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Case Index
Title
Date
A B MOTORS PRIVATE LTD Vs. COMMISSIONER, EMPLOYEES COMPENSATION
February 12, 2015
A G ENTERPRISES Vs. PUNJAB STATE AND OTHERS
July 9, 2015
A N KAPOOR (JANITORS) PVT LTD Vs. PGIMER, CHANDIGARH AND OTHERS
September 4, 2015
A.K. GOEL Vs. HARJEET KAUR AND ORS.
January 21, 2015
A.K. RANA AND ORS. Vs. STATE OF HARYANA AND ORS.
November 27, 2015
A.P.S. SHERGIL AND ORS. Vs. KULDIP SINGH AND ORS.
September 3, 2015
A2Z POWERCOM PVT LTD AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 27, 2015
AADAR SINGH Vs. BASSIARK TRADING CO.
July 20, 2015
AAR COMPUTER SOLUTION Vs. KARNAIL SINGH
May 8, 2015
AARTI GUPTA Vs. RAVI GUPTA
May 13, 2015
AAS MOHAMMAD @ ASHU Vs. STATE OF HARYANA
September 10, 2015
AASTHA EDUCATIONAL & CHARITABLE TRUST (REGD ) Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
July 13, 2015
AB BUILDERS AND ANOTHER Vs. RAJU CONSTRUCTION THROUGH ITS PROPRIETOR RAJ KUMAR
April 23, 2015
AB SUGARS LTD. Vs. STATE OF PUNJAB AND ORS.
July 15, 2015
ABDUL AZIZ AND ORS. Vs. NOOR MOHD. AND ORS.
August 5, 2015
ABDUL LATIFF Vs. STATE OF PUNJAB
July 2, 2015
ABHAY SINGH Vs. RAMESHWAR AND OTHERS
August 18, 2015
ABHEY RAM Vs. PARVEEN
March 2, 2015
ABHIMANYU AMBAWTA Vs. STATE OF HARYANA
May 11, 2015
ABHIMANYU AMBAWTA Vs. STATE OF HARYANA AND ORS.
August 19, 2015
ABHIMANYU AND ORS. Vs. STATE OF HARYANA
March 4, 2015
ABHIMANYU SON OF SH GULAB SINGH Vs. CBSE
February 24, 2015
ABHINANDAN JAIN Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
July 2, 2015
ABHINAV BANSAL Vs. STATE OF HARYANA AND ANOTHER
March 20, 2015
ABHINAV KEJRIWAL Vs. JAGMOHAN KEJRIWAL AND ORS.
July 23, 2015
ABHISHEK CHAUDHARY Vs. PUNJAB ENGINEERING COLLEGE AND OTHERS
July 22, 2015
ABHISHEK GUPTA Vs. JYOTI GUPTA
July 21, 2015
ABHISHEK KUMAR @ CHHOTU Vs. STATE OF HARYANA
August 20, 2015
ABHISHEK KUMAR ARORA Vs. STATE OF PUNJAB AND ORS.
January 16, 2015
ABHISHEK SHARMA Vs. SHWETA SHARMA AND ORS.
April 24, 2015
ACCLIPSE INDIA PVT LTD AND ORS Vs. WOLTERS KULWER (INDIA) PVT LTD
July 7, 2015
ACHHAR CHAND Vs. HARI KISHAN AND ORS.
July 7, 2015
ADAMEX SA Vs. EVERGREEN INTERNATIONAL LIMITED
September 8, 2015
ADARSH KUMAR Vs. GURPARTAP SINGH
April 20, 2015
ADHI RAM THAKUR Vs. STATE OF PUNJAB
July 6, 2015
ADITI SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 2, 2015
ADITYA AND ORS. Vs. STATE OF HARYANA
May 19, 2015
ADVANCED INSTITUTE OF PHARMACY Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS.
April 13, 2015
AFJAL Vs. MOHD ASLAM
January 27, 2015
AGGARWAL TRADERS Vs. OSWAL PREMIUM SYNTHETICS PVT LTD
May 5, 2015
AGILENT TECHNOLOGIES (INTERNATIONAL) PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, GURGAON
July 2, 2015
AGRIMA LAILER Vs. UNION OF INDIA AND ORS.
July 21, 2015
AGROHA VIKAS TRUST AGROHA DHAM Vs. STATE OF HARYANA AND OTHERS
August 25, 2015
AGROS IMPEX (I) PVT. LTD. AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 9, 2015
AGYA SINGH Vs. STATE OF PUNJAB AND OTHERS
August 24, 2015
AHBAAB SINGH GREWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 27, 2015
AHIRWAL SEWA TRUST Vs. T.C. GUPTA AND ORS.
May 4, 2015
AHLUWALIA & ASSOCIATES, ARCHITECTURAL & STRUCTURAL CONSULTANTS Vs. BABA TELE SYSTEM PRIVATE LIMITED AND ANOTHER
November 29, 2015
AIMING HIGH INFRASTRUCTURE Vs. SHARWAN KUMAR JUNEJA
January 19, 2015
AJAIB SINGH Vs. STATE OF PUNJAB
March 12, 2015
AJAIB SINGH Vs. VIJAY KUMAR
March 27, 2015
AJAIB SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL MANSA AND ORS.
September 7, 2015
AJAIB SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 14, 2015
AJAIB SINGH @ KALA Vs. STATE OF PUNJAB
September 18, 2015
AJAIB SINGH AND ORS. Vs. STATE OF PUNJAB
February 25, 2015
AJAIB SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 20, 2015
AJANTA SOYA LIMITED AND ORS. Vs. T.R. MISHRA AND ORS.
September 4, 2015
AJAY Vs. SURINDER
February 12, 2015
AJAY @ AJJU Vs. STATE OF HARYANA & ANR
July 30, 2015
AJAY BANSAL Vs. STATE OF PUNJAB
January 7, 2015
AJAY ENTERPRISES (P.) LTD. Vs. STATE OF HARYANA AND ORS.
November 2, 2015
AJAY KANWAR Vs. SH BRAHM DARSHAN SINGH
July 30, 2015
AJAY KAPUR Vs. STATE OF HARYANA & OTHERS
December 15, 2015
AJAY KUMAR Vs. STATE OF PUNJAB
April 9, 2015
AJAY KUMAR Vs. ANITA
August 6, 2015
AJAY KUMAR Vs. VEENA DEVI
March 13, 2015
AJAY KUMAR Vs. STATE OF PUNJAB
February 27, 2015
AJAY KUMAR Vs. UNION OF INDIA AND ORS.
September 22, 2015
AJAY KUMAR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH AND OTHERS
November 19, 2015
AJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
October 20, 2015
AJAY KUMAR & ANOTHER Vs. STATE OF PUNJAB
July 8, 2015
AJAY KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
May 11, 2015
AJAY KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
February 19, 2015
AJAY KUMAR GUPTA Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
April 29, 2015
AJAY KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
November 18, 2015
AJAY KUMAR KHANNA Vs. UNION OF INDIA
April 23, 2015
AJAY KUMAR SANDHU Vs. STATE OF HARYANA
September 11, 2015
AJAY PAL SINGH Vs. COMMISSIONER OF INCOME TAX II
August 31, 2015
AJAY PAL SINGH AND ORS. Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
August 3, 2015
AJAY PARTAP SINGH Vs. GURDIAL SINGH AND ORS.
May 13, 2015
AJAY PARTAP SINGH Vs. UNION OF INDIA AND OTHERS
October 5, 2015
AJAY THAKUR Vs. PRESIDING OFFICER, INDUSTRIAL
December 14, 2015
AJAYVIR SINGH AND ORS. Vs. STATE OF HARYANA
February 23, 2015
AJEET KUMAR Vs. STATE OF PUNJAB AND OTHERS
September 22, 2015
AJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
August 3, 2015
AJINDERPAL SINGH Vs. RAJIV KUMAR
January 12, 2015
AJIT KUMAR Vs. MANJINDER PAL SINGH
August 5, 2015
AJIT PAL SINGH TIWANA Vs. STATE OF PUNJAB AND ORS.
September 1, 2015
AJIT SANGHERA Vs. UNION OF INDIA AND OTHERS
February 23, 2015
AJIT SINGH Vs. CHARAN SINGH
February 21, 2015
AJIT SINGH Vs. LABH KAUR AND ORS.
March 18, 2015
AJIT SINGH Vs. STATE OF PUNJAB
February 11, 2015
AJIT SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
January 27, 2015
AJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
May 11, 2015
AJIT SINGH Vs. STATE OF PUNJAB
March 25, 2015
AJIT SINGH Vs. STATE OF HARYANA
December 22, 2015
AJIT SINGH Vs. STATE OF PUNJAB
October 6, 2015
AJIT SINGH Vs. STATE OF PUNJAB
November 19, 2015
AJIT SINGH Vs. DIVISIONAL FOREST OFFICER AND ANOTHER
November 19, 2015
AJIT SINGH Vs. STATE OF PUNJAB
August 11, 2015
AJIT SINGH Vs. STATE OF PUNJAB
September 2, 2015
AJIT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 21, 2015
AJITPAL SINGH @ JEETA Vs. STATE OF PUNJAB
April 29, 2015
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
May 29, 2015
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
September 21, 2015
AJMER SINGH Vs. GURDIAL SINGH
September 18, 2015
AJMER SINGH AND ORS. Vs. STATE OF HARYANA
November 27, 2015
AJMER SINGH AND OTHERS Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB AND ANR.
January 8, 2015
AKASH AND ANOTHER Vs. STATE OF PUNJAB
February 26, 2015
AKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
February 26, 2015
AKASH ENGINEERS Vs. STATE OF PUNJAB AND OTHERS
September 29, 2015
AKASHDEEP SINGH Vs. HARJINDER SINGH AND ORS.
January 29, 2015
AKASHDEEP SINGLA Vs. STATE OF PUNJAB
May 5, 2015
AKHIL SAHNI Vs. STATE OF PUNJAB
February 16, 2015
AKRAM KHAN Vs. STATE OF PUNJAB
July 13, 2015
AKRITI GLOBAL TRADERS LTD. Vs. STATE OF HARYANA AND ORS.
November 6, 2015
AKSHAY BANSAL Vs. KAMARPAL SINGH
October 7, 2015
AKSHIT JINDAL Vs. UNION OF INDIA AND OTHERS
August 10, 2015
AL-FALAH UNIVERSITY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 15, 2015
ALBEL SINGH AND ORS. Vs. STATE OF PUNJAB
September 1, 2015
ALEXANDRA SCHOOL Vs. COMMISSIONER OF INCOME TAX-II
July 30, 2015
ALI MOHD Vs. KABIR AND OTHERS
September 14, 2015
ALKA Vs. GURU NANAK DEV UNIVERSITY AND ORS.
November 2, 2015
ALKA KHANNA AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 21, 2015
ALKA KHURANA Vs. IMPROVEMENT TRUST, BHIWANI & ORS
October 14, 2015
ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA AND ORS.
April 20, 2015
ALLAUDIN Vs. STATE OF HARYANA
January 14, 2015
ALLAUDIN AND ANOTHER Vs. STATE OF HARYANA
August 5, 2015
ALLIANCE HEALTH SERVICES Vs. STATE OF PUNJAB
January 12, 2015
AMAN Vs. STATE OF HARYANA
January 20, 2015
AMAN KAUR Vs. GURMEET KAUR
April 22, 2015
AMAN KUMAR Vs. STATE OF HARYANA
April 1, 2015
AMAN KUMAR AND PAWAN KUMAR Vs. STATE OF U.T. CHANDIGARH
February 11, 2015
AMAN OIL AND COMPANY Vs. UNION OF INDIA AND ORS.
May 13, 2015
AMAN RANJIT SINGH Vs. STATE OF PUNJAB
February 19, 2015
AMAN ROHELLA AND ORS. Vs. GURU NANAK DEV UNIVERSITY AND ORS.
May 6, 2015
AMAN SHARMA ALIAS AMAN RANI Vs. STATE OF PUNJAB AND OTHERS
October 5, 2015
AMANDEEP Vs. STATE OF PUNJAB AND ORS.
February 16, 2015
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
August 10, 2015
AMANDEEP KAUR Vs. ISHWAR SINGH
April 6, 2015
AMANDEEP KAUR Vs. STATE OF PUNJAB
March 12, 2015
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
December 10, 2015
AMANDEEP KAUR Vs. STATE OF PUNJAB
March 10, 2015
AMANDEEP RICE MILL GRAM UDYOG SAMITI Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
February 23, 2015
AMANDEEP SHARMA AND ORS. Vs. SHWETA SHARMA PATHAK
February 6, 2015
AMANDEEP SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR
April 21, 2015
AMANDEEP SINGH Vs. STATE OF PUNJAB
September 9, 2015
AMANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
December 11, 2015
AMANDEEP SINGH @ ASSA Vs. STATE OF PUNJAB
April 27, 2015
AMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 7, 2015
AMANDIP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 30, 2015
AMANPREET KAUR Vs. JASHANPREET KAUR AND OTHERS
July 16, 2015
AMANPREET KAUR ALIAS GEJO Vs. STATE OF PUNJAB
May 14, 2015
AMANPREET SINGH Vs. UNION OF INDIA & OTHERS
September 2, 2015
AMAR BUILDERS Vs. STATE OF HARYANA AND ORS.
April 7, 2015
AMAR NATH Vs. STATE OF PUNJAB AND OTHERS
December 22, 2015
AMAR SINGH Vs. STATE OF PUNJAB
March 24, 2015
AMAR SINGH Vs. STATE OF PUNJAB
August 19, 2015
AMAR SINGH Vs. STATE OF PUNJAB AND ORS.
March 23, 2015
AMAR SINGH Vs. AMARJIT SINGH
February 23, 2015
AMAR SINGH Vs. STATE OF PUNJAB
November 5, 2015
AMAR SINGH Vs. LAKHVIR SINGH
December 24, 2015
AMAR SINGH Vs. COLLECTOR, YAMUNANAGAR AND OTHERS
February 2, 2015
AMAR SINGH & OTHERS Vs. STATE OF PUNJAB
November 17, 2015
AMAR SINGH AND ORS. Vs. RAMCHANDER AND ORS.
August 3, 2015
AMAR TRADERS AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
March 27, 2015
AMARDEEP CHAUDHARY Vs. STATE OF HARYANA AND ORS.
December 8, 2015
AMARJEET EDUCATION SOCIETY Vs. STATE OF HARYANA AND ORS.
April 29, 2015
AMARJEET KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
October 30, 2015
AMARJEET KAUR Vs. UNION OF INDIA AND ORS.
October 1, 2015
AMARJEET PAUL Vs. SIMMI
April 22, 2015
AMARJEET SINGH Vs. RAMESH KUMAR
February 19, 2015
AMARJEET SINGH Vs. MANJIT SINGH
February 18, 2015
AMARJEET SINGH Vs. HARBHAJAN KAUR
February 26, 2015
AMARJEET SINGH @ RAJU Vs. STATE OF HARYANA
July 17, 2015
AMARJEET SINGH BHATIA Vs. STATE OF HARYANA AND ORS.
August 5, 2015
AMARJIT Vs. STATE OF PUNJAB
March 9, 2015
AMARJIT GUPTA Vs. STATE OF PUNJAB AND ORS.
April 1, 2015
AMARJIT KAUR Vs. HARPAL SINGH
May 18, 2015
AMARJIT KAUR Vs. STATE OF PUNJAB
January 29, 2015
AMARJIT KAUR Vs. CHANDI RAM
January 21, 2015
AMARJIT KAUR Vs. SEWA SINGH
April 24, 2015
AMARJIT KAUR Vs. THE STATE OF PUNJAB
May 6, 2015
AMARJIT KAUR Vs. KULDIP SINGH AND ANOTHER
July 3, 2015
AMARJIT KAUR AND ORS. Vs. RUPPU FINANCE AND LEASING LTD. AND ORS.
October 7, 2015
AMARJIT KAUR AND OTHERS Vs. MOHINDER SINGH AND OTHERS
July 17, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
April 6, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
May 21, 2015
AMARJIT SINGH Vs. THE STATE OF PUNJAB
February 11, 2015
AMARJIT SINGH Vs. K.D. SHARMA & SONS
February 6, 2015
AMARJIT SINGH Vs. PUSHPA DEVI
August 10, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
February 23, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
January 14, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
September 7, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
May 8, 2015
AMARJIT SINGH Vs. PUNJAB MANDI BOARD
February 23, 2015
AMARJIT SINGH Vs. GARMEET KAUR
August 13, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB
August 4, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 22, 2015
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
February 19, 2015
AMARJIT SINGH Vs. SARABJIT KAUR AND ORS.
July 23, 2015
AMARJIT SINGH Vs. SIMARJIT KAUR
October 20, 2015
AMARJIT SINGH Vs. JAGJIT SINGH
December 1, 2015
AMARJIT SINGH @ BABBU Vs. STATE OF PUNJAB
January 29, 2015
AMARJIT SINGH AND ORS. Vs. RAM KUMAR AND ORS.
February 13, 2015
AMARJIT SINGH AND OTHER Vs. SUB-DIVISIONAL MAGISTRATE-CUM-CHIEF RETURNING OFFICER AND OTHERS
January 21, 2015
AMARJIT SINGH PRADESI Vs. GURDIAL SINGH PARDESI
July 28, 2015
AMARJIT SINGH SAINI AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 14, 2015
AMARPAL KAUR Vs. HARBANT RAI
August 10, 2015
AMBA POULTRY FARM Vs. JAGDISH PUNIA, AUTHORIZED OFFICER, CENTRAL BANK OF INDIA
April 22, 2015
AMBIKA KAUL AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
May 21, 2015
AMBRISH JAIN & ANOTHER Vs. STATE OF PUNJAB & OTHERS
October 1, 2015
AMBUJA CEMENT LIMITED Vs. STATE OF PUNJAB AND ORS.
September 18, 2015
AMI CHAND Vs. URMILA
February 18, 2015
AMI CHAND Vs. UNION OF INDIA AND ORS.
July 29, 2015
AMI CHAND AND ORS. Vs. STATE OF HARYANA
January 13, 2015
AMI LAL Vs. SHYAM LAL
February 4, 2015
AMI LAL Vs. SINGH RAM AND OTHERS
October 8, 2015
AMIN CHAND Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
September 14, 2015
AMIR SINGH Vs. STATE OF PUNJAB AND ORS.
April 27, 2015
AMIR SINGH Vs. STATE OF HARYANA AND ORS.
April 23, 2015
AMIT Vs. STATE OF HARYANA AND ORS.
May 19, 2015
AMIT ARORA Vs. AMIT CHAWLA
December 9, 2015
AMIT ARORA AND ORS. Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ORS.
February 13, 2015
AMIT DODA AND ORS Vs. STATE OF PUNJAB AND ORS.
February 2, 2015
AMIT GUPTA Vs. STATE OF PUNJAB AND ORS.
December 11, 2015
AMIT KANTIWAL AND ORS. Vs. MUKESH MITTAL
March 30, 2015
AMIT KAPOOR Vs. ASHU AND ORS.
November 18, 2015
AMIT KUMAR Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
May 5, 2015
AMIT KUMAR Vs. PACKING HOUSE
February 4, 2015
AMIT KUMAR Vs. YOGESH ARORA
December 3, 2015
AMIT KUMAR Vs. ARJAN SINGH
February 23, 2015
AMIT KUMAR Vs. UNION OF INDIA AND OTHERS
December 19, 2015
AMIT KUMAR @ MONU Vs. STATE OF HARYANA
February 2, 2015
AMIT KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 7, 2015
AMIT KUMAR SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 5, 2015
AMIT MAHAJAN AND ORS. Vs. STATE OF HARYANA AND ORS.
March 3, 2015
AMIT MANN Vs. STATE OF HARYANA AND ORS.
February 5, 2015
AMIT PAPERS Vs. STATE OF PUNJAB
August 20, 2015
AMIT SACHDEVA Vs. STATE OF PUNJAB
November 19, 2015
AMNA DEVI Vs. COMMISSIONER, WORKMENS COMPENSATION ACT AND ORS.
March 25, 2015
AMOLAK SINGH Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT, SAS NAGAR MOHALI
January 21, 2015
AMRIK SINGH Vs. OM PARKASH
January 12, 2015
AMRIK SINGH Vs. SUKHWINDER SINGH AND ORS.
July 3, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
March 3, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
April 22, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
January 13, 2015
AMRIK SINGH Vs. UNION OF INDIA AND ORS.
January 8, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
February 5, 2015
AMRIK SINGH Vs. STATE OF PUNJAB AND ORS.
November 17, 2015
AMRIK SINGH Vs. AJAIB SINGH
April 28, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
April 7, 2015
AMRIK SINGH Vs. BABLI DEVI
February 11, 2015
AMRIK SINGH Vs. PARMINDER SINGH
December 10, 2015
AMRIK SINGH Vs. STATE OF PUNJAB
December 4, 2015
AMRIK SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 22, 2015
AMRIK SINGH AND ORS. Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. AND ORS.
May 26, 2015
AMRIK SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 23, 2015
AMRIK SINGH AND ORS. Vs. UNION TERRITORY, CHANDIGARH
October 6, 2015
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB
July 29, 2015
AMRIK SINGH JEJI ALIAS AMRIK JEJI AND ANOTHER Vs. SURINDERJIT KAUR AND ANOTHER
December 14, 2015
AMRINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
February 5, 2015
AMRINDER SINGH Vs. STATE OF PUNJAB
May 26, 2015
AMRINDER SINGH Vs. STATE OF PUNJAB
September 17, 2015
AMRINDER SINGH TIWANA AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 20, 2015
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF PUNJAB AND OTHERS
August 7, 2015
AMRIT KAUR Vs. GURPAL NARAD
July 3, 2015
AMRIT KAUR AND ORS. Vs. PRITAM LAL AND ORS.
March 31, 2015
AMRIT LAL AND ORS. Vs. SADHU RAM AND ORS.
October 30, 2015
AMRIT LAL MANGAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 14, 2015
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND ORS.
September 15, 2015
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND ORS.
January 28, 2015
AMRIT PAL SINGH Vs. MAGHAR SINGH AND ANOTHER
January 28, 2015
AMRIT RICE INDUSTRY Vs. STATE OF HARYANA AND ORS.
May 26, 2015
AMRIT VERSHA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
January 23, 2015
AMRITPAL SINGH Vs. STATE OF PUNJAB
May 11, 2015
AMRITPAL SINGH Vs. STATE OF PUNJAB
April 29, 2015
AMRITPAL SINGH @ AMRIT Vs. STATE OF PUNJAB
July 6, 2015
AMRU Vs. STATE OF HARYANA
February 25, 2015
ANAND Vs. U H B V N L
February 23, 2015
ANAND AND ORS. Vs. AJIT DAHIYA
February 10, 2015
ANAND AND ORS. Vs. STATE OF HARYANA AND ORS.
September 18, 2015
ANAND DABAS Vs. STATE OF HARYANA
February 6, 2015
ANAND KISHORE Vs. AMARJIT KAUR
January 20, 2015
ANAND KUMAR Vs. STATE OF HARYANA AND ORS.
February 24, 2015
ANAND PAL Vs. DAFEDAR AND ORS.
February 4, 2015
ANAND SAROOP MALIK & ORS Vs. AKASHDEEP HOUSING DEVELOPMENT FINANCE PVT LTD & ANR
November 5, 2015
ANANT KAUR CHAHAL Vs. A.S. MANN
January 19, 2015
ANANT PAL SINGH Vs. STATE OF HARYANA
May 27, 2015
ANANT RAM Vs. STATE OF HARYANA AND ORS.
February 24, 2015
ANANT RAM Vs. STATE OF HARYANA
September 2, 2015
ANANT RAM SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
July 2, 2015
ANANYA THAKUR Vs. ARVIND THAKUR AND ORS
September 9, 2015
ANARI DEVI Vs. STATE OF HARYANA
July 6, 2015
ANG INDUSTRIES LIMITED Vs. PARMOD KUMAR AND ORS.
October 19, 2015
ANGREJ ALI Vs. STATE OF PUNJAB AND ORS.
October 6, 2015
ANGREJ KAUR Vs. BALWANT SINGH
April 6, 2015
ANGREJ SINGH Vs. STATE OF PUNJAB
May 18, 2015
ANGREJ SINGH Vs. STATE OF PUNJAB
February 4, 2015
ANGREJ SINGH Vs. SUKHWINDER KAUR
September 7, 2015
ANGREJ SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 9, 2015
ANGREZ SINGH Vs. STATE OF PUNJAB AND ORS.
March 11, 2015
ANIL Vs. STATE OF HARYANA
March 2, 2015
ANIL Vs. STATE OF HARYANA
March 11, 2015
ANIL & OTHERS Vs. STATE OF HARYANA & ANOTHER
July 31, 2015
ANIL AND ORS. Vs. KRISHNA
July 28, 2015
ANIL CHOPRA AND ORS. Vs. AJAY KAPOOR AND ORS.
April 29, 2015
ANIL GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 28, 2015
ANIL KAPOOR Vs. KAMAL KAPOOR AND OTHERS
December 18, 2015
ANIL KUMAR Vs. KANWAL SINGH AND ORS.
March 10, 2015
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.
May 7, 2015
ANIL KUMAR Vs. STATE OF HARYANA
August 10, 2015
ANIL KUMAR Vs. GURMEET SINGH
September 28, 2015
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.
November 10, 2015
ANIL KUMAR Vs. STATE OF HARYANA
September 16, 2015
ANIL KUMAR Vs. BIMLA AND ANOTHER
September 9, 2015
ANIL KUMAR Vs. STATE OF HARYANA
July 8, 2015
ANIL KUMAR Vs. STATE OF HARYANA
September 10, 2015
ANIL KUMAR ALIAS SHERU Vs. STATE OF PUNJAB
February 26, 2015
ANIL KUMAR AND ORS. Vs. GURMIT KAUR AND ORS.
February 24, 2015
ANIL KUMAR AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
February 9, 2015
ANIL KUMAR AND ORS. Vs. INDUSIND BANK LIMITED
March 2, 2015
ANIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 16, 2015
ANIL KUMAR BISHNOI Vs. UNION OF INDIA AND ORS.
May 18, 2015
ANIL KUMAR JAIN Vs. OM PARKASH GUPTA AND ORS.
February 4, 2015
ANIL KUMAR KUNDU Vs. KURUKSHETRA UNIVERSITY AND ORS.
March 31, 2015
ANIL KUMAR MALHOTRA Vs. STATE OF PUNJAB AND ORS.
August 19, 2015
ANIL KUMAR SHARMA Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD AND ORS.
May 12, 2015
ANIL KUMAR SONI Vs. STATE OF PUNJAB
February 27, 2015
ANIL MALHOTRA Vs. CHANDER MALHOTRA AND ORS.
August 13, 2015
ANIL MINHAS AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 23, 2015
ANIL SAINI Vs. STATE OF HARYANA
February 18, 2015
ANIRUDH BHARATI AND ORS. Vs. THE VICE CHANCELLOR AND ORS.
March 11, 2015
ANITA Vs. RAJESH
February 21, 2015
ANITA Vs. ONKAR AND OTHERS
August 21, 2015
ANITA AND ORS. Vs. SOMBIR AND ORS.
September 3, 2015
ANITA DEVI Vs. SURAT RAM
April 1, 2015
ANITA KUMARI Vs. ASHNI SINGH
April 6, 2015
ANITA MALIK Vs. STATE OF HARYANA AND ORS.
February 12, 2015
ANITA PURI Vs. INDUSTRIAL TRIBUNAL & LABOUR COURT
January 6, 2015
ANITA RANI Vs. SURESH KUMAR
February 26, 2015
ANITA RANI Vs. STATE OF PUNJAB
May 21, 2015
ANITA RANI Vs. SURINDER KUMAR
February 24, 2015
ANITA SHARMA AND ORS. Vs. RAM DAYAL AND ORS.
July 29, 2015
ANJALI KUKAR Vs. M.M. LAL CHHABRA
December 21, 2015
ANJU BALA AND ORS. Vs. MOHAMMAD AHMED AND ORS.
November 4, 2015
ANJU KUMARI BATRA AND ORS. Vs. PREM LAL AND ORS.
April 30, 2015
ANKIT GOYAL Vs. RAM BILASH SHARMA
September 16, 2015
ANKITA MITTAL Vs. STATE OF HARYANA AND ORS.
February 9, 2015
ANKUR KAPOOR Vs. PRABHU DASS AND OTHERS
October 31, 2015
ANKUR SHARMA Vs. STATE OF PUNJAB & OTHERS
August 4, 2015
ANKUSH ENGINEERS & CONTRACTORS (PVT ) LTD Vs. UNION OF INDIA AND OTHERS
October 21, 2015
ANKUSH SHARMA Vs. UNION OF INDIA AND ORS.
October 20, 2015
ANMOL SHARMA Vs. GURU RAVI DASS AYURVEDA UNIVERSITY AND ORS.
July 22, 2015
ANNAMMA JOSE Vs. KENICHI AYUKAWA AND ORS.
November 20, 2015
ANOOP Vs. STATE OF HARYANA AND ORS.
February 24, 2015
ANOOP KUMAR Vs. STATE OF PUNJAB
January 28, 2015
ANOOP KUMAR ALIAS SONU Vs. STATE OF HARYANA
January 15, 2015
ANOOP SINGH Vs. STATE OF PUNJAB AND ORS.
May 29, 2015
ANOOP SINGH AND ORS. Vs. STATE OF HARYANA
January 8, 2015
ANOOP SINGH AND ORS. Vs. STATE OF PUNJAB
September 30, 2015
ANSAL PROPERTIES & INDUSTRIES PVT. LTD. AND ORS. Vs. SHASHI BHUSHAN AND ORS.
May 29, 2015
ANSHUL @ PANKAJ (MINOR) & ANOTHER Vs. KARTAR SINGH
September 10, 2015
ANTIM KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
April 29, 2015
ANUJ KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
March 18, 2015
ANUP Vs. STATE OF HARYANA
February 6, 2015
ANUP SINGH Vs. DALER SINGH AND ORS.
September 16, 2015
ANUPAM Vs. INSTITUTE OF BANKING PERSONAL SELECTION (IBPS) AND ORS.
March 19, 2015
ANUPAM JAIN Vs. KULWANT GUPTA AND ORS.
March 9, 2015
ANUPAMA AND OTHERS Vs. FATEH SINGH
July 7, 2015
ANURAG MAHESHWARI Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
April 27, 2015
APEEJAY COLLEGE OF ENGINEERING Vs. STATE OF HARYANA AND ORS.
April 10, 2015
APURV Vs. STATE OF HARYANA
May 29, 2015
ARBINDER PAL SINGH Vs. JOGINDER KAUR & OTHERS
December 10, 2015
ARCHANA BANSAL AND ANOTHER Vs. AVTAR SINGH AND OTHERS
April 10, 2015
ARCHANA KUMARI Vs. STATE OF HARYANA AND ORS.
October 20, 2015
ARCHANA SHARMA Vs. KARAM SINGH
April 29, 2015
ARCHANA VERMA AND ORS. Vs. MADHUR VERMA AND ORS.
November 3, 2015
ARJAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR & ANR
August 21, 2015
ARJAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 22, 2015
ARJAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 2, 2015
ARJUN DASS AND ORS. Vs. STATE OF HARYANA AND ORS.
August 5, 2015
ARMIN RA @ MEENA Vs. STATE OF PUNJAB AND ANOTHER
December 4, 2015
ARPIT FINANCE Vs. BIR DAVINDER SINGH AND ORS.
September 4, 2015
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. STATE OF HARYANA AND ORS.
April 1, 2015
ARSHDEEP KAUR Vs. BHARAT MASIH
February 5, 2015
ARSHDEEP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
December 21, 2015
ARTI Vs. STATE OF U T CHANDIGARH AND ANOTHER
July 13, 2015
ARUN BHATTA CO. Vs. THE PRESIDING OFFICER AND ORS.
July 29, 2015
ARUN GOYAL Vs. STATE OF HARYANA
January 19, 2015
ARUN JAIN Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND ANOTHER
December 15, 2015
ARUN KUMAR Vs. STATE OF PUNJAB
March 11, 2015
ARUN MITTER AND ORS. Vs. S.R. BUILDER LTD. AND ORS.
February 16, 2015
ARUN RATHI AND ORS. Vs. SURESH SHARMA
February 18, 2015
ARUN SHARMA Vs. RISHI RAJ CHAUHAN AND ORS.
November 28, 2015
ARUN SHARMA Vs. USHA SUNDERAM
January 7, 2015
ARUN SINGHAL Vs. STATE OF HARYANA
March 20, 2015
ARUNA GARG Vs. STATE BANK OF INDIA AND OTHERS
July 16, 2015
ARVIND Vs. STATE OF HARYANA
October 12, 2015
ARVIND Vs. STATE OF HARYANA AND OTHERS
May 14, 2015
ARVIND GUPTA AND CO. Vs. INDIAN OIL CORPORATION AND ORS.
January 14, 2015
ARVIND KUMAR ETC Vs. RAJESH KUMAR AHLUWALIA
July 24, 2015
ARVIND KUMAR SACHDEV AND ORS. Vs. AJAY CHATURVEDI AND ORS.
December 7, 2015
ARVIND KUMAR SHARMA Vs. STATE OF HARYANA AND ORS.
August 17, 2015
ARVINDER SINGH Vs. UNION OF INDIA AND ORS.
October 16, 2015
ARVINDER SINGH Vs. SARABJIT KAUR
February 19, 2015
ARYA PARTINIDHI SABHA HARYANA Vs. STATE OF HARYANA AND ORS.
January 8, 2015
ARYA PRATINIDHI SABHA PUNJAB (REGD.) AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 23, 2015
ARYA SHRESTHA UPADHYAY Vs. WORLD COLLEGE OF TECHNOLOGY AND MANAGEMENT AND ORS.
September 18, 2015
ASAN DERA BABA & ANR. Vs. BINDER & ORS.
December 8, 2015
ASHA JAIN Vs. KULWANT SINGH
March 25, 2015
ASHA RAM Vs. STATE OF HARYANA
March 4, 2015
ASHA RANI Vs. STATE OF PUNJAB
January 12, 2015
ASHA RANI Vs. STATE OF PUNJAB AND ORS.
August 25, 2015
ASHA RANI AND ORS. Vs. MOHAN LAL AND ORS.
December 9, 2015
ASHGAR Vs. STATE OF HARYANA AND ORS.
August 4, 2015
ASHIMA CHADHA Vs. STATE OF HARYANA
February 6, 2015
ASHISH Vs. STATE OF HARYANA AND ORS.
September 29, 2015
ASHISH BHATEJA Vs. PRIYANKA
July 6, 2015
ASHISH HANDA Vs. STATE OF PUNJAB
April 22, 2015
ASHOK Vs. ANOOP SINGH
January 19, 2015
ASHOK Vs. STATE OF HARYANA
January 12, 2015
ASHOK @ MENTAL Vs. STATE OF HARYANA
January 6, 2015
ASHOK AGGARWAL Vs. HARBANS LAL AND ORS.
February 6, 2015
ASHOK AND ORS. Vs. STATE OF HARYANA
August 18, 2015
ASHOK GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 9, 2015
ASHOK KASHYAP Vs. STATE OF HARYANA
August 24, 2015
ASHOK KUMAR Vs. PAWAN KUMAR
January 6, 2015
ASHOK KUMAR Vs. KIRAN
February 27, 2015
ASHOK KUMAR Vs. STATE OF HARYANA AND ORS.
May 13, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB
July 3, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB
March 11, 2015
ASHOK KUMAR Vs. GURCHARAN SINGH AND ORS.
September 3, 2015
ASHOK KUMAR Vs. STATE OF HARYANA AND ORS.
May 27, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB
September 30, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB
February 11, 2015
ASHOK KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
November 3, 2015
ASHOK KUMAR Vs. JAGDISH RAM
October 1, 2015
ASHOK KUMAR Vs. STATE OF HARYANA
December 11, 2015
ASHOK KUMAR Vs. ANUPAMA SHARMA
January 21, 2015
ASHOK KUMAR Vs. M/S JETHU RAM RICE MILLS AND OTHERS
December 9, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB AND ANR
August 27, 2015
ASHOK KUMAR Vs. NAND LAL AND ANOTHERS
November 19, 2015
ASHOK KUMAR Vs. SATYAWATI AND OTHERS
December 18, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB
February 2, 2015
ASHOK KUMAR Vs. KULDIP KUMAR AND ANOTHER
September 28, 2015
ASHOK KUMAR Vs. MEENA KUMARI AND OTHERS
September 9, 2015
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
September 17, 2015
ASHOK KUMAR (DECEASED) THROUGH LR. Vs. DEVI RANI AND OTHERS
November 30, 2015
ASHOK KUMAR AND ANR Vs. VED PAL AND ORS
December 8, 2015
ASHOK KUMAR AND COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
September 4, 2015
ASHOK KUMAR AND ORS. Vs. THE PUNJAB WAKF BOARD AND ORS.
September 2, 2015
ASHOK KUMAR AND ORS. Vs. ANITA SHARMA
February 4, 2015
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
May 12, 2015
ASHOK KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 28, 2015
ASHOK KUMAR GARG AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 7, 2015
ASHOK KUMAR GOGIA Vs. STATE OF HARYANA AND ORS.
March 11, 2015
ASHOK KUMAR SACHDEVA Vs. HARISH MALIK
May 8, 2015
ASHOK KUMAR SOOD Vs. SOM NATH
May 14, 2015
ASHOK LEYLAND FINANCE LIMITED Vs. RAM KISHAN
April 28, 2015
ASHOK MANCHANDA Vs. THE ESTATE OFFICER, UT AND ORS.
April 28, 2015
ASHOK SINGH Vs. PARAMJIT KAUR
August 7, 2015
ASHOK VERMA Vs. STATE OF HARYANA
June 8, 2015
ASHOKA TEXTILES BATALA ROAD, AMRITSAR Vs. UNION OF INDIA
April 29, 2015
ASHRAF Vs. KIRPAL SINGH
July 8, 2015
ASHRAF KHAN Vs. ISHAQ AND OTHERS
September 2, 2015
ASHU Vs. STATE OF PUNJAB
October 13, 2015
ASHU AND ORS. Vs. STATE OF HARYANA AND ORS.
July 17, 2015
ASHUTOSH ENTERPRISES Vs. HARYANA STATE ROADS & BRIDGES DEVELOPMENT CORPORATION LIMITED
September 16, 2015
ASHUTOSH HUMNABADKAR, DIRECTOR Vs. CONTINENTAL DEVICE INDIA LTD
January 28, 2015
ASHWANI KUMAR Vs. STATE OF PUNJAB AND ORS.
January 9, 2015
ASHWANI KUMAR Vs. STATE OF PUNJAB
April 23, 2015
ASHWANI KUMAR Vs. STATE OF HARYANA
August 28, 2015
ASHWANI KUMAR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB
March 2, 2015
ASHWANI KUMAR AND ANOTHER Vs. STATE OF HARYANA
September 16, 2015
ASHWANI KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 21, 2015
ASHWANI KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
April 27, 2015
ASHWANI KUMAR ARORA AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 18, 2015
ASHWANI KUMAR BANSAL AND ORS. Vs. STATE OF PUNJAB
January 14, 2015
ASHWANI MEHTA AND ANR. Vs. PRABHA SEHGAL AND ANR.
January 12, 2015
ASI JAI PAL Vs. STATE OF HARYANA
July 20, 2015
ASIAN CONSOLIDATED INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 12, NEW DELHI
October 5, 2015
ASLAM Vs. STATE OF HARYANA
April 23, 2015
ASMI CHOUDHARY Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
July 6, 2015
ASOPUS INFRASTRUCTURE LIMITED Vs. PUNJAB ENERGY DEVELOPMENT AGENCY AND ANOTHER
September 4, 2015
ASSA BAHADUR SANGMA Vs. STATE OF PUNJAB
May 6, 2015
ASSISTANT COLLECTOR, CUSTOMS AND CENTRAL EXCISE DIVISION Vs. NEW INDIA DYEING AND FINISHING MILLS
January 13, 2015
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
September 4, 2015
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANR
July 20, 2015
ASTHAL TIRKHU TIRATH JI MAHARAJ AND ANOTHER Vs. TIRKHU TIRATH SUDHAR SAMITI OF VILLAGE SEENK PATRI AND ANOTHER
December 8, 2015
ATAM PRAKSH PASRICHA Vs. STATE OF HARYANA AND OTHERS
January 12, 2015
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED
July 9, 2015
ATMA TUBE PRODUCTS LTD. Vs. ORIENTAL BANK OF COMMERCE
January 7, 2015
ATTAR SINGH Vs. BHARPAI
February 21, 2015
ATTAR SINGH Vs. GRAM PANCHAYAT, VILLAGE BAKHTAWARPUR
May 28, 2015
ATTAR SINGH Vs. STATE OF HARYANA AND ORS.
October 13, 2015
ATTO Vs. GURMUKH SINGH AND ORS.
September 8, 2015
ATUL Vs. STATE OF HARYANA
July 28, 2015
ATUL BANSAL Vs. BANWARI LAL
February 19, 2015
ATUL KUMAR AND ORS. Vs. STATE OF PUNJAB
February 26, 2015
ATUL SUYAL Vs. PUNJAB TECHNICAL UNIVERSITY
April 1, 2015
AVI KUMAR @ SONU Vs. STATE OF PUNJAB
December 17, 2015
AVINASH CHAND SHARMA Vs. TILAK RAJ BAKSHI AND ORS.
February 2, 2015
AVINASH CHANDER SOOD Vs. VIJAY KUMAR AND ORS.
April 29, 2015
AVINASH KAUR Vs. PUNJAB AND SIND BANK AND ORS.
September 17, 2015
AVINEESH KUMAR Vs. STATE OF PUNJAB
April 29, 2015
AVTAR KAUR Vs. PREM DASS
January 30, 2015
AVTAR KAUR Vs. TEJINDER SINGH BAXI
March 24, 2015
AVTAR SINGH Vs. STATE OF HARYANA AND ORS.
February 5, 2015
AVTAR SINGH Vs. STATE OF PUNJAB
May 6, 2015
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.
October 16, 2015
AVTAR SINGH Vs. STATE OF HARYANA
July 14, 2015
AVTAR SINGH Vs. STATE OF PUNJAB
September 2, 2015
AVTAR SINGH Vs. BALJEET KAUR
July 3, 2015
AVTAR SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
December 14, 2015
AVTAR SINGH Vs. STATE OF HARYANA
February 24, 2015
AVTAR SINGH Vs. GURJIT SINGH
March 26, 2015
AVTAR SINGH Vs. KULDEEP SINGH
May 28, 2015
AVTAR SINGH Vs. STATE OF PUNJAB
August 28, 2015
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.
April 29, 2015
AVTAR SINGH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY AND OTHERS
July 9, 2015
AVTAR SINGH Vs. SANTOKH SINGH AND OTHERS
December 21, 2015
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 19, 2015
AVTAR SINGH Vs. STATE BANK OF PATIALA
November 20, 2015
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
July 17, 2015
AVTAR SINGH Vs. STATE OF PUNJAB
September 30, 2015
AVTAR SINGH AND ORS. Vs. STATE OF U.T.
February 23, 2015
AVTAR SINGH AND ORS. Vs. JASWINDER KAUR
April 21, 2015
AVTAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 29, 2015
AVTAR SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
January 21, 2015
AVTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 20, 2015
AVTAR SINGH AND ORS. Vs. STATE OF PUNJAB
December 15, 2015
AVTAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
October 21, 2015
AVTAR SINGH AND ORS. Vs. DARSHAN SINGH AND ORS.
December 5, 2015
AVTAR SINGH AND OTHERS Vs. INDER PAL SINGH AND OTHERS
November 19, 2015
AWLA INFRA, FARIDKOT ROAD, GURUHARSAHAI Vs. THE HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.
December 4, 2015
AXIS BANK Vs. BALBIR SINGH AND OTHERS
January 12, 2015
AYUSHI SHARMA Vs. NATIONAL INSTITUTE OF TECHNOLOGY, KURUKSHETRA AND OTHERS
July 10, 2015
AZAD Vs. STATE OF HARYANA
May 25, 2015
AZAD Vs. STATE OF HARYANA
December 17, 2015
AZAD COMMISSION AGENTS Vs. THE STATE OF PUNJAB AND ORS.
May 26, 2015
AZAD SINGH Vs. STATE OF HARYANA
July 22, 2015
AZHARUDDIN Vs. SAHABU AND OTHERS
December 17, 2015
AZRUDDIN Vs. STATE OF HARYANA
February 13, 2015
B L KAPOOR MEMORIAL HOSPITAL Vs. BALBIR AGGARWAL
January 21, 2015
B.B. KAUSHIK Vs. STATE OF HARYANA AND ORS.
July 8, 2015
B.K. STEELS Vs. STATE OF PUNJAB AND ORS.
August 10, 2015
B.M. VERMA AND ORS. Vs. NAN-JUNDAPPA AND ORS.
July 1, 2015
B.M.J. REAL ESTATE (P) LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
September 15, 2015
B.R. STEEL INDUSTRIES AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 31, 2015
BA-BAPU SHIKSHA SAMITI Vs. SUDESH KUMAR
February 13, 2015
BABA PRITAM DASS SHIKSHA SAMITI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
April 7, 2015
BABAR ALI AND ORS. Vs. THE STATE OF PUNJAB
May 15, 2015
BABBA AND ORS. Vs. STATE OF PUNJAB
April 8, 2015
BABLI @ BANSI RAM Vs. STATE OF HARYANA AND OTHERS
December 21, 2015
BABLI DEVI AND ORS. Vs. SUNIL
March 24, 2015
BABLOO Vs. STATE OF HARYANA
December 2, 2015
BABLOO GHOSH Vs. STATE OF HARYANA
November 26, 2015
BABLU KUMAR Vs. STATE OF PUNJAB
April 10, 2015
BABNEET SINGH Vs. STATE OF PUNJAB AND ORS.
November 30, 2015
BABU AND ORS. Vs. STATE OF HARYANA AND ORS.
February 18, 2015
BABU LAL Vs. INDU DEVI
August 10, 2015
BABU LAL Vs. SHUSHILA DEVI
February 23, 2015
BABU LAL AND ORS. Vs. STATE OF HARYANA
September 22, 2015
BABU RAM ARORA Vs. STATE OF PUNJAB
May 25, 2015
BABU SINGH Vs. STATE OF HARYANA
January 28, 2015
BABU SINGH Vs. S SAMPURAN SINGH
March 19, 2015
BABU SINGH AND ORS. Vs. SUKHJANT SINGH AND ORS.
April 7, 2015
BABY Vs. STATE OF PUNJAB AND ANOTHER
April 9, 2015
BACHAN KAUR (DEAD) Vs. KAKA SINGH AND OTHERS
May 15, 2015
BACHAN KAUR AND ORS. Vs. KABAL SINGH AND ORS.
January 28, 2015
BACHAN SINGH Vs. STATE OF HARYANA AND ORS.
April 9, 2015
BACHHITTAR SINGH AND OTHERS Vs. GURMAIL SINGH AND OTHERS
December 10, 2015
BACHITTAR SINGH Vs. SURJIT SINGH
March 23, 2015
BACHITTAR SINGH Vs. GURMAIL SINGH AND OTHERS
September 22, 2015
BACHITTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 5, 2015
BACHU DASS Vs. STATE OF HARYANA
September 2, 2015
BAGGA SINGH Vs. SHINGARA SINGH
August 21, 2015
BAGGA SINGH Vs. STATE OF PUNJAB
September 24, 2015
BAGHA RAM Vs. VIDYA DEVI
September 4, 2015
BAGICHA SINGH Vs. GOVT. OF PUNJAB AND ORS.
September 8, 2015
BAHADUR SINGH Vs. STATE OF HARYANA AND ORS.
July 30, 2015
BAHADUR SINGH Vs. STATE OF PUNJAB AND ORS.
