ORS. Vs. BALESHWAR RAVIDAS AND ORS.
February 19, 2015
THE STATE OF JHARKHAND AND ORS. Vs. BHAGIRATHI PRASAD DEY
February 23, 2015
THE STATE OF JHARKHAND AND ORS. Vs. JAI PRAKASH SINGH
January 12, 2015
THE STATE OF JHARKHAND AND ORS. Vs. SISTER BERNADET BECK AND ORS.
July 28, 2015
THE STATE OF JHARKHAND AND ORS. Vs. SHANTI DEVI AND ORS.
August 20, 2015
THE TATA POWER COMPANY LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
November 19, 2015
THE VICE PRESIDENT Vs. PROJECT OFFICER
March 30, 2015
THEIR WORKMAN UNION Vs. THE UNION OF INDIA AND ORS.
February 11, 2015
TIKU MANJHI AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
October 14, 2015
TIRATH RAM SALUZA Vs. RAJENDRA KUMAR AND ORS.
September 16, 2015
TIRU SAHU Vs. MOHAN SAHU AND ORS.
January 22, 2015
TIRUPATI CEMENT PRODUCTS Vs. STATE OF JHARKHAND
December 2, 2015
TRIKUNDI REALCOM LLP Vs. STATE OF JHARKHAND AND ORS
September 3, 2015
TRIVENI ENGINEERING AND INDUSTRIES LTD. THROUGH ITS DEPUTY GENERAL MANAGER, LEGAL Vs. BHARAT COKING COAL LTD. THROUGH ITS CHAIRMAN
July 22, 2015
TUELU SETH Vs. THE STATE OF JHARKHAND
September 23, 2015
TULSI MAHTO Vs. RENU DEVI AND ORS.
December 7, 2015
TULSI MAHTO Vs. STATE OF JHARKHAND
July 1, 2015
UDAY KANT JHA Vs. THE STATE OF JHARKHAND AND ORS.
February 23, 2015
UDAY PRASAD Vs. STATE OF JHARKHAND
May 19, 2015
UDAY PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 29, 2015
UMA CHARAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
April 15, 2015
UMA DEVI Vs. STATE OF JHARKHAND
May 20, 2015
UMA PADO DAN AND ORS. Vs. THE STATE OF JHARKHAND
February 20, 2015
UMA PRASAD CHATTERJEE Vs. THE STATE OF JHARKHAND AND ORS.
March 11, 2015
UMAPADA ROY Vs. THE STATE OF JHARKHAND
October 14, 2015
UMESH GIRI Vs. UNION OF INDIA AND ORS.
May 7, 2015
UMESH KUMAR SHUKLA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 8, 2015
UMESH KUMAR SINGH Vs. UNION OF INDIA AND ORS.
May 14, 2015
UMESH KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 3, 2015
UMESH MAJHI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 5, 2015
UMESH RAI Vs. RENU DEVI
June 16, 2015
UMESH SAHANI S/O BABUJAN SAHANI Vs. ANJALI KUMARI
February 4, 2015
UMESH YADAV AND ORS. Vs. THE STATE OF JHARKHAND
August 25, 2015
UNION OF INDIA Vs. SHAMBHU
February 4, 2015
UNION OF INDIA Vs. MANAS RANJAN PANIGRAHI
September 15, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. VEENA DEVI AND ORS.
September 22, 2015
UNITY INFRAPROJECTS LTD Vs. STATE OF JHARKHAND
November 19, 2015
UPEN CHANDRA MAHATO Vs. THE STATE OF JHARKHAND
February 18, 2015
UPEN GOPE @ CHOTU GOPE Vs. STATE OF JHARKHAND
October 30, 2015
UPENDRA KUMAR SINGH, S/O PRASHIDH SINGH Vs. STATE OF JHARKHAND
January 20, 2015
UPENDRA KUMAR UPADHAYAY Vs. THE UNION OF INDIA AND ORS.
May 22, 2015
UPENDRA NARAYAN SINGH @ UPENDRA KUMAR SINGH Vs. UNION OF INDIA
February 6, 2015
USHA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2015
USHA SINGH W/O SITA RAMAN AND ORS Vs. STATE OF JHARKHAND
November 27, 2015
UTTAM KUMAR MONDAL Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL AND ORS.
February 5, 2015
V. NAGRAJAN AND ORS. Vs. THE STATE OF JHARKHAND
February 13, 2015
VA TECH WABAG LIMITED Vs. STATE OF JHARKHAND
February 11, 2015
VAISHNAVI MULTIGRAINS PRIVATE LIMITED Vs. JHARKHAND URJA VIKASH NIGAM LTD
May 1, 2015
VARDAN BUILDERS Vs. VEER KRISHNA SAHAY
November 21, 2015
VEDANAND Vs. THE STATE OF JHARKHAND AND ORS.
