Case Index

Title
Date
A.P.S. CHADDHA (M.D.) Vs. STATE OF BIHAR
June 22, 2015
AAINUL AND ORS. Vs. THE STATE OF BIHAR
October 15, 2015
AAKASH GAURAV Vs. THE STATE OF BIHAR
September 21, 2015
ABBAS MIAN @ LAL MIAN Vs. NAINA KHATOON @ PAPPI
April 7, 2015
ABDUL AND ORS. Vs. THE STATE OF BIHAR
July 22, 2015
ABDUL AZIZ OURAISHI Vs. ILLIYAS QURAISHI AND ORS.
July 29, 2015
ABDUL HAMID @ MD. HAMID SON OF LATE NOOR MAHAMMAD RESIDENT OF VILLAGE AND P.O. CHAUKI HASSAN, PARGANA BARA, P.S. BARHARIA (GAUTAM BUDH NAGAR), DISTRICT Vs. ABDUL GAFFAR
January 7, 2015
ABDUL HAQUE MUKARI Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
ABDUL KARIM AND ORS. Vs. ABDUL RAHMAN
July 2, 2015
ABDUL LATIF Vs. THE STATE OF BIHAR
January 27, 2015
ABDUL LATIF Vs. THE STATE OF BIHAR AND ORS.
November 6, 2015
ABDUL MAJID AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 6, 2015
ABDUL MANAN MIAN Vs. STATE OF BIHAR
January 19, 2015
ABDUL RAQEEB ALAM Vs. STATE OF BIHAR
January 22, 2015
ABDUL WAHID AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 5, 2015
ABDUL ZABBAR @ ABDUL ZABAR S/O LATE KARIM BAKSH @ LATE KARIM BAKSH MIAN Vs. MD ISHLAM @ ISHLAM MIYA S/O MD RAHIM MIAN
December 8, 2015
ABDULLAH MIAN AND ORS. Vs. THE STATE OF BIHAR
June 22, 2015
ABHA LATA Vs. STATE OF BIHAR AND OTHERS
May 20, 2015
ABHAY CHANDRA JHA Vs. PUNJAB NATIONAL BANK, NEW DELHI AND ORS.
November 24, 2015
ABHAY KUMAR SINGH Vs. MEIRA KUMAR
April 22, 2015
ABHIJEET KUMAR @ VICKY Vs. STATE OF BIHAR
August 5, 2015
ABHIJEET KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
ABHISHEK KUMAR SHARMA, SON OF SHRI GOPAL SHARMA RESIDENT OF VILLAGE AMIRBIGHA, P.S. MADANPUR IN THE DISTRICT OF AURANGABAD, PRESENTLY RESIDENT AT VILLAGE JHUMARI TILAYA, P.S. JHUMARI TILAYA, IN THE DISTRICT OF KODARMA (JHARKHAND) Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
February 10, 2015
ABID AND ORS. Vs. STATE OF BIHAR
March 18, 2015
ABID HUSSAIN Vs. ASIM HUSSAIN AND ORS.
February 20, 2015
ABINASH KUMAR Vs. THE STATE OF BIHAR
August 20, 2015
ABINASH TIWARY Vs. JAY SHRI SAH
December 7, 2015
ABUL KALAM AND ORS. Vs. USMAN GHANI AND ORS.
November 24, 2015
ACC LIMITED Vs. THE STATE OF BIHAR AND ORS.
May 12, 2015
ACHHELAL YADAV Vs. STATE OF BIHAR
January 20, 2015
ADHIKARO KUWAR Vs. THE STATE OF BIHAR AND ORS.
March 23, 2015
AFIRA BANO @ SABINA NAZ, WIFE OF MD. BASIR, RESIDENT OF VILLAGE Vs. BASIR ALAM, SON OF MANIR MIAN, RESIDENT OF VILLAGE
February 6, 2015
AFTAB ALAM S/O Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
January 15, 2015
AFZAL MIAN Vs. HARUN MIAN
January 6, 2015
AGARWAL RICE MILL Vs. ASHOKA DEVI AND ORS.
November 24, 2015
AGLOWMED LMITED Vs. OFFICIAL LIQUIDATOR PATNA HIGH COURT; PAREKH ENTERPRISE
March 4, 2015
AIMAN KAMAL Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
March 26, 2015
AINUL HASSAN KHAN SON OF LATE ABDUL HASSAN KHAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 24, 2015
AISHA BEGAM AND ORS. Vs. SHAHNAZ BEGAM AND ORS.
March 3, 2015
AJAY BIKRAM SINGH Vs. RAJ KUMAR CHOUHAN AND ORS.
January 9, 2015
AJAY BIKRAM SINGH Vs. RAJ KUMAR CHOUHAN @RAMDEO SINGH AND ORS.
September 1, 2015
AJAY KR. GHOSHAL AND ORS. Vs. THE STATE OF BIHAR
August 28, 2015
AJAY KUMAR & ORS. Vs. THE STATE OF BIHAR & ANR.
May 14, 2015
AJAY KUMAR CHOUDHARY SON OF LATE RAJENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
March 20, 2015
AJAY KUMAR SHARMA Vs. THE UNION OF INDIA
January 30, 2015
AJAY KUMAR SINGH Vs. STATE OF BIHAR
July 7, 2015
AJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 24, 2015
AJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
July 23, 2015
AJAY KUMAR SRIVASTAVA Vs. THE HIGH COURT OF JUDICATURE, PATNA AND ORS.
July 29, 2015
AJAY PRASAD Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
AJEET PASWAN @ AJEET KUMAR PASWAN, SON OF RATAN PASWAN, RESIDENT OF NAYA TOLA, KHAGRA, P.S. + DISTRICT KISHANGANJ Vs. THE STATE OF BIHAR
November 24, 2015
AJIT KUMAR SINGH Vs. UNION OF INDIA AND ORS.
August 24, 2015
AJIT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
May 13, 2015
AJIT KUMAR SINHA @ KAJU YADAV Vs. STATE OF BIHAR
April 1, 2015
AKAL KEWAT Vs. STATE OF BIHAR
March 25, 2015
AKHILESH KUMAR SINGH Vs. BIHAR AGRICULTURAL UNIVERSITY
April 16, 2015
AKHILESH MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 11, 2015
AKHILESH PANDEY Vs. VEER KUNWAR SINGH UNIVERSITY AND ORS.
February 19, 2015
AKHILESH SINGH SON OF LATE SHYAMDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR AND ANOTHER
October 6, 2015
AKHILESHWAR KUMAR PATHAK Vs. THE STATE OF BIHAR
August 13, 2015
AKHILESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
April 3, 2015
AKHOURI GOPAL Vs. STATE OF BIHAR
March 18, 2015
AKRUTI RAJ Vs. STATE ELECTION COMMISSION, PATNA AND OTHERS
December 18, 2015
AKSHAIBAT CHOUBEY Vs. UNION OF INDIA AND ORS.
August 6, 2015
AKSHAY KUMAR Vs. STATE OF BIHAR; BIHAR PUBLIC SERVICE COMMISSION; SECRETARY, BIHAR PUBLIC SERVICE COMMISSION; JOINT SECRETARY-CUM-EXAMINATION CONTROLLER
November 2, 2015
ALAGU MAHTO Vs. STATE OF BIHAR
January 5, 2015
ALGU MAHTO SON OF HIRAMAN MAHTO Vs. STATE OF BIHAR
January 12, 2015
ALKA KUMARI Vs. STATE OF BIHAR
January 16, 2015
ALL INDIA ENVIRONMENT EDUCATION SOCIAL WELFARE SOCIETY, DISTRICT SAMASTIPUR Vs. UNION OF INDIA AND ORS.
October 1, 2015
ALOK RANJAN PANDEY AND ORS. Vs. RAM BACHAN CHOUDHARY AND ORS.
December 16, 2015
AMAR NATH MISHRA Vs. STATE OF BIHAR
January 22, 2015
AMAR NATH PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 14, 2015
AMAR RAM Vs. THE STATE OF BIHAR
December 1, 2015
AMARENDRA KUMAR Vs. STATE OF BIHAR AND ANR
August 24, 2015
AMARENDRA KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
November 26, 2015
AMARENDRA NARAYAN CHAUDHARI, S/O LATE SUHRIDYA NARAYAN CHAUDHARI, RESIDENT OF SLUM 100, KANKARBAGH, P.S. Vs. GOVIND JHA AND OTHERS
September 9, 2015
AMARJIT PASWAN Vs. STATE OF BIHAR
March 25, 2015
AMBIKA KUMAR GUPTA Vs. STATE OF BIHAR
January 16, 2015
AMBIKA SAH AND ORS. Vs. STATE OF BIHAR
January 19, 2015
AMBIKA SHARMA Vs. THE STATE OF BIHAR
June 22, 2015
AMBIKA SINHA Vs. THE STATE OF BIHAR
January 21, 2015
AMBIKA YADAV Vs. GANESH PRASAD MISHRA AND ORS.
December 1, 2015
AMEYA PRIMARY AGRICULTURAL COOPERATIVE SOCIETIES AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
AMINA KHATOON Vs. THE STATE OF BIHAR AND ORS.
August 18, 2015
AMIR ALAM Vs. THE STATE OF BIHAR
October 16, 2015
AMIR CHAND RAM Vs. STATE OF BIHAR
July 13, 2015
AMIT KUMAR DUBEY Vs. THE UNION OF INDIA AND ORS.
November 3, 2015
AMIT KUMAR NIRALA Vs. THE STATE OF BIHAR
July 28, 2015
AMIT PATHAK Vs. THE STATE OF BIHAR
March 23, 2015
AMOL NARAYAN JHA Vs. STATE OF BIHAR
July 7, 2015
AMRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 9, 2015
AMRESH PRASAD JHA Vs. STATE OF BIHAR
March 23, 2015
ANAND BHUSHAN Vs. THE STATE OF BIHAR AND ORS.
January 8, 2015
ANAND KUMAR & ANOTHER Vs. STATE OF BIHAR & OTHERS
April 9, 2015
ANAND MOHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 30, 2015
ANAND MOHAN SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 17, 2015
ANAND PRAKASH SINGH SON OF TRIBHUWAN SINGH Vs. UNION OF INDIA
January 19, 2015
ANAND SWARUP AGRAWAL Vs. THE STATE OF BIHAR
January 19, 2015
ANAND YASHWANT APTE AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 27, 2015
ANANDI YADAV Vs. THE STATE OF BIHAR
August 31, 2015
ANANT RAM ALIAS NATHU RAM Vs. STATE OF BIHAR
April 8, 2015
ANIL KUMAR Vs. VIJAY TIWARI
February 2, 2015
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 9, 2015
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
November 6, 2015
ANIL KUMAR AGRAWAL Vs. STATE OF BIHAR
March 23, 2015
ANIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 3, 2015
ANIL KUMAR BAGARIA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION
December 11, 2015
ANIL KUMAR RAI Vs. THE STATE OF BIHAR AND ORS.
January 29, 2015
ANIL KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
September 24, 2015
ANIL KUMAR SINGH Vs. BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST AND ORS.
June 25, 2015
ANIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 8, 2015
ANIL KUMAR SINGH, SON OF LATE RAM PAWITRA SINGH Vs. STATE OF BIHAR AND ORS ; PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, BIHAR, PATNA; DIRECTOR GENERAL OF VIGILANCE INVESTIGATION BUREAU; ENGINEER- IN- CHIEF, BUILDING CONSTRUCTION DEPARTMENT; CHIEF ENGINEER; SUPERINTENDENT ENGINEER; EXECUTIVE ENG
February 9, 2015
ANIL MAHTO Vs. STATE OF BIHAR
January 21, 2015
ANIL PANDEY, SON OF LATE JAGDISH PANDEY, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA, NOW EAST CENTRAL RAILWAY, HAZIPUR
February 9, 2015
ANIL RAI Vs. THE STATE OF BIHAR
July 20, 2015
ANIL SAHNI Vs. STATE OF BIHAR
May 21, 2015
ANIRUDH JHA Vs. STATE OF BIHAR
April 27, 2015
ANIRUDH SAH Vs. THE STATE OF BIHAR
August 11, 2015
ANIRUDH SINGH Vs. THE STATE OF BIHAR AND ORS.
July 22, 2015
ANIRUDH SINGH, SON OF RAM SEWAK SINGH Vs. THE STATE OF BIHAR
July 28, 2015
ANISH KUMAR AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
November 30, 2015
ANITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
October 15, 2015
ANITA VERMA & ORS. Vs. SAROJ DEVI & ORS
October 16, 2015
ANIZA KHATOON ALIAS AMIZA KHATOON WIFE OF LATE MD. GAFOOR SAH Vs. STATE OF BIHAR
January 20, 2015
ANJANA KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 24, 2015
ANJU KUMARI Vs. THE STATE OF BIHAR AND ORS.
May 11, 2015
ANJU MISHRA AND ORS. Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
July 17, 2015
ANMOL YADAV @ ANMOL KUMAR Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA AND ORS.
August 17, 2015
ANNU SINHA Vs. THE STATE OF BIHAR
July 3, 2015
ANNU SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 7, 2015
ANSHUMAN SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 7, 2015
ANU RANI Vs. THE UNION OF INDIA AND ORS.
February 3, 2015
ANUJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
October 16, 2015
ANWAR ALAM Vs. THE STATE OF BIHAR
February 18, 2015
ANWAR HALIM ANWAR, S/O LATE NAJMUL HODA Vs. LALIT NARAYAN MITHILA UNIVERSITY
March 17, 2015
ANWAR KHAN Vs. STATE OF BIHAR AND ANOTHER
May 4, 2015
APARNA HOUSING AND CONSTRUCTION PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
April 3, 2015
ARBIND KUMAR SINGH Vs. THE STATE OF BIHAR
January 20, 2015
ARBIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
November 27, 2015
ARCHANA ANUPAM Vs. THE STATE OF BIHAR AND ORS.
December 3, 2015
ARCHANA KUMARI Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
AREA DEVELOPMENT COMMISSIONER Vs. RADHA PANDEY S/O LATE BALESHWAR PANDEY
April 2, 2015
ARJUN PASWAN, SON OF MAHESH PASWAN Vs. STATE OF BIHAR
March 19, 2015
ARJUN PRASAD VERMA Vs. THE STATE OF BIHAR AND ORS.
March 19, 2015
ARJUN SAH Vs. THE STATE OF BIHAR
July 20, 2015
ARJUN SAH Vs. STATE OF BIHAR
January 5, 2015
ARMAN MIAN Vs. THE STATE OF BIHAR
September 3, 2015
ARNIKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 1, 2015
ARSHAD SON OF LATE AINUL HAQUE ANSARI Vs. STATE OF BIHAR
December 8, 2015
ARUN KANT MAHANTO Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
ARUN KR. SINGH AND ORS. Vs. RADHA DEVI
April 15, 2015
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 22, 2015
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 27, 2015
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 2, 2015
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 24, 2015
ARUN KUMAR BARANWAL Vs. THE UNION OF INDIA AND ORS.
January 29, 2015
ARUN KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
April 20, 2015
ARUN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 14, 2015
ARUN KUMAR SINHA Vs. MANJULA SINHA
March 25, 2015
ARUN RAI Vs. THE STATE OF BIHAR
July 20, 2015
ARUN SINGH AND ORS. Vs. STATE OF BIHAR
January 23, 2015
ARUN YADAV Vs. THE STATE OF BIHAR
November 5, 2015
ARUN YADAV Vs. THE STATE OF BIHAR
May 11, 2015
ARVIND KUMAR Vs. MINA DEVI AND ORS.
March 31, 2015
ARVIND KUMAR Vs. THE STATE OF BIHAR AND ORS.
May 28, 2015
ARVIND KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 17, 2015
ARVIND KUMAR PANDEY AND ORS. Vs. KRISHNA BALLAV TIWARY AND ORS.
December 15, 2015
ARVIND KUMAR S/O LATE BINDESHWARI PRASAD Vs. STATE OF BIHAR AND ORS
October 7, 2015
ARVIND KUMAR SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
February 20, 2015
ARVIND YADAV AND ORS. Vs. THE STATE OF BIHAR
December 1, 2015
ASHA LOHIA Vs. THE UNION OF INDIA AND ORS.
August 28, 2015
ASHESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 29, 2015
ASHESHWAR SHARMA, SON OF LATE YADUNANDAN SHARMA, RESIDENT OF MOHALLADEODHARPUR (VIVEKANAND COLONY), WARD NO. 10 (OLD), NEW 13, P.O. & P.S. Vs. THE STATE OF BIHAR AND OTHERS
May 4, 2015
ASHFAQUE AHMAD S/O KEFAITULLAH Vs. STATE OF BIHAR AND ORS
October 29, 2015
ASHOK Vs. THE UNION OF INDIA
September 23, 2015
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
June 26, 2015
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 27, 2015
ASHOK KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 16, 2015
ASHOK KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
May 22, 2015
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
February 20, 2015
ASHOK KUMAR II AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 10, 2015
ASHOK KUMAR RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 17, 2015
ASHOK KUMAR SHAHI Vs. THE STATE OF BIHAR AND ORS.
August 5, 2015
ASHOK KUMAR SHARMA AND ORS. Vs. STATE OF BIHAR AND ORS.
September 14, 2015
ASHOK KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
March 23, 2015
ASHOK KUMAR SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
May 18, 2015
ASHOK KUMAR SINGH, SON OF RAMAYAN SINGH, RESIDENT OF VILLAGE BINDWAL, P.S. Vs. RAJENDRA SINGH
November 10, 2015
ASHOK KUMAR SINGHI Vs. THE STATE OF BIHAR AND ORS.
February 2, 2015
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
January 15, 2015
ASHOK KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 10, 2015
ASHOK KUMAR SINHA; RAM NANDAN CHOUDHARY; DHARMADEO SINGH Vs. STATE OF BIHAR AND ORS
December 10, 2015
ASHOK KUMAR YADAV Vs. THE STATE OF BIHAR
December 7, 2015
ASHOK KUMAR YADAV Vs. THE BAR COUNCIL OF INDIA
January 19, 2015
ASHOK MAHTO @ ASHOK PRASAD Vs. STATE OF BIHAR
March 10, 2015
ASHOK MANDAL Vs. STATE OF BIHAR
May 7, 2015
ASHOK SAO AND ORS. Vs. RAM NARESH PRASAD AND ORS.
June 30, 2015
ASHOK SINGH @ MUNNA SINGH, SON OF SHYAM SUNDER SINGH Vs. STATE OF BIHAR
February 5, 2015
ASHOK SINGH AND ORS. Vs. STATE OF BIHAR
February 5, 2015
ASHOK SINGH AND OTHERS Vs. STATE OF BIHAR
August 4, 2015
ASHRAFI DEVI W/O RAM LAKHAN SAH Vs. STATE OF BIHAR AND ORS
June 24, 2015
ASHRANAND YADAV Vs. STATE OF BIHAR AND ORS.
July 5, 2015
ASHRANAND YADAV @ RAMASHRAY SINGH Vs. STATE OF BIHAR & ANR.
May 7, 2015
ASHTURNA KUER Vs. KHARDUSHAN SINGH
June 30, 2015
ASHUTOSH KUMAR Vs. THE UNION OF INDIA AND ORS.
June 4, 2015
ASHUTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 14, 2015
ASHUTOSH KUMAR S/O ANAND MOHAN SINGH Vs. UNION OF INDIA
April 6, 2015
ASLAM Vs. THE STATE OF BIHAR
January 20, 2015
ATAL BIHARI @ ATAL BIHARI RAI Vs. STATE OF BIHAR
April 13, 2015
AURAIYA PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 12, 2015
AURO SUNDARAM INTERNATIONAL PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
May 6, 2015
AVINASH KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 26, 2015
AWADHESH KUMAR SHRIVASTAVA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD; MANAGING DIRECTOR NULL BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD; CHIEF OF ADMINISTRATION NULL BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
October 5, 2015
AWADHESH RAM Vs. STATE OF BIHAR
February 10, 2015
AWANINDRA MOHAN MISHRA Vs. VICE CHANCELLOR RAJENDRA AGRICULTURE UNIVERSITY
March 9, 2015
AWANISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
AWDHESH SINGH, SON OF LATE MATHURA SINGH Vs. MD NAYYER IQBAL; STATE OF BIHAR
March 18, 2015
AYODHYA NATH SHUKLA Vs. THE STATE OF BIHAR AND ORS.
October 5, 2015
AYODHYA PANDEY @ RAM AYODHYA PANDEY S/O HARINARAYAN PANDEY Vs. THE STATE OF BIHAR
May 7, 2015
AZAD ALAM Vs. THE STATE OF BIHAR
November 27, 2015
AZAD PRASAD MAHTO Vs. THE UNION OF INDIA AND ORS.
August 11, 2015
AZHAR AHMAD Vs. THE STATE OF BIHAR AND ORS.
May 8, 2015
BABAN PRASAD Vs. THE STATE OF BIHAR
September 3, 2015
BABAN RAM Vs. THE STATE OF BIHAR
June 26, 2015
BABAN SAH AND OTHERS Vs. STATE OF BIHAR
August 5, 2015
BABLU @ RAJESH KUMAR AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
August 12, 2015
BABULAL AND ORS. Vs. BIKU MAHTO
May 8, 2015
BABULAL RAM AND ANR. Vs. STATE OF BIHAR
January 27, 2015
BABUNAND MANDAL Vs. STATE OF BIHAR
March 4, 2015
BACHCHI DEVI Vs. THE UNION OF INDIA AND ORS.
August 3, 2015
BACHHI DEVI WIFE OF SRI SATYENDRA NATH RAI Vs. STATE OF BIHAR
January 16, 2015
BACHI DEVI AND ORS. Vs. SHAKUNTALA KUER AND ORS.
November 26, 2015
BADRI CHOUDHARY Vs. THE STATE OF BIHAR
October 7, 2015
BADRI PANDEY Vs. THE STATE OF BIHAR AND ORS.
April 16, 2015
BADRI PARASAD BIJPURIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 7, 2015
BADRI PRASAD BIJPURIA & ANR. Vs. THE STATE OF BIHAR & ANR.
July 1, 2015
BADRUDOZA @ MD MASOOM @ MASUM Vs. STATE OF BIHAR
March 18, 2015
BADSHAH SINGH Vs. THE STATE OF BIHAR
September 22, 2015
BAGULIA KAHAR Vs. STATE OF BIHAR
April 8, 2015
BAHADUR KORA AND ORS. Vs. THE STATE OF BIHAR
March 27, 2015
BAIDYA NATH PRASAD Vs. STATE OF BIHAR
August 14, 2015
BAIDYANATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
July 31, 2015
BAIJNATH SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
October 15, 2015
BAIJU RAI AND ORS. Vs. THE STATE OF BIHAR
May 1, 2015
BAJRANG PRASAD Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
October 29, 2015
BAKHORI YADAV AND ANR Vs. STATE OF BIHAR
August 21, 2015
BAKHORI YADAV AND ORS. Vs. THE STATE OF BIHAR
October 16, 2015
BAKRID MIAN AND ORS. Vs. STATE OF BIHAR
August 4, 2015
BAKSHI PANKAJ KUMAR SINHA AND ORS. Vs. STATE OF BIHAR
February 20, 2015
BAL KRISHNA PRASAD Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
December 16, 2015
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
July 8, 2015
BALESHWAR JHA AND ORS. Vs. KAMLA KANT JHA AND ORS.
October 14, 2015
BALESHWAR PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR
September 1, 2015
BALINDER SINGH Vs. THE STATE OF BIHAR AND ORS.
May 22, 2015
BALRAM PASWAN Vs. THE STATE OF BIHAR AND ORS.
February 4, 2015
BALRAM SINGH Vs. STATE OF BIHAR
January 20, 2015
BALROOP PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
BAM SHANKAR YADAV AND ORS. Vs. THE STATE OF BIHAR
May 1, 2015
BANARAS PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 13, 2015
BANDANA FUEL INDUSTRIES Vs. COAL INDIA LIMITED; BHARAT COKING COAL LIMITED; CHIEF GENERAL MANAGE
December 10, 2015
BANK OF INDIA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
September 3, 2015
BANKA SAH & ORS. Vs. THE STATE OF BIHAR & ANR.
November 26, 2015
BARMOO BHUIYAN Vs. THE STATE OF BIHAR
January 15, 2015
BASANT KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
December 15, 2015
BASANTI DEVI Vs. THE STATE OF BIHAR
December 4, 2015
BASAULI PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
December 16, 2015
BASHISHTH NARAYAN SINGH Vs. UNION OF INDIA AND ORS.
March 26, 2015
BASHISTH NARAIN RAI Vs. STATE OF BIHAR
June 26, 2015
BASMATI DEVI AND ORS. Vs. PRABHUNATH CHOUDHARY AND ORS.
July 2, 2015
BASO THAKUR Vs. STATE OF BIHAR
January 7, 2015
BASUDEO RAI AND ORS. Vs. STATE OF BIHAR
February 16, 2015
BASUKI EXPORTS AND ORS. Vs. THE STATE BANK OF INDIA
March 12, 2015
BAUELAL JHA Vs. THE STATE OF BIHAR
January 27, 2015
BECHAN YADAV S/O LATE SAHDEO YADAV Vs. STATE OF BIHAR AND ORS
October 13, 2015
BENGA MUSAHAR AND ORS. Vs. STATE OF BIHAR
February 13, 2015
BHAGAWAN CHOWDHARY & ORS. Vs. THE STATE OF BIHAR
August 11, 2015
BHAGO MIAN @ BHAGWA MIAN, SON OF SURTALI MIAN, RESIDENT OF VILLAGE BALSARA Vs. STATE OF BIHAR
March 11, 2015
BHAGWAN CHATURVEDI AND ORS. Vs. STATE OF BIHAR
February 12, 2015
BHAGWAN MAHTO Vs. THE STATE OF BIHAR
April 21, 2015
BHAGWAN SAO AND ORS. Vs. THE STATE OF BIHAR
July 13, 2015
BHAIRAB LALL RAI AND ORS. Vs. STATE OF BIHAR
February 9, 2015
BHAIRAV PRASAD MAHTO Vs. THE STATE OF BIHAR
August 20, 2015
BHANU KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 6, 2015
BHARAT LAL VISHWAKARMA Vs. STATE OF BIHAR THROUGH THE INSPECTOR GENERAL
January 22, 2015
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. YASHODA BHARAT GAS AND ORS.
July 2, 2015
BHARAT PRASAD AND ORS. Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND ORS.
April 29, 2015
BHARAT PRASAD SINGH Vs. STATE OF BIHAR
February 11, 2015
BHARAT RAM AND ORS. Vs. THE STATE OF BIHAR
June 22, 2015
BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA
June 24, 2015
BHARAT SINGH Vs. THE UNION OF INDIA AND ORS.
January 5, 2015
BHARAT V. DAFTARY Vs. STATE OF BIHAR & ANR.
September 21, 2015
BHARATI BHAWAN (PUBLISHERS & DISTRIBUTORS) Vs. THE STATE OF BIHAR AND ORS.
July 29, 2015
BHARTI DEVI WIFE OF LATE JAYBAIND THAKUR RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVERNMENT OF BIHAR, PATNA
February 24, 2015
BHARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
November 24, 2015
BHASHANAND PRASAD Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
BHAWAN ALANKAR Vs. THE STATE OF BIHAR
May 28, 2015
BHIM GOSAIN Vs. SHANKAR GOSAIN AND ORS.
February 10, 2015
BHOJ ALAM @ BOLJ ALAM MANSOORI Vs. STATE OF BIHAR
March 2, 2015
BHOLA KUMAR Vs. SEEMA DEVI
April 17, 2015
BHOLA MARIK AND ORS. Vs. STATE OF BIHAR
September 2, 2015
BHOLA NAYAK SURHI Vs. THE STATE OF BIHAR AND ORS.
