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Case Index
Title
Date
ANIL RAMCHANDRA CHANDAK Vs. VIAJYANAND REVANA SIDDHAYYA ARALELIMATH AND ORS.
January 27, 2015
BRANCH MANAGER SOLAPUR DISTRICT CENTRAL CO-OP BANK LTD Vs. MAHADEV BHAGWAN GARAD
February 3, 2015
BRANCH MANAGER, SOTC/KUONI TRAVEL INDIA LTD. AND ORS. Vs. M.Y. PATIL AND ORS.
February 10, 2015
HANSA KHETSHI DESAI (DEDHIA) AND ORS. Vs. EVERGREEN CO-OPERATIVE HOUSING SOCIETY AND ORS.
May 12, 2015
ICICI BANK LTD. Vs. CHANDRAKALA GAUTAM JAIN AND ORS.
February 3, 2015
KALIKA NAGARI SAHAKARI PAT SANSTHA LTD. AND ORS. Vs. PRABHAKAR YOGIRAJ WARLE AND ORS.
January 14, 2015
MAHAVIR Vs. AJEET S. DUBE AND ORS.
January 23, 2015
MERIT MAGNUM CONSTRUCTION AND ORS. Vs. BHAGWAN PANDEY
January 15, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. ONKAR NITIN JADHAV AND ORS.
May 13, 2015
PROVIDENT FUND COMMISSIONER Vs. BALAJI KERBA YENAKFALE AND ORS.
March 25, 2015
ROY VINCI WADIA AND ORS. Vs. STANDARD CHARTERED BANK AND ORS.
April 23, 2015
RUKMINI M. KARAD Vs. RAJEEV RAMCHANDRA SONAWANE SHIVASMRUTI AND ORS.
February 10, 2015
SANTOSH NATTULAL GUPTA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
October 21, 2015
SHAZIA AND ORS. Vs. THE COMMISSIONER OF GREATER MUMBAI MUNICIPAL CORPORATION AND ORS.
April 1, 2015
SUPERINTENDING ENGINEER, M.S.E.D.C.L. AND ORS. Vs. SADHANA KISHOR JOSHI
March 25, 2015
SURENDRA JITENDRA MAKWANA Vs. S. BALAJI
February 10, 2015
SUSHILA CHS LTD. Vs. SAI CONSTRUCTIONS
April 30, 2015
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHWINI UTTAM SHINDE AND ORS.
April 6, 2015
VISHWANATH SANJEEV SHETTY AND ORS. Vs. VIJAYA R. PENKAR AND ORS.
February 10, 2015
WASAN AUTOMOBILES LTD. Vs. PURSHOTTAM TEJWANI AND ORS.
May 7, 2015