April 20, 2015
BAHADUR SINGH Vs. STATE OF PUNJAB
February 24, 2015
BAHAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 27, 2015
BAISAKHI RAM @ DIMPAL Vs. STATE OF PUNJAB
August 17, 2015
BAJ SINGH Vs. STATE OF PUNJAB
January 14, 2015
BAJ SINGH Vs. VIJAY KUMAR KAURA
August 17, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JEET SINGH
February 5, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NIRMALA DEVI
May 12, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BALWINDER KAUR AND OTHERS
July 30, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. SUMAN DEVI AND ORS.
July 10, 2015
BAJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
July 23, 2015
BAKHTAWAR AND ORS. Vs. RAM PARTAP AND ORS.
December 19, 2015
BAKHTAWAR SINGH Vs. GURDEV SINGH
September 2, 2015
BAKHTAWAR SINGH AND ORS. Vs. STATE OF HARYANA
February 24, 2015
BAKSHI MOHD. SHAFI Vs. RIAZ
February 25, 2015
BAKSHISH SINGH Vs. BHAJAN SINGH AND ORS.
March 2, 2015
BAKSHISH SINGH Vs. STATE OF PUNJAB
February 13, 2015
BAL KRISHAN Vs. STATE OF PUNJAB AND ORS.
July 1, 2015
BAL KRISHAN SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I AND ORS.
March 30, 2015
BAL KRISHAN SHARMA AND OTHERS Vs. GURPAL SINGH AND ANOTHER
September 3, 2015
BAL KRISHAN SOM PAL AND ORS. Vs. SUSHIL KUMAR
March 31, 2015
BAL MUKAND Vs. STATE OF HARYANA AND ORS.
April 29, 2015
BALA Vs. STATE OF U T , CHANDIGARH
July 8, 2015
BALAJI ALLOYS Vs. COMMISSIONER OF C. EX.
March 12, 2015
BALAJI BHATTA COMPANY Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND OTHERS
August 31, 2015
BALAK RAM Vs. THE COMMISSIONER-CUM-SECRETARY REHABILITATION, HARYANA AND ORS.
January 21, 2015
BALAK RAM @ GOVIND Vs. COMMISSIONER-CUM-SECRETARY, REHABILITATION, HARYANA AND
February 13, 2015
BALBIR AND ORS. Vs. STATE OF HARYANA
May 7, 2015
BALBIR CHAND Vs. VEERBHUMI PLANTATION(INDIA) LTD
March 17, 2015
BALBIR CHAND AND ORS. Vs. STATE OF PUNJAB
March 18, 2015
BALBIR KAUR Vs. STATE OF HARYANA
May 18, 2015
BALBIR KAUR Vs. PRESIDING OFFICER-CUM-S.D.M. OF THE MAINTENANCE & WELFARE OF SENIOR CITIZEN TRIBUNAL AND ORS.
June 29, 2015
BALBIR KAUR Vs. STATE OF HARYANA AND ORS.
September 4, 2015
BALBIR KAUR AND OTHERS Vs. RAM PAL AND OTHERS
October 13, 2015
BALBIR SHARMA Vs. STATE OF HARYANA AND ORS.
January 14, 2015
BALBIR SINGH Vs. HARBANS KAUR
May 26, 2015
BALBIR SINGH Vs. PRESIDING OFFICER AND ORS.
March 25, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
April 8, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
March 30, 2015
BALBIR SINGH Vs. RAJ KRISHAN
March 3, 2015
BALBIR SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
March 10, 2015
BALBIR SINGH Vs. SHER SINGH
November 5, 2015
BALBIR SINGH Vs. MOGA CENTRAL COOPERATIVE BANK LTD. AND ORS.
October 21, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
January 28, 2015
BALBIR SINGH Vs. TARSEM SINGH AND ORS.
September 18, 2015
BALBIR SINGH Vs. SHAM SINGH AND ORS.
September 1, 2015
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
August 28, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
February 25, 2015
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
October 8, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
April 29, 2015
BALBIR SINGH Vs. BALWINDER SINGH AND ORS.
February 12, 2015
BALBIR SINGH Vs. BHIM SINGH AND OTHERS
December 8, 2015
BALBIR SINGH Vs. STATE OF PUNJAB & ANOTHER
November 18, 2015
BALBIR SINGH Vs. RATTAN SINGH
July 28, 2015
BALBIR SINGH Vs. STATE OF PUNJAB
July 15, 2015
BALBIR SINGH Vs. STATE OF HARYANA & ANOTHER
August 17, 2015
BALBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
September 22, 2015
BALBIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
May 21, 2015
BALBIR SINGH AND OTHERS Vs. JASPAL SON OF SH DES RAJ
March 3, 2015
BALBIR SINGH CHAHAL Vs. SUKHDEV SINGH AND ORS.
July 6, 2015
BALBIR SINGH WASU Vs. GENERAL PUBLIC AND ORS.
August 7, 2015
BALBIR SINGH; KELA DEVI Vs. SATWINDER SINGH
May 12, 2015
BALDALIP WALA THIND Vs. HARDEEP KAUR
October 5, 2015
BALDEV KAUR Vs. INDERJEET SINGH
January 15, 2015
BALDEV KRISHAN Vs. BUDDHI AND ORS.
January 27, 2015
BALDEV KRISHAN GUPTA Vs. STATE OF PUNJAB AND ORS.
March 11, 2015
BALDEV RAJ Vs. MADHU ANAND
January 23, 2015
BALDEV RAJ Vs. GAGANDEEP MEHTA
November 3, 2015
BALDEV RAJ Vs. STATE OF PUNJAB AND OTHERS
October 21, 2015
BALDEV RAJ Vs. KISHORI LAL AND ANOTHER
December 14, 2015
BALDEV RAJ SHARMA Vs. KANTA DEVI AND ORS.
March 19, 2015
BALDEV SINGH Vs. UNION OF INDIA AND ORS.
February 10, 2015
BALDEV SINGH Vs. KAUR SINGH
April 23, 2015
BALDEV SINGH Vs. STATE OF PUNJAB
January 8, 2015
BALDEV SINGH Vs. HARBHAJAN SINGH AND ORS.
March 27, 2015
BALDEV SINGH Vs. SATYA INDUSTRIES PVT. LTD. AND ORS.
January 13, 2015
BALDEV SINGH Vs. MOHAN SINGH AND ORS.
September 2, 2015
BALDEV SINGH Vs. MOHAN SINGH AND ORS.
February 13, 2015
BALDEV SINGH Vs. SUKHDEV SINGH
April 21, 2015
BALDEV SINGH Vs. STATE OF HARYANA AND ORS.
August 26, 2015
BALDEV SINGH Vs. VINOD KUMAR SHARMA
December 2, 2015
BALDEV SINGH Vs. KANWAL JIT KAUR
April 29, 2015
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
September 30, 2015
BALDEV SINGH Vs. SUDAM SINGH AND ORS.
January 7, 2015
BALDEV SINGH Vs. SHAMO DEVI
November 18, 2015
BALDEV SINGH Vs. APPELLANT TRIBUNAL-CUM-DISTRICT MAGISTRATE, SANGRUR AND OTHERS
December 14, 2015
BALDEV SINGH Vs. STATE OF PUNJAB & OTHERS
July 10, 2015
BALDEV SINGH Vs. STATE OF PUNJAB
September 16, 2015
BALDEV SINGH & ANOTHER Vs. STATE OF HARYANA
December 9, 2015
BALDEV SINGH & ANR Vs. PAL SINGH & ORS
August 11, 2015
BALDEV SINGH & CO. Vs. COMMISSIONER OF INCOME TAX
January 30, 2015
BALDEV SINGH (DECEASED) THROUGH L RS VIR KAUR Vs. GIAN
February 23, 2015
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 30, 2015
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
February 18, 2015
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
March 13, 2015
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
December 7, 2015
BALDEV SINGH AND OTHERS Vs. AMARJIT SINGH
September 14, 2015
BALDEV SINGH BRAR Vs. STATE OF PUNJAB AND ORS.
April 28, 2015
BALDEV SINGH SAINI Vs. PUNJAB STATE ELECTRICITY BOARD
September 1, 2015
BALDISH KAUR Vs. STATE OF PUNJAB
January 7, 2015
BALESH Vs. STATE OF HARYANA AND ORS.
April 8, 2015
BALESHWAR AND ORS. Vs. BIG JOS ESTATE LIMITED
November 2, 2015
BALHAR SINGH Vs. SHAM LAL
February 16, 2015
BALI RAM Vs. AJIT SINGH
May 8, 2015
BALI RAM Vs. STATE OF HARYANA
December 2, 2015
BALIHAR SINGH Vs. STATE OF HARYANA
May 6, 2015
BALINDER SINGH Vs. IMPROVEMENT TRUST
May 19, 2015
BALJEET KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
March 23, 2015
BALJEET SINGH Vs. VIDYA RANI AND ORS.
September 21, 2015
BALJEET SINGH Vs. AMRISH KUMAR JINDAL
April 23, 2015
BALJEET SINGH AND ORS. Vs. RAJESH AND ORS.
February 25, 2015
BALJEET SINGH AND ORS. Vs. STATE OF PUNJAB
November 28, 2015
BALJEET SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 29, 2015
BALJINDER KAUR Vs. UNION OF INDIA
March 19, 2015
BALJINDER KAUR Vs. DIRECTOR, PANCHAYATS, PUNJAB AND ORS.
January 30, 2015
BALJINDER KAUR AND ORS Vs. MANISH KUMAR AND ORS
July 17, 2015
BALJINDER SINGH Vs. STATE OF PUNJAB
January 12, 2015
BALJINDER SINGH Vs. JOGINDER SINGH
January 23, 2015
BALJINDER SINGH Vs. STATE OF HARYANA
February 24, 2015
BALJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
July 8, 2015
BALJINDER SINGH Vs. STATE OF HARYANA
February 10, 2015
BALJINDER SINGH Vs. SURINDER KAUR
January 28, 2015
BALJINDER SINGH Vs. STATE OF PUNJAB
December 2, 2015
BALJINDER SINGH Vs. STATE OF PUNJAB
July 29, 2015
BALJINDER SINGH Vs. STATE OF PUNJAB
September 23, 2015
BALJINDER SINGH AND ORS. Vs. KARAM SINGH AND ORS.
May 6, 2015
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 1, 2015
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 13, 2015
BALJINDER SINGH THROUGH LRS Vs. RANJIT SINGH
August 3, 2015
BALJIT KAUR Vs. PUNJAB STATE GOVERNMENT AND ORS.
January 14, 2015
BALJIT KAUR Vs. SATPAL SINGH AND ORS.
February 6, 2015
BALJIT KAUR Vs. PREM KUMAR AND ORS.
September 28, 2015
BALJIT KAUR Vs. JASBIR SINGH ALIAS DHANNA AND ANOTHER
July 8, 2015
BALJIT KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 20, 2015
BALJIT MOTORS (REGD.) Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
April 24, 2015
BALJIT SINGH Vs. PREM KUMAR SHARMA
February 21, 2015
BALJIT SINGH Vs. STATE OF HARYANA AND ORS.
August 13, 2015
BALJIT SINGH Vs. STATE OF PUNJAB
May 21, 2015
BALJIT SINGH Vs. BANK OF BARODA AND ORS.
December 11, 2015
BALJIT SINGH Vs. STATE OF PUNJAB & ORS
December 15, 2015
BALJIT SINGH Vs. MEET SINGH
September 11, 2015
BALJIT SINGH Vs. JAGJIT SINGH AND OTHERS
September 15, 2015
BALJIT SINGH Vs. STATE OF PUNJAB
July 16, 2015
BALJIT SINGH @ BABBU AND ANOTHER Vs. STATE OF PUNJAB
September 7, 2015
BALJIT SINGH @ BEETA Vs. STATE OF PUNJAB
March 13, 2015
BALJIT SINGH AND COMPANY Vs. STATE OF PUNJAB AND ORS.
August 20, 2015
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
May 13, 2015
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
September 29, 2015
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
September 2, 2015
BALJIT SINGH AND OTHERS Vs. COL. RAGHBIR SINGH SHERGILL AND OTHERS
April 27, 2015
BALKAR SINGH Vs. STATE OF PUNJAB
March 18, 2015
BALKAR SINGH Vs. BHUPINDER KAUR
November 30, 2015
BALKAR SINGH Vs. JOGINDER SINGH
March 23, 2015
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 21, 2015
BALKAR SINGH AND ORS. Vs. JOGINDER SINGH AND ORS.
March 25, 2015
BALKARAN SINGH Vs. STATE OF PUNJAB
June 29, 2015
BALKARAN SINGH Vs. BAGICHA SINGH
July 28, 2015
BALKARANBIR SINGH Vs. PANJAB UNIVERSITY, CHANDIGARH AND ORS.
September 18, 2015
BALLAMGARH CO-OP L/C SOCIETY, ROPAR Vs. COMMISSIONER OF CENTRAL EXCISE
December 23, 2015
BALOUR SINGH Vs. STATE OF PUNJAB
April 28, 2015
BALRAJ Vs. STATE OF HARYANA
March 3, 2015
BALRAJ KAUR Vs. SATNAM SINGH, GPA
March 31, 2015
BALRAJ PANCHAL Vs. STATE OF PUNJAB AND OTHERS
October 30, 2015
BALRAJ SHARMA SON OF KIRPA RAM SHARMA Vs. STATE OF PUNJAB
July 3, 2015
BALRAJ SINGH ALIAS BALLA Vs. STATE OF HARYANA
April 23, 2015
BALRAM Vs. PUNJAB STATE POWER CORPORATION LTD
May 13, 2015
BALRAM Vs. STATE OF HARYANA AND OTHERS
May 13, 2015
BALVINDER @ VIRENDER Vs. BALRAJ SINGH AND OTHERS
December 22, 2015
BALVINDER KUMAR @ EIDHU Vs. STATE OF PUNJAB AND ANOTHER
October 12, 2015
BALVIR KAUR @ BALBIR KAUR AND OTHERS Vs. RANJIT SINGH AND OTHERS
January 12, 2015
BALWAN Vs. PAWAN KUMAR AND ORS.
May 15, 2015
BALWAN SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
March 20, 2015
BALWAN SINGH Vs. STATE OF HARYANA
April 23, 2015
BALWAN SINGH Vs. SUDESH DEVI
January 22, 2015
BALWAN SINGH & ANR Vs. STATE OF HARYANA
August 26, 2015
BALWANT Vs. STATE OF HARYANA
May 13, 2015
BALWANT RAM AND OTHERS Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR AND OTHERS
August 19, 2015
BALWANT SINGH Vs. STATE OF PUNJAB
April 30, 2015
BALWANT SINGH Vs. SWARAN SINGH
April 24, 2015
BALWANT SINGH Vs. STATE OF PUNJAB
May 19, 2015
BALWANT SINGH Vs. UNION OF INDIA
March 25, 2015
BALWANT SINGH Vs. STATE OF PUNJAB
June 30, 2015
BALWANT SINGH Vs. SUNIL HANS & ANOTHER
October 13, 2015
BALWANT SINGH Vs. NISABAR SINGH AND OTHERS
December 14, 2015
BALWANT SINGH Vs. STATE OF HARYANA AND OTHERS
September 7, 2015
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 3, 2015
BALWANT SINGH @ BANTI Vs. STATE OF HARYANA
August 19, 2015
BALWANT SINGH AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 12, 2015
BALWANT SINGH AND ORS. Vs. THE STATE OF PUNJAB
February 19, 2015
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB
March 17, 2015
BALWANT SINGH KALER Vs. STATE OF PUNJAB
March 23, 2015
BALWINDER KAUR Vs. UNION OF INDIA AND ORS.
April 6, 2015
BALWINDER KAUR Vs. GURDEV SINGH AND ORS.
February 5, 2015
BALWINDER KAUR Vs. SURINDER SINGH AND ORS.
February 23, 2015
BALWINDER KAUR Vs. TILAK RAJ
April 20, 2015
BALWINDER KAUR Vs. GURVINDER SINGH
January 21, 2015
BALWINDER KAUR Vs. KARAMBIR AND OTHERS
December 10, 2015
BALWINDER KAUR ALIAS RANI Vs. STATE OF PUNJAB
September 4, 2015
BALWINDER KAUR AND ORS. Vs. STATE OF PUNJAB
April 8, 2015
BALWINDER KAUR KHAIRA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 12, 2015
BALWINDER KUMAR Vs. STATE OF PUNJAB
January 19, 2015
BALWINDER SINGH Vs. HARKIRAT SINGH
April 8, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB
March 18, 2015
BALWINDER SINGH Vs. JASWINDER SINGH AND ORS.
April 22, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB
September 11, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
December 5, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB
September 15, 2015
BALWINDER SINGH Vs. BHAJAN KAUR AND ANOTHER
September 18, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 22, 2015
BALWINDER SINGH Vs. STATE OF PUNJAB
August 25, 2015
BALWINDER SINGH Vs. STATE OF HARYANA
July 22, 2015
BALWINDER SINGH Vs. STATE OF HARYANA AND OTHERS
November 19, 2015
BALWINDER SINGH @ BILLU @ BAJ Vs. STATE OF PUNJAB
September 29, 2015
BALWINDER SINGH AND ANOTHER Vs. HANS RAJ AND OTHERS
August 11, 2015
BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 24, 2015
BALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
July 17, 2015
BALWINDER SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 2, 2015
BALWINDER SINGH BHATTI Vs. PADAM MOTORS AND ORS.
November 6, 2015
BALWINDER VERMA @ BOBBY Vs. STATE OF PUNJAB
August 14, 2015
BANARSI DAS Vs. PRABHATI DEVI AND ORS.
March 11, 2015
BANK OF BARODA Vs. VINOD KUMAR
May 14, 2015
BANK OF BARODA AND ORS. Vs. SUKHWINDER SINGH
March 9, 2015
BANK OF NEW YORK MELLON, LONDON BRANCH Vs. J C T LIMITED
January 27, 2015
BANK OF PUNJAB LTD. Vs. HARMINDER KAUR
December 4, 2015
BANNI SINGH Vs. STATE OF PUNJAB
March 17, 2015
BANSI LAL Vs. BALBIR KAUR
September 23, 2015
BANSI LAL @ BANI Vs. U T ADMINISTRATION, CHANDIGARH
September 7, 2015
BANSIWALA ENGINEERING SERVICES WORKS Vs. TECON PROJECTS PVT LTD AND ANOTHER
January 30, 2015
BANT RAM AND ORS. Vs. STATE OF HARYANA
November 16, 2015
BANT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 13, 2015
BANT SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, PANCHAYATS AND ORS.
June 29, 2015
BANTI Vs. STATE OF HARYANA
May 29, 2015
BANTI ALIAS VED PARKASH Vs. STATE OF HARYANA
May 19, 2015
BANWARI AND ORS. Vs. STATE OF HARYANA AND ORS.
March 25, 2015
BANWARI LAL Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS.
December 10, 2015
BANWARI LAL Vs. SANDEEP KUMAR AND ANOTHER
September 2, 2015
BANWARI LAL GUPTA Vs. BHUPINDER SINGH
August 21, 2015
BAR COUNCIL OF PUNJAB AND HARYANA Vs. UT CHANDIGARH & ORS
July 24, 2015
BARINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
July 9, 2015
BARJINDER SINGH Vs. UNION OF INDIA AND ORS.
September 29, 2015
BARJINDER SINGH HAMDARD Vs. BHUPINDER SINGH KHANGURA
August 31, 2015
BARKHA SINGH AND ORS. Vs. VIRINDER SINGH AND ORS.
December 7, 2015
BARNALA BUILDERS & PROP. CONSULTANTS Vs. DY. C.C.E. & S.T.
December 2, 2015
BARU AND OTHERS Vs. STATE OF HARYANA
October 30, 2015
BASANT AND ORS. Vs. STATE OF HARYANA
January 7, 2015
BASANT KUMAR Vs. ROMESH KUMAR DEORA
July 3, 2015
BASANTA AND ORS Vs. DULI CHAND AND ORS.
April 30, 2015
BASHAMBAR LAL AND ORS. Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
August 19, 2015
BASHIR AHMAD Vs. STATE OF PUNJAB
March 25, 2015
BASIC DEVELOPERS PVT LTD Vs. SHEO NARAIN @ SHIV NARAIN
April 21, 2015
BASTA SINGH Vs. JOGINDER KAUR AND ORS.
March 11, 2015
BATA INDIA LIMITED Vs. JAGTAR SINGH
July 30, 2015
BAWA DASWANDHA SINGH WARYAM SINGH Vs. PUNJAB AND SIND BANK
July 24, 2015
BAWA JATINDER SINGH Vs. CHANDIGARH ADMINISTRATION AND ORS.
July 16, 2015
BAWA SINGH Vs. STATE OF PUNJAB
October 20, 2015
BAWITA AND ORS. Vs. GURDIAL SINGH AND ORS.
May 7, 2015
BAZAZ ORIENT TEPPICHE Vs. HUDA, PANCHKULA
January 21, 2015
BEANT KAUR Vs. GURLABH SINGH
March 23, 2015
BEANT KAUR Vs. MOHINDRA FINANCIERS AND LUCKY SCHEME (P) LIMITED AND ANOTHER
December 15, 2015
BEANT SINGH Vs. ATMA SINGH
May 19, 2015
BEER SINGH Vs. STATE OF HARYANA
July 15, 2015
BEERA Vs. STATE OF PUNJAB
September 7, 2015
BEG RAJ AND ORS. Vs. RAJINDER SINGH AND ORS.
November 3, 2015
BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
August 25, 2015
BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
December 10, 2015
BELO DEVI Vs. URMILA DEVI ORS.
January 14, 2015
BENI PARSHAD SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
May 13, 2015
BEROJGAR LINEMEN UNION (PUNJAB) AND ORS. Vs. PUNJAB STATE POWER CORP. LTD. AND ORS.
July 2, 2015
BESTWAYS TRANSPORT INDIA PVT LTD Vs. KULDEEP SINGH
October 15, 2015
BHABHUTI SINGH Vs. STATE OF HARYANA
March 17, 2015
BHAG SINGH Vs. MALKIAT SINGH AND ORS.
July 7, 2015
BHAG SINGH AND ORS. Vs. LACHMAN SINGH AND ORS.
October 5, 2015
BHAG SINGH AND OTHERS Vs. SUBEG SINGH
August 24, 2015
BHAGAT PHOOL SINGH MAHILA VISHWAVIDYALAYA KHANPUR KALAN & ANR Vs. B C ARYA & ORS
August 4, 2015
BHAGAT SINGH Vs. NIHAL KAUR AND ORS.
May 27, 2015
BHAGAT SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND ORS.
May 21, 2015
BHAGIRATH Vs. SULTAN AND ORS.
July 24, 2015
BHAGIRATH Vs. USHA
February 11, 2015
BHAGIRATH @ BHAGI Vs. STATE OF HARYANA
December 4, 2015
BHAGIRATH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 8, 2015
BHAGWAN Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA AND ORS.
August 5, 2015
BHAGWAN Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL AND ORS.
September 15, 2015
BHAGWAN Vs. STATE OF HARYANA AND OTHERS
September 24, 2015
BHAGWAN AND OTHERS Vs. MUKESH KUMAR AND OTHERS
July 24, 2015
BHAGWAN DASS Vs. STATE OF HARYANA AND ORS.
October 5, 2015
BHAGWAN DASS Vs. STATE OF PUNJAB & OTHERS
September 2, 2015
BHAGWAN DASS AND SONS Vs. SAWHNEY INTERNATIONAL TRADE LINKS, GURGAON AND ORS
October 7, 2015
BHAGWAN DASS DAWAR Vs. STATE OF HARYANA
January 29, 2015
BHAGWAN DEVI Vs. RAM CHANDER @ RAMA AND ANOTHER
August 3, 2015
BHAGWAN SAHAI AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE ATWA AND OTHERS
July 15, 2015
BHAGWAN SARUP Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
December 9, 2015
BHAGWAN SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER, RUPNAGAR & ORS
November 17, 2015
BHAGWAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 17, 2015
BHAGWAN VANASPATI MILLS LTD. Vs. DLF UNIVERSAL LTD. AND ORS.
July 29, 2015
BHAGWANI Vs. CHHAJU RAM
April 7, 2015
BHAGWANI DEVI ALIAS BHAGWAN DEVI Vs. RAM DULARI AND OTHERS
October 21, 2015
BHAGWANT DUTT AND ANOTHER Vs. RAJ KUMAR
September 17, 2015
BHAGWANT SINGH Vs. THE PEPSU ROAD TRANSPORT CORP. AND ORS.
April 24, 2015
BHAGWANT SINGH Vs. HARJINDER SINGH
July 3, 2015
BHAGYASHRI MERCANTILE PRIVATE LIMITED Vs. STATE
March 31, 2015
BHAJAN SINGH Vs. JEET SINGH
August 24, 2015
BHAJAN SINGH & ORS Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB & ANR
October 8, 2015
BHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB
August 18, 2015
BHAKRA BEAS MANAGEMENT BOARD AND ORS. Vs. KANTA AGGARWAL
May 6, 2015
BHAKRA BEAS MANAGEMENT BOARD AND ORS. Vs. RAJ KUMAR AND ORS.
October 5, 2015
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. PRITAM SINGH BAJAJ AND ANOTHER
September 8, 2015
BHALE RAM (THROUGH LRS) Vs. COMMISSIONER, HISSAR DIVISION, HISSAR
February 2, 2015
BHAN SINGH AND ORS. Vs. JAGIR SINGH
November 16, 2015
BHAN@ SURAJ BHAN Vs. STATE OF HARYANA
March 11, 2015
BHANU PARKASH Vs. SHARDA AND ORS.
February 19, 2015
BHANWAR LAL Vs. STATE OF PUNJAB
May 13, 2015
BHANWAR LAL Vs. PUNJAB NATIONAL BANK
January 28, 2015
BHANWAR LAL @ BHANWAR LAL AGGARWAL AND ORS Vs. SHYAM SUNDER AND ORS
November 19, 2015
BHANWAR LAL SHARMA Vs. ARIHANT JAIN
January 28, 2015
BHARAT BHAMBI Vs. STATE OF HARYANA AND OTHERS
December 15, 2015
BHARAT BHUSHAN Vs. RAKSHA RANI
March 24, 2015
BHARAT BHUSHAN Vs. STATE OF PUNJAB
March 9, 2015
BHARAT BHUSHAN Vs. BALBIR KRISHAN
April 7, 2015
BHARAT KALOTRA AND ORS. Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
May 7, 2015
BHARAT KUMAR Vs. STATE OF PUNJAB
April 1, 2015
BHARAT MEDICAL HALL AND ANOTHER Vs. R K TANWAR AND ANOTHER
November 28, 2015
BHARAT PETROLEUM CORPORATION LIMITED Vs. ACHHRU MAL KANWAR CHAND
February 10, 2015
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. BHAGWANTI DEVI AND ORS.
April 22, 2015
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. PAL FILLING STATION AND ORS.
April 21, 2015
BHARAT PETROLEUM CORPORATION LTD , AND OTHERS Vs. SURINDER PAL SINGH PASRECHA
August 12, 2015
BHARAT SANCHAR NIGAM LIMITED Vs. S KUMAR CONSTRUCTION COMPANY, NEW DELHI & ANOTHER
November 16, 2015
BHARAT SANCHAR NIGAM LIMITED & OTHERS Vs. SURYA BUILDERS & ENGINEERS
July 16, 2015
BHARAT SANCHAR NIGAM LTD Vs. RAM PHAL SUHAG
February 26, 2015
BHARAT SHARMA Vs. STATE OF PUNJAB
February 13, 2015
BHARAT SINGH Vs. RAM CHANDER
August 28, 2015
BHARAT SINGH Vs. DISTRICT COLLECTOR, GURGAON & ORS
November 17, 2015
BHARAT SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
May 5, 2015
BHARAT SINGH GULIA Vs. ANZAR KHAN
March 19, 2015
BHARMA RANOLE @ BHARBATI RANI Vs. STATE OF HARYANA
March 16, 2015
BHARPUR SINGH Vs. PRTC AND ORS.
November 5, 2015
BHARPUR SINGH Vs. SUPERINTENDENT CANAL OFFICER AND OTHERS
September 23, 2015
BHARTHO DEVI Vs. STATE OF HARYANA AND ORS.
July 9, 2015
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. AMARJEET KAUR AND ORS.
February 25, 2015
BHARTI REALITY LTD. Vs. STATE OF HARYANA AND ORS.
September 9, 2015
BHATERI DEVI Vs. SANGEETA DEVI AND ORS.
October 29, 2015
BHAWNA CHAUDHARY Vs. STATE OF HARYANA AND ORS.
May 15, 2015
BHIKHU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
January 9, 2015
BHIM SAIN Vs. STATE OF HARYANA
January 28, 2015
BHIM SAIN Vs. STATE OF PUNJAB AND OTHERS
July 1, 2015
BHIM SAIN MITTAL Vs. STATE OF HARYANA
February 9, 2015
BHIM SEN Vs. ASHOK CHHABRA
July 2, 2015
BHIM SEN BANSAL AND ORS. Vs. STATE OF PUNJAB
July 21, 2015
BHIM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA
May 26, 2015
BHIM SINGH Vs. RAJNISH
April 6, 2015
BHIM SINGH Vs. STATE OF PUNJAB
January 13, 2015
BHIM SINGH Vs. STATE OF HARYANA
April 1, 2015
BHIM SINGH Vs. VINOD KUMAR
September 21, 2015
BHIM SINGH Vs. BIMLA
September 9, 2015
BHIM SINGH Vs. RAMZAN KHAN & OTHERS
September 1, 2015
BHIM SINGH AND ORS. Vs. STATE OF HARYANA
March 10, 2015
BHIM SINGH AND ORS. Vs. STATE OF HARYANA
July 29, 2015
BHOLA Vs. STATE OF PUNJAB
February 11, 2015
BHOLA RAM Vs. STATE OF HARYANA
August 21, 2015
BHOLA RAM Vs. STATE OF PUNJAB
December 2, 2015
BHOLA SINGH AND ORS. Vs. STATE OF PUNJAB
March 11, 2015
BHOLA YADAV Vs. STATE OF PUNJAB
August 25, 2015
BHOOP SINGH Vs. THE STATE OF HARYANA
February 16, 2015
BHOOP SINGH Vs. STATE OF HARYANA
January 7, 2015
BHOOP SINGH Vs. STATE OF HARYANA AND OTHERS
August 6, 2015
BHOOP SINGH AND ORS. Vs. KURIA AND ORS.
July 8, 2015
BHRAMPAL BHATI Vs. STATE OF HARYANA
February 6, 2015
BHUDEV Vs. DEV DUTT SHARMA AND OTHERS
October 12, 2015
BHUNA CO-OP CREDIT AND SERVICE SOCIETY LTD Vs. STATE OF HARYANA AND OTHERS
July 17, 2015
BHUPINDER KAUR Vs. STATE OF PUNJAB
March 23, 2015
BHUPINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 13, 2015
BHUPINDER KUMAR Vs. STATE OF PUNJAB & OTHERS
August 7, 2015
BHUPINDER SINGH Vs. JANGIR SINGH
May 21, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 30, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB
January 7, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
March 4, 2015
BHUPINDER SINGH Vs. MAMTA
February 5, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 20, 2015
BHUPINDER SINGH Vs. AMAR NATH AND OTHERS
October 14, 2015
BHUPINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
October 8, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 13, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
September 24, 2015
BHUPINDER SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
July 31, 2015
BHUPINDER SINGH Vs. PANCHAYAT SAMITI BATALA AND ORS.
June 30, 2015
BHUPINDER SINGH Vs. CHATTAR SINGH
December 5, 2015
BHUPINDER SINGH Vs. DHARAM PAUL
August 24, 2015
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 20, 2015
BHUPINDER SINGH Vs. PAL SINGH AND OTHERS
December 4, 2015
BHUPINDER SINGH Vs. JASWANT SINGH
December 15, 2015
BHUPINDER SINGH & OTHERS Vs. HARJIT SINGH & OTHERS
December 22, 2015
BHUPINDER SINGH AND ANOTHER Vs. PALWINDER KAUR CHHINA AND OTHERS
December 17, 2015
BHUPINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
January 12, 2015
BHUPINDER SINGH AND ORS. Vs. STATE OF UT AND ORS.
July 30, 2015
BHUPINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 20, 2015
BHUPINDER SINGH AND OTHERS Vs. KEWAL KRISHAN CHHABRA
October 8, 2015
BHUPINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 4, 2015
BHURA SINGH AND ORS. Vs. STATE OF HARYANA
April 22, 2015
BHUSHAN KUMAR AND ORS. Vs. STATE OF HARYANA
January 12, 2015
BHUSHAN KUMAR SHARMA Vs. STATE OF PUNJAB
March 9, 2015
BHUSHAN SINGH RANA Vs. PUNJAB POLLUTION CONTROL BOARD AND ORS.
April 6, 2015
BIJAY SHANKAR HALWASIYA Vs. BHIWANI SUDHAR AND VIKAS SAMITI, BHIWANI
May 28, 2015
BIJENDER Vs. STATE OF HARYANA AND ORS.
March 24, 2015
BIJENDER Vs. STATE OF HARYANA AND ORS.
February 16, 2015
BIJENDER Vs. MANJEET AND ANOTHER
August 6, 2015
BIJENDER AND ORS. Vs. STATE OF HARYANA AND ORS.
September 17, 2015
BIJENDER SINGH Vs. THE PRESIDING OFFICER AND ORS.
February 24, 2015
BIJENDER SINGH AND ORS. Vs. RAJ KUMAR GUPTA
July 21, 2015
BIJENDER SON OF RAGHBIR SINGH Vs. BEERBAL AND OTHERS
December 8, 2015
BIKRAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 22, 2015
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
July 10, 2015
BIKRAMJIT SINGH @ VICKY Vs. PARAMJIT KAUR
September 11, 2015
BIKRAMJIT SINGH GILL Vs. COMMISSIONER OF INCOME TAX, BATHINDA
August 31, 2015
BIKRAMJIT SINGH GILL Vs. COMMISSIONER OF INCOME TAX, BATHINDA
July 31, 2015
BIKRAMPAL SINGH Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
December 3, 2015
BILLU Vs. STATE OF PUNJAB
February 25, 2015
BILLU AND ORS Vs. STATE OF HARYANA AND ANR
October 30, 2015
BILLU RAM AND ANOTHER Vs. BIMLA DEVI
August 21, 2015
BIMLA Vs. BINDER
August 26, 2015
BIMLA AND ORS. Vs. PREM SINGH AND ORS.
August 12, 2015
BIMLA AND ORS. Vs. ANITA
January 29, 2015
BIMLA DEVI Vs. KUNTI DEVI
May 1, 2015
BIMLA DEVI Vs. STATE OF HARYANA AND ORS.
November 30, 2015
BIMLA DEVI AND ORS. Vs. DEVINDER SINGH AND ORS.
February 25, 2015
BIMLA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
April 6, 2015
BIMLA RANI AND OTHERS Vs. BAHADUR SINGH
December 10, 2015
BINDER KAUR Vs. STATE OF PUNJAB AND ORS.
September 30, 2015
BINDER SINGH Vs. RAJINDER KAUR AND ANOTHER
December 15, 2015
BINDIA AND ORS. Vs. STATE OF HARYANA AND ORS.
November 27, 2015
BINY RALLY Vs. STATE OF PUNJAB
March 30, 2015
BIO STANDARD DIAGNOSTICS PVT LTD Vs. STATE
March 31, 2015
BIOSIS WATER Vs. STATE OF PUNJAB AND OTHERS
November 2, 2015
BIR PAL SINGH Vs. STATE OF HARYANA AND OTHERS
October 13, 2015
BIR SINGH Vs. HARYANA STATE AND ORS.
July 15, 2015
BIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
October 8, 2015
BIRBAL Vs. STATE OF HARYANA AND ORS.
February 19, 2015
BIRBAL Vs. STATE OF HARYANA & ORS
July 29, 2015
BIRBAL SINGH Vs. UNION OF INDIA AND ORS.
July 13, 2015
BIRBAL SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
September 7, 2015
BIRBRENDER SINGH AND ANOTHER Vs. PRABHJIT KAUR AND OTHERS
October 8, 2015
BIRENDER KUMAR Vs. STATE OF HARYANA
May 26, 2015
BIRENDER KUMAR Vs. SUNEEL DEVI
August 31, 2015
BIRINDER KUMAR Vs. SUKHDEV BHATWA
February 18, 2015
BIRMA DEVI Vs. STATE OF HARYANA
March 25, 2015
BIRMATI Vs. BRAHAM PRAKASH
June 12, 2015
BIRMATI Vs. BRAHAM PARKASH
January 12, 2015
BIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
July 29, 2015
BIRU RAM AND ORS. Vs. ROSHAN LAL AND ORS.
March 2, 2015
BISHAMBER AND ORS. Vs. HARBANS LAL AND ORS.
February 23, 2015
BISHAMBER DAYAL YADAV Vs. MANISH
May 27, 2015
BISHNA AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
November 18, 2015
BITTU @ BALWINDER SINGH Vs. STATE OF PUNJAB
February 9, 2015
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER Vs. THE STATE INFORMATION COMMISSIONER AND ORS.
August 10, 2015
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER, UT, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, UT, CHANDIGARH AND ORS.
December 7, 2015
BLOCK EDUCATION OFFICER AND ORS. Vs. KAMLA DEVI
May 6, 2015
BLUE SKY WORLDWIDE TRAVELS AND ORS. Vs. HARVINDER SINGH
April 1, 2015
BLUE STAMPINGS AND FORGINGS LIMITED Vs. PRESIDING OFFICER
August 18, 2015
BOARD OF TRUSTEES, HARYANA RAJYA BAL BHAWAN Vs. APPELLATE AUTHORITY AND ORS.
January 15, 2015
BOBBY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 14, 2015
BODH RAJ Vs. STATE OF PUNJAB
January 14, 2015
BOHTI Vs. RAJ KUMAR AND ORS.
September 29, 2015
BOOTA SINGH Vs. GURMAIL SINGH
February 6, 2015
BOOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
July 13, 2015
BOOTA SINGH & ANOTHER Vs. STATE OF PUNJAB
August 20, 2015
BRAHM SARUP Vs. D.A.V. COLLEGE MANAGING COMMITTEE, NEW DELHI AND ORS.
November 17, 2015
BRAHMA NAND Vs. STATE OF HARYANA AND ORS.
May 1, 2015
BRAHMI SINGH Vs. STATE OF HARYANA AND ORS.
May 20, 2015
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE CO LTD AND ANOTHER Vs. GURDARSHAN SINGH AND ANOTHER
September 19, 2015
BRIDGESTONE INDIA PVT. LTD. Vs. BRAR MOTORS AND ORS.
January 5, 2015
BRIGHT ENTERPRISES PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 24, 2015
BRIJ BHUSHAN CHABRA AND OTHERS Vs. COMMISSIONER, ROHTAK AND OTHERS
October 5, 2015
BRIJ LAL AND ORS. Vs. STATE OF PUNJAB
December 1, 2015
BRIJ MOHAN Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS.
November 5, 2015
BRIJ MOHAN GUPTA Vs. STATE OF HARYANA AND ORS.
September 10, 2015
BRIJ PAL SHARMA Vs. STATE OF HARYANA AND ORS.
July 8, 2015
BRIJESH KUMAR Vs. STATE OF U T CHANDIGARH
March 17, 2015
BRIJESH KUMAR Vs. SEEMA
January 12, 2015
BROADWAY OVERSEAS LTD. Vs. THE CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
August 13, 2015
BUDH RAM AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 9, 2015
BUDH RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
September 15, 2015
BUDH RAM LALIT KUMAR Vs. STATE OF PUNJAB AND ORS.
August 21, 2015
BUDH SINGH Vs. STATE OF PUNJAB
February 25, 2015
BUDH SINGH Vs. STATE OF HARYANA AND ORS.
December 22, 2015
BUDHI RAM Vs. STATE OF HARYANA
April 22, 2015
BUDHO DEVI Vs. STATE OF HARYANA AND ORS.
May 29, 2015
BUTA SINGH Vs. STATE OF PUNJAB
August 11, 2015
BUTA SINGH Vs. STATE OF PUNJAB
May 27, 2015
BUTA SINGH Vs. STATE OF PUNJAB
April 1, 2015
BUTA SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
January 16, 2015
BUTA SINGH AND ORS. Vs. STATE OF PUNJAB
September 30, 2015
C.C.E., ROHTAK Vs. INDIAN OIL CORPORATION LTD.
March 19, 2015
C.R. YADAV Vs. STATE OF HARYANA AND ORS.
July 3, 2015
C.S. ATWAL Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
July 22, 2015
CALCUTTA CONSTRUCTIONS COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
May 14, 2015
CAPITAL AUTO RUBBER INDUSTRIES Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
September 16, 2015
CAPRICON ALLOYS PVT LTD AND OTHERS Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL-II AND OTHERS
July 2, 2015
CCS HARYANA AGRICULTURIST UNIVERSITY AND ORS. Vs. SATYENDRA KUMAR
March 27, 2015
CEBON INDIA LIMITED Vs. STATE OF HARYANA AND ORS.
March 24, 2015
CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs. HARSIMRANJIT SINGH AND ORS.
September 16, 2015
CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY (CIPET) Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
August 24, 2015
CENTURY KNITTERS (INDIA) LTD. Vs. CESTAT
April 8, 2015
CER BOIH Vs. STATE OF PUNJAB
October 14, 2015
CHAKRAVARTY DADA Vs. STATE OF PUNJAB
May 15, 2015
CHAMAN LAL Vs. STATE OF HARYANA
February 26, 2015
CHAMAN LAL GOYAL Vs. SHILPI GUPTA
March 13, 2015
CHAMAN LAL KHUNGER AND ORS. Vs. HARMAN SINGH AND ORS.
February 27, 2015
CHAMAN PARKASH AND ORS. Vs. STATE OF HARYANA
March 26, 2015
CHAMELI Vs. STATE OF HARYANA
February 6, 2015
CHAMELI AND ANOTHER Vs. SEEMA AND ANOTHER
July 30, 2015
CHAMELI DEVI Vs. JAGDISH AND ORS.
May 29, 2015
CHAMKAUR SINGH Vs. JAGIR SINGH AND ORS.
May 27, 2015
CHAMKAUR SINGH Vs. STATE OF PUNJAB
January 21, 2015
CHAMKAUR SINGH Vs. STATE OF PUNJAB
May 19, 2015
CHAMKAUR SINGH Vs. STATE OF PUNJAB
July 15, 2015
CHAMPA WATI AND OTHERS Vs. GULSHAN KUMAR AND OTHERS
March 12, 2015
CHANAN RAM Vs. STATE OF PUNJAB
January 14, 2015
CHANCHALA DEVI Vs. STATE OF PUNJAB
October 1, 2015
CHAND AND ORS. Vs. DHARAMPAL AND ORS.
April 8, 2015
CHAND RAM Vs. BHAGWAT DAYAL
August 18, 2015
CHAND RAM AND OTHERS Vs. VED PARKASH AND OTHERS
August 21, 2015
CHAND ROOP MALIK, ZILEDAR Vs. STATE OF HARYANA AND OTHERS
July 1, 2015
CHAND SINGH Vs. STATE OF HARYANA
February 11, 2015
CHAND SINGH Vs. STATE OF PUNJAB AND ORS.
September 1, 2015
CHAND SINGH AND ORS. Vs. STATE OF PUNJAB
July 6, 2015
CHANDAN KUMAR Vs. UNION OF INDIA
March 10, 2015
CHANDAN SINGH AND ORS Vs. STATE OF HARYANA AND OTHERS
October 5, 2015
CHANDER AND ORS. Vs. STATE OF HARYANA
April 22, 2015
CHANDER BHAN AND ORS. Vs. THE CHIEF ADMINISTRATOR AND ORS.
February 4, 2015
CHANDER BHAN SINGAL Vs. STATE OF HARYANA AND ORS.
February 11, 2015
CHANDER KALA Vs. THE INDERPRASTHA COOPERATIVE HOUSING BUILDING SOCIETY LTD. ETC.
March 12, 2015
CHANDER KALA AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
January 13, 2015
CHANDER KANT AND ORS. Vs. STATE OF HARYANA AND ORS.
December 15, 2015
CHANDER KANTA BHATIA Vs. CHIEF ADMINISTRATOR, HOUSING BOARD HARYANA AND ORS.
February 21, 2015
CHANDER PAL Vs. PEHLWAN DAYA NAND AND ORS.
January 14, 2015
CHANDER PATI Vs. STATE OF HARYANA AND ORS.
March 23, 2015
CHANDER PATI Vs. RAJBIR AND OTHERS
July 29, 2015
CHANDER SAGAR @ GHARONDA AND ANOTHER Vs. STATE OF HARYANA
July 17, 2015
CHANDER SHEKHAR Vs. STATE OF PUNJAB
May 28, 2015
CHANDER SINGH Vs. STATE OF HARYANA
February 11, 2015
CHANDER SINGH Vs. STATE OF HARYANA AND ORS.
April 9, 2015
CHANDER SINGH Vs. VINOD KUMAR JINDAL
July 9, 2015
CHANDER SINGH Vs. STATE OF HARYANA AND OTHERS
December 18, 2015
CHANDER SINGH ALIAS CHANDER BHAN Vs. MOHINDER MASIH
February 23, 2015
CHANDGI RAM Vs. STATE OF HARYANA
October 13, 2015
CHANDI RAM Vs. MOHINDER MASIH
February 23, 2015
CHANDIGARH ADMINISTRATION Vs. SADHU SINGH AND ORS.
December 4, 2015
CHANDIGARH ADMINISTRATION AND ORS. Vs. VIKAS MITTAL AND ORS.
May 8, 2015
CHANDIGARH ADMINISTRATION AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
October 16, 2015
CHANDIGARH ADMINISTRATION AND ORS. Vs. INSPECTOR KEWAL KRISHAN AND ORS.
October 9, 2015
CHANDIGARH POLICE INSPECTOR GENERAL OF POLICE, POLICE HEADQUARTERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
October 6, 2015
CHANDIGARH TRANSPORT UNDERTAKING Vs. POOJA & OTHERS
August 28, 2015
CHANDRO Vs. RANDHIP MANN AND OTHERS
April 7, 2015
CHANDU Vs. RAMKALI AND ORS.
September 9, 2015
CHANDU LAL Vs. SATYA NARAYAN AND ANOTHER
August 24, 2015
CHANNAN SINGH Vs. BACHNA AND OTHERS
September 3, 2015
CHARAN KAUR Vs. STATE OF PUNJAB AND OTHERS
July 1, 2015
CHARAN SINGH Vs. STATE OF PUNJAB
May 21, 2015
CHARAN SINGH Vs. STATE OF PUNJAB
February 25, 2015
CHARAN SINGH Vs. STATE OF PUNJAB
February 5, 2015
CHARAN SINGH Vs. SANJAY KUMAR AND ORS.
July 29, 2015
CHARAN SINGH Vs. STATE OF PUNJAB
December 5, 2015
CHARAN SINGH Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
March 26, 2015
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
July 30, 2015
CHARAN SINGH Vs. KEWAL KRISHAN ALIAS KEWAL SINGH AND OTHERS
October 30, 2015
CHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 10, 2015
CHARAN SINGH AND ORS. Vs. STATE OF HARYANA
January 21, 2015
CHARANJEET KAUR Vs. STATE OF HARYANA AND OTHERS
November 27, 2015
CHARANJEET SINGH Vs. STATE OF HARYANA & ANR
May 8, 2015
CHARANJIT AND ORS. Vs. STATE OF HARYANA
April 10, 2015
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
May 29, 2015
CHARANJIT KAUR Vs. SUKHDEV SINGH
May 8, 2015
CHARANJIT KAUR Vs. CHANDIGARH HOUSING BOARD AND ORS.