August 20, 2015
BHOLA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
January 29, 2015
BHOLA RAI AND ORS. Vs. THE STATE OF BIHAR
July 14, 2015
BHOPAL MANDAL AND OTHERS Vs. STATE OF BIHAR
May 5, 2015
BHORIK PASI Vs. BHAGAN PASI
February 12, 2015
BHUNESHWAR PD. GUPTA Vs. JAGESHWAR PD. GUPTA
November 23, 2015
BHUPESH KUMAR SIKSHAN EVAM VIKAS SANSTHAN Vs. DIRECTOR GENERAL OF INCOME TAX
February 2, 2015
BHUWALI TIWARI, SON OF LATE RAM BARAN TIWARY Vs. STATE OF BIHAR
January 16, 2015
BIBHA LATA KESHARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 1, 2015
BIBHUTI ANAND AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
BIBI AISHA BEGAM WIFE OF SYED ZAFFAR HASNAIN @ LAL BABU AND ORS Vs. BIBI SHAHNAZ BEGAM AND ORS
March 3, 2015
BIBI HALIMA KHATUN Vs. MOSTT. MADINA KHATOON
January 13, 2015
BIBI MURSHIDA Vs. STATE OF BIHAR
September 28, 2015
BIBI RUKHSANA KHATOON Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
July 3, 2015
BIBI SABNAM Vs. STATE ELECTION COMMISSION (PANCHAYAT)
January 19, 2015
BIERNDRA KUMAR SINHA Vs. THE STATE OF BIHAR
January 13, 2015
BIHAR DISTILLERY LTD. Vs. CENTRAL BANK OF INDIA
July 17, 2015
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
March 30, 2015
BIHAR JUDICIAL SERVICES ASSOCIATION Vs. STATE OF BIHAR
March 12, 2015
BIHAR KSHETRIYA GRAMIN BANK Vs. THE STATE OF BIHAR
November 6, 2015
BIHAR RAJYA BEEJ NIGAM LTD. Vs. STATE OF BIHAR AND OTHERS
October 5, 2015
BIHAR RAJYA BEEJ NIGAM LTD. Vs. STATE OF BIHAR AND ORS.
May 10, 2015
BIHAR RAJYA JAIL CHATURTHVARGIYA KAMGAR UNION Vs. STATE OF BIHAR
September 18, 2015
BIHAR RAJYA KOSHAGAR AVAM LEKHA PRATINIYUKTA KARAMCHARI SANGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 29, 2015
BIHAR STATE AIDS CONTROL SOCIETY Vs. STATE OF BIHAR
January 22, 2015
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANT SIYA RAM DAS
January 6, 2015
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. GUDAR RAUT AND ORS.
March 24, 2015
BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
September 3, 2015
BIHAR STATE ELECTRICITY BOARD AND ORS Vs. SHANTA MANI HAND MADE PAPER INDUSTRIES AND ORS
February 18, 2015
BIHAR STATE HOUSING BOARD Vs. SITA DEVI, W/O DEV NARAYAN SINGH
January 20, 2015
BIJAY KUMAR AND ORS. Vs. ARUN CHAND DAS AND ORS.
February 3, 2015
BIJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 24, 2015
BIJAY KUMAR BHAGAT Vs. THE STATE OF BIHAR
July 13, 2015
BIJAY KUMAR SHARMA Vs. NEELU DEVI AND ORS.
February 11, 2015
BIJAY KUMAR SINGH Vs. SUMIT KUMAR SINGH
June 24, 2015
BIJAY KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
March 17, 2015
BIJAY METAL WORKS Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
BIJAY SHANKAR Vs. THE STATE OF BIHAR
December 1, 2015
BIJAY YADAV @ VIJOY YADAV Vs. THE STATE OF BIHAR
November 2, 2015
BIJENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 24, 2015
BIJENDRA KUMAR, SON OF LATE RAMLEKHA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 15, 2015
BIJENDRA MANDAL AND ORS. Vs. GANPAT MANDAL AND ORS.
December 4, 2015
BIJENDRA YADAV @ BIJENDRA KUMAR YADAV Vs. STATE OF BIHAR
February 26, 2015
BIJENDRA YADAV @ YOGENDRA YADAV Vs. STATE OF BIHAR AND ORS.
February 2, 2015
BIKASH KUMAR Vs. THE STATE OF BIHAR
January 13, 2015
BIKRANT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 26, 2015
BILO PANDIT AND ORS. Vs. THE STATE OF BIHAR
September 7, 2015
BIMAL CHANDRA JHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
April 3, 2015
BIMAL KUMAR SRIVASTAVA Vs. JOINT DIRECTOR OF CONSOLIDATION, BIHAR, PATNA
February 23, 2015
BINAY KUMAR Vs. STATE OF BIHAR
January 16, 2015
BINDESHARI MISHRA Vs. THE STATE OF BIHAR
August 5, 2015
BINDESHWAR SINGH AND ORS. Vs. THE STATE OF BIHAR
September 21, 2015
BINDESHWARI PASWAN AND ORS. Vs. THE STATE OF BIHAR
June 24, 2015
BINDHYACHAL PRASAD Vs. THE STATE OF BIHAR AND ORS.
December 21, 2015
BINDHYACHAL PRASAD Vs. STATE OF BIHAR
October 1, 2015
BINIT PRASAD Vs. THE STATE OF BIHAR AND ORS.
March 20, 2015
BINOD KUMAR Vs. STATE OF BIHAR
March 23, 2015
BINOD KUMAR BUDHIA Vs. THE BHAGALPUR MUNICIPAL CORPORATION AND ORS.
November 3, 2015
BINOD KUMAR GUPTA Vs. STATE OF BIHAR
March 10, 2015
BINOD KUMAR GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
September 2, 2015
BINOD KUMAR GUPTA AND ORS. Vs. VIKRAMADITYA BHARTEE AND ORS.
May 19, 2015
BINOD SAHNI Vs. STATE OF BIHAR
April 8, 2015
BIPIN BIHARI UPADHYAYA Vs. SHAMBHU SHARAN UPADHAYAYA AND ORS.
March 17, 2015
BIPIN TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 27, 2015
BIRBAL MANJHI SON OF CHHOHRA MANJHI Vs. STATE OF BIHAR
March 17, 2015
BIRENDRA KUMAR Vs. THE STATE OF BIHAR
December 16, 2015
BIRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 11, 2015
BIRENDRA KUMAR SINGH, S/O LATE RAM LAKHAN SINGH RESIDENT OF VILLAGE JATAHI, PANCHAYAT CHATARBHUJ PIPRAHI, WARD NO. 14, POLICE STATION KHUTAUNA, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
February 12, 2015
BIRENDRA PRASAD THAKUR S/O SRI SURENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 7, 2015
BIRENDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 16, 2015
BIRENDRA TEWARI, SON OF JAGDISH TWEARI Vs. STATE OF BIHAR
January 16, 2015
BIRJA KOHAR Vs. STATE OF BIHAR
March 23, 2015
BIRJU PASWAN AND ORS. Vs. THE STATE OF BIHAR
June 23, 2015
BIRJU PATHAK AND ORS. Vs. STATE OF BIHAR
January 8, 2015
BISHESHWAR RAI @ CHAMAN RAI & ORS. Vs. THE STATE OF BIHAR
August 18, 2015
BISHO SAO @ BISHESHWAR SAO Vs. STATE OF BIHAR
April 24, 2015
BISHUN MUKHIYA AND ORS. Vs. THE STATE OF BIHAR
March 26, 2015
BISHUNDEO SAHANI AND ORS. Vs. STATE OF BIHAR
August 13, 2015
BISHUNI HARIJAN AND ORS. Vs. NAYAK RAM AND ORS.
November 10, 2015
BISHWAMBHAR KUMAR Vs. THE STATE OF BIHAR
October 6, 2015
BISHWAMBHAR NATH RAI Vs. THE GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
July 28, 2015
BISHWANATH DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 23, 2015
BISHWANATH SINGH AND ORS. Vs. THE STATE OF BIHAR
August 26, 2015
BRAHMANAND CHOUDHARY AND ORS. Vs. NARAYANI DEVI AND ORS.
May 22, 2015
BRAJ KISHOR SAHNI Vs. STATE OF BIHAR
January 8, 2015
BRAJESH KUMAR Vs. THE STATE OF BIHAR
May 13, 2015
BRAJESH KUMAR SINGH Vs. THE STATE OF BIHAR
January 23, 2015
BRAJESH PRASAD SINGH S/O LATE CHHATHU SINGH Vs. STATE OF BIHAR AND ORS
April 1, 2015
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMUDRI DEVI
July 29, 2015
BRANCH MANGER, UNITED INDIA INSURANCE COMPANY LTD Vs. AISA BIBI
January 30, 2015
BRIJ BALA SHARMA Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
BRIJ KUMAR PRASAD Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
March 12, 2015
CENTRAL BANK OF INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 16, 2015
CENTRAL BOARD OF SCHOOL EDUCATION AND ORS. Vs. ROHINI KUMARI AND ORS.
December 15, 2015
CENTRAL BOARD OF TRUSTEES Vs. S.K. NASIRUDDIN BIRI MERCHANT PVT. LTD.
September 10, 2015
CHADRADEEP SAHU AND ORS. Vs. LALDAS SAHU AND ORS.
August 5, 2015
CHAIRMAN, BIHAR RAJYA JAL PARISHAD, RAJAPUR, PATNA Vs. GANESH CHANDRA PRASAD
January 13, 2015
CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs. BRAJESH KUMAR
May 15, 2015
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA Vs. SNEHLATA GUPTA, W/O RAVI GUPTA
May 4, 2015
CHAIRMAN, CENTRAL BANK OF INDIA AND ORS. Vs. INDUSTRIAL CORPORATION PVT. LTD. AND ORS.
June 24, 2015
CHAIRMAN, RAILWAY RECRUITMENT BOARD, MUMBAI Vs. RAJIV KUMAR MOHALLA RAMBAGH ROAD AND ORS
September 22, 2015
CHALITAR RAI SON OF BHOLA RAI Vs. THE STATE OF BIHAR
September 18, 2015
CHAMAK LAL GUPTA @ CHAMAK LAL Vs. STATE OF BIHAR
January 28, 2015
CHAMELI DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 30, 2015
CHANDAN KUMAR Vs. STATE OF BIHAR
March 13, 2015
CHANDAN KUMAR YADAV Vs. THE STATE OF BIHAR
November 9, 2015
CHANDAN MAHTO Vs. THE STATE OF BIHAR
August 26, 2015
CHANDAN MANDAL Vs. THE STATE OF BIHAR
October 27, 2015
CHANDER MANDAL AND ANR. Vs. STATE OF BIHAR
February 3, 2015
CHANDESHWAR CHOUDHARY SON OF BIHASPAT CHOUDHARY Vs. STATE OF BIHAR
May 6, 2015
CHANDESHWAR PRASAD, SON OF LATE RATAN SAW, R/O VILLAGE Vs. RAJIA DEVI AND OTHERS
August 20, 2015
CHANDESHWAR RAI Vs. STATE OF BIHAR
March 12, 2015
CHANDESHWAR SINGH Vs. STATE OF BIHAR
March 23, 2015
CHANDESHWAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
September 15, 2015
CHANDESWARI RISHIDEO, S/O TANIK RISHIDEO Vs. STATE OF BIHAR
March 27, 2015
CHANDO YADAV AND OTHERS Vs. STATE OF BIHAR
April 16, 2015
CHANDRA BHUSHAN KUMAR (PROPRIETOR OF CHANDAN DRUG AGENCY) AND OTHERS Vs. STATE OF BIHAR
September 29, 2015
CHANDRA DEO SAH AND ORS. Vs. STATE OF BIHAR
May 22, 2015
CHANDRA DEO SINGH Vs. THE STATE OF BIHAR AND ORS.
February 20, 2015
CHANDRA KISHORE PARASAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 11, 2015
CHANDRA KISHORE SHAHI Vs. B.R. AMBEDKAR BIHAR UNIVERSITY AND ORS.
October 16, 2015
CHANDRA MOHAN OJHA Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
May 20, 2015
CHANDRA PRAKASH JAISWAL S/O NARESH PRASAD BHAGAT Vs. BRAJESH KUMAR CHOUDHARY S/O KRISHNADEO CHOUDHARY
March 3, 2015
CHANDRA SHEKHAR BHARTI Vs. THE STATE OF BIHAR
December 2, 2015
CHANDRABALI JHA Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
CHANDRACHUR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
CHANDRADHAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
August 24, 2015
CHANDRADHAN SHARMA S/O LATE SHEO RATAN SHARMA Vs. STATE OF BIHAR
January 9, 2015
CHANDRAKANT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 12, 2015
CHANDRAKANT KUMAR ANIL Vs. THE UNION OF INDIA AND ORS.
January 28, 2015
CHANDRAMAULI SINGH AND ORS. Vs. THE STATE OF BIHAR
September 3, 2015
CHANDRAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
CHANDRESHWAR RAI AND ORS. Vs. THE STATE OF BIHAR
July 29, 2015
CHANDU SAH @ CHANDAN SAH @ AMBED KUMAR SAH Vs. STATE OF BIHAR
January 9, 2015
CHARLEY LAZARUS Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
August 3, 2015
CHHABILA SINGH S/O RUPAN SINGH Vs. STATE OF BIHAR
April 6, 2015
CHHABILAL RAWAT S/O LATE RAMASHISH RAWAT RESIDENT OF VILLAGE REOTITH Vs. CHANDRA SHEKHAR SINGH
January 12, 2015
CHHATHU LAL PRAKASH Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND ORS.
December 8, 2015
CHHATIA DEV Vs. KRISHNA SINGH AND ORS.
April 17, 2015
CHINTA DEVI AND ORS. Vs. SITA DEVI AND ORS.
October 14, 2015
CHITRANJAN PRABHAKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
April 2, 2015
CHITRANJAN PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
October 15, 2015
CHOUDHARY VIJAY KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
CHUN CHUN JHA AND ORS. Vs. STATE OF BIHAR
February 13, 2015
COMMISSIONER OF INCOME TAX-I AND ORS. Vs. ANURAG RICE MILLS
September 3, 2015
COMMISSIONER OF INCOME-TAX (I) AND ORS. Vs. NATRAJ ENGINEERS (P) LTD.
September 7, 2015
CTS INDUSTRIES LTD. Vs. THE STATE OF BIHAR AND ORS.
September 28, 2015
DAMODAR MAHTO Vs. THE STATE OF BIHAR AND ORS.
December 22, 2015
DASAI RAI Vs. SURENDRA RAI AND ORS.
March 12, 2015
DAUD Vs. THE STATE OF BIHAR AND ORS.
November 3, 2015
DAYA NAND PANDIT Vs. STATE OF BIHAR
March 23, 2015
DEBASHREE CONSTRUCTIONS (INDIA) PVT. LTD. AND ORS. Vs. THE IRCON INTERNATIONAL LTD. AND ORS.
July 7, 2015
DEEP NARAIN PRASAD AND ORS. Vs. URMILA DEVI AND ORS.
September 8, 2015
DEEP NARAYAN PASWAN SON OF LATE YAMUNA PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 17, 2015
DEEPA PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION AND ORS.
February 11, 2015
DEEPAK KUMAR Vs. THE STATE OF BIHAR
October 29, 2015
DEEPAK KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 7, 2015
DEO CHANDRA CHOUDHARY, S/O LATE TRIPTA NARAYAN CHOUDHARY Vs. L.N. MITHILA UNIVERSITY
January 13, 2015
DEO NANDAN PRASAD Vs. STATE OF BIHAR AND ORS.
August 4, 2015
DEO NANDAN SAH Vs. THE STATE OF BIHAR AND ORS.
April 6, 2015
DEO PHARMA Vs. STATE OF BIHAR & ORS.
May 22, 2015
DEOSARAN PANDEY S/O RAM BRIKSH PANDEY AND ORS Vs. STATE OF BIHAR
April 7, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAKSHILA EDUCATIONAL SOCIETY
June 4, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAKSHILA EDUCATIONAL SOCIETY
April 6, 2015
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 PATNA Vs. M/S. BIHAR STATE CREDIT & FINANCE INVESTMENT CORPORATION LTD., PATNA, RAM CHARITRA PATH, PATNA
June 30, 2015
DEPUTY COMMISSIONER, NAVODAYA VIDYALAYA SAMITI, REGIONAL OFFICE, BORING ROAD, PATNA Vs. PRAVIN KUMAR
January 13, 2015
DEVANAND PASWAN Vs. THE STATE OF BIHAR
October 8, 2015
DEVBALI CHAUHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 15, 2015
DEVENDRA KUMAR, SON OF LATE BIKARAMA DITYA SINGH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
March 10, 2015
DEVENDRA PRASAD SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 8, 2015
DEVESH CHANDRA THAKUR AND ORS. Vs. THE UNION OF INDIA AND ORS.
June 24, 2015
DHANANJAY KUMAR MISHRA @ DHANANJAY MISHRA AND OTHER Vs. STATE OF BIHAR AND OTHERS
December 22, 2015
DHANANJAY RAI Vs. THE STATE OF BIHAR
August 25, 2015
DHANBARTA KUER Vs. THE STATE OF BIHAR AND ORS.
September 23, 2015
DHANPAT SAO Vs. TULSI SAO
January 19, 2015
DHANUK PRASAD GUPTA & ORS. Vs. THE STATE OF BIHAR
May 19, 2015
DHARAMDEW CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
February 10, 2015
DHARAMSHEELA DEVI AND ORS. Vs. MANISH SINHA AND ORS.
October 14, 2015
DHARIKSHAN SAH Vs. THE STATE OF BIHAR AND ORS.
July 16, 2015
DHARMBIR KUMAR S/O AJAY KUMAR VANARA Vs. STATE OF BIHAR
April 10, 2015
DHARMDAS RATHOR AND ANR. Vs. STATE OF BIHAR
September 9, 2015
DHARMENDRA KUMAR Vs. THE STATE OF BIHAR
May 8, 2015
DHARMENDRA KUMAR Vs. STATE OF BIHAR
July 3, 2015
DHARMENDRA KUMAR Vs. THE ZONAL MANAGER CORPORATION BANK AND ORS.
February 19, 2015
DHARMENDRA KUMAR @ DHARMENDRA KUMAR SINGH Vs. STATE OF BIHAR
May 1, 2015
DHARMENDRA KUMAR MISHRA Vs. THE UNION OF INDIA AND ORS.
July 24, 2015
DHARMSHEELA DEVI Vs. STATE OF BIHAR
March 2, 2015
DHINA RAM AND ORS. Vs. STATE OF BIHAR
February 11, 2015
DHIRENDRA KUMAR Vs. THE STATE OF BIHAR
October 6, 2015
DHIRENDRA NATH MAJEE S/O LATE BIHARI LAL MAJEE Vs. STATE OF BIHAR
May 8, 2015
DHIRENDRA THAKUR Vs. DHARAMBIR SHARMA
May 6, 2015
DHIRENDRA TIWARY Vs. THE STATE OF BIHAR AND ORS.
August 13, 2015
DHIRENDRA YADAV Vs. THE STATE OF BIHAR AND ORS.
March 30, 2015
DHONGAL RAM Vs. STATE OF BIHAR
February 3, 2015
DHRUB LAL PRASAD & ORS. Vs. THE STATE OF BIHAR & ANR.
May 7, 2015
DHRUB PRASAD Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
DHURPATIA DEVI AND ORS. Vs. GENIA AND ORS.
July 23, 2015
DHURUB NARAYAN SINGH Vs. GAURI NANDAN SINGH
September 2, 2015
DIG VIJAY SINGH Vs. THE STATE OF BIHAR AND ORS.
March 10, 2015
DILEEP KUMAR JHA S/O JIBANAND JHA Vs. STATE OF BIHAR
March 27, 2015
DILIP KUMAR Vs. STATE OF BIHAR AND OTHERS
July 24, 2015
DILIP KUMAR Vs. STATE OF BIHAR
August 18, 2015
DILIP KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
DILIP KUMAR MANDAL Vs. THE UNION OF INDIA AND ORS.
February 12, 2015
DILIP KUMAR RAJAK (MUKHIYA) Vs. STATE OF BIHAR AND OTHERS
July 3, 2015
DILIP KUMAR SINGH Vs. STATE OF BIHAR
September 7, 2015
DILIP KUMAR YADAV Vs. THE STATE OF BIHAR AND OTHERS
March 11, 2015
DINA NATH SAH AND ORS Vs. STATE OF BIHAR
April 2, 2015
DINA NATH VERMA Vs. THE STATE OF BIHAR AND ORS.
July 1, 2015
DINANATH GUPTA AND ORS. Vs. STATE OF BIHAR
January 7, 2015
DINANATH RAI Vs. STATE OF BIHAR
July 8, 2015
DINANATH RAM Vs. THE UNION OF INDIA
October 12, 2015
DINESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
March 2, 2015
DINESH KUMAR GUPTA Vs. STATE OF BIHAR; DEWKI DEVI
May 19, 2015
DINESH PASWAN Vs. THE STATE OF BIHAR
November 24, 2015
DINESH PRASAD Vs. GUPTESHWAR PRASAD AND ORS.
August 24, 2015
DINESH PRASAD RAM Vs. STATE OF BIHAR
April 28, 2015
DINESH PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
March 9, 2015
DINESH PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
January 29, 2015
DINESH RAI Vs. THE STATE OF BIHAR
August 18, 2015
DINESH RAJAK, SON OF SRI CHUNNI LAL RAJAK Vs. STATE OF BIHAR
July 14, 2015
DINESH SAH Vs. STATE OF BIHAR
February 2, 2015
DINESH YADAV Vs. THE STATE OF BIHAR
September 15, 2015
DIPAK KUMAR @ KESHO Vs. STATE OF BIHAR
January 23, 2015
DIPU KUMAR Vs. STATE OF BIHAR
February 20, 2015
DIRGHAYU MAHAVIR DIAGNOSTIC Vs. STATE OF BIHAR
January 15, 2015
DISTRICT MANAGER, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. Vs. KAMLESH YADAV & ANR.
November 26, 2015
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. BIMAL KISHORE PRASAD
August 13, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. TILARI DEVI
April 9, 2015
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NABI HASSAN
January 15, 2015
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. RINA DEVI AND ORS.
August 3, 2015
DOMA SAH Vs. THE STATE OF BIHAR AND ORS.
March 17, 2015
DOMAN RAM Vs. THE STATE OF BIHAR & ANR.
November 24, 2015
DR. ALKA SHARAN, WIFE OF SHRI ASHOK KUMAR SINHA AND DAUGHTER OF LATE SITABAR SHARAN, RESIDENT OF MOHALLA Vs. SMT. KUNTI DEVI, WIFE OF MR. SURENDRA PRASAD, DUNDI BAZAR, NEAR SOUTH GATE OF MANGAL TALAB, P.O. CHOWK SHIKARPUR, PATNA CITY AND OTHERS
October 27, 2015
DR. AMRENDRA KUMAR Vs. STATE OF BIHAR
May 20, 2015
DR. BIMAL PRASAD SINGH Vs. THE STATE OF BIHAR
December 10, 2015
DR. DEBASHIS BANERJEE Vs. THE L.N. MITHILA UNIVERSITY
May 13, 2015
DR. RAM PRAVESH SINGH Vs. THE STATE OF BIHAR
December 16, 2015
DR. REYAZUDDIN Vs. STATE OF BIHAR
September 18, 2015
DR. SACHIDA NAND SHARMA SON OF LATE CHANDRADEO SHARMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
August 21, 2015
DR. SACHIDANAND JHA Vs. STATE OF BIHAR
September 14, 2015
DR. SHOBHA NAND JHA Vs. STATE OF BIHAR
January 7, 2015
DUA LAL YADAV AND ORS. Vs. THE STATE OF BIHAR
September 15, 2015
DUDH NATH RAM Vs. STATE OF BIHAR
January 5, 2015
DUKHAN RAI Vs. THE STATE OF BIHAR
August 21, 2015
DUKHIT MAHTO @ DUKHI MAHTO AND OTHERS Vs. STATE OF BIHAR
April 20, 2015
DULAR CHAND SAH AND ORS. Vs. DEVNATH SAH AND ORS.
September 17, 2015
DULESHRI DEVI Vs. UTTAM KUMAR
September 22, 2015
DURGA NAND JHA Vs. THE STATE OF BIHAR
December 10, 2015
DURGA NAND JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 12, 2015
DURGESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 12, 2015
DURGESH KUMAR PRASAD Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY PATNA AND ORS.
September 8, 2015
DURGESH KUMAR S/O LATE B.N. RAI RESIDING NEAR R.P.S. SCHOOL BAILEY ROAD OPPOSITE ALLAHABAD BANK, RAGHUNATH PATH, PATNA, P.S. RUPASPUR, DISTRICT PATNA Vs. THE STATE OF BIHAR
March 18, 2015
ECI ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. THE STATE OF BIHAR AND ORS.
November 6, 2015
EKRAMUL HASAN Vs. STATE OF BIHAR
March 23, 2015
ELMECH ENGINEERS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
ER. SANJAY KUMAR JHA Vs. THE STATE GOVERNMENT OF BIHAR AND ORS.
September 8, 2015
EZAJUL HAQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
November 3, 2015
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
May 5, 2015
FATEH FAIYAZ Vs. THE STATE OF BIHAR AND ORS.
December 15, 2015
FATHER THOMAS ANTHONYSAMY AND ORS. Vs. STATE OF BIHAR AND ORS.
May 15, 2015
FATTE ALAM MIAN Vs. THE STATE OF BIHAR
May 14, 2015
FIROZ SHEIKH Vs. THE STATE OF BIHAR
August 4, 2015
FUCHIA MANJHI Vs. THE STATE OF BIHAR
July 16, 2015
FULO YADAV Vs. THE STATE OF BIHAR AND ORS.
October 16, 2015
FULWA DEVI @ DARSHANI DEVI Vs. SANJEEVAN RAM
June 29, 2015
GALAXY PRESS PVT LTD Vs. STATE OF BIHAR AND OTHERS
May 19, 2015
GANESH JHA Vs. THE STATE OF BIHAR
January 21, 2015
GANESH KUMAR BISWAS AND ORS. Vs. THE UNION OF INDIA AND ORS.
July 21, 2015
GANESH PRASAD KESHRI Vs. THE STATE OF BIHAR
September 10, 2015
GANGA KHARWAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA AND ORS.
February 10, 2015
GANGA KUMAR CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
GANGA PD. DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 10, 2015
GANGAJAL DEVI Vs. THE UNION OF INDIA
March 23, 2015
GANGESH KUMAR MISHRA Vs. STATE OF BIHAR
January 14, 2015
GANGOTRI ELECTROCASTINGS LTD. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
February 26, 2015
GANPAT MALLAH & ORS. Vs. THE STATE OF BIHAR
April 6, 2015
GARBHU YADAV, S/O. CHHOTU YADAV Vs. STATE OF BIHAR
March 10, 2015
GARIB NATH SAH Vs. THE STATE OF BIHAR
July 8, 2015
GAURI SHANKAR MISHRA S/O LATE RAM GOBIND MISHRA Vs. BIHAR STATE ELECTRICALITY BOARD THROUGH THE CHAIRMAN
January 13, 2015
GAURI SHANKAR PRASAD S/O LATE NAND KISHORE PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
October 7, 2015
GAURI SHANKAR ROY AND ORS. Vs. THE STATE OF BIHAR
March 4, 2015
GAUTAM PATHAK Vs. THE PRINCIPAL SECRETARY-CUM-CHAIRMAN OF BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
January 29, 2015
GAYA THAKUR @ GANGA THAKUR S/O LATE MADHO THAKUR Vs. KRISHNA THAKUR AND ORS
December 14, 2015
GAYA YADAV Vs. THE STATE OF BIHAR
November 5, 2015
GAYATRI DEVI, W/O ­ LATE LAKHAN YADAV Vs. UNION OF INDIA
January 12, 2015
GAYETRI PRATHMIK-SAH-MADHYA SANSKRIT VIDYALAYA Vs. STATE OF BIHAR
March 2, 2015
GEETA Vs. THE STATE OF BIHAR
January 22, 2015
GEETA BHARATI, WIFE OF SUKHNANDAN KUMAR Vs. STATE OF BIHAR
January 15, 2015
GEETA DEVI Vs. UNION OF INDIA AND ORS.
