Case Index

Title
Date
A. TAMJEN JAMIR AND ORS. Vs. THE STATE OF NAGALAND AND ORS.
August 14, 2015
ABC INDIA LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.
June 11, 2015
ABC INDIA LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD
June 12, 2015
ABDUL ALI AND ORS. Vs. IBRAHIM ALI
February 3, 2015
ABDUL AWAL KABIRAJ AND OTHERS Vs. MUSSTT. TASLIMA AND OTHERS
September 16, 2015
ABDUL AZIZ AND ORS. Vs. SALEMA BEWA
November 7, 2015
ABDUL BAREK Vs. KUDDUS ALI
September 4, 2015
ABDUL GOFUR MONDAL Vs. THE STATE OF ASSAM AND ORS.
December 3, 2015
ABDUL HALIMAND ORS. Vs. THE UNION OF INDIA AND ORS.
March 12, 2015
ABDUL HAQUE AND ORS. Vs. ABDUL RASHID AND ORS.
September 8, 2015
ABDUL HUSSAIN Vs. ANWARUL HUSSAIN AND ORS.
April 7, 2015
ABDUL JABBAR Vs. RUFINA KHATUN AND ORS.
February 24, 2015
ABDUL JALIL Vs. ABDUR RAHMAN AND ORS.
November 6, 2015
ABDUL KADIR CHOUDHARY AND ORS. Vs. MD. MAINUL HOQUE BARBHUIYA AND ORS.
April 23, 2015
ABDUL KALAM Vs. STATE OF ASSAM
March 12, 2015
ABDUL KALAM @ ABUL KALAM S/O LATE GOPAL SEIKH, VILL. SAKLEKURA (LEFT), P.S. BAGHBAR, DIT Vs. THE STATE OF ASSAM AND ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT, DISPUR, GHY
September 2, 2015
ABDUL KALAM S/O LATE KALIMUDDIN SHEIKH Vs. ABDUL MANNAN S/O LATE HAIDER ALI
April 9, 2015
ABDUL KALAM SHEIKH AND ORS. Vs. NURUL ISLAM
February 24, 2015
ABDUL KARIM Vs. UNION OF INDIA AND ORS.
April 22, 2015
ABDUL KHAI Vs. UNION OF INDIA AND ORS.
April 28, 2015
ABDUL MANNAN S/O LATE HAIDER ALI AND OTHERS Vs. ABDUL KALAM S/O LATE KALIMUDDIN SHEIKH AND OTHERS
April 9, 2015
ABDUL MATIN Vs. UNION OF INDIA AND ORS.
December 22, 2015
ABDUL MATIN Vs. SAHAN UDDIN
June 9, 2015
ABDUL MATIN AND ORS. Vs. ABDUL FATTAH
February 25, 2015
ABDUL MATIN BARBHUIYA Vs. JANAB ALI AKBAR BARBHUIYA AND ORS.
August 18, 2015
ABDUL MATIN BARBHUIYA Vs. JANAB ALI AKBAR BARBHUIYA
November 17, 2015
ABDUL MATIN CHOUDHURY Vs. CHAIRMAN
July 14, 2015
ABDUL MATIN CHOUDHURY & ORS. Vs. KAMAL KUMAR KUNDA & ORS.
March 9, 2015
ABDUL MOTLEB Vs. STATE OF ASSAM
November 21, 2015
ABDUL NOOR AND ORS. Vs. ISMAIL ALI
August 7, 2015
ABDUL RAHMAN Vs. EGMAL SEIKH AND ORS.
April 21, 2015
ABDUL RAHMAN Vs. THE STATE OF ASSAM AND ORS.
February 25, 2015
ABDUL RAHMAN Vs. STATE OF ASSAM
July 14, 2015
ABDUL RAZAK Vs. BIPUL DEB
October 16, 2015
ABDUL SAMAD Vs. ABDUL KHALEQUE
November 4, 2015
ABDUL SUKUR Vs. MUFASSIL ALI LASKAR
June 17, 2015
ABDUL WAHEB Vs. STATE OF ASSAM & ORS.
March 31, 2015
ABDUR RAHMAN AND 3 ORS Vs. ROFIQUL ISLAM AND 4 ORS
June 2, 2015
ABDUS SUBHAN Vs. JAHERUL HOQUE AND ORS.
January 9, 2015
ABED ALI Vs. STATE OF ASSAM AND ORS.
May 19, 2015
ABHAY KUMAR DEKA Vs. STATE OF ASSAM AND OTHERS
December 1, 2015
ABHI RAM BORO Vs. THE STATE OF ASSAM AND ORS.
April 23, 2015
ABHINANDAN HAZARIKA Vs. ASHOKANANDA INFRASTRUCTURE SOLUTION AND ORS.
August 11, 2015
ABIDA BEGUM Vs. STATE OF ASSAM AND OTHERS
November 27, 2015
ABINASH CHANDRA GHOSH Vs. PRABHAT RAM DAS
March 17, 2015
ABIRAN BIBI Vs. THE STATE OF ASSAM AND ORS.
November 23, 2015
ABU BAKKAR BARBHUIYA Vs. MOINUL HAQUE BARBHUIYA
March 10, 2015
ABU BAKKAR SIDDIQUE AND ORS. Vs. ANOWAR HUSSAIN AND ORS.
March 27, 2015
ABU TALEB Vs. UNION OF INDIA AND ORS.
December 16, 2015
ABUL HUSSAIN Vs. THE STATE OF ASSAM
February 18, 2015
ABUL HUSSAIN LASKAR AND ORS. Vs. ABDUL KHALIQUE LASKAR
August 13, 2015
ABUL KALAM AZAD AND ORS. Vs. STATE OF ASSAM AND ORS.
August 12, 2015
ACHYUT SAHARIA Vs. STATE OF ASSAM
June 26, 2015
ADBUL BASID Vs. NAZRUL HAQUE AND ORS.
September 9, 2015
AHMED TEA CO (PVT ) LTD Vs. MANJEET KAUR
May 19, 2015
AJANTA KALITA Vs. STATE OF ASSAM
July 17, 2015
AJIJUL HAQUE @ AJIJUR & ANOTHER Vs. STATE OF ASSAM
March 17, 2015
AJIT DOLEY Vs. STATE OF ASSAM
June 12, 2015
AJIT KUMAR BARUAH Vs. DILIP KR. DAS
June 12, 2015
AJIT MALAKAR Vs. STATE OF ASSAM
March 11, 2015
AJORAM NATH Vs. BASANTI BALA NATH
June 12, 2015
AJOY CH. BORDOLOI Vs. STATE OF ASSAM AND ORS.
November 5, 2015
AJOY RAJKHOWA Vs. CHITRA DEVI
December 4, 2015
AKABBAR ALI Vs. HABIBAR RAHMAN AND ORS.
November 6, 2015
AKBAR ALI KHAN Vs. JAMELA BEGUM
March 17, 2015
AKHIL BHARATIYA CHAH MAZDOOR SANGHA Vs. MANAGEMENT OF NAMRUP T.E. AND ORS.
September 22, 2015
AKHIL DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
October 1, 2015
AKHIL KUMAR DUTTA Vs. STATE OF ASSAM AND ORS.
October 9, 2015
AKHILESH KR MISHRA Vs. UNION OF INDIA
August 28, 2015
ALAKA RANI DEKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
May 14, 2015
ALALUDDIIN AHMED Vs. ABDUL GANI AKANDA AND ORS.
April 6, 2015
ALARICK J. SANGMA Vs. STATE OF MEGHALAYA
July 31, 2015
ALBERT TIRU Vs. STATE OF ASSAM
March 4, 2015
ALFATUN NESSA LASKAR Vs. STATE OF ASSAM AND ORS.
August 27, 2015
ALI MAHAMMAD BEPARI, S/O LATE BOYEZ UDDIN BEPARI Vs. CHAIRMAN OF BILASIPARA TOWN COMMITTEE
January 31, 2015
ALL ASSAM MIDDLE GRADUATE ASSISTANT TEACHERS Vs. STATE OF ASSAM
November 17, 2015
ALL ASSAM MOTOR TRANSPORT ASSOCIATION AND ORS. Vs. THE STATE OF ASSAM AND ORS.
November 26, 2015
ALL ASSAM NON GOVT. HEALTH ESTABLISHMENT ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
May 28, 2015
ALL INDIA ROAD TRANSPORT AGENCY Vs. INDIAN OIL CORPORATION LTD.
May 21, 2015
ALOTO V CHISHI Vs. STATE OF NAGALAND
May 19, 2015
ALPHINA BIBI Vs. ABDUR RAQUIB AND ORS.
March 17, 2015
ALTAF HUSSAIN Vs. STATE OF ASSAM AND ORS.
March 17, 2015
ALTAFUR RAHMAN AND ORS. Vs. KAMAKHYA TALUKDAR
February 9, 2015
AMANAT HUSSAIN Vs. MUSTT SAHIDA BEGUM
June 24, 2015
AMANAT HUSSAIN AND ORS. Vs. SAHIDA BEGUM AND ORS.
July 29, 2015
AMANULALI Vs. STATE OF ASSAM AND ORS.
April 7, 2015
AMAR CHAND MALAKAR Vs. JYOTSNA DEBNATH
July 24, 2015
AMAR NATH KUMAR AND ORS. Vs. MRINAL KANTI KHULLAR AND ORS.
June 17, 2015
AMARENDRA DUTTA Vs. TARUN CHANDRA DUTTA
May 22, 2015
AMARESH NARAYAN CHOWDHURY Vs. UNION OF INDIA AND OTHERS
November 5, 2015
AMILA KHATUN Vs. UNION OF INDIA
November 4, 2015
AMINUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
March 27, 2015
AMIR UDDIN LASKAR AND ORS. Vs. STATE OF ASSAM AND ORS.
June 9, 2015
AMITAVA SINHA Vs. THE STATE OF ASSAM AND ORS.
June 5, 2015
AMIYA MAZUMDAR Vs. BIRAJ BAHADUR PRADHAN
July 22, 2015
AMJAD ALI SHEIKH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
June 16, 2015
AMRIT BARMAN AND ORS. Vs. UNION OF INDIA AND ORS.
July 22, 2015
AMRIT KAKOTI AND ORS. Vs. KARUNA PATGIRI AND ORS.
September 10, 2015
ANAM UDDIN LASKAR AND ORS. Vs. THE STATE OF ASSAM
June 12, 2015
ANAMIKA ACHARYYA Vs. STATE OF ASSAM AND ORS.
March 31, 2015
ANANT FOGAT Vs. STATE OF NAGALAND AND ORS.
February 4, 2015
ANANTA KHAKLARY Vs. STATE OF ASSAM AND ORS.
August 4, 2015
ANANTA PHUKAN Vs. SATYENDRA CH. BEZBARUAH AND ORS.
May 26, 2015
ANARAM NATH Vs. STATE OF ASSAM
February 18, 2015
ANAT RAM TELI AND ORS. Vs. RAUF AND ORS.
May 13, 2015
ANDHERI MUSALMANI AND ORS. Vs. SARIFAT ALI AND ORS.
June 22, 2015
ANIL BANIA Vs. STATE OF ASSAM
February 5, 2015
ANIL GOWALLA Vs. STATE OF ASSAM
May 7, 2015
ANIL KUMAR MAHANTA S/O LATE JAYDEV MAHANTA AND ORS Vs. STATE OF ASSAM AND ORS
July 27, 2015
ANIL MAZUMDUR Vs. NUR HAQUE ALI AND OTHERS
November 5, 2015
ANIRUDDHA KUMAR AGARWALA Vs. MUNICIPAL BOARD OF DIBRUGARH
June 15, 2015
ANISHA SABNAM Vs. BOARD OF SECONDARY EDUCATION AND ANR.
September 17, 2015
ANITA GAYAN AND ORS. Vs. STATE OF ASSAM AND ORS.
June 10, 2015
ANITA MALI AND ORS. Vs. STATE OF ASSAM
July 30, 2015
ANJALI AHMED Vs. THE STATE OF ASSAM AND ORS.
June 16, 2015
ANJALI DAS Vs. SWAPAN KUMAR DAS
February 19, 2015
ANJAN KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
February 4, 2015
ANJAN TAYE AND ORS. Vs. STATE OF ASSAM AND ORS.
March 30, 2015
ANJANA SARMA Vs. HEM BORA
February 10, 2015
ANOWAR HUSSAIN Vs. SHAJIT HUSSAIN
July 16, 2015
ANOWARA BEGUM Vs. STATE OF ASSAM AND ORS.
September 29, 2015
ANOWARA BEGUM Vs. THE STATE OF ASSAM AND ORS.
December 7, 2015
ANURADHA SAHA Vs. ARATI SENGUPTA
February 19, 2015
ANURAG AGARWAL Vs. STATE OF ASSAM AND ORS.
April 1, 2015
ANURAG AGARWAL, IPS Vs. STATE OF ASSAM
November 20, 2015
ANWAR HUSSAIN Vs. STATE OF ASSAM
June 23, 2015
ARABINDA KALITA Vs. STATE OF ASSAM AND ORS
October 12, 2015
ARBESH ALI Vs. ABER ALI
April 29, 2015
ARBINDA SARMA SIDHANTA Vs. LUTFUN NISSA AND ORS.
October 7, 2015
ARCHANA VARMA Vs. STATE OF ASSAM AND ORS.
June 19, 2015
ARJUN GOWALA Vs. THE STATE OF ASSAM
July 29, 2015
ARUN KUMAR SARKAR Vs. ARATI BHATTACHARJEE AND ORS.
September 10, 2015
ARUNACHAL PRADESH CONGRESS COMMITTEE (APCC), ARUNACHAL PRADESH AND ORS. Vs. KALIKHO PUL
October 6, 2015
ARUNACHAL PRADESH INFRASTRU-CTURAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH
October 16, 2015
ARUP HALOI Vs. STATE OF ASSAM
December 10, 2015
ARUP KUMAR CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
September 21, 2015
ARUP KUMAR DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
December 2, 2015
ASEB Vs. ADDITIONAL CHIEF ENGINEER(E) BARAK VALLEY & HILL ZONE CENTRAL ASSAM ELECTRICY DISTRIBUTION CO LTD AND ORS
June 11, 2015
ASGAR ALI AND ORS. Vs. GOUMAR ALI AND ORS.