September 2, 2015
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
October 30, 2015
CHARANJIT KAUR Vs. AVTAR SINGH AND OTHERS
July 9, 2015
CHARANJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 24, 2015
CHARANJIT KAUR AND ORS. Vs. GURVINDER SINGH TAKHAR
January 12, 2015
CHARANJIT KAUR AND OTHERS Vs. JAGJIT SINGH AND ANOTHER
September 9, 2015
CHARANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 6, 2015
CHARANJIT LAL AND ORS. Vs. RADHA KAPOOR
April 22, 2015
CHARANJIT RAI & ORS Vs. UNION OF INDIA & ORS
October 31, 2015
CHARANJIT SINGH Vs. HARKIRAN KAUR
February 18, 2015
CHARANJIT SINGH Vs. THE DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
December 3, 2015
CHARANJIT SINGH Vs. HARJIT KAUR & ORS.
March 23, 2015
CHARANJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 26, 2015
CHARANJIT SINGH AND ORS. Vs. GURDIAL BHALLA AND ORS.
September 23, 2015
CHARANJIT SINGH WALIA Vs. THE STATE OF HARYANA AND ORS.
May 25, 2015
CHARANPREET KAUR Vs. STATE OF PUNJAB AND ORS.
April 9, 2015
CHARKARWARTI AND ORS. Vs. GURPRIT SINGH AND ORS.
March 16, 2015
CHATRA S/O CHUNNI LAL Vs. STATE OF HARYANA
April 23, 2015
CHATTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 7, 2015
CHATTAR SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
September 14, 2015
CHATTER SINGH AND ORS. Vs. STATE OF HARYANA
August 24, 2015
CHAWLA ENTERPRISES Vs. HARJOT ENGGL. WORKS AND ORS.
May 14, 2015
CHAWLI DEVI Vs. PREM CHAND
January 27, 2015
CHD DEVELOPERS LIMITED Vs. THE STATE OF HARYANA AND ORS.
April 22, 2015
CHET RAM Vs. TARSEM CHAND AND ORS.
March 24, 2015
CHET RAM Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
February 26, 2015
CHET RAM Vs. RAKESH KUMAR AND OTHERS
July 14, 2015
CHET RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
February 24, 2015
CHETAN Vs. STATE OF HARYANA
February 20, 2015
CHETAN SINGH Vs. STATE
July 22, 2015
CHETAN WALIA AND ORS. Vs. STATE OF HARYANA AND ORS.
November 30, 2015
CHHAJJU Vs. STATE OF HARYANA
February 16, 2015
CHHAJJU RAM Vs. DIRECTOR CONSOLIDATION AND ORS.
September 4, 2015
CHHAJJU SINGH Vs. NIKKA SINGH
March 24, 2015
CHHAYA BARJATYA Vs. RAHUL BARJATYA
January 29, 2015
CHHINDER KAUR Vs. BANT SINGH
April 1, 2015
CHHINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
August 6, 2015
CHHINDER PAL KAUR Vs. STATE OF HARYANA
March 26, 2015
CHHINDER PAL SINGH AND ORS. Vs. STATE OF PUNJAB
December 4, 2015
CHHINDER SINGH Vs. CHARAN KAUR
July 31, 2015
CHHINDER SINGH Vs. STATE OF PUNJAB
September 30, 2015
CHHITTAR @ CHHITTRU Vs. STATE OF HARYANA
January 23, 2015
CHHOTU RAM Vs. KULWINDER SINGH
September 15, 2015
CHIEF ENGINEER AND OTHERS Vs. LALKAR SINGH AND ANOTHER
September 3, 2015
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOOL CHAND AND OTHERS
September 8, 2015
CHIEF MATERIAL MANAGER Vs. M/S CMI LTD. & ORS.
December 11, 2015
CHIEF MEDICAL OFFICER, GENERAL HOSPITAL, BHIWANI AND ORS. Vs. VIJAY KUMAR AND ORS.
October 28, 2015
CHILLU Vs. STATE OF HARYANA
January 30, 2015
CHINT KAUR AND ORS. Vs. STATE OF PUNJAB
May 15, 2015
CHINT RAM Vs. LEKH RAJ & OTHERS
September 2, 2015
CHIRANJEEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 7, 2015
CHIRANJI LAL AND ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.
May 26, 2015
CHITRA RANI Vs. STATE OF HARYANA AND ORS.
November 18, 2015
CHITTAR RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
September 1, 2015
CHOBBAR SINGH Vs. DHARAM PAL SINGH GREWAL
May 4, 2015
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD Vs. MUNESH DEVI
May 29, 2015
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD. Vs. RAVINDER KAUR AND OTHERS
November 28, 2015
CHOLAMANDALAM MS GENERAL FINANCE CO. LTD. Vs. LAKHMI CHAND AND ORS.
February 28, 2015
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. LAKHMI CHAND
February 26, 2015
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. PINKI RANI AND OTHERS
February 13, 2015
CHUNI LAL Vs. STATE OF PUNJAB
October 7, 2015
CHUNNI LAL Vs. SUDESH RANI AND ANOTHER
November 16, 2015
CHUNNI LAL AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
March 13, 2015
CITI CORP FINANCE (INDIA) LTD AND ANOTHER Vs. GURPREET SINGH
August 6, 2015
COL R P S BRAR Vs. SURINDER KRISHAN AHLUWALIA
February 11, 2015
COL RAGHBIR SINGH & OTHERS Vs. PUNJAB & HARYANA HIGH COURT & OTHERS
August 28, 2015
COL S S RATHI Vs. PREM DESWAL
May 13, 2015
COLONEL SUDHIR SARDANA Vs. RAM AVTAR AND ORS.
May 11, 2015
COMFORT TECHNOLOGIES Vs. ENGINEERING DEPARTMENT (ELECTRICITY), UT AND ORS.
November 28, 2015
COMMANDER REALTORS PVT. LTD. Vs. SATBIR AND ORS.
March 4, 2015
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. BELLSONICA AUTO COMPONENTS INDIA P. LTD.
July 16, 2015
COMMISSIONER OF C. EX. Vs. BECTON DICKINSON INDIA PVT. LTD.
March 27, 2015
COMMISSIONER OF C. EX. Vs. G.M.P. FINISHING MILLS
July 24, 2015
COMMISSIONER OF C. EX. Vs. P.T. IMPEX
April 6, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. SARON MECHANICAL WORKS
October 14, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. NEXO PRODUCTS (INDIA)
August 7, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT DYEING & FINISHING INDUSTRIES
September 21, 2015
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. ANAND FOUNDERS & ENGINEERS
October 5, 2015
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. MIDLAND ALLOYS & STEEL PVT. LTD.
November 28, 2015
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. GHANSHAM BASSI
September 1, 2015
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. RAGINI STEELS (P) LTD.
January 8, 2015
COMMISSIONER OF INCOME TAX Vs. NACHHATTAR SINGH AND ORS.
April 29, 2015
COMMISSIONER OF INCOME TAX Vs. DINESH VERMA
July 6, 2015
COMMISSIONER OF INCOME TAX Vs. SAROOP TANNERIES LTD.
April 9, 2015
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDS. LTD. AND ORS.
January 7, 2015
COMMISSIONER OF INCOME TAX Vs. MOTOROLA SOLUTIONS INDIA PVT. LTD.
March 9, 2015
COMMISSIONER OF INCOME TAX Vs. SRI GURU GORAKH NATH CHARITABLE EDUCATIONAL SOCIETY
May 5, 2015
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LIMITED
October 1, 2015
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG P. LIMITED
September 21, 2015
COMMISSIONER OF INCOME TAX Vs. MANGAL SINGH
September 1, 2015
COMMISSIONER OF INCOME TAX Vs. HARYANA TELEVISION LTD.
September 8, 2015
COMMISSIONER OF INCOME TAX Vs. KAPIL KUMAR AGARWAL AND ORS.
November 4, 2015
COMMISSIONER OF INCOME TAX Vs. SUNILA SHARMA
July 31, 2015
COMMISSIONER OF INCOME TAX Vs. RAKESH NAIN TRIVEDI
October 29, 2015
COMMISSIONER OF INCOME TAX Vs. ITW INDIA LTD.
July 15, 2015
COMMISSIONER OF INCOME TAX Vs. AJAY SINGH
September 1, 2015
COMMISSIONER OF INCOME TAX Vs. KAPSONS ASSOCIATES
August 4, 2015
COMMISSIONER OF INCOME TAX Vs. MISTY MEADOWS PVT LTD
September 17, 2015
COMMISSIONER OF INCOME TAX Vs. NUCHEM LIMITED
September 17, 2015
COMMISSIONER OF INCOME TAX Vs. SUN LIFE INDIA SERVICE P. LTD.
April 29, 2015
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL
July 29, 2015
COMMISSIONER OF INCOME TAX Vs. VEE GEE INDUSTRIAL ENTERPRISES
July 28, 2015
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. HIGHWAY CYCLE INDUSTRIES LTD.
January 30, 2015
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. PARABOLIC DRUGS LIMITED
August 26, 2015
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. BRINSAR FOODS PVT. LTD.
August 3, 2015
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MARIGOLD MERCHANDISE (P) LTD.
October 14, 2015
COMMISSIONER OF INCOME TAX (TDS) Vs. IVY HEALTH LIFE SCIENCES PVT. LTD.
August 26, 2015
COMMISSIONER OF INCOME TAX (TDS), CHANDIGARH Vs. GENERAL MANAGER, HARYANA ROADWAYS, HISAR
December 5, 2015
COMMISSIONER OF INCOME TAX I Vs. RAMESH GUPTA
August 12, 2015
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. PUSHPA GUPTA
August 12, 2015
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. REETA GUPTA
August 12, 2015
COMMISSIONER OF INCOME TAX II Vs. RAJIV KUMAR MANUJA
September 18, 2015
COMMISSIONER OF INCOME TAX II Vs. BANARSI SWEETS (P) LIMITED
December 7, 2015
COMMISSIONER OF INCOME TAX RANGE-I Vs. MUNISH KUMAR BANSAL
July 13, 2015
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. CARRIER AIR-CONDITIONING AND REFRIGERATION
May 19, 2015
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MANDEEP MUSHROOM LTD.
August 25, 2015
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. LAKHANI RUBBER UDYOG P. LIMITED
September 22, 2015
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. RAM GOPAL & SONS
September 16, 2015
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. NARESH JINDAL
August 11, 2015
COMMISSIONER OF INCOME TAX, HISAR Vs. R S SANGWAN
December 3, 2015
COMMISSIONER OF INCOME TAX, JALANDHAR II, JALANDHAR Vs. SADHU SINGH HAMDARD TRUST, NEHRU GARDEN ROAD, JALANDHAR
November 16, 2015
COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR Vs. MARKETERS, BASTI DANISHMANDAN ROAD, JALANDHAR
July 9, 2015
COMMISSIONER OF INCOME TAX, KARNAL Vs. KARNAL COOPERATIVE SUGAR MILLS LIMITED, MERRUT ROAD, KARNAL
August 25, 2015
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. RAJENDRA CONSTRUCTION, PANCHKULA
March 10, 2015
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA FINANCIAL CORPORATION
August 10, 2015
COMMISSIONER OF INCOME TAX, PATIALA Vs. EQBAL INN & HOTELS LIMITED
September 21, 2015
COMMISSIONER OF INCOME TAX, PATIALA Vs. GHUNNA RAM & SONS, PATIALA
August 14, 2015
COMMISSIONER OF INCOME TAX-I Vs. RAKESH GUPTA
July 2, 2015
COMMISSIONER OF INCOME TAX-I Vs. ABHISHEK INDUSTRIES LTD.
January 27, 2015
COMMISSIONER OF INCOME TAX-I Vs. USHA SABOO AND ORS.
May 15, 2015
COMMISSIONER OF INCOME TAX-I Vs. MRIDULA PROP. DHRUV FABRICS AND ORS.
April 10, 2015
COMMISSIONER OF INCOME TAX-I Vs. AMRIK SINGH
February 2, 2015
COMMISSIONER OF INCOME TAX-I Vs. KUDU INDUSTRIES
July 31, 2015
COMMISSIONER OF INCOME TAX-I Vs. SUNDER FORGING
July 30, 2015
COMMISSIONER OF INCOME TAX-I, AMRITSAR Vs. INTERNATIONAL ENGG CORPORATION (R)
August 11, 2015
COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. DSM ANTI INFECTIVES INDIA LTD
May 27, 2015
COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. NAVEEN BHATIA
August 19, 2015
COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. KUDU INDUSTRIES, LUDHIANA
March 3, 2015
COMMISSIONER OF INCOME TAX-II Vs. PATIALA CARRIERS AND ORS.
May 13, 2015
COMMISSIONER OF INCOME TAX-II Vs. FREEDOM BOARD & PAPER MILLS
April 23, 2015
COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. VIJAY BHARAT CIGARETTE STORE, DHALHOUSIE ROAD, PATHANKOT
May 27, 2015
COMMISSIONER OF INCOME TAX-II, JALANDHAR Vs. APEEJAY EDUCATION SOCIETY, JALANDHAR
March 10, 2015
COMMISSIONER OF INCOME TAX-II, JALANDHAR Vs. RAVINDER SINGHANIA
July 6, 2015
COMMISSIONER OF INCOME TAX-II, PANCHKULA Vs. RAKESH KUMAR KHOSLA
August 24, 2015
COMMISSIONER OF INCOME-TAX Vs. GLAXO SMITHKLINE CONSUMER HEALTH CARE LTD
September 2, 2015
COMMISSIONER OF INCOME-TAX Vs. JAT EDUCATION SOCIETY
September 17, 2015
COMMISSIONER OF INCOME-TAX, FARIDABAD Vs. RASHTRIYA VIKAS PARTY, FARIDABAD
August 11, 2015
COMMISSIONER OF WEALTH TAX, PATIALA Vs. DALMIA BISCUITS (P) LIMITED, RAJPURA
November 2, 2015
COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX Vs. THE PRINTER HOUSE P. LTD.
September 29, 2015
COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX COMMISSIONERATE Vs. CADCHEM LABORATORIES LIMITED
September 14, 2015
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. DHIMAN INDUSTRIES
September 14, 2015
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, ROHTAK Vs. ELEGANT ENTERPRISES, SONEPAT; JINDAL ALLOYS, HISSAR; VISHAL METAL CASTINGS; JINDAL ELECTRO CASTING, HISSAR
July 15, 2015
CONSTABLE BALGA NAND AND OTHERS Vs. STATE OF HARYANA
December 2, 2015
COSCO INDIA LIMITED Vs. STATE OF HARYANA AND ORS.
May 4, 2015
COUNCIL FOR CITRUS AND AGRI JUICING IN PUNJAB Vs. COMMISSIONER OF INCOME TAX (TDS) AND ORS.
October 9, 2015
COURT OF ITS OWN MOTION Vs. STATE OF HARYANA AND ORS.
September 23, 2015
COURT ON ITS OWN MOTION Vs. UMESH KUMAR AND ORS.
January 12, 2015
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
March 30, 2015
COURT ON ITS OWN MOTION Vs. MUNISH
November 17, 2015
CREATOR Vs. KULDEEP SINGH CHEEMA
February 4, 2015
CRYSTAL PHOSPHATES LIMITED AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
October 14, 2015
D R CHANDLA & OTHERS Vs. UNION OF INDIA & OTHERS
August 10, 2015
D.B. ARORA Vs. UNION OF INDIA AND ORS.
September 10, 2015
D.C. GOYAL Vs. UNION OF INDIA AND ORS.
August 10, 2015
D.D. INTERNATIONAL (INC) Vs. THE STATE OF HARYANA
May 11, 2015
D.K. SHARDA Vs. C.B.I.
October 30, 2015
D.P. YADAV AND ORS. Vs. STATE OF HARYANA AND ORS.
January 7, 2015
D.P. YADAV AND OTHERS Vs. STATE OF HARYANA AND ANR.
July 1, 2015
D.S. JASSAL Vs. UNION OF INDIA AND ORS.
October 16, 2015
D.S. SANGWAN Vs. STATE OF HARYANA AND ORS.
July 20, 2015
DABRIWALA STEEL & ENGINEERING COMPANY LIMITED & ORS. Vs. SAKET STEEL LTD.
March 9, 2015
DAIZY SOOD Vs. STATE OF PUNJAB AND ANOTHER
July 9, 2015
DAKSHIN HARYANA BIJLI NIGAM LTD. AND ORS. Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) HISAR AND ORS.
November 2, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. ASHWANI KUMAR
May 4, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS. Vs. STATE OF HARYANA
February 11, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SUDHIR KUMAR
April 28, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SANT LAL
May 8, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. RADHEY SHYAM GOSWAMI
September 2, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER Vs. SUBHASH CHAND GUPTA
July 2, 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. SIROHI MEDICAL CENTRE
October 12, 2015
DAL BAHADUR Vs. PRESIDING OFFICER
February 23, 2015
DAL SINGH Vs. STATE OF PUNJAB
May 6, 2015
DALAK Vs. FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED AND OTHERS
July 10, 2015
DALBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
July 2, 2015
DALBIR @ SONU Vs. STATE OF PUNJAB
February 9, 2015
DALBIR KAUR AND ORS. Vs. NARINDER SINGH AND ORS.
May 6, 2015
DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
July 16, 2015
DALBIR SINGH Vs. STATE OF HARYANA
June 29, 2015
DALBIR SINGH Vs. STATE OF PUNJAB
January 7, 2015
DALBIR SINGH Vs. STATE OF PUNJAB
February 6, 2015
DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
July 1, 2015
DALBIR SINGH Vs. THE PRESIDING OFFICER
January 6, 2015
DALBIR SINGH Vs. GURMEJ KAUR AND ANOTHER
August 3, 2015
DALBIR SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
August 18, 2015
DALBIR SINGH AND ORS. Vs. STATE OF PUNJAB
March 26, 2015
DALBIR SINGH AND ORS. Vs. STATE OF HARYANA
July 29, 2015
DALBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 25, 2015
DALEEP KUMAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
April 29, 2015
DALEL SINGH AND ORS. Vs. KALU AND ORS.
February 11, 2015
DALEL SINGH AND ORS. Vs. PAWAN KUMAR AND ORS.
January 15, 2015
DALER SINGH Vs. STATE OF PUNJAB
February 2, 2015
DALER SINGH Vs. UNION OF INDIA AND ORS.
October 1, 2015
DALER SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
July 31, 2015
DALIP KAUR Vs. SUKHBIR SINGH AND ORS.
February 5, 2015
DALIP KUMAR JHA Vs. STATE OF PUNJAB AND ORS.
January 12, 2015
DALIP RAJ Vs. VIJAY KUMAR PURI AND ORS.
February 25, 2015
DALIP SINGH Vs. RAM CHANDER
February 20, 2015
DALIP SINGH Vs. STATE OF HARYANA AND ORS.
January 21, 2015
DALIP SINGH Vs. STATE OF PUNJAB
September 4, 2015
DALIP SINGH Vs. INCOME TAX OFFICER, MUKTSAR
May 25, 2015
DALIP SINGH Vs. STATE OF PUNJAB AND ORS.
September 29, 2015
DALIP SINGH Vs. THE AMRITSAR IMPROVEMENT TRUST
July 2, 2015
DALIP SINGH Vs. HET RAM AND OTHERS
August 12, 2015
DALJEET KAUR SABHARWAL Vs. DESINDERPREET SINGH
September 19, 2015
DALJEET SINGH Vs. RAVINDER KAUR AND ORS.
December 10, 2015
DALJINDER SINGH @ SAHBI Vs. STATE OF PUNJAB
March 13, 2015
DALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 12, 2015
DALJIT KAUR Vs. STATE OF PUNJAB AND ORS.
March 12, 2015
DALJIT KAUR Vs. UPKAR SINGH AND ORS.
February 5, 2015
DALJIT KAUR Vs. STATE OF PUNJAB
May 25, 2015
DALJIT SINGH Vs. UNION OF INDIA AND ORS.
May 8, 2015
DALJIT SINGH Vs. STATE OF PUNJAB
March 31, 2015
DALJIT SINGH Vs. STATE OF HARYANA AND OTHERS
July 16, 2015
DALJIT SINGH AND ORS Vs. SANDIP KAUR AND ORS
October 6, 2015
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 6, 2015
DALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 9, 2015
DALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 3, 2015
DALJIT SINGH GREWAL Vs. K K ATTRI
February 5, 2015
DALJIT SINGH GUJRAL AND ORS. Vs. JAGJIT SINGH ARORA AND ORS.
April 27, 2015
DALVIR SINGH Vs. GURDEEP SINGH AND ORS.
July 6, 2015
DALWINDER SINGH Vs. DIMPLE SINGLA
July 21, 2015
DALWINDER SINGH ALIAS KULLA Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH
May 18, 2015
DALWINDER SINGH AND ORS. Vs. UNION TERRITORY, CHANDIGARH
September 22, 2015
DALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
July 10, 2015
DALWINDER SINGH AND OTHERS Vs. BALDEV SINGH
December 2, 2015
DAMANDEEP Vs. JASPAL KAUR AND ORS.
September 15, 2015
DAMAYANTI Vs. STATE OF PUNJAB
January 19, 2015
DAMYANTI TOMER Vs. MUNICIPAL CORPORATION, KARNAL
September 10, 2015
DANISH Vs. STATE OF HARYANA
February 26, 2015
DARA ALIAS PINTU Vs. STATE OF PUNJAB
May 5, 2015
DARA SINGH Vs. STATE OF PUNJAB
May 20, 2015
DARA SINGH Vs. STATE OF PUNJAB
July 30, 2015
DARA SINGH Vs. STATE OF PUNJAB
April 8, 2015
DARBARA SINGH Vs. STATE OF HARYANA
May 11, 2015
DARBARA SINGH Vs. STATE OF PUNJAB
August 19, 2015
DARBARA SINGH & ANR Vs. STATE OF PUNJAB & ORS
December 24, 2015
DARBARA SINGH @ DALBARA SINGH Vs. STATE OF PUNJAB
September 7, 2015
DARBARA SINGH AND ANR. Vs. HARCHAND SINGH AND ORS.
December 8, 2015
DARBARA SINGH GURU Vs. MOHAMMAD SADIQUE
April 7, 2015
DARIYA SINGH Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT COR. LTD. AND ORS.
July 1, 2015
DARSHAN KUMAR Vs. STATE OF HARYANA
May 6, 2015
DARSHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
November 2, 2015
DARSHAN KUMAR GARG Vs. UNION OF INDIA AND ANOTHER
November 20, 2015
DARSHAN LAL Vs. BALJIT KAUR
February 21, 2015
DARSHAN SINGH Vs. ASHOK KUMAR
May 5, 2015
DARSHAN SINGH Vs. BABU RAM SURINDER PAL COMMISSION AGENT
March 17, 2015
DARSHAN SINGH Vs. STATE OF PUNJAB
January 23, 2015
DARSHAN SINGH Vs. STATE OF PUNJAB
February 10, 2015
DARSHAN SINGH Vs. BHOLA SINGH
March 24, 2015
DARSHAN SINGH Vs. STATE OF PUNJAB
February 21, 2015
DARSHAN SINGH Vs. C.B.I.
October 6, 2015
DARSHAN SINGH Vs. STATE BANK OF INDIA
March 13, 2015
DARSHAN SINGH Vs. STATE OF PUNJAB
July 9, 2015
DARSHAN SINGH AND ANOTHER Vs. SUBHCHARANPAL KAUR AND OTHERS
July 16, 2015
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB
March 4, 2015
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 30, 2015
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 25, 2015
DARSHAN SINGH AND ORS. Vs. AMARJIT SINGH
August 24, 2015
DARSHAN SINGH AND ORS. Vs. CHARANJIT KAUR
December 11, 2015
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 23, 2015
DARSHAN SINGH AND OTHERS Vs. CHARAN DASS SHARMA
August 20, 2015
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
July 29, 2015
DARSHAN SINGH AND OTHERS Vs. DEPUTY COMMISSIONER, BATHINDA AND OTHERS
May 25, 2015
DARSHAN SINGH BHULLAR Vs. GUPTA FEED STORE
April 20, 2015
DARSHANA RANI Vs. STATE OF HARYANA AND ORS.
September 24, 2015
DARSHANI DEVI Vs. GIAN CHAND AND ORS.
August 24, 2015
DARSHI RAM Vs. BOOTI RAM AND ORS.
December 1, 2015
DARSHNA DEVI Vs. STATE OF PUNJAB
February 13, 2015
DAS SINGH Vs. NIRANJAN SINGH AND ORS.
October 20, 2015
DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA
February 20, 2015
DAUD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.
September 22, 2015
DAVENDER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
February 12, 2015
DAVINDER KANT SHARMA Vs. STATE OF PUNJAB
October 14, 2015
DAVINDER KAUR AND ANOTHER Vs. BALWANT SINGH AND ANOTHER
November 2, 2015
DAVINDER KAUR AND ORS. Vs. KARAMJIT SINGH AND ORS.
February 20, 2015
DAVINDER KUMAR KANSRA Vs. STATE OF PUNJAB
March 23, 2015
DAVINDER LAL Vs. JASWINDER SINGH AND OTHERS
August 31, 2015
DAVINDER PAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
December 19, 2015
DAVINDER SINGH Vs. STATE OF PUNJAB
May 19, 2015
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS.
January 27, 2015
DAVINDER SINGH Vs. STATE OF PUNJAB
May 5, 2015
DAVINDER SINGH BAJWA Vs. STATE OF PUNJAB AND ORS.
May 7, 2015
DAVINDER SINGH RANDHAWA Vs. STATE OF PUNJAB AND OTHERS
September 10, 2015
DAYA CHAND Vs. BRAHMA AND ORS
November 16, 2015
DAYA KISHAN BANSAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 14, 2015
DAYA KISHAN VASISTH AND ORS. Vs. KANWAR LAL AND ORS.
April 8, 2015
DAYA NAND Vs. PAWAN KUMAR AND ORS.
February 20, 2015
DAYA NAND Vs. MAHINDER
May 19, 2015
DAYA NAND & OTHERS Vs. STATE OF HARYANA
September 4, 2015
DAYA NAND AND OTHERS Vs. COMMISSIONER, HISSAR DIVISION, HISSAR AND ANOTHER
July 14, 2015
DAYA RAM Vs. BHAGWAN AND ORS.
September 22, 2015
DAYA RANI AND OTHERS Vs. RAJINDER SINGH AND ANOTHER
July 28, 2015
DAYAL SINGH Vs. DALJEET SINGH AND ORS.
September 4, 2015
DAYAL SINGH Vs. JAGTAR SINGH AND OTHERS
September 3, 2015
DAYAL SINGH Vs. STATE OF HARYANA AND OTHERS
December 11, 2015
DAYAL SINGH AND ORS. Vs. RAJ PAL
December 8, 2015
DAYAL SINGH COLLEGE TRUST SOCIETY Vs. STATE OF HARYANA AND ORS.
September 9, 2015
DAYAL SINGH COLLEGE TRUST SOCIETY Vs. STATE OF HARYANA AND ORS.
September 19, 2015
DAYANAND Vs. STATE OF HARYANA AND ORS.
December 2, 2015
DAYANAND Vs. UHBVNL AND ORS.
June 30, 2015
DAYANAND AND ORS. Vs. STATE OF HARYANA
May 14, 2015
DAYAWANTI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 9, 2015
DCM LTD. Vs. P.O. CONTROLLING AUTHORITY AND ORS.
September 4, 2015
DEEGH RAM Vs. SHOE NARAIN
February 4, 2015
DEEN MOHAMMAD Vs. RESHMI AND ORS.
August 14, 2015
DEEP CHAND ALIAS DEEPAN Vs. GOPI RAM AND OTHERS
August 3, 2015
DEEP KUMAR Vs. STATE OF PUNJAB AND OTHERS
June 30, 2015
DEEPAK Vs. STATE OF HARYANA
May 29, 2015
DEEPAK Vs. SANJEEV
April 9, 2015
DEEPAK Vs. STATE OF PUNJAB AND ORS.
January 15, 2015
DEEPAK Vs. STATE OF HARYANA
September 7, 2015
DEEPAK Vs. STATE OF PUNJAB
April 1, 2015
DEEPAK Vs. THE STATE OF HARYANA AND OTHERS
December 5, 2015
DEEPAK AND ORS. Vs. THE STATE OF HARYANA AND ORS.
February 20, 2015
DEEPAK ARORA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 14, 2015
DEEPAK CHAUDHARY Vs. STATE OF HARYANA
March 18, 2015
DEEPAK GARG Vs. NISHA RANI
July 20, 2015
DEEPAK JAIN Vs. MUNICIPAL COUNCIL AND ORS.
March 16, 2015
DEEPAK JOSHI @ DIMPLE Vs. STATE OF PUNJAB
February 11, 2015
DEEPAK KUMAR Vs. STATE OF PUNJAB AND ORS.
May 7, 2015
DEEPAK KUMAR Vs. STATE OF HARYANA
September 9, 2015
DEEPAK KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
September 10, 2015
DEEPAK KUMAR Vs. STATE OF PUNJAB AND ORS.
September 8, 2015
DEEPAK KUMAR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
March 23, 2015
DEEPAK KUMAR Vs. STATE OF PUNJAB
January 21, 2015
DEEPAK KUMAR Vs. STATE OF HARYANA AND OTHERS
October 21, 2015
DEEPAK KUMAR AND ORS. Vs. STATE OF U.T., CHANDIGARH AND ORS.
July 30, 2015
DEEPAK KUMAR PATEL Vs. STATE OF HARYANA
July 6, 2015
DEEPAK MANGLA Vs. NANAKCHAND AND ORS.
February 6, 2015
DEEPAK MITTAL Vs. STATE OF HARYANA
July 13, 2015
DEEPAK RANI Vs. STATE OF HARYANA AND OTHERS
September 2, 2015
DEEPAK SHARMA Vs. STATE OF PUNJAB AND ORS.
November 6, 2015
DEEPAK SINGH Vs. POOJA
November 2, 2015
DEEPAK WALIA Vs. STATE OF PUNJAB
August 19, 2015
DEEPIKA Vs. STATE OF HARYANA
May 21, 2015
DELHI AIRPORT METRO PVT. LTD. Vs. COMMISSIONER
March 13, 2015
DELTA GUARDS PVT. LTD. Vs. SARVA HARYANA GRAMIN BANK AND ORS.
January 23, 2015
DELTA HAMLIN LIMITED Vs. STATE OF HARYANA AND ANOTHER
August 12, 2015
DELTA INFORMATION SERVICE LTD. Vs. COMMR. OF C. EX.
January 20, 2015
DEPUTY COMMISSIONER, KARNAL AND ORS. Vs. SUNITA AND ORS.
July 3, 2015
DES RAJ Vs. STATE OF PUNJAB AND ORS.
September 10, 2015
DES RAJ AND ORS. Vs. RAJIV KATARIA
February 5, 2015
DESH RAJ Vs. STATE OF HARYANA AND OTHERS
December 23, 2015
DESH RAJ AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
August 18, 2015
DEV KARAN Vs. SUBHASH AND ANOTHER
August 6, 2015
DEV RAJ @ DEV BEHAL Vs. STATE OF PUNJAB
October 7, 2015
DEV RAJ AGGARWAL Vs. RAVINDER KUMAR AND OTHERS
July 8, 2015
DEV RAJ AND ORS. Vs. RAM CHANDER AND ORS.
November 5, 2015
DEV RAJ SHARMA Vs. USHA KUMARI
January 13, 2015
DEVA SWIMMING INSTITUTE LTD. Vs. ANITA YADAV AND ORS.
May 4, 2015
DEVENDER KUMAR GUPTA Vs. STATE OF HARYANA
April 1, 2015
DEVENDER KUMAR SHARMA @ DEV Vs. GAURAV ENTERPRISES
December 18, 2015
DEVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
July 27, 2015
DEVENDER SINGH Vs. AVTAR SINGH
August 31, 2015
DEVI Vs. DAKSHINI HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
August 28, 2015
DEVI SAHAI Vs. TRILOCH PATHAK
May 8, 2015
DEVINDER @ RINKU @ DAKU AND ANOTHER Vs. STATE OF UT CHANDIGARH & ANOTHER
August 5, 2015
DEVINDER AND ORS. Vs. UNION OF INDIA AND ORS.
November 20, 2015
DEVINDER KAUR AND ORS. Vs. AMRIK SINGH
October 1, 2015
DEVINDER KAUR AND OTHERS Vs. ANGREJ SINGH AND OTHERS
September 23, 2015
DEVINDER KUMAR Vs. STATE OF PUNJAB
September 10, 2015
DEVINDER KUMAR DHIMAN AND ORS. Vs. STATE OF U.T., CHANDIGARH AND ORS.
July 21, 2015
DEVINDER SINGH Vs. STATE OF PUNJAB
March 31, 2015
DEVINDER SINGH Vs. STATE OF PUNJAB
January 28, 2015
DEVINDER SINGH @ SITA Vs. STATE OF HARYANA
October 9, 2015
DEVINDER SINGH AND ORS. Vs. STATE OF PUNJAB
February 12, 2015
DEVINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
August 31, 2015
DEVKI NANDAN Vs. STATE OF HARYANA AND ORS.
April 23, 2015
DEVKI NANDAN AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ORS.
December 17, 2015
DHAN RAJ AND ORS. Vs. SATPAL AND ORS.
September 23, 2015
DHAN SINGH Vs. RAJ BALA AND ORS
October 8, 2015
DHAN SINGH AND OTHERS Vs. STATE OF HARYANA
August 26, 2015
DHANI RAM Vs. U.H.B.V.N. AND ORS.
March 2, 2015
DHANI RAM AND ORS. Vs. STATE OF HARYANA
September 23, 2015
DHANNA SINGH AND ORS. Vs. SHINGARA SINGH
January 14, 2015
DHANPAT Vs. SHIMLA
February 27, 2015
DHANPAT RAI Vs. MANJIT SINGH
September 9, 2015
DHANPATI AND ORS. Vs. GURPRIT SINGH AND ORS.
September 17, 2015
DHANPATI AND ORS. Vs. BUDH RAM AND ORS.
August 24, 2015
DHANRAJ AND ORS. Vs. SUNITA
January 13, 2015
DHANWANT SINGH Vs. THE FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND ORS.
January 29, 2015
DHARAM BIR Vs. STATE OF HARYANA AND ORS.
April 27, 2015
DHARAM CHAND Vs. STATE OF HARYANA
May 4, 2015
DHARAM CHAND AND ORS. Vs. THE STATE OF HARYANA AND ORS.
January 8, 2015
DHARAM PAL Vs. SANTOSH DEVI
May 6, 2015
DHARAM PAL Vs. STATE OF HARYANA AND ORS.
April 21, 2015
DHARAM PAL Vs. STATE OF HARYANA
March 11, 2015
DHARAM PAL Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCER FEDERATION LIMITED (MILKFED) AND ORS.
August 24, 2015
DHARAM PAL Vs. UNION OF INDIA AND ORS.
August 27, 2015
DHARAM PAL Vs. STATE OF HARYANA AND OTHERS
August 20, 2015
DHARAM PAL Vs. LABOUR COURT-CUM-INDUSTRIAL
September 15, 2015
DHARAM PAL Vs. RAKESH KUMAR AND OTHERS
July 28, 2015
DHARAM PAL AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
July 22, 2015
DHARAM SINGH Vs. OMAX CONSTRUCTION LIMITED AND ORS.
March 12, 2015
DHARAM SINGH Vs. STATE OF HARYANA AND ORS.
September 30, 2015
DHARAM SINGH AND ORS. Vs. BHAI KA BAGH COOPERATIVE SOCIETY
March 23, 2015
DHARAMBIR Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
March 3, 2015
DHARAMBIR Vs. STATE OF HARYANA
February 4, 2015
DHARAMBIR Vs. JAIBIR & OTHERS
September 9, 2015
DHARAMBIR Vs. STATE OF HARYANA
September 9, 2015
DHARAMBIR AND ORS. Vs. STATE OF HARYANA
July 16, 2015
DHARAMBIR AND OTHERS Vs. SOHAN LAL OTHERS
November 3, 2015
DHARAMBIR S/O LATE SH BIHARI LAL Vs. STATE OF HARYANA
January 28, 2015
DHARAMBIR SINGH @ DHEERA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 6, 2015
DHARAMDUTT @ HARPAL Vs. SMT.GEETA DEVI
December 19, 2015
DHARAMPAL Vs. STATE OF HARYANA AND ANOTHER
November 17, 2015
DHARAMPAL Vs. NATHU RAM
April 27, 2015
DHARAMPAL Vs. GULABO
August 18, 2015
DHARAMPAL Vs. STATE OF HARYANA
September 9, 2015
DHARAMPAL Vs. SARPANCH GRAM PANCHAYAT KAPOORI AND OTHERS
September 14, 2015
DHARAMPAL SINGH Vs. STATE OF HARYANA
January 30, 2015
DHARAMPREET KAUR Vs. MOHINDER KAUR
February 19, 2015
DHARAMVEER Vs. STATE OF PUNJAB AND ORS.
July 13, 2015
DHARAMVEER & ANR Vs. STATE OF PUNJAB
October 7, 2015
DHARAMVIR Vs. SANJAY GUPTA
April 10, 2015
DHARAMVIR Vs. SURASTI DEVI (DECEASED)
July 2, 2015
DHARAMVIR AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 13, 2015
DHARAMVIR SINGH Vs. STATE OF PUNJAB
May 20, 2015
DHARAMVIR SINGH Vs. STATE OF HARYANA AND ORS.
October 5, 2015
DHARI RAM Vs. PARTAP SINGH AND ORS.
May 21, 2015
DHARM SINGH AND ORS. Vs. KRISHNI DEVI AND ORS.
March 18, 2015
DHARMENDER AND ANOTHER Vs. MUSTAK AHMED
March 18, 2015
DHARMENDER AND ANOTHER Vs. RAVINDER SINGH
December 1, 2015
DHARMINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 21, 2015
DHARMINDER SINGH Vs. STATE OF PUNJAB AND ORS.
October 6, 2015
DHARMINDER SINGH Vs. STATE OF PUNJAB
August 24, 2015
DHEERAJ KUMAR Vs. STATE OF PUNJAB
April 23, 2015
DHEERAJ KUMAR @ KANNU Vs. STATE OF PUNJAB
April 6, 2015
DHINGRA TRADING CO. AND ORS. Vs. RAMESH LAL AND ORS.
November 26, 2015
DHIRAJ MITTAL Vs. STATE OF PUNJAB
July 1, 2015
DHIRAJ PAL SINGH Vs. DIRECTOR GENERAL PUNJAB AND ANOTHER
February 11, 2015
DHOOP SINGH Vs. STATE OF HARYANA AND ORS.
May 1, 2015
DHYAN CHAND ALIAS DHANARH Vs. STATE OF HARYANA
February 13, 2015
DHYAN SINGH Vs. STATE OF HARYANA
August 10, 2015
DHYAN SINGH Vs. P.O., LABOUR COURT-III, FARIDABAD AND ORS.
October 20, 2015
DHYAN SINGH AND OTHERS Vs. STATE OF HARYANA & ANOTHER
July 30, 2015
DIAL SINGH @ GURDIAL SINGH Vs. STATE OF PUNJAB
September 4, 2015
DIDAR SINGH Vs. STATE OF PUNJAB AND ORS.
April 10, 2015
DIDAR SINGH Vs. JOGA SINGH
May 25, 2015
DIDAR SINGH @ DARA SINGH Vs. RAVINDER KAUR AND ANOTHER
November 30, 2015
DILBAG RAM Vs. BHAJAN DASS AND OTHERS
December 1, 2015
DILBAG SINGH Vs. JOGINDER SINGH
May 19, 2015
DILBAG SINGH Vs. PRESIDING OFFICER AND ORS.
August 11, 2015
DILBAG SINGH Vs. RAM SARUP AND ANOTHER
April 20, 2015
DILBAG SINGH Vs. STATE OF HARYANA AND OTHERS
December 1, 2015
DILBAG SINGH AND ORS. Vs. STATE OF HARYANA
September 9, 2015
DILBAG SINGH AND OTHERS Vs. DIRECTOR CONSOLIDATION, HARYANA, CHANDIGARH AND OTHERS
August 6, 2015
DILBAG SINGH SON OF BOHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 3, 2015
DILBAGH RAI Vs. STATE OF PUNJAB AND ANOTHER
September 3, 2015
DILBAGH SINGH Vs. UNION OF INDIA
March 20, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB
May 5, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB
July 7, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB AND ORS.
May 18, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB
March 11, 2015
DILBAGH SINGH Vs. PARSAN SINGH
April 22, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB AND ORS.
September 23, 2015
DILBAGH SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 4, 2015
DILBAGH SINGH Vs. AVTAR SINGH AND OTHERS
August 11, 2015
DILBAGH SINGH AND ORS. Vs. STATE OF HARYANA
September 3, 2015
DILBAGH SINGH AND ORS. Vs. STATE OF PUNJAB
August 21, 2015
DILBAR JEET SINGH SAHOTA Vs. RAJWANT KAUR SAHOTA
August 17, 2015
DILBAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 26, 2015
DILE RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
April 1, 2015
DIMPLE RANI AND OTHERS Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING, HARYANA AND OTHERS
July 6, 2015
DIMPLE SINGLA (NOW VERMA) Vs. STATE OF HARYANA
January 29, 2015
DINA NATH DHIMAN Vs. JASWINDER SINGH AND OTHERS
August 17, 2015
DINESH Vs. STATE OF PUNJAB
May 21, 2015
DINESH Vs. STATE OF HARYANA
February 24, 2015
DINESH Vs. STATE OF HARYANA
August 24, 2015
DINESH AND ORS. Vs. STATE OF HARYANA
March 12, 2015
DINESH GUPTA Vs. STATE OF PUNJAB & ANOTHER
July 28, 2015
DINESH KUMAR Vs. THE STATE OF HARYANA AND ORS.
February 23, 2015
DINESH KUMAR Vs. PAWAN DEVI
April 30, 2015
DINESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
September 21, 2015
DINESH KUMAR (GOGAL) AND ORS. Vs. LILA DHA
January 13, 2015
DIPIKA SHARMA Vs. PARAMJIT SINGH
October 12, 2015
DIRECTOR TRANSPORT Vs. PRESIDING OFFICER AND ORS.
May 14, 2015
DIRECTOR, HARYANA STATE LOTTERIES DEPARTMENT Vs. RAMESH KUMAR AND ANOTHER
August 6, 2015
DISTRICT EDUCATION OFFICER, JHAJJAR AND ORS. Vs. RAJ PAL AND ORS.
September 4, 2015
DISTRICT FOOD AND SUPPLIES CONTROLLER, PALWAL Vs. RAJESH & ANR
September 14, 2015
DISTRICT MANAGER, CONFED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
October 6, 2015
DISTRICT RED CROSS SOCIETY FARIDABAD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
September 7, 2015
DISTRICT RED CROSS SOCIETY FARIDABAD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
July 9, 2015
DIVISIONAL FOREST OFFICER (T), FOREST DIVISION, ROHTAK Vs. PREM PAL SINGH
March 10, 2015
DIVISIONAL FOREST OFFICER (TERRITORIAL), BHIWANI Vs. SURAJ BHAN & ANR
July 7, 2015
DIVISIONAL FOREST OFFICER, BHIWANI Vs. CHANDI RAM AND ORS.
November 18, 2015
DIVISIONAL FOREST OFFICER, GURDASPUR Vs. SHAM LAL AND ANOTHER
September 18, 2015
DIVISIONAL FOREST OFFICER, TERRITORIAL AND ORS. Vs. LILO AND ORS.
May 29, 2015
DIVISIONAL WILDLIFE OFFICER Vs. KALAWATI
February 12, 2015
DIVJOT KAUR Vs. STATE OF PUNJAB
May 29, 2015
DIVYA SINGLA AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 28, 2015
DIVYA TOSH DASS Vs. M-TECH SOLUTIONS TRADING COMPANY (FIRM)
January 19, 2015
DIVYANSHU AGGARWAL Vs. AMRIT CHOPRA
July 23, 2015
DIWAN Vs. STATE OF HARYANA
March 17, 2015
DIWANA Vs. JAIPAL AND ORS.
November 2, 2015
DLF LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
February 18, 2015
DOLLY GAMBHIR Vs. GURPREET KAUR AND ORS.
September 8, 2015
DON BOSCO GLOBAL SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 31, 2015
DR. ANANT RAM Vs. STATE OF HARYANA
September 2, 2015
DR. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY Vs. EMPLOYEES PROVIDENT FUND DEPARTMENT AND ORS.
May 10, 2015
DR. G.S. GILL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
December 7, 2015
DR. RAJ KUMAR SHARMA Vs. STATE OF PUNJAB
October 13, 2015
DR. VIBHA HANS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 2, 2015
DROLIA ISPAT AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 29, 2015
DRONACHARYA COLLEGE OF ENGINEERING Vs. STATE OF HARYANA AND ORS.
June 30, 2015
DU PARTS EXPORT PRIVATE LIMITED & ANOTHER Vs. DAVINDER SINGH
August 3, 2015
DURGA PUBLICITY SERVICE AND ORS. Vs. MUNICIPAL CORPORATION
April 24, 2015
DURGA RICE AND GENERAL MILLS AND ORS. Vs. SUDARSHAN KUMAR AND ORS.
July 17, 2015
DUSHYANT KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED & OTHERS
August 27, 2015
DYAL SWAROOP AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 4, 2015
EASTMAN INTERNATIONAL Vs. STATE OF PUNJAB AND ORS.
August 18, 2015
EKAM TRANSPORT Vs. INDIAN OIL CORPORATION LTD. AND ORS.
May 25, 2015
ELIS EXPORTS Vs. THE STATE OF HARYANA AND ORS.
July 20, 2015
EMANUEL ANWER MASIH Vs. UNION OF INDIA
May 14, 2015
EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ORS.
October 6, 2015
EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS. Vs. BRISTOL HOTELS (P) LTD. AND ORS.
March 24, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAVOURATE SMALL INVESTMENTS LTD.
May 15, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARYANA GAS AGENCY
February 21, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. HMT LIMITED AND ANOTHER
March 17, 2015
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. JASWANT SINGH AND OTHERS
November 28, 2015
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. PARMINDER SINGH
April 23, 2015
ENGINEERS AUTO CENTRE Vs. STATE OF PUNJAB AND ORS.
September 21, 2015
EQUIPMENT CONDUCTORS & CABLES LTD., GURGAON Vs. CHIEF ENGINEER, TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS.
September 30, 2015
ER. M.L. MITTAL Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.
July 23, 2015
ESPN INC Vs. ISHAN CREDITS LTD
February 11, 2015
ESS EMM METAL WORKS Vs. STATE OF PUNJAB AND ORS.
September 4, 2015
ESSEL HOUSING PROJECTS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
September 22, 2015
ESTATE OFFICER HUDA AND ORS. Vs. JAI CHAND
April 20, 2015
ESTATE OFFICER, U T , CHANDIGARH Vs. CHARAN KAUR
February 27, 2015
ESTATE OFFICER, UNION TERRITORY Vs. SHOBHAWATI AND ANOTHER
December 7, 2015
ESTATE OFFICER-CUM-DEPUTY COMMISSIONER Vs. BHAG SINGH AND ANOTHER
July 8, 2015
EVERGREEN SR. SECONDARY SCHOOL Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
February 5, 2015
EX ASI RAVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
August 3, 2015
EX CONSTABLE DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
July 16, 2015
EX. CONSTABLE AVTAR SINGH Vs. UNION OF INDIA
January 16, 2015
EX. HC RAKESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 24, 2015
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
May 6, 2015
EXECUTIVE ENGINEER Vs. DINESH KUMAR AND ANOTHER
September 14, 2015
EXECUTIVE ENGINEER OPERATION, SUB URBAN DIVISION, UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. LABOUR COMMISSIONER, HARYANA AND ORS.
February 13, 2015
EXECUTIVE ENGINEER, CENTRAL WORKS DIVISION, PUNJAB PWD B&R BRANCH Vs. RAVAIL SINGH AND ANOTHER
October 20, 2015
EXECUTIVE ENGINEER, D.H.B.V.N.L., TAURU, DISTRICT Vs. RAGHU AND ANOTHER
December 17, 2015
EXECUTIVE ENGINEER, DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. PRESIDING OFFICER AND ORS.