November 26, 2015
GEETA PRASAD SINGH & CO PVT LTD Vs. STATE OF BIHAR; COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION); DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 10, 2015
GHAMANDI PASWAN AND ANOTHER Vs. STATE OF BIHAR
April 9, 2015
GHAN SHYAM TRIPATHI Vs. THE STATE OF BIHAR
January 15, 2015
GHANSHYAM BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
GHANSHYAM BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 9, 2015
GHANSHYAM LAL Vs. STATE OF BIHAR AND ORS
January 5, 2015
GHURGHAT PACS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 1, 2015
GIRDHAR GOPAL Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
January 29, 2015
GIRIJESH KUMAR Vs. THE STATE OF BIHAR
April 1, 2015
GIRISH CHANDRA SHARMA Vs. THE STATE OF BIHAR
July 2, 2015
GITA DEVI Vs. STATE OF BIHAR; JOINT DIRECTOR OF CONSOLIDATION, MUZAFFARPUR; DEPUTY DIRECTOR, CONSOLIDATION, SITAMARHI; CONSOLIDATION OFFICER, BATHANAHA; SHAKUNTALA DEVI
May 14, 2015
GLORIA AIND Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR AND ORS.
February 10, 2015
GOPAL KUMAR AND OTHERS Vs. STATE OF BIHAR
January 12, 2015
GOPAL MAHTO Vs. RAMASHANKAR SHARMA
April 24, 2015
GOPAL RAM SON OF LATE BALIRAM RAM RESIDENT OF VILLAGE Vs. BRANCH MANAGER, BANK OF INDIA, BUXAR BRANCH, DISTRICT - BUXAR
December 14, 2015
GOSWAMI SOCIETY SECURITY SERVICE PVT. LTD. Vs. STATE OF BIHAR
March 2, 2015
GOURI SHANKAR MISHRA AND ORS. Vs. STATE OF BIHAR AND ORS.
September 23, 2015
GOVERDHAN DAS Vs. STATE OF BIHAR
March 24, 2015
GOVERDHAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
February 2, 2015
GOVINDRA SAHNI Vs. STATE OF BIHAR
March 26, 2015
GOYAL HARDWARES PROPRIETOR JEEWAN KUMAR AGRAWAL Vs. UNION OF INDIA
January 16, 2015
GRAM GAURAV SANSTHAN Vs. UNION OF INDIA
February 3, 2015
GUDDU KUMAR Vs. THE STATE OF BIHAR
October 30, 2015
GUDDU SINGH AND ORS. Vs. THE STATE OF BIHAR
May 20, 2015
GULAB CHANDRA MISHRA, SON OF LATE NARAYAN MISHRA, RESIDENT OF NATHNAGAR, STATION ROAD, P.S. NATHNAGAR, DISTRICT Vs. THE STATE OF BIHAR
February 19, 2015
GULAB CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
July 6, 2015
GULAB DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 25, 2015
GULO SAHNI Vs. THE STATE OF BIHAR
May 11, 2015
GYAN PRAKASH MOHTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 29, 2015
GYAN RAVI DAS Vs. THE STATE OF BIHAR
February 11, 2015
GYANENDRA KUMAR SINGH S/O LATE KAMLA PRASAD SINGH Vs. BIHAR LEGISLATIVE ASSEMBLY, PATNA THROUGH THE SECRETARY
January 6, 2015
HABEEB ASGHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 22, 2015
HABIB AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 11, 2015
HAFIZAN BIBI AND ORS. Vs. MOUDDIN AND ORS.
April 2, 2015
HARE KRISHNA SHARMA Vs. STATE OF BIHAR
May 18, 2015
HARE RAM MAHTO Vs. STATE OF BIHAR
April 2, 2015
HARENDRA PATHAK AND ORS. Vs. THE STATE OF BIHAR
July 23, 2015
HARENDRA PRATAP SINGH Vs. THE STATE OF BIHAR
February 26, 2015
HARENDRA PRATAP SINGH Vs. THE HONBLE CHIEF JUSTICE, HIGH COURT, PATNA
April 24, 2015
HARENDRA PRATAP SINGH Vs. THE UNION OF INDIA
September 22, 2015
HARENDRA PRATAP SINGH Vs. NARENDRA DAMODAR DAS MODI
January 8, 2015
HARI KISHUN CHAMAR @ KISHUN DAS Vs. STATE OF BIHAR AND ORS
May 22, 2015
HARI KRISHNA PRASAD SINGH Vs. THE STATE OF BIHAR & ORS.
September 17, 2015
HARI LAL YADAV Vs. THE UNION OF INDIA
September 11, 2015
HARI NARAYAN MISHRA Vs. RAJ KUMARI DEVI
April 3, 2015
HARI NIWAS GUPTA Vs. THE STATE OF BIHAR AND ORS.
May 19, 2015
HARI YADAV AND ORS. Vs. THE STATE OF BIHAR
October 16, 2015
HARIBALLABH SHARMA AND ORS. Vs. DEO KRISHAN MANDAL AND ORS.
October 30, 2015
HARIBANSH NARAYAN SINGH AND ORS. Vs. KISHORI SINGH AND ORS.
April 15, 2015
HARIGOPAL PANDIT, SON OF LATE YUGAL PANDIT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 15, 2015
HARIHAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
July 2, 2015
HARIHAR PRASAD Vs. PREM CHANDRA PRASAD
October 16, 2015
HARIHAR PRASAD SINGH SON OF LATE RAM KRIPAL SINGH, RESIDENT OF VILLAGE Vs. THE COLLECTOR, BHAGALPUR, DISTRICT BHAGALPUR
January 19, 2015
HARIHAR SINGH Vs. THE STATE OF BIHAR
September 14, 2015
HARIOM CONSTRUCTION AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 12, 2015
HARISHANKAR OJHA Vs. STATE OF BIHAR AND OTHERS
July 17, 2015
HARISHANKAR THAKUR @ HARISHANKAR SHARMA, SON OF LATE SHEETAL THAKUR Vs. STATE OF BIHAR
March 18, 2015
HASAN IMAM KHAN AND ORS. Vs. THE STATE OF BIHAR
October 15, 2015
HASIN AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
HASSAN MUZAHID AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
April 9, 2015
HEERA CHAND SWAMKAR Vs. SRI RADHE SHYAM JEE MAHARAJ VIRAJMAN AND ORS.
September 16, 2015
HEERA KANT JHA AND ORS. Vs. STATE OF BIHAR AND ANR.
March 2, 2015
HEM CHANDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 9, 2015
HEMA KUMARI AND ORS. Vs. RENU SINHA AND ORS.
July 21, 2015
HEMANT KUMAR GHOSH Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
February 5, 2015
HERO ECOTECH LIMITED AND ORS. Vs. HERO CYCLES LIMITED AND ORS.
July 7, 2015
HIMADRY DUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 9, 2015
HIMADRY DUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
HIMANSHU KUMAR CHOUBEY AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 17, 2015
HIMANSHU SHEKHAR Vs. AMERIKA SINGH AND ORS.
December 22, 2015
HIRA LAL VISHWAKARMA @ HIRA LAL MISTRY Vs. INDRADEO VISHWAKARMA
December 22, 2015
HIRA SINGH AND ORS. Vs. THE STATE OF BIHAR
July 7, 2015
HIRALAL PANDIT & ANR. Vs. DURGABATI DEVI & ORS.
January 8, 2015
HITLAR JHA, SON OF LATE PARMANAND JHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 23, 2015
HOTEL YUVRAJ, ZERO MILE, BARAUNI Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
March 17, 2015
I.T.C. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 2, 2015
INDCHEMIE HEALTH SPECIALTIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
INDRA KUMAR AND ORS. Vs. RAM PYARI DEVI AND ORS.
February 19, 2015
INDRA NARAYAN MISHRA Vs. STATE OF BIHAR
July 14, 2015
INDRA NARAYAN MISHRA SON OF SHRI RAMANAND MISHRA Vs. STATE OF BIHAR
March 9, 2015
INDRAJEET YADAV AND ORS. Vs. THE STATE OF BIHAR
December 1, 2015
INDRASHEKHAR THAKUR AND ORS. Vs. NIRMAL PRAKASH NARAIN AND ORS.
October 14, 2015
INDU KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 7, 2015
INDU KUMARI AND ORS. Vs. THE PUNJAB NATIONAL BANK AND ORS.
September 7, 2015
INDU SHEKHAR JHA Vs. STATE OF BIHAR
March 11, 2015
IQBAL AHMAD SABA Vs. THE STATE OF BIHAR AND ORS.
February 9, 2015
ISHWAR SAH Vs. THE STATE OF BIHAR
October 9, 2015
ISLAHUL MUSELMIN COMMITTEE Vs. STATE OF BIHAR
March 9, 2015
ISRAIL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 9, 2015
J.H. BIO INNOVATIONS PVT. LTD. REPRESENTATIVE THROUGH ITS MANAGER BUSINESS DEVELOPMENT, NAMELY HANUMANTHA RAO; HAVING ITS REGISTERED/CORPORATE OFFICE AT IIND FLOOR, SHIVALAYA ARCADE, SANJAY NAGAR MAIN ROAD, BANGALORE, KARNATAKA 560094 Vs. THE STATE OF BIHAR
April 3, 2015
J.K. SAW MILL Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
JABED AND ORS. Vs. THE STATE OF BIHAR
August 24, 2015
JADUBANS PRASAD SAHI & ORS Vs. SABITRI DEVI
June 24, 2015
JADUNANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
JAGARNATH DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 21, 2015
JAGDISH JHA Vs. THE STATE OF BIHAR AND ORS.
December 15, 2015
JAGDISH MAHTON SON OF LATE KHEM LAL Vs. STATE OF BIHAR
April 29, 2015
JAGDISH MEMORIAL HOSPITAL, KANKARBAGH, PATNA THROUGH ITS DIRECTOR, DR. ALOK KUMAR, S/O LATE JANARDAN PRASAD SINGH, R/O 402 NUTAN VIHAR APARTMENT, NEAR KANKARBAGH POLICE STATION, P.S. Vs. THE STATE OF BIHAR THROUGH D.M. PATNA AND ANOTHER
September 14, 2015
JAGESHWAR BHINDWAR Vs. THE STATE OF BIHAR AND ORS.
May 21, 2015
JAGESHWAR PRASAD SINGH S/O SRI JUGAL KISHORE SINGH Vs. STATE OF BIHAR
January 19, 2015
JAGESHWARI DEVI, WIFE OF LATE SIWAN PASWAN, RESIDENT OF VILLAGE+P.O.+P.S. Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
February 10, 2015
JAGGAN MANDAL, S/O Vs. THE STATE OF BIHAR
February 2, 2015
JAGGARNATH SINGH Vs. STATE OF BIHAR
January 7, 2015
JAGMOHAN GIRI Vs. STATE OF BIHAR
April 17, 2015
JAGROPAN RAI Vs. STATE OF BIHAR AND ORS.
May 5, 2015
JAHAN ARA BEGUM Vs. THE STATE OF BIHAR AND ORS.
July 29, 2015
JAI KANT SINGH AND ORS. Vs. RAM SUBHAG SINGH KUSHWAHA
January 28, 2015
JAI KISHUN RAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 16, 2015
JAI KISHUN SAO Vs. THE STATE OF BIHAR AND ORS.
August 31, 2015
JAI KRISHNA JHA AND ORS. Vs. THE STATE OF BIHAR
July 22, 2015
JAI MATA DI RICE MILL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 5, 2015
JAI PRAKASH GUPTA Vs. THE STATE OF BIHAR AND ORS.
August 21, 2015
JAI PRAKASH GUPTA AND ORS Vs. NEW INDIA ASSURANCE CO LTD AND ORS
January 30, 2015
JAI PRAKASH GUPTA AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
January 30, 2015
JAI PRAKASH GUPTA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 9, 2015
JAI PRAKASH MAHTO, SON OF LATE GANAUR MAHTO AND ANR. Vs. STATE OF BIHAR
January 5, 2015
JAI PRAKASH SINGH S/O MANLAL SINGH Vs. STATE OF BIHAR AND ORS
November 6, 2015
JAI PRAKSH PRASAD Vs. THE STATE OF BIHAR
June 30, 2015
JAI RAM PARJAPAT S/O MAHABIR PARJAPAT Vs. STATE OF BIHAR
March 10, 2015
JAI RAM SAH Vs. VIRENDRA SINGH AND ORS.
August 11, 2015
JAI RAM SHARMA AND ORS. Vs. THE STATE OF BIHAR
August 4, 2015
JAI SAO @ AJAY SAO S/O LAUHAR SAO AND ORS Vs. STATE OF BIHAR AND ORS
March 11, 2015
JAIRAM SINGH Vs. THE STATE OF BIHAR AND ORS.
September 18, 2015
JAISAL POLYPLAST Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
July 28, 2015
JAIYENDRA PRASAD SINGH Vs. RAJESH KUMAR SINGH
October 14, 2015
JALESHWAR CHAUDHARY AND ORS. Vs. RAMBELASH CHAUDHARY AND ORS.
August 19, 2015
JALIM MIAN Vs. STATE OF BIHAR
January 12, 2015
JAMADAR AND ORS. Vs. THE STATE OF BIHAR
April 24, 2015
JAMIL AKHTAR Vs. THE STATE OF BIHAR AND ORS.
August 25, 2015
JAMUNA PRASAD Vs. THE UNION OF INDIA AND ORS.
October 15, 2015
JAMWANT CHOUDHARY Vs. THE STATE OF BIHAR
March 24, 2015
JAN KALYAN SHARMIK SWALAMBI SHAKARI SAMITEE LIMITED Vs. THE STATE OF BIHAR AND ORS.
August 26, 2015
JANARDAN PRASAD @ JANARDAN PRASAD SRIVASTAVA Vs. VEENA SRIVASTAVA W/O SHRI JANARDAN SRIVASTAVA
March 9, 2015
JANARDAN PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
JANARDHAN MANDAL AND ORS. Vs. THE STATE OF BIHAR
September 14, 2015
JANKI DEVI Vs. STATE OF BIHAR
April 21, 2015
JANKI SINGH Vs. THE STATE OF BIHAR
July 9, 2015
JANKI YADAV AND ANR. Vs. STATE OF BIHAR
February 4, 2015
JASIM ANSARI Vs. THE STATE OF BIHAR
October 29, 2015
JATA SHANKAR SINGH Vs. THE STATE OF BIHAR AND ORS.
August 7, 2015
JAVED Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
January 7, 2015
JAWAHAR LAL GUPTA Vs. THE STATE OF BIHAR AND ORS.
April 13, 2015
JAWAHIR BIND Vs. STATE OF BIHAR
January 22, 2015
JAY KUMAR Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
August 4, 2015
JAY KUMAR PASWAN Vs. THE UNION OF INDIA AND ORS.
February 10, 2015
JAY MALA DEVI Vs. UNION OF INDIA
January 12, 2015
JAY PRAKASH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 8, 2015
JAYA KUMARI @ JAYA BHARTI Vs. STATE OF BIHAR
May 25, 2015
JAYANTI PRABHA BHARTI Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
JAYENDRA PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
JAYRAM MALAKAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
JEAN PAULS MONTESSORI SCHOOL Vs. THE STATE OF BIHAR AND ORS.
May 5, 2015
JEEVAN KUMAR Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
January 22, 2015
JESUIT FATHERS RESIDENCE Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
October 1, 2015
JIB KANT JHA Vs. THE STATE OF BIHAR AND ORS.
April 24, 2015
JIT NARAYAN SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
June 22, 2015
JITENDRA CHOUDHARY Vs. THE STATE OF BIHAR
August 11, 2015
JITENDRA KUMAR S/O LATE DHARICHAN RAM AND ORS Vs. STATE OF BIHAR AND ORS
June 24, 2015
JITENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
December 18, 2015
JITENDRA KUMAR VERMA @ JITENDRA VERMA Vs. THE STATE OF BIHAR AND ANOTHER
January 20, 2015
JITENDRA PANDEY Vs. THE STATE OF BIHAR
December 18, 2015
JITENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
September 17, 2015
JITENDRA SINGH Vs. ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS.
April 21, 2015
JITENDRA SINGH AND ORS. Vs. RAM NARESH SINGH AND ORS.
November 10, 2015
JIWENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
October 15, 2015
JMG STEEL PVT. LTD. Vs. THE BANK OF INDIA AND ORS.
February 9, 2015
JOKHAN RAI Vs. STATE OF BIHAR
January 12, 2015
JOT NARAYAN SINGH @ JYOT NARAYAN SINGH Vs. STATE OF BIHAR AND ORS.
February 26, 2015
JUBAIR Vs. THE UNION OF INDIA AND ORS.
October 9, 2015
JUBAIR Vs. THE STATE OF BIHAR AND ORS.
September 29, 2015
JULI KUMARI Vs. THE STATE OF BIHAR AND ORS.
September 4, 2015
JYOTI NARAYAN SINGH Vs. THE VICE-CHANCELLOR, BABA SAHEB BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND ORS.
October 1, 2015
JYOTISH MANDAL S/O LATE SURESH MANDAL AND ORS Vs. STATE OF BIHAR AND ORS
March 12, 2015
K.B. SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 8, 2015
KAILASH KOIRY @ KAILASH SINGH Vs. STATE OF BIHAR
February 12, 2015
KAILASH KUMAR Vs. STATE OF BIHAR
March 13, 2015
KAILASH SAHANI Vs. THE STATE OF BIHAR
September 8, 2015
KALAMUDDIN & ANR. Vs. THE STATE OF BIHAR
September 4, 2015
KALLU AND ORS. Vs. THE STATE OF BIHAR
August 25, 2015
KALPANA SINHA Vs. THE UNION OF INDIA AND ORS.
July 10, 2015
KALPANA SINHA Vs. THE UNION OF INDIA
March 30, 2015
KAMAL ASHRAF Vs. STATE OF BIHAR
June 25, 2015
KAMAL KANT MISHRA S/O LATE ARJUN MISHRA Vs. STATE OF BIHAR
April 23, 2015
KAMALJEET RAI Vs. THE STATE OF BIHAR
August 31, 2015
KAMESHWAR PRASAD SINHA AND ORS. Vs. STATE OF BIHAR
January 8, 2015
KAMESHWAR PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
August 4, 2015
KAMESHWAR PRASAD YADAV Vs. THE STATE OF BIHAR
September 3, 2015
KAMLA DEVI AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 13, 2015
KAMLA DEVI AND ORS. Vs. ANJU DEVI
December 11, 2015
KAMLAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
July 16, 2015
KAMLESH CHAUDHARY Vs. STATE OF BIHAR AND ANOTHER
May 11, 2015
KAMLESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 6, 2015
KAMLESHWAR CHOUDHARY SON OF SURYA NARAYAN CHOUDHARY Vs. STATE OF BIHAR
January 15, 2015
KANHAIYA PATEL Vs. THE STATE OF BIHAR
May 15, 2015
KANHAIYA PRASAD Vs. THE STATE OF BIHAR AND ORS.
August 27, 2015
KANIZ RAJA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 8, 2015
KANODIA DEVELOPERS PVT. LTD. AND ORS. Vs. STATE OF BIHAR AND ORS.
September 1, 2015
KANTI PRABHA KERKETTA Vs. THE PUNJAB NATIONAL BANK AND ORS.
October 1, 2015
KAPILDEO RAI AND ORS. Vs. STATE OF BIHAR
January 22, 2015
KAPILDEO SINGH & ORS Vs. JAMUNA SINGH & ORS
September 16, 2015
KAPILDEO SINGH AND ORS. Vs. THE STATE OF BIHAR
August 21, 2015
KAPILDEVA PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 16, 2015
KAPILESHWAR PRASAD RAI Vs. THE STATE OF BIHAR AND ORS.
February 10, 2015
KARAMCHARI SAHNI & ANR. Vs. THE STATE OF BIHAR
August 19, 2015
KARELAL PASWAN Vs. STATE OF BIHAR
January 8, 2015
KARIMAN DOM S/O LATE RAMDAS DOM Vs. STATE OF BIHAR
March 13, 2015
KARTIK CHARAN JHA Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
KARTIK SADA SON OF RAGHUNATH SADA; PATHLU SADA SON OF GHURAN SADA Vs. STATE OF BIHAR
March 19, 2015
KARUNA DEVI WIFE OF LATE JAGDISH JHA Vs. STATE OF BIHAR AND ORS
May 22, 2015
KASHI NATH SAH Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
June 25, 2015
KASHI NATH SINGH Vs. STATE OF BIHAR
May 1, 2015
KASHINATH CHOUBEY, SON OF PURUSHOTTAM CHOUBEY, VILLAGE Vs. THE STATE OF BIHAR
January 20, 2015
KASIM Vs. THE STATE OF BIHAR
August 10, 2015
KAUSAR HASHMI, S/O WASHIM HASHMI Vs. STATE OF BIHAR
April 1, 2015
KAUSHAL KUMAR Vs. THE UNION OF INDIA AND ORS.
September 4, 2015
KAUSHALENDRA SINGH Vs. STATE OF BIHAR AND ORS.
March 12, 2015
KAUSHALEYA DEVI Vs. THE CHAIRMAN
October 9, 2015
KAUSHALYA DEVI AND ORS. Vs. THE STATE OF BIHAR
September 14, 2015
KAVITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 26, 2015
KEDAR MIAN Vs. ALI HASSAN MIAN AND ORS.
September 18, 2015
KEDAR NATH PANDEY Vs. THE MAGADH UNIVERSITY
January 15, 2015
KESH NATH DUBEY Vs. THE STATE OF BIHAR & ORS.
April 21, 2015
KESHAR SAO AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
KESHO PAL Vs. THE JOINT DIRECTOR OF CONSOLIDATION (HEADQUARTERS) AND ORS.
July 2, 2015
KEWAL KISHUN SINGH AND ORS. Vs. SATYA NARAYAN AND ORS.
April 22, 2015
KEWALA DEVI AND ORS. Vs. KRISHNA DEVI AND ORS.
December 15, 2015
KEWAT SAH Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
KHADGA NATH MISHRA Vs. THE B.N. MANDAL UNIVERSITY
January 20, 2015
KHALIL AHMAD Vs. THE STATE OF BIHAR AND ORS.
July 24, 2015
KHALTU CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
February 16, 2015
KHAS MAHAL CITIZEN WELFARE SOCIETY Vs. THE STATE OF BIHAR AND ORS.
October 8, 2015
KHEDU RAI AND ORS. Vs. RAJENDRA PRASAD AND ORS.
September 29, 2015
KHELANAND THAKUR Vs. THE STATE OF BIHAR AND ORS.
July 6, 2015
KHURSHID ALAM Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
KHURSHID ANWAR Vs. THE STATE OF BIHAR AND ORS.
November 6, 2015
KIRAN DEVI AND ORS. Vs. JAIMANGAL RAI AND ORS.
January 7, 2015
KIRAN JHA Vs. BAIDYANATH JHA AND ORS.
December 22, 2015
KISHAN HIGH SCHOOL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
KISHORE KUMAR RAI Vs. STATE OF BIHAR
May 20, 2015
KISHORE SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 17, 2015
KISHORI CHOUHAN AND ORS. Vs. THE STATE OF BIHAR
February 16, 2015
KISHORI RAMAN PANDEY Vs. THE STATE OF BIHAR
January 15, 2015
KISHORI SAO Vs. BABU CHAND SAO AND ORS.
October 9, 2015
KOMAL DEVI Vs. STATE OF BIHAR
February 3, 2015
KRANTI KUMARI Vs. STATE OF BIHAR
March 11, 2015
KRISHNA BALLAV SHARMA & ORS. Vs. THE P.R.D.A. MAURYA LOK COMPLEX
August 3, 2015
KRISHNA BALLAVA SINGH Vs. STATE OF BIHAR; SPECIAL-CUM- JOINT SECRETARY; ADDITIONAL SECRETARY
July 16, 2015
KRISHNA BHAGAT Vs. BHIKHAINIA DEVI
October 29, 2015
KRISHNA DEO SINGH Vs. STATE OF BIHAR
April 30, 2015
KRISHNA DUBEY Vs. OM PRAKASH PRASAD AND ORS.
December 7, 2015
KRISHNA KANT JHA Vs. STATE OF BIHAR AN OTHERS
May 11, 2015
KRISHNA KUMAR MISHRA Vs. CANARA BANK AND ORS.
May 12, 2015
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
March 12, 2015
KRISHNA MEDICAL COLLEGE & HOSPITAL (S.K.M.C.H.) MUZAFFARPUR Vs. PRAHLAD KUMAR SINGH
March 4, 2015
KRISHNA MURARI MISHRA Vs. THE STATE OF BIHAR AND ORS.
February 11, 2015
KRISHNA NANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 1, 2015
KRISHNA SAH S/O LATE SITA RAM SAH Vs. STATE OF BIHAR
January 12, 2015
KRISHNA SINGH Vs. STATE OF BIHAR ORS.
August 17, 2015
KULDEEP PRASAD SAH Vs. STATE OF BIHAR
January 30, 2015
KULDIP SINGH AND ORS. Vs. THE STATE OF BIHAR
July 10, 2015
KULDIP SINGH S/O LATE SHITAL SINGH AND ORS Vs. STATE OF BIHAR AND ORS
July 8, 2015
KUMAR PRASHANT Vs. STATE OF BIHAR AND ORS.
September 15, 2015
KUMAR SHASHI RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 22, 2015
KUMAR SHASHI SHEKHAR SINHA Vs. THE BIHAR STATE BAR COUNCIL
January 9, 2015
KUMAR VAGISH Vs. BHARAT PETROLEUM CORPORATION
October 1, 2015
KUMAR VIJAY Vs. THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND ORS.
April 2, 2015
KUMARI MAMTA Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
September 29, 2015
KUMARI NUTAN Vs. THE STATE OF BIHAR AND ORS.
April 27, 2015
KUMARI SHAKUNTALA SAH Vs. THE STATE OF BIHAR AND ORS.
April 1, 2015
KUMARI SHIVANI RAI Vs. STATE OF BIHAR
April 21, 2015
KUMKUM KUMARI Vs. THE STATE OF BIHAR AND ORS.
May 21, 2015
KUMOD KUMAR AND ORS. Vs. THE BIHAR STAFF SELECTION COMMISSION AND ORS.
June 24, 2015
KUNJI LAL SAHNI S/O LATE DAHAUR SAHNI, RESIDENT OF VILLAGE PIRMOHAMMADPUR, POLICE STATION Vs. THE STATE OF BIHAR
June 23, 2015
KUNWAR JAI SINGH Vs. STATE OF BIHAR
March 9, 2015
KUSH PASWAN Vs. STATE OF BIHAR AND ORS.
February 5, 2015
KUSHAMI DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 5, 2015
KUSUM DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 3, 2015
KUSUMA DEVI Vs. THE STATE OF BIHAR AND ORS.
July 16, 2015
LAGANDEO SHAHI Vs. THE STATE OF BIHAR AND ORS.
April 13, 2015
LAGANDEO SINGH Vs. STATE OF BUHAR AND ORS.
January 28, 2015
LAKHAN YADAV Vs. THE STATE OF BIHAR
December 3, 2015
LAKHSHESHWARI DEVI Vs. STATE OF BIHAR
February 11, 2015
LAKSHMAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
March 11, 2015
LAKSHMI PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 9, 2015
LAL BABU CHOUDHARY Vs. STATE OF BIHAR AND ORS.