November 2, 2015
ASHIKUR RAHMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
July 15, 2015
ASHIT DEY @ DEB Vs. STATE OF ASSAM
January 28, 2015
ASHOK KR. SINHA AND ORS. Vs. RABINDRA KR. NATH AND ORS.
January 30, 2015
ASHOK KUMAR SAHU Vs. ASSAM BOARD OF REVENUE
July 29, 2015
ASHOK KUMAR SARAWGI Vs. BAIJNATH BISWANATH AND ORS.
February 12, 2015
ASISH DEBNATH AND ORS. Vs. GINIA DEVI DHELIA
September 30, 2015
ASMOT ALI (MD.) Vs. STATE OF ASSAM
December 9, 2015
ASOMIYA PRATIDIN DAILY NEWSPAPER, PUBLISHED Vs. BHUPEN BORGOHAIN
February 24, 2015
ASSAM APEX WEAVERS & ARTISANS COOPERATIVE FEDERATION LIMITED (ARTFED) & ORS Vs. ON DEATH OF SUBODH CH HAZARIKA HIS LEGAL HEIRS BANEE HAZARIKA & ORS
August 7, 2015
ASSAM COOPERATIVE UNION Vs. UNION OF INDIA
July 22, 2015
ASSAM GASES Vs. NAGALAND PULP & PAPER COMPANY LTD.
May 12, 2015
ASSAM ROOFING LIMITED Vs. MUNCHI RAI AND ORS.
November 2, 2015
ASSAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. Vs. FOOD CORPORATION OF INDIA AND ORS.
September 2, 2015
ASSAM STATE ELECTRICITY BOARD Vs. RENU BORAH
March 30, 2015
ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SAFIRUN NESSA
January 31, 2015
ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SAJINA BEGUM CHOUDHURY AND ORS.
January 29, 2015
ASSAM STATE ELECTRICITY BOARD, REPRESENTED BY ITS DEPUTY PERSONNEL MANAGER (IR), ASEB PALTANBAZAR, GUWAHATI Vs. SMTI PRATIMA NATH WIFE OF LATE LALIT MOHAN NATH RESIDENT OF NARABARI, PO & PS
September 21, 2015
ASWINI KUMAR DAS Vs. STATE OF ASSAM
January 20, 2015
ATUL CHANDRA SAIKIA Vs. GAUTAM BORUAH AND ORS.
December 3, 2015
ATUL CHANDRA SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
September 1, 2015
ATUL ROY AND ORS. Vs. RAJIB LOCHAN KAKOTI AND ORS.
February 13, 2015
AWNGHLAU Vs. STATE OF MIZORAM
May 7, 2015
AYUB ALI (MD.) AND ORS. Vs. UNION OF INDIA AND ORS.
December 15, 2015
AYUB ALI AND ORS. Vs. UNION OF INDIA AND ORS.
February 26, 2015
AZAD KHAN Vs. STATE OF ASSAM
June 4, 2015
AZGAR ALI (MD.) AND ORS. Vs. STATE OF ASSAM
December 18, 2015
AZGAR ALI AND ORS. Vs. THE STATE OF ASSAM
October 6, 2015
AZIR UDDIN Vs. BASIR UDDIN AND ORS
July 28, 2015
AZMAL HAQUE Vs. STATE OF ASSAM
August 13, 2015
AZMAT ALI Vs. ABDUL SAKKUR BARBHUIYAN
April 22, 2015
B LALENGLIANI Vs. MIZORAM KHADI AND VILLAGE INDUSTRIES BOARD
September 30, 2015
BABA CHAND SINGHA Vs. NAZMA BEGUM LASKAR AND ORS.
April 28, 2015
BABA SRI RAMDEO MANDIR TRUST Vs. RABINDRA PRASAD SHAH
February 24, 2015
BABING BEYONG Vs. STATE OF ARUNACHAL PRADESH
July 23, 2015
BABUL BORA Vs. TULESWAR BORA
February 11, 2015
BABUL BORA Vs. GHANAKANTI BORDOLOI
August 13, 2015
BABUL CHANDRA BARUA Vs. STATE OF ASSAM AND ORS.
August 11, 2015
BABUL HALDER Vs. STATE OF ASSAM
July 23, 2015
BAGADHAR GOGOI Vs. STATE OF ASSAM
July 22, 2015
BAHARUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
December 10, 2015
BAHARUL ISLAM (MD.) Vs. STATE OF ASSAM
March 26, 2015
BAHARUL ISLAM AHMED, S/O. MD. RIAZ UDDIN AHMED, VILLAGE Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, DEFENCE DEPARTMENT, NEW DELHI
September 10, 2015
BAIJAYANTI BORDOLOI Vs. UNION OF INDIA AND ORS.
December 3, 2015
BAIKUNTHA KONCH Vs. STATE OF ASSAM AND OTHERS
May 28, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. MRIDUL ROY AND ORS.
October 9, 2015
BAKUL AHMED LASKAR Vs. THE NATIONAL INSURANCE CO. LTD.
May 28, 2015
BALKISHAN DHANDHANIA AND ORS. Vs. NIDHI DHANDHANIA
December 17, 2015
BAMADAS CHAKRABORTY AND ORS. Vs. UPENDRA CHANDRA BHARALI AND ORS.
March 2, 2015
BAMAR YINYO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 10, 2015
BANAMALI GOSWAMI Vs. THE STATE OF ASSAM AND ORS.
May 27, 2015
BANASHREE BHARADDASH Vs. STATE OF ASSAM AND ORS.
April 29, 2015
BANDITA SARKAR Vs. STATE OF ASSAM AND ORS.
February 13, 2015
BANWARILAL AGARWALLA AND ORS. Vs. TARA PRASAD BORTHAKUR AND ORS.
May 21, 2015
BAPAN DEY Vs. STATE OF ASSAM
April 6, 2015
BASANT JAIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
June 9, 2015
BASANT SURANA Vs. STATE OF ASSAM
June 9, 2015
BASANTI DEVI AND ORS. Vs. MAHESH SINGH AND ORS.
February 11, 2015
BASIR ALI Vs. STATE OF ASSAM
November 19, 2015
BASISTHA SHARMA Vs. MARKANDA MONI SINGH
February 6, 2015
BELA RANI DAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 21, 2015
BENGAL TOOLS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
April 23, 2015
BHABANI PRASAD RABHA AND ORS. Vs. DAYABATI RABHA AND ORS.
August 26, 2015
BHABEN GOGOI Vs. UNION OF INDIA AND ORS.
January 2, 2015
BHADRESWAR BHUYAN Vs. DULAL BHUYAN
October 12, 2015
BHAG SINGH CHETRI Vs. MAHINDRA SINGH RAKHRA AND ORS.
July 29, 2015
BHAGWAN DAS BHAJANKA Vs. BIMALA DEVI GOYEL
February 27, 2015
BHAITI BHUYAN AND ORS. Vs. STATE OF ASSAM
July 15, 2015
BHAJAN MALAKAR Vs. STATE OF ASSAM AND ORS.
September 4, 2015
BHANUMATI GHOSH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
June 11, 2015
BHARAT CHANDRA SARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
January 6, 2015
BHARAT SANCHAR NIGAM LTD. Vs. CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUNDS ORGANIZATION AND ORS.
September 11, 2015
BHARATIYA-SHIVAM JV Vs. THE STATE OF ASSAM AND ORS.
April 29, 2015
BHASKAR SHARMA Vs. STATE OF ASSAM & ORS.
April 6, 2015
BHIM BHADUR CHETRY Vs. RAJ GOBINDA CHAKRABORTY
June 12, 2015
BHODA RAM BORO Vs. STATE OF ASSAM
April 7, 2015
BHOLA MAZUMDAR Vs. JAWAHARLAL SARKAR
May 19, 2015
BHUBAN CHANDRA GOGOI Vs. ASSAM POWER DISTRIBUTION COMPANY LTD. AND ORS.
November 26, 2015
BHUPEN GOGOI Vs. LAKHIRAM BHUMIJ & ANOTHER
August 20, 2015
BHUSAN CHANDRA ROY Vs. STATE OF ASSAM
September 16, 2015
BIBADINI RAY AND ORS. Vs. MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL, GOALPARA, ASSAM
October 12, 2015
BIBEKANANDA SARMAH Vs. GOBINDRAM BAWRI AND ORS.
August 10, 2015
BIBHA RANI KAR Vs. NILIMA KAR
June 23, 2015
BIJIT BARUAH AND ORS. Vs. INDIAN COUNCIL OF CHILD WELFARE AND ORS.
November 3, 2015
BIJON KIHO Vs. STATE OF NAGALAND
March 31, 2015
BIJOY BORUAH AND ORS. Vs. STATE OF ASSAM AND ORS.
September 30, 2015
BIJOY SARMA AND ORS. Vs. STATE OF ASSAM AND ORS.
February 23, 2015
BIKASH BARMAN Vs. BINA KAKOTY AND ORS.
April 28, 2015
BIKASH CHANDRA NATH Vs. UNION OF INDIA AND ORS.
April 10, 2015
BIKASH KUMAR SARAF Vs. STATE OF ASSAM AND ORS.
March 20, 2015
BILAMAN PEGU Vs. STATE OF ASSAM
July 15, 2015
BILASIPARA MAHKHUMA FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
May 22, 2015
BIMALA KHATUN Vs. UNION OF INDIA AND ORS.
July 21, 2015
BIMALA NESSA Vs. UNION OF INDIA AND ORS.
September 30, 2015
BINA PRAVA DUTTA AND ORS. Vs. BISWAJIT DUTTA AND ORS.
August 12, 2015
BINOD KUMAR Vs. STATE OF ASSAM
August 6, 2015
BINU GOGOI WIFE OF LATE NIRUP GOGOI Vs. STATE OF ASSAM
September 19, 2015
BIPUL BARMAN Vs. STATE OF ASSAM
January 8, 2015
BIPUL SARMA Vs. STATE OF ASSAM
March 20, 2015
BIRCHI NATH Vs. MD SAMIR ALI
July 22, 2015
BIREN DAS Vs. RAM SUNDAR DAS AND ORS.
February 12, 2015
BIRENDRA SANKAR SANYAL AND ORS. Vs. DINESH CHANDRA SARMA
September 9, 2015
BISHNU DEO ROY Vs. STATE OF ASSAM
December 1, 2015
BISWAJIT BHATTACHARJEE AND ORS. Vs. PRANATI KANA DAS AND ORS.
June 19, 2015
BISWAJIT DEY S/O SRI TAPAN DEY, R/O VILL. AND P.O. GOROIMARI, P.S. BONGAIGAON, DIST. BONGAIGAON, ASSAM Vs. THE STATE OF ASSAM AND ANR.
May 11, 2015
BISWAJIT SARMA Vs. THE STATE OF ASSAM
March 9, 2015
BISWANATH OJHA AND ORS. Vs. RAJIB SHAH
June 11, 2015
BODRUL ISLAM CHOWDHURY Vs. STATE OF ASSAM
December 3, 2015
BONANZA PORTFOLIO LTD. Vs. STATE OF ASSAM AND ORS.
January 21, 2015
BONGAIGAON AUTO-TEMPO DRIVERS UNION Vs. STATE OF ASSAM AND 7 ORS
June 10, 2015
BONGAIGAON REFINARY & PETROCHEMICALS LTD. Vs. G.R. ENGINEERING WORKS LTD.
January 29, 2015
BRAHMAPUTRA BUSINESS PVT. LTD. Vs. OIL INDIA LTD. AND ORS.
June 26, 2015
BUALCHHUAK DARCHHINGA Vs. STATE OF MIZORAM
February 13, 2015
BUDHUA MUNDA Vs. THE STATE OF ASSAM
December 11, 2015
BUDUMA MILI, S/O LATE KULA MILI Vs. MARKA MILI, S/O LATE DATU RAM MILI
February 3, 2015
BULEN SAIKIA AND ORS. Vs. STATE OF ASSAM
August 12, 2015
BULL DUTTA Vs. STATE OF ASSAM
February 24, 2015
BUPAI URANG AND ORS. Vs. SAUNI URANG AND ORS.
March 19, 2015
BURAGOHAIN TEA CO. LTD. AND ORS. Vs. COSMOS BUSINESS PVT. LTD.
June 10, 2015
C KAPTHUAMA Vs. STATE OF MIZORAM
August 26, 2015
C LALDINLIANA Vs. STATE OF MIZORAM AND OTHERS
October 1, 2015
C LALPIANMAWIA Vs. REMSANGPUII
August 25, 2015
C LAWMZUALA Vs. MIZORAM UNIVERSITY
February 7, 2015
C ROSIAMLIANA Vs. STATE OF MIZORAM
June 5, 2015
C VANLALZARA Vs. SECRETARY OF MIZORAM
September 1, 2015
C. LALNGURPUII AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
July 20, 2015
C. LALRAMLIANA Vs. STATE OF MIZORAM
October 16, 2015
C. LALTHAZUALA Vs. STATE OF MIZORAM AND ORS.
August 20, 2015
C.S.H.N. MURTHY Vs. TEZPUR UNIVERSITY AND ORS.
June 19, 2015
CAPT. VED BARUA, S/O LATE RAMESH CHANDRA BARUAH, R/O J.P. AGARWALLA ROAD, LANE NO.1, PO Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, SPORTS & YOUTH WELFARE DEPARTMENT, DISPUR, GUWAHATI
March 4, 2015
CENTRAL ASSAM ELECTRICITY DISTRIBUTION CO. LTD. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
November 4, 2015
CENTRAL BANK OF INDIA, JORHAT BRANCH Vs. BIHARILAL SRIVASTAVA
March 19, 2015
CHAIRMAN & MANAGING DIRECTOR, PAWAN HANS HELICOPTER LTD AND ORS Vs. COLONEL MUKUL KUMAR GOGOI (RETD ) @ CAPTAIN MUKUL KUMAR GOGOIM S/O LATE HARENDRA NATH GOGOI
September 11, 2015
CHAKRA SEAL Vs. MANAGEMENT OF NONOIPARA TEA GARDEN AND ORS.
July 23, 2015
CHAMPAK NATH Vs. STATE OF ASSAM
January 19, 2015
CHANDA MONI MAJHI AND OTHERS Vs. BIJAY SINGH AND OTHERS
September 22, 2015
CHANDAN DEBNATH Vs. STATE OF ASSAM
April 9, 2015
CHANDAN DUTTA AND ORS. Vs. BHUPEN BARTHAKUR
September 22, 2015
CHANDAN KALITA Vs. STATE OF ASSAM AND ORS.