May 13, 2015
EXECUTIVE ENGINEER, DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. JOGINDER SINGH AND ORS.
July 20, 2015
EXECUTIVE ENGINEER, FATEHABAD WATER SERVICES DIVISION Vs. SURESH KUMAR
February 23, 2015
EXECUTIVE ENGINEER, MAHENDERGARH CANAL WATER SERVICES DIVISION Vs. CHET RAM AND ORS.
April 9, 2015
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DIVISION NO. 2 Vs. MAHAVIR PRASHAD AND ORS.
October 20, 2015
EXECUTIVE ENGINEER, PWD (B&R) PROVINICIAL DIVISION, BRANCH BHIWANI AND ORS. Vs. NIRMALA AND ORS.
October 8, 2015
FAIR DEAL, VILLAGE ADAMWALGARHI, HOSHIARPUR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH
February 20, 2015
FAISAL TANVEER Vs. UNION OF INDIA AND ORS.
May 13, 2015
FAKIR CHAND AND OTHERS Vs. CHANDI RAM AND OTHERS
December 11, 2015
FAKIR CHAND GUPTA Vs. ASHOK KUMAR GUPTA
August 5, 2015
FAKIRIA AND ORS. Vs. STATE OF HARYANA AND ORS.
August 26, 2015
FARIAD SINGH Vs. BALWINDER SINGH
September 18, 2015
FARID @ MOHD FARID Vs. STATE OF HARYANA
October 9, 2015
FARIDABAD EX-SAINIK & KARAMCHARI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA
March 25, 2015
FATEH CONSTRUCTION AND ORS. Vs. RELIANCE CAPITAL LTD. AND ORS.
September 4, 2015
FATEH MOHAMMAD AND ANR. Vs. JAKIR AND OTHERS
December 23, 2015
FATEH SINGH AND OTHERS Vs. STATE OF HARYANA
July 1, 2015
FEDERATION OF INDIAN AIRLINES Vs. UNION OF INDIA
September 24, 2015
FEROZEPPUR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. SUMIT WADHAWAN
July 2, 2015
FIANCUS SOLUTIONS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
March 4, 2015
FIRM SOHAN SINGH AND ORS. Vs. RITU SHARMA AND ORS.
February 6, 2015
FLEETGUARD FILTERS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES, CHANDIGARH ADMINISTRATION AND ORS.
September 10, 2015
FLORENCE INSTITUTE OF MPHW (MALE) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 26, 2015
FONDANT PROPBUILD PRIVATE LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
February 5, 2015
FOOD CORPORATION OF INDIA Vs. PUNJAB STATE WAREHOUSING CORPORATION
January 6, 2015
FOOD CORPORATION OF INDIA Vs. PARSHADA MAL MUKANDI LAL AND OTHERS
September 7, 2015
FOOD CORPORATION OF INDIA Vs. SARABJIT SINGH AND OTHERS
August 17, 2015
FORNAX REAL ESTATE LIMITED Vs. CHANDIGARH SPUN PIPE COMPANY AND ORS.
October 15, 2015
FORTIS HEALTH CARE LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 23, 2015
FURINDER KUMAR @ RAJA Vs. STATE OF PUNJAB
July 17, 2015
FUTURE GENERALI GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. KRISHNA DEVI AND ORS.
May 13, 2015
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. MAHENDER SINGH AND OTHERS
July 22, 2015
G K TRADERS Vs. GURBACHAN SINGH
February 5, 2015
G.C. DHURIWALA AND ORS. Vs. UNION TERRITORY, CHANDIGARH AND ORS.
September 23, 2015
G.L. BAJAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 8, 2015
GAGAN ALIAS GAGANDEEP Vs. STATE OF HARYANA
October 14, 2015
GAGAN PREET KAUR Vs. STATE OF PUNJAB
March 25, 2015
GAGAN SACHDEVA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
March 27, 2015
GAGANDEEP Vs. STATE OF PUNJAB AND OTHERS
August 28, 2015
GAGANDEEP AND ORS. Vs. DISTRICT APPROPRIATE AUTHORITY-CUM-CMO AMBALA AND ORS.
March 23, 2015
GAGANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
May 27, 2015
GAGANDEEP KAUR Vs. GND UNIVERSITY AND ORS.
July 22, 2015
GAGANDEEP SINGH Vs. STATE OF PUNJAB
May 14, 2015
GAJA NAND Vs. STATE OF HARYANA AND ORS.
March 19, 2015
GAJE SINGH Vs. S L MALU AND ANOTHER
November 17, 2015
GAJE SINGH Vs. STATE OF HARYANA & ANOTHER
July 1, 2015
GAJINDER SINGH PARMAR AND ANOTHER Vs. GENERAL PUBLIC
October 8, 2015
GAJJAN SINGH Vs. STATE OF PUNJAB
October 1, 2015
GAJJU MASIH Vs. RETGARH TRADERS
April 10, 2015
GAMA Vs. SHAUKAT ALI KHAN
January 14, 2015
GAMDOOR SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL AND ORS.
July 17, 2015
GANDA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 10, 2015
GANESH KUMAR Vs. INDERJIT
May 13, 2015
GANGA BISHAN AND ANR Vs. RAJINDER KUMAR & ANR
July 29, 2015
GANGA PRASAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
May 6, 2015
GANGA RAM PUNIA AND ORS. Vs. STATE OF HARYANA AND ORS.
August 17, 2015
GANGA SINGH AND ORS. Vs. MOHAN LAL AND ORS.
March 4, 2015
GANPAT SINGH Vs. UNION OF INDIA AND ORS.
February 24, 2015
GARIB DASS Vs. GRAM PANCHAYAT KARASAN, TEHSIL NARAINGARH, DISTRICT AMBALA
January 12, 2015
GARU RAM Vs. OTIS ELEVATOR COMPANY (INDIA) LTD. AND ORS.
April 7, 2015
GARWINDER KAUR Vs. UNION OF INDIA AND OTHERS
July 13, 2015
GAURAV AND ORS. Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ORS.
November 5, 2015
GAURAV ELECTRONICS Vs. ADDITIONAL COMMISSIONER OF CUSTOMS SAHNEWAL AND ORS.
January 23, 2015
GAURAV GOYAL @ GAURAV KUMAR Vs. STATE OF PUNJAB
July 3, 2015
GAURAV GUPTA Vs. GURDEEP SINGH
December 17, 2015
GAURAV SONI Vs. STATE OF PUNJAB
January 30, 2015
GAYANTI Vs. ANUPAM AND ORS.
September 10, 2015
GAYATRI DEVI Vs. STATE OF HARYANA
April 27, 2015
GAYATRI DEVI Vs. STATE OF HARYANA AND ANOTHER
September 10, 2015
GEETA Vs. STATE OF HARYANA AND ANOTHER
August 13, 2015
GEETA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
April 1, 2015
GEETA AND ORS. Vs. SHIV CHARAN AND ORS.
February 5, 2015
GEETA AND OTHERS Vs. SANJAY KUMAR AND OTHERS
September 23, 2015
GEETA DEVI AND OTHERS Vs. RAM DAYAL CHAUDHARY AND OTHERS
July 8, 2015
GEETA RANI Vs. MURTI SHRI SHIVJI MAHARAJ INSTALLED IN TEMPLE SHIVJI MAHARAJ
April 6, 2015
GEETANJALI RAUTELA Vs. ROHAN JAGDALE AND ORS.
June 30, 2015
GEJO Vs. STATE OF PUNJAB
February 25, 2015
GELA RAM CHUMBER Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
December 10, 2015
GENERAL MANAGER GURDASPUR COOP. SUGAR MILLS LTD. Vs. NATHU RAM AND ORS.
July 27, 2015
GENERAL MANAGER, HARYANA ROADWAYS, KAITHAL AND OTHERS Vs. HUKAM CHAND
September 1, 2015
GENERAL MANAGER, PUNJAB ROADWAYS AMRITSAR Vs. GURDIP SINGH
January 28, 2015
GENERAL MANAGER, PUNJAB ROADWAYS AND ORS. Vs. RAMESH KUMAR AND ORS.
January 28, 2015
GENERAL MANAGER, PUNJAB ROADWAYS AND ORS. Vs. SATWINDER SINGH AND ORS.
December 1, 2015
GHAN SHYAM NATANI Vs. STATE OF HARYANA AND ANOTHER
August 13, 2015
GHANSHYAM DASS KEDIA Vs. STATE OF HARYANA AND ORS.
February 2, 2015
GHARSI RAM AND ORS. Vs. STATE OF HARYANA
January 6, 2015
GHASI RAM PANNA LAL Vs. STATE OF HARYANA AND ORS.
March 24, 2015
GIAN CHAND Vs. SUCHRITA SARKAR ALIAS PINKI AND ANOTHER
December 17, 2015
GIAN CHAND AND ORS. Vs. RADHA AND ORS.
January 15, 2015
GIAN CHAND GARG Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
January 22, 2015
GIAN KAUR Vs. STATE OF PUNJAB
February 12, 2015
GIAN SINGH Vs. STATE OF PUNJAB AND ORS.
September 29, 2015
GIAN SINGH Vs. STATE OF PUNJAB
December 7, 2015
GIAN WATI AND OTHERS Vs. HARI CHAND AND OTHERS
November 17, 2015
GIANO Vs. STATE OF PUNJAB
December 9, 2015
GILAN INTEL CABLES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
November 16, 2015
GILCO STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2015
GINA KAUR GILL AND ORS. Vs. RAJAT JAIN AND ORS.
September 28, 2015
GIND KAUR Vs. SARWAN SINGH
July 1, 2015
GINISH SHARMA Vs. STATE OF PUNJAB
February 18, 2015
GINNI Vs. VIKAS MEHRA
February 11, 2015
GIRDHARI LAL AND OTHERS Vs. SURESH KUMAR AND OTHERS
July 28, 2015
GIRI RAJ @ GIRRAJ & ORS Vs. VINOD KUMAR & ORS
July 9, 2015
GIRRAJ SON OF RAMJI LAL Vs. SHIV CHARAN AND OTHERS
December 3, 2015
GOBIND RAI Vs. PREM LATA
May 25, 2015
GOBINDA; ROCKEY MASIH @ RAUKY MASIH Vs. STATE OF PUNJAB
May 27, 2015
GOBINDER DASS DAHIYA Vs. ATTAR SINGH
November 16, 2015
GOBINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 9, 2015
GOLDEN LAND DEVELOPMENT (INDIA) LTD. Vs. THE JOINT SUB REGISTRAR AND ORS.
May 19, 2015
GOMTI AND OTHERS Vs. CHHABILA RAM AND OTHERS
July 9, 2015
GOODYEAR INDIA LTD. Vs. THE COMMISSIONER, CENTRAL EXCISE
August 27, 2015
GOPAL Vs. GRAM PANCHAYAT AND OTHERS
September 11, 2015
GOPAL AND ORS. Vs. STATE OF HARYANA
January 21, 2015
GOPAL CHAUDHARY Vs. STATE OF HARYANA
January 29, 2015
GOPAL DASS SCIENCE MASTER AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 15, 2015
GOPAL SINGH SONI Vs. STATE OF PUNJAB AND OTHERS
November 6, 2015
GOPI RAM Vs. KARNAIL SINGH
February 11, 2015
GORA SINGH AND ORS. Vs. STATE OF HARYANA
October 14, 2015
GOURAV Vs. STATE OF PUNJAB
December 17, 2015
GOVINDAS GLOBAL EXPORT PVT LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 31, 2015
GRAM PANCHAYAT Vs. SUMAN GARG AND ORS.
March 31, 2015
GRAM PANCHAYAT Vs. SHAKUNTALA DEVI
March 13, 2015
GRAM PANCHAYAT Vs. JUMLA MUSTARKA MALKAN (JOINT BISWEDARAN/PROPRIETORS) OF SHAMLAT THOLA OF VILLAGE HASANPUR
September 28, 2015
GRAM PANCHAYAT BALHAR BINJU Vs. STATE OF PUNJAB AND ORS.
March 24, 2015
GRAM PANCHAYAT MUTHADA KALAN Vs. STATE OF PUNJAB AND OTHERS
January 15, 2015
GRAM PANCHAYAT OF VILLAGE DHARAK KALAN Vs. JAGMOHAN SINGH
September 7, 2015
GRAM PANCHAYAT OF VILLAGE GHABDAN Vs. ADDITIONAL DIRECTOR, CONSOLIDATION AND ORS.
May 7, 2015
GRAM PANCHAYAT OF VILLAGE KAPIAL, TEHSIL AND DISTRICT SANGRUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB, MOHALI AND OTHERS
July 7, 2015
GRAM PANCHAYAT OF VILLAGE SAPHERA Vs. GURNAM SINGH AND OTHERS
December 15, 2015
GRAM PANCHAYAT PARTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
August 24, 2015
GRAM PANCHAYAT VILLAGE BADANGI Vs. STATE OF HARYANA AND ORS.
March 30, 2015
GRAM PANCHAYAT VILLAGE KANGROR Vs. THE DIRECTOR CONSOLIDATION, PUNJAB, CHANDIGARH & ORS.
March 17, 2015
GRAM PANCHAYAT VILLAGE MULEPUR Vs. PREM SINGH AND ORS.
February 16, 2015
GRAM PANCHAYAT VILLAGE NAGALA, TEHSIL DERA BASSI DISTRICT SAS NAGAR, MOHALI Vs. STATE OF PUNJAB AND OTHERS
October 9, 2015
GRAM PANCHAYAT VILLAGE UNCHA SAMANA Vs. HARYANA WAKF BOARD AMBALA CANTT
October 6, 2015
GRAM PANCHAYAT, ALUHRAN Vs. STATE OF PUNJAB AND OTHERS
January 8, 2015
GRAM PANCHAYAT, BAJGHERA Vs. STATE OF HARYANA AND OTHERS
September 14, 2015
GRAM PANCHAYAT, MACHHIWARA KHAM Vs. ADDITIONAL DIRECTOR CONSOLIDATION, PUNJAB AND OTHERS
July 20, 2015
GRAM PANCHAYAT, SAMALSAR Vs. STATE OF PUNJAB AND ORS.
September 2, 2015
GREAT INDIAN NAUTANKI COMPANY PRIVATE LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
May 8, 2015
GUARGUM INDIA PRIVATE LIMITED Vs. HARYANA FINANCIAL CORPORATION
January 7, 2015
GUDDU Vs. STATE OF HARYANA AND ORS.
September 16, 2015
GUL AISA BEGHAM Vs. RAZIA BEGHAM
January 29, 2015
GULAB SINGH Vs. STATE OF HARYANA AND ORS.
May 28, 2015
GULAM RASUL AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 24, 2015
GULSHAN AND ORS. Vs. STATE OF HARYANA
February 5, 2015
GULSHAN KUMAR AND ORS. Vs. STATE OF HARYANA
February 21, 2015
GULSHAN VERMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 10, 2015
GULZAR AHMED Vs. STATE OF HARYANA AND OTHERS
October 8, 2015
GULZAR SINGH Vs. STATE OF PUNJAB
July 28, 2015
GULZAR SINGH Vs. STATE OF PUNJAB & ANR
July 13, 2015
GULZAR SINGH Vs. DIRECTOR STATE TRANSPORT AND OTHERS
July 23, 2015
GULZARA SINGH Vs. BRIJ RAJ SINGH AND ORS.
November 16, 2015
GULZARI LAL Vs. AMAR NATH AND ORS
September 7, 2015
GULZARI LAL Vs. STATE OF HARYANA AND ORS
October 9, 2015
GUNEET PAL SINGH SODHI Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
January 20, 2015
GUNJAN Vs. GAURAV KUMAR BHATIA
May 21, 2015
GUNWANT KAUR AND OTHERS Vs. SATNAM SINGH AND OTHERS
November 27, 2015
GUPTA CLOTH STORE AND ORS. Vs. KRISHNA DEVGAN
September 29, 2015
GUPTA STEEL ROLLING MILLS, MANDI GOBINDGARH Vs. UNION OF INDIA AND OTHERS
September 3, 2015
GURBACHAN KAUR AND ANOTHER Vs. GURDEEP KAUR @ DEEPO AND OTHERS
September 3, 2015
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 24, 2015
GURBACHAN SINGH Vs. TARSEM LAL
December 4, 2015
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 9, 2015
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 14, 2015
GURBAJ SINGH Vs. UNION OF INDIA AND ORS.
October 19, 2015
GURBAJ SINGH AND ORS. Vs. SONU KUMAR AND ORS.
April 24, 2015
GURBAX KAUR Vs. STATE OF PUNJAB AND ORS.
January 5, 2015
GURBAX SINGH Vs. JAI PARKASH AND ORS.
February 23, 2015
GURBAX SINGH Vs. CHARAN DASS
January 28, 2015
GURBAX SINGH Vs. STATE OF HARYANA ORS.
February 13, 2015
GURBAX SINGH & ANOTHER Vs. STATE OF HARYANA & OTHERS
December 9, 2015
GURBAX SINGH ALIAS GURBAKSH SINGH Vs. RANJIT SINGH
May 20, 2015
GURBAX SINGH AND ANOTHER Vs. KULDEEP SINGH AND ANOTHER
July 9, 2015
GURBAX SINGH BAINS Vs. SARVESH KAUSHAL AND ORS.
December 7, 2015
GURBHAJAN SINGH @ GURBHAJAN KUMAR Vs. STATE OF PUNJAB
May 5, 2015
GURBHEJ SINGH Vs. STATE OF PUNJAB
December 14, 2015
GURBHEJ SINGH ALIAS BHEJA ALIAS HARBHEJ SINGH Vs. STATE OF PUNJAB
January 7, 2015
GURBINDER KAUR Vs. PRESIDING OFFICER, ELECTION TRIBUNAL AND ORS.
September 7, 2015
GURBIR SINGH AND ORS. Vs. PUNJAB & HARYANA HIGH COURT AND ORS.
January 16, 2015
GURBUX SINGH Vs. FAQIR CHAND AND ORS.
August 26, 2015
GURCHARAN KAUR AND OTHERS Vs. PRITAM SINGH AND OTHERS
October 15, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 20, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 5, 2015
GURCHARAN SINGH Vs. PRITAM SINGH AND ORS.
February 5, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
April 21, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 15, 2015
GURCHARAN SINGH Vs. KAUR SINGH AND OTHERS
September 11, 2015
GURCHARAN SINGH Vs. JARNAIL SINGH AND ORS.
November 2, 2015
GURCHARAN SINGH Vs. JASWINDER KAUR
February 26, 2015
GURCHARAN SINGH Vs. PUNJAB STATE
July 22, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
October 21, 2015
GURCHARAN SINGH Vs. GUDDI AND OTHERS
December 10, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 15, 2015
GURCHARAN SINGH @ CHANNA Vs. STATE OF PUNJAB
October 14, 2015
GURCHARAN SINGH @ GOGGI Vs. STATE OF PUNJAB
January 16, 2015
GURCHARAN SINGH @ MAKHAN Vs. STATE OF HARYANA
February 9, 2015
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
February 25, 2015
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
August 3, 2015
GURDARSHAN SINGH Vs. DALIP SINGH
May 29, 2015
GURDARSHAN SINGH AND ORS. Vs. PUNJAB WAKF BOARD AND ORS.
October 15, 2015
GURDAS GARG Vs. THE COMMISSIONER OF INCOME TAX (APPEALS), BATHINDA AND ORS.
July 16, 2015
GURDAS SINGH Vs. STATE OF PUNJAB AND OTHERS
October 6, 2015
GURDAS SINGH Vs. AVTAR SINGH AND ORS.
July 10, 2015
GURDASPUR IMPROVEMENT TRUST Vs. COMMISSIONER OF INCOME TAX AND ORS.
September 7, 2015
GURDAWARA SAHIB Vs. JOINT DEVELOPMENT COMMISSIONER
July 13, 2015
GURDAYAL Vs. RAJDEEP & OTHERS
September 14, 2015
GURDEEP KAUR Vs. THE STATE OF PUNJAB AND ORS.
February 10, 2015
GURDEEP KAUR Vs. LAL SINGH AND ORS.
September 29, 2015
GURDEEP KAUR AND ORS. Vs. JAGMOHAN SINGH RANA AND ORS.
February 6, 2015
GURDEEP SINGH Vs. GURNEEK SINGH AND ORS.
February 19, 2015
GURDEEP SINGH Vs. STATE OF PUNJAB
May 8, 2015
GURDEEP SINGH Vs. FARIDKOT BATHINDA KSHETRIYA GRAMIN BANK
July 7, 2015
GURDEEP SINGH Vs. STATE OF PUNJAB
March 10, 2015
GURDEEP SINGH Vs. GOPI RAM SURINDER KUMAR COMMISSION AGENTS
April 21, 2015
GURDEEP SINGH Vs. STATE OF HARYANA
April 29, 2015
GURDEEP SINGH Vs. CHARAN SINGH AND ORS.
May 5, 2015
GURDEEP SINGH Vs. ATMA SINGH AND ANOTHER
September 3, 2015
GURDEEP SINGH Vs. SUBA SINGH AND OTHERS
July 16, 2015
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
July 27, 2015
GURDEEP SINGH & OTHERS Vs. STATE OF PUNJAB
August 27, 2015
GURDEEP SINGH @ DEEPA Vs. STATE OF PUNJAB
March 2, 2015
GURDEEP SINGH AND ORS. Vs. GURMEET SINGH AND ORS.
March 16, 2015
GURDEEP SINGH AND ORS. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
May 27, 2015
GURDEV KAUR Vs. AJMER SINGH
May 28, 2015
GURDEV KAUR Vs. SOHAN LAL AND ORS.
February 4, 2015
GURDEV KAUR Vs. BALWINDER SINGH
February 21, 2015
GURDEV KAUR Vs. KIRANJEET SINGH
August 19, 2015
GURDEV KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
September 9, 2015
GURDEV KAUR AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
July 10, 2015
GURDEV KUMARI Vs. SHAUKAT ALI
May 11, 2015
GURDEV SINGH Vs. THE FINANCIAL COMMISSIONER & PRINCIPAL SECY TO GOVT. OF HARYANA AND ORS.
March 24, 2015
GURDEV SINGH Vs. MUKHTIAR SINGH AND ORS.
January 13, 2015
GURDEV SINGH Vs. GURJIT SINGH
January 23, 2015
GURDEV SINGH Vs. JORA SINGH
July 28, 2015
GURDEV SINGH Vs. STATE OF PUNJAB
April 28, 2015
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.
December 8, 2015
GURDEV SINGH Vs. VASDEV
January 12, 2015
GURDEV SINGH Vs. STATE OF PUNJAB
September 29, 2015
GURDEV SINGH Vs. JAGDEEP SINGH AND ORS.
December 9, 2015
GURDEV SINGH Vs. SATPAL SINGH MAKKAR
February 6, 2015
GURDEV SINGH Vs. CHHAJJU SINGH AND ANR
November 28, 2015
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
August 12, 2015
GURDEV SINGH AND ORS. Vs. HARBANS SINGH AND ORS.
November 16, 2015
GURDEV SINGH AND ORS. Vs. STATE OF HARYANA
September 23, 2015
GURDEV SINGH AND ORS. Vs. STATE OF PUNJAB
September 16, 2015
GURDEV SINGH AND ORS. Vs. KARNAIL SINGH AND ORS.
October 14, 2015
GURDHIAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 2, 2015
GURDIAL KAPOOR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
April 1, 2015
GURDIAL KAUR AND ANOTHER Vs. GURTEJ SINGH @ GOSHI AND OTHERS
September 24, 2015
GURDIAL SINGH Vs. PIARA SINGH AND ORS.
May 25, 2015
GURDIAL SINGH Vs. GAWRITEX INDUSTRIES LTD. AND ORS.
July 14, 2015
GURDIAL SINGH Vs. STATE OF PUNJAB
July 6, 2015
GURDIAL SINGH Vs. COMMISSIONER, WORKMENS COMPENSATION ACT, HISAR
January 14, 2015
GURDIAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 22, 2015
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR PANCHAYATS, PUNJAB AND ANOTHER
June 30, 2015
GURDIAL SINGH AND ORS Vs. STATE OF PUNJAB & OTHERS
August 26, 2015
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 31, 2015
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 19, 2015
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB
April 8, 2015
GURDIAL SINGH AND ORS. Vs. VIRSA SINGH
February 19, 2015
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 30, 2015
GURDIAL SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.
July 20, 2015
GURDIAL SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
June 30, 2015
GURDIAL SINGH AND OTHERS Vs. GURBHAGWANT SINGH ALIAS GURPREET SINGH AND OTHERS
September 16, 2015
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 21, 2015
GURDIAL SINGH AND OTHERS Vs. HARJIT SINGH AND OTHERS
December 18, 2015
GURDIAL SINGH SIDHU AND ORS. Vs. UNION OF INDIA AND ORS.
February 6, 2015
GURDIP KAUR Vs. HARPREET KAUR AND ANOTHER
May 28, 2015
GURDIP SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS AMRITSAR-I AND ORS.
July 2, 2015
GURDIP SINGH Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND ORS.
September 16, 2015
GURDIP SINGH Vs. STATE OF HARYANA
July 14, 2015
GURDIP SINGH Vs. PRESIDING OFFICER AND OTHERS
November 26, 2015
GURDWARA MAZBHI SIKHAN SAHIB AND ORS. Vs. DARSHAN SINGH AND ORS.
February 21, 2015
GURETEJ SINGH Vs. STATE OF PUNJAB AND ORS.
November 19, 2015
GURGAON CLUB Vs. ZILA PARISHAD GURGAON AND ORS.
September 3, 2015
GURINDER KAUR Vs. THE JOINT DEVELOPMENT COMMISSIONER AND OTHERS
January 9, 2015
GURINDER SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
May 7, 2015
GURINDER SINGH Vs. STATE OF PUNJAB
May 27, 2015
GURINDER SINGH Vs. STATE OF PUNJAB
March 9, 2015
GURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
October 19, 2015
GURINDER SINGH Vs. STATE OF PUNJAB
March 19, 2015
GURINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 8, 2015
GURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 31, 2015
GURINDERJIT KAUR AND ORS. Vs. BALDEV SINGH BOPARAI
February 18, 2015
GURINDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 19, 2015
GURJANT SINGH Vs. STATE OF PUNJAB
April 1, 2015
GURJANT SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
December 2, 2015
GURJANT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AND ORS.
November 5, 2015
GURJANT SINGH Vs. THE STATE OF PUNJAB AND ORS.
August 21, 2015
GURJANT SINGH Vs. SUKHDEEP SINGH AND OTHERS
August 17, 2015
GURJANT SINGH AND ANOTHER Vs. JAI KRISHAN AND ANOTHER
July 15, 2015
GURJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 14, 2015
GURJEET SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANOTHER
November 19, 2015
GURJINDER SINGH Vs. PARAMJIT KAUR AND ORS.
December 14, 2015
GURJINDER SINGH @ GORA Vs. STATE OF PUNJAB
February 6, 2015
GURJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 11, 2015
GURJINDER SINGH AND ORS. Vs. JASWANT SINGH @ MADHU AND ORS.
April 21, 2015
GURJIT KAUR Vs. KULBIR KAUR
August 3, 2015
GURJIT SINGH Vs. MEHAR SINGH AND ORS.
July 22, 2015
GURJIT SINGH Vs. STATE OF PUNJAB
March 11, 2015
GURJIT SINGH Vs. STATE OF PUNJAB
November 30, 2015
GURJIT SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
June 30, 2015
GURJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 20, 2015
GURKANWAL VIRK Vs. ANAND SWEETS AND RESTAURANT AND ORS.
October 20, 2015
GURKIRAT PROMOTERS AND DEVELOPERS PRIVATE LIMITED Vs. OM PARKASH
February 9, 2015
GURLABH SINGH Vs. SUKHWINDER KAUR
July 29, 2015
GURLAL SINGH @ LALI Vs. STATE OF PUNJAB
September 15, 2015
GURLAL SINGH AND ANOTHER Vs. GURINDER SINGH AND OTHERS
May 11, 2015
GURMAIL KAUR Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB DIVISIONAL MAGISTRATE AND ORS.
March 20, 2015
GURMAIL KAUR Vs. JEET SINGH THROUGH LRS
September 18, 2015
GURMAIL KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
May 27, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS.
May 28, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB
March 19, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB
February 26, 2015
GURMAIL SINGH Vs. CHIEF SUPERINTENDENT
February 19, 2015
GURMAIL SINGH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
May 5, 2015
GURMAIL SINGH Vs. JARNAIL SINGH
April 23, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB
September 23, 2015
GURMAIL SINGH Vs. HARBANS SINGH AND OTHERS
August 24, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS
July 24, 2015
GURMAIL SINGH Vs. BALVEER SINGH
July 13, 2015
GURMAIL SINGH Vs. NACHHATTAR SINGH
October 5, 2015
GURMAIL SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 28, 2015
GURMAIL SINGH AND ORS Vs. GIRDHARI LAL
November 16, 2015
GURMAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 27, 2015
GURMAIL SINGH AND ORS. Vs. STATE OF PUNJAB
February 25, 2015
GURMEET KAUR Vs. PANJAB UNIVERSITY AND ORS.
August 10, 2015
GURMEET KAUR Vs. HARBHAJAN SINGH
May 28, 2015
GURMEET KAUR Vs. KARAMJIT KAUR AND OTHERS
August 31, 2015
GURMEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 30, 2015
GURMEET KAUR AND ORS. Vs. ANIL KUMAR AND ORS.
March 27, 2015
GURMEET KUMARI AND ANOTHER Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
September 7, 2015
GURMEET SINGH Vs. AMRIT PAL KAUR DEOL
February 19, 2015
GURMEET SINGH Vs. FAZILKA CENTRAL COOP BANK LTD
May 4, 2015
GURMEET SINGH Vs. SANTOKH SINGH AND ORS.
April 28, 2015
GURMEET SINGH Vs. STATE OF PUNJAB AND ORS.
August 17, 2015
GURMEET SINGH Vs. NAIB TEHSILDART-CUM-ASSISTANT COLLECTOR IST GRADE, MULLANPUR DAKHAN AND OTHERS
September 21, 2015
GURMEET SINGH Vs. BALBIR KAUR AND OTHERS
July 14, 2015
GURMEET SINGH & OTHERS Vs. JASWINDER KAUR
February 17, 2015
GURMEET SINGH AND ORS. Vs. DALBARA SINGH
September 9, 2015
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB
December 17, 2015
GURMEET SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE KAPIAL
July 7, 2015
GURMEET SINGH AND OTHERS Vs. ELLORA HITECH INFRA VENTURE PVT. LTD.
October 31, 2015
GURMEET SINGH AND OTHERS Vs. HARNEK SINGH AND OTHERS
September 24, 2015
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
July 28, 2015
GURMEET SINGH RANDHAWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 16, 2015
GURMEET SINGH SAWHNEY Vs. KULBEER SINGH
May 15, 2015
GURMEJ SINGH Vs. THE COMMISSIONER AND ORS.
May 19, 2015
GURMEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
August 12, 2015
GURMEL SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ORS.
January 27, 2015
GURMINDER SINGH Vs. JAGMAL SINGH
March 11, 2015
GURMIT SINGH Vs. STATE OF HARYANA AND ORS.
April 1, 2015
GURMIT SINGH Vs. STATE OF PUNJAB AND ORS.
November 20, 2015
GURMIT SINGH Vs. STATE OF PUNJAB AND ORS.
September 24, 2015
GURMIT SINGH Vs. PAWAN KUMAR DARSHAN KUMAR AND ORS.
September 11, 2015
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 26, 2015
GURMIT SINGH Vs. SUB DIVISIONAL MAGISTRATE, CHANDIGARH AND ANOTHER
February 10, 2015
GURMIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB & ORS
July 2, 2015
GURMIT SINGH Vs. GURU DUTT
December 5, 2015
GURMIT SINGH Vs. STATE OF PUNJAB
December 9, 2015
GURMIT SINGH PALAHI Vs. STATE OF PUNJAB
March 11, 2015
GURMUKH SINGH Vs. HARDEV CHAND
March 20, 2015
GURMUKH SINGH Vs. AMARDEEP KAUR
May 14, 2015
GURMUKH SINGH Vs. SHAILINDER BHARDWAJ AND ORS.
October 1, 2015
GURMUKH SINGH Vs. MATHU RAM
February 25, 2015
GURMUKH SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 30, 2015
GURNAM SINGH Vs. STATE OF PUNJAB
January 21, 2015
GURNAM SINGH Vs. STATE OF PUNJAB
May 8, 2015
GURNAM SINGH Vs. PRESIDING OFFICER
May 4, 2015
GURNAM SINGH Vs. IDMA LABORATORIES LTD. AND ORS.
March 13, 2015
GURNAM SINGH Vs. UNION OF INDIA AND ORS.
July 21, 2015
GURNAM SINGH Vs. STATE OF PUNJAB
April 29, 2015
GURNAM SINGH Vs. BALDEV RAJ
April 29, 2015
GURNAM SINGH Vs. ANGREJ SINGH
January 28, 2015
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
October 6, 2015
GURNAM SINGH Vs. STATE OF PUNJAB
July 8, 2015
GURNAM SINGH ALIAS GAGAN Vs. STATE OF PUNJAB
February 18, 2015
GURNAM SINGH AND ORS. Vs. STATE OF PUNJAB
April 22, 2015
GURNAM SINGH AND ORS. Vs. HAZARA SINGH AND ORS.
January 7, 2015
GURNAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 17, 2015
GURNAM SINGH AND ORS. Vs. DHARAMPAL
March 18, 2015
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 21, 2015
GURPAL SINGH Vs. KARANJIT SINGH AND OTHERS
October 19, 2015
GURPARKASH SINGH Vs. STATE OF PUNJAB
March 2, 2015
GURPARTAP SINGH @ GURPAVITAR SINGH Vs. JAGMEET SINGH
March 19, 2015
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 21, 2015
GURPREET SINGH Vs. AMANDEEP KAUR AND ORS.
May 19, 2015
GURPREET SINGH Vs. STATE OF PUNJAB AND ORS.
January 12, 2015
GURPREET SINGH Vs. UNION TERRITORY, CHANDIGARH
April 21, 2015
GURPREET SINGH Vs. U T CHANDIGARH
May 27, 2015
GURPREET SINGH Vs. STATE OF PUNJAB
April 8, 2015
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
December 1, 2015
GURPREET SINGH Vs. RAJINDER KUMAR DHAWAN & ORS
January 15, 2015
GURPREET SINGH Vs. SANJIV GUPTA AND OTHERS
December 2, 2015
GURPREET SINGH Vs. ARUNJIT SINGH KAKKAR AND ANOTHER
October 5, 2015
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 18, 2015
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB
February 19, 2015
GURPREET SINGH CHHINA Vs. STATE OF PUNJAB
May 27, 2015
GURSEWAK SINGH Vs. BHUPINDER SINGH AND ORS.
December 1, 2015
GURSEWAK SINGH Vs. STATE OF HARYANA
November 2, 2015
GURSEWAK SINGH Vs. SUKHWINDER SINGH AND OTHERS
August 20, 2015
GURSEWAK SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2015
GURSEWAK SINGH @ SONI Vs. STATE OF PUNJAB
February 4, 2015
GURSEWAK SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
September 30, 2015
GURSEWAK SINGH; SANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 3, 2015
GURSHARAN SINGH Vs. MANMOHAN SINGH
February 5, 2015
GURSHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
July 31, 2015
GURSHARAN SINGH Vs. SARAVJOT SINGH & ORS.
December 1, 2015
GURSHARAN SINGH @ MICKY Vs. STATE OF PUNJAB
April 29, 2015
GURSHINDER SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB & ANOTHER
August 4, 2015
GURTEJ SINGH Vs. STATE OF PUNJAB
July 22, 2015
GURTEJ SINGH SAHOTA Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY, LONGOWAL AND ANOTHER
August 10, 2015
GURU GOBIND SINGH KHALSA COLLEGE Vs. STATE OF PUNJAB AND ORS.
June 30, 2015
GURU GOBIND SINGH REFINERIES LTD Vs. PUNJAB STATE AND OTHERS
October 15, 2015
GURU JAMBHESHWAR UNIVERSITY Vs. SHIVAL KUMAR AND ORS.
September 29, 2015
GURU NANAK COLLEGE, JALANDHAR ROAD, BATALA, DISTRICT GURDASPUR Vs. PRESIDING OFFICER, EPF APPELLATE TRIBUNAL
February 6, 2015
GURU NANAK DEV JI EDUCATIONAL SOCIETY Vs. STATE OF HARYANA & OTHERS
August 20, 2015
GURU NANAK DEV UNIVERSITY, AMRITSAR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
February 13, 2015
GURU NANAK KHALSA COLLEGE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
May 11, 2015
GURVAIL SINGH @ GURMEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 8, 2015
GURVINDER KAUR Vs. STATE OF PUNJAB
January 19, 2015
GURVINDER SINGH ALIAS GINDA Vs. STATE OF PUNJAB
March 12, 2015
GURVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 4, 2015
GURVINDER SINGH AND OTHERS Vs. STATE OF HARYANA
September 10, 2015
GURWINDER SINGH Vs. STATE OF PUNJAB
December 21, 2015
H K TEXTILE ENGINEERING Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 1, 2015
H M M COACHES LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
March 10, 2015
H S DHILLON Vs. BSNL AND OTHERS
August 25, 2015
H.B.GARG Vs. STATE OF HARYANA
December 24, 2015
H.C. ARORA Vs. UNION OF INDIA AND ORS.
September 30, 2015
H.C. ARORA AND ORS. Vs. UNION OF INDIA AND ORS.
August 20, 2015
H.C. SUKHWINDER SINGH Vs. UNION OF INDIA AND ORS.
September 2, 2015
H.S. GILL Vs. UNION OF INDIA AND ORS.
November 30, 2015
HAKAM ALI Vs. STATE OF PUNJAB
August 17, 2015
HAKAM RAI Vs. AMARJEET SINGH
March 3, 2015
HAKEEM HARBANS SINGH NEW ERA COLLEGE OF EDUCATION AND ORS. Vs. STATE OF HARYANA AND ORS.
August 3, 2015
HAMILTON HEIGHTS P. LIMITED Vs. THE STATE OF HARYANA AND ORS.
August 25, 2015
HANISH KUMAR Vs. DEEPIKA
January 22, 2015
HANNAN Vs. STATE OF HARYANA
January 22, 2015
HANS JI EXPORTS CHEEKA Vs. PUNJAB NATIONAL BANK AND ORS.
March 17, 2015
HANS RAJ Vs. STATE OF PUNJAB
January 16, 2015
HANS RAJ Vs. U T CHANDIGARH
January 6, 2015
HANS RAJ Vs. STATE OF HARYANA
February 9, 2015
HANS RAJ Vs. ASHOK KUMAR
March 19, 2015
HANS RAJ Vs. HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH & ANR
July 10, 2015
HANS RAJ (MARATHI) Vs. RAJESH KUMAR AND OTHERS
July 2, 2015
HANS RAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 16, 2015
HANS RAJ AND ORS. Vs. RAM PIARI
August 3, 2015
HANS RAJ AND ORS. Vs. UNION OF INDIA AND ORS.
May 26, 2015
HANSA SINGH Vs. JASWINDER SINGH
January 16, 2015
HANSO Vs. STATE OF PUNJAB
February 10, 2015
HANUMAN Vs. PURSHOTAM KUMAR SHARMA AND OTHERS
December 11, 2015
HANUMAN Vs. STATE OF HARYANA
February 11, 2015
HANUMAN INDUSTRIES Vs. PUNJAB STATE WAREHOUSING CORPORATION
September 18, 2015
HANUMAN SINGH Vs. SONA DEVI AND ORS.
September 2, 2015
HANUMAN SINGH Vs. STATE OF HARYANA AND ORS.
September 22, 2015
HAPPY @ PRITHIPAL SINGH Vs. STATE OF PUNJAB
July 6, 2015
HAR KAUR Vs. HARBHAJAN SINGH
May 6, 2015
HARABHAJAN RAM Vs. STATE OF PUNJAB
February 9, 2015
HARBAKSH SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 30, 2015
HARBANS AND ORS. Vs. STATE OF HARYANA
August 19, 2015
HARBANS KAUR Vs. TEJ KAUR AND ORS.
April 8, 2015
HARBANS KAUR Vs. JASVIR KAUR AND ORS.
July 27, 2015
HARBANS KAUR Vs. AMRIK SINGH
July 31, 2015
HARBANS LAL Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
February 27, 2015
HARBANS LAL Vs. STATE OF PUNJAB
September 22, 2015
HARBANS LAL Vs. DEV RAJ AND OTHERS
November 27, 2015
HARBANS LAL ALIAS BANSA Vs. STATE OF PUNJAB
July 8, 2015
HARBANS LAL AND ORS. Vs. HARVINDER PAL AND ORS.
July 1, 2015
HARBANS SINGH Vs. BIRJINDER SINGH
March 20, 2015
HARBANS SINGH Vs. STATE OF PUNJAB
January 7, 2015
HARBANS SINGH Vs. STATE OF PUNJAB
March 18, 2015
HARBANS SINGH Vs. COMMISSIONER OF INCOME TAX
December 2, 2015
HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
September 24, 2015
HARBANS SINGH AND ORS. Vs. HARCHARAN SINGH AND ORS.
March 11, 2015
HARBANS SINGH CHEEMA Vs. CHARANJIT SINGH
December 4, 2015
HARBANSO DEVI Vs. SOHAN LAL AND OTHERS
July 21, 2015
HARBANT SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND ORS.
March 10, 2015
HARBHAGWAN DASS Vs. STATE OF PUNJAB AND ORS.
July 28, 2015
HARBHAJAN KAUR Vs. KULDEEP KAUR
April 9, 2015
HARBHAJAN SINGH Vs. PARDUMAN SINGH AND ORS.
February 10, 2015
HARBHAJAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
February 4, 2015
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.
September 18, 2015
HARBHAJAN SINGH Vs. SARUP SINGH
August 17, 2015
HARBHAJAN SINGH & ANOTHER Vs. GURMAIL SINGH & OTHERS
February 6, 2015
HARBHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB
March 10, 2015
HARBHINDER SINGH Vs. STATE OF PUNJAB
December 4, 2015
HARBIR SINGH @ HARBINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 5, 2015
HARCHARAN SINGH Vs. PUSHPA DEVI AND ORS.
March 17, 2015
HARDAYAL KAUR Vs. UNION TERRITORY AND ORS.
March 24, 2015
HARDEEP KAUR Vs. RATTAN SINGH TOOR
February 16, 2015
HARDEEP KAUR Vs. RAM KUMAR AND ORS.
September 17, 2015
HARDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB
December 21, 2015
HARDEEP KAUR AND ORS. Vs. SHAMSHER SINGH
July 21, 2015
HARDEEP SINGH Vs. SATYA ENTERPRISES
May 19, 2015
HARDEEP SINGH Vs. STATE OF PUNJAB
January 22, 2015
HARDEEP SINGH Vs. STATE OF PUNJAB
July 9, 2015
HARDEEP SINGH AND ANOTHER Vs. CHIEF CANAL OFFICER AND OTHERS
October 14, 2015
HARDEEP SINGH AND ANOTHER Vs. GURDISH KAUR
August 19, 2015
HARDEV GURU Vs. FINANCIAL COMMISSIONER, COOPERATION, PUNJAB AND OTHERS
January 8, 2015
HARDEV KAUR Vs. STATE OF HARYANA AND ORS.
March 4, 2015
HARDEV PREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 9, 2015
HARDEV SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 6, 2015
HARDEV SINGH Vs. STATE OF PUNJAB
February 6, 2015
HARDEV SINGH Vs. STATE OF PUNJAB
February 19, 2015
HARDEV SINGH Vs. GRAM PANCHAYAT, DHILWAN AND OTHERS
November 30, 2015
HARDEV SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
October 1, 2015
HARDEV SINGH Vs. SUKHDEV RAJ
September 7, 2015
HARDEV SINGH Vs. STATE OF HARYANA
August 27, 2015
HARDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
July 20, 2015
HARDIAL SINGH Vs. STATE OF PUNJAB
March 4, 2015
HARDIAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
September 19, 2015
HARDIAL SINGH @ GURDIAL SINGH Vs. JOGINDER SINGH
May 12, 2015
HARDIAL SINGH AND ANOTHER Vs. PRITAM SINGH AND OTHERS
December 1, 2015
HARDIP SINGH Vs. STATE OF PUNJAB
April 24, 2015
HARDIP SINGH Vs. STATE OF HARYANA
April 29, 2015
HARDIP SINGH Vs. STATE OF PUNJAB
December 9, 2015
HARDIP SINGH Vs. SARLA DEVI & ANOTHER
July 31, 2015
HARDYAL AND ORS. Vs. JIU AND ORS.
September 18, 2015
HARE RAM Vs. SARITA
July 3, 2015
HARF CHARITABLE TRUST (REGD.) Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
July 6, 2015
HARGURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
July 14, 2015
HARGYAN Vs. STATE OF HARYANA
July 3, 2015
HARGYAN SON OF SURAJMAL Vs. STATE OF HARYANA
July 3, 2015
HARI CHAND Vs. KAMLA AND ORS.
May 6, 2015
HARI CHAND Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
September 22, 2015
HARI CHAND Vs. STATE OF HARYANA
September 28, 2015
HARI CHAND AND ORS. Vs. SHAM LAL AND ORS.
October 19, 2015
HARI GUNGA AND ORS. Vs. STATE OF HARYANA
April 8, 2015
HARI KISHAN Vs. STATE OF PUNJAB AND OTHERS
September 9, 2015
HARI KISHAN AND ANOTHER Vs. STATE OF HARYANA
July 16, 2015
HARI KRISHAN Vs. ROOP LAL AND OTHERS
August 31, 2015
HARI KRISHAN AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 11, 2015
HARI NARAIN PANDEY Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, FATEHABAD AND ORS.
November 2, 2015
HARI PARKASH Vs. STATE OF HARYANA
May 14, 2015
HARI PARKASH SHARMA Vs. STATE OF PUNJAB
January 23, 2015
HARI RAM AND ORS. Vs. STATE OF HARYANA
August 26, 2015
HARI RAM AND OTHERS Vs. SANTOSH AND OTHERS
September 3, 2015
HARI RAM BEDI Vs. RAM LUBHAYA
February 12, 2015
HARI SINGH Vs. MUKHTIAR SINGH AND ORS.
March 23, 2015
HARI SINGH Vs. STATE OF HARYANA
May 19, 2015
HARI SINGH @ BABBI Vs. STATE OF PUNJAB
January 14, 2015
HARI SINGH AND ANOTHER Vs. TARLOCHAN SINGH
August 24, 2015
HARIHAR SINGH Vs. STATE OF PUNJAB
March 25, 2015
HARINDER KAUR Vs. INDIRA U NIGHAM AND OTHERS
October 9, 2015
HARINDER KUMAR AND ORS. Vs. STATE OF HARYANA
October 15, 2015
HARINDER PAL SINGH Vs. RAMANDEEP KAUR
March 2, 2015
HARINDER SINGH Vs. STATE OF HARYANA AND ORS.
April 7, 2015
HARINDER SINGH Vs. KARTAR BUS SERVICE
April 21, 2015
HARINDER SINGH Vs. UNION OF INDIA
April 24, 2015
HARINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
August 20, 2015
HARINDER SINGH Vs. STATE OF HARYANA
July 15, 2015
HARINDER SINGH @ BHURA Vs. STATE OF HARYANA AND OTHERS
November 17, 2015
HARINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 18, 2015
HARISH AHUJA Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
August 24, 2015
HARISH CHAND AND ORS. Vs. ADDITIONAL DIRECTOR CGHS AND ORS.