July 23, 2015
LAL BABU SAO Vs. STATE OF BIHAR
April 23, 2015
LAL BABU SHAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 1, 2015
LAL BABU SINGH AND ORS. Vs. MOOSMAT DEVANTI DEVI AND ORS.
September 3, 2015
LAL BABU SINGH AND ORS. Vs. GIRIJA DEVI AND ORS.
May 13, 2015
LAL BAHADUR SINGH S/O LATE NAGESHWAR SINGH Vs. STATE OF BIHAR
March 19, 2015
LALAN SHARMA Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
LALAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
July 17, 2015
LALAN SINGH Vs. THE STATE OF BIHAR AND ORS.
September 15, 2015
LALENDRA SAH Vs. THE STATE OF BIHAR AND ORS.
March 24, 2015
LALIT KISHORE PRASAD SRIVASTAVA AND ORS. Vs. THE C.B.I. AND ORS.
March 10, 2015
LALIT NARAYAN RAJAK, SON OF SHRI SHESH NATH RAJAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
December 21, 2015
LALLAN PASWAN, SON OF LATE BHAGIRATH PASWAN; MADAN PASWAN, SON OF LALLAN PASWAN Vs. STATE OF BIHAR
March 19, 2015
LALSA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 5, 2015
LALTUN RAI SON OF LATE JADDU RAI, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
May 14, 2015
LALVENDRA ROY Vs. THE STATE OF BIHAR AND ORS.
August 21, 2015
LAXMI DEVI Vs. STATE OF BIHAR; MAHENDRA PASWAN
December 2, 2015
LAXMI NARAIN SHAHI Vs. USHA KIRAN AND ORS.
February 18, 2015
LAXMI RAI, SON OF LATE JUGESHWAR RAI, RESIDENT OF VILLAGE/MOHALLA Vs. THE STATE OF BIHAR
March 19, 2015
LAXMI SHARMA Vs. STATE OF BIHAR
August 13, 2015
LAXMINIA DEVI AND ORS. ETC. Vs. STATE OF BIHAR
February 20, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. LALITA DEVI AND ORS.
November 2, 2015
LILUWA NUT AND ORS. Vs. THE STATE OF BIHAR
August 19, 2015
LOVE KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
LUTAN PARIT Vs. STATE OF BIHAR
April 28, 2015
M M P SINHA Vs. UNION OF INDIA
May 18, 2015
M.G.M. CO-OPERATIVE SOCIETY LTD. Vs. THE UNION OF INDIA AND ORS.
December 15, 2015
M/S BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
January 13, 2015
M/S CHAMPARAN TIMBER AND ALLIED PRODUCT Vs. STATE OF BIHAR
January 16, 2015
M/S HOLDWELL COMPONENT PVT. LTD., ITS REGISTERED OFFICE AT 18, R.N. MUKHERJEE ROAD, 6TH FLOOR, KOLKATA THROUGH ITS AUTHORISED SIGNATORY, AJAY KUMAR SARAF, S/O SHRI SITA RAM SARAF, RESIDENT OF 369 Vs. THE EAST CENTRAL RAILWAY THROUGH ITS GENERAL MANAGER HAVING ITS OFFICE SITUATED AT HAJIPUR, DISTRICT
May 20, 2015
M/S J.M.D. ALLOYS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT USHA COMPLEX, KANKARBAGH ROAD, PATNA AND HAVING ITS FACTORY AT DEOKULI, BIHTA THROUGH ITS DIRECTOR AND AUTHORISED SIGNATORY SRI SANJAY GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD, A BODY CONSTITUTED UNDER THE INDIAN ELECTRICITY ACT, 1990 HAVING ITS OFFICE AT BAILEY ROAD, PATNA, P.S. KOTWALI, IN TOWN AND DISTRICT OF PATNA THROUGH ITS CHAIRMAN
August 11, 2015
M/S JAJOO SURGICALS PVT. LTD. Vs. STATE OF BIHAR AND OTHERS
January 20, 2015
M/S LOTUS NIKKO HOTEL Vs. THE BIHAR STATE ELECTRICITY BOARD
August 26, 2015
M/S NEW INDIA SUGAR MILLS LTD Vs. STATE OF BIHAR
November 24, 2015
M/S OM BEVERAGE BARAUNI INDUSTRIAL AREA Vs. THE STATE OF BIHAR THROUGH COMMISSIONER
October 29, 2015
M/S RAMJI PRASAD SAH Vs. STATE OF BIHAR
January 16, 2015
M/S VAJRA CEMENT PRIVATE LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD
November 5, 2015
M/S. F.F. INFO. COM Vs. STATE OF BIHAR
February 4, 2015
M/S. FIBROPLAST Vs. STATE OF BIHAR
April 1, 2015
M/S. ISOLUX CORSAN INDIA Vs. THE STATE OF BIHAR
April 7, 2015
M/S. MAPRA LABORATORIES PVT. LTD. AND OTHERS Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE, PATNA AND ORS.
May 4, 2015
M/S. RAFAI SCRAP UDYOG Vs. UNION OF INDIA
January 16, 2015
M/S. RAJ ENGCON PROJECTS (I) LIMITED, A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT 1956, HAVING ITS REGISTERED OFFICE AT PRESENT AT 62, NALINI SETH ROAD, FIRST FLOOR, KOLKATA Vs. M/S. SAHARA INDIA HOUSING LIMITED HAVING ITS HEAD OFFICE/REGISTERED OFFICE AT SAHARA INDIA BHAWAN, I KAPPORTHALA COMPLEX, ALIGANJ, LUCKNOW
August 14, 2015
M/S. RANJAN BRICKS CENTER, PROPRIETOR, MR. VIBHUTI RANJAN, S/O LATE PARMESHWARI SAH, RESIDENT OF VILLAGE + P.O. + P.S. Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY COMMERCIAL TAXES DEPARTMENT, BIHAR AND OTHERS
December 16, 2015
M/S. ZENITH CREDIT LIMITED Vs. STATE OF BIHAR
June 22, 2015
MAA DURGA ENTERPRISES Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
July 10, 2015
MADAN KUMAR DAS Vs. THE STATE OF BIHAR & ORS
July 28, 2015
MADAN MAHTON Vs. STATE OF BIHAR
January 20, 2015
MADAN MOHAN DUBEY Vs. THE STATE OF BIHAR AND ORS.
August 18, 2015
MADAN MOHAN PANDEY S/O LATE K.L. PANDEY PERMANENT, R/O VILL. Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, NEW DELHI
March 26, 2015
MADAN MOHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
MADAN RAI AND ORS. Vs. THE STATE OF BIHAR
June 25, 2015
MADHAW SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
MADHU KANT RANJAN Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, BIHAR, PATNA ; DEPUTY INSPECTOR GENERAL; RAVINDRA SHANKARAN
February 20, 2015
MADHU SINHA W/O ASHOK KUMAR SINGH Vs. STATE OF BIHAR
January 27, 2015
MADHUBALA SINGH Vs. THE STATE OF BIHAR
January 21, 2015
MADHURENDRA KUMAR VERMA S/O SHAMBHU SARAN VERMA AND ORS Vs. STATE OF BIHAR AND ORS
June 24, 2015
MADHUSUDAN GIRI Vs. STATE OF BIHAR
November 26, 2015
MAHADEO RAM Vs. THE STATE OF BIHAR
February 6, 2015
MAHADEO SINGH COLLEGE Vs. UNION OF INDIA AND ORS.
August 26, 2015
MAHAMAYA GOPAL PRASAD Vs. STATE OF BIHAR
September 22, 2015
MAHAMOOD AHMAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 30, 2015
MAHANTH RAM Vs. THE STATE OF BIHAR
February 2, 2015
MAHBOOB ANSARI S/O MOHHAMAD HABIB Vs. STATE OF BIHAR
September 8, 2015
MAHENDRA BADAL S/O SATISH CHANDRA RAI Vs. UNION OF INDIA
May 8, 2015
MAHENDRA PRASAD @ MAHENDRA YADAV S/O RAM NARESH YADAV R/O VILLAGE Vs. STATE OF BIHAR AND OTHERS
April 23, 2015
MAHENDRA PRASAD GUPTA Vs. THE UNION OF INDIA
September 16, 2015
MAHENDRA SAH AND ORS. Vs. CHANDRAJEET SAH AND ORS.
May 4, 2015
MAHENDRA SAHNI SON OF LATE BANSIDHAR SAHANI Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
September 7, 2015
MAHENDRA YADAV @ MAHENDRA SINGH YADAV S/O CHANDRAWA YADAV Vs. STATE OF BIHAR
May 20, 2015
MAHESH CHANDRA AGRAWAL Vs. THE BIHAR STATE ELECTRICITY BOARD
January 19, 2015
MAHESH KUMAR SHARMA; RAMCHANDRA MISHRA; MANI KANT MANDAL; KRISHNANANDAN PRASAD; DHIRENDRA PRASAD KUMAR Vs. STATE OF BIHAR AND ORS
December 7, 2015
MAHESH PANDIT Vs. THE STATE OF BIHAR
January 23, 2015
MAHESH THAKUR S/O SHRI JAGDISH THAKUR Vs. STATE OF BIHAR
March 2, 2015
MALKOM WALESKI Vs. BARBRA REBERIO @ BARBRA RABERIO
March 13, 2015
MAMTA DEVI, W/O GAURI SHANKAR ROY Vs. STATE OF BIHAR
March 4, 2015
MAMTA KUMARI Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
February 5, 2015
MANDVI KUMARI W/O SUDHIR KUMAR CHAUDHARY Vs. STATE OF BIHAR AND ORS
April 2, 2015
MANI LAL BARIK S/O LATE ANANT LAL BARIK Vs. STATE OF BIHAR AND ORS
March 11, 2015
MANISH DWIVEDI Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
MANISH GIRI S/O CHANDAN GIRI Vs. STATE OF BIHAR
March 27, 2015
MANISH KUMAR AND ORS. Vs. THE SATE OF BIHAR AND ORS.
August 11, 2015
MANISH KUMAR SONI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
MANISH MISHRA Vs. STATE OF BIHAR
December 1, 2015
MANISH PRIYADARSHI Vs. THE UNION OF INDIA AND ORS.
October 12, 2015
MANISH SHANKAR SINGH AND ORS. Vs. THE STATE OF BIHAR
August 14, 2015
MANISH TRADING COMPANY Vs. UNION OF INDIA
July 16, 2015
MANIYA DEVI Vs. STATE OF BIHAR
August 6, 2015
MANJU CHATURVEDI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 30, 2015
MANJU DEVI Vs. THE STATE OF BIHAR AND ORS.
September 15, 2015
MANJU DEVI AND ORS. Vs. THE STATE OF BIHAR
November 30, 2015
MANNU KISHORE BHAGAT @ MANUN BHAGAT S/O RAM CHALITAR BHAGAT Vs. STATE OF BIHAR
May 8, 2015
MANOJ KUMAR Vs. STATE OF BIHAR
May 11, 2015
MANOJ KUMAR Vs. THE UNION OF INDIA AND ORS.
November 4, 2015
MANOJ KUMAR BHARTI Vs. THE STATE OF BIHAR
February 16, 2015
MANOJ KUMAR MISHRA S/O DHARM NATH MISHRA AND ORS Vs. UNION OF INDIA AND ORS
October 7, 2015
MANOJ KUMAR S/O MAHENDRA PRASAD SINGH Vs. UNION OF INDIA
January 7, 2015
MANOJ KUMAR SINGH, S/O MADAN SINGH Vs. BIHAR LEGISLATIVE COUNCIL, BIHAR, PATNA
February 2, 2015
MANOJ KUMAR SINHA AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 13, 2015
MANOJ RAI AND ORS. Vs. THE STATE OF BIHAR
August 21, 2015
MANOJ SHARMA AND ORS. Vs. THE STATE OF BIHAR
August 20, 2015
MANORANJAN PRASAD Vs. CENTRAL BANK OF INDIA AND ORS.
February 10, 2015
MANORMA PRASAD Vs. THE STATE OF BIHAR AND ORS.
February 2, 2015
MANTUN SAH Vs. THE STATE OF BIHAR
December 14, 2015
MAPRA LABORATORIES PVT. LTD. Vs. COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE AND ORS.
April 5, 2015
MASIHA Vs. THE STATE OF BIHAR AND ORS.
February 13, 2015
MATHURA MAHTO AND ORS. Vs. STATE OF BIHAR
August 21, 2015
MATUKA YADAV Vs. THE STATE OF BIHAR
July 9, 2015
MAUJE LAL SAHANI, SON OF JIVAN SAHANI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 29, 2015
MAULVI MIAN Vs. STATE OF BIHAR
May 13, 2015
MAUZI MURIYARI Vs. STATE OF BIHAR
May 21, 2015
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
May 22, 2015
MD ALAM Vs. STATE OF BIHAR
January 9, 2015
MD ATIQUR RAHMAN Vs. STATE OF BIHAR; DISTRICT COLLECTOR; DISTRICT LAND ACQUISITION OFFICER; CIRCLE OFFICER
September 7, 2015
MD EKBAL AHMAD; SANJIV KUMAR Vs. STATE OF BIHAR AND OTHERS
December 7, 2015
MD FAIYAZ S/O SHEIKH IBRAHIM @ MD IBRAHIM Vs. STATE OF BIHAR
April 29, 2015
MD GHEYASUDDIN S/O LATE SK JAMADAR Vs. STATE OF BIHAR
April 7, 2015
MD HAFIJU RAHMAN Vs. STATE OF BIHAR UNION OF INDIA
December 4, 2015
MD IMTIYAZ ANSARI S/O LATE MD SAMID Vs. STATE OF BIHAR
March 10, 2015
MD IMTIYAZ S/O RAFIQUE Vs. STATE OF BIHAR
June 30, 2015
MD JAWED ANWAR S/O MD MAHBOOB ALAM Vs. STATE OF BIHAR AND ORS
October 13, 2015
MD MOZAMIL HAQUE S/O SAJJAD ALI Vs. STATE OF BIHAR
March 12, 2015
MD MUNTASAR KHAN @ MD MUNTASAR AHMAD KHAN Vs. STATE OF BIHAR
February 3, 2015
MD MUSTAFA Vs. STATE OF BIHAR
May 21, 2015
MD MUSTAFA S/O NOOR MOHAMMAD AND ORS Vs. MD AZIZ SON OF LATE ALLAUDIN AND ORS
December 8, 2015
MD PARVEZ ALAM Vs. STATE OF BIHAR; PRINCIPAL SECRETARY URBAN DEVELOPMENT AND HOUSING DEPARTMENT; DISTRICT MAGISTRATE, ARARIA; PRINCIPAL SECRETARY ROAD CONSTRUCTION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA; MUNICIPAL COUNCIL, ARARIA; AFSANA PRAWEEN; PARAS KUMAR BHAGAT; RESHAM
March 23, 2015
MD QUASIM ANSARI, S/O LATE MD FAKHRUDDIN AHMAD Vs. UNION OF INDIA
March 17, 2015
MD SHAMSHER ALAM S/O HAMID MIAN Vs. STATE OF BIHAR
April 2, 2015
MD USMAN S/O SHAH ULFAT Vs. STATE OF BIHAR AND ORS
December 9, 2015
MD. ALI HASAN AND ORS. Vs. STATE OF BIHAR AND ORS.
November 24, 2015
MD. AMARUL HAQUE Vs. STATE OF BIHAR
August 21, 2015
MD. DAUD S/O CHATKAN MIAN Vs. MD. SHAMSUL S/OLATE KAMRUDDIN
November 3, 2015
MD. HABIB Vs. MD. SAFIQUE, SON OF LATE SHEKHAWAT, RESIDENT OF VILLAGE AKBARPUR, P.O.
September 2, 2015
MD. JAMRUL HODA, SON OF ABDUL MAJID Vs. STATE OF BIHAR
August 31, 2015
MD. JAVED Vs. STATE ELECTION COMMISSION
January 7, 2015
MD. KALAM SON OF MD. SALAM Vs. STATE OF BIHAR
March 9, 2015
MD. MERAJ ALAM SON OF MD. RAJAK ALAM Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
September 18, 2015
MD. MUNNA @ MUSTAFA Vs. STATE OF BIHAR
August 20, 2015
MD. NAJEEB Vs. THE STATE OF BIHAR
August 20, 2015
MD. QAIYUM Vs. STATE OF BIHAR
January 29, 2015
MD. RINKU MIAN Vs. STATE OF BIHAR AND ORS.
January 27, 2015
MD. SABIR Vs. THE STATE OF BIHAR
December 17, 2015
MD. SAHABBUDIN S/O MD. CHANU MIAN RESIDENT OF VILLAGE; Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, BIHAR, PATNA.
February 23, 2015
MD. SALAM Vs. UNION OF INDIA
November 30, 2015
MD. SALAM IRAQUI Vs. THE STATE OF BIHAR
September 29, 2015
MD. SHADAB @ MD. SAHANSHAH KHAN Vs. THE STATE OF BIHAR
November 26, 2015
MD. SHAHID ALAM Vs. THE STATE OF BIHAR & ORS.
August 19, 2015
MD. TAJUDDIN Vs. THE STATE OF BIHAR AND ORS.
September 21, 2015
MD. WASIM UDDIN Vs. THE STATE OF BIHAR AND ORS.
March 17, 2015
MEDICAL COUNCIL OF INDIA AND ORS. Vs. SAFI AHMAD AND ORS.
December 16, 2015
MEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
October 13, 2015
MEENA DEVI AND ORS. Vs. JAWAHAR LAL SAH AND ORS.
July 22, 2015
MEENA DEVI AND ORS. Vs. RIZWANA KHATOON AND ORS.
July 17, 2015
MEENA DEVI W/O SRI SANT LAL RAJAK Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY
July 17, 2015
MEENA DEVI, WIFE OF MURLI SINGH Vs. STATE OF BIHAR
January 20, 2015
MEENA SAHAY, WIFE OF LATE AKHILESHWAR SAHAY Vs. BIHAR STATE BAR COUNCIL, PATNA
March 18, 2015
MEENA SHARMA Vs. STATE OF BIHAR
May 14, 2015
MEENA SHARMA Vs. STATE OF BIHAR; MD MUSTAFA HUSSAIN; MANAGER BRAND PROTECT6ION, PROCTER AND GAMBLE
May 18, 2015
MEER HASHIM SON OF LATE MEER AHMAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
February 10, 2015
MEERA SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 6, 2015
MEWA RAI AND ORS. Vs. RUPLAL SAHANI AND ORS.
September 3, 2015
MIHIR KUMAR JHA SON OF SURYA KANT JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
January 7, 2015
MILITH KARV ENGINEERING & TRADING PVT. LTD. Vs. STATE OF BIHAR AND ORS.
February 23, 2015
MINA DEVI Vs. UNION OF INDIA
April 15, 2015
MINA DEVI & ANR Vs. RAM PYARE SINGH & ORS
June 24, 2015
MIRA SINGH Vs. STATE OF BIHAR AND ORS.
December 1, 2015
MITHILA AUTOS Vs. THE STATE OF BIHAR AND ORS.
February 27, 2015
MITHILESH DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
MITHILESH KUMAR Vs. STATE OF BIHAR
May 5, 2015
MITHILESH KUMAR PRASAD Vs. STATE OF BIHAR
April 27, 2015
MITHILESH KUMAR SINHA & ORS. Vs. THE STATE OF BIHAR & ORS.
November 24, 2015
MITHILESH YADAV Vs. THE STATE OF BIHAR
January 22, 2015
MOHAMMAD ALI Vs. QUAMRU JAMMA AND ORS.
September 9, 2015
MOHAN GIRI, SON OF MARUA GIRI Vs. STATE OF BIHAR
March 18, 2015
MOHAN JHA Vs. STATE OF BIHAR
October 5, 2015
MOHAN KUMAR MAHTO Vs. THE STATE OF BIHAR
July 20, 2015
MOHAN MISTRY Vs. MANJUR HUSSAIN
November 30, 2015
MOHAN SINGH Vs. STATE OF BIHAR
January 12, 2015
MOJAMIL BAITHA Vs. STATE OF BIHAR
August 12, 2015
MOKHTAR NATH RAM Vs. THE STATE OF BIHAR AND ORS.
January 7, 2015
MOKIM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 5, 2015
MONI DEVI AND ORS. Vs. THE STATE OF BIHAR
March 25, 2015
MORA TOLLWAYS LIMITED Vs. THE STATE OF BIHAR AND ORS.
September 22, 2015
MOSSMAT ANNPURNA DEVI WIFE OF LATE UMLESHWAR OJHA AND ORS Vs. RAM SAKHO DEVI WIFE OF LATE RAM PRAVESH OJHA AND ORS
May 8, 2015
MOST DALWA DEVI WIDOW OF CHABILA BHAGAT Vs. STATE OF BIHAR
April 30, 2015
MOST. GULJARI KUER AND ORS. Vs. RAMADHAR SETH AND ORS.
November 24, 2015
MOST. LILA DEVI AND ORS. Vs. THE UNION OF INDIA
February 19, 2015
MOST. SAMILA KHATOON Vs. THE UNION OF INDIA
October 15, 2015
MOST. SANGITA DEVI Vs. MOST. MANJULA DEVI
December 16, 2015
MOST. SUNDARI DEVI Vs. STATE OF BIHAR
August 13, 2015
MOSTT. HIRAMANI DEVI AND ORS. Vs. GOPAL PRASAD SHAH AND ORS.
February 10, 2015
MOSTT. RAJESHWARI DEVI AND ORS. Vs. DWAJDHARI DUBEY AND ORS.
September 23, 2015
MOTI PRASAD AND ORS. Vs. DWARIKA PRASAD AND ORS.
September 15, 2015
MR. JAGDISH PRASAD SINGH @ JAGDISH PRASAD SINGH Vs. THE STATE OF BIHAR
January 6, 2015
MR. VINOD KUMAR SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
July 31, 2015
MRITUNJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 11, 2015
MRITUNJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 15, 2015
MRITUNJAY SUDHA AUSDHALAYA AND OTHERS Vs. STATE OF BIHAR
August 3, 2015
MRS.BABITA DEVI W/O SRI DINESH PRASAD SAH, PROPRIETOR OF M/S MITHOO BLEACHING CENTRE VILL Vs. THE UNION OF INDIA
March 27, 2015
MUBARK HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
January 22, 2015
MUKESH KUMAR Vs. THE STATE OF BIHAR
November 26, 2015
MUKESH KUMAR Vs. STATE OF BIHAR; PRIYANKA DEVI
December 8, 2015
MUKESH KUMAR S/O SHRI KRISHNA NANDAN PRASAD Vs. THE SAMASTIPUR KSHETRIYA GRAMIN BANK (SPONSORED BY STATE BANK OF INDIA)
October 7, 2015
MUKESH PASWAN Vs. STATE OF BIHAR
April 21, 2015
MUKESH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 8, 2015
MUKH RAM SINGH SON OF SHREE RAM BILASH SINGH, RESIDENT OF VILLAGE DHIDHI, P.S. BAROON, DISTRICT Vs. THE STATE OF BIHAR
March 23, 2015
MUKTENDRA PRATAP Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
February 11, 2015
MULTI ENGG. & SCIENTIFIC CORPN. Vs. BIHAR STATE ELECTRICITY BOARD
February 18, 2015
MUNARIK MANJHI Vs. STATE OF BIHAR
May 22, 2015
MUNDRIKA PANDIT Vs. STATE OF BIHAR AND ORS.
January 28, 2015
MUNESHWAR YADAV Vs. STATE OF BIHAR
May 1, 2015
MUNI LAL YADAV AND OTHERS Vs. RAMDENI YADAV AND OTHERS
January 5, 2015
MUNICIPAL COMMISSIONER OF KATIHAR MUNICIPALITY Vs. R.B.H.M. JUTE MILLS AND ORS.
March 12, 2015
MUNICIPAL COMMISSIONER OF KATIHAR MUNICIPALITY THROUGH THE CHAIRMAN Vs. R.B.H.M. JUTE MILLS THROUGH ITS GENERAL MANAGER SRI RAM KUMAR SAKSARIA
March 12, 2015
MUNIR MIAN(SINCE DEAD) & ORS. Vs. THE STATE OF BIHAR
August 14, 2015
MUNMUN PANDEY Vs. THE STATE OF BIHAR AND ORS.
March 26, 2015
MUNNA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
MUNNA PANDEY AND ORS. Vs. STATE OF BIHAR
February 9, 2015
MUNNA SINGH Vs. THE STATE OF BIHAR
July 9, 2015
MUNNI DEVI AND OTHERS Vs. STATE OF BIHAR
March 19, 2015
MUNNI KHATOON Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
December 18, 2015
MURARI JHA Vs. THE UNION OF INDIA AND ORS.
July 1, 2015
MURARI MANOHAR S/O BHAGWAN DAS Vs. STATE OF BIHAR AND ORS
October 13, 2015
MURLIDHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
August 19, 2015
MURSHID ALAM Vs. THE STATE OF BIHAR AND ORS.
February 27, 2015
MUSTAF HAFIZUR RAHMAN SON OF ABDUR RAHMAN, RESIDENT OF VILLAGE MASNA, P.O. MASNA, P.S. RADHANAGAR, DISTRICT SAHEBGANJ (JHARKHAND) Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
January 23, 2015
MUSTAFA ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 9, 2015
MUSTAFA KAMAL Vs. DEELIP BEEN
August 10, 2015
N.S. BAPNA Vs. STATE OF BIHAR AND ANOTHER
May 1, 2015
N.S. BAPNA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 5, 2015
NAFIS NAWAZ KHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 31, 2015
NAFISULWORA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
NAGENDRA PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
NAGENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
July 3, 2015
NAGENDRA SAHANI S/O LATE MOUJE SAHANI Vs. THE STATE OF BIHAR
April 13, 2015
NAGENDRA SHARMA Vs. THE SUPERINTENDENT OF POLICE, JEHANABAD AND ORS.
September 14, 2015
NAGESHWAR PRASAD AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 8, 2015
NAGESHWAR PRASAD YADAV Vs. UNION OF INDIA
March 13, 2015
NAGINA CHAMAR AND OTHERS Vs. STATE OF BIHAR
June 11, 2015
NAGO AND ORS. Vs. THE STATE OF BIHAR
July 8, 2015
NAGO YADAV S/O BALDEO YADAV Vs. STATE OF BIHAR
March 2, 2015
NAJMUDDIN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 7, 2015
NAKUL DEO SINGH Vs. STATE OF BIHAR
June 25, 2015
NAMDHARI YADAV AND ORS. Vs. THE STATE OF BIHAR
March 26, 2015
NAND DUBEY AND ORS. Vs. THE STATE OF BIHAR
August 25, 2015
NAND KISHOR BHARTI SON OF LATE RAJBANSHI BHARTI RESIDENT OF POST- EKMA Vs. STATE OF BIHAR
January 14, 2015
NAND KISHORE THAKUR Vs. STATE OF BIHAR
March 25, 2015
NAND KUMAR VISHWAKARMA @ NAND KUMAR Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND OTHERS
February 13, 2015
NAND LAL KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 20, 2015
NANDU PRASAD Vs. THE STATE OF BIHAR
December 4, 2015
NANHKI DEVI Vs. STATE OF BIHAR AND ORS.