October 1, 2015
CHANDAN KANTI PURKA YASTHA Vs. DILIP KUMAR CHANDA & ORS.
March 20, 2015
CHANDANA DAS Vs. SUKUMAR DUTTA
July 24, 2015
CHANOWAR HUSSAIN AND ORS. Vs. NURJAHAN BEGUM
September 30, 2015
CHARKISH BALA RABHA Vs. DIVISIONAL MANAGER
May 7, 2015
CHAYAN CHANDA AND ORS. Vs. DIVISIONAL FOREST OFFICER AND ORS.
April 23, 2015
CHENIRAM CHUTIA Vs. STATE OF ASSAM
September 2, 2015
CHIEF GENERAL MANAGER (TELEPONES) AND ORS. Vs. KANAK BARUAH AND ORS.
September 17, 2015
CHITRA DATTA AND ORS. Vs. BAHI RAM NUNIA AND ORS.
April 23, 2015
CHITTARANJAN DASH Vs. OIL INDIA LIMITED AND ORS.
February 26, 2015
CHOCHA VARJANG Vs. STATE OF ASSAM
November 17, 2015
CHONBENODYUO & ORS. Vs. STATE OF NAGALAND & ORS.
September 8, 2015
CHOTU DEVI YADAB Vs. JAMUNA PRASAD KOIRI
June 23, 2015
CHOW CHIKTAWA JEINOW Vs. STATE OF ARUNACHAL PRADESH
October 1, 2015
CHUNILAL CHAUHAN AND ORS. Vs. JOGENDRA MISHRA AND ORS.
June 16, 2015
CHUTU GORH Vs. STATE OF ASSAM
October 13, 2015
COMMISSIONER OF INCOME TAX Vs. CHANDMAL SARAWGI AND CO.
February 5, 2015
CONGRESS GOGOI AND ORS. Vs. THE STATE OF ASSAM
June 2, 2015
CONSTABLE NO 711 RAJIB BORAH Vs. STATE OF ASSAM
January 20, 2015
DAFALAKATA JANAJATI HIGH SCHOOL Vs. THE BOARD OF SECONDARY EDUCATION AND ORS.
January 7, 2015
DAGMO LOYA AND ORS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 16, 2015
DAL PATHAK Vs. STATE OF ASSAM AND ORS.
June 12, 2015
DAMBARU DHAR MEDHI Vs. CHAKRADHAR MEDHI & ORS
September 19, 2015
DAMBARUDHAR BARMAN Vs. CENTRAL BANK OF INDIA AND ORS.
January 9, 2015
DAMIR CH. MARAK Vs. STATE OF MEGHALAYA
May 20, 2015
DANDIRAM BORA Vs. PARAMANANDA BORA
September 17, 2015
DANGMEDEMLA Vs. COMMISSIONER & SECRETARY TO GOVT OF NAGALAND
February 19, 2015
DANGMEDEMLA Vs. STATE OF NAGALAND
April 23, 2015
DAVID VANLALTLANCHHUAHA Vs. STATE OF MIZORAM
October 14, 2015
DEB COMMERCIAL COMPANY Vs. GUPTA LOHA BHANDAR AND ORS.
May 5, 2015
DEBA PRASAD BHOWMIK @ BHANU BHOWMIK Vs. NARAYAN CHANDRA CHOUDHURY
April 1, 2015
DEBABRATA SARKAR Vs. STATE OF ASSAM AND ORS.
January 20, 2015
DEBAJIT BARTHAKUR AND ORS. Vs. SARNALATA DEVI AND ORS.
April 2, 2015
DEBAJIT DAS Vs. STATE OF ASSAM AND ORS.
August 7, 2015
DEBAJIT DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
April 30, 2015
DEBAJIT SAIKIA Vs. UNITED BANK OF INDIA AND OTHERS
July 21, 2015
DEBANAND PRASAD Vs. GOLAGHAT MUNICIPAL BOARD
August 10, 2015
DEBASHISH CHAKRABARTY Vs. STATE OF ASSAM
March 11, 2015
DEBENDRA NATH KALITA Vs. STATE OF ASSAM AND OTHERS
November 5, 2015
DEBIA YAKAP Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 16, 2015
DEBNATH MAHARA Vs. STATE OF ASSAM
March 20, 2015
DEBOJIT CHOUDHURY Vs. THE STATE OF ASSAM
January 7, 2015
DEEPAK DAS AND ORS. Vs. KUSESHWAR DAS AND ORS.
January 27, 2015
DEEPALI PHUKAN Vs. DIBRUGARH UNIVERSITY AND ORS.
June 19, 2015
DEEPANJALI SAIKIA Vs. THE STATE OF ASSAM AND ORS.
September 30, 2015
DHAN RAZIA GOUR @ SAHU & ORS. Vs. SMTI SHYAM RATHI SAHU @ GOUR & ORS.
April 7, 2015
DHANA RANJAN MUDOI S/O LATE SONAI CHAND MUDOI Vs. GUNA MUDOI, W/O LATE MAHESWAR MUDOI
January 20, 2015
DHARANI BAISHYA AND ORS. Vs. HARESWAR BAISHYA AND ORS.
June 2, 2015
DHARANIDHAR KALITA Vs. UNION OF INDIA & ORS.
February 3, 2015
DHARITRY BARMAN Vs. GAUHATI HIGH COURT AND ORS.
March 2, 2015
DHARMA SARMA AND ORS. Vs. MAMANI SARMA
July 24, 2015
DHARMESWAR KACHARI Vs. STATE OF ASSAM
February 3, 2015
DHIRAJ KUMAR SARKAR Vs. DEBABRATA DAS
August 13, 2015
DHIRENDRA CHANDRA SUTRADHAR Vs. THE STATE OF ASSAM AND ORS.
May 8, 2015
DHRUBA RABHA Vs. THE STATE OF ASSAM AND ORS.
March 13, 2015
DIBAKAR CHAKRABORTY AND ORS. Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
July 15, 2015
DIBYA JYOTI SARMAH Vs. STATE OF ASSAM
August 25, 2015
DIGANTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
May 29, 2015
DIGENDRA NATH DAS AND ORS. Vs. NIKHIL CH. DAS AND ORS.
June 9, 2015
DILIP BAGTI Vs. STATE OF ASSAM
May 11, 2015
DILIP KARMAKAR Vs. STATE OF ASSAM
January 8, 2015
DIMBESWAR GOSWAMI Vs. STATE OF ASSAM AND ORS.
September 7, 2015
DINA NATH DAS Vs. MADHAB CHANDRA DAS AND ORS.
February 5, 2015
DINAI KATONI @ NATH AND ORS. Vs. BHOOLANTEER KATONI AND ANR.
August 19, 2015
DINDAYALAGARWAL Vs. RAMESH DHOLANI AND ORS.
September 9, 2015
DINESH CH. DAS AND ORS. Vs. GITANJALI PATGIRI AND ORS.
May 12, 2015
DINESWARI KALWAR AND ORS. Vs. GANESH CHANDRA DUTTA
November 16, 2015
DIPAK KR DAS S/O LATE LALIT MOHAN DAS Vs. STATE OF ASSAM AND ORS
July 27, 2015
DIPAK KR. DASH Vs. UNION OF INDIA AND ORS.
January 19, 2015
DIPAK KUMAR KAR Vs. BISHWAJIT DAS AND ORS.
June 3, 2015
DIPAK RAVA Vs. THE STATE OF ASSAM
February 4, 2015
DIPALI ROYCHOUDHURY AND SONS Vs. UNION OF INDIA AND ORS.
January 28, 2015
DIPENDRA NATH THAKURIA AND ORS. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
August 4, 2015
DIPUL CH. LAHKAR AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
January 5, 2015
DIVISIONAL FOREST OFFICER-CUM-AUTHORISED OFFICER Vs. BIMAL TUMUNG
August 28, 2015
DOLI LOYI Vs. STATE OF ARUNACHAL PRADESH
September 11, 2015
DR. HOMESHWAR KALITA Vs. STATE OF ASSAM AND ORS.
December 10, 2015
DR. MRIDUL CHETIA, S/O SRI JONESWAR CHETIA, R/O MILANPUR, P.O. MORANHAT, DIST Vs. THE STATE OF ASSAM AND 4 ORS., REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GHY
June 20, 2015
DULA BOSE Vs. BISWAJIT BISWAS
February 10, 2015
DULAL KUMAR GOGOI & OTHERS Vs. STATE OF ASSAM & OTHERS
January 29, 2015
DULAL MIAH @ DULAL SK Vs. UNION OF INDIA AND OTHERS
July 23, 2015
DULEN BORGOHAIN Vs. STATE OF ASSAM
January 9, 2015
DULUMONI SAIKIA Vs. NARENDRA NATH SARMA
August 7, 2015
DURGA CHARAN MANDAL Vs. THE STATE OF ASSAM AND ORS.
March 18, 2015
DURGA SHANKAR SINGH AND ORS. Vs. ANJU SINGH
January 22, 2015
DURGADHAR KAKATI Vs. SONAMONI KAKATI AND ORS.
August 6, 2015
DURLLABH CH. DAS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
January 22, 2015
DUYU TABIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 28, 2015
DWARAKA PRASAD AGARWALLA Vs. NIL KAMAL BEZBARUA
January 20, 2015
DWIJEN KR.ROY Vs. STATE OF ASSAM
June 8, 2015
DWIJENDRA KUMAR DEY Vs. SHOVA RANI DEY @ MOMI DEY AND OTHERS
July 21, 2015
DWIPEN SAIKIA AND ORS. Vs. JITUMONI SAIKIA
June 12, 2015
EAST INDIA TRANSPORT AGENCY AND ANOTHER Vs. SWAPAN KUMAR PAUL
August 5, 2015
EASTERN ENTERPRISE Vs. DIGANTA SAIKIA
June 11, 2015
EDWARD KRAMSA AND ORS. Vs. THE KARBIANGLONG AUTONOMOUS COUNCIL AND ORS.
June 2, 2015
ELLEN ENGINEERING ENTERPRISES & ANR. Vs. AURO TEA COMPANY PRIVATE LTD
January 9, 2015
EMAMI LIMITED AND ORS. Vs. STATE OF ASSAM AND ORS.
March 20, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOTI TRAVELS PVT. LTD
September 10, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMESHWARA TEA PROCESSING UNIT
February 5, 2015
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. ANUPAM PRINTS & ASSOCIATES PVT. LTD.
February 12, 2015
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. SUPER WHITE INDUSTRIES
February 12, 2015
EMPLOYEESS STATE INSURANCE CORPORATION AND ORS. Vs. HOTEL GEETANJALI
April 30, 2015
EQUALITY FORUM AND ORS. Vs. STATE OF ASSAM AND ORS.
December 23, 2015
ER. MICHI NIBO Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
July 17, 2015
ESTEEM PROJECTS PVT. LTD., DELHI Vs. INDIAN OIL CORPORATION LTD., MUMBAI AND ORS.
September 9, 2015
F CHHUNGHNEMI Vs. STATE OF MIZORAM
September 21, 2015
F LALFAKZELA Vs. STATE OF MIZORAM
August 14, 2015
F ROHMUNGA & 37 ORS Vs. UNION OF INDIA AND ORS
December 2, 2015
FAIZUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
May 28, 2015
FAJAL UDDIN AND ORS. Vs. STATE OF ASSAM AND ORS.
April 23, 2015
FAKAR UDDIN AHMED AND ORS. Vs. THE STATE OF ASSAM AND ORS.
March 18, 2015
FAKIR UDDIN AHMED Vs. STATE OF ASSAM
September 17, 2015
FAKIR UDDIN AHMED S/O MD MOHAMMAD ALI AND ORS Vs. STATE OF ASSAM AND ORS
August 28, 2015
FARUK AHMED LASKAR Vs. UNION OF INDIA AND ORS.
April 21, 2015
FATEMAN NESSA Vs. STATE OF ASSAM AND OTHERS
August 18, 2015
FIROZ KHAN AND ORS. Vs. STATE OF ASSAM
May 20, 2015
FORIDA KHATUN Vs. THE UNION OF INDIA AND ORS.
August 18, 2015
GAJIUR RAHMAN Vs. THE UNION OF INDIA AND ORS.
June 25, 2015
GANESH BASUMATARY AND ORS. Vs. STATE OF ASSAM AND ORS.
September 8, 2015
GANESH KUMAR AND ORS. Vs. ELIZA KHATOON
February 19, 2015
GANESH METCOKE INDUSTRIES Vs. STATE OF ASSAM AND ORS.
May 12, 2015
GAUHATI MUNICIPAL CORPORATION AND ORS. Vs. NYIMI ENTERPRISE
October 1, 2015
GAUTAM BARMAN Vs. STATE OF ASSAM
September 1, 2015
GEE TEE WOOD PRODUCTS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
March 18, 2015
GEETA DEVI AND ORS. Vs. AMIYA DEVI AND ORS.
May 21, 2015
GENERAL SUPERINTENDENT UNITED Vs. REV CHHUNGLAWMA
January 30, 2015
GEORGE ASHLEY DAVID Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS
July 13, 2015
GHANA KANTA KALITA & OTHERS Vs. LOK NATH KALITA & OTHERS
August 7, 2015
GHANAKANTI HANDIQUE, W/O SRI AJIT PHUKAN, ASSAM Vs. ASSAM STATE ELECTRICITY BOARD REPRESENTED BY ITS C
August 13, 2015
GHANASHYAM BORA Vs. NANDARAM BHARALI
September 22, 2015
GHANASHYAM SINGH Vs. CBI
August 13, 2015
GHOKHELI SEMA Vs. COMMISSIONER & SECRETARY TO GOVT OF NAGALAND
March 31, 2015
GHUTOSHE SEMA Vs. STATE OF NAGALAND
March 31, 2015
GIAS PRAMANIK Vs. HEDAYAT ULLAH
May 21, 2015
GIRIDHAR SAHA Vs. UNION OF INDIA
April 27, 2015
GIRIDHAR SARMA Vs. THE STATE OF ASSAM AND ORS.