August 18, 2015
VEENA DEVI Vs. STATE OF JHARKHAND
September 3, 2015
VIDHAYA PRAKASH JAIN Vs. STATE OF JHARKHAND
February 23, 2015
VIDYAWATI DEVI Vs. STATE OF JHARKHAND AND ORS.
May 18, 2015
VIJAY KUMAR VERMA Vs. STATE OF JHARKHAND
December 2, 2015
VIJAY KUMAR VERMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 2, 2015
VIJAY MOHAN PRASAD Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
January 14, 2015
VIJAY PRASAD @ VIJAY KUMAR Vs. STATE OF JHARKHAND
March 10, 2015
VIJAY SHANKAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 8, 2015
VIJAY SHANKAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
December 10, 2015
VIJAY SINGH BODRA Vs. THE STATE OF JHARKHAND
October 27, 2015
VIKASH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
January 23, 2015
VIKASH KUMAR SINGH AND ORS. Vs. MANJU MODI AND ORS.
July 28, 2015
VINAY KUMAR AGARWAL @ V K AGARWAL Vs. STATE OF JHARKHAND
May 13, 2015
VINAY KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 17, 2015
VINCENT BARHI TOPPO Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISRATIVE REFORES, JHARKHAND, RANCHI & ORS.
February 5, 2015
VINCENT TIRKEY Vs. THE UNION OF INDIA AND ORS.
May 15, 2015
VINITA CHAUDHARY Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL
December 16, 2015
VINOD KUMAR Vs. STATE OF JHARKHAND AND ORS.
December 10, 2015
VINOD KUMAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
VIRENDRA KUMAR JHA Vs. STATE OF JHARKHAND
March 25, 2015
VIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
April 15, 2015
VISHAL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 13, 2015
VISHAL KUMAR ALIAS VISHAL MANJHI Vs. STATE OF JHARKHAND
December 14, 2015
VISHNU BHAGWAN PATHAK Vs. STATE OF JHARKHAND
December 3, 2015
VISHWANATH KUMBHKAR Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2015
VISHWANATH PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 8, 2015
VISHWANATH SINGH Vs. STATE OF JHARKHAND
December 4, 2015
VIVEK KUMAR Vs. STATE OF JHARKHAND
November 5, 2015
VIVEK KUMAR @ BABLOO S/O NIRANJAN SAW Vs. STATE OF JHARKHAND
May 7, 2015
VIVEKANAND CHOUDHARY Vs. STATE OF JHARKHAND THROUGH VIGILANCE BUREAU, RANCHI
February 6, 2015
WAJID HUSSAIN Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2015
WASE KHAN Vs. THE STATE OF JHARKHAND AND ORS.
April 24, 2015
WASHI ASGAR Vs. STATE OF JHARKHAND AND ORS.
February 20, 2015
WASI ASGAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 28, 2015
WASIM FIROZ AND ORS. Vs. KAMAL ANJUM AND ORS.
October 14, 2015
WAVE INDUSTRIES PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
May 19, 2015
WAVE INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
May 7, 2015
WELFARE BUILDINGS & ESTATES PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
December 9, 2015
WORKMAN BEING REPRESENTED BY PRESIDENT KRISHNADEO PRASAD YADAV Vs. EMPLOYER IN RELATION TO THE MANAGEMENT AT KUSUNDA AREA OF BHARAT COKING COAL LIMITED
September 7, 2015
WORKMAN SONARAM ROHIDAS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BOKARO
April 21, 2015
YAKUB AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 20, 2015
YASHWANT SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 1, 2015
YASHWANT SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 22, 2015
YASODA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
November 5, 2015
YASOMATI DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 3, 2015
YOGENDRA KUMAR AGARWAL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 4, 2015
YOGENDRA SHARMA AND ORS. Vs. STATE OF JHARKHAND
October 15, 2015
YOGENDRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
July 6, 2015
YUDHVIR SINGH JAKHAR Vs. THE STATE OF JHARKHAND AND ORS.
February 24, 2015
YUGESH KUMAR Vs. CENTRAL COALFIELDS LIMITED AND ORS.
October 7, 2015
YUNUS ANSARI Vs. STATE OF JHARKHAND AND ORS.
June 30, 2015
YUNUS MIA Vs. B.C.C.L., DHANBAD AND ORS.
October 12, 2015
ZAHIRUDDIN ANSARI @ MD ZAHIRUDDIN Vs. STATE OF JHARKHAND
September 17, 2015
ZAIDUL HAQUE S/O LATE MADIDUL HAQUE Vs. STATE OF JHARKHAND
January 5, 2015
ZAINAB KHATOON Vs. STATE OF JHARKHAND AND ORS.
February 2, 2015
ZAKIR ANSARI Vs. THE STATE OF JHARKHAND
June 19, 2015
ZAKIR HUSSAIN Vs. UNION OF INDIA
July 8, 2015
ZULFIKAR AHMAD AND ORS. Vs. RAVI KUMAR
September 7, 2015