January 30, 2015
NANHKU RAM Vs. THE STATE OF BIHAR
December 2, 2015
NANHU MANDAL @ NAHU MANDAL, SON OF UDAY MANDAL; NANHAKU MANDAL @ NANHKA MANDAL, SON OF CHULHAYA MANDAL Vs. STATE OF BIHAR
March 18, 2015
NARAYAN JHA, SON OF LATE BILAT JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY DARBHANGA
January 13, 2015
NARAYAN MAHTO & ORS. Vs. THE STATE OF BIHAR
August 18, 2015
NARAYAN MAHTO AND ORS. Vs. STATE OF BIHAR
August 14, 2015
NARAYAN PRASAD SHARMA @ NARAYAN THAKUR Vs. STATE OF BIHAR
February 12, 2015
NARAYAN PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR
November 24, 2015
NARAYAN SINGH Vs. THE UNION OF INDIA AND ORS.
July 7, 2015
NARENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
October 5, 2015
NARENDRA KUMAR ROY Vs. STATE OF BIHAR AND OTHERF
May 20, 2015
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
March 19, 2015
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 16, 2015
NARENDRA MISHRA Vs. THE STATE OF BIHAR AND ORS.
January 30, 2015
NARENDRA MISHRA Vs. STATE OF BIHAR
June 23, 2015
NARENDRA PANDIT Vs. HIRALAL PANDIT SON OF CHAMROO PANDIT; MOTI PANDIT MINOR SON OF HIRALAL PANDIT; KISHORI PANDIT; KRISHNA PANDIT AND ORS
March 20, 2015
NARENDRA PRASAD @ NAGENDRA PRASAD S/O LATE SUKHI SAH Vs. STATE OF BIHAR AND ORS
December 15, 2015
NARESH MANDAL Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
NARESH MISTRY Vs. KAMLA DEVI AND ORS.
July 17, 2015
NARESH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 25, 2015
NARESH PRASAD Vs. STATE OF BIHAR
July 2, 2015
NARESH RAVIDAS SON OF BALESHWAR RAVIDAS Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
September 22, 2015
NARI KALYAN SEWA SANGH MOSIMPUR KURTHA Vs. UNION OF INDIA
February 10, 2015
NASEEM ALAM Vs. STATE OF BIHAR
April 28, 2015
NASEEM FATIMA DAUGHTER OF IMTEYAZ ALAM, WIFE OF ADIL ASGHAR RESIDENT OF PAKHRARI, P.O. & P.S. SHEOSAGAR, DISTRICT ROHTAS Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PRIMARY EDUCATION, BIHAR, PATNA AND OTHERS
July 10, 2015
NASIMUL HODA Vs. THE STATE OF BIHAR AND ORS.
March 26, 2015
NATHUNI PASWAN AND ANOTHER Vs. BHARAT PASWAN AND OTHERS
January 15, 2015
NATIONAL INDUSTRIES (RE-ROLLING MILLS) Vs. UNION OF INDIA AND ORS.
August 3, 2015
NATIONAL INSURANCE CO. LTD., REGD. OFFICE AT 3RD MIDDLETON STREET, KOLKATA Vs. UNION OF INDIA THROUGH FINANCE SECRETARY DEPTT. OF FINANCE, NEW DELHI
February 5, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. MOSMAT JIUTI KUER
January 5, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELA KUER
January 15, 2015
NATIONAL INSURANCE COMPANY, LTD Vs. AKHILESH KUMAR SINGH; CONGRESS YADAV
March 18, 2015
NATURALS DAIRY PVT. LTD. Vs. THE BANK OF BARODA AND ORS.
April 27, 2015
NATURALS DAIRY PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 1, 2015
NAVAL KISHOR YADAV Vs. THE STATE OF BIHAR
September 1, 2015
NAVIN KUMAR Vs. THE STATE OF BIHAR
December 22, 2015
NAVIN KUMAR Vs. STATE OF BIHAR AND ORS.
January 7, 2015
NAVIN KUMAR Vs. THE STATE OF BIHAR AND ORS.
May 14, 2015
NAVIN KUMAR MISHRA AND ORS Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
NAVIN KUMAR S/O KAPILDEO PRASAD Vs. STATE OF BIHAR
January 21, 2015
NAVJEEWAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 10, 2015
NAVYUVAK PUSHTAKALAYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 22, 2015
NAWAL KISHORE CHOUDHARY Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF BIHAR, PATNA; JOINT SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA; RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR PUSA AND ORS
May 15, 2015
NAWAL KISHORE PRASAD, RETIRED ACCOUNTANT, AGED ABOUT 63 YEARS, SON OF LATE BIMAL PRASAD, RESIDENT OF MOHALLA Vs. THE BIHAR STATE ELECTRICITY BOARD, THROUGH ITS SECRETARY, VIDYUT BHAWAN, BAILEY ROAD, PATNA
March 27, 2015
NAWAL KISHORE SAH & ORS. Vs. THE STATE OF BIHAR
August 17, 2015
NAYAN KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 18, 2015
NAYEEMA KHATOON AND ORS. Vs. MAMTA KUMARI
September 4, 2015
NAYEEMUDDIN @ MUNNA @ NOWA @ MD NAYEMUDDIN Vs. STATE OF BIHAR
January 13, 2015
NAZIR HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
March 12, 2015
NEEL KAMAL AND ORS. Vs. ADITYA KUMAR CHATTERJEE AND ORS.
August 17, 2015
NEELAM DEVI Vs. THE STATE OF BIHAR AND ORS.
May 6, 2015
NEELAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
NEERAJ DEVI WIFE OF RAJENDRA PRASAD SINGH AND ORS Vs. JANKI DEVI WIFE OF SHIV BHAJJAN SINGH AND ORS
June 24, 2015
NEERAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
NEERAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 27, 2015
NEHAL AHMAD KHAN Vs. STATE OF BIHAR
May 5, 2015
NELSON MURM S/O LATE SOHRAI MURM Vs. STATE OF BIHAR
March 27, 2015
NEPALI YADAV Vs. THE STATE OF BIHAR
October 27, 2015
NEW INDIA ASSURANCE COMPANY Vs. ASHOK KUMAR SINGH
March 27, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOST SUMITRA DEVI
January 12, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. MIRA DEVI
January 23, 2015
NEW SWADESHI SUGAR MILLS LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 24, 2015
NEW TIRUPATI TRAVELS Vs. THE STATE OF BIHAR
January 27, 2015
NEYAZ AHMAD Vs. THE STATE OF BIHAR
April 15, 2015
NIAGAREE BUILDERS & DEVELOPERS PVT. LTD. Vs. AYODHYA SINGH AND ORS.
July 13, 2015
NIAGREE BUILDERS & DEVELOPERS PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 18, 2015
NIBHI INDUSTRIES ( P ) LTD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY; DIRECTOR (TECHNICAL DEVELOPMENT); MANAGING DIRECTOR OF BIHAR INDUSTRIAL DEVELOPMENT AUTHORITY
November 24, 2015
NIJAMUDDIN ANSARI Vs. STATE OF BIHAR AND OTHERS
November 23, 2015
NIKIL KUMAR SINGH Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
July 1, 2015
NILAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
May 5, 2015
NILAM KUMARI DAUGHTER Vs. GITA KUMARI AND ORS.
February 19, 2015
NIRAJ KUMAR MISHRA Vs. THE STATE OF BIHAR
December 7, 2015
NIRAJ TIWARI Vs. THE STATE OF BIHAR
October 12, 2015
NIRMAL KUMAR SINHA Vs. BIHAR STATE BEVERAGES CORPORATION LTD
November 26, 2015
NIRMALA DEVI Vs. STATE OF BIHAR AND ORS
February 23, 2015
NIRMALA DEVI W/O LATE DR. HEM CHANDRA KUMAR Vs. B.N. MANDAL UNIVERSITY
January 16, 2015
NISHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 11, 2015
NITIN AGRAWAL Vs. STATE OF BIHAR THROUGH THE CABINET VIGILANCE
March 13, 2015
NITYA NAND SHARMA Vs. THE STATE OF BIHAR
July 3, 2015
NITYA SINGH S/O LATE HARI SINGH Vs. STATE OF BIHAR
May 19, 2015
NITYANAND SINGH Vs. THE STATE ELECTION COMMISSION BIHAR
January 9, 2015
NIWAS CHOUBEY Vs. THE STATE OF BIHAR AND ORS.
February 9, 2015
NIZAM KHAN Vs. PUNJAB NATIONAL BANK, BIHAR AND OTHERS
March 23, 2015
NIZAMUDDIN Vs. THE STATE OF BIHAR
May 12, 2015
NIZAMUDDIN AND ORS. Vs. THE STATE OF BIHAR
December 11, 2015
NOMAN ALAM Vs. THE UNION OF INDIA AND ORS.
November 26, 2015
NOOR ALAM S/O LATE DAUD ALI Vs. STATE OF BIHAR
March 4, 2015
NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED AND ORS Vs. STATE OF BIHAR AND ORS
June 25, 2015
NORTHERN RAILWAY, GENERAL MANAGER Vs. KAUSHAL KUMAR BISWAS
March 10, 2015
NURUL HODA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 3, 2015
NUTAN KUMARI Vs. THE STATE OF BIHAR AND ORS.
March 24, 2015
NUTAN SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 27, 2015
OFFICIAL LIQUIDATOR Vs. INDU JAIN AND ORS.
May 6, 2015
OM PRAKASH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 24, 2015
OM PRAKASH MALHOTRA Vs. THE UNION OF INDIA AND ORS.
November 24, 2015
OM PRAKASH PANDEY Vs. STATE OF BIHAR
January 27, 2015
OM SHANKAR JHA SON OF JATA SHANKAR JHA Vs. STATE OF BIHAR
January 16, 2015
OM SURGICAL INDUSTRIES & ANR. Vs. STATE OF BIHAR & ORS.
October 8, 2015
OME PRAKASH KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 22, 2015
ORIENTAL INSURANCE CO. Vs. SUPERINTENDENT, BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
April 20, 2015
ORIENTAL INSURANCE COMPANY Vs. AWDHESH SINGH
January 23, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. NAWAL PRASAD
September 30, 2015
OVERSEAS ENTERPRISES AND ORS. Vs. THE UNION OF INDIA AND ORS.
November 30, 2015
P.F. TOPNO AND ORS. Vs. STATE OF BIHAR
September 15, 2015
P.K. DAM Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
PADMASHA JHA Vs. THE STATE OF BIHAR AND ORS.
February 27, 2015
PAIRU MOCHI AND ORS. Vs. THE STATE OF BIHAR
July 16, 2015
PALLE CHANDRASHEKHAR REDDY Vs. EAST CENTRAL RAILWAY (CONSTRUCTION ORGANIZATION) AND ORS.
September 9, 2015
PALTU DAS AND ANOTHER Vs. STATE OF BIHAR
February 9, 2015
PAMMI DEVI Vs. THE STATE OF BIHAR & ANR.
November 26, 2015
PANCHANAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
March 3, 2015
PANCHULAL MIKHIYA Vs. STATE OF BIHAR
March 26, 2015
PANKAJ KUMAR Vs. STATE OF BIHAR
May 4, 2015
PANKAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 9, 2015
PANKAJ SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 16, 2015
PANNA DEVI Vs. STATE OF BIHAR AND OTHERS
July 1, 2015
PAPPU @ SHOAIB AHMAD @ SOYAB MIAN SON OF ABDUL KADIR Vs. STATE OF BIHAR
January 12, 2015
PAPPU MISTRY S/O SATENDRA MISTRY, R/O VILLAGE Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
November 23, 2015
PAPPU SINGH AND ORS. Vs. THE STATE OF BIHAR
December 9, 2015
PARAS NATH CHAUDHARY Vs. NUTAN DEVI AND ORS.
August 31, 2015
PARAS NATH RAI Vs. THE STATE OF BIHAR AND ORS.
March 24, 2015
PARAS RAI AND OTHERS Vs. STATE OF BIHAR
May 11, 2015
PARASNATH GIRI Vs. DURGA GIRI
December 3, 2015
PARICHHAN BHAGAT @ RAAM PARICHHAN BHAGAT AND OTHERS Vs. STATE OF BIHAR
August 4, 2015
PARMA NAND KUMAR SINHA S/O SIDHESHWAR PRASAD Vs. STATE OF BIHAR
April 3, 2015
PARMANAND MAURYA Vs. STATE OF BIHAR AND ORS.
March 26, 2015
PARMANAND PASWAN, SON OF LATE RAM PRATAP PASWAN, RESIDENT OF VILLAGE GANGA PRASAD, P.S. BRAUNI, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR
February 26, 2015
PARMANAND PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
September 2, 2015
PARMATMA ALLIED FEED CO. PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
May 26, 2015
PARMESHWAR PATHAK S/O LATE YOGENDRA PATHAK Vs. STATE OF BIHAR
March 23, 2015
PARMESHWAR THAKUR S/O LATE RAM KRISHNA THAKUR Vs. STATE OF BIHAR
March 11, 2015
PARWATI DEVI AND ORS. Vs. BASANTI DEVI
July 14, 2015
PARWATI DEVI AND ORS. Vs. NITESH KUMAR SINGH AND ORS.
April 13, 2015
PASKAL TUDU @ PASCAL TUDU Vs. STATE OF BIHAR
February 6, 2015
PATNA MOTORS Vs. STATE OF BIHAR
May 14, 2015
PATNA MUNICIPAL CORPORATION Vs. KRISHN KUMAR SINGH
May 11, 2015
PATRONS (INDIA) ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
June 22, 2015
PAWAN KR. SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 13, 2015
PAWAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 8, 2015
PAWAN KUMAR CHOUDHARY SON OF LATE DR. HARE RAM CHOUDHARY Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
September 21, 2015
PAWAN KUMAR RAJAK Vs. STATE OF BIHAR
February 19, 2015
PAWAN KUMAR SAFI Vs. THE STATE OF BIHAR AND ORS.
October 14, 2015
PERMANAND SHARMA Vs. THE STATE OF BIHAR AND ORS.
February 4, 2015
PHULAR CONSTRUCTION COMPANY PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
March 25, 2015
PINAX STEEL INDUSTRIES PVT LTD Vs. UNION OF INDIA
February 24, 2015
PINTU BHAGAT Vs. THE STATE OF BIHAR
July 27, 2015
PITAMBAR PRASAD Vs. STATE OF BIHAR
May 6, 2015
POKHRAJ YADAV AND ORS. Vs. BHUNESHWAR YADAV AND ORS.
December 17, 2015
POONAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
September 29, 2015
POONAM KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
PRABESH PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
June 26, 2015
PRABHAKAR PD SINGH AND ORS. Vs. THE VICE CHANCELLOR, TILKA MANJHI BHAGALPUR UNIVERSITY AND ORS.
May 13, 2015
PRABHAS CHANDRA KARN AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 17, 2015
PRABHAS MANDAL Vs. THE STATE OF BIHAR
September 4, 2015
PRABHAT KUMAR Vs. THE STATE OF BIHAR
January 15, 2015
PRABHAT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 20, 2015
PRABHU NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
PRABHU NATH TIWARY Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
PRABHU YADAV Vs. STATE OF BIHAR
October 29, 2015
PRABHUNATH BHAGAT AND ORS. ETC. Vs. STATE OF BIHAR
August 13, 2015
PRADEEP KUMAR BHAGAT Vs. THE STATE OF BIHAR
December 4, 2015
PRADEEP KUMAR JHA Vs. THE STATE OF BIHAR
June 30, 2015
PRADEEP KUMAR MANDAL, SON OF LATE DIGAMBAR PRASAD MANDAL, RESIDENT OF MIRKEL KARHAGOLA GHAT, P.S. Vs. BAIJNATH KUMAR PASWAN, SON OF RAM PRATAP PASWAN, RESIDENT OF KARHAGOLA, P.S.
January 28, 2015
PRADEEP KUMAR SINGH Vs. STATE OF BIHAR
March 11, 2015
PRADEEP KUMAR TIWARI, SON OF LATE BISHWANATH TIWARI, RESIDENT OF POST OFFICE AND VILLAGE Vs. THE STATE OF BIHAR
April 1, 2015
PRADIP KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 8, 2015
PRADIP KUMAR MEHTA Vs. THE STATE OF BIHAR
January 19, 2015
PRADIP LAMP WORKS Vs. THE STATE OF BIHAR AND ORS.
March 16, 2015
PRAGATISHIL ADARSH SAHAKARI GRIH NIRMAN SAMITI LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
PRAHALAD STONE WORKS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 24, 2015
PRAMILA ACHAL W/O PRAMOD NARAIN ACHAL Vs. STATE OF BIHAR
March 9, 2015
PRAMILA DEVI Vs. GUPTA TRANSPORT COMPANY
January 23, 2015
PRAMILA DEVI Vs. THE STATE OF BIHAR & ORS.
September 3, 2015
PRAMILA DEVI AND ORS. Vs. RAMBILASH SEKSARIA AND ORS.
March 17, 2015
PRAMILA DEVI W/O LATE RMTIRATH SINGH Vs. RAJESH KUMAR S/O SHIV KUMAR SINGH
September 24, 2015
PRAMILA SINGH, WIFE OF ANIL SINGH Vs. STATE OF BIHAR
July 22, 2015
PRAMOD KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
PRAMOD KUMAR DIXIT Vs. THE STATE OF BIHAR AND ORS.
March 11, 2015
PRAMOD KUMAR SHARMA Vs. THE STATE OF BIHAR
September 16, 2015
PRAMOD KUMAR SHRIVASTAVA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 12, 2015
PRAMOD PRASAD PANDEY Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
PRAMOD SINGH Vs. THE STATE OF BIHAR
June 3, 2015
PRAMOD SINGH Vs. STATE OF BIHAR
March 11, 2015
PRAMOD THAKUR S/O LATE BHAROSHI THAKUR Vs. STATE OF BIHAR
January 12, 2015
PRAMOD YADAV Vs. THE UNION OF INDIA
September 4, 2015
PRANAY RANJAN Vs. STATE OF BIHAR AND ORS.
December 1, 2015
PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR
July 8, 2015
PRASADI MARANDI AND ORS. Vs. THE STATE OF BIHAR
September 9, 2015
PRATIMA DEVI Vs. THE STATE OF BIHAR AND ORS.
May 14, 2015
PRATIMA DEVI @ PRATIMA KUMARI Vs. STATE OF BIHAR AND ORS
December 17, 2015
PRATIMA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 4, 2015
PRAVEEN KUMAR BHARATI Vs. RAJENDRA AGRICULTURAL UNIVERSITY, PUSA
October 7, 2015
PRAVEEN KUMAR BHARATI Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY AND ORS.
October 1, 2015
PRAVEEN PRIYADARSHI SON OF LATE PALAKDHARI PRASAD Vs. STATE OF BIHAR
March 2, 2015
PREM KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 20, 2015
PREM KUMAR GUPTA Vs. NAGAR PARISHAD, SIWAN AND ORS.
October 8, 2015
PREM KUMAR SHARMA Vs. THE STATE OF BIHAR
August 26, 2015
PREM LAL MAHTO Vs. THE UNION OF INDIA AND ORS.
June 23, 2015
PREMA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
PREMILA DEVI Vs. STATE OF BIHAR
February 4, 2015
PRINCE KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
PRITAMA KAUR AND ORS. Vs. JUGAL KISHORE TOSHNIWAL AND ORS.
October 9, 2015
PRIYANKA KUMARI, D/O RAVINDRA PRASAD Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, PATNA AND ORS
January 9, 2015
PUJA SINGH Vs. UNION OF INDIA AND ORS.
October 1, 2015
PUNAM SINGH Vs. STATE OF BIHAR AND ORS.
July 28, 2015
PUNJAB NATIONAL BANK AND ORS. Vs. MUNINDRA KUMAR
July 17, 2015
PURAN DEO NARAIN SINGH AND ORS. Vs. BUDHDEO SINGH AND ORS.
March 11, 2015
PURNENDU PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 23, 2015
PUROHIT LAL GUPTA Vs. DHARAMSHEELA DEVI AND ORS.
May 13, 2015
PUSHPA KUMARI Vs. THE STATE OF BIHAR AND ORS.
January 27, 2015
PUSHPA RANI W/O RAJESH KUMAR Vs. RAJESH KUMAR S/O LATE YOG NARAYAN PRASAD
July 23, 2015
PUSHPA SINHA W/O LATE KRISHNA KISHORE SINHA RESIDENT Vs. VIVEK SINHA
January 15, 2015
PUSHPENDRA KUMAR SINGH, S/O LATE JAI BALLABH SINGH, CHANDRALOK COMMERCIAL COMPLEX, GHANTAGHAR CHOWK, BHAGALPUR Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED THROUGH ITS CHAIRMAN, 17 JAMSHEDJI TATA ROAD, MUMBAI
June 30, 2015
QUAIYUM Vs. THE STATE OF BIHAR
September 14, 2015
QUASIM ANSARI Vs. THE UNION OF INDIA AND ORS.
March 17, 2015
RAAS HOMES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
RABINDAR LOHAR S/O RAKSA LOHAR Vs. STATE OF BIHAR
January 15, 2015
RABINDRA KUMAR MANJHI Vs. NAGAR PARISHAD, GOPALGANJ; CHAIRMAN, NAGAR PARISHAD, GOPALGANJ; EXECUTIVE OFFICER, NAGAR PARISHAD, GOPALGANJ; PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
July 1, 2015
RABINDRA KUMAR SAHNI Vs. STATE OF BIHAR AND OTHERS
January 19, 2015
RABINDRA KUMAR SINGH S/O LATE NAG NARAYAN SINGH Vs. STATE OF BIHAR
May 1, 2015
RABINDRA KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
RABINDRA PRASAD SINGH Vs. TEJNARAIN SINGH AND ORS.
August 4, 2015
RABINDRA SHARMA Vs. THE STATE OF BIHAR AND ORS.
January 27, 2015
RABINDRA SINGH Vs. STATE OF BIHAR
January 30, 2015
RADHA DEVI Vs. PUNAY PRATAP MANDAL
May 7, 2015
RADHA YADAV AND ORS. Vs. THE STATE OF BIHAR
March 30, 2015
RADHE SHYAM SAHANI AND ORS. Vs. THE STATE OF BIHAR
October 12, 2015
RADHE SHYAM THAKUR Vs. THE STATE OF BIHAR AND ORS.
March 27, 2015
RADHEY SHYAM PATHAK Vs. STATE OF BIHAR
May 20, 2015
RAFIQUE Vs. STATE OF BIHAR
February 5, 2015
RAGHBENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
July 3, 2015
RAGHO SINGH, SON OF RAM NANDAN SINGH Vs. STATE OF BIHAR
May 18, 2015
RAGHU NANDAN CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 8, 2015
RAGHUBANSH SINGH, SON OF LATE RAMCHANDRA SINGH Vs. SMT. MALA DEVI D/O PRAMOD PRASAD SINGH
July 10, 2015
RAGHUNATH RAM S/O DEOCHAND RAM Vs. STATE OF BIHAR
April 2, 2015
RAGHUVIR PRASAD Vs. THE STATE OF BIHAR AND ORS.
March 11, 2015
RAGINI DEVI W/O SHRI SANJAY KUMAR SHRIVASTAVA R/O VILL. Vs. THE STATE OF BIHAR
January 30, 2015
RAGNI SINHA Vs. THE STATE OF BIHAR AND ORS.
July 2, 2015
RAHUE PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. THROUGH ITS SECRETARY NAMELY ANIRUDH PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 10, 2015
RAIFUL AZAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 21, 2015
RAJ KISHORE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, HOME DEPARTMENT OLD SECRETARIAT, PATNA & ORS.
September 1, 2015
RAJ KISHORE SINGH Vs. STATE OF BIHAR
April 6, 2015
RAJ KUMAR Vs. STATE OF BIHAR
February 13, 2015
RAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 26, 2015
RAJ KUMAR SINGH Vs. THE STATE OF BIHAR
October 13, 2015
RAJ KUMAR SINGH Vs. STATE OF BIHAR
September 14, 2015
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR
January 23, 2015
RAJ KUMARI DEVI Vs. RANDEEP BANERJEE
April 24, 2015
RAJ LAL SAH Vs. THE STATE OF BIHAR AND ORS.
January 30, 2015
RAJ MANDAL ROY S/O LATE JAGESHWAR RAI Vs. THE STATE OF BIHAR
September 18, 2015
RAJ NARAIN SAHNI @ HULLA SAHNI Vs. STATE OF BIHAR
January 5, 2015
RAJA DEEPAK KUMAR MISHRA Vs. REGISTRAR GENERAL; DISTRICT JUDGE; INSPECTING JUDGE; ENQUIRY OFFICER-CUM-A D J I CIVIL COURT; SHUBHASH CHANDRA MISHRA
November 30, 2015
RAJA SAH @ KANHA Vs. STATE OF BIHAR
August 12, 2015
RAJA SINGH AND ORS. Vs. THE STATE OF BIHAR
July 28, 2015
RAJANI KANT CHOUBEY AND ORS. Vs. THE CENTRAL BANK OF INDIA AND ORS.
September 23, 2015
RAJANI KANT RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 6, 2015
RAJDEO MAHTO Vs. STATE OF BIHAR
January 19, 2015
RAJDEO PRASAD VERMA Vs. THE STATE OF BIHAR AND ORS.
February 12, 2015
RAJEEV KUMAR PANDEY S/O RAM CHANDRA PANDEY Vs. STATE OF BIHAR
April 6, 2015
RAJEEV RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
RAJEEV RANJAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
RAJENDAR MAHTO Vs. RAMJEE MAHTO AND ORS.
September 9, 2015
RAJENDRA CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
March 31, 2015
RAJENDRA HARIJAN Vs. THE STATE BANK OF INDIA AND ORS.
February 26, 2015
RAJENDRA KAMAL Vs. A.B.M. DEVELOPERS (P) LTD. AND ORS.
October 6, 2015
RAJENDRA MAHTO Vs. THE STATE OF BIHAR
June 30, 2015
RAJENDRA PRASAD YADAV Vs. THE STATE OF BIHAR
July 29, 2015
RAJENDRA RAM Vs. STATE OF BIHAR
October 6, 2015
RAJENDRA RAM AND ORS. Vs. THE STATE OF BIHAR
September 1, 2015
RAJENDRA SINGH Vs. STATE OF BIHAR AND ORS.
August 7, 2015
RAJENDRA SINGH Vs. STATE OF BIHAR
January 8, 2015
RAJENDRA UPADHYAY Vs. THE STATE OF BIHAR
September 17, 2015
RAJESH @ NANKI CHOUDHARY @ RAJESH CHOUDHARY Vs. STATE OF BIHAR
August 14, 2015
RAJESH BIYANI Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
RAJESH CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
September 17, 2015
RAJESH KUMAR Vs. THE PUNJAB NATIONAL BANK, HAVING ITS BRANCH OFFICE AT ABU LANE, MEERUT CANTT. P.S. SADAR, DISTRICT MEERUT, U.P.
April 17, 2015
RAJESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 2, 2015
RAJESH KUMAR Vs. KUMKUM DEVI
May 7, 2015
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 21, 2015
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 15, 2015
RAJESH KUMAR RAM Vs. UTTAR BIHAR GRAMIN BANK THROUGH ITS GENERAL MANAGER
January 28, 2015
RAJESH KUMAR RANJAN Vs. THE BIHAR PUBLIC SERVICE COMMISSION AND ORS.
March 31, 2015
RAJESH KUMAR SAH Vs. SHAKIR
January 21, 2015
RAJESH KUMAR THAKUR Vs. THE STATE OF BIHAR
August 27, 2015
RAJESHWAR PRASAD Vs. PRABHU PRASAD
March 17, 2015
RAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND ORS.
January 22, 2015
RAJESHWAR PRASAD SINHA & ORS Vs. THE STATE OF BIHAR & ORS
August 14, 2015
RAJESHWAR RAI Vs. THE STATE OF BIHAR
March 13, 2015
RAJIV KUMAR Vs. STATE OF BIHAR
May 21, 2015
RAJIV RANJAN TIWARY Vs. THE STATE OF BIHAR AND ORS.