March 10, 2015
HARISH CHANDER ALIAS HARI CHAND Vs. MOHINDER SINGH AND ANOTHER
August 3, 2015
HARISH KUMAR Vs. STATE OF HARYANA & ORS
July 13, 2015
HARISH KUMAR AND OTHERS Vs. BACHAN SINGH
August 28, 2015
HARJAS AND ORS. Vs. STATE OF HARYANA AND ORS.
December 24, 2015
HARJEET Vs. STATE OF HARYANA ETC
August 5, 2015
HARJEET KAUR Vs. DALJEET SINGH
May 1, 2015
HARJEET SINGH Vs. STATE OF HARYANA
February 4, 2015
HARJEET SINGH Vs. GENERAL PUBLIC AND OTHERS
July 15, 2015
HARJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 20, 2015
HARJEEVAN KAUR GAREWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 23, 2015
HARJINDER Vs. SANGITA
April 27, 2015
HARJINDER KAUR AND ANOTHER Vs. TARSEM LAL
August 17, 2015
HARJINDER KAUR AND ORS. Vs. CHARANJIT KAUR AND ORS.
July 10, 2015
HARJINDER KUMAR Vs. STATE OF PUNJAB
May 29, 2015
HARJINDER SINGH Vs. DEVINDER NATH TRADING CO. AND ORS.
June 29, 2015
HARJINDER SINGH Vs. RAM SARUP DEVINDER NATH COMMISSION AGENTS
June 29, 2015
HARJINDER SINGH Vs. STATE OF PUNJAB
February 6, 2015
HARJINDER SINGH Vs. JOGINDER SINGH AND ORS.
May 6, 2015
HARJINDER SINGH Vs. STATE OF PUNJAB
September 2, 2015
HARJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
November 26, 2015
HARJINDER SINGH Vs. RANJIT KAUR AND OTHERS
December 15, 2015
HARJINDER SINGH Vs. STATE OF PUNJAB
September 3, 2015
HARJINDER SINGH Vs. ADDL. COMMISSIONER-CUM-ELECTION TRIBUNAL, TARN TARAN AND ORS.
November 17, 2015
HARJINDER SINGH Vs. AMAR SINGH AND ANR
December 15, 2015
HARJINDER SINGH @ NINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 27, 2015
HARJINDER SINGH ALIAS BOBBY Vs. STATE OF PUNJAB
May 6, 2015
HARJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
July 8, 2015
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 28, 2015
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 16, 2015
HARJINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
July 27, 2015
HARJIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
July 14, 2015
HARJIT SINGH Vs. UNION OF INDIA
March 20, 2015
HARJIT SINGH Vs. AJIT SINGH
April 7, 2015
HARJIT SINGH Vs. STATE OF PUNJAB
January 8, 2015
HARJIT SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
January 30, 2015
HARJIT SINGH Vs. NAIB SINGH AND ORS.
March 13, 2015
HARJIT SINGH RANA AND ORS. Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ORS.
February 13, 2015
HARJOT SINGH Vs. STATE OF HARYANA
September 15, 2015
HARJOT SINGH Vs. STATE OF PUNJAB & ANOTHER
July 30, 2015
HARJOT SINGH HARIKAY Vs. RAKESH GUPTA AND ANOTHER
July 3, 2015
HARJOT SINGH HARIKAY AND ORS. Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
August 4, 2015
HARKABIR SINGH SALUJA Vs. STATE OF PUNJAB
May 12, 2015
HARKAMALJEET SINGH BHULLAR Vs. STATE OF PUNJAB
January 23, 2015
HARKIRAT SINGH MANGAT Vs. INDERJIT SINGH AND ORS.
September 8, 2015
HARKISHAN Vs. STATE OF PUNJAB
December 5, 2015
HARMAIL SINGH Vs. STATE OF PUNJAB
September 30, 2015
HARMAIL SINGH Vs. TIRATH SINGH
July 31, 2015
HARMAIL SINGH AND ORS. Vs. JARNAIL SINGH AND ORS.
February 18, 2015
HARMAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 20, 2015
HARMANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
May 4, 2015
HARMANDEEP SINGH BRAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
HARMANPREET CHAUHAN Vs. THE STATE OF PUNJAB AND ORS.
November 18, 2015
HARMANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
July 10, 2015
HARMANPREET SINGH Vs. STATE OF PUNJAB AND ORS.
April 28, 2015
HARMEET SINGH Vs. STATE OF PUNJAB
February 18, 2015
HARMEET SINGH Vs. NAVDEEP KAUR AND ORS.
March 2, 2015
HARMESH KUMAR BANSAL Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS
November 18, 2015
HARMESH SINGH Vs. STATE OF PUNJAB
August 12, 2015
HARMINDER KAUR Vs. UNION OF INDIA AND ORS.
August 10, 2015
HARMINDER KAUR AND ANR Vs. AMARJIT SINGH AND ORS
December 15, 2015
HARMINDER SINGH Vs. STATE OF PUNJAB
February 2, 2015
HARMINDER SINGH Vs. BABY DIKSHA AND ORS.
March 31, 2015
HARMINDER SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
December 22, 2015
HARMINDER SINGH SOOCH Vs. STATE OF PUNJAB
May 15, 2015
HARMOHAN KAUR Vs. M/S MOHINDER SINGH HANS RAJ CIMMISSION AGENTS AND OTHERS
March 10, 2015
HARMOHAN SINGH Vs. DAMINI RESORTS AND BUILDERS LTD AND OTHERS
September 18, 2015
HARNEK SINGH Vs. SADHU SINGH
December 1, 2015
HAROON Vs. KALEY KHAN
December 5, 2015
HAROON Vs. STATE OF HARYANA
July 16, 2015
HARPAL Vs. FINANCIAL COMMISSIONER AND ORS.
February 25, 2015
HARPAL KAUR AND ORS. Vs. RANJIT KAUR AND ORS.
January 30, 2015
HARPAL SINGH Vs. STATE OF PUNJAB
May 7, 2015
HARPAL SINGH Vs. STATE OF PUNJAB
July 30, 2015
HARPAL SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
August 4, 2015
HARPAL SINGH Vs. GRAM PANCHAYAT/GRAM SABHA AND ANOTHER
July 2, 2015
HARPAL SINGH @ BABA Vs. STATE OF PUNJAB
February 25, 2015
HARPAL SINGH @ HAPPY @ HAZARA Vs. STATE OF PUNJAB
August 26, 2015
HARPAL SINGH @ HAPPY @ HAZARA GILL AND ANOTHER Vs. STATE OF PUNJAB
August 19, 2015
HARPAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 27, 2015
HARPAL SINGH SON OF HARDEV SINGH Vs. RAJINDER KUMAR
December 10, 2015
HARPINDER SINGH Vs. BALBIR SINGH
March 11, 2015
HARPREET KAUR Vs. SUNNY SHARMA AND ORS.
February 18, 2015
HARPREET KAUR Vs. KHAJINDER SINGH
March 19, 2015
HARPREET KAUR Vs. GOVT OF PUNJAB AND OTHERS
November 26, 2015
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 2, 2015
HARPREET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 1, 2015
HARPREET KAUR KHALSA Vs. KAWALDEEP SINGH
February 11, 2015
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
March 3, 2015
HARPREET SINGH Vs. STATE OF PUNJAB
January 22, 2015
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
March 31, 2015
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
November 26, 2015
HARPREET SINGH Vs. STATE OF PUNJAB & ANOTHER
July 14, 2015
HARPREET SINGH Vs. STATE OF PUNJAB
January 7, 2015
HARPREET SINGH Vs. IQBAL SINGH
August 12, 2015
HARPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 18, 2015
HARPREET SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
December 7, 2015
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 14, 2015
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 16, 2015
HARPREET SINGH CHAHAL Vs. GOPAL GUPTA AND ORS.
July 29, 2015
HARPRIT SINGH Vs. MANINDER KAUR
March 17, 2015
HARSANT MOHAN KAUR AND ORS. Vs. RAJINDER SINGH AND ORS.
February 4, 2015
HARSHARAN SINGH AND ORS. Vs. DEEPAK SHARDA AND ORS.
July 13, 2015
HARSIMRANJEET SINGH Vs. UNION OF INDIA AND ORS.
September 17, 2015
HARSIMRANJIT SINGH TOOR Vs. GAGANPREET KAUR TOOR
May 26, 2015
HARVINDER KAUR Vs. JAGDISH PAL SINGH BINDRA
May 4, 2015
HARVINDER KAUR Vs. PRESIDING OFFICER ELECTION TRIBUNAL
March 24, 2015
HARVINDER SINGH Vs. STATE OF PUNJAB
January 23, 2015
HARVINDER SINGH Vs. STATE OF PUNJAB
February 18, 2015
HARVINDER SINGH @ BABBU Vs. STATE OF PUNJAB
August 13, 2015
HARVINDER SINGH @ RAVI Vs. STATE OF PUNJAB
September 2, 2015
HARVINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
June 30, 2015
HARWANT SINGH Vs. HARBHAJAN SINGH
February 19, 2015
HARWATI Vs. GRAM PANCHAYAT OF VILLAGE KUSLIPUR
August 20, 2015
HARWINDER SINGH Vs. STATE OF PUNJAB
February 12, 2015
HARWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2015
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. SUBHASH CHANDER ARORA
April 21, 2015
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. K.K. JAIN AND ORS.
September 3, 2015
HARYANA BREWERIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 22, 2015
HARYANA CO-OPERATIVE SUGAR MILL LTD. AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
February 23, 2015
HARYANA COOPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND OTHERS
December 8, 2015
HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED Vs. VIPAN KUMAR GARG AND OTHERS
September 17, 2015
HARYANA FOREST DEVELOPMENT CORPORATION LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
July 3, 2015
HARYANA MILK FOODS LTD. Vs. DSPI FOODS LTD. AND ORS.
September 30, 2015
HARYANA OFFICERS COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. STATE OF HARYANA
February 6, 2015
HARYANA PESTICIDES MANUFACTURERS ASSOCIATION AND ORS. Vs. CENTRAL INSECTICIDE BOARD AND ORS.
May 7, 2015
HARYANA PESTICIDES MANUFACTURES ASSOCIATION AND ORS. Vs. CENTRAL INSECTICIDE BOARD & REGISTRATION COMMITTEE AND ORS.
March 3, 2015
HARYANA PROGRESSIVE SCHOOLS CONFERENCE (REGD.) AND ORS. Vs. UNION OF INDIA AND ORS.
April 1, 2015
HARYANA ROADWAYS Vs. DHOOP SINGH AND ORS.
September 4, 2015
HARYANA ROYALTY COMPANY AND ORS. Vs. STATE OF HARYANA AND ORS.
January 15, 2015
HARYANA SEED PRODUCERS ASSOCIATION Vs. STATE OF HARYANA AND ORS.
January 29, 2015
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
December 8, 2015
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. NAR SINGH
August 13, 2015
HARYANA STATE AGRICULTURE MARKETING BOARD AND ANOTHER Vs. MUNSHI RAM AND ANOTHER
December 2, 2015
HARYANA STATE AGRICULTURE MKTG BOARD Vs. OM PARKASH NAIN & ANR
August 4, 2015
HARYANA STATE CO-OPERATIVE APEX BANK LTD. Vs. ANIL SYAL
January 12, 2015
HARYANA STATE CO-OPERATIVE L/C FEDERATION LTD Vs. HARYANA STATE ELECTRICITY BOARD
January 28, 2015
HARYANA STATE CO-OPERATIVE LABOUR AND CONSTRUCTION FEDERATION LIMITED Vs. COMMISSIONER & SECRETARY TO THE GOVERNMENT AND ORS.
January 7, 2015
HARYANA STATE COOP. LAB. & CONST. AND ORS. Vs. MAHA SINGH AND ORS.
December 14, 2015
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY COOPERATION DEPARTMENT, HARYANA
May 25, 2015
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. AND ORS. Vs. NARAIN SINGH
March 12, 2015
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD. Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
April 29, 2015
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LTD. Vs. MADAN LAL AND ORS.
April 28, 2015
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. SHOBHA DEVI AND ORS.
September 28, 2015
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. RAM DHAN AND ORS.
May 8, 2015
HARYANA STATE THROUGH COLLECTOR Vs. GURBAX SINGH
September 11, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. PRABHU DAYAL
September 28, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. FORT ESTATE PVT LTD
January 6, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SHYAM SUNDER MANGLA
December 8, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SUNIL KUMAR
December 14, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD Vs. CHOPRA ENGINEERS PVT LTD & ANOTHER
December 5, 2015
HARYANA VANASPATI & GENERAL MILL Vs. THE STATE OF HARYANA AND ORS.
August 7, 2015
HARYANA VIDYUT PRASARAN NIGAM Vs. UNION OF INDIA
April 1, 2015
HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. SAROJ BAKSHI AND ORS.
July 15, 2015
HARYANA WAKF BOARD Vs. GULSHAN VALECHA AND ORS.
April 24, 2015
HARYANA WAQF BOARD Vs. MURTI DEVI AND OTHERS
September 14, 2015
HARYANA WAREHOUSING CORPORATION AND ORS. Vs. GIAN CHAND TANWAR
September 8, 2015
HARYANA WAREHOUSING CORPORATION GODOWN KEEPERS/ACCOUNTS CLERKS UNION AND ORS. Vs. STATE OF HARYANA AND ORS.
July 1, 2015
HARYANA WAREHOUSING CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 3, 2015
HARYANA WOMEN DEVELOPMENT CORPORATION Vs. SURESH KUMAR
March 23, 2015
HASANDEEP SINGH MANN AND ORS. Vs. HARINDER JAIN AND ORS.
August 5, 2015
HAWA SINGH Vs. KRISHNA DEVI
October 20, 2015
HAZARA SINGH Vs. STATE OF PUNJAB
October 14, 2015
HAZARI Vs. VINOD KUMAR AND ORS.
April 23, 2015
HAZUR SINGH Vs. STATE OF HARYANA
February 11, 2015
HC KAPTAN SINGH Vs. STATE OF HARYANA AND ANOTHER
October 5, 2015
HC RAKESH KUMAR Vs. STATE OF HARYANA
October 12, 2015
HDFC BANK LIMITED Vs. OM PARKASH
January 19, 2015
HDFC ERGO GENERAL INSURANCE CO LTD Vs. JASBIR KAUR
April 21, 2015
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RAHILA AND ORS.
March 12, 2015
HEERA LAL Vs. STATE OF HARYANA
December 4, 2015
HEERA SINGH Vs. STATE OF HARYANA
December 10, 2015
HEM CHAND AND OTHERS Vs. HARDEI AND OTHERS
September 18, 2015
HEM SINGH BHARANA Vs. STATE OF HARYANA
November 9, 2015
HEMA RAWAL AND ORS. Vs. PRASHANT SHARMA
January 21, 2015
HEMANT @ BUNTY @ RAJ @ RAJESH Vs. STATE OF HARYANA
May 11, 2015
HEMANT CHOPRA Vs. SUBHASH CHOPRA AND OTHERS
July 3, 2015
HEMANT MEHENDIRATTA Vs. STATE OF HARYANA
February 23, 2015
HEMANT SHARMA AND ORS. Vs. STATE OF HARYANA
February 27, 2015
HEMENT KUMAR Vs. CHIEF MANAGING DIRECTOR, HVPNL AND OTHERS
October 14, 2015
HERO HONDA MOTORS LIMITED Vs. STATE OF HARYANA
February 26, 2015
HET RAM SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
November 27, 2015
HEWLETT PACKARD INDIA SALES PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
July 3, 2015
HIMACHAL SON OF LUTAI AND ORS. Vs. CHANDIGARH ADMINISTRATION, MINI SECRETARIAT
December 22, 2015
HIMALAYA CONSTRUCTION (P.) LTD. Vs. UNION OF INDIA
September 3, 2015
HIMANK PARIKH Vs. STATE OF HARYANA
December 18, 2015
HIMMAT Vs. GRAM PANCHAYAT ROZKA MEO
December 1, 2015
HIMMAT RAI Vs. ABDUL HAMID AND OTHERS
August 10, 2015
HIMMAT SINGH Vs. HUKAM CHAND AND COMPANY
December 17, 2015
HIND MOTORS MOHALI PRIVATE LIMITED Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
February 21, 2015
HINDUSTAN MARBLE AND TILES INDUSTRIES AND ORS. Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
November 6, 2015
HIRA LAL Vs. REGISTRAR, PANIPAT AND ORS.
August 19, 2015
HIRA LAL Vs. PUNJAB STATE POWER CORPORATION LIMITED
July 9, 2015
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED Vs. SUMAN LATA CHAUDHARY
March 2, 2015
HITESH ARORA Vs. THE STATE OF PUNJAB
February 26, 2015
HITESH SHARMA Vs. STATE OF HARYANA
May 4, 2015
HKS DEVELOPERS PRIVATE LIMITED Vs. MAHENDRA
October 30, 2015
HMM COACHES LIMITED AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ORS.
December 24, 2015
HOLYSTER INDUSTRIES AND ORS. Vs. PARDEEP PALIWAL AND ORS.
March 17, 2015
HOSHIAR SINGH AND ORS. Vs. STATE OF HARYANA
April 20, 2015
HOSHIARPUR NATIONAL TRANSPORTERS (P) LTD Vs. DALJIT SINGH AND ANOTHER
September 23, 2015
HOUSING BOARD HARYANA Vs. GIAN CHAND AND OTHERS
September 15, 2015
HPL ADDITIVES LTD Vs. STATE OF PUNJAB AND OTHERS
September 29, 2015
HPL SOCOMEC P. LTD. Vs. STATE OF HARYANA AND ORS.
August 14, 2015
HSIDC (NOW HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION) Vs. RAJESH KUMAR AND OTHERS
November 3, 2015
HUKAM CHAND Vs. RISALO AND ORS.
April 9, 2015
HUKAM CHAND AND ORS. Vs. DAYA RAM AND ORS.
August 25, 2015
HUKAM SINGH Vs. JASMER SINGH AND ORS.
September 7, 2015
HUKAM SINGH AND ORS. Vs. RAJDHANI LAND AND FINANCE AND ORS.
November 2, 2015
HYDERABAD INDUSTRIES LIMITED Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
March 13, 2015
ICAR AND ANOTHER Vs. CHANCHAL RANI & ANOTHER
August 31, 2015
ICAR AND OTHERS Vs. JAGDISH PRASAD AND ANOTHER
August 31, 2015
ICICI LAMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SURESH AND ORS.
May 6, 2015
ICICI LOMBARD Vs. ISHWAR DAYAL AND ANOTHER
September 22, 2015
ICICI LOMBARD GENERAL INS CO LIMITED Vs. ASHA DEVI & ORS
July 23, 2015
ICICI LOMBARD GENERAL INSURANCE CO Vs. USHA RANI
March 9, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJESH KUMAR AND ORS.
February 4, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PURI AND ORS.
March 26, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RIA AND ORS.
March 20, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. REEMA DEVI
April 23, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUNIL KUMAR AND ORS.
June 30, 2015
IDA Vs. SAHUN
May 25, 2015
IDBI TRUSTEESHIP SERVICES LTD. Vs. CHATTAR INDUSTRIES LTD.
May 19, 2015
IDEA CELLULAR LTD. Vs. UNION OF INDIA AND ORS.
March 23, 2015
IDEB GRAND REALITY PVT. LTD. Vs. M/S CINERAMAS & ANR.
July 20, 2015
IDU AND OTHERS Vs. JAKARYA AND OTHERS
December 9, 2015
IFCO TOKIO GENERAL INSURANCE CO LTD Vs. SHASHI BALA
May 1, 2015
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SUMAN RANI AND OTHERS
December 14, 2015
IKATTAR SINGH Vs. STATE OF PUNJAB AND ORS.
February 9, 2015
ILAM SINGH CHAUHAN Vs. STATE OF HARYANA AND ORS.
May 18, 2015
IMPROVEMENT TRUST BATHINDA Vs. ASHOK KUMAR AND
August 17, 2015
IMPROVEMENT TRUST, ABOHAR Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
September 21, 2015
IMPROVEMENT TRUST, BARNALA AND ORS. Vs. THE BARNALA IRON AND STEEL DEALERS COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND ORS.
September 30, 2015
IN RE: ACCLIPSE INDIA PRIVATE LIMITED AND ORS. Vs. STATE
May 1, 2015
IN RE: BHAJAN SINGH Vs. STATE
December 1, 2015
IN RE: MBM LIMITED Vs. STATE
May 12, 2015
IN RE: MERCURIO PALLIA AUTOWORKS PRIVATE LTD. AND ORS. Vs. STATE
May 19, 2015
IN RE: PASHUPATI HARYANA WOOLENS LTD. Vs. STATE
January 9, 2015
IN RE: Q.H. TALBROS LIMITED AND ORS. Vs. STATE
December 10, 2015
IN RE: TEXSA INDIA LIMITED AND ORS. Vs. STATE
March 10, 2015
IN RE: TOP VICTORY INVESTMENTS LIMITED AND ORS. Vs. STATE
March 9, 2015
IN THE MATTER OF SCHEME OF ARRANGEMENT BETWEEN QH TALBROS LIMITED Vs. STATE
October 19, 2015
INDAL KUMAR Vs. GAURAV KUMAR GROVER
October 1, 2015
INDER KAUR Vs. BABU SINGH
November 6, 2015
INDER KRISHAN MEHTA Vs. KEWAL KRISHAN MEHTA
February 6, 2015
INDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.
January 12, 2015
INDER SINGH Vs. STATE OF HARYANA
May 14, 2015
INDER SINGH Vs. STATE OF HARYANA AND ANOTHER
January 23, 2015
INDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
February 2, 2015
INDERBIR SINGH Vs. CHANDIGARH ADMINISTRATION AND ORS.
February 19, 2015
INDERJEET Vs. THE CHIEF ADMINISTRATOR, HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
November 19, 2015
INDERJEET SINGH Vs. STATE OF HARYANA AND OTHERS
September 30, 2015
INDERJIT KAUR Vs. HARI SINGH AND ORS.
February 21, 2015
INDERJIT KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
May 5, 2015
INDERJIT KAUR GAHUNIA AND ORS. Vs. STATE OF PUNJAB
September 16, 2015
INDERJIT SINGH Vs. STATE OF PUNJAB
May 13, 2015
INDERJIT SINGH Vs. VANDANA
April 10, 2015
INDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
July 17, 2015
INDERJIT SINGH Vs. RAMINDER CHANDAN
October 5, 2015
INDERJIT SINGH AND ANOTHER Vs. HARDEV SINGH AND ANOTHER
October 21, 2015
INDERJIT SINGH BHATIA Vs. STATE OF PUNJAB
November 4, 2015
INDERPAL SINGH Vs. STATE OF PUNJAB & ORS.
December 4, 2015
INDERPAL SINGH Vs. STATE OF U T , CHANDIGARH AND OTHERS
July 20, 2015
INDERPAL SINGH SAWHNEY Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
February 18, 2015
INDERTEJPAUL SINGH Vs. RAJ KUMAR AND ORS.
May 14, 2015
INDIABULLS HOUSING FINANCE LIMITED Vs. MUNICIPAL CORPORATION, LUDHIANA
February 9, 2015
INDIAN HARDWARE INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.
October 9, 2015
INDIAN OIL CORPORATION LTD Vs. BALDEV SHARMA @ BALDEV SINGH ETC
February 9, 2015
INDICATION INSTRUMENTS LIMITED Vs. ANITA KUMARI AND ORS.
October 5, 2015
INDIRA Vs. STATE OF HARYANA AND OTHERS
July 30, 2015
INDIRA AND ORS. Vs. JASWANT SINGH AND ORS.
March 13, 2015
INDIRA DANG AND ANOTHER Vs. DR. RANJIT KHANNA AND OTHERS
December 8, 2015
INDRA BHARDWAJ Vs. RAJESH BHARDWAJ
October 29, 2015
INDRAJ SINGH AND ORS Vs. STATE OF HARYANA AND ORS
September 2, 2015
INDRAWATI Vs. BADAN SINGH
January 19, 2015
INDRAWATI Vs. CHANDER BHAN
May 12, 2015
INDU BALA Vs. TIRATH SINGH
February 24, 2015
INDUSIND BANK LIMITED Vs. AMARJEET
April 28, 2015
INDUSIND BANK LIMITED Vs. PALA RAM
April 28, 2015
INDUSTRIAL TRADE LINKS AND ORS. Vs. D.S. AHUJLA AND ORS.
February 21, 2015
INNOVISION LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ORS.
November 6, 2015
INSTITUTE OF HOTEL MANAGEMENT Vs. PRESIDING OFFICER AND ORS.
March 30, 2015
INSTITUTE OF HOTEL MANAGEMENT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
July 6, 2015
INTER STATE FINANCE LTD. AND ORS. Vs. RAJESH
February 5, 2015
INTERNATIONAL CORP. SOLUTIONS PVT. LTD. AND ORS. Vs. CHAITANYA GARG
May 29, 2015
INUREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 18, 2015
IQBAL MOHAMMAD Vs. STATE OF PUNJAB AND ORS.
April 24, 2015
IQBAL SINGH Vs. STATE OF HARYANA
August 18, 2015
IQBAL SINGH Vs. STATE OF PUNJAB & ANR
December 21, 2015
IQBAL SINGH Vs. TRIPTA KUMARI AND ORS.
December 11, 2015
IQBAL SINGH Vs. SUKHRAJ SINGH
March 13, 2015
IQBAL SINGH (DECEASED) Vs. BHUIPINDER SINGH
February 19, 2015
IQBAL SINGH DHILLON Vs. PANJAB UNIVERSITY
January 22, 2015
IQBAL SINGH SABHARWAL Vs. STATE OF PUNJAB
January 7, 2015
IRFAN AND ORS. Vs. STATE OF HARYANA
September 2, 2015
ISHAR KAUR Vs. AMRIK SINGH AND OTHERS
August 6, 2015
ISHFAQ Vs. SHAHIDA AND ORS.
April 9, 2015
ISHFAQ Vs. SHAHIDA AND ORS.
September 4, 2015
ISHIKA AND ANOTHER Vs. ROHTASH
August 11, 2015
ISHRO DEVI Vs. SUKMA
January 5, 2015
ISHWAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 7, 2015
ISHWAR AND ORS. Vs. ASHA RAM AND ORS.
May 21, 2015
ISHWAR AND OTHERS Vs. PREMWATI AND ANOTHER
September 18, 2015
ISHWAR CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
August 28, 2015
ISHWAR DAYAL Vs. STATE OF HARYANA
February 19, 2015
ISHWAR SINGH Vs. SHWETA SHARMA
April 24, 2015
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.
September 3, 2015
ISHWAR SINGH Vs. ATLAS CYCLES (HARYANA) LTD.
July 20, 2015
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.
January 6, 2015
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
July 6, 2015
ISHWAR SINGH Vs. STATE OF HARYANA AND ANOTHER
December 1, 2015
ISLAM Vs. STATE OF HARYANA
May 11, 2015
ISMAIL KHAN Vs. BIR SINGH
May 15, 2015
J K SHARMA Vs. UNION OF INDIA AND OTHERS
August 18, 2015
J S ENGINEERING ENTERPRISES Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 5, 2015
J.B. INDUSTRIES AND ORS. Vs. PUNJAB AGRO FOOD GRAINS CORPORATION AND ORS.
November 17, 2015
J.K. WOOLEN AND SILK MILLS Vs. UNION OF INDIA AND ORS.
April 27, 2015
J.S.R. RELATORS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER, DESIGNATED AUTHORITY, VCES, SERVICE TAX, DELHI-IV, GURGAON AND ORS.
October 5, 2015
J.V. AND COMPANY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1 AND ORS.
October 6, 2015
JAAN MOHAMMED Vs. STATE OF HARYANA
March 13, 2015
JABAL SINGH @ JAWAHAR SINGH Vs. GUDDI AND ANOTHER
October 6, 2015
JABBAR Vs. STATE OF HARYANA
March 19, 2015
JABBAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
July 23, 2015
JACKSON LABORATORIES PVT LTD Vs. UNION OF INDIA AND OTHERS
July 3, 2015
JAGAN NATH Vs. PARMOD KUMAR
May 12, 2015
JAGAN NATH Vs. HARVINDER SINGH
July 13, 2015
JAGAN NATH @ RAM SAHARA Vs. STATE OF HARYANA
August 25, 2015
JAGAT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB
March 27, 2015
JAGAT SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT AND ORS.
July 6, 2015
JAGAT SINGH Vs. STATE OF HARYANA AND OTHERS
July 6, 2015
JAGAT SINGH AND ORS. Vs. HARJINDER KAUR AND ORS.
March 9, 2015
JAGAT SINGH AND ORS. Vs. BALBIR SINGH
May 19, 2015
JAGAT SINGH AND OTHERS Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ANOTHER
July 27, 2015
JAGBIR @ JAGGU Vs. MAUSAM
January 28, 2015
JAGBIR @ POTO Vs. STATE OF HARYANA
January 28, 2015
JAGBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
April 7, 2015
JAGBIR SINGH Vs. NISHA
March 11, 2015
JAGBIR SINGH Vs. STATE OF HARYANA AND OTHERS
November 18, 2015
JAGBIR SINGH CHAHAR Vs. BOARD OF DIRECTORS, SARVA HARYANA GRAMIN BANK AND ORS.
July 9, 2015
JAGBIR SINGH DHANDA Vs. ESTATE OFFICER, HUDA AND ORS.
February 27, 2015
JAGBIR SINGH NARWAL Vs. OM PARKASH
July 9, 2015
JAGDAMBA RICE MILLS Vs. PUNJAB FINANCIAL CORPORATION
March 3, 2015
JAGDEEP SINGH Vs. THE CHAIRMAN OF SCHOOL MANAGING COMMITTEE AND ORS.
March 12, 2015
JAGDEEP SINGH Vs. CHARAN KAUR
May 29, 2015
JAGDEEP SINGH AND ANOTHER Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND OTHERS
August 20, 2015
JAGDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
September 21, 2015
JAGDEEP SINGH DEOL Vs. THE STATE OF PUNJAB AND ORS.
May 25, 2015
JAGDEV KRISHAN Vs. STATE OF PUNJAB AND ORS.
May 27, 2015
JAGDEV SHARMA Vs. UNITED INDIA INSURANCE COMPANY
February 18, 2015
JAGDEV SINGH Vs. GURSEWAK SINGH
August 4, 2015
JAGDEV SINGH Vs. RANJIT SINGH
March 3, 2015
JAGDEV SINGH Vs. STATE OF PUNJAB
August 27, 2015
JAGDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
November 18, 2015
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 15, 2015
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB
March 25, 2015
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
June 12, 2015
JAGDEV SINGH AND OTHERS Vs. STATE OF PUNJAB
September 30, 2015
JAGDISH Vs. JAGDISH AND ORS.
February 21, 2015
JAGDISH Vs. RAJ KUMAR
February 13, 2015
JAGDISH Vs. SATPAL AND ORS.
December 1, 2015
JAGDISH Vs. STATE OF HARYANA
May 14, 2015
JAGDISH Vs. STATE OF HARYANA AND OTHERS
July 28, 2015
JAGDISH AND ORS. Vs. RANBIR AND ORS.
January 6, 2015
JAGDISH AND ORS. Vs. STATE OF HARYANA
July 7, 2015
JAGDISH AND ORS. Vs. STATE OF HARYANA
November 30, 2015
JAGDISH CHANDER Vs. THE STATE OF HARYANA AND ORS.
May 19, 2015
JAGDISH CHANDER AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 9, 2015
JAGDISH CHANDER AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 15, 2015
JAGDISH KAUR Vs. STATE OF PUNJAB
June 2, 2015
JAGDISH KHATTER Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LIMITED
February 9, 2015
JAGDISH KUMAR Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
September 14, 2015
JAGDISH KUMAR BHAKRI Vs. MANJU BHAKRI
December 3, 2015
JAGDISH KUMAR JINDAL Vs. STATE OF PUNJAB AND ORS.
April 1, 2015
JAGDISH KUMAR JINDAL Vs. STATE BANK OF PATIALA
January 30, 2015
JAGDISH KUMAR SON OF SARWAN RAM Vs. STATE OF PUNJAB
April 27, 2015
JAGDISH MITTER Vs. STATE OF PUNJAB
March 27, 2015
JAGDISH PARSHAD Vs. PARDEEP KUMAR AND OTHERS
August 20, 2015
JAGDISH PARSHAD AND ORS. Vs. VIKAS KUMAR AND ORS.
October 12, 2015
JAGDISH PARSHAD AND OTHERS Vs. RAMESH AND OTHERS
July 13, 2015
JAGDISH PRASHAD Vs. STATE OF HARYANA
February 24, 2015
JAGDISH RAI AND ORS. Vs. AJIT SINGH AND ORS.
January 20, 2015
JAGDISH RAJ SHARMA Vs. STATE OF PUNJAB AND ANR
September 11, 2015
JAGDISH RAM Vs. PRITAM SINGH & ORS.
May 12, 2015
JAGDISH SINGH Vs. KULWINDER SINGH
February 18, 2015
JAGDISH SINGH Vs. DIGAMBAR JAIN SOCIETY (REGD.)
July 17, 2015
JAGDISH SINGH Vs. STATE OF PUNJAB
September 30, 2015
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS.
November 16, 2015
JAGDISH SINGH Vs. DIGAMBAR JAIN
September 11, 2015
JAGDISH SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
December 10, 2015
JAGDISH SINGH Vs. RAMESH CHAND AND OTHERS
August 5, 2015
JAGDISH SINGH Vs. JASBIR SINGH
August 17, 2015
JAGDISH SINGH RANA Vs. THE FINANCIAL COMMISSIONER-CUM-PRINCIPAL SECRETARY
April 30, 2015
JAGE RAM Vs. COMMISSIONER, GURGAON DIVISION AND OTHERS
December 17, 2015
JAGGA SINGH Vs. STATE OF PUNJAB
January 14, 2015
JAGGA SINGH Vs. GHANSHAM LAL
September 16, 2015
JAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB
August 3, 2015
JAGIR DASS Vs. STATE OF PUNJAB
January 20, 2015
JAGIR KAUR Vs. STATE OF PUNJAB
January 22, 2015
JAGIR KAUR Vs. BALJINDER SINGH
May 8, 2015
JAGIR KAUR Vs. STATE OF PUNJAB
August 20, 2015
JAGIR SINGH Vs. SURINDER KAUR
February 25, 2015
JAGIR SINGH Vs. STATE OF PUNJAB
January 16, 2015
JAGIR SINGH Vs. SHAMA
November 20, 2015
JAGIR SINGH AND ORS. Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY & ANIMAL SCIENCES AND ORS.
July 7, 2015
JAGIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 19, 2015
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 19, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
February 9, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
March 11, 2015
JAGJIT SINGH Vs. GURDEEP KAUR AND ORS.
January 14, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
January 15, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
April 28, 2015
JAGJIT SINGH Vs. DAVINDER KUMAR AND ANOTHER
August 31, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
January 14, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB & ORS
August 17, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
August 10, 2015
JAGJIT SINGH Vs. STATE OF PUNJAB
September 30, 2015
JAGJIT SINGH Vs. JAGTAR SINGH AND AMRINDER SINGH
September 23, 2015
JAGJIT SINGH @ JAGGI AND ANOTHER Vs. STATE OF PUNJAB
November 3, 2015
JAGJIT SINGH AND ORS. Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
April 7, 2015
JAGJIT SINGH AND ORS. Vs. MANJIT KAUR AND ORS.
August 17, 2015
JAGJIT SINGH AND OTHERS Vs. DISTRICT REVENUE OFFICER
April 28, 2015
JAGJIT SINGH CHAHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 7, 2015
JAGJIT SINGH KOHLI Vs. CITY MISSION HOSPITAL
March 20, 2015
JAGJIWAN SINGH Vs. RAJINDER SINGH
January 28, 2015
JAGMAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
October 29, 2015
JAGMEET SINGH Vs. STATE OF PUNJAB
August 26, 2015
JAGMOHAN Vs. STATE OF HARYANA
May 1, 2015
JAGMOHAN SINGH Vs. VIJAY MEHTA
March 2, 2015
JAGMOHAN SINGH Vs. GIAN DEVI
March 11, 2015
JAGMOHAN SINGH AND ORS. Vs. AMRIK SINGH AND ORS.
February 9, 2015
JAGMOHAN SINGH AND ORS. Vs. MOHINDER SINGH AND ORS.
September 21, 2015
JAGMOHINDER KAUR AND ORS. Vs. UNION OF INDIA AND ORS.
February 6, 2015
JAGPAL RATHEE Vs. STATE OF HARYANA
May 14, 2015
JAGPREET SINGH @ PREET Vs. STATE OF HARYANA AND OTHERS
July 14, 2015
JAGRAJ MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
July 6, 2015
JAGRAJ SINGH DOSANJH Vs. KRISHMA BANSAL
December 11, 2015
JAGRAM SINGH AND ANOTHER Vs. NASIB SINGH AND OTHERS
July 22, 2015
JAGROOP SINGH Vs. STATE OF PUNJAB
June 3, 2015
JAGROOP SINGH Vs. STATE OF PUNJAB AND ORS.
September 28, 2015
JAGROOP SINGH Vs. STATE OF PUNJAB THROUGH RAM KRISHAN
March 24, 2015
JAGROOP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
July 16, 2015
JAGROOP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 16, 2015
JAGRUP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) AND ORS.
September 9, 2015
JAGSHIR SINGH AND ORS. Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCLE AND ORS.
September 24, 2015
JAGSIR SINGH AND ORS. Vs. STATE OF PUNJAB
February 9, 2015
JAGTA Vs. BHAGTA @ BHAGAT RAM
April 23, 2015
JAGTAR SINGH Vs. STATE OF PUNJAB
August 21, 2015
JAGTAR SINGH Vs. PARAMJEET KAUR
March 13, 2015
JAGTAR SINGH Vs. UNION OF INDIA AND ORS.
October 6, 2015
JAGTAR SINGH Vs. STATE OF PUNJAB AND ORS.
February 11, 2015
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 24, 2015
JAGTAR SINGH Vs. VEERPAL KAUR
January 12, 2015
JAGTAR SINGH @ MINDI Vs. STATE OF PUNJAB
July 16, 2015
JAGTAR SINGH ALIAS BHOLA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 30, 2015
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 21, 2015
JAGTAR SINGH DUTTA Vs. PUNJAB STATE AND ORS.
May 26, 2015
JAGVIR SINGH @ SONU Vs. STATE OF PUNJAB
January 7, 2015
JAGWATI Vs. RAM NATH
April 22, 2015
JAGWINDER KAUR AND ANOTHER Vs. NARANG SINGH GILL AND OTHERS
July 28, 2015
JAHID AND ORS. Vs. STATE OF HARYANA
February 9, 2015
JAHIR Vs. RAJAN ALIAS RUJJAN AND OTHERS
August 12, 2015
JAI BHAGWAN Vs. TEKA AND ORS.
February 10, 2015
JAI BHAGWAN Vs. STATE OF HARYANA AND ORS.
November 5, 2015
JAI BHAGWAN Vs. KRISHAN ABBEY
July 21, 2015
JAI BHAGWAN AND ORS. Vs. THE STATE OF HARYANA
July 3, 2015
JAI BHAGWAN AND ORS. Vs. MURTI DEVI
April 21, 2015
JAI BHAGWAN DHANAK Vs. STATE OF HARYANA
March 10, 2015
JAI DAYAL DHINGRA Vs. STATE OF HARYANA AND ORS.
May 6, 2015
JAI GANESH BRICKS INDUSTRIES Vs. SHANTI DEVI
May 29, 2015
JAI KISHAN Vs. BHAGWAN DASS
February 9, 2015
JAI KISHAN Vs. STATE OF PUNJAB
October 8, 2015
JAI KUMAR Vs. THE STATE OF HARYANA AND ORS.
July 6, 2015
JAI NARAIN Vs. STATE OF HARYANA AND ORS.
November 30, 2015
JAI NARAIN Vs. STATE OF HARYANA
October 19, 2015
JAI PAL AND ORS. Vs. STATE OF HARYANA AND ORS.
September 16, 2015
JAI PAL AND ORS. Vs. HARJEET KAUR AND ORS.
November 16, 2015
JAI PAL AND OTHERS Vs. STATE OF HARYANA
October 14, 2015
JAI PAL KHANNA Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, AMRITSAR
February 25, 2015
JAI PAL KHANNA AND ORS. Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
February 25, 2015
JAI PAL SINGH Vs. STATE OF HARYANA
May 27, 2015
JAI PAL SINGH Vs. STATE OF HARYANA AND ORS.
February 6, 2015
JAI PAL SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR/CH, PUNJAB AND ANR.
January 7, 2015
JAI PARKASH Vs. STATE OF HARYANA
May 11, 2015
JAI PARKASH Vs. STATE OF HARYANA
May 5, 2015
JAI PARKASH Vs. STATE OF HARYANA AND OTHERS
July 2, 2015
JAI PARKASH AND ANOTHER Vs. STATE OF HARYANA
October 7, 2015
JAI PARKASH SHARMA AND ORS. Vs. CHIEF COMMISSIONER OF INCOME TAX, HARYANA AND ORS.
October 1, 2015
JAI RAM & ORS Vs. FINANCIAL COMMISSIONER, HARYANA & ORS
March 30, 2015
JAI RAM AND ORS. Vs. JAGDISH AND ORS.
November 16, 2015
JAI SINGH Vs. STATE OF HARYANA
July 17, 2015
JAI SINGH Vs. STATE OF HARYANA AND ANOTHER
December 21, 2015
JAI SINGH Vs. KANWAR SINGH AND OTHERS
August 11, 2015
JAI SINGH @ BILLA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 9, 2015
JAI SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 16, 2015
JAIBIR Vs. HARI CHAND
September 23, 2015
JAIBIR Vs. KULDEEP AND ANOTHER
August 27, 2015
JAIBIR Vs. STATE OF HARYANA
August 26, 2015
JAIBIR SINGH Vs. EXECUTIVE ENGINEER
April 20, 2015
JAIDEEP SEHRAWAT AND ORS. Vs. STATE OF HARYANA AND ORS.
March 20, 2015
JAIDEV AND ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY AND ORS.
December 22, 2015
JAILAL Vs. STATE OF HARYANA AND ORS.
December 5, 2015
JAIN DHARMARTH NETRA CHIKITSHALYA Vs. LAKHMI CHAND
August 7, 2015
JAIN RICE MILLS, DHURI, DISTRICT SANGRUR Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD ,
August 13, 2015
JAIPAL Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
November 18, 2015
JAIPAL Vs. STATE OF HARYANA
February 24, 2015
JAIPAL AND ORS. Vs. STATE OF HARYANA
November 3, 2015
JAIPAL JANGRA Vs. STATE OF HARYANA
March 23, 2015
JAIPAL SINGH Vs. PUNJAB MANDI BOARD AND ORS.
July 6, 2015
JAIPAL SINGH Vs. AMAN SINGH AND ORS.
July 20, 2015
JAIWANTRI DEVI Vs. PREM SINGH AND ORS.
April 10, 2015
JALALUDDIN @ JALLU Vs. STATE OF HARYANA
May 6, 2015
JALANDHAR IMPROVEMENT TRUST Vs. CHARANJIT SINGH
May 11, 2015
JALANDHAR LICENCE ASSOCIATION AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 18, 2015
JAMEEL KHAN Vs. STATE OF HARYANA
July 28, 2015
JAMMU AND KASHMIR BANK LIMITED Vs. AMRIT PAL SINGH
May 13, 2015
JANAK DEVI Vs. JAGJIT SINGH AND ORS.
March 9, 2015
JANAK DULARI Vs. RAJA RAM
February 11, 2015
JANAK RAJ Vs. DES RAJ CHANDER SHEKHAR AND ORS.
September 14, 2015
JANAK RAJ Vs. STATE OF HARYANA
August 24, 2015
JANAK RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
September 3, 2015
JANAK RAJ AND ORS. Vs. STATE OF HARYANA
February 21, 2015
JANAK RAJ SHARMA Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
September 4, 2015
JANAK SINGH Vs. PALA KHAN AND ORS.
March 13, 2015
JANARDHAN Vs. STATE OF HARYANA AND ANOTHER
July 29, 2015
JANARDHAN DASS SHARMA Vs. STATE OF HARYANA AND ANOTHER
July 22, 2015
JAND SINGH AND ORS. Vs. STATE OF PUNJAB
September 28, 2015
JANG BAHADUR AND OTHERS Vs. BRIJESH KUMAR
July 2, 2015
JANG SINGH Vs. JANG SINGH
September 21, 2015
JANGIR SINGH Vs. STATE OF PUNJAB & ANR
October 13, 2015
JANGIR SINGH @ JANGIRA Vs. STATE OF PUNJAB
November 20, 2015
JANGIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 10, 2015
JANGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
October 14, 2015
JANKI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 22, 2015
JANKI INSTITUTE OF ART & CRAFT Vs. STATE OF HARYANA AND OTHERS
August 3, 2015
JANKI INSTITUTE OF ART AND CRAFT Vs. STATE OF HARYANA AND ORS.
March 8, 2015
JANMEJA SINGH Vs. SATNAM SINGH
September 18, 2015
JARNAIL KAUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT AND ORS.
May 13, 2015
JARNAIL KAUR AND OTHERS Vs. HARI RAM AND OTHERS
November 5, 2015
JARNAIL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
April 7, 2015
JARNAIL SINGH Vs. DEVINDER KAUR
May 18, 2015
JARNAIL SINGH Vs. KULWINDER SINGH AND ORS.
July 1, 2015
JARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
May 21, 2015
JARNAIL SINGH Vs. STATE OF PUNJAB
February 20, 2015
JARNAIL SINGH Vs. STATE OF HARYANA
January 20, 2015
JARNAIL SINGH Vs. STATE OF PUNJAB
July 8, 2015
JARNAIL SINGH Vs. SHIROMANI GURDWARA PARBHANDHAK COMMITTEE & ANOTHER
July 23, 2015
JARNAIL SINGH (DECEASED) THROUGH LR Vs. MANJIT SINGH AND OTHERS
July 27, 2015
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
April 7, 2015
JAS KUMAR @ YASH PAL Vs. NARINDER SINGH AND OTHERS
August 5, 2015
JAS RAM Vs. BIS RAM
May 4, 2015
JASANDEEP SINGH Vs. STATE OF PUNJAB
May 15, 2015
JASBIR INDER SINGH Vs. IQBAL MOHAMMAD AND ANOTHER
December 1, 2015
JASBIR KAUR Vs. SIKINDER SINGH
January 6, 2015
JASBIR KAUR Vs. MUKHTIAR KAUR
March 20, 2015
JASBIR KAUR Vs. STATE OF PUNJAB AND ORS.
December 3, 2015
JASBIR KAUR Vs. SUKHDEV SINGH
May 8, 2015
JASBIR KAUR Vs. SANTOSH RANI AND ANOTHER
August 21, 2015
JASBIR KAUR AND ORS. Vs. UNION OF INDIA
March 23, 2015
JASBIR KAUR AND ORS. Vs. RAMESH PAL SINGH AND ORS.
April 29, 2015
JASBIR KAUR AND OTHERS Vs. ATMA SINGH AND OTHERS
December 7, 2015
JASBIR KAUR JOHAL Vs. UNION OF INDIA AND ORS.
August 19, 2015
JASBIR MASIH Vs. STATE OF PUNJAB
May 15, 2015
JASBIR SINGH Vs. SATBIR SINGH
April 10, 2015
JASBIR SINGH Vs. RAJ KUMAR AND ORS.
March 12, 2015
JASBIR SINGH Vs. STATE OF U.T. CHANDIGARH
March 17, 2015
JASBIR SINGH Vs. PARMOD KUMAR AND ORS.
March 11, 2015
JASBIR SINGH Vs. STATE OF PUNJAB
February 23, 2015
JASBIR SINGH Vs. SUKHWINDER SINGH
December 19, 2015
JASBIR SINGH Vs. PEPSU ROAD TRANSPORT CORP. AND ORS.