May 26, 2015
GIRIN CH DAS Vs. NIRANJAN BARUAH
July 13, 2015
GIRISH BORA Vs. STATE OF ASSAM
March 12, 2015
GITA KUMARI AND ORS. Vs. STATE OF ASSAM AND ORS.
January 20, 2015
GITA RANI DHAR AND ORS. Vs. MILAN KANTI DEY AND ORS.
June 17, 2015
GLOBAL CARRYING INDIA AND ORS. Vs. THE UNION OF INDIA AND ORS.
May 7, 2015
GOALPARA MUNICIPAL BOARD Vs. STATE OF ASSAM
July 22, 2015
GOBANG NARZARI S/O SAOTAL NARZARI AND ORS Vs. STATE OF ASSAM AND ORS
August 3, 2015
GOHIN SONOWAL Vs. KALPANA KONWAR
September 30, 2015
GOLAP BORAH Vs. KORNESWAR BORAH
May 7, 2015
GOPAL CH. KALITA Vs. UNION OF INDIA AND ORS.
August 12, 2015
GOPAL KUMAR DAS Vs. STATE OF ASSAM & ORS.
March 26, 2015
GOPAL RANGHANG Vs. STATE OF ASSAM
April 2, 2015
GOURI SHANKAR AGARWAL AND ORS. Vs. PHANI BHUSAN SHARMA AND ORS.
April 23, 2015
GOVERNING BODY Vs. MINATI BORA
November 18, 2015
GOVERNING BODY OF BURHINAGAR JUNIOR COLLEGE Vs. STATE OF ASSAM AND ORS.
September 17, 2015
GS 157726 W RATNESWAR MAJUMDAR Vs. UNION OF INDIA
September 14, 2015
GS 164900A PHARMACIST PRAMOD KUMAR SINGH & 7 ORS. Vs. THE UNION OF INDIA & 4 ORS.
December 17, 2015
GUJURU BORAIK Vs. STATE OF ASSAM
November 25, 2015
GULAM MOHAMMED ANSARI Vs. PRESIDENT, MADRASSA IDGAH & KABARSTHAN COMMITTEE
January 30, 2015
GUNAJEET MAZUMDER Vs. THE STATE OF ASSAM AND ORS.
June 10, 2015
H C NUSI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
February 18, 2015
H L BIAKTLUANGA Vs. STATE OF MIZORAM
April 7, 2015
H LALDINGNGHETA Vs. STATE OF MIZORAM AND OTHERS
August 10, 2015
H LALHMUNLIANA Vs. UNITED INDIA INSURANCE CO LTD
May 6, 2015
H LALRINPUIA Vs. STATE OF MIZORAM
June 11, 2015
H LALTHANGLIANA Vs. STATE OF MIZORAM
January 27, 2015
H SELHMINGTHANGA Vs. STATE OF MIZORAM
April 10, 2015
HABIBUR RAHMAN Vs. LEGAL HEIRS OF KABAL LIA BIBI
October 9, 2015
HABIBUR RAHMAN Vs. ON DEATH OF SIRAJUDDIN CHOUDHURY
October 9, 2015
HABIBUR RAHMAN AND ORS. Vs. SIRAJUDDIN CHOUDHURY AND ORS.
October 9, 2015
HADI HUSSAIN (MD.) Vs. SOFIYA KHATUN
September 29, 2015
HADISUR GAMAN Vs. TAFAZUL HUSSAIN AND ORS.
September 2, 2015
HAFIJAN BEGUM Vs. STATE OF ASSAM AND OTHERS
May 26, 2015
HAFIJUR RAHMAN Vs. THE STATE OF ASSAM
November 17, 2015
HAGE KOBING Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
August 14, 2015
HAKIM ALI SIKDAR Vs. STATE OF ASSAM AND OTHERS
November 3, 2015
HAMED ALI LASKAR AND ORS. Vs. STATE OF ASSAM
December 15, 2015
HAMIDA KHATUN Vs. STATE OF ASSAM
April 8, 2015
HAMIDUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
August 25, 2015
HANIF ALI Vs. ALOK KUMAR ROY
January 31, 2015
HAPPY GOGOI Vs. THE STATE OF ASSAM AND ORS.
December 14, 2015
HAR KUMAR DHAR AND ORS. Vs. BANI DUTTA AND ORS.
March 11, 2015
HARAKANTA DEKA AND ORS. Vs. MAYA RAM DEKA
February 12, 2015
HARAN ALI @ HARAN ALI SHEIKH Vs. UNION OF INDIA
August 28, 2015
HAREKRISHNA DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
March 18, 2015
HAREN DAS Vs. STATE OF ASSAM
December 11, 2015
HAREN KAKATI Vs. THE STATE OF ASSAM
November 27, 2015
HARESWAR DAIMARY AND ORS. Vs. THE STATE OF ASSAM AND ORS.
March 25, 2015
HARI CHANDRA RAI Vs. STATE OF MIZORAM
September 30, 2015
HARI PADO BISWAS Vs. STATE OF ARUNACHAL PRADESH
October 16, 2015
HARILAL MALPAHARIA Vs. STATE OF ASSAM
November 26, 2015
HARLONGBI ENGTI Vs. STATE OF ASSAM
February 26, 2015
HASAN ALI AND ORS. Vs. HAMIR ALI GAONBURHA
July 17, 2015
HATIGARH TEA ESTATE LIMITED AND ORS. Vs. AJIT CHALIHA
December 8, 2015
HAZI ABDUL JALIL AND ORS. Vs. KALIPADA DAS AND ORS.
August 27, 2015
HELAL UDDIN Vs. JOYTUN NESSA
May 5, 2015
HEMANTA CHUTIA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 7, 2015
HEMSAT CHONGLOI AND ORS. Vs. STATE OF MIZORAM AND ORS.
October 13, 2015
HENRY KHAMTHANGA Vs. STATE OF MIZORAM AND ORS
November 4, 2015
HENRY S LALRAMNGAIHAWMA Vs. SECRETARY OF MIZORAM
September 24, 2015
HERAMBA HANDIQUE Vs. THE STATE OF ASSAM
December 22, 2015
HINDU BADRA Vs. STATE OF ASSAM
March 16, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
March 11, 2015
HIRAMANI HALOI Vs. STATE OF ASSAM
December 10, 2015
HIT BAHADUR CHETRY Vs. SUARAM BORO
February 16, 2015
HITESWAR KARDONG AND ORS. Vs. UNION OF INDIA AND ORS.
June 17, 2015
HOLIDAY AIR TRAVELS Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
July 13, 2015
HOLIRAM BORDOLOI Vs. UNION OF INDIA
December 23, 2015
HOMESWAR KALITA Vs. THE STATE OF ASSAM AND ORS.
December 10, 2015
HORIDAS DEY Vs. STATE OF ASSAM AND ORS.
August 6, 2015
HOUSING BOARD TENANT WELFARE SOCIETY AND ORS. Vs. STATE OF ASSAM AND ORS.
April 1, 2015
HOVUTO SEMA AND ORS. Vs. IMKONGLEMBAAO AND ORS.
March 16, 2015
HOWAH KHATUN Vs. UNION OF INDIA AND ORS.
September 30, 2015
HRIDAY DAS Vs. UNION OF INDIA
September 28, 2015
HUSNA BEGUM BARBHUIYA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 7, 2015
IDRIS ALI LASKAR AND ORS. Vs. IDBRAHIM ALI LASKAR
March 12, 2015
IDRISH ALI Vs. STATE OF ASSAM
February 27, 2015
ILLIASUDDIN AHMED Vs. HACHNIAN AHMED AND ORS.
January 20, 2015
IMAN ALI AND ORS. Vs. ABDUL MAZID AND ORS.
January 22, 2015
IMLITEMSU Vs. STATE OF NAGALAND
March 17, 2015
IMRAN ALI (MD.) Vs. STATE OF ASSAM
October 1, 2015
IMRAN HUSSAIN Vs. RULINA BEGUM AND ORS.
February 16, 2015
IMRAN HUSSAIN AND ORS. Vs. STATE OF ASSAM
February 3, 2015
IMRAN KHAN Vs. STATE OF ASSAM
March 25, 2015
IMTIAZ RASUL Vs. ATAUR RASUL AND ORS.
February 19, 2015
IN RE: BURAGOHAIN TEA COMPANY LIMITED Vs. STATE
July 28, 2015
IN RE: STATE OF ARUNACHAL PRADESH AND ORS. Vs. STATE
August 21, 2015
IN RE: STATE OF ASSAM AND ORS. Vs. STATE
January 8, 2015
IN RE: STATE OF ASSAM AND ORS. Vs. STATE
February 25, 2015
INDIAN NATIONAL TRADE UNION CONGRESS AND ORS. Vs. HIRANYA BORA
November 13, 2015
INDIAN OIL CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
March 11, 2015
INDIAN TEA AND PROVISION LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
August 24, 2015
INDIRA GANDHI TECHNOLOGICAL AND MEDICAL SCIENCES UNIVERSITY Vs. STATE INFORMATION COMMISSIONER, ARUNACHAL PRADESH
June 4, 2015
INDRAJIT SEN Vs. STATE OF ASSAM AND ORS.
September 29, 2015
INDRANI DEVI Vs. THE UNION OF INDIA AND ORS.
February 9, 2015
INDRESWAR KALITA Vs. STATE OF ASSAM
October 1, 2015
INFRASTRUCTURES PVT LTD Vs. UNION OF INDIA
July 22, 2015
INLAND WATER AUTHORITY OF INDIA AND ORS. Vs. KSHEEROD KUMAR SAHOO AND ORS.
December 15, 2015
ISAQUE AND ORS. Vs. UNION OF INDIA AND ORS.
July 23, 2015
ISMAIL ALI, S/O. LATE ABDUL RAHMAN, VILLAGE & P.O. BAMUNBARI TNIALI, P.S. TINGKHONG, DISTRICT Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT, DISPUR, GUWAHATI
September 9, 2015
ISWAR UPADHYAY Vs. STATE OF ASSAM
September 8, 2015
J H PAWSA Vs. MARA AUTONOMOUS DISTRICT COUNCIL
August 14, 2015
J SANGPUII Vs. STATE OF MIZORAM
August 14, 2015
J. GEETHA Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
July 15, 2015
J. LALCHHANHIMA Vs. STATE OF MIZORAM AND ORS.
March 31, 2015
JACOBA Vs. STATE OF MIZORAM
March 31, 2015
JADAB CHANDRA DEB AND ORS. Vs. STATE OF ASSAM AND ORS.
March 4, 2015
JADABANANDA SAIKIA Vs. THE STATE OF ASSAM
February 11, 2015
JAGADISH CHANDRA DAS Vs. UNION OF INDIA
April 30, 2015
JAGANNATH BHAGAWATI AND ORS. Vs. STATE OF ASSAM AND ORS.
March 20, 2015
JAGAT BORA Vs. BHANU BORA
April 22, 2015
JAGDEO MAHATO (DIED), HIS LEGAL HEIRS SMT. SUNAINA DEVI AND ANOTHER Vs. RAJEN DAS
August 12, 2015
JAGDISH PRASSAD AGARWALA AND ORS. Vs. MADANLAL DUGAR AND ORS.
May 26, 2015
JAGO NATH ROY Vs. BHAGWANDAS AUTO FINANCE LTD. AND ORS.
January 23, 2015
JAHIDUL ISLAM Vs. STATE OF ASSAM
January 8, 2015
JAHURA KHATUN Vs. UNION OF INDIA AND ORS.
September 11, 2015
JAIN & ASSOCIATES AND ORS. Vs. NANDITA ACHARJEE
March 26, 2015
JAKIR HUSSAIN LASKAR Vs. STATE OF ASSAM
January 6, 2015
JALADHAR SARMAH Vs. KUMUD CH SARMA BORDOLOI
June 18, 2015
JALAL UDDIN AND ORS. Vs. THE STATE OF ASSAM AND ORS.
March 24, 2015
JALAL UDDIN LASKAR Vs. STATE OF ASSAM
May 5, 2015
JALAL UDDING SK. Vs. JOBBAR ALI AND OTHERS
April 24, 2015
JAMAL UDDIN Vs. THE STATE OF ASSAM
January 27, 2015
JAMAL UDDIN KHAN Vs. STATE OF ASSAM
October 1, 2015
JAMINUR RAHMAN Vs. STATE OF ASSAM AND ORS.
September 10, 2015
JAMIR ALI Vs. STATE OF ASSAM AND ORS.
November 23, 2015
JAMUNA DAS AND ORS. Vs. ANISUL HOQUE AND ORS.
May 12, 2015
JARINA BIBI, WIFE OF SHIRAJUDDIN, VILL Vs. SUKUR ALI, SON OF ILIMUDDIN SHEIKH, VILL
April 2, 2015
JASMIN HUSSAIN LASKAR Vs. STATE LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT
November 18, 2015
JATIN RAJKONWAR AND ORS. Vs. THE MANAGEMENT OF OIL & NATURAL GAS CORPORATION LTD. AND ORS.
September 4, 2015
JATINDRA CHANDRA DEB AND ORS. Vs. ASHIM KUMAR GHOSH AND ORS.
June 16, 2015
JATINDRA NATH BORCHETIA Vs. STATE OF ASSAM AND ORS
November 18, 2015
JAWSNARA KHATUN, W/O ALTAB HUSSAIN BORBHUIYAN, R/O ANGARKATA, PO Vs. THE STATE OF ASSAM, REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (ELEMENTARY)DEPARTMENT, DISPUR, GUWAHATI
June 18, 2015
JAYA HANDIQUE AND ORS. Vs. BIMALA DUTTA
June 26, 2015
JAYA HANDIQUE AND ORS. Vs. BIMALA DUTTA
June 24, 2015
JAYANTA BORAH Vs. STATE OF ASSAM AND ORS.
April 15, 2015
JAYANTA HASAMSA Vs. STATE OF ASSAM AND ORS.
March 20, 2015
JAYANTA ROY Vs. SARDAR MANOHAR SINGH AND ORS.
August 28, 2015
JAYANTI SARKAR Vs. DIBRUGARH UNIVERSITY AND ORS.
August 25, 2015
JAYASHREE NATH Vs. STATE OF ASSAM
September 1, 2015
JAYNALABDIN Vs. STATE OF ASSAM AND ORS.