September 8, 2015
RAJNANADAN PRASAD S/O LATE GADDI PRASAD RESIDENT OF VILLAGE Vs. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA AND OTHERS
May 7, 2015
RAJPAL RAM Vs. THE STATE OF BIHAR AND ORS.
August 25, 2015
RAJU @ MUKHLAL @ BELDAR PASWAN Vs. STATE OF BIHAR
July 9, 2015
RAJU CHAUDHARY Vs. STATE OF BIHAR; REGISTRAR COOPERATIVE SOCIETY, BIHAR, PATNA; DISTRICT COOPERATIVE OFFICER, WEST CHAMPARAN, BETTIAH; BRAJ KISHOR SAHANI, CHGAIRMAN, MANJHAULIA FISHERMAN COOPERATIVE SOCIETY LTD ; SHASHI BHUSHAN CHOUDHARY; WAKIL SAHANI; KAMAL SAHANI; BHOJ SA
May 6, 2015
RAKESH KUMAR Vs. STATE OF BIHAR
May 20, 2015
RAKESH KUMAR Vs. THE PATNA MUNICIPAL CORPORATION AND ORS.
April 24, 2015
RAKESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 13, 2015
RAKESH KUMAR PRASAD Vs. BIHAR AGRICULTURAL UNIVERSITY
January 15, 2015
RAKESH KUMAR S/O RAM BIHARI PRASAD SINGH Vs. STATE OF BIHAR AND ORS
December 14, 2015
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
May 6, 2015
RAKESH KUMAR SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 29, 2015
RAKESH KUMAR SON OF LATE JAYNANDAN SHARMA, RESIDENT OF VILLAGE Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF MINES, GOVT. OF BIHAR, PATNA AND OTHERS
November 23, 2015
RAKESH KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR
January 19, 2015
RAKESH MEHTA S/O DILIP KUMAR Vs. UNION OF INDIA
February 3, 2015
RAKESH RANJAN @ MADHUKAR Vs. STATE OF BIHAR
May 7, 2015
RAKESH SHARMA Vs. STATE OF BIHAR
March 9, 2015
RAKESH SINGH Vs. THE STATE OF BIHAR
October 8, 2015
RAKESH YADAV AND ORS. Vs. THE STATE OF BIHAR
April 22, 2015
RAKHI KUMARI @ SONI Vs. SRI BRIJ NANDAN RAM
April 3, 2015
RAM AWADHESH RAI Vs. STATE OF BIHAR
July 3, 2015
RAM AWATAR RAI AND ORS. Vs. THE STATE OF BIHAR
May 19, 2015
RAM BABAN RAI Vs. STATE OF BIHAR
May 5, 2015
RAM BABU MEHTA Vs. THE PATNA UNIVERSITY
January 15, 2015
RAM BABU PRASAD Vs. UNION OF INDIA
July 27, 2015
RAM BAHADUR SINGH Vs. THE STATE OF BIHAR
April 24, 2015
RAM BALAK CHOUDHARY Vs. STATE OF BIHAR
March 17, 2015
RAM BALAK KAMKAR Vs. THE STATE OF BIHAR
September 21, 2015
RAM BALAK RAY S/O SHRI KUSHESHWAR RAI RESIDENT OF VILLAGE CHAK JAINAB, P.O. CHAK SIKANDAR POLICE STATION BIDUPUR, DISTRICT VAISHALI Vs. THE CENTRAL BANK OF INDIA THROUGH THE GENERAL MANAGER, CENTRAL OFFICE, CHANDER MUKHI NARIMAN POINT MUMBAI
April 22, 2015
RAM BALI PRASAD @ RAM BALI GOPE AND ORS Vs. PRINCIPAL, CONSOLIDATION TRAINING INSTITUTE, BIHAR, PATNA AND ORS
June 30, 2015
RAM BHADRA PANDEY Vs. THE STATE OF BIHAR
May 11, 2015
RAM BHARAT DUBEY Vs. THE DEPUTY DIRECTOR, CONSOLIDATION, (HEADQUARTER) AND ORS.
July 16, 2015
RAM BHAROSA BHAGAT AND OTHERS Vs. STATE OF BIHAR
February 19, 2015
RAM BINAY ROY Vs. HIGH COURT OF JUDICATURE AT PATNA AND ORS.
April 27, 2015
RAM CHANDRA RAI AND OTHERS Vs. STATE
August 3, 2015
RAM CHANDRA RAM @ CHHOTE RAM Vs. THE STATE OF BIHAR
April 10, 2015
RAM CHANDRA TIWARY & ORS Vs. CHANDRAJOTA DEVI & ORS
December 7, 2015
RAM DAYAL SINGH Vs. THE STATE OF BIHAR AND ORS.
April 8, 2015
RAM EKBAL SINGH Vs. THE STATE OF BIHAR
August 21, 2015
RAM EKWAL RAI AND ORS. Vs. STATE OF BIHAR
January 29, 2015
RAM GANIT YADAV Vs. STATE OF BIHAR
February 13, 2015
RAM GOPAL AGRAWAL S/O LATE SURAJMAL AGRAWAL Vs. STATE OF BIHAR
April 8, 2015
RAM JANKI AND ORS. Vs. STATE OF BIHAR AND ORS.
July 9, 2015
RAM JANKI AND ORS. Vs. SONIA DEVI AND ORS.
May 19, 2015
RAM JANKIJI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
RAM JAPAN RAI AND ORS. Vs. THE STATE OF BIHAR
December 17, 2015
RAM JIBAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS ; CHAIRMAN, BIHAR STATE ELECTRICITY BOARD; SECRETARY; MEMBER, DISTRIBUTION AND RURAL ELECTRIFICATION; CHIEF ENGINEER, STORE AND PURCHASE, B S E BOARD; CHIEF ENGINEER
February 4, 2015
RAM KISHORE PANDEY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
June 25, 2015
RAM KISHORE RAI S/O MOST SHARDA DEVI Vs. STATE OF BIHAR
March 10, 2015
RAM KISHUN PRASAD Vs. STATE OF BIHAR
February 13, 2015
RAM KISHUN SHARMA AND ORS. Vs. THE STATE OF BIHAR
May 19, 2015
RAM KRIPAL MAHTO AND OTHERS Vs. STATE OF BIHAR
February 6, 2015
RAM KUMAR RAJAK Vs. THE STATE OF BIHAR AND ORS.
July 27, 2015
RAM LAKHAN SAHNI AND ORS. Vs. RAGHUNATH SAHNI(SON) AND ORS.
September 8, 2015
RAM LAL CHAUHAN Vs. THE STATE OF BIHAR
July 6, 2015
RAM MANOHAR PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 4, 2015
RAM NANDAN MUKHIYA SON OF GOPI MUKHIYA Vs. THE STATE OF BIHAR
September 22, 2015
RAM NANDAN RAM Vs. THE STATE OF BIHAR & ORS.
September 17, 2015
RAM NANDAN SINGH AND ORS. Vs. RAM KISHORE SINGH AND ORS.
October 30, 2015
RAM NARAIN MEHTA @ NARAIN MEHTA Vs. MANOJ KUMAR MEHTA
April 23, 2015
RAM NARAIN NONIYA AND OTHERS Vs. STATE OF BIHAR
August 3, 2015
RAM NARAYAN DUBEY AND ORS. Vs. BAIJNATH DUBEY AND ORS.
September 24, 2015
RAM NARESH CHOUDHARY S/O GOPE CHOUDHARY Vs. STATE OF BIHAR AND ORS
March 13, 2015
RAM NARESH MARWARI @ NARESH KUMAR S/O MURLIDHAR MARWARI Vs. STATE OF BIHAR
March 17, 2015
RAM NARESH PRASAD SHARMA Vs. UNION OF INDIA
January 14, 2015
RAM NARESH RAI Vs. THE STATE OF BIHAR
October 16, 2015
RAM NATH CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
August 17, 2015
RAM NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
August 5, 2015
RAM NIWAS SHARMA Vs. BIHAR STATE POLLUTION CONTROL BOARD AND ORS.
October 30, 2015
RAM PRASAD YADAV Vs. THE ADMINISTRATOR, BHAGALPUR MUNICIPAL CORPORATION AND ORS.
January 7, 2015
RAM PRAVESH PASWAN Vs. THE UNION OF INDIA
September 4, 2015
RAM PRAVESH RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
RAM PRAVESH THAKUR Vs. THE STATE OF BIHAR AND ORS.
August 27, 2015
RAM PRAWESH SHARMA Vs. STATE OF BIHAR
January 23, 2015
RAM PRET JHA @ RAM PRAVESH JHA Vs. STATE OF BIHAR
March 12, 2015
RAM PUKAR RAM Vs. THE STATE OF BIHAR
December 1, 2015
RAM PYARI DEVI AND ORS. Vs. KASHI NATH SAH AND ORS.
December 16, 2015
RAM SAKAL DAS S/O JAGDISH DAS Vs. STATE OF BIHAR; PARWATI DEVI @ GANGIYA DEVI
July 29, 2015
RAM SEVAK SHAHI S/O RAMBALLABH SHAHI Vs. STATE OF BIHAR
January 16, 2015
RAM SEWAK SINGH SON OF LATE HARI NATH SINGH RESIDENT OF Vs. THE STATE OF BIHAR
January 22, 2015
RAM SHARAN PRASAD S/O JAGESHWAR PRASAD Vs. STATE OF BIHAR AND ORS
March 10, 2015
RAM SINGHASAN RAI Vs. THE STATE OF BIHAR
August 20, 2015
RAM SOGARTH SAHANI AND ORS. Vs. THE STATE OF BIHAR
September 17, 2015
RAM SUMARI DEVI WIFE OF RAM BILASH SINGH AND ORS Vs. STATE OF BIHAR AND ORS
September 23, 2015
RAM SURESH PRASAD Vs. STATE OF BIHAR
March 26, 2015
RAM SWAROOP MURMU Vs. STATE OF BIHAR
February 26, 2015
RAM SWAROOP PRASAD AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
February 23, 2015
RAM TAHAL SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
RAM TAPESHWAR DAS CHELA OF LATE MAHANT RAM SHARAN DAS RESIDENT OF VILLAGE MOHANPUR MATH, P.S. HARLAKHI, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
December 9, 2015
RAM TAWAKYA SINGH Vs. THE STATE OF BIHAR AND ORS.
December 18, 2015
RAM UCHIT RAI AND ORS. Vs. THE STATE OF BIHAR
April 24, 2015
RAM UCHIT RAI S/O LATE SHITAL RAI AND ORS Vs. STATE OF BIHAR AND ORS
April 24, 2015
RAM UDAR CHAUDHARY Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
October 30, 2015
RAM UDAR UPADHAYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
RAM UDGAR PASWAN Vs. RAJO PASWAN AND ORS.
November 2, 2015
RAM UDIT SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 6, 2015
RAM YASH RAM Vs. THE STATE OF BIHAR
November 24, 2015
RAM YATAN PRASAD Vs. THE PATNA MUNICIPAL CORPORATION
January 19, 2015
RAMA KANT SINGH Vs. THE STATE OF BIHAR AND ORS.
March 18, 2015
RAMA KANT SINGH Vs. THE STATE OF BIHAR AND ORS.
November 6, 2015
RAMA NAND THAKUR Vs. STATE OF BIHAR
March 12, 2015
RAMA PANDIT Vs. STATE OF BIHAR
August 3, 2015
RAMA SHANKAR SINGH AND ORS. Vs. JAGANNATH SINGH AND ORS.
May 12, 2015
RAMADHAR RAI AND ORS. Vs. THE STATE OF BIHAR
May 18, 2015
RAMADHAR RAM Vs. THE STATE OF BIHAR AND ORS.
November 26, 2015
RAMADHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
August 31, 2015
RAMADHAR SINGH AND OTHER Vs. STATE OF BIHAR AND OTHERS
December 21, 2015
RAMAKANT CHAURASIA Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
RAMALAGAN Vs. THE STATE OF BIHAR
August 11, 2015
RAMANAND SINGH S/O LATE JANKI SINGH Vs. STATE OF BIHAR
March 27, 2015
RAMASHANKAR TIWARY AND ORS. Vs. MUGLA DEVI AND ORS.
December 15, 2015
RAMASHANKAR YADAV Vs. THE STATE OF BIHAR AND ORS.
November 3, 2015
RAMASHISH KUMAR Vs. CHAIRMAN, LUPIN LTD. AND ORS.
August 26, 2015
RAMASHISH MAHTO AND OTHERS Vs. STATE OF BIHAR
February 4, 2015
RAMASHISH SINGH AND ORS. Vs. SUNIL SINGH AND ORS.
October 16, 2015
RAMASHRAY PANDEY S/O LATE BADRI NARAYAN PANDEY Vs. RAJENDRA AGRICULTURAL UNIVERSITY
May 1, 2015
RAMASHRAY SINGH AND ORS. Vs. THE STATE OF BIHAR
August 25, 2015
RAMASRAY RAY Vs. STATE OF BIHAR
February 26, 2015
RAMCHIJ MISSIR Vs. STATE OF BIHAR
April 15, 2015
RAMDENI RAM Vs. STATE OF BIHAR
August 21, 2015
RAMDEO DOM Vs. THE STATE OF BIHAR
October 30, 2015
RAMENDRA NARAIN SRIVASTAVA Vs. STATE OF BIHAR
January 14, 2015
RAMESH CHOUDHARY Vs. THE STATE OF BIHAR
August 12, 2015
RAMESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
RAMESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 8, 2015
RAMESH KUMAR S/O LATE AWADHESH PRASAD GUPTA Vs. STATE OF BIHAR
March 27, 2015
RAMESH PRASAD, SON OF BISHWANATH PRASAD Vs. SHANKAR DAYAL SINGH
January 20, 2015
RAMESH SAHANI Vs. THE STATE OF BIHAR
September 22, 2015
RAMESH SINGH, S/O RAJENDRA SINGH Vs. STATE OF BIHAR
January 8, 2015
RAMESHWAR PRASAD Vs. THE ZONAL MANAGER, BANK OF INDIA AND ORS.
February 6, 2015
RAMESHWAR SINGH Vs. THE STATE OF BIHAR AND ORS.
May 7, 2015
RAMESHWAR SINGH Vs. STATE OF BIHAR
March 26, 2015
RAMJEE SINGH Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
RAMJI CHAUHAN Vs. THE STATE OF BIHAR
January 16, 2015
RAMJI DAS Vs. THE STATE OF BIHAR
October 5, 2015
RAMJI KAHAR, S/O SARJU KAHAR Vs. STATE OF BIHAR
January 21, 2015
RAMJIT RAM Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
RAMJIT SINGH Vs. STATE OF BIHAR
March 19, 2015
RAMKY INFRASTRUCTURE LTD. Vs. THE STATE OF BIHAR AND ORS.
October 7, 2015
RAMLAL YADAV Vs. STATE OF BIHAR
July 13, 2015
RAMNATH MAHTO AND ORS. Vs. THE STATE OF BIHAR
November 5, 2015
RAMNATH SAHNI Vs. THE STATE OF BIHAR
April 22, 2015
RAMPAYARE SINGH SON OF LATE MURHU SINGH Vs. STATE OF BIHAR
January 19, 2015
RAMSEWAK MAHTO, SON OF LATE GANAURI MAHTO, R/O VILLAGE Vs. THE STATE OF BIHAR
January 21, 2015
RAMU BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 3, 2015
RANGRAJ HIMANSHU SHEKHAR, SON OF KAUSHELENDRA KUMAR Vs. STATE OF BIHAR
March 11, 2015
RANI AZAD WIFE OF RAJENDRA PRASAD Vs. PATNA UNIVERSITY, PATNA AND ORS
November 30, 2015
RANI KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
RANJAN KUMAR S/O LATE SACHCHIDA NAND SINGH Vs. STATE OF BIHAR
April 10, 2015
RANJAN VEDASEN Vs. THE UNION OF INDIA AND ORS.
December 4, 2015
RANJANA DEVI Vs. STATE OF BIHAR
April 30, 2015
RANJAY RAI @ RANJAN RAI Vs. STATE OF BIHAR
January 12, 2015
RANJEET KUMAR Vs. THE AIRPORT AUTHORITY OF INDIA AND ORS.
September 9, 2015
RANJEETA SONKAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 29, 2015
RANVIR KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
RANVIR KUMAR CHOUDHARY Vs. SUSHMIT SUMAN
May 22, 2015
RATISH CHANDRA KARN Vs. THE STATE BANK OF INDIA AND ORS.
November 4, 2015
RATNESH KUMAR SINGH S/O LATE SHIV DAYAL SINGH Vs. STATE OF BIHAR
April 3, 2015
RATULI MANDAL AND ORS. Vs. THE STATE OF BIHAR
September 8, 2015
RAVI BHUSHAN SHARMA Vs. THE STATE OF BIHAR AND ORS.
March 26, 2015
RAVI MANJHI @ SIYA MANJHI S/O LATE GENA MANJHI Vs. STATE OF BIHAR
March 9, 2015
RAVI PRAKASH "BABLOO" AND ORS. Vs. THE JAI PRAKASH UNIVERSITY AND ORS.
March 25, 2015
RAVI PRAKASH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 9, 2015
RAVI SAHANI, SON OF LATE MUNNILAL SAHANI, RESIDENT OF VILLAGE MAJURANHA, P.S. TURKAULIA, DISTRICT EAST CHAMPARAN Vs. THE STATE OF BIHAR
March 25, 2015
RAVI SHANKAR AGRAWAL AND ANOTHER Vs. STATE OF BIHAR
June 30, 2015
RAVINDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
RAVINDRA KUMAR SINGH Vs. THE STATE OF BIHAR
August 13, 2015
RAVINDRA MANI TRIPATHI Vs. JOINT SECRETARY TO GOVT GENERAL ADMINISTRATION DEPARTMENT
April 6, 2015
REETA DEVI Vs. THE STATE OF BIHAR AND ORS.
June 26, 2015
REKHA DEVI Vs. THE UNION OF INDIA
October 1, 2015
REKHA DEVI Vs. SANJEEV KUMAR JHA AND ORS.
July 7, 2015
REKHA DUTTA Vs. CHAMKAUR SINGH AND ORS.
October 6, 2015
RELIANCE GENERAL INSURANCE CO. LTD Vs. PINKI KUMARI @ PINKI DEVI
March 9, 2015
RELIANCE GENERAL INSURANCE CO. LTD Vs. SONI DEVI, W/O LATE RAAKESH KUMAR
January 16, 2015
RELIANCE INFRATEL LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 28, 2015
RENU DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
March 20, 2015
RENU DEVI Vs. SHRI RAJESH KUMAR
February 26, 2015
RENU KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
RINKOO KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 18, 2015
RISHU KUMAR S/O SRI KAMESHWAR SINGH Vs. THE STATE OF BIHAR
October 5, 2015
RITA DEVI AND ORS Vs. THE STATE OF BIHAR AND ANR
June 29, 2015
RITESH KUMAR Vs. SUNIL KUMAR
January 8, 2015
RITESH KUMAR Vs. STATE OF BIHAR
March 2, 2015
RIVA JHA @ SMT. RIBHA JHA WIFE OF SRI BIRENDRA NARAYAN JHA Vs. THE STATE OF BIHAR, THROUGH THE COLLECTOR, DARBHANGA, DISTRICT
February 2, 2015
RIZWAN AHMAD AZAD Vs. THE STATE OF BIHAR & ORS
August 5, 2015
RIZWAN AHMAD AZAD Vs. THE STATE OF BIHAR AND ORS.
November 10, 2015
RIZWANA KHATOON Vs. THE STATE OF BIHAR AND ORS.
April 2, 2015
ROHINI RANJANA WIFE OF SRI PUNIT JAIN AND DAUGHTER OF LATE BIRESH RANJAN, RESIDENT OF ROAD NO. 3, RAJENDRA NAGAR, P.S Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
February 2, 2015
ROOP NARAYAN Vs. THE STATE OF BIHAR AND ORS.
December 14, 2015
ROSE VALLEY HOTELS AND ENTERTAINMENT LIMITED Vs. THE UNION OF INDIA AND ORS.
March 11, 2015
ROSHAN PRASAD MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 22, 2015
RUBI DEVI WIFE OF LATE GIRIJA SHARMA Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
September 3, 2015
RUBY DEVI Vs. THE STATE OF BIHAR
August 25, 2015
RUCHA MIAN Vs. THE STATE OF BIHAR
September 23, 2015
RUKAIYA NAZ Vs. RAM EKBAL PANDEY
January 5, 2015
RUKHSANA KHATOON Vs. THE STATE OF BIHAR AND ORS.
February 16, 2015
RUNA KUMARI Vs. THE STATE OF BIHAR AND ORS.
October 8, 2015
RUP NARAYAN SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 1, 2015
SABO DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
SACHIDANAND OJHA S/O BINDESHWARI OJHA Vs. STATE OF BIHAR
April 9, 2015
SADANAND PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
SADANAND SINGH S/O KRISHNA PRASAD SINGH Vs. STATE OF BIHAR; RAM ANUGRAH NARAYAN SINGH
September 21, 2015
SADASHIV CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
March 31, 2015
SADHNA DEVI Vs. THE STATE OF BIHAR AND ORS.
November 30, 2015
SADHU PRASAD @ NABAB YADAV Vs. STATE OF BIHAR
April 23, 2015
SADHU SAO AND ORS. Vs. THE STATE OF BIHAR
February 25, 2015
SADHU SHARAN YADAV AND ORS. Vs. THE STATE OF BIHAR
May 1, 2015
SADRUL KHAN Vs. THE STATE OF BIHAR AND ORS.
September 21, 2015
SAGIR Vs. THE STATE OF BIHAR AND ORS.
August 7, 2015
SAHEB KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
SAHEB YADAV Vs. STATE OF BIHAR
January 15, 2015
SAHJADI PARVEEN WIFE OF MD. SHARIF ANSARI @ SHARIF ALAM Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
September 18, 2015
SAHOOD ALAM AND ORS. Vs. NAYYER AND ORS.
July 7, 2015
SAIKH KISMAT Vs. THE STATE OF BIHAR
May 6, 2015
SAILESH VATSA Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
SAKAL DEO PASWAN Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
SAKENDRA SINGH DHRUB Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
July 10, 2015
SALAM Vs. THE UNION OF INDIA AND ORS.
November 27, 2015
SALIM ANSARI Vs. STATE OF BIHAR
May 14, 2015
SALLAUDDIN KHAN AND ORS. Vs. ANWAR KHAN AND ORS.
August 11, 2015
SAMAR GOSAI, SON OF LATE HARI GOSAI Vs. STATE OF BIHAR
March 11, 2015
SAMBAL RAM Vs. THE STATE OF BIHAR
April 8, 2015
SAMBHAWI CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS.
October 30, 2015
SAMI MAHTO @ SANI MAHTO SON OF BISA MAHTO; PARAS MAHTO SON OF SANI MAHTO Vs. STATE OF BIHAR
March 18, 2015
SAMIR KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
November 30, 2015
SANDEEP KUMAR AGARWAL Vs. NAMRATA AGARWAL
November 24, 2015
SANDHYA DEVI AND ORS. Vs. KEDAR PANDEY AND ORS.
August 12, 2015
SANDHYA SINGH W/O UMA SHANKAR SINGH Vs. CHIEF BRANCH MANAGER, CENTRAL BANK OF INDIA; ASSISTANT BRANCH MANAGER
September 21, 2015
SANGEETA KUMARI YADAV Vs. THE STATE OF BIHAR AND ORS.
April 9, 2015
SANGEETA RANI SINGH & ORS Vs. SUNIL KUMAR GUPTA & ANR
October 29, 2015
SANGITA DEVI Vs. STATE OF BIHAR
January 13, 2015
SANGITA DEVI AND ORS. Vs. MANJULA DEVI AND ORS.
December 16, 2015
SANGITA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 2, 2015
SANICHAR RAJWAR Vs. STATE OF BIHAR
March 31, 2015
SANJAY BHAUMIK Vs. THE STATE OF BIHAR AND ORS.
July 14, 2015
SANJAY DUBEY S/O LATE HARIHAR DUBEY Vs. STATE OF BIHAR
January 6, 2015
SANJAY JHA Vs. THE STATE OF BIHAR AND ORS.
November 24, 2015
SANJAY KAMAT Vs. THE STATE OF BIHAR
July 6, 2015
SANJAY KR. MISHRA @ KUMOD MISHRA AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
April 22, 2015
SANJAY KUAMR SINGH @ SANJAY KUMAR Vs. STATE OF BIHAR
January 22, 2015
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 21, 2015
SANJAY KUMAR Vs. THE BIHAR STATE ELECTRICITY BOARD
October 29, 2015
SANJAY KUMAR Vs. THE UNION OF INDIA AND ORS.
September 8, 2015
SANJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
SANJAY KUMAR DATTA Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
May 18, 2015
SANJAY KUMAR GUPTA Vs. TETARI DEVI
May 5, 2015
SANJAY KUMAR KEJRIWAL Vs. STATE OF BIHAR
January 21, 2015
SANJAY KUMAR PANDEY Vs. STATE OF BIHAR
March 26, 2015
SANJAY KUMAR RANJAN AND ORS. Vs. THE BIHAR STAFF SELECTION COMMISSION AND ORS.
February 19, 2015
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
April 6, 2015
SANJAY KUMAR SINGH Vs. THE CHIEF SECRETARY GOVT. OF BIHAR AND ORS.
March 18, 2015
SANJAY KUMAR SINGH @ SANJAY SINGH Vs. STATE OF BIHAR AND OTHERS
April 24, 2015
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 21, 2015
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR
December 4, 2015
SANJAY KUMAR SRIVASTAVA AND ORS. Vs. STATE OF BIHAR AND ORS.
April 16, 2015
SANJAY KUMAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
July 24, 2015
SANJAY KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 23, 2015
SANJAY KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 23, 2015
SANJAY RAM AND OTHERS Vs. STATE OF BIHAR
July 7, 2015
SANJAY SAH AND ORS. Vs. THE STATE OF BIHAR
September 18, 2015
SANJAY SINGH @ HARENDRA SINGH Vs. STATE OF BIHAR
March 3, 2015
SANJAY SINGH @ MALAI SINGH Vs. STATE OF BIHAR
August 26, 2015
SANJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
August 3, 2015
SANJEET KUMAR Vs. STATE OF BIHAR
April 7, 2015
SANJEET KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 13, 2015
SANJEET KUMAR S/O LATE N K PRASAD Vs. KRISHNA CHANDRA PRASAD SAH S/O LATE RAMSWAROOP SAH
April 1, 2015
SANJEET KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
February 9, 2015
SANJEET KUMAR SINGH Vs. STATE OF BIHA AND OTHERS
August 5, 2015
SANJEEV KUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
March 11, 2015
SANJEEV KUMAR Vs. THE STATE OF BIHAR
January 20, 2015
SANJEEV KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR AND ORS.
July 28, 2015
SANJITA DEVI Vs. STATE OF BIHAR
April 15, 2015
SANJIWANI DEVI Vs. PUNJAB NATIONAL BANK AND OTHER
May 19, 2015
SANJU DEVI Vs. THE STATE OF BIHAR
January 15, 2015
SANJU DEVI Vs. STATE OF BIHAR
December 21, 2015
SANNI SINGH Vs. THE UNION OF INDIA AND ORS.
December 4, 2015
SANT MAHTO AND ANR. Vs. STATE OF BIHAR
January 9, 2015
SANTOS KUMAR PATHAK Vs. STATE OF BIHAR
March 11, 2015
SANTOSH KAMAL Vs. STATE OF BIHAR
December 17, 2015
SANTOSH KUMAR Vs. THE UNION OF INDIA AND ORS.