July 20, 2015
JASBIR SINGH Vs. JOGINDER SINGH AND ANOTHER
March 11, 2015
JASBIR SINGH Vs. DHARAM KAUR AND OTHERS
August 28, 2015
JASBIR SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
November 30, 2015
JASBIR SINGH ALIAS BABBU Vs. STATE OF PUNJAB
April 30, 2015
JASBIR SINGH AND ORS. Vs. BABU SINGH AND ORS.
April 1, 2015
JASBIR SINGH AND ORS. Vs. PALWINDER SINGH AND ORS.
September 10, 2015
JASBIR SINGH AND ORS. Vs. KULBIR SINGH
December 3, 2015
JASDEEP SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.
March 30, 2015
JASDEV SINGH @ JASSA Vs. STATE OF PUNJAB
May 27, 2015
JASJIT SINGH JAGGI Vs. NAVDEEP KAUR
July 6, 2015
JASKARAN SINGH Vs. PUNJABI UNIVERSITY AND ORS.
May 15, 2015
JASLEEN KAUR Vs. COMMISSIONER OF INCOME TAX, JALANDHAR AND ORS.
July 1, 2015
JASMAN SINGH Vs. STATE OF PUNJAB AND ORS.
March 20, 2015
JASMEET SINGH Vs. STATE OF PUNJAB AND ORS.
January 28, 2015
JASMEL SINGH Vs. STATE OF PUNJAB
October 21, 2015
JASMER RAM Vs. STATE OF HARYANA AND OTHERS
August 17, 2015
JASMINUM KAUR Vs. AMARDEEP SINGH
July 17, 2015
JASMIT SINGH Vs. RANJIT SINGH
March 2, 2015
JASPAL KAUR Vs. GURNEK SINGH
February 20, 2015
JASPAL KAUR Vs. STATE OF PUNJAB AND ORS.
October 20, 2015
JASPAL KAUR CHAUHAN Vs. GURDEV SINGH
September 24, 2015
JASPAL KAUR DHILLON Vs. BITTU @ KULWINDER SINGH
January 30, 2015
JASPAL SINGH Vs. STATE OF PUNJAB
April 1, 2015
JASPAL SINGH Vs. STATE OF PUNJAB
February 11, 2015
JASPAL SINGH Vs. STATE OF PUNJAB
May 4, 2015
JASPAL SINGH Vs. STATE OF PUNJAB
January 21, 2015
JASPAL SINGH Vs. SHARANJIT KAUR AND ORS.
May 21, 2015
JASPAL SINGH Vs. ASHWANI DHALLA
February 20, 2015
JASPAL SINGH Vs. KAILASH CHAND JAIN
July 10, 2015
JASPAL SINGH Vs. U.T., CHANDIGARH
August 12, 2015
JASPAL SINGH Vs. FC (APPEALS), HARYANA AND OTHERS
January 19, 2015
JASPAL SINGH Vs. STATE OF PUNJAB & ORS
September 16, 2015
JASPAL SINGH AND ORS. Vs. STATE OF PUNJAB
July 29, 2015
JASPAL SINGH AND ORS. Vs. PARAS BUILDTECH INDIA PVT. LTD. AND ORS.
December 22, 2015
JASPAL SINGH AND ORS. Vs. GURBINDER SINGH
February 13, 2015
JASPINDER KAUR Vs. IQBAL SINGH AND OTHERS
July 13, 2015
JASPREET KAUR Vs. U.T. CHANDIGARH AND ORS.
September 29, 2015
JASPREET SINGH Vs. SURJIT SINGH
April 29, 2015
JASPREET SINGH Vs. STATE OF PUNJAB
May 25, 2015
JASPREET SINGH AND OTHERS Vs. CHATIN KAUR AND OTHERS
September 4, 2015
JASPREET SINGH CHEEMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
June 15, 2015
JASSA RAM KHUSHI RAM PVT. LTD. Vs. THE APPELLATE AUTHORITY AND ORS.
November 20, 2015
JASVIR KAUR AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY
July 31, 2015
JASVIR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
June 3, 2015
JASVIR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 5, 2015
JASVIR KAUR CHAHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 24, 2015
JASVIR SINGH Vs. GYATRI JYOTI
February 23, 2015
JASVIR SINGH Vs. JOGINDER SINGH AND ORS.
March 12, 2015
JASVIR SINGH Vs. STATE OF PUNJAB
February 25, 2015
JASVIR SINGH @ JITTU Vs. STATE OF PUNJAB
May 4, 2015
JASVIR SINGH AND ANOTHER Vs. PRITAM DASS CHELA BHAGWAN DASS CHELA PURAN DASS AND OTHERS
November 30, 2015
JASVIR SINGH AND ORS. Vs. JASPAL SINGH
March 30, 2015
JASWANT AND ORS. Vs. STATE OF HARYANA AND ORS.
October 8, 2015
JASWANT KAUR & ANR Vs. MANISH KUMAR & ORS
July 17, 2015
JASWANT KUMAR Vs. STATE OF HARYANA AND ORS.
March 25, 2015
JASWANT SINGH Vs. STATE OF PUNJAB
February 23, 2015
JASWANT SINGH Vs. STATE OF PUNJAB AND ORS.
April 6, 2015
JASWANT SINGH Vs. SUNITA KUMARI
January 16, 2015
JASWANT SINGH Vs. CH KESHO DASS
October 8, 2015
JASWANT SINGH Vs. STATE OF PUNJAB & OTHERS
August 27, 2015
JASWANT SINGH Vs. SATNAM SINGH AND ORS.
December 2, 2015
JASWANT SINGH Vs. STATE OF PUNJAB
February 4, 2015
JASWANT SINGH Vs. JASPAL KAUR AND ORS.
February 12, 2015
JASWANT SINGH Vs. MOHINDER KAUR
August 27, 2015
JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
October 14, 2015
JASWANT SINGH & OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT, PUNJAB & OTHERS
August 18, 2015
JASWANT SINGH @ GOLA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 23, 2015
JASWANT SINGH @ SONY AND OTHERS Vs. STATE OF PUNJAB & ANOTHER
July 30, 2015
JASWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ANOTHER
July 14, 2015
JASWANT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 1, 2015
JASWANT SINGH AND ORS. Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND ORS.
August 10, 2015
JASWANT SINGH AND ORS. Vs. KESHO DASS
October 8, 2015
JASWANT SINGH AND OTHERS Vs. GURMEET KAUR AND OTHERS
December 7, 2015
JASWANT SINGH AND OTHERS Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT, PUNJAB AND ANOTHER
December 3, 2015
JASWANT SINGH AND OTHERS Vs. BALJEET KAUR AND OTHERS
August 21, 2015
JASWANT SINGH BHULLAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 14, 2015
JASWANT SINGH MANN Vs. UNION OF INDIA
October 6, 2015
JASWANTI AND ANOTHER Vs. GRAM PANCHAYAT AND OTHERS
January 12, 2015
JASWANTI AND ORS. Vs. GRAM PANCHAYAT AND ORS.
January 12, 2015
JASWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
March 23, 2015
JASWINDER KAUR Vs. MANJIT KAUR
May 12, 2015
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
July 24, 2015
JASWINDER KAUR Vs. MAJOR SINGH AND ANR
August 5, 2015
JASWINDER KAUR @ DIMPY AND ANOTHER Vs. U T CHANDIGARH AND ANOTHER
July 3, 2015
JASWINDER KAUR AND ORS. Vs. UNION OF INDIA AND ORS.
May 6, 2015
JASWINDER KAUR AND ORS. Vs. KARNAIL SINGH AND ORS.
May 21, 2015
JASWINDER PAL Vs. STATE OF PUNJAB
January 23, 2015
JASWINDER PAL Vs. VIKAS KUMAR
March 10, 2015
JASWINDER SINGH Vs. STATE OF PUNJAB
May 26, 2015
JASWINDER SINGH Vs. PARAMJIT SINGH AND ORS.
May 8, 2015
JASWINDER SINGH Vs. JARNAIL SINGH AND ORS.
May 25, 2015
JASWINDER SINGH Vs. MANJIT SINGH AND ORS.
August 19, 2015
JASWINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND ORS.
September 21, 2015
JASWINDER SINGH @ JASSI @ BURA Vs. STATE OF PUNJAB
December 15, 2015
JASWINDER SINGH @ SHINDA AND ANOTHER Vs. STATE OF PUNJAB
July 28, 2015
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 13, 2015
JASWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
July 7, 2015
JASWINDER SINGH AND OTHERS Vs. GURJANT SINGH AND OTHERS
December 19, 2015
JATINDER Vs. STATE OF HARYANA
April 7, 2015
JATINDER KAUR Vs. S.K. DHALIWAL
July 30, 2015
JATINDER KUMAR Vs. STATE OF HARYANA AND ORS.
May 25, 2015
JATINDER KUMAR Vs. GULSHAN KUMAR AND ANOTHER
November 20, 2015
JATINDER NATH SHARMA AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
April 22, 2015
JATINDER PAL SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
August 26, 2015
JATINDER PAL SINGH AND OTHERS Vs. KRISHAN LAL BANSAL AND ANOTHER
May 29, 2015
JATINDER SINGH Vs. STATE OF PUNJAB
May 4, 2015
JATINDER SINGH Vs. STATE OF PUNJAB
March 20, 2015
JATINDER SINGH Vs. STATE OF PUNJAB
December 22, 2015
JATINDER SINGH Vs. STATE OF PUNJAB
January 13, 2015
JATINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
December 24, 2015
JATINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 25, 2015
JATINDER SOOD Vs. COMMISSIONER AND SECRETARY, GOVT. OF HARYANA AND ORS.
February 5, 2015
JAWAHAR LAL Vs. STATE OF HARYANA
July 1, 2015
JAWAHAR LAL Vs. STATE OF HARYANA
May 6, 2015
JAWAHAR SINGH Vs. ASSISTANT COLLECTOR IST GRADE (NAIB TEHSILDAR), MOONAK AND ORS.
September 10, 2015
JAWALA DASS Vs. RAM CHANDER
May 29, 2015
JAWALA PARSHAD Vs. SUNDER LAL
February 4, 2015
JAYESH CHOLERA Vs. STATE OF PUNJAB
July 30, 2015
JAZ SINGH Vs. STATE OF HARYANA
July 16, 2015
JBB - EVEREST BUILDTECH PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
April 29, 2015
JBJ PERFUMES (P.) LTD. Vs. UNION OF INDIA
October 5, 2015
JEET KAUR Vs. STATE OF PUNJAB
March 23, 2015
JEET RAM AND ANOTHER Vs. JAI KISHAN AND OTHERS
August 14, 2015
JEET RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 5, 2015
JEET SINGH AND OTHERS Vs. OM PARKASH
August 19, 2015
JEETA SINGH AND ORS. Vs. STATE OF PUNJAB
February 5, 2015
JEEVANJOT MULTANI Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
July 10, 2015
JEEWA BAI Vs. BHAGWANTI
March 13, 2015
JEEWAN MEHRA Vs. STATE OF PUNJAB AND ANOTHER
October 31, 2015
JEEWNI AND ORS. Vs. DARSHAN SINGH AND ORS.
May 1, 2015
JET DEVELOPERS PVT LTD Vs. STATE OF HARYANA AND OTHERS
September 16, 2015
JETAGE MULTIMEDIA GALLERY AND ORS. Vs. SUNIL KUMAR SHARMA AND ORS.
January 21, 2015
JETHA RAM Vs. STATE OF PUNJAB AND ORS
August 21, 2015
JHAMMAN BRICK COMPANY Vs. STATE OF HARYANA
January 8, 2015
JHANDA SINGH Vs. UNION OF INDIA AND OTHERS
July 3, 2015
JHANDA SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
July 3, 2015
JHUJJAR SINGH Vs. PARAMJIT KAUR
July 6, 2015
JILA BAL VIKAS AND PRIYOJNA ADHIKARI, JAGADHRI Vs. RAJBALA
March 19, 2015
JIND CO-OPERATIVE SUGAR MILLS LTD JIND Vs. AJMER SINGH AND OTHERS
October 8, 2015
JIT SINGH AND ANOTHER Vs. LAKHWINDER KAUR AND OTHERS
August 12, 2015
JIT SINGH AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
August 24, 2015
JITENDER ALIAS MITWA Vs. STATE OF HARYANA
April 8, 2015
JITENDER KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
April 24, 2015
JITENDER KUMAR AND ORS. Vs. STATE OF HARYANA
February 21, 2015
JITENDER LALWANI AND OTHERS Vs. DHIR INTERNATIONAL PVT LTD
October 9, 2015
JITENDER SINGH Vs. SANJAY KUMAR
March 12, 2015
JITENDER SINGH Vs. INDUS IND BANK LIMITED AND ANOTHER
July 29, 2015
JITENDRA KUMAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
September 24, 2015
JIWA SINGH Vs. BIHARI LAL AND CO. AND ORS.
January 9, 2015
JIYA LAL Vs. STATE OF UT CHANDIGARH
May 12, 2015
JODHA RAM Vs. STATE OF PUNJAB AND ORS.
December 19, 2015
JOG RAJ Vs. USHA JEOL AND ORS.
May 7, 2015
JOGA SINGH Vs. SAT PAL SINGH
January 27, 2015
JOGA SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 17, 2015
JOGA SINGH Vs. FATEH JANG BAHADUR SINGH & OTHERS
August 24, 2015
JOGA SINGH AND ORS. Vs. THE SUPERINTENDING CANAL OFFICER, FEROZEPUR AND ORS.
February 4, 2015
JOGINDER Vs. STATE OF HARYANA
January 28, 2015
JOGINDER Vs. STATE OF HARYANA AND ORS.
September 3, 2015
JOGINDER Vs. UNION OF INDIA AND ANOTHER
July 10, 2015
JOGINDER KAUR Vs. GURUDWARA SHRI NANAKSAR SHAHID BABA BACHITTAR SINGH
March 17, 2015
JOGINDER LAL Vs. COMMISSIONER OF INCOME TAX
January 20, 2015
JOGINDER PAL Vs. UNION OF INDIA AND ORS.
December 22, 2015
JOGINDER PAL Vs. UNION OF INDIA
January 28, 2015
JOGINDER PAL Vs. STATE OF PUNJAB AND OTHERS
October 7, 2015
JOGINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 29, 2015
JOGINDER SINGH Vs. SHAMBHU SINGH AND ORS.
February 5, 2015
JOGINDER SINGH Vs. KULWANT SINGH AND ORS.
November 2, 2015
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER COOPERATIVE, PUNJAB & ORS.
March 23, 2015
JOGINDER SINGH Vs. STATE OF PUNJAB
April 24, 2015
JOGINDER SINGH Vs. STATE OF PUNJAB
April 29, 2015
JOGINDER SINGH Vs. STATE OF PUNJAB
December 17, 2015
JOGINDER SINGH Vs. SUB DIVISION MAGISTRATE-CUM-COLLECTOR AND OTHERS
September 9, 2015
JOGINDER SINGH Vs. VIRINDERJIT SINGH GILL
May 6, 2015
JOGINDER SINGH Vs. OM PARKASH
January 29, 2015
JOGINDER SINGH Vs. STATE OF HARYANA
June 30, 2015
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
December 7, 2015
JOGINDER SINGH Vs. STATE OF PUNJAB
December 9, 2015
JOGINDER SINGH AHLAWAT Vs. STATE OF HARYANA AND ANOTHER
February 4, 2015
JOGINDER SINGH AND ANOTHER Vs. GURPREET SINGH AND OTHERS
August 28, 2015
JOGINDER SINGH AND ORS. Vs. STATE OF HARYANA
February 19, 2015
JOGINDER SINGH AND ORS. Vs. KEWAL SINGH AND ORS.
January 28, 2015
JOGINDER SINGH AND ORS. Vs. STATE OF PUNJAB
February 4, 2015
JOGINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
June 30, 2015
JOGINDER SINGH AND OTHERS Vs. AMRIK SINGH AND OTHERS
August 12, 2015
JOGINDER SINGH MANN AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 16, 2015
JOGINDER SINGH VERMA Vs. RAJESH VERMA
May 15, 2015
JOHAR SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
May 11, 2015
JOKHU RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ORS.
June 29, 2015
JOM KHAN AND ORS. Vs. STATE OF HARYANA
April 6, 2015
JONEJA BRIGHT STEEL (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
September 4, 2015
JOTINDRA STEEL & TUBES LTD. Vs. VISHWANATH PANDIT AND ORS.
March 2, 2015
JSL LIFESTYLE LIMITED Vs. UNION OF INDIA AND ORS.
August 4, 2015
JUBAIDA Vs. STATE OF HARYANA
September 10, 2015
JUBER Vs. STATE OF HARYANA
May 7, 2015
JUG LAL AND ORS. Vs. KALIA AND ORS.
February 11, 2015
JUGRAJ SINGH Vs. STATE OF PUNJAB
January 21, 2015
JUGRAJ SINGH Vs. SUKHPARAMJIT KAUR
February 10, 2015
JUJHAR SINGH AND ORS. Vs. STATE OF PUNJAB
May 25, 2015
JULKA FOODS AND ORS. Vs. UNION OF INDIA AND ORS.
June 29, 2015
JULKA FOODS AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 17, 2015
JUMMA Vs. JIWAN AND OTHERS
November 6, 2015
JUSTICE N K SUD (RETD ) Vs. STATE OF HARYANA AND OTHERS
July 1, 2015
JYOTI Vs. AMANDEEP SINGH
April 7, 2015
JYOTI Vs. ANAMIKA
March 9, 2015
JYOTI Vs. TARVINDER KUMAR AND ORS.
August 21, 2015
JYOTI Vs. STATE OF PUNJAB
January 30, 2015
JYOTI Vs. MOHIT
May 12, 2015
JYOTI SRIVASTAVA Vs. UNION OF INDIA AND ORS.
May 25, 2015
JYOTI SUHAG Vs. STATE OF HARYANA AND ORS.
May 15, 2015
JYOTSNA SHARMA Vs. GAURAV SHARMA
January 27, 2015
K C GUPTA & ORS Vs. STATE OF HARYANA & ORS
July 2, 2015
K D RICE MILLS Vs. HAKIM RAI
March 12, 2015
K&D REAL ESTATE & BUILDERS Vs. STATE OF HARYANA AND OTHERS
July 28, 2015
K.C. SAREEN AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
November 20, 2015
K.P. KHEMKA AND ORS. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS.
April 24, 2015
K.V. FIRE CHEMICALS (I) PVT. LTD. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
September 24, 2015
KABAL SINGH Vs. UNION OF INDIA
April 22, 2015
KABUL CHAWLA Vs. CPI INDIA REAL ESTATE VENTURES LIMITED AND ORS.
May 4, 2015
KAILASH Vs. GEETA DEVI SHARMA
March 10, 2015
KAILASH AGRO FOODS Vs. STATE OF HARYANA
February 5, 2015
KAILASH CHAND Vs. STATE OF HARYANA
July 1, 2015
KAILASH CHANDER Vs. RAMAN SHAHI
September 30, 2015
KAILASH CHANDER Vs. NARINDER KUMAR AND OTHERS
September 8, 2015
KAILASH DEVI Vs. PIYARE LAL AND OTHERS
March 27, 2015
KAILASH KUMAR Vs. STATE OF HARYANA AND ORS.
February 18, 2015
KAILASH RANI AND OTHERS Vs. BHIM SEN ALIAS BHIM SINGH AND ANR
July 10, 2015
KAJAL Vs. RAJESH RANA
February 10, 2015
KAJOR RAM SAINI Vs. SURAJ SINGH
May 20, 2015
KAKA SINGH Vs. STATE OF HARYANA AND OTHERS
September 10, 2015
KAKA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 29, 2015
KALA DEVI Vs. STATE OF HARYANA AND ORS.
August 4, 2015
KALA RAM Vs. STATE OF PUNJAB
February 4, 2015
KALA SINGH Vs. STATE OF PUNJAB
September 11, 2015
KALA SINGH Vs. JASPREET KAUR
October 19, 2015
KALAM Vs. STATE OF HARYANA
February 20, 2015
KALAM SINGH Vs. STATE OF HARYANA AND ORS.
September 1, 2015
KALAWATI Vs. STATE OF PUNJAB
April 22, 2015
KALAWATI AND ORS. Vs. JAMIL MOHD. AND ORS.
May 25, 2015
KALI @ ANGREJO Vs. STATE OF PUNJAB
August 21, 2015
KALI RAM Vs. SHANTI AND ORS.
January 6, 2015
KALI RAM Vs. SHANTI
January 1, 2015
KALRA SOUND SERVICE Vs. RAKSH KUMAR GOYAL
May 14, 2015
KALU RAM AND ORS. Vs. JAI NARAIN
March 23, 2015
KALYAN SINGH Vs. STATE OF HARYANA AND ORS.
January 12, 2015
KAMAL Vs. HARJIT SINGH AND ORS.
March 23, 2015
KAMAL ENTERPRISES Vs. SIGMA MOULDS & STAMPING PVT LTD
August 11, 2015
KAMAL JOSHI Vs. STATE OF PUNJAB & ANR
August 14, 2015
KAMAL KRISHAN DEVGUN Vs. DINESH KUMAR AND OTHERS
July 7, 2015
KAMAL KUMAR Vs. UNION OF INDIA AND ORS.
March 30, 2015
KAMAL KUMAR Vs. STATE OF HARYANA AND OTHERS
September 24, 2015
KAMAL KUMAR GADI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL (CAT) AND ORS.
December 2, 2015
KAMAL MAINI Vs. NATASHA AND ORS.
May 29, 2015
KAMAL MEHTA Vs. RAKESH KUMAR AND ORS.
December 1, 2015
KAMAL SAINI Vs. STATE OF HARYANA AND OTHERS
August 25, 2015
KAMAL SINGH Vs. MUKESH SHARMA AND ORS.
March 10, 2015
KAMAL TRADING COMPANY Vs. THE STATE OF PUNJAB AND ORS.
December 15, 2015
KAMAL VERMA Vs. NIDHI
January 15, 2015
KAMALDEEP SHARMA AND ANR Vs. STATE OF PUNJAB AND ANR
August 10, 2015
KAMALJIT KAUR Vs. JAGJIT SINGH @ JAGGI AND OTHERS
July 22, 2015
KAMALJIT KAUR Vs. PRITAM KAUR AND OTHERS
September 14, 2015
KAMALJIT KAUR ALIAS BABY Vs. STATE OF PUNJAB
April 6, 2015
KAMALJIT KAUR PARMAR Vs. GURINDER SINGH GILL
February 21, 2015
KAMALJIT KUMAR Vs. STATE OF PUNJAB
May 4, 2015
KAMALJIT SINGH Vs. STATE OF PUNJAB
January 28, 2015
KAMALJIT SINGH Vs. STATE OF PUNJAB
February 5, 2015
KAMALJIT SINGH @ BABBAN Vs. STATE OF PUNJAB AND ANOTHER
August 12, 2015
KAMALJIT SINGH @ KOMAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 6, 2015
KAMALJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 7, 2015
KAMALJIT SINGH AND ORS. Vs. SURJIT KAUR AND ORS.
April 22, 2015
KAMLA Vs. ROSHAN LAL AND ORS.
March 19, 2015
KAMLA AND ORS. Vs. SHRI RAM AND ORS.
December 7, 2015
KAMLA JAIN Vs. AJESH JAIN AND ANOTHER
August 11, 2015
KAMLESH Vs. SATPAL
January 27, 2015
KAMLESH Vs. SATBIR AND OTHERS
August 13, 2015
KAMLESH Vs. COLLECTOR, PANIPAT & OTHERS
August 11, 2015
KAMLESH Vs. STATE OF HARYANA AND OTHERS
August 26, 2015
KAMLESH AND ORS. Vs. GIAN CHAND AND ORS.
December 4, 2015
KAMLESH DEVI Vs. STATE OF PUNJAB
January 20, 2015
KAMLESH DEVI Vs. RAJESH DUA
February 25, 2015
KAMLESH KAUR Vs. STATE OF PUNJAB
February 4, 2015
KAMLESH KUMARI Vs. NAGAR SINGH
March 26, 2015
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS.
April 24, 2015
KAMLESH KUMARI Vs. VIJAY LAXMI AND OTHERS
October 12, 2015
KAMLESH MANGLA Vs. PRESIDING OFFICER
May 14, 2015
KAMLESH RANI Vs. RANAJIT KAUR AND ORS.
April 7, 2015
KAMLESH RANI CHAUHAN Vs. JANAK RAJ (DECEASED) TH HIS LRS RAJ KUMAR
May 4, 2015
KAMRU Vs. STATE OF HARYANA AND OTHERS
December 7, 2015
KAMRUDDIN Vs. STATE OF HARYANA
March 31, 2015
KANAV ARORA AND ORS. Vs. PUNJAB UNIVERSITY AND ORS.
September 11, 2015
KANAWARDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
April 29, 2015
KANCHAN WADHWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 31, 2015
KANHI RAM @ KANHIYA RAM Vs. STATE OF HARYANA
February 2, 2015
KANTA DEVI Vs. STATE OF HARYANA
May 27, 2015
KANTA DEVI AND OTHERS Vs. SH. RAMESHWAR SINGH AND OTHERS
October 20, 2015
KANTA RANI Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION AND ORS.
September 2, 2015
KANU PAUL SHARMA Vs. BABLU MANCHANDA
August 12, 2015
KANWAL SINGH AND OTHERS Vs. ROOP RAM ALIAS RAM SARUP
July 15, 2015
KANWALDEEP KAUR Vs. MANBIR SINGH
January 28, 2015
KANWALDEEP SINGH Vs. UNION OF INDIA
March 10, 2015
KANWALJIT KAUR Vs. VIKRAMJIT SINGH
April 22, 2015
KANWALJIT KAUR AHLUWALIA Vs. STATE OF PUNJAB
March 17, 2015
KANWAR BALJEET SINGH Vs. STATE OF HARYANA AND ORS.
April 27, 2015
KANWAR LAL AND ANOTHER Vs. STATE OF HARYANA
December 2, 2015
KANWARJIT SINGH Vs. GURDIT SINGH AND ORS.
August 19, 2015
KANWARJIT SINGH Vs. SUKHMINDER SINGH AND ORS.
October 7, 2015
KAPIL Vs. NAFE SINGH
April 22, 2015
KAPIL DEV Vs. STATE OF HARYANA
February 25, 2015
KAPIL DEV Vs. STATE OF HARYANA
July 15, 2015
KAPIL KUMAR Vs. STATE OF PUNJAB & ANOTHER
September 2, 2015
KAPSONS ELECTRO STAMPINGS Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
May 29, 2015
KAPTAN SINGH Vs. STATE OF HARYANA AND ORS.
February 10, 2015
KAPTAN SINGH Vs. STATE OF HARYANA
July 1, 2015
KAPTAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 6, 2015
KAPTAN SINGH SECRETARY Vs. MEHAR SINGH AND ANOTHER
July 27, 2015
KAPUR SINGH AND ORS. Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS AND ORS.
August 21, 2015
KAPURTHALA BELTINGS Vs. THE STATE OF PUNJAB AND ORS.
September 24, 2015
KARAM CHAND Vs. STATE OF HARYANA
January 19, 2015
KARAM CHAND Vs. STATE OF HARYANA
May 11, 2015
KARAM CHAND Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH AND ORS.
June 8, 2015
KARAM DEVI AND ORS. Vs. STATE OF HARYANA AND ANR.
August 27, 2015
KARAM SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
July 9, 2015
KARAM SINGH Vs. STATE OF PUNJAB
April 22, 2015
KARAM SINGH Vs. HARNEK SINGH
August 19, 2015
KARAM SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
December 22, 2015
KARAM SINGH @ KARAMJIT SINGH @ KARMA Vs. STATE OF PUNJAB
December 4, 2015
KARAM SINGH AND ORS. Vs. STATE OF PUNJAB
January 28, 2015
KARAM SINGH AND ORS. Vs. STATE OF PUNJAB
February 19, 2015
KARAM SINGH SAINI Vs. STATE OF HARYANA AND OTHERS
August 3, 2015
KARAMBIR Vs. STATE OF HARYANA
November 26, 2015
KARAMBIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 17, 2015
KARAMBIR SINGH Vs. STATE OF HARYANA
May 18, 2015
KARAMDEEP SINGH Vs. STATE OF PUNJAB
August 6, 2015
KARAMDEEP SINGH KAHAL Vs. STATE OF PUNJAB AND ORS.
April 13, 2015
KARAMJEET SINGH Vs. STATE OF PUNJAB
January 6, 2015
KARAMJEET SINGH Vs. HOME SECRETARY, CHANDIGARH ADMINISTRATION & OTHERS
December 8, 2015
KARAMJEET SINGH Vs. STATE OF PUNJAB
July 29, 2015
KARAMJIT AND ANOTHER Vs. BOOTA SINGH AND OTHERS
September 29, 2015
KARAMJIT KAUR Vs. CHARANJIT KAUR AND ORS.
February 21, 2015
KARAMJIT KAUR Vs. PERMANENT LOK ADALAT-CUM-SDJM GUHLA, DISTT. KAITHAL AND ORS.
September 10, 2015
KARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
October 5, 2015
KARAMJIT KAUR Vs. PRESIDING OFFICER ELECTION TRIBUNAL
March 19, 2015
KARAMJIT KAUR @ PALO Vs. PREM SINGH DHILLON
February 19, 2015
KARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB
July 8, 2015
KARAMJIT SINGH Vs. KAMAL JAIN AND ORS.
May 12, 2015
KARAMJIT SINGH @ BACHI Vs. STATE OF PUNJAB
April 1, 2015
KARAMJIT SINGH AND ANOTHER Vs. STATE OF HARYANA
October 1, 2015
KARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
December 9, 2015
KARAMPAL SINGH Vs. STATE OF PUNJAB AND ANR
July 30, 2015
KARAN ANAND Vs. KAMAL BAKSHI
August 18, 2015
KARAN NISCHAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 12, 2015
KARAN SINGH ALIAS KARANJEET Vs. STATE OF HARYANA
July 8, 2015
KARAN SINGH AND ORS Vs. DHOOP SINGH DECEASED
December 8, 2015
KARAN SINGH AND ORS. Vs. STATE OF PUNJAB
November 28, 2015
KARAN SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 22, 2015
KARANVIR GOSAL Vs. PANJAB UNIVERSITY AND ORS.
August 13, 2015
KARIMPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
May 29, 2015
KARMA AND ORS. Vs. COMMISSIONER ROHTAK DIVN. ROHTAK AND ORS.
February 16, 2015
KARMI DEVI Vs. STATE OF PUNJAB
July 3, 2015
KARNAIL SINGH Vs. STATE OF HARYANA AND ORS.
April 24, 2015
KARNAIL SINGH Vs. STATE OF HARYANA
August 28, 2015
KARNAIL SINGH Vs. GURDEV KAUR AND ORS.
October 12, 2015
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
September 24, 2015
KARNAIL SINGH Vs. STATE OF PUNJAB
February 16, 2015
KARNAIL SINGH Vs. STATE OF PUNJAB
August 4, 2015
KARNAIL SINGH Vs. BALWANT SINGH AND ANOTHER
July 9, 2015
KARNAIL SINGH Vs. STATE OF PUNJAB
July 9, 2015
KARNAIL SINGH & COMPANY Vs. STATE OF HARYANA AND ORS.
March 2, 2015
KARNAIL SINGH @ KALA Vs. STATE OF PUNJAB
July 15, 2015
KARNAIL SINGH AND ANR. Vs. STATE OF HARYANA
December 14, 2015
KARNAIL SINGH AND ORS. Vs. CHARANJIT SINGH AND ORS.
February 26, 2015
KARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
April 1, 2015
KARNAIL SINGH AND ORS. Vs. CHAMAN SINGH BHATOA AND ORS.
February 26, 2015
KARNAIL SINGH AND ORS. Vs. PARAMJIT SINGH MARWAH AND ORS.
January 22, 2015
KARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
April 1, 2015
KARPAL SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
July 2, 2015
KARTAR KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 8, 2015
KARTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
May 4, 2015
KARTAR SINGH Vs. STATE OF PUNJAB
February 25, 2015
KARTAR SINGH Vs. CHARAN SINGH
March 2, 2015
KARTAR SINGH Vs. KARAM CHAND AND ORS.
September 24, 2015
KARTAR SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS
July 30, 2015
KARTAR SINGH Vs. JANGIR SINGH AND OTHERS
November 16, 2015
KARTAR SINGH Vs. KASHMIR SINGH AND ORS.
November 6, 2015
KARTAR SINGH & ORS Vs. STATE OF PUNJAB & ORS
July 7, 2015
KARTAR SINGH & OTHERS Vs. STATE OF PUNJAB
October 28, 2015
KARTAR SINGH AND ANOTHER Vs. KARAMJIT SINGH AND ANOTHER
May 7, 2015
KARTAR SINGH AND ORS. Vs. DARBARA SINGH AND ORS.
March 23, 2015
KARTAR SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
July 6, 2015
KARTAR SINGH CONTRACTOR Vs. STATE OF HARYANA
April 21, 2015
KARTAR SINGH SAINI AND ORS. Vs. STATE OF HARYANA AND ORS.
May 21, 2015
KASHMIR CHAND KAMBOJ Vs. STATE OF HARYANA AND ORS.
July 27, 2015
KASHMIR KAUR Vs. SUKHDEV SINGH
December 5, 2015
KASHMIR SINGH Vs. STATE OF PUNJAB
February 2, 2015
KASHMIR SINGH Vs. STATE OF PUNJAB
February 11, 2015
KASHMIR SINGH Vs. STATE OF PUNJAB
December 7, 2015
KASHMIR SINGH Vs. GRAM PANCHAYAT VILLAGE CHAK PALI WALA
January 27, 2015
KASHMIR SINGH Vs. STATE OF PUNJAB
July 15, 2015
KASHMIR SINGH Vs. STATE OF PUNJAB
September 14, 2015
KASHMIR SINGH Vs. ASHOK KUMAR
August 25, 2015
KASHMIR SINGH AND ORS. Vs. THE STATE OF PUNJAB
May 6, 2015
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 6, 2015
KASHMIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 2, 2015
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB
November 18, 2015
KASHMIRA SINGH AND ORS. Vs. STATE OF PUNJAB
July 29, 2015
KASHMIRI LAL Vs. STATE OF HARYANA AND ORS.
April 7, 2015
KASHMIRI LAL Vs. STATE OF HARYANA
February 27, 2015
KASHMIRI LAL CHAWLA AND ORS. Vs. ROHAN LAL
January 14, 2015
KASMIRI LAL Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
February 4, 2015
KASTURI LAL Vs. NATIONAL AIDS CONTROL ORGANIZATION AND ORS.
September 30, 2015
KASTURI LAL & ANOTHER Vs. JARNAIL SINGH AND ANOTHER
October 14, 2015
KATARIA CONSTRUCTIONS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
November 5, 2015
KAUR SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 21, 2015
KAUR SINGH Vs. STATE OF PUNJAB & ANOTHER
July 30, 2015
KAUSHAL CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
April 6, 2015
KAUSHALAYA RANI AND ORS. Vs. LEKH RAJ AND ORS.
March 9, 2015
KAUSHALYA RANI Vs. STATE OF PUNJAB
March 27, 2015
KAUSHLIYA AND ORS Vs. MOHAN LAL AND ORS
September 14, 2015
KAUSHLYA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
August 6, 2015
KAVINDER SINGH KHANNA Vs. INDERJIT SINGH AND ORS.
March 2, 2015
KAVITA Vs. BHATERI
March 27, 2015
KAVITA Vs. STATE OF HARYANA AND OTHERS
April 8, 2015
KAVITA Vs. JITENDER AND ANOTHER
July 14, 2015
KAVITA AND OTHERS Vs. BIJENDER SINGH AND OTHERS
March 11, 2015
KAVITA AND OTHERS Vs. SARDARI LAL KHOSLA AND ANOTHER
November 20, 2015
KAVITA DEVI Vs. STATE OF HARYANA AND OTHERS
July 23, 2015
KAVITA HOODA Vs. STATE OF HARYANA AND ORS.
September 10, 2015
KAVITA KHANDARI Vs. ANIL KUMAR KAKKAR AND ORS.
October 1, 2015
KAVITA RAWAT Vs. STATE OF HARYANA
June 1, 2015
KAYUM KHAN Vs. STATE OF HARYANA
August 24, 2015
KEGG FARMA PVT. LTD. Vs. RAVINDER NATH SHARMA AND ORS.
May 19, 2015
KEHAR SINGH Vs. STATE OF HARYANA
February 13, 2015
KEHAR SINGH Vs. STATE OF HARYANA
August 18, 2015
KEHAR SINGH Vs. STATE OF HARYANA AND OTHERS
November 3, 2015
KEHAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
February 26, 2015
KEHAR SINGH AND ORS. Vs. GRAM PANCHAYAT, VILLAGE SADA RAIAN AND ORS.
April 22, 2015
KELA DEVI AND ORS. Vs. HUSSAIN KHAN AND ORS.
December 2, 2015
KESAR SINGH Vs. STATE OF PUNJAB AND ORS.
January 16, 2015
KESAR SINGH Vs. STATE OF HARYANA
January 12, 2015
KESAR SINGH Vs. MEHAR CHAND GOEL
January 30, 2015
KESAR SINGH Vs. STATE OF U T CHANDIGARH AND ANR
July 6, 2015
KESAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 28, 2015
KESAR SINGH AND ORS. Vs. STATE OF PUNJAB
February 4, 2015
KESAR SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
July 23, 2015
KESHAV Vs. STATE OF HARYANA
January 15, 2015
KEWAL CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
August 18, 2015
KEWAL KRISHAN Vs. U T CHANDIGARH THROUGH ADVISOR
January 28, 2015
KEWAL KUMAR Vs. STATE OF PUNJAB
January 22, 2015
KEWAL SINGH Vs. STATE OF PUNJAB
February 6, 2015
KEWAL SINGH Vs. UNION OF INDIA
May 14, 2015
KEWAL SINGH Vs. RIPANDEEP SINGH
June 29, 2015
KEWAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 15, 2015
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 16, 2015
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB
October 29, 2015
KHAJAN CHAND @ KHAN CHAND Vs. STATE OF HARYANA
May 20, 2015
KHAJANI DEVI Vs. UNION OF INDIA
October 30, 2015
KHANI DEVI Vs. SHER CHAND
February 11, 2015
KHAZAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
March 17, 2015
KHEM CHAND Vs. STATE OF HARYANA
July 23, 2015
KHEM CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
November 2, 2015
KHEM CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
July 24, 2015
KHEM SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
December 23, 2015
KHOSLA ICE AND GENERAL MILLS Vs. PADMAWATI AND ORS.
December 10, 2015
KHUBI KHAN Vs. STATE OF HARYANA AND ORS.
March 19, 2015
KHUN KHUN KALAN CO-OPERATIVE AGRICULTURAL SOCIETY LTD Vs. HARBHAJAN SINGH
April 8, 2015
KHURSHEED AND ORS. Vs. STATE OF HARYANA
February 4, 2015
KHUSHAL SINGH Vs. TARO BAI AND ORS.
September 29, 2015
KHUSHI RAM YADAV Vs. RAJINDER SINGH AND ORS
July 10, 2015
KHUSHWANT SINGH Vs. BRIG RUPINDERJIT SINGH DHILLON
April 9, 2015
KHUSHWINDER SINGH AND ORS. Vs. RAM CHANDER AND ORS.
July 27, 2015
KIDDIES CORNER Vs. GURU SINGH SABHA
April 1, 2015
KIMTI LAL VOHRA Vs. HARYANA STATE AND ORS.
March 12, 2015
KIRAN BALA Vs. ANIL KUMAR BAGGA AND ORS.
July 7, 2015
KIRAN CHANDER ASRI Vs. STATE OF HARYANA
May 28, 2015
KIRAN DEVI Vs. SUBHASH CHAND AND ORS.
July 7, 2015
KIRAN DEVI AND ORS. Vs. AMBIKA PARSAD AND ORS.
March 20, 2015
KIRAN ROSY Vs. STATE OF PUNJAB
April 8, 2015
KIRAN SAHRAWAT Vs. RAVEE SAHRAWAT AND ORS.
March 20, 2015
KIRAN WADHERA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
May 27, 2015
KIRAN WATI Vs. STATE OF HARYANA
March 31, 2015
KIRANDEEP KAUR Vs. STATE OF PUNJAB
March 3, 2015
KIRANDEEP KAUR AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
March 12, 2015
KIRANJIT KAUR Vs. SUKHVIR SINGH AND ORS.
May 5, 2015
KIRANJOT Vs. STATE OF PUNJAB AND ORS.
May 4, 2015
KIRNA DEVI AND ORS. Vs. RANDHIR SINGH AND ORS.
April 9, 2015
KIRPAL SINGH Vs. STATE OF PUNJAB AND ORS.
September 15, 2015
KIRPAL SINGH Vs. SUMIT SHARMA & ORS
November 16, 2015
KIRPAL SINGH AND ORS. Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND ORS.
November 17, 2015
KIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
July 17, 2015
KIRPAL SINGH AND OTHERS Vs. DIRECTOR, LAND RECORDS, PUNJAB AND OTHERS
May 26, 2015
KIRPAL SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND OTHERS
August 25, 2015
KIRTI KHANNA Vs. DEEPAK VERMA
December 15, 2015
KIRU RAM Vs. STATE OF HARYANA AND ORS.
February 27, 2015
KISHAN CHAND Vs. AMAR SINGH
May 13, 2015
KISHAN LAL MORE AND ANOTHER Vs. M/S. BIBBY FINANCIAL SERVICES INDIA PVT. LTD. & ANOTHER
November 17, 2015
KISHAN RAJ Vs. DULARWANTI
July 3, 2015
KISHAN SINGH Vs. ISHAR SINGH
March 4, 2015
KISHAN SINGH Vs. STATE OF PUNJAB AND ORS.
August 3, 2015
KISHAN SINGH AND ORS. Vs. STATE OF PUNJAB
July 20, 2015
KISHORE Vs. STATE OF HARYANA
May 4, 2015
KISHORE KUMAR Vs. STATE OF PUNJAB
March 2, 2015
KISHORI Vs. BHARTA AND ORS.
January 21, 2015
KITAB SINGH Vs. STATE OF HARYANA
April 28, 2015
KITABO DEVI Vs. RAJ KUMAR
February 25, 2015
KITABO DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 10, 2015
KITABO DEVI AND OTHERS Vs. LALIT CHAUDHARY AND OTHERS
August 14, 2015
KJSL - SUNDER (JV) AND ORS. Vs. STATE OF HARYANA AND ORS.
March 4, 2015
KMP EXPRESSWAYS LTD. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION (HSIIDC)
May 29, 2015
KNORR-BREMSE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
November 6, 2015
KOTAK MAHINDRA BANK LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 10, 2015
KOTAK MAHINDRA BANK LTD. Vs. AVANTIKA GROVER
July 14, 2015
KRISHAN Vs. POLU RAM
February 21, 2015
KRISHAN Vs. STATE OF HARYANA
June 29, 2015
KRISHAN Vs. ANITA
October 29, 2015
KRISHAN AND ANOTHER Vs. STATE OF HARYANA
July 15, 2015
KRISHAN AND ORS. Vs. STATE OF HARYANA
March 31, 2015
KRISHAN AND ORS. Vs. F.C. HARYANA AND ORS.
September 14, 2015
KRISHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 13, 2015
KRISHAN AND OTHERS Vs. STATE OF HARYANA
September 2, 2015
KRISHAN AND OTHERS Vs. STATE OF HARYANA
October 14, 2015
KRISHAN CHAND Vs. PRESIDING OFFICER AND ORS.
April 22, 2015
KRISHAN CHAND JAIN Vs. RAVINDER JAIN
January 19, 2015
KRISHAN DAHIYA Vs. MASTER SHARWAN SINGH
October 5, 2015
KRISHAN KUMAR Vs. STATE OF HARYANA
February 2, 2015
KRISHAN KUMAR Vs. STATE OF HARYANA
February 25, 2015
KRISHAN KUMAR Vs. C.B.I.
January 6, 2015
KRISHAN KUMAR Vs. RAM PAL
February 13, 2015
KRISHAN KUMAR Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS.
February 27, 2015
KRISHAN KUMAR Vs. SANIEEV
April 9, 2015
KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
January 14, 2015
KRISHAN KUMAR Vs. RAMESH KUMAR
May 21, 2015
KRISHAN KUMAR Vs. UNION OF INDIA
November 18, 2015
KRISHAN KUMAR Vs. MOHAN LAL (SINCE DECEASED)
December 2, 2015
KRISHAN KUMAR Vs. STATE OF HARYANA
January 22, 2015
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
July 30, 2015
KRISHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
January 14, 2015
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 16, 2015
KRISHAN KUMAR AND ORS. Vs. SHEELA AND ORS.
October 15, 2015
KRISHAN KUMAR GOEL Vs. SHEETAL RICELAND LIMITED AND ORS.
March 13, 2015
KRISHAN KUMAR MALIK AND ORS. Vs. STATE OF HARYANA AND ORS.
November 3, 2015
KRISHAN KUMAR NANDA Vs. RAMAN KUMAR
July 17, 2015
KRISHAN KUMAR PALTA Vs. COMMISSIONER OF INCOME TAX
September 1, 2015
KRISHAN KUMAR PALTA Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
September 1, 2015
KRISHAN LAL Vs. JASWINDER KAUR
February 2, 2015
KRISHAN LAL Vs. YASIN
March 4, 2015
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.
September 3, 2015
KRISHAN LAL Vs. UOI AND ORS.
March 4, 2015
KRISHAN LAL Vs. STATE OF PUNJAB
October 12, 2015
KRISHAN LAL & ANOTHER Vs. COMMISSIONER AND DIRECTOR
October 5, 2015
KRISHAN LAL @ KRISHAN CHAND Vs. RAM AND ANOTHER
November 19, 2015
KRISHAN LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
November 16, 2015
KRISHAN LAL JHAMAT Vs. JASPREET KAUR AND OTHERS
July 6, 2015
KRISHAN MAHESHWARI Vs. STATE OF HARYANA
March 25, 2015
KRISHAN PAL Vs. STATE OF HARYANA
August 13, 2015
KRISHAN PAL Vs. UNION TERRITORY, CHANDIGARH AND ORS.
October 14, 2015
KRISHANA Vs. STATE OF HARYANA
August 12, 2015
KRISHANDEEP KAUR @ GURDEEP KAUR Vs. AJAIB SINGH AND OTHERS
August 18, 2015
KRISHMA BANSAL Vs. STATE OF PUNJAB AND ORS.
September 29, 2015
KRISHNA Vs. NARESH KUMAR AND ORS.
March 24, 2015
KRISHNA Vs. RAJINDER
January 20, 2015
KRISHNA Vs. SAROJ AND OTHERS
December 22, 2015
KRISHNA AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
May 26, 2015
KRISHNA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 19, 2015
KRISHNA DEVI Vs. STATE OF HARYANA
May 1, 2015
KRISHNA DEVI Vs. PURAN SINGH
July 1, 2015
KRISHNA DEVI Vs. MUNICIPAL CORPORATION, BATHINDA AND ORS.
September 18, 2015
KRISHNA DEVI Vs. ANDEEP
April 21, 2015
KRISHNA DEVI Vs. STATE OF HARYANA
January 23, 2015
KRISHNA DEVI AND ORS. Vs. SATPAL AND ORS.
May 11, 2015
KRISHNA DEVI AND ORS. Vs. PRTC AND ORS.
July 13, 2015
KRISHNA DEVI AND ORS. Vs. BALAK RAM AND ORS.
September 9, 2015
KRISHNA RANA AND ORS. Vs. STATE OF HARYANA
November 4, 2015
KRISHNI DEVI Vs. MARIAM KAMALI MOAVENI AND ORS.