November 12, 2015
JEMIMA RENGMA Vs. STATE OF NAGALAND
March 11, 2015
JEMTI AO Vs. STATE OF NAGALAND
March 31, 2015
JENITHUNG TUNGOE Vs. NAGALAND PUBLIC SERVICE COMMISSION
September 28, 2015
JIBAN DAS Vs. UNION OF INDIA
October 1, 2015
JIBAN THAKURIA Vs. STATE OF ASSAM AND OTHERS
January 30, 2015
JITEN BORA Vs. STATE OF ASSAM AND ORS.
June 23, 2015
JITENDRA KUMAR DAS Vs. STATE OF ASSAM & ORS.
February 20, 2015
JITENDRA LAL ROY Vs. DERBY TEA AND INDUSTRIES AND ORS.
October 16, 2015
JITENDRA MOHAN NATH Vs. AKHIL ALI
June 1, 2015
JITENDRA NATH BURMAN Vs. THE UNION OF INDIA AND ORS.
March 18, 2015
JOGEN GOGOI Vs. STATE OF ASSAM
November 5, 2015
JOGESHWAR BARUAH Vs. STATE OF ASSAM
December 16, 2015
JOGINDER KAUR Vs. LEGAL HEIRS OF SATYA RANJAN ROY
January 22, 2015
JOHNY H. LALTHAKIMA Vs. STATE OF MIZORAM
October 14, 2015
JONA DAS Vs. MEENA BORA
July 15, 2015
JONGPONGTOSHI FOREMAN OFFICE OF ASST DIRECTOR, BRANCH PRESS, DIMAPUR, NAGALAND Vs. STATE OF NAGALAND
May 20, 2015
JOY MOHAN DAS Vs. LEGAL HEIRS OF NIHARENDU BAGCHI
September 28, 2015
JOYGON NESSA Vs. MANAGING DIRECTOR, ASTC AND ORS.
February 13, 2015
JOYNATH GOUR Vs. ASSAM STATE TRANSPORT CORPORATION
March 19, 2015
JOYNUDDIN AHMED Vs. THE STATE OF ASSAM
March 2, 2015
JUBEDA KHATUN Vs. THE STATE OF ASSAM AND ORS.
June 23, 2015
JUBEDA KHATUN Vs. PRABIN DEKA
August 21, 2015
JULEKHA WAHIDA AHMED Vs. STATE OF ASSAM AND ORS.
August 25, 2015
JUMDO JINI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 12, 2015
JUNUMANI PEGU AND ORS. Vs. STATE OF ASSAM AND ORS.
August 6, 2015
JURAN ALI AHMED Vs. STATE OF ASSAM
May 28, 2015
JYOTI FOOD & PROTEINS Vs. UNION OF INDIA AND ORS.
October 13, 2015
JYOTI PRASAD DAS AND ORS. Vs. SANKAR SEAL AND ORS.
February 5, 2015
JYOTISH BHAGAWATI Vs. LABONYA PROVA DUTTA AND ORS.
May 26, 2015
JYOTISH DEKA Vs. GAJENDRA DEKA
June 18, 2015
JYOTSHNA MANDAL Vs. UNION OF INDIAN
July 16, 2015
K. HRANGLIANA Vs. STATE OF MIZORAM
October 12, 2015
K. LALLIANZUALA AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
September 28, 2015
K. SHIVA PRASAD Vs. MITHRAVINDA RAO
July 14, 2015
K. THEUNUO Vs. TEMSUTEMJEN (ER.) AND ORS.
June 19, 2015
K.D. ENTERPRISES Vs. STATE OF ASSAM AND ANR.
July 28, 2015
K.R. ALVA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ORS.
October 6, 2015
KABITA NAZIR SAIKIA Vs. THE STATE OF ASSAM AND ORS.
December 23, 2015
KABUL CHANDRA SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
August 31, 2015
KACHEM ALI Vs. STATE OF ASSAM
March 10, 2015
KADBHANU @ BHANU BEGUM Vs. UNION OF INDIA
August 18, 2015
KAILASH CH. MAHANTA Vs. THE STATE OF ASSAM AND ORS.
April 23, 2015
KAILASH ORANG Vs. STATE OF ASSAM
February 19, 2015
KAKIHO VILLAGE Vs. STATE OF NAGALAND
April 21, 2015
KAKOTI ENGINEERING WORKS AND ORS. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
July 13, 2015
KALBASI GOALA Vs. PYARIYA GOALINI
June 16, 2015
KALBASI GOALA AND ORS. Vs. RAM NARESH GOALA AND ORS.
June 16, 2015
KALIKANTA KALITA AND ORS. Vs. MAHAT KALITA
March 19, 2015
KAMAKHYA SAHA AND ORS. Vs. BASANTI RANI DAS AND ORS.
September 9, 2015
KAMAKHYA TEA CO. PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
January 19, 2015
KAMAL CH. NATH Vs. STATE OF ASSAM
September 18, 2015
KAMAL CHANDRA BORA Vs. STATE OF ASSAM AND ORS.
July 30, 2015
KAMAL DUTTA Vs. UNION OF INDIA
January 20, 2015
KAMAL DUTTA Vs. THE UNION OF INDIA AND ORS.
November 5, 2015
KAMAL HAZARIKA Vs. STATE OF ASSAM
December 10, 2015
KAMAL LOCHAN CHOUDHURY Vs. CEMENT MANUFACTURING COMPANY LTD.
September 9, 2015
KAMESWAR DEKA Vs. SURENDRA DEKA
August 5, 2015
KAMLA BIBI AND ORS. Vs. ABDUL KHALIQUE AND ORS.
June 4, 2015
KAMLESWAR RAJBONGSHI Vs. GUNESWAR RAJBONGSHI AND OTHERS
July 24, 2015
KAMPU DOLO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 18, 2015
KANAK CHANDRA GOSWAMI Vs. NIRADA DAS AND ORS.
March 3, 2015
KANAK GOGOI Vs. STATE OF ASSAM
June 11, 2015
KANAN DEKA Vs. STATE OF ASSAM
April 23, 2015
KANARK ENTERPRISE PVT LTD Vs. UTPAL KALITA
August 11, 2015
KANJA LOCHAN PATHAK Vs. STATE OF ASSAM AND ORS.
September 28, 2015
KARABI PATHAK Vs. STATE OF ASSAM AND ORS.
October 15, 2015
KAREN RAY AND ORS. Vs. THE STATE OF ASSAM
February 16, 2015
KARIM ALI @ KARIM KHALIFA Vs. UNION OF INDIA
October 5, 2015
KARUNA KAKOTI Vs. CHANDRA KANTA KUMBHAKAR
April 23, 2015
KAZI NOOR HAMID AND ORS. Vs. KAZI NURUL ISLAM
April 6, 2015
KAZIRANGA NATIONAL PARK AND ORS. Vs. UNION OF INDIA AND ORS.
October 9, 2015
KERAMUDDIN SHEIKH Vs. STATE OF ASSAM AND ORS.
February 25, 2015
KESHAB PATHAK Vs. STATE OF ASSAM
February 9, 2015
KHAGEN BARUAH Vs. TULU KOCH AND ORS.
May 15, 2015
KHAGEN CHANDRA DAS Vs. AKHATAR HUSSAIN
January 21, 2015
KHAGENDRA NATH DAS Vs. THE STATE OF ASSAM AND ORS.
April 2, 2015
KHAIRUL HOQUE AND ORS. Vs. HASINA BEWA AND ORS.
March 31, 2015
KHALEDA BEGUM Vs. TAJUL ISLAM AND ORS.
June 5, 2015
KHALIK AHMED Vs. TOHSIN ALI AND ORS.
June 8, 2015
KHALIL ALI AND ORS. Vs. UNION OF INDIA AND ORS.
July 21, 2015
KHALIL UDDIN LASKAR AND ORS. Vs. MANIK UDDIN AND ORS.
July 22, 2015
KHANDAN KUMAR DAS Vs. STATE OF ASSAM AND ORS.
October 12, 2015
KHANTU RAM RABHA AND ORS. Vs. DISPUR BAROWARY PUJA COMMITTEE & JYOTI KALA KENDRA AND ORS.
October 1, 2015
KHANTU RAM RABHA AND OTHERS Vs. DISPUR BAROWARY PUJA COMMITTEE AND JYOTI KALA KENDRA AND OTHERS
October 1, 2015
KHEDI TRADE & DEVELOPMENT AGENCY Vs. Z. RULHO AND ORS.
May 21, 2015
KISHORE BARMAN Vs. STATE OF ASSAM AND ORS.
July 15, 2015
KISHORE KUMAR BHATTACHARJEE S/O LATE KETAKI RANJAN BHATTACHARJEE AND ORS Vs. UNION OF INDIA AND ORS
September 22, 2015
KITABJAN Vs. UNION OF INDIA
October 1, 2015
KITPLY INDUSTRIES LTD. Vs. COAL INDIA LTD. AND ORS.
April 28, 2015
KODDAR ALI AND ORS. Vs. STATE OF ASSAM AND ORS.
September 29, 2015
KODDUS ALI AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 18, 2015
KOHIMA BENCH A. TAMJEN JAMIR Vs. STATE OF NAGALAND
August 14, 2015
KRISHNA BORUA Vs. STATE OF ASSAM
August 4, 2015
KRISHNA CHAITANYA MAHAPRABHU DEITY AND ORS. Vs. ARUN KR. DEB AND ORS.
April 23, 2015
KRISHNA DASH CHOUDHURY AND ORS. Vs. PARBIN RAHMAN HAZARIKA AND ORS.
December 23, 2015
KRISHNA DUTTA Vs. KESHAB CHANDRA SIDHYA AND ORS.
March 4, 2015
KRISHNA KANTA OJA Vs. GADADHAR OJA AND ORS.
February 9, 2015
KSHIRESWAR BORAH Vs. THE STATE OF ASSAM AND ORS.
February 16, 2015
KUDDUS ALI @ KUDDU ALI AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
November 5, 2015
KUDDUS ALI AND OTHERS Vs. ABDUL BAREK AND OTHERS
September 4, 2015
KUMUD GOGOI Vs. LILA KANTA BORGOHAIN @ LILA BORGOHAIN
July 15, 2015
KURPAN ALI Vs. UNION OF INDIA AND ORS.
August 4, 2015
KUSHAL KONWAR BARUAH Vs. STATE OF ASSAM
March 12, 2015
KUSHAL TALUKDAR AND ORS. Vs. STATE OF ASSAM AND ORS.
September 17, 2015
KUSUMI MALLIK Vs. PIRABALA DAS
March 10, 2015
KUTUB UDDIN Vs. THE STATE OF ASSAM AND ORS.
March 3, 2015
KWMTA GWRA BRAHMA Vs. STATE OF ASSAM
April 10, 2015
L LAIKHO Vs. STATE OF MIZORAM
May 8, 2015
LABANYA DUTTA Vs. ASSAM BOARD OF REVENUE GUWAHATI
November 19, 2015
LAKHYADA BALA TALUKDAR Vs. JOGESWAR TALUKDAR
May 26, 2015
LAKSHMI RANI CHOUDHURY Vs. UNION OF INDIA
January 6, 2015
LAL BAHADUR THAPA Vs. STATE OF ASSAM
July 17, 2015
LAL DEO SAH Vs. STATE OF ARUNACHAL PRADESH
October 1, 2015
LAL MOHAN ROY AND ORS. Vs. SUNIL ROY AND ORS.
September 21, 2015
LALBIAKNUNGI Vs. ROPARI
January 21, 2015
LALCHHANHIMA Vs. MIZORAM APEX SERICULTURE COOPERATIVE LTD
June 10, 2015
LALDAS KARMAKAR AND ORS. Vs. THE STATE OF ASSAM
March 25, 2015
LALENDER SINGH BEERANA Vs. UNION OF INDIA
July 24, 2015
LALENGVARA S/O LIZANTHANGPUIA Vs. LALDAWANGLIANA SAILO S/O LALMUANGA SAILO
June 12, 2015
LALENGZAMI HAOLAI Vs. STATE OF MIZORAM
August 14, 2015
LALFAKZUALA Vs. STATE OF MIZORAM
November 3, 2015
LALHMACHHUANA FANAI Vs. STATE OF MIZORAM AND ORS.
October 8, 2015
LALHMINGSANGA Vs. STATE OF MIZORAM
March 31, 2015
LALITA BARMAN Vs. REENA BARMAN AND ORS.
September 8, 2015
LALJIT NATH AND ORS. Vs. THE STATE OF ASSAM
January 28, 2015
LALLAWMA S/O LALNGURA AND ORS Vs. DISTRICT COLLECTOR/DEPUTY COMMISSIONER AND ORS
September 4, 2015
LALMALSAWMA Vs. STATE OF MIZORAM
February 4, 2015
LALMUANPUIA Vs. STATE OF MIZORAM
October 13, 2015
LALNUNMAWIA Vs. THE STATE OF MIZORAM AND ORS.
January 22, 2015
LALRAMNGHILHLOVA Vs. LALNUNTLUANGI
September 29, 2015
LALREMRUATA Vs. STATE OF MIZORAM
May 6, 2015
LALRINTLUANGI Vs. STATE OF MIZORAM
December 4, 2015
LALROKHAWMA Vs. STATE OF MIZORAM
June 18, 2015
LALRUATSANGA Vs. STATE OF MIZORAM
June 9, 2015
LALTANZUALA Vs. STATE OF MIZORAM AND ORS.
October 9, 2015
LALTHANKIMA AND ORS. Vs. THE STATE OF MIZORAM AND ORS.
December 8, 2015
LALTHANKIMI Vs. ROPARI; UNITED INDIA INSURANCE CO LTD
January 21, 2015
LALTHANSANGI Vs. STATE OF MIZORAM AND ORS.
October 16, 2015
LALTLANA J PACHUAU Vs. UNION OF INDIA
December 4, 2015
LATE ABDUL RAHMAN Vs. STATE OF ASSAM
September 9, 2015
LAWMKIMA Vs. STATE OF MIZORAM
July 1, 2015
LAXMI DEVI MAHATO Vs. MEGHU RAI @ ROY
March 3, 2015
LAYI MIHU AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 14, 2015
LEBANANDA SRMAH Vs. SAMU HIRA
June 3, 2015
LEGAL HEIR OF BHABANI PRASAD RABHA Vs. DAYABATI RABHA & ORS.
August 26, 2015
LEGAL HEIRS OF AMRIT KAKOTI & ORS. Vs. KARUNA PATGIRI & ORS.