October 14, 2015
SANTOSH KUMAR Vs. STATE OF BIHAR
May 25, 2015
SANTOSH KUMAR Vs. UNION OF INDIA
May 8, 2015
SANTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 31, 2015
SANTOSH KUMAR Vs. SURENDRA MOHAN SINHA
March 24, 2015
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
July 31, 2015
SANTOSH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
SANTOSH KUMAR SINGH SON OF SRI MOHAN SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY HOME DEPARTMENT
September 28, 2015
SANTOSH MAHTO AND ORS. Vs. STATE OF BIHAR
February 20, 2015
SANTOSH SHARMA SON OF LATE SUKHDEO SHARMA AND ANOTHER Vs. RAMRAJ SHARMA (MISTRY) AND OTHERS
December 9, 2015
SARASWATI DEVI Vs. STATE OF BIHAR
May 21, 2015
SARASWATI DEVI Vs. STATE OF BIHAR
April 21, 2015
SARDAR UJAGAR SINGH Vs. ASHOK CHAUDHARY AND ORS.
September 30, 2015
SARFARAJ ALI KHAN Vs. UNION OF INDIA AND ORS.
July 3, 2015
SARFARAZ ANSARI AND ORS. Vs. THE STATE OF BIHAR
August 4, 2015
SARITA DEVI Vs. SABITA DEVI; GOPAL SAO; SHAMBHU PRASAD; KRISHNA PRASAD SINGH
May 14, 2015
SARITA KUMARI Vs. STATE OF BIHAR
March 23, 2015
SASARAM PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD. Vs. THE STATE OF BIHAR AND ORS.
May 18, 2015
SATENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
SATENDRA KUMAR DINKAR Vs. THE STATE OF BIHAR
January 21, 2015
SATENDRA SINGH AND ORS. Vs. STATE OF BIHAR
January 7, 2015
SATISH CHANDRA THAKUR AND ORS. Vs. SHYMAN SUNDER TIBREWAL AND ORS.
February 10, 2015
SATISH KUMAR Vs. PRAMILA DEVI AND ORS.
January 23, 2015
SATISH KUMAR DUTT Vs. THE STATE OF BIHAR AND ORS.
January 5, 2015
SATISH KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
July 23, 2015
SATISH KUMAR SINGH @ BALLU Vs. STATE OF BIHAR
July 3, 2015
SATISH PANDEY Vs. STATE OF BIHAR & ANR
September 8, 2015
SATISH SINGH Vs. THE STATE OF BIHAR
June 26, 2015
SATO RAM Vs. THE STATE OF BIHAR
September 17, 2015
SATTAN MAHTO S/O BHAWAN MAHTO Vs. STATE OF BIHAR
April 2, 2015
SATYA NARAYAN JHA Vs. STATE OF BIHAR AND ORS.
February 9, 2015
SATYA NARAYAN MANDAL S/O LATE RAM KHELAWAN MANDAL Vs. STATE OF BIHAR
March 2, 2015
SATYA PRIYA KUMAR SINHA AND ORS. Vs. ANJANI KUMAR SINGH AND ORS.
July 3, 2015
SATYADEO SINGH Vs. THE UNION OF INDIA
February 2, 2015
SATYENDRA KUMAR MISHRA S/O LATE CHHABIRAJ MISHRA Vs. STATE OF BIHAR
April 23, 2015
SATYENDRA PRASAD SINGH S/O LATE RAMSHARAN PRASAD SINGH Vs. UNION OF INDIA AND ORS
March 27, 2015
SATYENDRA SHARMA Vs. STATE OF BIHAR AND OTHERS
May 22, 2015
SATYENDRA SINGH Vs. STATE OF BIHAR AND ANR.
January 22, 2015
SATYENDRA TIWARY Vs. SARVESHWAR TIWARY
January 7, 2015
SATYENDRA TIWARY Vs. NAVYUG HOMES PVT. LIMITED
January 7, 2015
SATYENDRA YADAV Vs. THE STATE OF BIHAR AND ORS.
February 23, 2015
SAVITA DEVI Vs. UMA DEVI
January 20, 2015
SAVITRI DEVI Vs. STATE OF BIHAR
March 17, 2015
SAYAD MIYA AND ORS. Vs. THE STATE OF BIHAR
November 27, 2015
SAYEED AKHTAR AND ORS. Vs. THE STATE OF BIHAR
August 26, 2015
SEEMA Vs. SUMAN KUMAR SINHA AND ORS.
November 24, 2015
SEEMA SINGH Vs. STATE OF BIHAR AND ORS.
April 15, 2015
SHAFIQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
July 22, 2015
SHAHLA PERWEEN Vs. THE STATE OF BIHAR AND ORS.
September 23, 2015
SHAHMAD ANSARI Vs. THE STATE OF BIHAR
October 8, 2015
SHAHOOD ALAM Vs. THE STATE OF BIHAR AND ORS.
February 23, 2015
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
October 5, 2015
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR
January 27, 2015
SHAILENDRA KUMAR SINGH Vs. PIYUS KUMAR SINGH AND ORS.
July 17, 2015
SHAILENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 15, 2015
SHAILENDRA KUMAR SON OF LATE RAMESHWAR SINGH Vs. THE STATE OF BIHAR
August 11, 2015
SHAILESH SINGH @ SHAILESH KUMAR Vs. STATE OF BIHAR & ANR
August 12, 2015
SHAKILA KHATOON Vs. STATE OF BIHAR AND ORS.
February 23, 2015
SHAKTI CONSTRUCTION Vs. STATE OF BIHAR
December 8, 2015
SHAKUNTALA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
July 16, 2015
SHAKUNTALA SAH W/O RAM BABOO SAH Vs. STATE OF BIHAR AND ORS
April 1, 2015
SHAMBHU MAHTO S/O DHANESHWAR MAHTO Vs. STATE OF BIHAR
April 3, 2015
SHAMBHU NATH ROY AND ORS. Vs. THE COLLECTOR, ARARIA AND ORS.
May 13, 2015
SHAMBHU NATH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 11, 2015
SHAMBHU RAI S/O JALIM RAI Vs. STATE OF BIHAR
March 17, 2015
SHAMBHU SHARAN SINGH Vs. THE STATE OF BIHAR AND ORS.
July 29, 2015
SHAMBHU SINGH Vs. THE STATE OF BIHAR AND ORS.
December 15, 2015
SHANKAR MAHTO, S/O SUKHESHWAR MAHTO Vs. STATE OF BIHAR
January 22, 2015
SHANKAR MAHTON AND ORS. Vs. THE STATE OF BIHAR
May 19, 2015
SHANKAR MISTRI Vs. STATE OF BIHAR
July 21, 2015
SHANKAR PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
October 1, 2015
SHANKAR RAI AND OTHERS Vs. STATE OF BIHAR
August 5, 2015
SHANKER DAYAL SINGH Vs. THE STATE OF BIHAR AND ORS.
April 3, 2015
SHANTI DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
May 21, 2015
SHANTI DEVI, W/O LATE ARUN KUMAR MANDAL Vs. GOPAL CHANDRA SHARMA S/O LATE MUKUT BIHARI SHARMA
March 27, 2015
SHANU GUPT Vs. THE UNION OF INDIA
January 21, 2015
SHARDA DEVI WIFE OF LATE DINESHWAR PRASAD SINGH, EX Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION, DEPARTMENT OF TELECOM, GOVERNMENT OF INDIA, NEW DELHI
September 1, 2015
SHARFUDIN KHAN S/O LATE KHAN BAHADUR ABDUL GAFUR KHAN Vs. UNION OF INDIA
March 10, 2015
SHARMA SAW MILL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 22, 2015
SHARVAN KUMAR SINGH AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 25, 2015
SHARWAN KUMAR Vs. STATE OF BIHAR
March 17, 2015
SHASHI BHUSHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
September 4, 2015
SHASHI KANT Vs. THE STATE OF BIHAR AND ORS.
May 19, 2015
SHASHI NATH JHA Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
SHASHIKANT SINGH Vs. THE STATE OF BIHAR AND ORS.
October 5, 2015
SHATRUGHAN SAH Vs. ORB DEVELOPERS PVT. LTD. AND ORS.
May 12, 2015
SHATRUGHAN SINGH @ SHATRUDHAN SINGH Vs. STATE OF BIHAR
February 11, 2015
SHEELA CHITRA MANDIR Vs. THE UNION OF INDIA AND ORS.
November 27, 2015
SHEIKH AYUB ALI AND OTHERS Vs. STATE OF BIHAR
June 29, 2015
SHEIKH HASSMUDDIN S/O SHEIKH WASIUDDIN AND ORS Vs. STATE OF BIHAR AND ORS
April 1, 2015
SHEIKH SAGIR AND ORS. Vs. THE STATE OF BIHAR
September 4, 2015
SHEIKH SAGIR AND OTHERS Vs. STATE OF BIHAR
April 9, 2015
SHEKHAR CHANDRA VERMA Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
SHEKHAR KUMAR Vs. STATE OF BIHAR
September 9, 2015
SHEO CHAUHAN AND ORS. Vs. STATE OF BIHAR
February 6, 2015
SHEO DAYAL DHANUK, S/O. KHELU DHANUK Vs. STATE OF BIHAR
March 9, 2015
SHEO PASWAN AND ORS. Vs. STATE OF BIHAR
February 19, 2015
SHEO PUJAN TIWARY AND ORS. Vs. THE STATE OF BIHAR
August 21, 2015
SHEODEO SAHU @ SHEODEO PRASAD GUPTA Vs. STATE OF BIHAR
March 9, 2015
SHEOPUJAN OJHA AND ORS. Vs. SONAMATI DEVI AND ORS.
July 1, 2015
SHEOPUJAN SINGH Vs. UNION OF INDIA AND ORS.
June 24, 2015
SHIBATOSH DUTTA Vs. THE UTTAR BIHAR GRAMIN BANK AND ORS.
February 13, 2015
SHILA DEVI Vs. THE STATE OF BIHAR
October 6, 2015
SHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
July 16, 2015
SHILA DEVI AND ORS. Vs. MOST. BIBI KAMRUNNISA AND ORS.
August 18, 2015
SHILA NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
August 27, 2015
SHIV KUMAR AND ORS. Vs. STATE OF BIHAR
January 16, 2015
SHIV KUMAR PANDEY Vs. THE STATE OF BIHAR
January 20, 2015
SHIV KUMAR PASWAN Vs. THE STATE OF BIHAR
November 5, 2015
SHIV KUMAR SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 19, 2015
SHIV KUMAR SINGH Vs. THE STATE OF BIHAR
November 6, 2015
SHIV SAI METAL PRODUCTS PVT. LTD. Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
February 19, 2015
SHIV SHANKAR PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
August 7, 2015
SHIV SHANKAR SAH Vs. STATE OF BIHAR
January 29, 2015
SHIV SHANKAR TIWARI @ SHANKAR TIWARY Vs. STATE OF BIHAR
January 13, 2015
SHIV SHIVA READYMADE DRESSES Vs. THE STATE OF BIHAR AND ORS.
January 15, 2015
SHIVA DEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
SHIVADHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
July 20, 2015
SHIVAKANT PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
SHIVAM HOUSING PVT. LTD. AND ORS. Vs. THAKUR MITHILESH KUMAR SINGH AND ORS.
July 30, 2015
SHIVDEEP WAMAN RAO LANDE Vs. STATE OF BIHAR
June 22, 2015
SHIVJI SINGH Vs. SILA DEVI AND ORS.
May 19, 2015
SHIVNARAYAN PASWAN Vs. THE STATE OF BIHAR
August 17, 2015
SHIYAKANT PANDEY @ AKALU PANDEY Vs. STATE OF BIHAR
May 15, 2015
SHOBHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
January 6, 2015
SHRAVAN KUMAR, SON OF SHRI THAKUR UMESHWAR PRASAD SINGH Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
July 15, 2015
SHREE 108 LAKSHMI NARAYAN JEE AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
SHREE DURGA ROLLER FLOUR MILL PVT. LTD. AND ORS. Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
November 26, 2015
SHREE NARAYAN MAHTO Vs. STATE OF BIHAR
May 7, 2015
SHREE SHANKAR CO-OPERATIVE COLD STORAGE SAMITI LTD. Vs. BIHAR STATE
February 26, 2015
SHUKDEO SUBODH GANDHI Vs. THE STATE OF BIHAR AND ORS.
June 26, 2015
SHUKDEO SUBODH GANDHI Vs. STATE OF BIHAR
July 1, 2015
SHUKDEO SUBODH GANDHI Vs. THE STATE OF BIHAR AND ORS.
September 23, 2015
SHWETA RANI SINGH Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
SHYAM HARIJAN AND ORS. Vs. THE STATE OF BIHAR
September 7, 2015
SHYAM KISHORE PRASAD AND ORS. Vs. SHIV MAHTO AND ORS.
November 24, 2015
SHYAM KISHORE SINGH Vs. THE STATE OF BIHAR
December 10, 2015
SHYAM KISHORE SINGH Vs. STATE OF BIHAR AND ORS
December 10, 2015
SHYAM KUMAR @ SHYAMA YADAV Vs. STATE OF BIHAR
March 12, 2015
SHYAM KUMAR AND ORS. Vs. THE STATE OF BIHAR
July 7, 2015
SHYAM KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
May 4, 2015
SHYAM LOHIA AND ORS. Vs. THE STATE OF BIHAR
October 9, 2015
SHYAM NARAIN SAH SON OF RAM DAYAL SAH Vs. STATE OF BIHAR
March 11, 2015
SHYAM PATI DEVI AND ORS. Vs. DANGLESHWAR SHARMA AND ORS.
October 15, 2015
SHYAM SAHANI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 30, 2015
SHYAM SUNDER ACHARIA Vs. THE STATE OF BIHAR AND ORS.
August 31, 2015
SHYAM SUNDER SINGH Vs. THE STATE OF BIHAR AND ORS.
May 12, 2015
SIA SARAN MAHTO AND ORS. Vs. STATE OF BIHAR AND ORS.
July 30, 2015
SIDHESHWAR SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
September 2, 2015
SIDHNATH AGRAWAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 2, 2015
SIMLA DEVI, WIFE OF LATE YOGENDRA MUKHIYA @ YOGANAND MUKHIYA Vs. UNION OF INDIA
January 13, 2015
SIPAHI PASI, SON OF LATE SUBHAG PASI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA, NAMELY, SRI ANJANI KUMAR SINGH
January 23, 2015
SITA DEVI KEJRIWAL @ SITA DEVI Vs. STATE OF BIHAR
January 16, 2015
SITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
November 27, 2015
SITA RAM MAHTO AND ORS. Vs. SHITAL MAHTO AND ORS.
January 23, 2015
SITA RAM PRASAD SINGH Vs. STATE OF BIHAR
May 21, 2015
SITA RAM SAO AND ORS. Vs. THE STATE OF BIHAR
August 13, 2015
SITA RAM SINGH AND ORS. Vs. STATE OF BIHAR
August 3, 2015
SITA SUNDAR DEVI Vs. SAVITRI DEVI AND ORS.
August 11, 2015
SITARAM PASWAN Vs. THE PRINCIPAL SECRETARY-CUM-CHAIRMAN OF BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
January 30, 2015
SITARAM SHARMA S/O LATE JAGAN NATH SHARMA Vs. T. M. BHAGALPUR UNIVERSITY
January 19, 2015
SIYA DEVI Vs. THE UNION OF INDIA AND ORS.
February 4, 2015
SIYA RAM RAI Vs. STATE OF BIHAR
January 15, 2015
SK. NEWAZUDDIN AND ORS. Vs. STATE OF BIHAR
May 18, 2015
SMT. MANJU DEVI Vs. THE STATE OF BIHAR & ORS
December 2, 2015
SNEHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 10, 2015
SOCH RAM BISHWANATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
August 10, 2015
SOHILA KUWAR Vs. THE STATE OF BIHAR AND ORS.
May 28, 2015
SOLAR ALTERNATIVES AND ASSOCIATED PROGRAMMES Vs. UNION OF INDIA AND ORS.
December 3, 2015
SON OF MD. RAJA @ ABDUL RAZA AND OTHERS Vs. STATE OF BIHAR
July 22, 2015
SONA DEVI Vs. STATE OF BIHAR AND OTHERS
April 2, 2015
SONU Vs. STATE OF BIHAR
August 6, 2015
SPICY BEVERAGE PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
September 15, 2015
SPML INFRA LTD Vs. STATE OF BIHAR
November 26, 2015
SRI GANESH PANJIAR SON OF LATE BISO PANJIAR Vs. SYED ZAFAR AFTAB HUSSAIN SON OF LATE HAKIM SYED ALTAF HUSSAIN
September 8, 2015
SRI KAMTA SAKHI MATH AND MAHABIR ASTHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 19, 2015
SRI KANT KUMAR Vs. STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, BIHAR, PATNA AND ORS.
August 17, 2015
SRI NIWAS TIWARI Vs. THE STATE OF BIHAR
March 27, 2015
SRI RAM INDUSTRIES Vs. THE STATE OF BIHAR AND ORS.
November 4, 2015
SRI SHYAM SUNDAR PRASAD, SON OF LATE RAGHUNATH PRASAD Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS BRANCH MANAGER, A.N. ROAD, KOTWALI, GAYA
April 1, 2015
SRI SRI 108 MATA KALI JI KULDEVTA JI Vs. THE STATE OF BIHAR
May 21, 2015
SRI VINOD KUMAR SINGH Vs. THE STATE OF BIHAR
August 12, 2015
SRI VISHWANATH PRASAD Vs. STATE OF BIHAR
February 20, 2015
SRIMAN NARAYAN SHARAN Vs. PRAKASH NARAYAN PRASAD AND ORS.
September 24, 2015
SRINIWAS MANJHI AND ORS. Vs. THE STATE OF BIHAR
October 5, 2015
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND ORS.
July 20, 2015
STATE INFORMATION COMMISSION; JOINT SECRETARY CUM ADDITIONAL REGISTRAR Vs. CENTRAL SELECTION BOARD OF CONSTABLES
March 11, 2015
STATE OF BIHAR Vs. KAILASH PASWAN; SURESH MANDAL
March 18, 2015
STATE OF BIHAR Vs. RAM REKHA MAHTO
May 20, 2015
STATE OF BIHAR Vs. SURESH SINGH
February 13, 2015
STATE OF BIHAR Vs. MANOJ NATH S/O SHAMBHU NATH
April 17, 2015
STATE OF BIHAR Vs. KANHAIYA MISHRA
May 5, 2015
STATE OF BIHAR Vs. HARENDRA NATHTIWARI
January 7, 2015
STATE OF BIHAR Vs. HOME SECRETARY, GOVT OF BIHAR
January 19, 2015
STATE OF BIHAR Vs. VIMAL PRAKASH
January 12, 2015
STATE OF BIHAR Vs. LAKSHMI DEVI
January 16, 2015
STATE OF BIHAR Vs. SANTOSH KUMAR
May 11, 2015
STATE OF BIHAR Vs. DIRECTOR, SECONDARY EDUCATION, HUMAN RESOURCES DEPARTMENT; RINA ROY; KUMARI PUSHPA; MANJULA KUMARI; REKHA SINGH; SHAIL KUMARI AND ORS
November 24, 2015
STATE OF BIHAR Vs. PARVEZ ALAM AND OTHERS
April 21, 2015
STATE OF BIHAR Vs. ARBIND SINGH S/O LATE SUKHDEO SINGH AND ORS
April 2, 2015
STATE OF BIHAR Vs. RAMAYAN PASWAN S/O MEWA PASWAN
May 8, 2015
STATE OF BIHAR Vs. MD. ADIL RASHID
May 19, 2015
STATE OF BIHAR Vs. BINOD KUMAR MANDAL AND OTHERS
June 30, 2015
STATE OF BIHAR Vs. PRAMOD KUMAR S/O LATE GANGA SAGAR CHOUDHARY
April 20, 2015
STATE OF BIHAR Vs. RAM KUNWAR SINGH
April 17, 2015
STATE OF BIHAR AND ORS Vs. BRAJESHWAR SAHAY S/O LATE CHATURBHUJ SAHAY AND ORS
June 24, 2015
STATE OF BIHAR AND ORS. Vs. BIGAN KUMAR MAHTO
January 27, 2015
STATE OF BIHAR AND ORS. Vs. RINA ROY AND ORS.
November 24, 2015
STATE OF BIHAR AND ORS. Vs. AJAY SINGH
April 8, 2015
STATE OF BIHAR AND OTHERS Vs. VIJAY KUMAR SHARMA
July 29, 2015
STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. LALLAN PRASAD S/O LATE BIHARI LAL RESIDENT OF VILLAGE CHANDHARI
January 20, 2015
STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT; PRINCIPAL SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS; RANBIR KUMAR RAMAN; SUSHIL KUMAR SINGH; SHIV KUMAR MANDAL; SIKANDAR PRASAD YADAV; KESHAV KUMAR SINGH; Vs. ANITA KUMARI; SABITA KUMARI; USHA KUMARI; SUNIL KUMAR; SHEO BHAJAN PRASAD DIWAKAR; DHARMENDRA KUMAR KAUSHIK; ARUN KUMAR SINHA; ANIL KUMAR SINGH; AYODHYA PRASAD; SHRIKANT PANDEY; MUNNA KUMAR; SURESH PRASAD; MANJU KUMARI; ARUN CHOUDHARY; BANARAS CHOUDHARY;
August 11, 2015
SUBAS GIRI & ANR. Vs. STATE OF BIHAR
August 14, 2015
SUBELAL YADAV AND ORS. Vs. THE STATE OF BIHAR
December 2, 2015
SUBHASH CHAND AGGARWAL, MANAGING DIRECTOR, M/S SMC GLOBAL SECURITIES LTD. & ANR. Vs. THE STATE OF BIHAR & ANR.
April 17, 2015
SUBHASH CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
July 30, 2015
SUBHASH CHANDRA JHA Vs. STATE OF BIHAR
January 19, 2015
SUBHASH KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 18, 2015
SUBHASH PASWAN Vs. STATE OF BIHAR
January 15, 2015
SUBHASH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 24, 2015
SUBIDHA DEVI AND ORS. Vs. THE STATE OF BIHAR
April 16, 2015
SUBODH KUNWAR Vs. THE STATE OF BIHAR
September 10, 2015
SUBODH PRASAD Vs. BHARAT WAGON & ENGINEERING COMPANY LIMITED AND ORS.
July 27, 2015
SUDAMA DEVI Vs. STATE OF BIHAR
January 14, 2015
SUDAMA DEVI Vs. BIRENDRA PRASAD AND ORS.
February 24, 2015
SUDAMA RAI AND ORS. Vs. BHAGRASHAN RAI AND ORS.
May 15, 2015
SUDAMA SINGH, SON OF LATE NAWALAKH SINGH, RESIDENT OF VILLAGE CHANDA, P.O. PURANA BHOJPUR, PS DUMRAON, DISTRICT BUXAR Vs. GOPAL JEE LAL, SON OF KALIKA LAL
January 27, 2015
SUDHA DEVI Vs. THE STATE OF BIHAR
January 23, 2015
SUDHA KUMARI Vs. THE STATE ELECTION COMMISSION AND ORS.
August 27, 2015
SUDHA KUMARI Vs. THE CHAIRMAN, BIHAR SANSKRIT SHIKSHA BOARD AND ORS.
October 29, 2015
SUDHAKAR PANDEY Vs. THE STATE OF BIHAR AND ORS.
January 7, 2015
SUDHANSHU MOSES Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
SUDHENDU KUMAR BASU AND ORS. Vs. AMAR KRISHNA BASU AND ORS.
November 9, 2015
SUDHIR MALLICK Vs. THE STATE OF BIHAR AND ORS.
September 7, 2015
SUDHIR SINGH AND ORS. Vs. THE STATE OF BIHAR
February 16, 2015
SUDIA PAHRIYA Vs. STATE OF BIHAR
February 3, 2015
SUDIN THAKUR Vs. STATE OF BIHAR
February 10, 2015
SUGANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
June 30, 2015
SUGAPATI DEVI Vs. THE STATE OF BIHAR
July 16, 2015
SUJEET SHARMA Vs. THE STATE OF BIHAR
September 24, 2015
SUJIT KUMAR Vs. THE STATE OF BIHAR
August 20, 2015
SUJIT KUMAR PATHAK @ GUDDU PATHAK Vs. STATE OF BIHAR
November 9, 2015
SUKAR MAHTO AND OTHERS Vs. STATE OF BIHAR
April 10, 2015
SUKH NARAIN TIWARI Vs. THE STATE OF BIHAR AND ORS.
March 23, 2015
SUKRA KISKU @ SUKARA KISKU S/O PHAGU KISKU Vs. STATE OF BIHAR
March 13, 2015
SULABH INTERNATIONAL SOCIAL SERVICES ORGANIZATION Vs. THE STATE OF BIHAR
October 5, 2015
SULEKHA DEVI, W/O LATE BADLU SAHNI Vs. UNION OF INDIA
January 16, 2015
SUMAN KUMAR SINHA, SON OF LATE MADAN MOHAN PRASAD, RESIDENT OF VILLAGE Vs. PRINCE KUMAR, S/O LATE MADAN MOHAN PRASAD, RESIDENT OF VILLAGE SANHOLI, P.S. CHITRA GUPTA NAGAR, DISTRICT
November 24, 2015
SUMAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
December 14, 2015
SUMAN SINGH Vs. THE STATE OF BIHAR
December 8, 2015
SUMITRA DEVI Vs. JALESHWAR SHARMA; VIJAY NARAIN; CHANDRA BHUSAN AJAD; VINDHYACHAL SHARMA; BACHIA DEVI AND OTHERS
May 20, 2015
SUMITRA DEVI Vs. STATE OF BIHAR
March 23, 2015
SUMITRA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 28, 2015
SUMITRA DEVI AND ORS. Vs. NUMU DEVI AND ORS.
June 24, 2015
SUN BIOTECHNOLOGY LIMITED AND ORS. Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
September 15, 2015
SUNAINA DEVI W/O LATE NARESH YADAV Vs. STATE OF BIHAR; DISTRICT MAGISTRATE
March 20, 2015
SUNAINA RAY AND ORS. Vs. KISHORE KUNAL KRISHNA NAND MISHRA
December 9, 2015
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 10, 2015
SUNIL KUMAR AGRAWAL Vs. THE STATE OF BIHAR AND ORS.
October 8, 2015
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR
January 15, 2015
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR
September 29, 2015
SUNIL MAHTO, S/O RAJENDRA MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 15, 2015
SUNILA DEVI Vs. THE STATE OF BIHAR AND ORS.
March 17, 2015
SUNITA DEVI Vs. THE STATE OF BIHAR AND ORS.
November 5, 2015
SUNITA JHA Vs. THE STATE OF BIHAR AND ORS.
April 1, 2015
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 7, 2015
SUNITA SHAHI Vs. THE STATE OF BIHAR & ORS
January 15, 2015
SUPRIYA KUMARI Vs. THE STATE OF BIHAR
January 16, 2015
SURAJ GOPE Vs. THE UNION OF INDIA
August 18, 2015
SURAJDEO LAL Vs. THE STATE OF BIHAR AND ORS.
January 19, 2015
SURAY KALI DEVI Vs. STATE OF BIHAR AND OTHERS
May 21, 2015
SURENDRA KUMAR Vs. THE CHIEF POST MASTER GENERAL, GPO
December 10, 2015
SURENDRA KUMAR JHA, SON OF LATE TEJNARAYAN JHA Vs. STATE OF BIHAR
August 18, 2015
SURENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 8, 2015
SURENDRA MAHTO Vs. STATE OF BIHAR
April 20, 2015
SURENDRA PANDEY AND ORS. Vs. THE STATE OF BIHAR
September 2, 2015
SURENDRA PANDIT Vs. STATE OF BIHAR
May 14, 2015
SURENDRA PRASAD Vs. UNION OF INDIA
January 15, 2015
SURENDRA PRASAD Vs. THE STATE OF BIHAR
January 23, 2015
SURENDRA PRASAD SINGH Vs. MANJU DEVI
January 16, 2015
SURENDRA PRASAD SINGH Vs. THE UNION OF INDIA AND ORS.