March 24, 2015
KUANTUM PAPERS LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
February 10, 2015
KUBER RESORTS LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
October 8, 2015
KUDOS CHEMIE LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
January 16, 2015
KUDOS CHEMIE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS)
May 12, 2015
KUJJAL BUILDERS PVT LTD Vs. CHANDIGARH ADMINISTRATION & ANOTHER
December 21, 2015
KULBHUSHAN KUMAR BAGGA, RETD CHIEF MANAGER Vs. BRIJBHUSHAN BAGGA
March 10, 2015
KULBIR @ TANSEN Vs. STATE OF HARYANA
August 7, 2015
KULBIR AND ORS. Vs. STATE OF HARYANA
February 18, 2015
KULBIR KAUR Vs. STATE OF PUNJAB
May 26, 2015
KULBIR KAUR @ RANI Vs. STATE OF PUNJAB
November 2, 2015
KULBIR KAUR AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
May 8, 2015
KULBIR SINGH Vs. JARMANJIT SINGH AND OTHERS
September 8, 2015
KULBIR SINGH Vs. STATE OF PUNJAB
July 9, 2015
KULBIR SINGH Vs. HARDISH KAUR AND OTHERS
September 28, 2015
KULBIR SINGH @ KULVIR SINGH Vs. KEWAL SINGH AND OTHERS
December 19, 2015
KULBIR SINGH AND ORS. Vs. ISHWINDER SINGH
July 3, 2015
KULDEEP Vs. STATE OF HARYANA
April 24, 2015
KULDEEP Vs. STATE OF HARYANA
October 28, 2015
KULDEEP @ ASHA RAM Vs. STATE OF HARYANA
August 13, 2015
KULDEEP @ BONA Vs. STATE OF HARYANA
September 23, 2015
KULDEEP AND ORS. Vs. RAM KISHAN AND ORS.
August 4, 2015
KULDEEP CHAND VERMANI Vs. INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
September 7, 2015
KULDEEP KAUR Vs. LAKHWINDER SINGH ALIAS DAKSHJIT SINGH
May 28, 2015
KULDEEP KAUR Vs. KASHMIR SINGH
May 18, 2015
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
May 25, 2015
KULDEEP KAUR Vs. MANOHAR SINGH GULATI AND ORS.
April 20, 2015
KULDEEP KAUR Vs. HARBANS SINGH
February 18, 2015
KULDEEP KAUR AND ORS. Vs. DARSHAN SINGH AND ORS.
December 1, 2015
KULDEEP RAJ GUPTA Vs. AVTAR SINGH AND ORS.
May 29, 2015
KULDEEP SINGH Vs. STATE OF HARYANA
January 7, 2015
KULDEEP SINGH Vs. BHUPINDER KAUR
May 14, 2015
KULDEEP SINGH Vs. STATE OF HARYANA
July 3, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
February 4, 2015
KULDEEP SINGH Vs. STATE OF HARYANA
March 4, 2015
KULDEEP SINGH Vs. STATE OF HARYANA AND ORS.
August 17, 2015
KULDEEP SINGH Vs. STATE OF HARYANA
February 19, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
February 13, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
February 12, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
March 24, 2015
KULDEEP SINGH Vs. HINDUSTAN LEVER
July 24, 2015
KULDEEP SINGH Vs. GURCHARAN SINGH
September 29, 2015
KULDEEP SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ORS.
September 8, 2015
KULDEEP SINGH Vs. STATE OF HARYANA
January 13, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
July 28, 2015
KULDEEP SINGH Vs. UNION OF INDIA
February 23, 2015
KULDEEP SINGH Vs. STATE OF PUNJAB
February 10, 2015
KULDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CENTRAL U T CHANDIGARH AND ANR
July 3, 2015
KULDEEP SINGH & ANR Vs. STATE OF PUNJAB & ANR
September 1, 2015
KULDEEP SINGH AND ANOTHER Vs. AVTAR SINGH
October 9, 2015
KULDEEP SINGH AND ORS. Vs. STATE OF HARYANA
March 25, 2015
KULDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 15, 2015
KULDEEP SINGH BIRL AND ORS. Vs. THE STATE OF PUNJAB
July 10, 2015
KULDEEP SINGH NARANG Vs. STATE OF PUNJAB
February 18, 2015
KULDEEP SINGH SON OF NIRANJAN SINGH Vs. STATE OF PUNJAB
July 1, 2015
KULDIP AND ORS. Vs. STATE OF PUNJAB
March 2, 2015
KULDIP CHAND BHARGAV Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
May 11, 2015
KULDIP CHAND PATHANIA Vs. CHANDIGARH HOUSING BOARD AND ORS.
January 13, 2015
KULDIP KAUR Vs. SAMARJEET KAUR
May 29, 2015
KULDIP RAJ Vs. PREM KUMAR AND OTHERS
March 24, 2015
KULDIP RAM @ WAKIL RAM Vs. STATE OF PUNJAB
March 18, 2015
KULDIP SINGH Vs. STATE OF PUNJAB
May 25, 2015
KULDIP SINGH Vs. KRISHAN KHAN AND ORS.
July 1, 2015
KULDIP SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB, CHANDIGARH AND OTHERS
May 14, 2015
KULDIP SINGH Vs. STATE OF PUNJAB
February 25, 2015
KULDIP SINGH Vs. STATE OF PUNJAB
February 9, 2015
KULDIP SINGH Vs. STATE OF PUNJAB
September 2, 2015
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB
January 12, 2015
KULDIP SINGH AND ORS. Vs. NANKU AND ORS.
November 30, 2015
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 5, 2015
KULDIP SINGH DEOL Vs. PREM MALHOTRA
February 5, 2015
KULDIP SINGH JASWAL AND OTHERS Vs. JASPAL SINGH AND ANOTHER
September 3, 2015
KULDIP SINGH SAINI Vs. STATE OF PUNJAB AND OTHERS
October 6, 2015
KULDISH KAUR Vs. HARISH KUMAR RANDEV AND ORS.
January 21, 2015
KULJEET KAUR AND OTHERS Vs. SOHAN LAL ALIAS SONU AND OTHERS
September 7, 2015
KULJEET SINGH Vs. SURINDER KAUR AND OTHERS
March 24, 2015
KULJEET SINGH BEDI AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 24, 2015
KULJIT KAUR Vs. STATE OF PUNJAB AND ORS
October 8, 2015
KULJIT KAUR AND ORS. Vs. SOM NATH KHURANA AND ORS.
March 13, 2015
KULJIT SINGH Vs. STATE OF HARYANA
May 27, 2015
KULVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
June 30, 2015
KULVIR KAUR Vs. STATE OF PUNJAB AND ORS.
March 27, 2015
KULVIR KAUR @ KULBIR KAUR Vs. ANKUSH GUPTA
April 7, 2015
KULVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
October 9, 2015
KULVIR SINGH KALIRAI Vs. STATE OF PUNJAB AND ORS.
April 6, 2015
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
October 19, 2015
KULWANT KAUR AND ORS. Vs. STATE OF PUNJAB
May 29, 2015
KULWANT KUMAR KALSAN AND ORS. Vs. STATE OF HARYANA AND ORS.
April 1, 2015
KULWANT RAI SHARMA Vs. STATE OF HARYANA AND ORS.
October 7, 2015
KULWANT SINGH Vs. BALWANT SINGH AND ORS.
May 18, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
March 27, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
January 13, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
March 23, 2015
KULWANT SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 12, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
July 29, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
November 3, 2015
KULWANT SINGH Vs. STATE OF PUNJAB
July 14, 2015
KULWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 1, 2015
KULWANT SINGH AND ORS. Vs. PARSADA RAM
January 15, 2015
KULWANT SINGH AND OTHERS Vs. STATE OF PUNJAB
November 18, 2015
KULWINDER KAUR Vs. PARAMJIT SINGH & OTHERS
December 15, 2015
KULWINDER KAUR Vs. MOHAN SINGH
May 25, 2015
KULWINDER KAUR Vs. SUKHCHAIN SINGH
July 9, 2015
KULWINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ORS.
November 17, 2015
KULWINDER SINGH Vs. STATE OF PUNJAB
September 11, 2015
KULWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
March 18, 2015
KULWINDER SINGH Vs. AMARJIT KAUR
April 28, 2015
KULWINDER SINGH Vs. HARBHAJAN SINGH
July 13, 2015
KULWINDER SINGH @ MUNNA & OTHERS Vs. STATE OF PUNJAB
December 19, 2015
KULWINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
November 5, 2015
KUMAR BUILDERS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
March 4, 2015
KUMAR BUILDERS Vs. COMMISSIONER OF INCOME TAX
September 8, 2015
KUMARI ASHA Vs. TEJPAL ALIAS MINTU AND OTHERS
October 7, 2015
KUMARI REENA Vs. KAMLESH
May 6, 2015
KUNDAL SINGH Vs. STATE OF HARYANA
August 17, 2015
KUNDAN Vs. STATE OF PUNJAB
October 7, 2015
KUNDAN SINGH Vs. KULBIR SINGH
January 22, 2015
KURA RAM Vs. STATE OF PUNJAB
April 23, 2015
KURDA RAM Vs. MUNICIPAL COUNCIL
June 30, 2015
KUSUM DHAWAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
April 7, 2015
KUSUM LATA Vs. STATE OF HARYANA
April 1, 2015
KUSUM SHARMA AND ANOTHER Vs. DARSHAN SINGH AND OTHERS
December 20, 2015
L & T GENERAL INSURANCE COMPANY LIMITED Vs. BANTO DEVI
August 20, 2015
L.K. SEHDEV AND ORS. Vs. STATE OF HARYANA AND ORS.
May 7, 2015
LABH SINGH Vs. SURJIT KAUR AND ORS.
November 16, 2015
LABH SINGH Vs. STATE OF PUNJAB
February 11, 2015
LABH SINGH Vs. BABA AJIT SINGH COLD STORAGE PRIVATE LIMITED AND ANOTHER
September 28, 2015
LABH SINGH @ LABHA Vs. STATE OF PUNJAB
January 28, 2015
LABH SINGH AND ORS. Vs. GURMAIL SINGH
May 21, 2015
LACHHMAN Vs. BAKSHI RAM
April 9, 2015
LACHHMAN SARUP Vs. ANIL KUMAR
March 9, 2015
LACHHMAN SINGH Vs. STATE OF PUNJAB
March 18, 2015
LACHHMAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 12, 2015
LACHHMAN SINGH AND OTHERS Vs. RAJENDER KAUR AND OTHERS
August 12, 2015
LACHHMI CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
September 23, 2015
LACHMAN SINGH Vs. GIAN KAUR
February 20, 2015
LADDI Vs. STATE OF PUNJAB
April 29, 2015
LAJ DASS AND ORS. Vs. JETHU AND ORS.
September 4, 2015
LAJJA RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ORS.
September 11, 2015
LAJWANTI Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ORS.
May 19, 2015
LAKHA SINGH Vs. STATE OF PUNJAB
March 2, 2015
LAKHA SINGH Vs. RATTAN KAUR AND OTHERS
September 21, 2015
LAKHA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 21, 2015
LAKHAN Vs. STATE OF HARYANA
October 14, 2015
LAKHAN SINGH Vs. UNION OF INDIA & OTHERS
November 2, 2015
LAKHANI INDIA LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
January 30, 2015
LAKHBIR KAUR Vs. STATE OF PUNJAB AND ORS.
July 15, 2015
LAKHBIR SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
May 7, 2015
LAKHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, UT, CHANDIGARH AND ORS.
December 14, 2015
LAKHBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS.
December 10, 2015
LAKHBIR SINGH Vs. STATE OF PUNJAB AND ORS.
July 14, 2015
LAKHBIR SINGH Vs. STATE OF PUNJAB
October 5, 2015
LAKHBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
August 19, 2015
LAKHBIR SINGH AND ORS. Vs. STATE OF PUNJAB
June 5, 2015
LAKHBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 17, 2015
LAKHBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
September 9, 2015
LAKHBIR SINGH LAKHI Vs. STATE OF PUNJAB
April 29, 2015
LAKHMI CHAND @ TINKU Vs. STATE OF HARYANA
January 23, 2015
LAKHVEER KAUR AND ANOTHER Vs. STATE OF PUNJAB
December 19, 2015
LAKHVIR SINGH Vs. STATE OF PUNJAB AND ORS.
May 19, 2015
LAKHVIR SINGH Vs. AMARJIT KAUR
January 15, 2015
LAKHVIR SINGH Vs. MOHINDER KAUR
August 10, 2015
LAKHVIR SINGH AND ORS. Vs. STATE OF PUNJAB
July 9, 2015
LAKHWINDER @ LAKHVIR @ LAKHI Vs. STATE OF HARYANA
December 21, 2015
LAKHWINDER SINGH Vs. STATE OF PUNJAB
February 19, 2015
LAKHWINDER SINGH Vs. STATE OF PUNJAB
January 14, 2015
LAKHWINDER SINGH Vs. STATE OF HARYANA
April 27, 2015
LAKHWINDER SINGH Vs. STATE OF HARYANA AND ORS.
September 18, 2015
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
January 5, 2015
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
December 17, 2015
LAKHWINDER SINGH @ LAKHI & OTHERS Vs. STATE OF PUNJAB & ANOTHER
July 13, 2015
LAKHWINDER SINGH @ PEHLWAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 7, 2015
LAKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 23, 2015
LAKHWINDER SINGH AND ORS. Vs. SAWINDER SINGH AND ORS.
January 15, 2015
LAKHWINDER SINGH TUNG BUILDERS Vs. STATE OF PUNJAB AND ORS.
October 12, 2015
LAKSHMI ENERGY & FOODS LTD. Vs. PUNJAB STATE GRAIN PROCUREMENT CORP. LTD.
November 2, 2015
LAKSHMI ENERGY AND FOODS LTD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
March 26, 2015
LAKSMAN SINGH Vs. VINEET GARG, IAS
May 15, 2015
LAL AND ORS. Vs. STATE OF HARYANA
September 21, 2015
LAL BABU Vs. STATE OF HARYANA
August 24, 2015
LAL CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
February 27, 2015
LAL CHAND Vs. LABOUR COURT, PATIALA AND ORS.
April 8, 2015
LAL CHAND AGGARWAL Vs. STATE OF HARYANA AND ORS.
July 24, 2015
LAL CHAND LOHIA AND ORS. Vs. STATE OF HARYANA AND ORS.
August 13, 2015
LAL JI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
December 14, 2015
LAL SINGH Vs. MALKIAT SINGH
January 30, 2015
LAL SINGH Vs. GRAM PANCHAYAT/GRAM SABHA AND ANOTHER
July 2, 2015
LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES Vs. UMESH YADAV AND ORS.
September 17, 2015
LALA RAM Vs. COLLECTOR, KURUKSHETRA AND OTHERS
June 30, 2015
LALA SINGH AND ORS. Vs. STATE OF PUNJAB
March 25, 2015
LALIT KUMAR Vs. STATE OF HARYANA
March 9, 2015
LALIT KUMAR Vs. STATE OF PUNJAB
March 3, 2015
LALIT KUMAR Vs. NARINDER KUMAR AND ORS.
February 5, 2015
LALIT KUMAR (MINOR) Vs. PARDEEP KUMAR AND ANOTHER
September 22, 2015
LALIT MIGLANI @ DHEERAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 9, 2015
LALIT MOHAN Vs. STATE OF PUNJAB AND ORS.
March 20, 2015
LALIT PRAKASH SHARMA Vs. STATE OF HARYANA AND ORS.
December 22, 2015
LALIT WALIA Vs. ASHWANI WALIA & OTHERS
July 14, 2015
LALITA DEVI AND ORS. Vs. GITA DEVI AND ORS.
December 14, 2015
LALLU Vs. STATE OF HARYANA
February 24, 2015
LALTESH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
December 18, 2015
LALU SHAH Vs. STATE OF HARYANA
July 14, 2015
LASHKAR SINGH Vs. STATE OF PUNJAB
May 28, 2015
LATIF Vs. STATE OF HARYANA AND ORS.
September 3, 2015
LAV KUMAR AND ORS. Vs. THE STATE OF HARYANA AND ORS.
April 27, 2015
LAWAT ENTREPRENEURS Vs. MAHENDER KUMAR SONI
March 12, 2015
LAXMAN Vs. STATE OF U.T., CHANDIGARH
May 20, 2015
LAXMAN DASS Vs. G.C. GUPTA
March 24, 2015
LAXMAN THAPA Vs. DHARAM SINGH AND ORS.
May 19, 2015
LAXMI DEVI Vs. KHILA RAM
January 23, 2015
LAXMI DEVI Vs. R.D.S. PUBLIC GIRLS COLLEGE AND ORS.
December 8, 2015
LAXMI NARAIN Vs. STATE OF HARYANA
August 31, 2015
LAXMI SADAN Vs. STATE OF HARYANA
December 7, 2015
LAYKAT RAI Vs. STATE OF PUNJAB
April 21, 2015
LEELA KRISHAN THAREJA AND ORS Vs. STATE OF HARYANA AND ORS
September 24, 2015
LEELA RAM Vs. VIJENDER KUMAR SANGHI
July 2, 2015
LEELA RAM AND ORS. Vs. STATE OF PUNJAB
August 14, 2015
LEELA RAM MISHTRI Vs. ADARSH GAUSHALA
July 9, 2015
LEKH RAJ Vs. DILBAGH SINGH AND ORS.
April 21, 2015
LEKH RAJ AND ORS. Vs. GURMAIL SINGH AND ORS.
March 27, 2015
LEKH RAM Vs. PRABHU DAYAL
March 11, 2015
LIBRA MOTORS (REGD) Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
December 15, 2015
LIC Vs. PERMANENT LOK ADALAT AND ORS.
January 8, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ANOTHER
October 5, 2015
LILA AND ANOTHER Vs. RAJO DEVI AND OTHERS
December 10, 2015
LILLY PAUL Vs. STATE OF PUNJAB AND ORS.
July 22, 2015
LIZ BATRA Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
May 25, 2015
LOGICAL DEVELOPERS PVT LTD Vs. STATE OF HARYANA
March 31, 2015
LONGIA ROAD CARRIERS, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE
September 14, 2015
LOVE TRADING COMPANY Vs. RANDHIR SINGH
February 6, 2015
LOVEJEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 24, 2015
LOVEKESH MAHAJAN Vs. STATE OF PUNJAB AND ORS.
April 10, 2015
LOVENEET SHARMA Vs. STATE OF PUNJAB AND OTHERS
December 8, 2015
LOVEPREET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 3, 2015
LOVEPREET SINGH @ LOVELY Vs. STATE OF PUNJAB
April 29, 2015
LS INDUSTRIES LIMITED Vs. XEROX INDIA LIMITED AND ORS.
May 7, 2015
LT. COL. SANDEEP RASTOGI Vs. JASPRIT SINGH AND OTHERS
September 24, 2015
LUCKEY AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 7, 2015
LUCKY @ GURMEET SINGH Vs. LAJ KAUR
February 10, 2015
LUDHIANA BUILDERS Vs. STATE OF PUNJAB AND OTHERS
December 21, 2015
LUDHIANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
December 21, 2015
LUDHIANA IMPROVEMENT TRUST Vs. BHAGWANTI AND ORS.
March 11, 2015
LUKESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
December 3, 2015
LUXMI CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. STATE OF HARYANA
February 6, 2015
LUXMI DEVI Vs. RAVINDER KUMAR AND ORS.
May 1, 2015
LUXMI ELECTRONICS Vs. SYMPHONY COLAMBIA HI-FI WATER HEATER SAUMYA BAKER CIRCLE
November 16, 2015
M (PROSECUTRIX) Vs. SUNIL KUMAR AND ORS.
April 28, 2015
M B METAL INDUSTRIES Vs. VIJAY IMPEX
December 14, 2015
M.C. SAMANA AND ORS. Vs. JOGINDER SINGH AND ORS.
May 29, 2015
M.G. CONTRACTORS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
April 21, 2015
M.M. AQUA TECHNOLOGIES LTD. Vs. THE PRESIDING OFFICER AND ORS.
May 8, 2015
M.S. TALEKAR Vs. STATE OF HARYANA
October 1, 2015
M.S. TALEKAR AND ORS. Vs. STATE OF HARYANA
January 10, 2015
M.V. ELECTOSYSTEMS PRIVATE LIMITED Vs. XENITIS INFOTECH LIMITED
February 20, 2015
M/S AMEZE BUILDWELL PVT. LTD. Vs. MAM CHAND AND OTHERS
May 6, 2015
M/S ASIAN CONSOLIDATED INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRC
October 5, 2015
M/S BAL RAM AND COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
September 10, 2015
M/S DURGA PACKAGINGS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 21, 2015
M/S JAY NIKKI INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
September 16, 2015
M/S JCB INDIA LIMITED Vs. OMI SINGH AND OTHERS
October 28, 2015
M/S MAHADEV RICE & GENERAL MILLS Vs. STATE OF PUNJAB & OTHERS
December 23, 2015
M/S MAHAJAN CONSTRUCTION COMPANY Vs. SURJIT SINGH
December 11, 2015
M/S MAHARASHTRA SAVINGS THAPAR HOUSE Vs. M/S BREEZE BUILDERS AND DEVELOPERS PVT. LTD.
August 25, 2015
M/S OASIS CONTRACTORS & CONSULTANTS (P) LTD. Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANOTHER
October 15, 2015
M/S PROXIMA STEEL FORGE PRIVATE LIMITED Vs. UNION OF INDIA THROUGH SECRETARY COMMERCE
January 27, 2015
M/S RATHI TMT SARIYA PVT. LTD. Vs. JSL LIMITED
September 4, 2015
M/S SAAKAR METALS AND ANOTHER Vs. BHUSHAN POWER AND STEEL LIMITED.
January 12, 2015
M/S UNICON BUILDCON PVT. LTD. Vs. PRITHI SINGH AND ANR.
October 30, 2015
M/S. MALHAN INDUSTRIES PVT. LTD. Vs. PUNJAB NATIONAL BANK
August 26, 2015
M/S. S.P. SINGLA CONSTRUCTION PVT. LTD. Vs. RESERVE BANK OF INDIA AND OTHERS
December 15, 2015
M/S. SHIV SHAKTI RICE MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2015
M/S. UNIVERSAL PROMOTERS AND DEVELOPERS, DELHI Vs. GIAN CHAND AND OTHERS
December 14, 2015
M/S. YADAV BUILDERS Vs. STATE OF PUNJAB AND OTHERS
September 22, 2015
MAAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
September 15, 2015
MACHHI RAM KISHAN SINGH SIDANA RICE MILLS Vs. SHAM SINGH AND ORS.
September 2, 2015
MADAL LAL Vs. STATE OF PUNJAB AND ORS.
February 20, 2015
MADAN AND ORS. Vs. STATE OF HARYANA
May 27, 2015
MADAN GOPAL @ MADAN LAL Vs. STATE OF HARYANA
January 7, 2015
MADAN LAL Vs. THE MEHAM COOP. SUGAR MILLS LIMITED AND ORS.
March 4, 2015
MADAN LAL Vs. STATE OF PUNJAB AND ORS.
May 7, 2015
MADAN LAL Vs. SANJAY SINGH AND ORS.
July 2, 2015
MADAN LAL Vs. NARINDERPAL SINGH AND ORS.
April 28, 2015
MADAN LAL Vs. STATE OF PUNJAB
July 16, 2015
MADAN LAL Vs. STATE OF HARYANA AND ORS.
August 28, 2015
MADAN LAL Vs. RAJ TRADING COMPANY
February 10, 2015
MADAN LAL Vs. RAJINDER KUMAR
March 19, 2015
MADAN LAL Vs. STATE OF PUNJAB
September 14, 2015
MADAN LAL Vs. STATE OF HARYANA
September 30, 2015
MADAN LAL @ MADAN MOHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 22, 2015
MADAN LAL @ MADDI Vs. STATE OF PUNJAB
September 23, 2015
MADAN LAL ALIAS MADDI Vs. STATE OF PUNJAB
February 11, 2015
MADAN LAL BHIM SEN AND ORS. Vs. DEEPAK KHANNA
May 13, 2015
MADAN LAL CHAUDHARY Vs. SECRETARY, DEPARTMENT OF HOME AFFAIRS AND ORS.
September 1, 2015
MADAN LAL MAHAJAN Vs. SHIROGA INTERNATIONAL PVT LIMITED
February 5, 2015
MADAN MOHAN LAMBA Vs. SUDESH KUMAR
July 24, 2015
MADAN PAL Vs. STATE OF HARYANA AND ORS.
July 30, 2015
MADAN PAL Vs. STATE OF HARYANA AND ANOTHER
October 6, 2015
MADAN SINGH Vs. HARPAL SINGH AND ORS.
May 5, 2015
MADAN SINGH Vs. LABOUR COURT, BHATINDA AND ORS.
December 8, 2015
MADAN SINGH AND ORS. Vs. U.T. CHANDIGARH AND ORS.
September 16, 2015
MADAN TRADERS Vs. PUNJAB MANDI BOARD AND ANOTHER
July 8, 2015
MADHU BALA Vs. RAVI PARKASH AND OTHERS
December 10, 2015
MADHU BALA AND ORS. Vs. STATE OF HARYANA
May 21, 2015
MADHU KHANNA Vs. STATE OF PUNJAB AND ORS.
February 19, 2015
MADHU RANI Vs. PREM KUMAR AND ORS.
May 21, 2015
MADHU RANJAN Vs. SHRUTI SHARMA
January 16, 2015
MADHUBALA SONI Vs. PARDEEP KUMAR SONI
January 7, 2015
MAGHAR DASS Vs. INDUSTRIAL TRIBUNAL PATIALA & ORS.
December 4, 2015
MAGHAR SINGH Vs. DARSHNA DEVI
February 4, 2015
MAGMA HDI GENERAL INSURANCE CO. LTD. AND ORS. Vs. ASHOK KUMAR AND ORS.
October 16, 2015
MAHABIR AND ORS. Vs. THE COMMISSIONER, AMBALA DIVISION AND ORS.
March 31, 2015
MAHABIR SINGH Vs. STATE OF HARYANA
March 25, 2015
MAHABIR SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
January 29, 2015
MAHABIR SINGH AND ORS. Vs. GRAM PANCHAYAT OF VILLAGE BHARRI AND ORS.
July 29, 2015
MAHABIR TECHNO LTD. Vs. UNION BANK OF INDIA AND ORS.
July 7, 2015
MAHALAXAMI ENTERPRISES Vs. STATE OF PUNJAB AND OTHERS
December 4, 2015
MAHAN SINGH AND ORS. Vs. SARABJIT SINGH AND ORS.
October 21, 2015
MAHAPARA RIYAZ Vs. STATE OF HARYANA AND ANOTHER
October 5, 2015
MAHARAJ SINGH Vs. STATE OF HARYANA ORS.
January 13, 2015
MAHARASHTRA SAVINGS THAPAR HOUSE Vs. BREEZE BUILDERS AND DEVELOPERS PVT LTD AND OTHERS
August 25, 2015
MAHARSHI DAYANAND UNIVERSITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
August 17, 2015
MAHASHA DEV RAJ Vs. NIRMAL KUMARI AND ORS.
February 10, 2015
MAHAVIR PARSHAD AND ORS. Vs. STATE OF PUNJAB
September 17, 2015
MAHAVIR SINGH Vs. STATE OF PUNJAB
April 1, 2015
MAHAVIR SINGH Vs. STATE OF PUNJAB
June 29, 2015
MAHAVIR SINGH Vs. STATE OF PUNJAB
December 3, 2015
MAHAVIR SINGH Vs. STATE OF PUNJAB
August 18, 2015
MAHAVIR SINGH Vs. STATE OF PUNJAB
August 3, 2015
MAHENDER Vs. STATE OF HARYANA AND ORS.
May 8, 2015
MAHENDER KUMAR Vs. SITA RAM MANDIR
December 14, 2015
MAHENDER KUMAR SINGH Vs. UNION OF INDIA AND ORS.
August 27, 2015
MAHENDER RAM Vs. SARDUL SINGH
September 8, 2015
MAHENDER SINGH Vs. STATE OF HARYANA
May 27, 2015
MAHENDER SINGH Vs. KAPTAN SINGH AND ORS.
May 19, 2015
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
January 15, 2015
MAHENDER SINGH Vs. STATE OF HARYANA
May 29, 2015
MAHENDER SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
July 28, 2015
MAHENDER SINGH Vs. STATE OF HARYANA
January 13, 2015
MAHENDER SINGH Vs. STATE OF HARYANA
May 13, 2015
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
July 2, 2015
MAHENDER SINGH Vs. PURAN SINGH AND OTHERS
December 7, 2015
MAHENDER SINGH AND ORS. Vs. HUDA AND ORS.
May 4, 2015
MAHENDER SINGH MALIK Vs. STATE OF HARYANA
August 20, 2015
MAHESH Vs. STATE OF U.T. CHANDIGARH
January 9, 2015
MAHESH Vs. STATE OF HARYANA
September 24, 2015
MAHESH KUMAR Vs. LOKESH BHANDARI
February 13, 2015
MAHESH KUMAR @ SONU Vs. STATE OF PUNJAB
March 20, 2015
MAHESH KUMAR GUPTA Vs. UTTAR HARYANA BIJLI NIGAM LTD.
May 21, 2015
MAHESH PARSHAD AND ORS. Vs. SHIVALIK DEVELOPMENT AGENCY AND ORS.
December 8, 2015
MAHESH SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
October 12, 2015
MAHI RAM AND OTHERS Vs. JAILLA DEVI AND ANOTHER
December 21, 2015
MAHINDER AND OTHERS Vs. STATE OF HARYANA
July 22, 2015
MAHINDER KAUR Vs. STATE OF PUNJAB
March 17, 2015
MAHINDER KAUR Vs. ASHU FINANCE
May 18, 2015
MAHINDER KUMAR Vs. STATE OF HARYANA
August 24, 2015
MAHINDER KUMAR JAIN AND ORS. Vs. SUBHASH CHAND
May 8, 2015
MAHINDER PAL Vs. THE STATE OF HARYANA AND ORS.
September 17, 2015
MAHINDER PAL GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
September 23, 2015
MAHINDER SINGH AND OTHERS Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND OTHERS
December 21, 2015
MAHINDO BAI Vs. BALBIR SINGH
February 21, 2015
MAHINDRA & MAHINDRA LTD Vs. STATE OF HARYANA
May 19, 2015
MAHINDRA HIRE PURCHASE (REGD) Vs. ASHWANI DADA
March 12, 2015
MAHINDRA LIFESPACE DEVELOPERS LTD. Vs. STATE OF HARYANA AND ORS.
April 29, 2015
MAHINDRO DEVI Vs. STATE OF HARYANA
December 18, 2015
MAHIPAL Vs. JAIBIR
January 22, 2015
MAHIPAL AND ORS. Vs. STATE OF HARYANA
September 28, 2015
MAHIPAL SINGH Vs. PREM KUMAR AND ORS.
September 1, 2015
MAHIPAL SINGH Vs. PAPU RANA AND OTHERS
December 7, 2015
MAHLA RAM AND ORS. Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
October 28, 2015
MAHMA SINGH @ MAHA SINGH AND OTHERS Vs. GURMEJ SINGH
July 2, 2015
MAHVISH Vs. KRISHAN LAL
January 20, 2015
MAI DHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 4, 2015
MAIN PAL Vs. STATE OF HARYANA
August 28, 2015
MAINA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
August 21, 2015
MAINGAL SINGH Vs. STATE OF PUNJAB
July 9, 2015
MAJESTIC HOTELS LIMITED Vs. IFCI LTD. AND ORS.
August 4, 2015
MAJIDAN Vs. MOHAMMAD SADIQ
January 13, 2015
MAJINDER SINGH Vs. SARABJIT SINGH AND ANOTHER
August 13, 2015
MAJOR BHARAT BHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
August 6, 2015
MAJOR DHARAM VIR NEHRA Vs. RAMESH PAL SINGH
April 29, 2015
MAJOR HARINDAR SINGH GILL Vs. STATE BANK OF INDIA
May 15, 2015
MAJOR SACHIN VASDEV Vs. SUDHA
August 26, 2015
MAJOR SINGH Vs. ANGREJ SINGH
February 27, 2015
MAJOR SINGH Vs. STATE OF U T CHANDIGARH
July 1, 2015
MAJOR SINGH Vs. PUNJAB STATE AND OTHERS
August 13, 2015
MAJOR SINGH Vs. BALJIT KAUR
November 30, 2015
MAJOR SINGH Vs. GURCHARAN SINGH (THROUGH LRS) AND ANOTHER
October 14, 2015
MAJOR SINGH AND ANOTHER Vs. RANJIT SINGH
July 6, 2015
MAJOR SINGH AND ORS. Vs. STATE OF PUNJAB
January 7, 2015
MAKEN CEMENT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 6, 2015
MAKHAN Vs. STATE OF HARYANA
January 28, 2015
MAKHAN SINGH Vs. INCOME TAX OFFICER
August 27, 2015
MAKHAN SINGH Vs. STATE OF HARYANA
December 3, 2015
MAKHAN SINGH Vs. NIRANJAN SINGH AND ANOTHER
August 3, 2015
MAKHAN SINGH AND ORS. Vs. STATE OF PUNJAB
January 9, 2015
MALAYAN BANKING BERHAD (MAYBANK) Vs. KULDEEP JINDAL AND ORS.
December 15, 2015
MALI RAM Vs. SHYAM SUNDER AND ANOTHER
October 14, 2015
MALKHAN SINGH Vs. STATE OF HARYANA & ORS.
March 9, 2015
MALKIAT CHAND AND OTHERS Vs. STATE OF PUNJAB
September 8, 2015
MALKIAT KAUR Vs. RAVINDER SINGH
February 26, 2015
MALKIAT SINGH Vs. PRESIDING OFFICER
May 25, 2015
MALKIAT SINGH Vs. NIRMAL SINGH AND ORS.
April 28, 2015
MALKIAT SINGH Vs. STATE OF PUNJAB
March 12, 2015
MALKIAT SINGH Vs. JAGDISH SINGH
March 18, 2015
MALKIAT SINGH Vs. NACHATTAR SINGH
April 10, 2015
MALKIAT SINGH Vs. SHER SINGH
May 11, 2015
MALKIAT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
October 12, 2015
MALKIAT SINGH Vs. STATE OF PUNJAB
March 9, 2015
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
May 29, 2015
MALKIAT SINGH Vs. UNION OF INDIA
April 27, 2015
MALKIAT SINGH Vs. STATE OF HARYANA
July 17, 2015
MALKIAT SINGH Vs. JANAK RAJ AND ORS
August 11, 2015
MALKIAT SINGH AND ORS. Vs. STATE OF PUNJAB
March 25, 2015
MALKIT SINGH Vs. STATE OF PUNJAB
February 20, 2015
MALKIT SINGH @ MEETA Vs. STATE OF PUNJAB
March 17, 2015
MALKIT SINGH SON OF GIAN CHAND Vs. SURJIT SINGH SON OF KAKA SINGH
August 10, 2015
MALLI NATH SHARMA AND ORS. Vs. PUNJAB HOUSING DEVELOPMENT BOARD AND ORS.
January 12, 2015
MALOOK SINGH AND ORS. Vs. STATE OF PUNJAB
April 8, 2015
MALRA SARAI GRAM SUDHAR SAMITI Vs. SUDHAR CHAND GAUBA
August 10, 2015
MALTI MINHAS Vs. STATE OF PUNJAB
August 27, 2015
MALWINDER SINGH Vs. KAMLESH
February 21, 2015
MAM CHAND Vs. STATE OF HARYANA AND ORS.
March 11, 2015
MAM CHAND Vs. AJAY KUMAR
February 26, 2015
MAM CHAND AND ORS. Vs. ASHOK AND ORS.
June 30, 2015
MAM CHAND AND OTHERS Vs. SATISH KUMAR AND OTHERS
September 30, 2015
MAM CHAND GUPTA Vs. STATE OF HARYANA AND OTHERS
December 5, 2015
MAM RAJ Vs. FINANCIAL COMMISSIONER
March 25, 2015
MAMAN Vs. THE FINANCIAL COMMISSIONER (R) AND ORS.
September 16, 2015
MAMAN SINGH AND ORS. Vs. STATE OF HARYANA
February 11, 2015
MAMMANDIN Vs. STATE OF HARYANA
January 15, 2015
MAMRAJ SINGH Vs. PREM
March 12, 2015
MAMTA Vs. KALU RAM
March 30, 2015
MAMTA BHATIA AND ORS. Vs. RAM PARKASH AND ORS.
May 20, 2015
MAN BAHADUR THAPA Vs. CENTRAL CO-OPERATIVE CONSUMER SUPER BAZAR AND ORS.
January 27, 2015
MAN SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS, HARYANA
February 10, 2015
MAN SINGH Vs. STATE OF HARYANA
January 28, 2015
MANAGEMENT VAISH TECHNICAL INSTITUTE ROHTAK AND ORS. Vs. STATE OF HARYANA AND ORS.
September 18, 2015
MANAGER FILTRATION AND SEPARATIONS Vs. RAM DEVI AND ANOTHER
July 28, 2015
MANAGING COMMITTEE, D.A.V. SR. SECONDARY SCHOOL Vs. STATE OF HARYANA AND ORS.
April 1, 2015
MANAGING COMMITTEE, GURU TEG BAHADUR KHALSA COLLEGE FOR WOMEN Vs. UNIVERSITY GRANT COMMISSION AND ORS.
May 20, 2015
MANAGING DIRECTOR, DHBVN AND ORS. Vs. THE APPELLATE AUTHORITY AND ORS.
February 4, 2015
MANAGING DIRECTOR, JSK STEELS (P) LIMITED AND ORS. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ORS.
September 8, 2015
MANAGING DIRECTOR, PRTC AND ORS. Vs. GURDEV SINGH AND ORS.
April 22, 2015
MANAV INSTITUTE FOR PHARMACY Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES
April 29, 2015
MANAV INSTITUTE OF PHARMACY Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES
April 22, 2015
MANAV MALHOTRA Vs. STATE OF U T CHANDIGARH
May 26, 2015
MANDEEP KAUR Vs. UNION OF INDIA AND ORS.
September 21, 2015
MANDEEP KAUR & ORS. Vs. STATE OF PUNJAB & ANR.
December 11, 2015
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 21, 2015
MANDEEP KAUR AND ORS. Vs. UNION OF INDIA
February 20, 2015
MANDEEP KAUR BAJWA Vs. CHETANJEET SINGH RANDHAWA
January 7, 2015
MANDEEP SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
January 13, 2015
MANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
July 9, 2015
MANDEEP SINGH Vs. STATE OF HARYANA
April 27, 2015
MANDEEP SINGH Vs. UNION OF INDIA & OTHERS
May 28, 2015
MANDEEP SINGH Vs. STATE OF PUNJAB
July 13, 2015
MANDEEP SINGH Vs. STATE OF U T CHANDIGARH AND ANOTHER
July 22, 2015
MANDEEP SINGH Vs. STATE OF U.T. CHANDIGARH AND ORS.
July 22, 2015
MANDEEP SINGH ALIAS MANNU Vs. STATE OF PUNJAB
April 6, 2015
MANDEEP SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANR
August 17, 2015
MANDEEP SON OF MANGE RAM Vs. MANGE RAM SON OF MOUJI SON OF DULLE
March 3, 2015
MANDER SINGH Vs. STATE OF PUNJAB
February 12, 2015
MANDIR DOOMBH PATIALA Vs. STATE OF PUNJAB AND ORS.
April 10, 2015
MANDIR SAMADHAN SIDH AND ORS. Vs. GRAM PANCHAYAT RAKHRA AND ORS.
December 15, 2015
MANDRUP Vs. MAMAN RAM
March 9, 2015
MANGA Vs. STATE OF PUNJAB
August 19, 2015
MANGA SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
September 14, 2015
MANGAL JYOTI COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. VIR BHAN MITTAL AND ANOTHER
August 18, 2015
MANGAL SAIN Vs. STATE OF PUNJAB
February 5, 2015
MANGAL SINGH Vs. STATE OF HARYANA
May 6, 2015
MANGAL SINGH Vs. STATE OF PUNJAB AND OTHERS
July 29, 2015
MANGAL SINGH AND ORS Vs. STATE OF PUNJAB
October 14, 2015
MANGAL SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.
May 25, 2015
MANGAL SINGH AND ORS. Vs. PARGAT SINGH AND ORS.
July 17, 2015
MANGAT RAM Vs. SHUKLA DEVI
February 24, 2015
MANGAT RAM Vs. STATE OF HARYANA
January 14, 2015
MANGAT RAM @ MANGA Vs. STATE OF PUNJAB
July 17, 2015
MANGAT RAM AND ORS. Vs. SATISH CHAND AND ORS.
October 1, 2015
MANGE RAM Vs. AJAY SINGH
May 4, 2015
MANGE RAM AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
July 14, 2015
MANGE RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
July 1, 2015
MANGE RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 5, 2015
MANGEJA Vs. PYARE LAL
July 2, 2015
MANGLA RAM Vs. OM PARKASH
March 13, 2015
MANI RAM Vs. LAND ACQUISITION COLLECTOR
May 8, 2015
MANI RAM Vs. STATE OF HARYANA
February 4, 2015
MANI RAM Vs. STATE OF HARYANA
April 6, 2015
MANI RAM RAJESH KUMAR Vs. WELKIN AGRO INDUSTRIES PVT LTD
May 26, 2015
MANINDER KAUR Vs. STATE OF PUNJAB
June 2, 2015
MANINDER KAUR Vs. STATE OF PUNJAB
December 10, 2015
MANINDER SINGH @ BITTU AULAKH Vs. STATE OF PUNJAB
October 7, 2015
MANINDERJIT KAUR Vs. STATE OF PUNJAB AND ORS.
January 13, 2015
MANINDERJIT KAUR ATWAL Vs. BARINDER SINGH PANNU
December 1, 2015
MANISH AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 14, 2015
MANISH BANSAL Vs. INCOME TAX OFFICER, WARD NO 3, PANCHKULA
August 10, 2015
MANISH JAIN Vs. SURENDER SINGH
February 25, 2015
MANISH KUMAR Vs. HARYANA STAFF SELECTION COMMISSION AND OTHERS
December 17, 2015
MANISH KUMAR AND ANOTHER Vs. LUCKY KUMAR
July 1, 2015
MANISH KUMAR AND ORS. Vs. HARYANA STAFF SELECTION COMMISSION AND ORS.
May 13, 2015
MANISH LUTHRA Vs. STATE OF PUNJAB
January 13, 2015
MANISH SHARMA Vs. PUNJAB MANDI BOARD AND ORS.
May 27, 2015
MANISH TANDON AND ORS. Vs. STATE OF HARYANA AND ORS.
April 10, 2015
MANJEET INDER PAL SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
December 28, 2015
MANJEET KAUR Vs. STATE OF HARYANA
January 6, 2015
MANJEET KAUR Vs. THE PRESIDING OFFICER AND OTHERS
December 21, 2015
MANJEET KAUR AND ANOTHER Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
August 4, 2015
MANJEET KAUR ARORA Vs. ANIL JAIN
July 15, 2015
MANJEET SINGH Vs. GURBACHAN SINGH AND ORS.
April 23, 2015
MANJEET SINGH Vs. GURDEEP SINGH AND OTHERS
July 2, 2015
MANJINDER SINGH Vs. STATE OF PUNJAB
December 21, 2015
MANJINDER SINGH Vs. STATE OF PUNJAB
March 23, 2015
MANJINDER SINGH AND ORS. Vs. DHARAM PAL AND ORS.
November 20, 2015
MANJIT KAUR Vs. BALBIR SINGH
April 10, 2015
MANJIT KAUR Vs. RANI ALIAS JASPAL KAUR
February 23, 2015
MANJIT KAUR Vs. JASKARAN SINGH
January 20, 2015
MANJIT KAUR Vs. BALWANT SINGH
February 11, 2015
MANJIT KAUR Vs. SUB DIVISIONAL OFFICER, SIRHIND CANAL DEPARTMENT AND ORS.
September 11, 2015
MANJIT KAUR Vs. ORIENTAL INSURANCE CO LTD
January 30, 2015
MANJIT KAUR Vs. SURJIT SINGH AND ANOTHER
September 18, 2015
MANJIT KAUR Vs. FINANCIAL COMMISSIONER (APPEAL), PUNJAB
February 6, 2015
MANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
November 4, 2015
MANJIT KAUR Vs. PARMINDER SINGH
July 14, 2015
MANJIT KAUR Vs. STATE OF PUNJAB
February 4, 2015
MANJIT KAUR Vs. BAKHTAWAR SINGH
August 24, 2015
MANJIT KAUR & ANOTHER Vs. SUKHCHAIN SINGH
January 16, 2015
MANJIT KAUR AND ANOTHER Vs. BHIM SINGH AND ANOTHER
January 15, 2015
MANJIT KAUR AND ORS. Vs. SANT RAM AND ORS.
October 12, 2015
MANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 17, 2015
MANJIT KAUR AND OTHERS Vs. BALWANT SINGH AND ANOTHER
February 23, 2015
MANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 18, 2015
MANJIT KUMAR Vs. STATE OF PUNJAB
August 6, 2015
MANJIT KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 4, 2015
MANJIT SINGH Vs. KANTA VERMA
February 13, 2015
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
March 13, 2015
MANJIT SINGH Vs. SHAM SINGH
May 27, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
March 19, 2015
MANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
August 12, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
April 6, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
March 3, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
February 11, 2015
MANJIT SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
December 4, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
August 25, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
September 16, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
September 30, 2015
MANJIT SINGH Vs. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER, KARNAL
October 30, 2015
MANJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
October 8, 2015
MANJIT SINGH @ LADDI Vs. STATE OF PUNJAB
January 16, 2015
MANJIT SINGH AND ORS. Vs. STATE OF PUNJAB
June 5, 2015
MANJIT SINGH JANDA Vs. AMARDEEP KAUR AND ORS.
November 4, 2015
MANJIT SINGH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 20, 2015
MANJIT SINGH VIRK Vs. VICE CHANCELLOR, PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS
September 1, 2015
MANJU Vs. JAGBIR
April 10, 2015
MANJU AND ORS. Vs. UNION OF INDIA AND ORS.
September 21, 2015
MANJU BALA Vs. STATE OF HARYANA AND ORS.
July 24, 2015
MANJU CHAUDHARY Vs. STATE OF HARYANA AND ORS.
July 2, 2015
MANJU DEVI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
September 11, 2015
MANJU KAWAR Vs. PRAGEET SHARMA AND ORS.
March 11, 2015
MANJU RANI Vs. STATE OF HARYANA AND ORS.
May 27, 2015
MANJU RANI AND ORS. Vs. STATE OF HARYANA AND ORS.
April 6, 2015
MANMEET SINGH Vs. STATE OF HARYANA AND ORS.
February 23, 2015
MANMEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 20, 2015
MANMOHAN LAMBA Vs. STATE OF PUNJAB
November 18, 2015
MANMOHAN SINGH Vs. AGYAKAR SINGH AND ORS.
February 27, 2015
MANMOHAN SINGH Vs. HARPREET KAUR
September 22, 2015
MANMOHAN SINGH Vs. STATE OF PUNJAB
November 4, 2015
MANMOHAN SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
November 2, 2015
MANMOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
July 16, 2015
MANMOHAN SINGH AND ANR Vs. GURCHARAN SINGH AND ANR
November 18, 2015
MANNAT OIL CARRIER Vs. INDIAN OIL CORPORATION AND ORS.
July 23, 2015
MANNU SINGH AND ORS. Vs. STATE OF HARYANA
August 26, 2015
MANOHAR LAL Vs. SURESH KUMAR AND ORS.
November 4, 2015
MANOHAR LAL Vs. STATE OF PUNJAB
March 23, 2015
MANOHAR LAL AND OTHERS Vs. STATE OF PUNJAB & OTHERS
July 22, 2015
MANOHAR LAL SHARMA AND ORS. Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS.
January 29, 2015
MANOHAR SINGH Vs. STATE OF PUNJAB
April 1, 2015
MANOHAR SINGH SACHDEV Vs. NAVJIT SINGH AND ORS.