September 10, 2015
LEGAL HEIRS OF BUPAI URANG Vs. LEGAL HEIRS OF SAUNI URANG
March 19, 2015
LEGAL HEIRS OF HAZI ABDUL JALIL Vs. KALIPADA DAS
August 27, 2015
LEGAL HEIRS OF SANJOY GOGOI AND ORS. Vs. MADHAB CH. DAS
March 3, 2015
LEGAL HEIRS OF SUJEET GHOSH Vs. STATE OF ASSAM
June 11, 2015
LIANCHUNGNUNGA Vs. STATE OF MIZORAM
June 5, 2015
LIANKHUMA Vs. STATE OF MIZORAM
July 23, 2015
LIKHA SERBI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 19, 2015
LIKHA TOGUR Vs. STATE OF ARUNACHAL PRADESH
July 17, 2015
LILA BALA GHOSH Vs. RABINDRA CHANDRA GHOSH
April 2, 2015
LOSMAN PRASAD ROY Vs. NARAYAN CHOUDHURY
June 3, 2015
LUNA DEVI AND ORS. Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
December 18, 2015
M. AHMED BHUYAN & CO. AND ORS. Vs. LALIT KUMAR CHAKRABORTY AND ORS.
May 19, 2015
M/S ORIENTAL INSURANCE CO. LTD. REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI Vs. SRI PRAFULLA KONWAR S/O SRI KAMESWAR KONWAR RESIDENT OF VILLAGE
November 16, 2015
M/S RELIANCE TELECOM LTD. AND ANR. HAVING ITS ADDRESS AT MEGA PLAZA, 3RD FLOOR G.S. ROAD, CHRISTIAN BASTI, GUWAHATI, ASSAM REP. BY THE GENERAL MANAGER, (COMMERCIAL) SRI ARVIND KUMAR SINGH CHAUHAN Vs. THE STATE OF ASSAM AND ORS REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, MUNICIPAL ADMINISTRATION DEPTT, DISPUR, GHY
December 1, 2015
M/S SAMABAI MUDRAN KENDRA, A UNIT OF TEZPUR WHOLESALE CO Vs. EMPLOYEES STATE INSURANCE CORPORATION, REPRESENTED BY THE REGIONAL DIRECTOR, BAMUNIMAIDAM, GAUHATI
September 21, 2015
M/S SPEED SALES PVT. LTD G.S. ROAD, BHANGAGARH, GUWAHATI Vs. EMPLOYEES STATE INSURANCE CORP. & ANR. BAMUNIMAIDAN, GUWAHATI
August 13, 2015
M/S. M. APARTMENT PVT. LTD. Vs. DR. RATHINDRANATH SHARMA
June 4, 2015
M/S. OMEGA ADVERTISING AGENCY (PRESS) PVT. LTD. REP BY ITS AUTHORISED SIGNATORY AND MEDIA EXECUTIVE AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
December 1, 2015
MAA SARADA & CO. Vs. SAHIDUL HOQUE
October 9, 2015
MADHUKAR KARWA Vs. EMPLOYEESS STATE INSURANCE CORPORATION AND ORS.
March 11, 2015
MADHUSUDHAN PAUL AND ORS. Vs. GANESH BISWAS
June 2, 2015
MAFIQUDDIN AHMED HAZARIKA Vs. STATE OF ASSAM AND ORS.
May 26, 2015
MAFIZUDDIN @ MAFIZ UDDIN @ MD MAFIZ UDDIN Vs. UNION OF INDIA
October 9, 2015
MAHADEV MAHATO Vs. STATE OF ASSAM
July 24, 2015
MAHENDRA BORA Vs. GUNA BORA
May 7, 2015
MAHENDRA CHOUHAN Vs. THE STATE OF ASSAM
July 13, 2015
MAHENDRA NATH SARMA Vs. THE STATE OF ASSAM AND ORS.
June 5, 2015
MAHODAR CHANDRA THAKURIA AND ORS. Vs. THE UNION OF INDIA AND ORS.
May 19, 2015
MAINUL HOQUE BARBHUIYA @ MD MAINUL HOQUE Vs. ABDUL KADIR CHOUDHURY
April 23, 2015
MAJINA BIBI Vs. STATE OF ASSAM
June 11, 2015
MAJUMDAR RAJBONGSHI Vs. HARESWAR BARMAN & 3 ORS
June 18, 2015
MAKABBIR ALI LASKAR Vs. STATE OF ASSAM
September 30, 2015
MAKEN BASUMATARY Vs. STATE OF ASSAM
November 27, 2015
MALA BARUAH NEOG Vs. DIPALI BARUAH AND ORS.
March 2, 2015
MALA KALITA Vs. STATE OF ASSAM AND ORS.
July 22, 2015
MALEK ALI AND ORS. Vs. AMZED ALI AND ORS.
July 28, 2015
MALEKA BIBI Vs. RAFIKUL HUSSAIN AND ORS.
February 9, 2015
MALEKA KHATUN Vs. UNION OF INDIA AND ORS.
November 20, 2015
MANAGEMENT OF SEGUNBARI TEA ESTATE Vs. TAPAN BHATTACHARJEE AND ORS.
August 10, 2015
MANAGEMENT OF TINGALIBAM TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
November 12, 2015
MANAGER, HUKANPUKHURI TEA ESTATE Vs. STATE OF ASSAM AND ORS.
September 19, 2015
MANAPATI DAS, S/O LATE MUKTA RAM DAS Vs. ASSAM GRAMIN VIKASH BANK
February 2, 2015
MANASJYOTI DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
May 19, 2015
MANIK CHAKRABORTY Vs. JITEN CH DAS
March 12, 2015
MANIK GOGOI Vs. UNITED BANK OF INDIA
July 17, 2015
MANIKA SIL Vs. STATE GOVERNMENT OF ASSAM, (CHIEF SECRETARY) AND ORS.
March 31, 2015
MANIPUR TEA COMPANY Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
March 10, 2015
MANITA DEVI Vs. STATE OF ASSAM
August 6, 2015
MANJIL BORA Vs. STATE OF ASSAM
March 12, 2015
MANOJ KUMAR BARUAH Vs. STATE OF ASSAM AND ORS.
July 24, 2015
MANTRI TEA CO. PVT. LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
February 3, 2015
MASTAWKA Vs. DISTRICT COLLECTOR
August 11, 2015
MATIUR RAHMAN LASKAR AND ORS. Vs. THE STATE OF ASSAM AND ORS.
March 16, 2015
MAZIEZOKHO NISHA & ANR. Vs. STATE OF NAGALAND & ORS.
October 1, 2015
MD ABDUL KHALIQUE BORBHUIYA & ORS Vs. MD BASIR UDDIN & ORS
May 28, 2015
MD ATOWAR RAHMAN S/O LATE MAFIZ ALI AND ORS Vs. STATE OF ASSAM AND ORS
September 11, 2015
MD HUSSAIN AHMED; MD ILAS AHMED @ BILAL AHMED Vs. MD MAHAMAD ALI; MD NAMAR ALI
June 26, 2015
MD IMRAN HUSSAIN Vs. MD AFTAB KHAN
February 12, 2015
MD IMRAN ULLAH Vs. UNION OF INDIA AND ORS
June 1, 2015
MD ISFAQUR ROHMAN Vs. ASSAM BOARD OF REVENUE GUWAHATI
July 31, 2015
MD KHAIRUL ISLAM Vs. PUTUL KUMAR BORA
May 25, 2015
MD MAHIM ALI Vs. KUNJALATA BARMAN
April 7, 2015
MD MAKAJUL ALI LASKAR Vs. MD AFTAB UDDIN BORBHUIYA
July 14, 2015
MD MAYAZUL ALI Vs. MUSSTT MAYAJAN BIBI
July 14, 2015
MD MIZANUR RAHMAN Vs. STATE OF ASSAM AND OTHERS
December 8, 2015
MD NAJMUL ISLAM Vs. STATE OF ASSAM
April 23, 2015
MD NAYEBUR RAHMAN Vs. STATE OF ASSAM
January 28, 2015
MD NAZIMUDDIN AHMED Vs. STATE OF NAGALAND
March 4, 2015
MD NOOR AHMED, S/O LT MD ATAUR RAHMAN Vs. STATE OF ASSAM
January 7, 2015
MD NURUL HAQUE, S/O LATE ABDUL HAMID AND ORS Vs. STATE OF ASSAM AND ORS
September 7, 2015
MD RAMJAN ALI Vs. STATE OF ASSAM
April 2, 2015
MD SAHIDUL ISLAM KHAN Vs. STATE OF ASSAM
April 1, 2015
MD SAURHAB ALI Vs. STATE OF ASSAM
August 25, 2015
MD SHAH ALI @ SAH ALI Vs. UNION OF INDIA AND OTHERS
October 6, 2015
MD SIRAJUL ISLAM Vs. MD SHER ALI & OTHERS
May 28, 2015
MD TAHIR ALI @ TAYIR ALI Vs. STATE OF ASSAM
May 21, 2015
MD TAHIR HUSSAIN Vs. STATE OF ASSAM
August 25, 2015
MD TAIZUDDIN AHMED Vs. STATE OF ASSAM AND OTHERS
December 8, 2015
MD ZAMAL ALI Vs. STATE OF ASSAM
May 14, 2015
MD. FAIZUDDIN @ MAIZUDDIN Vs. STATE OF ASSAM
October 6, 2015
MD. FAZAR ALI Vs. UNION OF INDIA
October 5, 2015
MD. IDBRAHIM ALI LASKAR Vs. HAJI IDRIS ALI LASKAR, S/O LATE MOSROB ALI
March 12, 2015
MD. IMAN ALI AND OTHERS Vs. MD. ABDUL MAZID AND OTHERS
January 22, 2015
MD. MUFASSIL ALI LASKAR, S/O LATE BASARAT ALI Vs. MD. TAHIR ALI S/O LATE BASARAT ALI
June 17, 2015
MD. RAJAB ALI AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 8, 2015
MD. USMAN ALI Vs. THE UNION OF INDIA
August 28, 2015
MD. YUNUS ALI KHAN Vs. RESHMI BEWA AND OTHERS
May 21, 2015
MEGA ELECTRICALS-JOINT VENTURE WITH DIHANG EDUTECH INFRASTRUCTURE PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
March 23, 2015
MEGHMALLAR ESTATES & SERVICES PVT. LTD. AND ORS. Vs. GHANASHYAM TALUKDAR
July 28, 2015
MEHTAB HUSSAIN @ DIPU AND ANOTHER Vs. MAHENDRA BAGARIA AND ANOTHER
December 21, 2015
MICHIRI KHATUN Vs. THE UNION OF INDIA AND ORS.
October 6, 2015
MICHIRI KHATUN@ MICHIRAN KHA-TUN Vs. UNION OF INDIA
October 10, 2015
MIHIR BALA SAHA AND OTHERS Vs. CHANDRA NATH SAHA AND OTHERS
August 14, 2015
MIJANUR RAHMAN SHEIKH Vs. THE STATE OF ASSAM AND ORS.
May 20, 2015
MILAN RIANG Vs. STATE OF MIZORAM
October 12, 2015
MILON KANTI ROY AND ORS. Vs. STATE OF ASSAM AND ORS.
May 29, 2015
MINA HAZARIKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
June 1, 2015
MINAKSHI BORA Vs. TANKESWAR BORA
May 27, 2015
MINTU KUMAR PAUL AND ORS. Vs. NAKUL CHANDRA PAUL AND ORS.
November 5, 2015
MITHU DAS Vs. SURAJIT DAS
June 2, 2015
MOANUNGDEN Vs. STATE OF NAGALAND
March 18, 2015
MOBIDUR HUSSAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
September 30, 2015
MOFIDA KHATUN Vs. TASLIMA BEGUM HAZARIKA
March 24, 2015
MOFIDA KHATUN Vs. LEGAL HEIRS OF MUNINDRA SUTRADHAR AND ORS.
May 14, 2015
MOHAMMAD AHIYA, S/O LATE TAHER ALI Vs. MUSSTT JERINA KHATOON
February 2, 2015
MOHAMMAD ALI AND ORS. Vs. UNION OF INDIA AND ORS.
October 1, 2015
MOHAN ARYA Vs. THE GOVERNMENT OF INDIA, THE SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
June 23, 2015
MOHIBUL HAQUE Vs. STATE OF ASSAM AND ORS.
July 24, 2015
MOHITON BEWA Vs. UNION OF INDIA
July 24, 2015
MOINA GOGOI @ BIPUL GOGOI Vs. STATE OF ASSAM
August 11, 2015
MOKSED ALI Vs. ANSER ALI AND ORS.
October 14, 2015
MOLOY BORA Vs. STATE OF ASSAM & ORS.
April 2, 2015
MONISHA NATH LASKAR Vs. STATE OF ASSAM AND ORS.
February 18, 2015
MONOJ DIHINGIA Vs. NABIN KR. GUPTA
February 27, 2015
MONOMOHAN SARMA Vs. STATE OF ASSAM AND OTHERS
June 8, 2015
MONUJ KACHARI Vs. THE STATE OF ASSAM AND ORS.
March 25, 2015
MOSLEM UDDIN Vs. FARIDA BIBI
March 4, 2015
MOTILAL VERMA Vs. STATE OF ASSAM AND ORS.
June 18, 2015
MOULAVI HALLIMUDDIN Vs. JAMIRUDDIN, S/O LATE ABDUL WAHAB
January 21, 2015
MOUSUMI DEB ROY AND ORS. Vs. BIJIT DEB ROY AND ORS.
March 3, 2015
MOUTUSHI SARKAR Vs. RAJIB SARKAR
March 13, 2015
MOZIBAR RAHMAN Vs. BHANU NESSA AND ORS.
September 28, 2015
MRIDUL KUMAR SINGH Vs. STATE OF ASSAM AND ORS.
January 20, 2015
MRIGEN BARBARAH Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
July 30, 2015
MRINMOYEE DUTTA Vs. THE STATE OF ASSAM AND ORS.
January 30, 2015
MRS. AFIA BEGUM & 3 ORS W/O LATE BADRUL HAQUE, VILL. PALASHBASTI, P.O. BHOGPARA (BORSOLA), DIST Vs. THE STATE OF ASSAM AND 5 ORS REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GHY
August 19, 2015
MUFTIAR AHMED Vs. THE STATE OF ASSAM AND ORS.