May 19, 2015
SURENDRA RAI & ORS. Vs. THE STATE OF BIHAR
August 17, 2015
SURENDRA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 27, 2015
SURENDRA ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 18, 2015
SURENDRA ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
SURENDRA SAH @ SULIYA Vs. STATE OF BIHAR
February 5, 2015
SURENDRA SINGH Vs. THE STATE OF BIHAR AND ORS.
February 5, 2015
SURENDRA TIWARY AND ORS. Vs. THE STATE OF BIHAR
April 10, 2015
SURESH MAHTO AND ORS. Vs. RAMESH MAHTO AND ORS.
July 28, 2015
SURESH MURMU AND ORS. Vs. THE STATE OF BIHAR
February 4, 2015
SURESH SINGH Vs. THE STATE OF BIHAR
March 13, 2015
SURESH THAKUR AND ORS. Vs. STATE OF BIHAR
January 5, 2015
SURESH YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 22, 2015
SURO YADAV Vs. STATE OF BIHAR
May 1, 2015
SURYA NATH BHAGAT Vs. THE COLLECTOR AND ORS.
February 10, 2015
SUSHIL CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
July 14, 2015
SUSHIL KUMAR Vs. UNION OF INDIA AND ORS.
May 4, 2015
SUSHIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR & ORS.
November 26, 2015
SUSHIL KUMAR RAI S/O LATE PATI RAI Vs. MADAN MOHAN RAI S/O RAMESHWAR RAI`
March 2, 2015
SUSHIL KUMAR SAHA Vs. STATE OF BIHAR
January 8, 2015
SUSHIL KUMAR SARAF Vs. THE STATE OF BIHAR AND ORS.
September 17, 2015
SUSHIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
October 1, 2015
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR
March 9, 2015
SUSHIL KUMAR SINGH @ CHUNCHUN SINGH S/O GAURI SHANKAR SINGH Vs. STATE OF BIHAR AND ORS
October 1, 2015
SUSHIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 4, 2015
SUSHIL YADAV AND ORS. Vs. THE STATE OF BIHAR
October 30, 2015
SUSHILA DEVI AND ORS. Vs. THE STATE OF BIHAR
January 9, 2015
SUSHILA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 10, 2015
SUSHILA PRASAD Vs. THE STATE OF BIHAR AND ORS.
September 9, 2015
SUTHRI AND ORS. Vs. MUNILAL SINGH AND ORS.
April 7, 2015
SWASTIKA EXPORTS AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
March 11, 2015
SYED JAMALUDDIN ALI SON OF LATE SYED ASGHAR ALI Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
February 19, 2015
SYED MAJID HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
September 10, 2015
SYED MANAZIR AHSAN, SON OF LATE SYED ZAKIUL HASAN, RESIDENT OF VILLAGE BARO, POLICE STATION PHULWARIA, VIRA BARAUNI, DISTRICT Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, CO
February 2, 2015
TANUJA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 2, 2015
TARA PRASAD PAL @ T.P. PAL AND ORS. Vs. STATE OF BIHAR AND ORS.
February 10, 2015
TARA SHANKAR MISHRA Vs. BIHAR STATE FINANCIAL CORPORATION AND ORS.
September 30, 2015
TARIQUE HUSSAIN Vs. STATE OF BIHAR AND ORS.
July 22, 2015
TARKESHWAR SINGH Vs. STATE OF BIHAR
March 25, 2015
TARKESHWAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
December 11, 2015
TEJ NARAIN YADAV AND ANR. Vs. STATE OF BIHAR
January 23, 2015
TEJ NARAYAN RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 10, 2015
TEJ NARAYAN YADAV Vs. THE STATE OF BIHAR
June 22, 2015
TEJU YADAV Vs. THE STATE OF BIHAR
May 18, 2015
THE ALLAHABAD BANK AND ORS. Vs. PRASHANT CHANDRA JHA
August 11, 2015
THE BIHAR LEGISLATIVE ASSEMBLY PATNA AND ORS. Vs. GYANENDRA KUMAR SINGH AND ORS.
April 7, 2015
THE BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANT SIYA RAM DAS, CHELA OF LATE MAHANTH BHARAT DAS
January 6, 2015
THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK AND ORS. Vs. RAM KARAN SINGH
July 14, 2015
THE BIHAR STATE ELECTRICITY BOARD Vs. DR. B.N. PRASAD
March 20, 2015
THE BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. RISHI RAJ AND ORS.
July 21, 2015
THE BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. VIJAY SINGH AND ORS.
January 23, 2015
THE BIHAR STATE HOUSING BOARD AND ORS. Vs. RAM KESHWAR CHAUDHARY AND ORS.
August 3, 2015
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR AND ORS.
July 6, 2015
THE BIHAR STATE SC/ST ADVOCATES UNION AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 23, 2015
THE BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD. Vs. PHOOLMATI DEVI
January 8, 2015
THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED, PATNA & ORS. Vs. KAMESHWAR DUBEY SON OF DEO NARAYAN DUBEY & ANR.
March 30, 2015
THE COMMISSIIONER Vs. RAM PRASAD SINGH S/O LATE JANG BAHADUR SINGH
September 8, 2015
THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. NABI HASSAN
January 15, 2015
THE FOOD CORPORATION OF INDIA AND ORS. Vs. AMBE AGRO INDUSTRIES PVT. LTD. AND ORS.
November 6, 2015
THE GENERAL MANAGER, EAST CENTRAL RAILWAY, VAISALI AND ORS. Vs. ALISHAN CONSTRUCTION AND ORS.
October 27, 2015
THE HIGH COURT OF JUDICATURE AT PATNA AND ORS. Vs. K.K. CHAUBEY AND ORS.
September 30, 2015
THE MUZAFFARPUR PROPERTIES PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 28, 2015
THE MUZAFFUR PROPERITES PVT. LTD. Vs. SAHIBA HASAN AND ORS.
November 10, 2015
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SABITA KUMARI AND ORS.
March 18, 2015
THE STATE OF BIHAR Vs. DHARAM NATH CHOUDHARY AND ORS.
July 13, 2015
THE STATE OF BIHAR Vs. NAND KISHORE YADAV
July 14, 2015
THE STATE OF BIHAR Vs. PRANTOSH KUMAR DAS
January 19, 2015
THE STATE OF BIHAR Vs. PUSHPA SINHA
January 27, 2015
THE STATE OF BIHAR Vs. AMIT KUMAR AND ORS.
August 17, 2015
THE STATE OF BIHAR Vs. NANDA KUMAR RAI AND ORS.
July 3, 2015
THE STATE OF BIHAR Vs. RADHEY SHYAM SHARMA AND ORS.
December 14, 2015
THE STATE OF BIHAR Vs. RAM KISHORE SINGH
December 2, 2015
THE STATE OF BIHAR Vs. UMESH YADAV AND ORS.
August 17, 2015
THE STATE OF BIHAR Vs. OFFICIAL LIQUIDATOR, PATNA HIGH COURT AND ORS.
November 6, 2015
THE STATE OF BIHAR Vs. SHYAM NANDAN SHAHAY AND ORS.
September 15, 2015
THE STATE OF BIHAR Vs. RAM CHANDRA SINGH SON OF LATE SAUDI SINGH, RESIDENT OF VILLAGE
October 15, 2015
THE STATE OF BIHAR Vs. AMIN MANJHI
September 10, 2015
THE STATE OF BIHAR Vs. MUSA ANSARI
October 6, 2015
THE STATE OF BIHAR Vs. RAM NARESH KUMAR
November 27, 2015
THE STATE OF BIHAR Vs. BIRENDRA SHARMA AND ORS.
August 24, 2015
THE STATE OF BIHAR AND ORS. Vs. SANJAY KUMAR AND ORS.
September 28, 2015
THE STATE OF BIHAR AND ORS. Vs. HAMID ANSARI AND ORS.
September 22, 2015
THE STATE OF BIHAR AND ORS. Vs. RAJDEO THAKUR
December 1, 2015
THE STATE OF BIHAR AND ORS. Vs. SHAMSHE ALAM AND ORS.
November 4, 2015
THE STATE OF BIHAR AND ORS. Vs. RAM BAHADUR SINGH AND ORS.
October 29, 2015
THE STATE OF BIHAR AND ORS. Vs. BIMLI DEVI
November 24, 2015
THE STATE OF BIHAR AND ORS. Vs. RAM AKHILESH SINGH
October 8, 2015
THE STATE OF BIHAR AND ORS. Vs. CHANDRABANSHI SINGH AND ORS.
December 15, 2015
THE STATE OF BIHAR AND ORS. Vs. ARVIND KUMAR SINGH
March 19, 2015
THE STATE OF BIHAR AND ORS. Vs. ISHWAR NATH JHA
July 21, 2015
THE STATE OF BIHAR AND ORS. Vs. SHEO BHAJAN PRASAD DIWAKAR AND ORS.
August 11, 2015
THE STATE OF BIHAR AND ORS. Vs. DILIP KUMAR AND ORS.
March 30, 2015
THE STATE OF BIHAR AND ORS. Vs. RASHTRIYA PARIYOJNA NIRMAN NIGAM LTD.
December 15, 2015
THE STATE OF BIHAR AND ORS. Vs. CHANDRA BHUSHAN CHOUDHARY AND ORS.
November 3, 2015
THE STATE OF BIHAR AND ORS. Vs. VIJAY KUMAR SHARMA
September 11, 2015
THE STATE OF BIHAR AND ORS. Vs. MITHILESH KUMAR
September 3, 2015
THE STATE OF BIHAR AND ORS. Vs. SURESH CHANDRA SRIVASTAVA AND ORS.
January 8, 2015
THE STATE OF BIHAR AND ORS. Vs. SUSHILA DEVI AND ORS.
February 3, 2015
THE STATE OF BIHAR AND ORS. Vs. ANJALI KUMARI AND ORS.
February 11, 2015
THE STATE OF BIHAR AND ORS. Vs. PRABHAKAR KUMAR SHARMA
November 5, 2015
THE STATE OF BIHAR AND ORS. Vs. SHASHI BHUSHAN PRASAD
July 3, 2015
THE STATE OF BIHAR AND ORS. Vs. SAKET BIHARI SHARMA
February 19, 2015
THE STATE OF BIHAR AND ORS. Vs. BABLOO SAH AND ORS.
September 8, 2015
THE STATE OF BIHAR AND ORS. Vs. BIMLESH KUMAR PANDEY AND ORS.
November 3, 2015
THE STATE OF BIHAR AND ORS. Vs. SHRAWAN KUMAR THAPA
February 11, 2015
THE STATE OF BIHAR AND ORS. Vs. HABIB AND ORS.
April 2, 2015
THE STATE OF BIHAR AND ORS. Vs. SUSHIL KUMAR SINGH AND ORS.
July 30, 2015
THE STATE OF BIHAR AND ORS. Vs. KUNDAN PRASAD SINHA
February 27, 2015
THE STATE OF BIHAR AND ORS. Vs. KANTI DEVI
May 4, 2015
THE STATE OF BIHAR AND ORS. Vs. NAGESHWAR PRASAD SINGH
March 10, 2015
THE STATE OF BIHAR AND ORS. Vs. VIJAY SINGH AND ORS.
March 26, 2015
THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. AJAY KUMAR S/O LATE SHIV NANDAN PRASAD SAH R/O MOH PURAB SARAI, P.S.MUNGER, DISTT
March 20, 2015
THE UNION OF INDIA Vs. RAJEEV KAPOOR
July 2, 2015
THE UNION OF INDIA Vs. THE STATE OF BIHAR AND ORS.
January 10, 2015
THE UNION OF INDIA Vs. BHOLIA DEVIVI
January 9, 2015
THE UNION OF INDIA AND ORS. Vs. UMA DEVI AND ORS.
January 29, 2015
THE UNION OF INDIA AND ORS. Vs. BUDHIYA DEVI AND ORS.
April 22, 2015
THE UNION OF INDIA AND ORS. Vs. DINESH KUMAR RAY
May 6, 2015
THE UNION OF INDIA AND ORS. Vs. OM PRAKASH SRIVASTAVA AND ORS.
January 27, 2015
THE UNION OF INDIA AND ORS. Vs. SUSHEEL KUMAR AND ORS.
July 28, 2015
THE UNION OF INDIA AND ORS. Vs. RAM DEO MAHTO AND ORS.
July 9, 2015
THE UNION OF INDIA AND ORS. Vs. BIRENDRA THAKUR
April 28, 2015
THE UNION OF INDIA AND ORS. Vs. UMESH CHAUDHARY
March 30, 2015
THE UNION OF INDIA AND ORS. Vs. SHASHI BHUSHAN MUKESH
November 26, 2015
THE UNION OF INDIA AND ORS. Vs. RAJ KUMAR YADAV AND ORS.
April 13, 2015
THE UNION OF INDIA AND ORS. Vs. SIYA DEVI AND ORS.
January 22, 2015
THE UNION OF INDIA AND ORS. Vs. PRAKASH
April 6, 2015
THE UNION OF INDIA AND ORS. Vs. GOPAL KUMAR PANDEY
April 21, 2015
THE UNION OF INDIA AND ORS. Vs. SHASHI BHUSHAN PRASAD RAY AND ORS.
July 24, 2015
THE UNION OF INDIA THROUGH THE CHIEF GENERAL MANAGER OF TELECOM (B.S.N.L.) PATNA Vs. BALI RAM SHARMA S/O LATE SHIV DHAR SINGH
October 29, 2015
THE UNION OF INDIA THROUGH THE SECRETARY CUM D.G. DEPARTMENT OF POSTS Vs. HARI PRASAD HARIAUDH SON OF SHRI RAM LOCHAN PRASAD GUPTA
October 5, 2015
THE UNION OF INDIA THROUGH, DIRECTORATE REVENUE OF INTELLIGENCE, REGIONAL UNIT, BIHAR, PATNA Vs. MANOJ SAH SON OF SHRI SUNDAR SAH RESIDENT OF VILLAGE
September 2, 2015
THE UNION OF INDIA, THROUGH DIVISIONAL RAILWAY MANAGER (ELECTRICAL), EAST CENTRAL RAILWAY (ECR), SONEPUR Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, BIHAR
March 4, 2015
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. BILTAN SAO AND ORS.
October 16, 2015
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA DEVI AND ORS.
March 10, 2015
THE VICE CHANCELLOR, TILKA MANJHI BHAGALPUR UNIVERSITY AND ORS. Vs. HARI SHANKAR PRASAD SINGH AND ORS.
February 10, 2015
TIMAL SAH Vs. THE STATE OF BIHAR
May 20, 2015
TIPU KUMAR Vs. THE STATE OF BIHAR
November 26, 2015
TRIBHUWAN KUMAR YADAV, SON OF LATE DILIP KUMAR YADAV, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH ITS SECRETARY
February 23, 2015
TRILOK KUMAR AND ORS. Vs. B.N. MANDAL UNIVERSITY AND ORS.
February 2, 2015
TULSI MAHATO Vs. THE UNION OF INDIA AND ORS.
August 7, 2015
UCHIT MAHTO Vs. STATE OF BIHAR
June 30, 2015
UDAY CHANDRA JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 20, 2015
UDAY KUMAR Vs. STATE OF BIHAR
January 21, 2015
UDAY PRATAP TIWARY Vs. MOSMAT JANAKI KUER AND ORS.
February 13, 2015
UGANTA KUMARI AND ORS. Vs. THE STATE AND ORS.
April 15, 2015
UGRESH MEHTA Vs. THE STATE OF BIHAR
October 30, 2015
UMA RAI & ORS. Vs. THE STATE OF BIHAR
May 14, 2015
UMA SAH AND ORS. Vs. THE STATE OF BIHAR
September 4, 2015
UMA SHANKAR CHATURVEDI Vs. STATE OF BIHAR
January 14, 2015
UMA SHANKAR JHA Vs. THE PUNJAB NATIONAL BANK
January 15, 2015
UMA SHANKAR PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 16, 2015
UMA SHANKAR PRASAD Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK AND ORS.
November 4, 2015
UMA SHANKAR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 19, 2015
UMESH JHA Vs. THE UNION OF INDIA AND ORS.
May 6, 2015
UMESH KUMAR SINGH Vs. STATE OF BIHAR
May 13, 2015
UMESH NARAYAN DUBEY AND ORS. Vs. THE JOINT DIRECTOR OF CONSOLIDATION AND ORS.
April 30, 2015
UMESH PRASAD Vs. STATE OF BIHAR
January 20, 2015
UMESH PRASAD SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 22, 2015
UMESH PRASAD YADAV Vs. PUSPA SINHA AND ORS.
July 22, 2015
UMESH RAI Vs. STATE OF BIHAR
March 25, 2015
UMESH RAJBANSHI Vs. THE STATE OF BIHAR AND ORS.
June 24, 2015
UMESH SINGH AND ORS. Vs. THE STATE OF BIHAR
July 10, 2015
UMESHWAR KUMAR VERMA @ UMESH KUMAR Vs. STATE OF BIHAR
January 13, 2015
UNION BANK OF INDIA AND ORS. Vs. TAX RECOVERY OFFICER AND ORS.
January 16, 2015
UNION OF INDIA Vs. RAJENDRA SINGH S/O JAMUNA SINGH
February 11, 2015
UNION OF INDIA Vs. STATE OF BIHAR
March 4, 2015
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 13, 2015
UNION OF INDIA Vs. WAZIR PRASAD
January 9, 2015
UNION OF INDIA Vs. URMILA DEVI
January 13, 2015
UNION OF INDIA Vs. SANJAY KUMAR AND ORS.
April 9, 2015
UNION OF INDIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS
April 28, 2015
UNION OF INDIA Vs. DIRECTOR OF POSTAL SERVICES
April 21, 2015
UNION OF INDIA Vs. ANIL KUMAR CHAUBEY; SUSHMA DEVI
December 7, 2015
UNION OF INDIA Vs. STATE OF BIHAR AND ORS.
October 1, 2015
UNION OF INDIA Vs. SMT. JAGDAMBA DEVI
April 1, 2015
UNION OF INDIA AND ORS Vs. CHIEF COMMERCIAL MANAGER; DIVISIONAL RAILWAY MANAGER; SENIOR DIVISIONAL COMMERCIAL MANAGER; UMESH CHAUDHARY
March 30, 2015
UNION OF INDIA AND ORS Vs. GUPTESHWAR MISHRA S/O LATE CHANDRIKA MISHRA AND ORS
June 29, 2015
UNION OF INDIA AND ORS Vs. SIDHARTHA SHANKER ROY S/O SURENDRA PRASAD AND ORS
October 1, 2015
UNION OF INDIA AND ORS Vs. D K SHARMA S/O RAM DAS SHARMA AND ORS
October 8, 2015
UNION OF INDIA AND ORS. Vs. B.P. SHRIVASTAVA
May 11, 2015
UNION OF INDIA AND ORS. Vs. CHANDRESHWAR SINGH AND ORS.
August 28, 2015
UNION OF INDIA AND OTHERS Vs. RAJESHWARI PRASAD SINHA
March 31, 2015
UNION OF INDIA AND OTHERS Vs. MUKTI PRASAD YADAV AND OTHERS
December 15, 2015
UNITECH WIRELESS (TAMIL NADU) PVT. LIMITED Vs. THE STATE OF BIHAR AND ORS.
August 11, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. R.G. COTTON INDUSTRIES AND ORS.
July 22, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. RAM BARAN THAKUR AND ORS.
May 7, 2015
UNITED INDIA INSURANCE COMPANY Vs. MUKESH KUMAR
March 25, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. SUMITRA DEVI AND ORS.
February 26, 2015
UPENDRA KUMAR AMBAST Vs. STATE OF BIHAR
March 4, 2015
UPENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
May 19, 2015
UPENDRA KUMAR VERMA Vs. THE STATE OF BIHAR AND ORS.
September 23, 2015
UPENDRA PODDAR Vs. THE STATE OF BIHAR
August 10, 2015
UPENDRA PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2015
UPENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
October 30, 2015
UPENDRA SHARMA Vs. STATE OF BIHAR
January 22, 2015
URMIAL DEVI, WIFE OF SUBODH KUMAR MISHRA Vs. UNION OF INDIA
January 13, 2015
URMILA DEVI Vs. STATE OF BIHAR
April 16, 2015
USHA DEVI AND ORS. Vs. THE STATE OF BIHAR
June 25, 2015
USMAN Vs. THE STATE OF BIHAR AND ORS.
December 9, 2015
V. MART RETAIL LIMITED Vs. THE STATE OF BIHAR AND ORS.
October 16, 2015
VANDANA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 1, 2015
VARUN KUMAR Vs. THE STATE OF BIHAR
January 21, 2015
VASTI DEVI Vs. THE STATE OF BIHAR
October 5, 2015
VED PRAKASH SINGH AND ORS. Vs. THE STATE OF BIHAR
November 2, 2015
VEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
September 22, 2015
VEENA SINHA Vs. THE STATE OF BIHAR AND ORS.
July 3, 2015
VEER MANI KUMAR Vs. THE STATE OF BIHAR
September 7, 2015
VETERANS FORUM FOR TRANSPARENCY IN PUBLIC LIFE Vs. THE STATE OF BIHAR AND ORS.
September 28, 2015
VIDYA BHUSHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 12, 2015
VIDYA BHUSHAN S/O - BRIJ NANDAN PRASAD Vs. THE STATE OF BIHAR.
December 10, 2015
VIJAY BAHADUR SHARMA Vs. LALITA DEVI
November 26, 2015
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 16, 2015
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 19, 2015
VIJAY KUMAR Vs. THE STATE OF BIHAR
May 11, 2015
VIJAY KUMAR @ VIJAY PD. S/O LATE BINDESHWAR SINGH Vs. CHAMPA DEVI
March 10, 2015
VIJAY KUMAR AND ORS. Vs. THE BIHAR STATE CO-OPERATIVE BANK LTD. AND ORS.
May 8, 2015
VIJAY KUMAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
November 27, 2015
VIJAY KUMAR SHARMA Vs. STATE OF BIHAR
January 20, 2015
VIJAY KUMAR SHUKLA S/O SALIK SHUKLA Vs. STATE OF BIHAR
March 17, 2015
VIJAY KUMAR SINGH Vs. STATE BANK OF INDIA
April 28, 2015
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
April 16, 2015
VIJAY KUMAR VISHWAKARMA SON OF LATE NAGESHWAR VISHWAKARMA RESIDENT OF SATYA NARAYAN MANDIR ROAD, WARD NO. 2 NAUGACHHIA, P.S. NAUGACHHIA, DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
June 26, 2015
VIJAY LAKSHMI KUMAR Vs. STATE OF BIHAR
March 3, 2015
VIJAY MAL BHAKT Vs. UNION OF INDIA
June 22, 2015
VIJAY MANJHI Vs. THE STATE OF BIHAR
October 9, 2015
VIJAY SINGH Vs. STATE OF BIHAR
August 3, 2015
VIJAY YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 4, 2015
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
September 16, 2015
VIKARMA PAL Vs. THE STATE OF BIHAR AND ORS.
September 15, 2015
VIKASH CHANDRA GUDDU BABA Vs. THE STATE OF BIHAR AND ORS.
September 3, 2015
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
January 19, 2015
VIKASH KUMAR SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 15, 2015
VIKASH KUMAR SINGH Vs. STATE OF BIHAR
May 21, 2015
VIKASH KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR
March 31, 2015
VIKESH KUMAR GAUTAM Vs. STATE OF BIHAR
August 5, 2015
VIKRAMADITYA SINGH Vs. STATE OF BIHAR
September 18, 2015
VINAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 17, 2015
VINAY KUMAR KANTHA Vs. THE PATNA UNIVERSITY AND ORS.
September 14, 2015
VINAY KUMAR PAPPU AND ORS. Vs. STATE ELECTION COMMISSION AND ORS.
November 30, 2015
VINAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
January 22, 2015
VINAY KUMAR SINGH Vs. SABITA DEVI
January 22, 2015
VINDHYA VASHINI ENTERPRISES Vs. THE GOVERNMENT OF INDIA AND ORS.
October 15, 2015
VINOD DAS Vs. THE STATE OF BIHAR AND ORS.
January 29, 2015
VINOD KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 24, 2015
VIPNI DEVI @ VIPIN DEVI Vs. STATE OF BIHAR
October 6, 2015
VIRENDRA NARAIN RAI Vs. THE STATE OF BIHAR AND ORS.
October 9, 2015
VISHAL KUMAR Vs. THE STATE OF BIHAR
December 8, 2015
VISHNU SUGAR MILLS LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 1, 2015
VISHWANATH SAHNI & ORS. Vs. THE STATE OF BIHAR
August 26, 2015
VIVEK KUMAR AND ORS. Vs. STATE OF BIHAR AND ORS.
December 8, 2015
VIVEK PANDEY Vs. THE STATE OF BIHAR AND ORS.
November 30, 2015
VIVEK RANJAN SON OF JAGDISH PRASAD SINHA Vs. THE STATE OF BIHAR
October 1, 2015
VIVEKANAND SINGH AND ORS. Vs. THE STATE OF BIHAR
September 10, 2015
VYASH MISHRA Vs. THE STATE OF BIHAR
May 1, 2015
WATERFRONT CONSTRUCTIONS PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
September 7, 2015
WAZUL HAQUE SON OF LATE DAROGA ALI SHAH Vs. THE STATE OF BIHAR
January 30, 2015
WESTINGHOUSE SAXBY FARMER LIMITED Vs. UNION OF INDIA AND ORS.
August 25, 2015
WESTLINK TRADING PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 19, 2015
YADU SAH SON OF BADRI SAH Vs. BIBHAKAR SHUKLA
January 13, 2015
YADUNANDAN SINGH Vs. THE STATE OF BIHAR AND ORS.
August 3, 2015
YADUNANDAN SINGH @ YADU SINGH Vs. STATE OF BIHAR
January 23, 2015
YASODA DEVI Vs. STATE OF BIHAR
January 13, 2015
YOGENDRA DAS @ YOGI DAS Vs. STATE OF BIHAR
February 3, 2015
YOGENDRA PRASAD SINHA Vs. THE UNION OF INDIA AND ORS.
August 3, 2015
YOGENDRA RAI Vs. STATE OF BIHAR
January 23, 2015
YOGENDRA RAI @ YOGENDRA YADAV S/O DEO NARAYAN RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY FOOD AND CIVIL SUPPLY DEPARTMENT GOVT. OF BIHAR, PATNA
May 1, 2015
YOGENDRA SAH AND ORS. Vs. THE STATE OF BIHAR
April 9, 2015
YUGAL SINGH SON OF LATE KOKI SINGH Vs. STATE OF BIHAR
January 20, 2015
ZAFIRUDDIN KHAN Vs. THE STATE OF BIHAR AND ORS.
October 29, 2015
ZEAUDDIN AHMAD Vs. THE STATE OF BIHAR AND ORS.
August 9, 2015
ZEAUDDIN AHMAD Vs. THE STATE OF BIHAR AND ORS.
September 8, 2015
ZEENAT NISHA Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
June 30, 2015
ZOBAIR AHMAD Vs. THE STATE OF BIHAR
January 21, 2015
ZUBAIR ALAM Vs. STATE OF BIHAR
May 6, 2015
ZUBAIR SHADAB KHAN Vs. THE UNION OF INDIA AND ORS.
December 3, 2015
ZUBEDA KHATOON AND ORS. Vs. THE STATE OF BIHAR
November 23, 2015
ZULLFIKAR ALEE SON OF LATE HASAN IMAM RESIDENT OF VILLAGE - Vs. UNION OF INDIA
January 20, 2015