August 17, 2015
MANOJ Vs. VIRENDER
February 19, 2015
MANOJ Vs. STATE OF HARYANA
April 29, 2015
MANOJ Vs. UMESH AND ORS.
July 24, 2015
MANOJ Vs. STATE OF HARYANA
February 20, 2015
MANOJ Vs. STATE OF HARYANA
May 7, 2015
MANOJ AND ORS. Vs. STATE OF HARYANA AND ORS.
September 23, 2015
MANOJ KUMAR Vs. STATE OF PUNJAB AND ORS.
May 21, 2015
MANOJ KUMAR Vs. STATE OF PUNJAB
December 19, 2015
MANOJ KUMAR Vs. STATE OF PUNJAB
January 29, 2015
MANOJ KUMAR Vs. STATE OF HARYANA
August 31, 2015
MANOJ KUMAR Vs. PRESIDING OFFICER AND ANOTHER
September 4, 2015
MANOJ KUMAR Vs. STATE OF HARYANA
December 22, 2015
MANOJ KUMAR @ NOJJA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 17, 2015
MANOJ KUMAR JAIN Vs. SATPAL SINGH
March 23, 2015
MANOJ KUMAR SINGHAL Vs. COMMISSIONER OF INCOME TAX, ROHTAK
February 12, 2015
MANOJ KUMAR YADAV Vs. AZAD AND ORS.
April 20, 2015
MANOJ SHARMA Vs. RAMAN MAHAJAN
April 23, 2015
MANPREET KAUR Vs. STATE OF PUNJAB
March 17, 2015
MANPREET KAUR Vs. BALKAR SINGH
January 19, 2015
MANPREET KAUR Vs. SALWINDER SINGH
February 27, 2015
MANPREET KAUR Vs. BALJEET SINGH
March 9, 2015
MANPREET KAUR Vs. SMT. PARMINDER KAUR AND OTHERS
December 4, 2015
MANPREET KAUR Vs. COMMISSIONER OF INCOME TAX, PATIALA
August 17, 2015
MANPREET KAUR Vs. STATE OF PUNJAB AND ORS.
March 4, 2015
MANPREET SINGH Vs. SARABJEET SINGH AND ORS.
May 21, 2015
MANPREET SINGH Vs. SURINDER SINGH AND ORS.
September 17, 2015
MANPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 19, 2015
MANPREET SINGH @ MANNA Vs. STATE OF PUNJAB
March 17, 2015
MANPREET SINGH @ RINKU Vs. KARAMJIT KAUR
May 19, 2015
MANPREET SINGH GILL Vs. KULJIT SINGH
July 14, 2015
MANPRIT KAUR Vs. BALWINDER SINGH
February 18, 2015
MANRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
September 30, 2015
MANSA RAM Vs. STATE OF HARYANA AND ORS.
April 1, 2015
MARA SINGH Vs. STATE OF PUNJAB & ANR
January 8, 2015
MARKET COMMITTEE BHIWANI AND ORS. Vs. SITA RAM
March 11, 2015
MARKET COMMITTEE, BARNALA Vs. STATE OF PUNJAB AND OTHERS
December 10, 2015
MARKET COMMITTEE, KALANAUR AND ORS. Vs. BALJIT SINGH
February 6, 2015
MARKET COMMITTEE, PATRAN Vs. SUKHDEV SINGH AND ANOTHER
September 11, 2015
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2015
MARUTI UDYOG LIMITED Vs. CHARU BASIL
April 22, 2015
MASTAFA HUSSAN SABRI SAZDA NASSIN Vs. IMRAN AND ORS.
February 19, 2015
MASTAN SINGH Vs. TARLOCHANPREET SINGH
March 19, 2015
MASTER RAHUL AND OTHERS Vs. CHAND SINGH AND OTHERS
August 6, 2015
MASTER SATYAM GANDHI Vs. UNION TERRITORY, CHANDIGARH AND ORS.
August 3, 2015
MAUR SERVICE STATION Vs. UNION OF INDIA
April 8, 2015
MAUSAM Vs. STATE OF HARYANA
March 25, 2015
MAYA DEVI Vs. STATE OF HARYANA AND OTHERS
July 30, 2015
MAYA DEVI Vs. STATE BANK OF PATIALA AND ANOTHER
August 7, 2015
MAYA SINGH Vs. STATE OF HARYANA
December 3, 2015
MAYA SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
February 2, 2015
MAYAN BAI AND ORS. Vs. ATMA SINGH AND ORS.
September 9, 2015
MAYFIELD GARDEN RESIDENT WELFARE SOCIETY Vs. STATE REGISTRAR OF SOCIETIES OF HARYANA AND ORS.
May 11, 2015
MDN EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
June 30, 2015
MEENA Vs. JASWANT SINGH
January 28, 2015
MEENA @ MEENU Vs. STATE OF HARYANA
July 1, 2015
MEENA DEVI AND OTHERS Vs. JASBIR AND OTHERS
September 24, 2015
MEENA KUMARI Vs. DAV COLLEGE MANAGING COMMITTEE
November 6, 2015
MEENAKSHI Vs. STATE OF HARYANA
March 19, 2015
MEENAKSHI GUPTA AND OTHERS Vs. GURMEET SINGH
August 21, 2015
MEENU Vs. AJAY SINGH
December 14, 2015
MEENU @ MEENU KUMARI & ANR Vs. STATE OF HARYANA
August 11, 2015
MEENU ALIAS MEENAKSHI AND OTHERS Vs. TARSEM LAL AND OTHERS
November 3, 2015
MEENU RANI AND OTHERS Vs. DALEL SINGH AND OTHERS
July 15, 2015
MEENU SOOD Vs. RAMAN KUMAR
November 17, 2015
MEER SINGH @ MIR SINGH Vs. BHARAT LAL
May 13, 2015
MEERA NIGAM Vs. UNION OF INDIA
February 5, 2015
MEGHNA SAINI Vs. STATE OF PUNJAB AND ANOTHER
July 7, 2015
MEHAM COOPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
August 20, 2015
MEHAR CHAND Vs. CHANDER KANTA AND ORS.
August 26, 2015
MEHAR CHAND Vs. STATE OF PUNJAB AND ANOTHER
October 20, 2015
MEHAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
December 2, 2015
MEHBOOB ALI Vs. STATE OF HARYANA AND ORS.
July 17, 2015
MEHBOOB KHAN AND ORS. Vs. STATE OF PUNJAB
July 31, 2015
MEHMOODI Vs. MUBARIK AND ORS.
May 19, 2015
MEHTAB MOTORS & TRADING COMPANY Vs. PARMAR ELECTRONICS AND ORS.
November 28, 2015
MERITTRAC SERVICES PRIVATE LIMITED Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
April 7, 2015
METAL BOX INDIA LIMITED Vs. UNION OF INDIA AND ORS.
January 16, 2015
MEWA SINGH Vs. GURPREET SINGH AND ORS.
March 24, 2015
MEWA SINGH Vs. STATE OF PUNJAB AND OTHERS
December 1, 2015
MEWA SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 13, 2015
MEWA SINGH Vs. PAVITTAR SINGH
December 17, 2015
MEWA SINGH PATTAR Vs. STATE OF HARYANA AND ORS.
April 29, 2015
MICHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 17, 2015
MICROQUAL TECHNO LIMITED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 14, 2015
MILAN PRIYA DUA Vs. CHANDANA DUA
March 24, 2015
MILKHA SINGH AND ORS. Vs. STATE OF PUNJAB
November 4, 2015
MINAKSHI Vs. SOMBIR
February 6, 2015
MINNI GROVER Vs. STATE OF PUNJAB AND ORS.
August 11, 2015
MISHRA SINGH Vs. STATE OF PUNJAB
February 5, 2015
MISHRO DEVI Vs. CHANDNI DEVI AND ORS.
August 20, 2015
MITHU KHAN Vs. STATE OF PUNJAB
January 19, 2015
MITHU RAM AND ORS. Vs. STATE OF HARYANA
July 17, 2015
MITHU SINGH AND ANOTHER Vs. IQBAL SINGH AND OTHERS
November 5, 2015
MITHU SINGH AND ORS. Vs. STATE OF PUNJAB
January 20, 2015
MITSUBISHI ELECTRIC AUTOMOTIVE INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 10, 2015
MITTAR SAIN AND ORS. Vs. SAWARAN SINGH AND ORS.
February 24, 2015
MITTHAT AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 13, 2015
MODELAMA EXPORTS LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT II AND ORS.
July 27, 2015
MOHAMED ARMAN Vs. UNION OF INDIA AND ORS.
December 7, 2015
MOHAMMAD RAMZAN Vs. STATE OF PUNJAB
September 22, 2015
MOHAMMAD RAMZAN Vs. STATE OF PUNJAB
September 4, 2015
MOHAMMAD SALIM Vs. MARKET COMMITTEE, AHMEDGARH
April 21, 2015
MOHAN Vs. STATE OF HARYANA
April 28, 2015
MOHAN Vs. STATE OF HARYANA
September 16, 2015
MOHAN KUMAR Vs. STATE OF PUNJAB AND ORS.
August 17, 2015
MOHAN LAL Vs. BARMA DEVI AND ORS.
February 19, 2015
MOHAN LAL Vs. RAM PAL
February 20, 2015
MOHAN LAL Vs. JAGDISH
April 23, 2015
MOHAN LAL Vs. AJIT SINGH
January 30, 2015
MOHAN LAL Vs. STATE OF HARYANA AND ORS.
September 17, 2015
MOHAN LAL Vs. SANDEEP KUMAR
December 9, 2015
MOHAN LAL Vs. JAGDISH SINGH AND OTHERS
September 15, 2015
MOHAN LAL @ BHAGAT SINGH Vs. GURDEV SINGH @ BITTU AND OTHERS
July 20, 2015
MOHAN LAL @ MOHNA Vs. STATE OF PUNJAB
October 5, 2015
MOHAN LAL S/O HANS RAJ Vs. FOOD CORPORATION OF INDIA
March 10, 2015
MOHAN SHYAM Vs. SONU AND ORS.
November 30, 2015
MOHAN SINGH Vs. STATE OF PUNJAB AND ORS
April 6, 2015
MOHAN SINGH Vs. STATE OF PUNJAB
March 20, 2015
MOHAN SINGH Vs. BIKRAMJIT SINGH
April 1, 2015
MOHAN SINGH Vs. STATE OF PUNJAB
March 26, 2015
MOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
July 30, 2015
MOHAN SINGH KANDOLA Vs. STATE OF PUNJAB
May 1, 2015
MOHANJIT SINGH Vs. GAGANDEEP SINGH GREWAL AND ORS.
March 19, 2015
MOHAR SINGH AND ORS. Vs. PARVAT SINGH AND ORS.
February 11, 2015
MOHD AFFISH Vs. STATE OF PUNJAB
July 29, 2015
MOHD HANIF Vs. STATE OF PUNJAB
March 18, 2015
MOHD KHAJA MOINUDDIN HUSSAIN Vs. STATE OF HARYANA
February 10, 2015
MOHD RAFIQ Vs. SATPAL SINGH AND OTHERS
November 17, 2015
MOHINDER ALLAGH Vs. ARUN OBEROI & OTHERS
July 14, 2015
MOHINDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 9, 2015
MOHINDER KAUR Vs. SURAKSHAT SINGH AND ORS.
November 3, 2015
MOHINDER KAUR Vs. LAKHA SINGH
September 16, 2015
MOHINDER KAUR AND ORS. Vs. PALWINDER SINGH AND ORS.
October 12, 2015
MOHINDER LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 15, 2015
MOHINDER MASIH @ BILLU & ANOTHER Vs. STATE OF PUNJAB
September 16, 2015
MOHINDER PAL AND OTHERS Vs. AVTAR SINGH AND OTHERS
July 17, 2015
MOHINDER PAL KAPOOR Vs. NAGAR MAL SUPERINTENDENT CIRCLE STAMP DEPOT, LUDHIANA
October 14, 2015
MOHINDER SINGH Vs. TARSEM SINGH
January 22, 2015
MOHINDER SINGH Vs. STATE OF HARYANA
May 12, 2015
MOHINDER SINGH Vs. STATE OF PUNJAB
April 30, 2015
MOHINDER SINGH Vs. UMRAV SINGH
April 1, 2015
MOHINDER SINGH Vs. STATE OF U.T.
November 18, 2015
MOHINDER SINGH Vs. STATE OF PUNJAB
August 31, 2015
MOHINDER SINGH Vs. STATE OF PUNJAB & ANOTHER
October 9, 2015
MOHINDER SINGH Vs. JAWAND SINGH
December 8, 2015
MOHINDER SINGH Vs. INDER SINGH AND OTHERS
September 4, 2015
MOHINDER SINGH Vs. INDRA GUPTA
January 15, 2015
MOHINDER SINGH AND ANOTHER Vs. KRISHNA DEVI AND OTHERS
December 15, 2015
MOHINDER SINGH AND ANOTHER Vs. LAKHBIR SINGH
December 17, 2015
MOHINDER SINGH AND ANR Vs. SURJIT KAUR
October 29, 2015
MOHINDER SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND ORS.
February 4, 2015
MOHINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 5, 2015
MOHINDER SINGH AND ORS. Vs. SATINDER SINGH AND ORS.
December 3, 2015
MOHINDER SINGH AND ORS. Vs. JAGTAR SINGH AND ORS.
November 6, 2015
MOHINDER SINGH CHAUHAN Vs. RAKESH GUPTA
January 9, 2015
MOHINDER SINGH CHAUHAN AND ORS. Vs. PAHLU KHAN AND ORS.
March 12, 2015
MOHINDER SINGH KHEHAR Vs. MOHINDER KAUR AND ORS.
March 2, 2015
MOHINDRA CRANKS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ORS.
August 19, 2015
MOHINDRA ENGINEERING WORKS Vs. CHAMKAUR SINGH
September 29, 2015
MOHIT Vs. STATE OF HARYANA
January 22, 2015
MOHIT LOHIA Vs. DLF UNIVERSAL LIMITED
January 23, 2015
MOHIT MALHOTRA Vs. SWATI
January 23, 2015
MOHIT MEDICOS AND ORS. Vs. THE UT CHANDIGARH AND ORS.
January 14, 2015
MOHIT SATIJA Vs. STATE OF PUNJAB AND ANOTHER
October 29, 2015
MOHIT THAKKAR Vs. PRIYANKA THAKKAR
May 26, 2015
MOHMMED NADIM @ NEEMA Vs. STATE OF PUNJAB
May 20, 2015
MOKSHA BUILDTECH PRIVATE LIMITED Vs. DEVIKA REAL ESTATE AND ORS.
October 9, 2015
MOLAR RAM Vs. KAHAN SINGH
December 8, 2015
MOMI RAM Vs. STATE OF HARYANA AND ORS.
May 8, 2015
MONICA GALHOTRA Vs. GURU NANAK MISSION HOSPITAL TRUST
October 20, 2015
MONIKA Vs. STATE OF HARYANA
June 3, 2015
MONIKA Vs. STATE OF PUNJAB
February 9, 2015
MONIKA & OTHERS Vs. STATE OF PUNJAB & OTHERS
August 11, 2015
MONIKA CHAUDHARY Vs. AMIT KUMAR
August 3, 2015
MONIKA THAKUR AND ORS. Vs. DHANWANTRY AYURVEDIC COLLEGE AND ORS.
December 7, 2015
MONNI SINGH @ MANNI Vs. STATE OF PUNJAB & ANOTHER
December 4, 2015
MONU Vs. STATE OF HARYANA
April 21, 2015
MONU ALIAS SONU Vs. RANJIT SINGH AND OTHERS
July 17, 2015
MOOL CHAND TEWATIA Vs. UNION OF INDIA AND ORS.
November 4, 2015
MORDWAJ SINGH Vs. NEW INDIA CITY DEVELOPERS PRIVATE LIMITED
May 7, 2015
MORINDA SUGAR MILL WORKERS UNION REGD. Vs. MORINDA COOPERATIVE SUGAR MILLS LTD.
May 19, 2015
MOSMI AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
September 23, 2015
MOTA RAM Vs. STATE OF HARYANA
November 18, 2015
MOTHU SINGH & OTHERS Vs. KEWALPREET SINGH & OTHERS
November 17, 2015
MOTI MASAND Vs. LOKESH AND ORS.
January 9, 2015
MOTIA CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 2015
MOTTA SINGH Vs. STATE OF PUNJAB
February 13, 2015
MPA MARKETING PVT LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
December 14, 2015
MSK PROJECTS INDIA LTD Vs. STATE OF PUNJAB AND ORS
September 17, 2015
MSP ENTERPRISES PVT LTD Vs. SAPNA
May 13, 2015
MUKANDI LAL SINGLA Vs. UCO BANK AND ORS.
March 25, 2015
MUKESH Vs. SANDEEP
May 19, 2015
MUKESH Vs. STATE OF HARYANA
September 2, 2015
MUKESH Vs. STATE OF HARYANA
April 21, 2015
MUKESH Vs. STATE OF HARYANA & ORS
July 7, 2015
MUKESH AND ORS. Vs. NAVEEN KUMAR
November 26, 2015
MUKESH AND ORS. Vs. HANUMAN SAHAY AND ORS.
October 14, 2015
MUKESH CHAND Vs. STATE OF HARYANA
May 6, 2015
MUKESH GAMBHIR Vs. STATE OF HARYANA
April 28, 2015
MUKESH GUPTA AND ORS. Vs. AUTHORIZED OFFICER BANK OF BARODA AND ORS.
August 3, 2015
MUKESH KUMAR Vs. DHBVNL
February 20, 2015
MUKESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 6, 2015
MUKESH RANI Vs. BHUPINDER SINGH AND ANR
August 10, 2015
MUKESH SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 10, 2015
MUKH RAM MEMORIAL HIGH SCHOOL Vs. VIKRAM AND ORS.
March 18, 2015
MUKHTAIR SINGH Vs. STATE OF PUNJAB
August 26, 2015
MUKHTAR SINGH Vs. DIRECTORATE GENERAL, CRPF AND ORS.
March 13, 2015
MUKHTIAR KAUR Vs. PADAM SINGH AND ORS.
May 8, 2015
MUKHTIAR SINGH Vs. UNION OF INDIA AND ORS.
October 12, 2015
MUKHTIAR SINGH Vs. DIDAR SINGH (THROUGH LRS. AND OTHERS
December 7, 2015
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 26, 2015
MUKHTIAR SINGH DECEASED TH LEGAL HEIR KULWANT KAUR Vs. GULZAR SINGH AND ORS
October 16, 2015
MUKHTIAR SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.
January 14, 2015
MUKTA SHARMA AND ORS. Vs. PUNJAB STATE AND ORS.
July 15, 2015
MUKUL GUPTA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED AND ORS.
May 29, 2015
MULAKH RAJ DHAMIJA Vs. STATE OF HARYANA
March 27, 2015
MULAKH RAJ DHAMIJA AND ORS. Vs. STATE OF HARYANA AND ORS.
November 27, 2015
MUNESH DEVI Vs. ASHOK KUMAR
February 24, 2015
MUNI RAM Vs. RAMESH KUMAR AND ORS.
April 22, 2015
MUNICIPAL COMMITTEE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
January 7, 2015
MUNICIPAL COMMITTEE, NILOKHERI Vs. PRESIDING OFFICER AND ORS.
May 1, 2015
MUNICIPAL COMMITTEE, RATIA, THROUGH ITS SECRETARY Vs. STATE OF HARYANA AND OTHERS
March 9, 2015
MUNICIPAL CORPORATION Vs. JAI BHARAT CONSTRUCTION CO. AND ORS.
March 26, 2015
MUNICIPAL CORPORATION Vs. PARBHATI LAL
February 5, 2015
MUNICIPAL CORPORATION AMRITSAR AND ORS. Vs. SALWANT SINGH AND ORS.
May 12, 2015
MUNICIPAL CORPORATION AND ORS. Vs. ALPHA G. CORP. DEVELOPMENT PRIVATE LIMITED AND ORS.
January 28, 2015
MUNICIPAL CORPORATION GURGAON Vs. DHAN KAUR AND OTHERS
July 17, 2015
MUNICIPAL CORPORATION YAMUNA NAGAR Vs. DALJIT SINGH
September 29, 2015
MUNICIPAL CORPORATION, AMRITSAR Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
July 17, 2015
MUNICIPAL CORPORATION, CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), UNION TERRITORY AND ORS.
January 27, 2015
MUNICIPAL CORPORATION, GURGAON Vs. SARIKA SINGLA
February 13, 2015
MUNICIPAL CORPORATION, GURGAON Vs. VINOD KUMAR
February 24, 2015
MUNICIPAL CORPORATION, LUDHIANA Vs. KHALSA COLLEGE FOR WOMEN AND ANOTHER
November 26, 2015
MUNICIPAL CORPORATION, LUDHIANA & ANOTHER Vs. AJAY BECTOR
November 26, 2015
MUNICIPAL COUNCIL Vs. A.P.J. PUBLIC SCHOOL AND ORS.
April 22, 2015
MUNICIPAL COUNCIL GURDASPUR Vs. RAJ RANI AND OTHERS
September 17, 2015
MUNICIPAL COUNCIL KAPURTHALA Vs. CHAMAN LAL
November 2, 2015
MUNICIPAL COUNCIL NURMAHAL, DISTRICT JALANDHAR Vs. UJJAL SINGH LAMBA AND OTHERS
August 4, 2015
MUNICIPAL COUNCIL, AMLOH ROAD, KHANNA THROUGH ITS EXECUTIVE OFFICER Vs. DIDAR SINGH AND OTHERS
December 15, 2015
MUNICIPAL COUNCIL, DHURI Vs. RAJINDER MOHAN
January 28, 2015
MUNICIPAL COUNCIL, KHARAR Vs. PARMINDER JIT KAUR AND ORS.
August 11, 2015
MUNICIPAL COUNCIL, MOGA AND ORS Vs. SATISH KUMAR GROVER
November 18, 2015
MUNICIPALITY BATHINDA Vs. KULWANT SINGH
February 5, 2015
MUNISH CHAUDHARY Vs. UNION TERRITORY, CHANDIGARH
March 26, 2015
MUNISH JAIN Vs. STATE OF HARYANA AND ORS.
July 27, 2015
MUNISH KUMAR Vs. STATE OF PUNJAB
February 10, 2015
MUNISH KUMAR Vs. STATE OF HARYANA
May 14, 2015
MUNISH MALIK Vs. MOHALI BUS SERVICE AND OTHERS
August 11, 2015
MUNNI @ ANITA AND OTHERS Vs. BIMLA AND OTHERS
July 1, 2015
MUNSHI RAM Vs. DEPUTY COMMISSIONER, MAHENDERGARH AND ORS.
February 2, 2015
MURTI DEVI Vs. SONU
May 21, 2015
MURTI DEVI AND OTHERS Vs. RAMPHAL AND OTHERS
March 20, 2015
MURTI SINGH AND ORS. Vs. ASSISTANT COLLECTOR, IST GRADE, MOHINDERGARH AND OTHERS
February 16, 2015
N C J ESTATE SOLUTIONS PVT LTD Vs. STATE OF HARYANA AND OTHERS
September 11, 2015
N D BAWA Vs. STATE OF PUNJAB AND ANOTHER
September 10, 2015
N K GHAI Vs. GOPAL SINGH AND OTHERS
October 20, 2015
N P SINGH Vs. STATE OF PUNJAB
February 23, 2015
N V ENGINEERS Vs. UNION OF INDIA AND ANOTHER
November 16, 2015
N.K. SUD Vs. STATE OF HARYANA AND ORS.
July 1, 2015
NABHA GAUSHALA COMMITTEE (REGD ) NABHA Vs. RAGHBIR SINGH AND ANOTHER
December 8, 2015
NABHA GAUSHALA COMMITTEE (REGD.) NABHA Vs. RAGHBIR SINGH AND ORS.
December 8, 2015
NABHA SOLVEX PVT. LTD. Vs. VIMAL INDUSTRIES AND ORS.
January 29, 2015
NACHATTAR SINGH Vs. SUSHIL KUMAR AND OTHERS
December 1, 2015
NACHATTAR SINGH AND ORS. Vs. VEENA RANI AND ORS.
February 13, 2015
NACHATTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 16, 2015
NACHHATAR KAUR Vs. RAM SINGH AND OTHERS
September 22, 2015
NACHHATAR SINGH Vs. PREM SINGH AND OTHERS
December 18, 2015
NACHHATTAR SINGH Vs. BALDEV SINGH
February 4, 2015
NACHHATTAR SINGH Vs. STATE OF HARYANA AND ORS.
January 6, 2015
NACHHATTAR SINGH Vs. STATE OF PUNJAB
February 6, 2015
NACHHATTAR SINGH Vs. STATE OF PUNJAB
January 21, 2015
NACHHATTAR SINGH Vs. STATE OF PUNJAB
October 12, 2015
NACHHATTAR SINGH Vs. NIRANJAN SINGH
August 31, 2015
NACHHATTER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 1, 2015
NADIM MOHD Vs. STATE OF HARYANA
February 5, 2015
NAGAR COUNCIL, SAMRALA Vs. SURINDER PAL
March 25, 2015
NAGARMAL Vs. KRISHAN KUMAR
November 18, 2015
NAGENDRA SINGH Vs. SHIVALIKA DAHIYA
February 19, 2015
NAGI ANITA RAJ AND ORS. Vs. BABA FARID UNIVERSITY AND ORS.
May 5, 2015
NAHAR SINGH AND OTHERS Vs. KRISHNA DEVI AND OTHERS
September 23, 2015
NAIB SINGH Vs. STATE OF PUNJAB
February 5, 2015
NAIB SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
December 11, 2015
NAIB SINGH Vs. TARSEM SINGH AND OTHERS
October 20, 2015
NAIB SINGH Vs. SATYA DEVI AND OTHERS
September 30, 2015
NAIB SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
April 9, 2015
NAIB SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
September 18, 2015
NAINA KRISHAN Vs. UNION OF INDIA
July 1, 2015
NALIN KHANNA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND ORS.
September 16, 2015
NANAK CHAND AND ORS. Vs. NANAK CHAND
January 14, 2015
NAND LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 16, 2015
NAND LAL AND OTHERS Vs. STATE OF PUNJAB
February 6, 2015
NAND NANDAN SARUP SAXENA Vs. STATE OF PUNJAB AND ORS.
May 20, 2015
NAND SINGH Vs. CHAND SINGH
February 23, 2015
NANDAN PETROCHEM LTD Vs. SINGLA AGENCIES
January 6, 2015
NANDINI AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 3, 2015
NANHI DEVI Vs. STATE OF HARYANA AND ORS.
September 3, 2015
NANU SINGH Vs. STATE OF HARYANA
February 2, 2015
NAR SINGH Vs. STATE OF PUNJAB AND OTHERS
November 16, 2015
NAR SINGH DASS Vs. VIR BHAN
August 7, 2015
NARAIN DASS Vs. S RANJIT SINGH
February 11, 2015
NARAIN DUTT Vs. STATE OF PUNJAB AND OTHERS
December 4, 2015
NARAIN SON OF SHANKER Vs. STATE OF PUNJAB
May 26, 2015
NARANG FRUIT AGENCY Vs. STATE OF PUNJAB AND ORS.
January 6, 2015
NARANG SINGH Vs. STATE OF PUNJAB
January 16, 2015
NARANJAN DASS Vs. STATE OF PUNJAB
July 16, 2015
NARANJAN SINGH Vs. RANJIT SINGH
January 7, 2015
NARANJAN SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR AND OTHERS
November 26, 2015
NARANJAN SINGH Vs. SATNAM SINGH AND ANOTHER
December 1, 2015
NARANJAN SINGH AND ORS. Vs. MUKHTIAR SINGH AND ORS.
January 14, 2015
NARAYAN DASS SAINI AND ANOTHER Vs. GOPI CHAND SAINI AND OTHERS
December 23, 2015
NARENDER Vs. STATE OF HARYANA
May 7, 2015
NARENDER Vs. STATE OF HARYANA
November 27, 2015
NARENDER @ SONU Vs. STATE OF HARYANA AND ANOTHER
October 30, 2015
NARENDER ALIAS DHILLU Vs. STATE OF HARYANA
July 13, 2015
NARENDER GEHLAWAT Vs. DHARMENDER
May 18, 2015
NARENDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM LABOUR COURT-I, GURGAON & ORS
September 30, 2015
NARENDER NATH PURI Vs. SATISH KUMAR KAPIL AND ORS.
March 16, 2015
NARENDER NATH SETH Vs. STATE OF HARYANA & OTHERS
September 10, 2015
NARENDER SINGH @ KALA Vs. STATE OF PUNJAB
January 6, 2015
NARENDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 30, 2015
NARESH Vs. STATE OF HARYANA
January 29, 2015
NARESH Vs. STATE OF HARYANA AND ORS.
April 22, 2015
NARESH Vs. RANI
December 14, 2015
NARESH & OTHERS Vs. STATE OF HARYANA
August 24, 2015
NARESH CHANDER CHAWLA Vs. MAHESH CHANDER CHAWLA
January 12, 2015
NARESH DASS Vs. STATE OF U.T. CHANDIGARH
February 23, 2015
NARESH K. PAREKH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 9, 2015
NARESH KUMAR Vs. MANJIT KAUR AND ORS.
March 17, 2015
NARESH KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA & ORS.
May 12, 2015
NARESH KUMAR Vs. RAVINDER SINGH
April 20, 2015
NARESH KUMAR Vs. AVINASH CHAWLA
January 16, 2015
NARESH KUMAR AND ORS. Vs. STATE OF HARYANA
July 7, 2015
NARESH KUMAR AND OTHERS Vs. STATE OF HARYANA OTHERS
December 22, 2015
NARESH KUMAR DHIMAN Vs. SHIV KUMAR AND OTHERS
December 8, 2015
NARESH KUMAR KATARIA Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS.
February 20, 2015
NARESH KUMAR KATARIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 30, 2015
NARESH KUMAR SEHGAL Vs. UNION OF INDIA AND OTHERS
July 31, 2015
NARESH KUMAR VERMA Vs. DIVISH KUMAR
August 13, 2015
NARESH NATH TIVARI Vs. STATE OF HARYANA AND ORS.
November 30, 2015
NARESH SINGH AND ANOTHER Vs. SUJAN SINGH AND OTHERS
December 17, 2015
NARINDER Vs. RAM MEHAR AND OTHERS
July 15, 2015
NARINDER KAUR Vs. STATE OF PUNJAB
February 2, 2015
NARINDER KAUR Vs. DARSHAN SINGH
February 18, 2015
NARINDER KAUR Vs. GURU NANAK DEV UNIVERSITY AND ORS.
November 4, 2015
NARINDER KAUR Vs. JAGIR SINGH AND OTHERS
December 4, 2015
NARINDER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 14, 2015
NARINDER KUMAR Vs. RAJVIR SINGH AND ORS.
April 30, 2015
NARINDER KUMAR Vs. HARJIT SINGH
November 30, 2015
NARINDER KUMAR Vs. RAGHUBIR SINGH AND OTHERS
December 9, 2015
NARINDER KUMAR @ SODHI Vs. STATE OF PUNJAB
February 16, 2015
NARINDER KUMAR AND ORS. Vs. STATE OF PUNJAB
August 6, 2015
NARINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
October 7, 2015
NARINDER KUMAR GULATI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 17, 2015
NARINDER KUMAR MALHOTRA Vs. STATE OF PUNJAB
July 29, 2015
NARINDER KUMAR SHARMA Vs. STATE OF PUNJAB
September 17, 2015
NARINDER MANOCHA Vs. SHOKAT ALI
November 19, 2015
NARINDER NATH SHARMA Vs. COMMISSIONER, AMBALA DIVISION AND ORS.
September 16, 2015
NARINDER PAL AND ORS. Vs. JIT KAUR AND ORS.
January 8, 2015
NARINDER PAL SINGH Vs. DHARAM PAL SINGH GREWAL
May 4, 2015
NARINDER PAUL RANA Vs. UNION OF INDIA AND ORS.
December 8, 2015
NARINDER SINGH Vs. VICE CHANCELLOR, GURU NANAK DEV UNIVERSITY AND ORS.
May 27, 2015
NARINDER SINGH Vs. UNION OF INDIA AND ORS.
January 16, 2015
NARINDER SINGH Vs. STATE OF PUNJAB
March 23, 2015
NARINDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 19, 2015
NARINDER SINGH Vs. STATE OF PUNJAB
November 20, 2015
NARINDER SINGH Vs. STATE OF HARYANA
October 6, 2015
NARINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
July 13, 2015
NARINDER SINGH @ NINDER Vs. STATE OF PUNJAB
March 4, 2015
NARINDER SINGH ALIAS NIDHAN SINGH Vs. JASBIR SINGH
March 30, 2015
NARINDER SINGH AND ORS. Vs. MANJIT SINGH AND ORS.
October 14, 2015
NARINDER SINGH THIARA Vs. PARAMJIT KAUR
July 31, 2015
NARINDER SINGH YADAV Vs. STATE OF HARYANA AND ORS.
April 1, 2015
NARPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON
February 2, 2015
NARVAR SINGH Vs. STATE OF PUNJAB
March 3, 2015
NASEEB SINGH Vs. FAQIR SINGH
August 14, 2015
NASHO Vs. STATE OF PUNJAB
March 27, 2015
NASIB KAUR Vs. AMARJIT KAUR
June 30, 2015
NASIB KAUR Vs. MOHINDER LAL AND ORS.
November 19, 2015
NASIB KAUR Vs. SUKHDEV SINGH
February 26, 2015
NASIB KAUR Vs. AVTAR SINGH
November 5, 2015
NASIB KAUR AND ANOTHER Vs. CHAND RANI
September 1, 2015
NASIB KAUR AND ORS. Vs. SURJIT KAUR
May 7, 2015
NASIB KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 12, 2015
NASIR AHMED Vs. SARFUDIN AND ORS.
September 11, 2015
NASRU @ KALA Vs. STATE OF HARYANA
January 27, 2015
NATASHA SOOD Vs. CHANDIGARH ADMINISTRATION AND ORS.
September 24, 2015
NATHA SINGH Vs. PRINCIPAL SECRETARY IRRIGATION DEPARTMENT, GOVERNMENT OF PUNJAB,
March 17, 2015
NATHU RAM SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 9, 2015
NATIONAL COLLATERAL MANAGEMENT SERVICES LTD Vs. HARYANA STATE COOP SUPPLY & MARKETING FED LTD
November 6, 2015
NATIONAL FLOUR MILLS PVT. LTD. AND ORS. Vs. SANJIV KUMAR AND ORS.
March 3, 2015
NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH (NIPER) MOHALI, PUNJAB Vs. AVTAR SINGH AND OTHERS
September 2, 2015
NATIONAL INSURANCE CO LTD Vs. CHARANJIT KAUR
July 1, 2015
NATIONAL INSURANCE CO LTD Vs. RAJKALI
April 1, 2015
NATIONAL INSURANCE CO LTD Vs. JAGMAIL SINGH AND ANOTHER
July 22, 2015
NATIONAL INSURANCE CO LTD Vs. SWARAN LATA & OTHERS
August 12, 2015
NATIONAL INSURANCE CO LTD Vs. KAMLA AND OTHERS
July 10, 2015
NATIONAL INSURANCE CO LTD Vs. LOVEPREET KAUR
March 13, 2015
NATIONAL INSURANCE CO. LTD. Vs. GEETANJLI AND ORS.
February 6, 2015
NATIONAL INSURANCE CO. LTD. Vs. RAJKALI AND ORS.
April 1, 2015
NATIONAL INSURANCE CO. LTD. Vs. DEESHO AND ORS.
October 1, 2015
NATIONAL INSURANCE CO. LTD. Vs. LAKHWINDER KAUR
September 8, 2015
NATIONAL INSURANCE CO. LTD. Vs. KAMLA DEVI AND ORS.
December 2, 2015
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
November 4, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. JAGAT NARAIN GOEL AND ORS.
April 9, 2015
NATIONAL INSURANCE CO.LTD. Vs. TARA DEVI
September 9, 2015
NATIONAL INSURANCE COMPANY Vs. BALBIR SINGH
May 11, 2015
NATIONAL INSURANCE COMPANY Vs. MANJIT KAUR AND OTHERS
July 30, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. PARAMJIT SINGH MANN
March 31, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. JATINDER SINGH
May 13, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. BABLOO AND ORS.
February 16, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. CHAINPAL
May 5, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. JASHANJEET SINGH AND OTHERS
December 22, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHAY RAM AND ORS.
September 28, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. NISHA DEVI AND OTHERS
August 4, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. BANWARI LAL AND OTHERS
August 11, 2015
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. SHAMSHER SINGH AND ORS.
September 2, 2015
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. JATINDER SINGH AND ORS.
May 25, 2015
NATIONAL INSURANCE COMPANY LTD Vs. VIJAY KUMAR
May 1, 2015
NATIONAL INSURANCE COMPANY LTD Vs. ARFOON NISA
February 27, 2015
NATIONAL INSURANCE COMPANY LTD Vs. HOSHYAR SINGH
May 21, 2015
NATIONAL INSURANCE COMPANY LTD Vs. RAM KUMAR MITTAL AND OTHERS
August 12, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. JASWINDER KAUR AND ORS.
April 10, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. NAGINA DEVI AND ORS.
February 24, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. POOJA AND ORS.
November 6, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SLOCHANA DEVI AND ORS.
August 21, 2015
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. SHALLU BEHAL AND ORS.
April 1, 2015
NATIONAL RICE AND DAL MILLS Vs. ALOK KUMAR GARG
January 14, 2015
NATIONAL TRANSPORT COMPANY AND ORS. Vs. SATPAL AND ORS.
October 19, 2015
NAVDEEP & ANOTHER Vs. KHUSHAL CHAND
September 16, 2015
NAVDEEP DHINGRA Vs. COMMISSIONER OF INCOME TAX
January 20, 2015
NAVDEEP KAUR Vs. STATE OF PUNJAB
May 8, 2015
NAVDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 23, 2015
NAVDEEP SINGH ATWAL Vs. STATE OF PUNJAB AND ANOTHER
August 10, 2015
NAVEEN Vs. STATE OF HARYANA
September 17, 2015
NAVEEN Vs. STATE OF HARYANA
July 8, 2015
NAVEEN BABBAR Vs. NARESH KUMAR & ANOTHER
May 12, 2015
NAVEEN KUMAR Vs. HV WAREHOUSE LLP AND OTHERS
July 30, 2015
NAVEEN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 10, 2015
NAVEEN KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
December 3, 2015
NAVEEN MANOCHA AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 1, 2015
NAVEEN THAKRAN Vs. SANJAY THAKRAN
February 4, 2015
NAVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 20, 2015
NAVJEET KAUR @ MEERA Vs. STATE OF PUNJAB AND OTHERS
September 2, 2015
NAVJEET SINGH Vs. STATE OF PUNJAB
November 4, 2015
NAVJOT SINGH PETITIONER Vs. HARSIMRAT KAUR BADAL
May 8, 2015
NAVKIRAN COLD STORAGE PVT LTD Vs. GURPREET SINGH
March 23, 2015
NAVKIRAN COLD STORAGE PVT LTD AND ANOTHER Vs. PRITAM SINGH
March 23, 2015
NAVNEET AND ANR. Vs. SUBHASH AND ORS.
March 2, 2015
NAVNEET KAUR Vs. PARMINDER SINGH
November 5, 2015
NAVNEET KUMAR Vs. STATE OF HARYANA AND ORS.
April 28, 2015
NAVODAYA VIDYALAYA SAMITI Vs. N.K. BHALLA AND ORS.
August 26, 2015
NAVPREET KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 14, 2015
NAVPREET SINGH Vs. STATE OF PUNJAB
July 17, 2015
NAVROOP SINGH LALLY Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
August 5, 2015
NAWANSHAHR CENTRAL COOPERATIVE BANK LTD. Vs. DEPUTY REGISTRAR
August 17, 2015
NAZAR SINGH Vs. PUNEET BANSAL
December 19, 2015
NAZAR SINGH SON OF BHAJAN SINGH Vs. MAJOR SINGH SON OF JIT SINGH
December 7, 2015
NAZIR KHAN Vs. CHANCHAL SINGH
May 6, 2015
NAZNEEN ATWAL Vs. UNION OF INDIA
April 7, 2015
NEELAM Vs. STATE OF HARYANA
February 5, 2015
NEELAM Vs. STATE OF PUNJAB
May 14, 2015
NEELAM Vs. STATE OF HARYANA
January 19, 2015
NEELAM Vs. STATE OF PUNJAB AND ORS.
December 11, 2015
NEELAM BHOSLE WIFE OF RAJNEESH BHOSLE Vs. STATE OF HARYANA
February 9, 2015
NEELAM GROVER @ NARESH KUMARI Vs. JITENDER GROVER
August 12, 2015
NEELAM RANI Vs. SUMAN BHARTI
May 21, 2015
NEELAM SHARMA Vs. YOGESH KUMAR KAUSHIK
February 18, 2015
NEENA AGGARWAL Vs. COMMISSIONER OF INCOME TAX, PANCHKULA
November 17, 2015
NEENA AND ORS. Vs. LAL CHAND SIDHU AND ORS.
March 13, 2015
NEERA SAPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 27, 2015
NEERAJ Vs. KANWAR GIRISH KUMAR
December 14, 2015
NEERAJ CHAUDHARY AND ORS. Vs. U.T. ADMINISTRATION AND ORS.
July 20, 2015
NEERAJ HASIJA Vs. STATE OF HARYANA
February 5, 2015
NEERAJ KUMAR Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL & EDUCATIONAL RESEARCH (NIPER) AND ORS.
April 22, 2015
NEERAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
September 23, 2015
NEERAJ RATHI AND ORS. Vs. STATE OF HARYANA AND ORS.
May 4, 2015
NEERAJ SHARMA Vs. AMRIT LAL
May 12, 2015
NEETA AND ORS. Vs. BANARASI DASS AND ORS.
March 26, 2015
NEETU AND ORS. Vs. VIJENDER PAL SINGH AND ORS.
September 24, 2015
NEETU AND OTHERS Vs. JASWANT AND OTHERS
October 6, 2015
NEHA Vs. STATE OF HARYANA AND ORS.
April 1, 2015
NEHA AND ANOTHER Vs. STATE OF PUNJAB
December 17, 2015
NEHA CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
August 12, 2015
NEHA KATOCH & OTHERS Vs. GURU RAVIDAS AYURVED UNIVERSITY & OTHERS
October 5, 2015
NEK CHAND Vs. STATE OF HARYANA
February 13, 2015
NEK RAM SHARMA Vs. STATE OF PUNJAB AND ORS.
May 15, 2015
NEME KUMAR JAIN, PROPRIETOR MAHAVIR TRADING CO Vs. COMMISSIONER OF INCOME TAX, KARNAL (HARYANA)
November 5, 2015
NEPAL Vs. STATE OF HARYANA AND ORS.
April 29, 2015
NEPAL SINGH Vs. JASVINDER SINGH AND ORS.
September 17, 2015
NEPAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 6, 2015
NEW BITTO TIMBER TRADERS, JAGADHARI AND ORS. Vs. STATE OF HARYANA
April 27, 2015
NEW CHANDIGARH DIESELS Vs. MUNISH KAPUR
January 23, 2015
NEW DEVI GRIT UDYOG Vs. STATE OF HARYANA AND ORS.
September 8, 2015
NEW GOYAL TRADING COMPANY Vs. RAM KUMAR
May 28, 2015
NEW INDIA ASSURANCE CO Vs. NEELAM BHATIA
March 10, 2015
NEW INDIA ASSURANCE CO LTD Vs. BHUPINDER KAUR
February 5, 2015
NEW INDIA ASSURANCE CO LTD Vs. OM PARKASH
April 8, 2015
NEW INDIA ASSURANCE CO LTD Vs. DARSHANI DEVI
January 14, 2015
NEW INDIA ASSURANCE CO. AND ORS. Vs. KRISHNA AND ORS.
August 12, 2015
NEW INDIA ASSURANCE CO. LTD Vs. URMILA AND OTHERS
September 3, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. BIMLA DEVI AND ORS.
May 29, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. GURIQBAL SINGH AND ORS.
October 30, 2015
NEW INDIA ASSURANCE COMPANY Vs. VINOD KUMAR
February 24, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARMAIL SINGH AND ORS.
May 18, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJ DEVI
March 9, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GROWER APPLE TRADING COMPANY
May 14, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANKAJ KUMAR AND ORS.
April 24, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JOGINDER KAUR
April 29, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HUKAM CHAND
January 14, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REETA DEVI AND ORS.
March 30, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIJAY KUMAR AND ORS.
May 26, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVENDER AND OTHERS
July 9, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANGREJO DEVI AND ANOTHER
July 1, 2015
NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER Vs. HIMACHAL SHOTS AND METAL (P) LTD
November 16, 2015
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. RAMJI PARSAD AND ORS.
October 14, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. LAKHI RAM ALIAS LAKHMI CHAND
January 7, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. SARABJIT KAUR
May 8, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARAM CHAND
January 21, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMA GANDHI
April 6, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJEET
January 27, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. MEETA DEVI
March 31, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. KARAMJIT KAUR AND OTHERS
September 17, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. UMA RANI AND OTHERS
August 21, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. ANITA SHARMA & ANR
July 29, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. TEJINDER KAUR AND ORS.
April 30, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUDESH CHAWLA AND ORS.
November 30, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJINDER KUMAR TARNACH AND OTHERS
April 6, 2015
NEXO INDUSTRIES LTD Vs. STATE OF PUNJAB
February 23, 2015
NHPC LIMITED Vs. PATEL ENGINEERING LTD. AND ORS.
September 10, 2015
NHPC LIMITED ERSTWHILE Vs. HINDUSTAN CONSTRUCTION CO LTD
January 30, 2015
NHPC LTD. Vs. PATEL ENGINEERING LTD. AND ORS.
February 21, 2015
NIDHI GOYAL Vs. VINOD GOYAL
May 7, 2015
NIDHI SONI Vs. VINOD KUMAR AND ORS.
June 29, 2015
NIHAL SINGH @ HONEY Vs. STATE OF PUNJAB
August 13, 2015
NIHARIKA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
October 21, 2015
NIJESH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 19, 2015
NIKHIL BHATT Vs. STATE OF U T CHANDIGARH
April 20, 2015
NIKHIL MIDHA Vs. STATE OF PUNJAB
May 26, 2015
NIKHIL PESHAWARIA Vs. PANJAB UNIVERSITY AND OTHERS
July 10, 2015
NIKITA Vs. RAKESH
March 20, 2015
NIRAJ J M MAHATRE NIRAJ HOUSE Vs. HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION
December 21, 2015
NIRANJAN Vs. STATE OF HARYANA
September 9, 2015
NIRANJAN SINGH Vs. STATE OF PUNJAB
March 17, 2015
NIRANJAN SINGH Vs. SUKHWANT SINGH AND ANOTHER
September 22, 2015
NIRANJAN SINGH AND ORS. Vs. STATE OF HARYANA
January 12, 2015
NIRBHAI SINGH Vs. STATE OF PUNJAB
April 7, 2015
NIRBHAI SINGH Vs. STATE OF PUNJAB
August 11, 2015
NIRBHAI SINGH Vs. STATE OF PUNJAB
August 20, 2015
NIRDOSH KUMAR DHAND Vs. STATE OF PUNJAB
March 9, 2015
NIRLEP SINGH Vs. STATE OF PUNJAB
January 27, 2015
NIRMAL CHAINANI Vs. LAL CHAND GULAB RAI CHAINANI AND ORS.
May 4, 2015
NIRMAL KAPOOR Vs. LIC OF INDIA AND ORS.
July 29, 2015
NIRMAL KUMAR Vs. ARWINDER KAUR AND OTHERS
November 26, 2015
NIRMAL KUMAR MANON Vs. STATE BANK OF INDIA AND ORS.
March 2, 2015
NIRMAL SINGH Vs. STATE OF PUNJAB
May 20, 2015