July 22, 2015
MUGKUCHI GOPAL MANDIR, REPRESENTED BY ITS SECRETARY, SRI PARESH BARUA, SITUATED AT VILLAGE MUGKUCHI, MOUZA Vs. SRI TARUN HALOI, SON OF LATE RATI RAM HALOI, RESIDENT OF MUGKUCHI, MOUZA
September 7, 2015
MUK PERTIN Vs. LOMBO TAYENG
May 25, 2015
MUKADDESH ALI AND ORS. Vs. THE STATE OF ASSAM
February 19, 2015
MUKESH KAPOOR Vs. UTI ASSET MANAGEMENT COMPANY (P) LTD.
April 21, 2015
MUNINDRA CHANDRA DEKA Vs. STATE OF ASSAM AND ORS.
December 18, 2015
MUNINDRA DEKA S/O NABIN CH DEKA Vs. STATE OF ASSAM
July 27, 2015
MUNNAF ALI Vs. STATE OF ASSAM
September 1, 2015
MUSST ANDHERI MUSALMANI Vs. MUSST AIMENA BEGUM
June 22, 2015
MUSST SAIFUN NEHAR Vs. STATE OF ASSAM AND OTHERS
October 6, 2015
MUSSTT. HALIMA BEGUM W/O LT.KHABIR ALI VILL Vs. MUSSTT. NURANGIGINI BEGUM VILL
July 21, 2015
MUSTAFIZUR RAHMAN Vs. REJINA BEGUM
June 22, 2015
MUSTI ARJU AHMED D/O Vs. THE STATE OF ASSAM AND 5 ORS REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, PENSION AND PUBLIC GRIEVANCES DEPTT., GHY
March 17, 2015
MUSTT FORIDA KHATUN WIFE OF NUR MAHAMMAD Vs. UNION OF INDIA AND ORS
August 18, 2015
MUSTT MEHERUN NESSA BEWA Vs. STATE OF ASSAM & OTHERS
February 5, 2015
MUSTT ROUSENARA BEGUM & ORS. Vs. STATE OF ASSAM
March 11, 2015
MUSTT SAFIA KHANAM BARBHUIYA Vs. UNION OF INDIA AND OTHERS
August 13, 2015
MUSTT SARIFAN BEWA Vs. STATE OF ASSAM UNION OF INDIA
August 21, 2015
MUSTT. FATEMA KHATUN Vs. UNION OF INDIA
December 11, 2015
MUSTT. ZUBEDA AHMED Vs. MUSTT. FAZLIA BEGUM
May 7, 2015
N. PAHLIRA AND ORS. Vs. N.C. KHAIHMO AND ORS.
October 16, 2015
NABA KANTA KALITA Vs. UNION OF INDIA AND OTHERS
December 21, 2015
NABAM NIKUM Vs. STATE OF ARUNACHAL PRADESH
May 14, 2015
NABIN CH. HATIMURAI Vs. STATE OF ASSAM AND ORS.
November 2, 2015
NAGAHO AYEMI Vs. STATE OF NAGALAND
March 31, 2015
NAGEN SINGHA Vs. STATE OF ASSAM AND ORS.
May 11, 2015
NAGENDRA LAL CHOUDHURY Vs. UCO BANK AND ORS.
August 7, 2015
NAJMUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
April 23, 2015
NALIN CH SARMA Vs. DAKHINPAT SATRA
March 25, 2015
NANDA KISHORE DAS @ KALU Vs. STATE OF ASSAM
May 25, 2015
NANDA RAM DAS Vs. BHADRESWAR HAZARIKA AND ORS.
February 11, 2015
NANDADULAL NATH Vs. PRADIP NATH AND ORS.
August 7, 2015
NANDINI KALITA Vs. STATE OF ASSAM AND ORS.
December 10, 2015
NANDITA ACHARJEE Vs. STATE OF ASSAM
January 20, 2015
NANDITA DAS Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
April 8, 2015
NANDITA DAS Vs. STATE OF ASSAM
September 19, 2015
NANTU DEY Vs. SUKLA DHAR AND ORS.
March 12, 2015
NARAYAN BARMAN Vs. SMTI. AMALA BARMAN
January 20, 2015
NARAYAN CHANDRA DEY AND ORS. Vs. SWARNALATA SONOWAL AND ORS.
April 24, 2015
NARAYAN CHANDRA DEY AND OTHERS Vs. SWARNALATA SONOWAL AND OTHERS
April 24, 2015
NARAYAN CHANDRA KAR Vs. KHATUWALA RE-ROLLING MILLS PVT. LTD.
July 30, 2015
NARAYAN CHANDRA MANDAL Vs. ASHA MANDAL AND ORS.
February 24, 2015
NARAYAN ROY Vs. TUWARI RAJDHAR AND ORS
September 16, 2015
NARAYAN SINGHA Vs. MILAN SINGHA
February 25, 2015
NARENDRA BORDOLOI Vs. THE STATE OF ASSAM
June 4, 2015
NARENDRA CHANDRA ROY Vs. MANJULA BALA ROY
December 1, 2015
NARESH CHANDRA PAUL AND OTHERS Vs. DEB NANDAN GOALA AND OTHERS
May 14, 2015
NARESH DUTTA @ NARESH CHANDRA DUTTA Vs. UNION OF INDIA AND OTHERS
July 21, 2015
NASIB HUSSAIN Vs. THE STATE OF ASSAM AND ORS.
March 25, 2015
NASIR HUSSAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
June 10, 2015
NATIONAL BOARDS EMPLOYEES UNION Vs. THE STATE OF ASSAM AND ORS.
March 23, 2015
NATIONAL BOARDS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
December 3, 2015
NATIONAL INSURANCE CO LTD Vs. HIMINGTHANHNUNA
June 19, 2015
NATIONAL INSURANCE CO LTD Vs. LALLIANI W/O LALREMSANGA
June 19, 2015
NATIONAL INSURANCE CO LTD Vs. K BIAKMAWIA F/O V MALSAWMTLUANGA
June 19, 2015
NATIONAL INSURANCE CO LTD Vs. LALHMUNMAWII W/O LALHMUNSANGA
June 19, 2015
NATIONAL INSURANCE CO. LTD. Vs. MD. NAIMUDDIN
August 31, 2015
NATIONAL INSURANCE CO. LTD. Vs. ALOMAYEE RAY
February 16, 2015
NATIONAL INSURANCE CO. LTD. Vs. HANUFA KHATOON AND ORS.
February 27, 2015
NATIONAL INSURANCE CO. LTD. Vs. BAPU KHAN AND ORS.
March 11, 2015
NATIONAL INSURANCE CO. LTD. Vs. ASHA SHYAM AND ORS.
March 4, 2015
NATIONAL INSURANCE CO. LTD. Vs. ROMA SAVAPANDIT AND ORS.
February 3, 2015
NATIONAL INSURANCE CO. LTD. Vs. ARJUN MONDAL AND ORS.
June 9, 2015
NATIONAL INSURANCE CO. LTD. Vs. MAHADEV DAS AND ORS.
November 12, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NARAYAN MONDAL AND ORS.
September 2, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. KANAI DAS AND ORS.
May 19, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. ABUL KALAM
November 4, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SAHER ALI AND ORS.
May 5, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. ABDUL KARIIM AND ORS.
December 1, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. MD. ABDUL KALAM AND ORS.
November 19, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. NAMITA DEKA AND ORS.
December 14, 2015
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. ARUNACHAL CARRYING CORPORATION AND ORS.
June 26, 2015
NATIONAL INSURANCE COMPANY LTD., TEZPUR BRANCH Vs. ANITARANI CHANDA AND ORS.
December 4, 2015
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. STATE BANK OF INDIA AND ORS.
June 10, 2015
NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. M. NANDGOPAL
February 6, 2015
NAZRUL ISLAM Vs. UNION OF INDIA AND ORS.
November 13, 2015
NECEM CEMENTS LIMITED AND ORS. Vs. THE CENTRAL ASSAM ELECTRICITY DISBRIBUTION COMPANY LIMITED AND ORS.
April 21, 2015
NEOL BORO Vs. STATE OF ASSAM
May 15, 2015
NEPAL CH DAS Vs. AMAR KR ROY AND ORS
September 17, 2015
NETRAMONI BARUAH Vs. BRAHMAPUTRA VALLY FERTILIZER CORPORATION
July 21, 2015
NEULAKALITA Vs. RAJANI KALITA
February 24, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. DINESH ROY AND ORS.
April 29, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. AJIJUL HAQUE AND ORS.
February 19, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. AJIT DAS AND ORS.
February 24, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. NURUL ALI
August 14, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SABIRAN KHATUN AND ORS.
November 17, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. BIJIT DAS AND ORS.
November 12, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. JATIN DAS AND ORS.
September 1, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. NILIMA DAS AND ORS.
September 7, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. TOKHESWAR BORA
December 14, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SANKAR PD. BORA AND ANR.
November 3, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. MALPANI INDUSTRIES
November 27, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. DEEPAK DAS AND OTHERS
September 1, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. CHITRA SAIKIA AND ORS.
May 26, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. ABDUL LATIF AND ORS.
March 4, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. RATAN CHANDRA DAS AND ORS.
November 3, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARMUZALI AND ORS
November 23, 2015
NGASI MENA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 6, 2015
NGURDINGLIANA SAILO Vs. STATE OF MIZORAM
December 2, 2015
NGURTHANMAWIA Vs. L TOCHHAWNG
May 8, 2015
NIKUNJA KATHAR Vs. STATE OF ASSAM AND ORS.
September 14, 2015
NIKUNJA KATHAR AND ORS. Vs. STATE OF ASSAM AND ORS.
July 28, 2015
NILAMANI SONOWAL Vs. SHAN SONOWAL
July 22, 2015
NILESWARI DAS Vs. STATE OF ASSAM AND ORS.
July 23, 2015
NIPUN RAJBONGSHI Vs. THE UNION OF INDIA AND ORS.
August 26, 2015
NIRAD KUMAR MAHAPATRA Vs. CENTRAL BUREAU OF INVESTIGATION
March 11, 2015
NIRMAL TALUKDAR Vs. STATE OF ASSAM AND ORS.
October 14, 2015
NITUL DAS Vs. STATE OF ASSAM
August 31, 2015
NITYA GOPAL DAS Vs. STATE OF ASSAM AND ORS.
November 2, 2015
NIVA BARUAH AND ORS. Vs. MAMONI BARUAH AND ORS.
May 19, 2015
NIYOTI DAS AND OTHERS Vs. MISON SUKLABODYA
November 4, 2015
NIZAM UDDIN AND ORS. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
July 27, 2015
NO 143590M RFN/GD BAHARUL ISLAM AHMED Vs. UNION OF INDIA
September 10, 2015
NO 90006506 CT GAJEN GARA GOYARY Vs. UNION OF INDIA
August 18, 2015
NOBI ALI AHMED Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 20, 2015
NOKPANGMONGBA AO AND ORS. Vs. STATE OF NAGALAND AND ORS.
December 25, 2015
NOOR HASHINA BEGUM Vs. THE STATE OF ASSAM AND ORS.
April 2, 2015
NOOR HUSSAIN LASKAR, SON OF LATE M. ALI LASKAR, R/O BARGOLAI, P.O. AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM Vs. THE STATE OF ASSAM
August 12, 2015
NOOR NAHAR BEGUM Vs. ABDUL KHALEQUE
February 13, 2015
NORTH LAKHIMPUR REGULATED MARKET COMMITTEE Vs. STATE OF ASSAM AND ORS.
August 27, 2015
NORTH WEST SALES & MARKETING LTD Vs. COAL INDIA LTD
July 29, 2015
NORTHERN FRONT RAILWAY Vs. ZOTHANSANGA
November 17, 2015
NORTHERN FRONTIER RAILWAY Vs. ZOSIAMI
June 18, 2015
NUR MOHAMMAD Vs. THE UNION OF INDIA AND ORS.
June 23, 2015
NUR MOHAMMAD Vs. STATE OF ASSAM
September 17, 2015
NURNAHAR BEGUM AND ORS. Vs. STATE OF ASSAM AND ORS.
January 6, 2015
NURUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
May 28, 2015
NURUL ISLAM LASKAR @ MOINA MIA Vs. STATE OF ASSAM
February 3, 2015
NURUL ISLAM MAZARBHUIYA AND ORS. Vs. SAHAB UDDIN CHOUDHURY
September 22, 2015
OIL & NATURAL GAS CORPORATION LTD. AND ORS. Vs. PRATAP BARUAH AND ORS.
May 12, 2015
OIL AND NATURAL GAS CORPORATION Vs. J R CONSTRUCTION AND ENGINEERING
April 2, 2015
OIL AND NATURAL GAS CORPORATION AND OTHERS Vs. SHRI SUNMONI BURAGOHAIN AND OTHERS
April 2, 2015
ON THE DEATH OF KAMAKHYA PRASAD DAS HIS, LEGAL HEIR, DILIP KUMAR DAS Vs. ASHOK KUMAR GANGAWAL AND ORS.
June 1, 2015
ON THE DEATH OF KARUNA KAKOTI HIS LEGAL HEIRS DHANEBALA KAKATI AND ORS. Vs. CHANDRA KT. KUMBHAKAR
April 23, 2015
ON THE DEATH OF RAJOT KR. PAUL, HIS HEIR SMTI. SUCHITRA PAUL, WIFE OF LATE RANJIT KR. PAUL, RESIDENT OF VILLAGE Vs. SMTI SUBHA RANI PAUL, WIFE OF LATE AJIT KUMAR PAUL, RESIDENT OF VILLAGE
October 1, 2015
ON THE DEATH OF SURAIYA BEGUM, HER LEGAL HEIRS RAFIQUE AHMED AND ORS. Vs. JORGINA RAHMAN AND ANR.
September 8, 2015
ORIENTAL INSRUANCE CO LTD Vs. MOHAN SAHA AND OTHERS
October 7, 2015
ORIENTAL INSURANCE CO LTD Vs. RAM BABU SAHANI AND OTHERS
July 14, 2015
ORIENTAL INSURANCE CO LTD Vs. JILIMUN NECHA
April 23, 2015
ORIENTAL INSURANCE CO. LTD. Vs. GITA RANI ROY
September 16, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SANOWAR HUSSAIN AND ORS.
May 14, 2015
ORIENTAL INSURANCE CO. LTD. Vs. PRAFULLA KONWAR AND ORS.
November 16, 2015
ORIENTAL INSURANCE CO. LTD. Vs. NARAYAN BHUYAN AND ORS.
December 16, 2015
ORIENTAL INSURANCE CO. LTD. Vs. ABU BAKKAR SIDDIQUE AND ORS.
September 16, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SHEFALI DAS AND ORS.
February 5, 2015
ORIENTAL INSURANCE CO. LTD. Vs. BHADRESHWARI SARMA AND ORS.
August 21, 2015
ORIENTAL INSURANCE CO. LTD. Vs. KANTA RAM BHUYAN AND ORS.
February 18, 2015
ORIENTAL INSURANCE CO. LTD. Vs. KAMALARAN NESSA BARBHUIYA AND ORS.
February 13, 2015
ORIENTAL INSURANCE CO. LTD. Vs. RAFIQUL ISLAM AND ORS.
May 26, 2015
ORIENTAL INSURANCE CO. LTD. Vs. MUKUL ROY AND ORS.
November 12, 2015
ORIENTAL INSURANCE COMPANY LTD AND ORS Vs. MOSSTT SAYEDA BANU W/O ABDUL AIZIZ AND ORS
September 2, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. ABUL HUSSAIN AND ORS.
August 31, 2015
ORION INDIA PVT. LTD. Vs. MUKUL SHARMA
September 1, 2015
PADMA DEORI Vs. STATE OF ASSAM
December 15, 2015
PADMA SAHA AND ORS. Vs. SUDIP MAZUMDAR AND ORS.
February 3, 2015
PADMADHAR KAKATI Vs. STATE OF ASSAM
June 26, 2015
PALLAV BARUAH Vs. LATU CHUTIA
February 3, 2015
PANKAJ CHOUDHURY Vs. STATE OF ASSAM AND ORS.
December 15, 2015
PANKAJ DAS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
March 27, 2015
PARBATI PRASAD CHALIHA Vs. STATE OF ARUNACHAL PRADESH AND ANR.
June 26, 2015
PARESH Vs. PUTHIMAI DAS AND ORS.
May 20, 2015
PARESH CHANDRA DAS Vs. PRADIP KUMAR ROY AND ORS.
June 19, 2015
PARTHA PRATIM BHUYAN @ DEBO BHUYAN Vs. STATE OF ASSAM
March 10, 2015
PARVEZ RAJA Vs. STATE OF ASSAM
May 5, 2015
PAWAN KUMAR SETHIA Vs. SAKALA DEVI THAKUR
March 25, 2015
PAYE MOSING Vs. NABA BORA @ JALIA@ JINTU
October 9, 2015
PDP STEELS LIMITED Vs. STATE OF ASSAM AND ORS.
May 8, 2015
PEMA NORBU KHRIME Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 16, 2015
PEOPLES RIGHT TO INFORMATION AND DEVELOPMENT IMPLEMENTING SOCIETY OF MIZORAM Vs. STATE OF MIZORAM AND ORS.
March 17, 2015
PEREN VILLAGE COUNCIL Vs. STATE OF NAGALAND AND ORS.
January 29, 2015
PERTABGHUR TEA ESTATE Vs. HIREN BHUMIJ AND ORS.
August 21, 2015
PETER THANGZELA Vs. MIZORAM KHADI VILLAGE INDUSTRIES
October 9, 2015
PHATIK CHANDRA BARMAN AND ORS. Vs. UNION OF INDIA AND ORS.
September 17, 2015
PHILEMON LALTHAZUALA AND ORS. Vs. RAMHLUNSANGA AND ORS.
November 19, 2015
PHUKAN CHANDRA NATH Vs. THE INDIAN OIL CORPORATION AND ORS.
September 29, 2015
PHULA GOGOI CHUTIA Vs. STATE OF ASSAM AND ORS.
November 3, 2015
PINKU KALITA Vs. STATE OF ASSAM
April 7, 2015
PINKUMONI PEGU Vs. STATE OF ASSAM AND OTHERS
May 14, 2015
PODALI RABHA Vs. DAYABATI RABHA
August 26, 2015
POMI SENGUPTA Vs. BISWAJIT SENGUPTA AND ORS.
October 13, 2015
PONGATHSI SANGTAM Vs. J. ALAM AND ORS.
February 5, 2015
POOJA NATH Vs. UNION OF INDIA AND ORS.
September 2, 2015
POWAL BORA Vs. STATE OF ASSAM
February 18, 2015
POWAL BORA AND ORS. Vs. CHENIRAM BORA AND ORS.
March 19, 2015
PRABHAT CHANDRA KALITA Vs. STATE OF ASSAM
June 4, 2015
PRADIP BORO Vs. THE STATE OF ASSAM
February 15, 2015
PRADIP BORO Vs. THE STATE OF ASSAM
February 12, 2015
PRADIP KUMAR DEV MAHANTA Vs. AGILE HOSPITALS PVT. LTD.
January 6, 2015
PRADIP KUMAR HAZARIKA Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
September 28, 2015
PRADIP KUMAR MODAK Vs. UNION OF INDIA
December 9, 2015
PRADIP PAUL Vs. STATE OF ASSAM
December 10, 2015
PRADIP PHUKAN, S/O LT. KIRAN PHUKAN, ASSAM Vs. UNITED INDIA INSURANCE CO. LTD., REP. BY ITS CHIEF REGIONAL MANAGER, GUWAHATI & ORS.
August 14, 2015
PRADYUT KR. BHUYAN Vs. STATE OF ASSAM
December 4, 2015
PRADYUT KUMAR CHANDA Vs. GIRIJA RAM LOHAR
August 5, 2015
PRAFULLA CHANDRA PANDA Vs. THE UNION OF INDIA AND ORS.
July 28, 2015
PRAHLAD RAI SINGHANIA Vs. ASSAM STATE ELECTRICITY BOARD
September 16, 2015
PRAKASH KALITA Vs. STATE OF ASSAM AND OTHERS
August 11, 2015
PRANAB KUMAR DEKA AND ORS. Vs. STATE OF ASSAM AND ORS.
August 3, 2015
PRANAB KUMAR GOSWAMI Vs. UCO BANK AND ORS.
November 5, 2015
PRANATI SARMA Vs. GANESH PHUKAN
March 31, 2015
PRANESH CHAKRABORTY Vs. NETAI BANIK
August 10, 2015
PRANHARI TALUKDAR Vs. STATE OF ASSAM
November 4, 2015
PRASANTA KUMAR BOSE Vs. SUBRATA KUMAR DEY AND ORS.
May 28, 2015
PRATAP KAIVARTA Vs. UNION OF INDIA AND ORS.
June 12, 2015
PRATIMA BORA AND ORS. Vs. TANKESWAR BORA AND ORS.
May 27, 2015
PRATIMA RANI DEY AND ORS. Vs. DIWAN ABDUL MUNIM CHOUDHURY AND ORS.
May 14, 2015
PRAVABATI GOSWAMI (SARMA) AND ORS. Vs. NABIRUDDIN AHMED AND ORS.
February 6, 2015
PRAVEEN KUMAR AGARWALA Vs. MADANLAL DUGAR
May 26, 2015
PREM CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA AND ORS.
August 4, 2015
PREM SARIN AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD.
May 20, 2015
PREMADHAR HAZARIKA AND ORS. Vs. STATE OF ASSAM AND ANR.
December 23, 2015
PREMANANDA BARUAH Vs. AJIT PHUKAN AND ORS.
February 9, 2015
PRESIDENT Vs. BABUL DUTTA
November 17, 2015
PRESIDENT AND ORS. Vs. BABUL DUTTA
October 8, 2015
PRESTRESSED UDYOG Vs. UNION OF INDIA AND ORS.
August 3, 2015
PRIYA NATH DAS Vs. THE STATE OF ASSAM
November 2, 2015
PRIYANATH DAS Vs. THE STATE OF ASSAM
February 16, 2015
PRODIP BHUYAN Vs. STATE OF ASSAM
August 18, 2015
PRODIP KUMAR ROY Vs. LEGAL HEIRS OF JAYANTA DAS AND ORS.
September 7, 2015
PROMODE BHAGAT Vs. SHIV SHANKAR PRASAD SHAH
May 5, 2015
PROMODE BHAGAT Vs. PASUPATI SHAH
May 5, 2015
PROMODE SARKAR Vs. SITALA BALA DAS
July 24, 2015
PULEN CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
June 22, 2015
PULEN PHUKAN AND ORS. Vs. STATE OF ASSAM
November 21, 2015
PULOTO K V SEMA Vs. STATE OF NAGALAND
April 21, 2015
PUNI DAS AND OTHERS Vs. STATE OF ASSAM
May 19, 2015
PURABI KALITA Vs. STATE OF ASSAM
November 3, 2015
PURNA CHANDRA NATH Vs. BHATIMA DAS AND ORS.
September 7, 2015
PURUSHOTTAM DASS Vs. UNION OF INDIA AND OTHERS
May 18, 2015
PUSPA GOGOI Vs. THE STATE OF ASSAM
August 18, 2015
PUTUL BAISHYA Vs. HARICHARAN PATGIRI
March 23, 2015
PUTUL BHAR AND ORS. Vs. THE STATE OF ASSAM
September 22, 2015
QUADIR KHAN @ MD KADER KHAN Vs. STATE OF ASSAM
August 24, 2015
R LALCHHANHIMA Vs. STATE OF MIZORAM
August 25, 2015
R LALHMINGSANGA Vs. STATE OF MIZORAM AND OTHERS
August 10, 2015
R LALTHANZAMA Vs. MIZORAM RURAL BANK
April 1, 2015
R LALTHANZAUVA Vs. STATE OF MIZORAM
February 7, 2015
R LALTLAII Vs. UNION OF INDIA
August 26, 2015
R RAMENGA Vs. P SINO
November 18, 2015
R THANKHUMA Vs. SALVATION ARMY
August 11, 2015
R THANKHUMA Vs. MAJOR LALCHHUANLIANA
April 9, 2015
R. THANKHUMA Vs. MAJOR LALCHHUANLIANA
April 9, 2015
R.M.SERVICE CENTRE (M/S) Vs. UNION OF INDIA
October 13, 2015
RABI BISWAS Vs. PRAMILA DAS AND ORS.
April 8, 2015
RABILAL GOALA Vs. THE STATE OF ASSAM
March 30, 2015
RABINDRA KR. ROY Vs. STATE OF ASSAM AND ORS.
June 26, 2015
RABINDRANATH NATH AND ORS. Vs. RANI CHANDA AND ORS.
February 24, 2015
RAFIQUDDIN AHMED (MD.) AND ORS. Vs. STATE OF ASSAM AND ORS.
November 30, 2015
RAFIQUE AHMED AND ORS. Vs. LEGAL HEIRS OF EUNUS ALI AND ORS.
March 25, 2015
RAFIQUE AHMED AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
November 19, 2015
RAFIQUE ALI @ BABU Vs. STATE OF ASSAM
August 18, 2015
RAFIQUL ISLAM Vs. STATE OF ASSAM
December 9, 2015
RAHEMA BIBI AND ORS. Vs. UNION OF INDIA
November 3, 2015
RAHIM ALI @ RAHIMUDDIN @ MD ABDUL RAHIM Vs. UNION OF INDIA
August 25, 2015
RAHIMA KHATUN @ RAHIMA BIBI Vs. UNION OF INDIA
June 9, 2015
RAHIZUDDIN Vs. AHELA BEWA
June 9, 2015
RAHUL KAR Vs. STATE OF ASSAM AND ORS.
March 26, 2015
RAI MOHAN CHAKMA AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
November 18, 2015
RAITANI ENGINEERING WORKS PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
May 28, 2015
RAJ KUMAR RABHA AND 2 ORS. S/O LT. THANESWAR RABHA Vs. THE UNION OF INDIA AND 5 ORS. REPRESENTED BY SECRETARY DEFENCE, GOVT. OF INDIA, NEW DELHI
August 11, 2015
RAJA ALI AHMED Vs. FEAZIRAN NESSA
September 8, 2015
RAJA KAKATI Vs. UNION OF INDIA AND ORS.
May 21, 2015
RAJANI KANTA PAUL & SONS AND ORS. Vs. NASIMA KHATOON
June 25, 2015
RAJEEB BHATTACHARJEE Vs. NUMALIGARH REFINERY LTD. AND ORS.
July 14, 2015
RAJEN DAS Vs. STATE OF ASSAM
June 26, 2015
RAJEN KUMAR DAS Vs. STATE OF ASSAM
December 10, 2015
RAJENDRA KUMAR JAIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 11, 2015
RAJENDRA PRASAD BORA Vs. LOHIT PRAKASH DUTTA
March 24, 2015
RAJENDRA PRASAD BORAH Vs. STATE OF ASSAM
September 8, 2015
RAJESH KR. RAI Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
December 8, 2015
RAJESH KUMAR BHARATIA AND ORS. Vs. KRISHNA KUMAR BHARATIA
June 2, 2015
RAJIB BORAH Vs. THE STATE OF ASSAM AND ORS.
January 20, 2015
RAJIB BORDOLOI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
July 22, 2015
RAJOT KR PAUL Vs. SUBHA RANI PAUL, WIFE OF LATE AJIT KUMAR PAUL
October 1, 2015
RAJU DUTTA Vs. STATE OF ASSAM
February 18, 2015
RAJU GHOSH AND ORS. Vs. STATE OF ASSAM
April 29, 2015
RAM MILAN Vs. UNION OF INDIA AND ORS.
June 3, 2015
RAM MURAT AGRAHARI Vs. SARASWATI DEVI AND ORS.
August 13, 2015
RAM NIYATI GOALA AND ORS. Vs. RAM NARESH GOALA AND ORS.
June 16, 2015
RAM PRASAD MANDAL Vs. URBASHI KALITA AND ORS.
April 27, 2015
RAMANI KUMAR SARMA Vs. GAUHATI UNIVERSITY
September 17, 2015
RAMDHANI CHOUHAN Vs. KARNA @ KARNADHAR MAZUMDAR
August 7, 2015
RAMDHANI CHOUHAN AND ORS. Vs. KARNA
August 7, 2015
RAMEN BORA Vs. BRAJEN BORA
June 17, 2015
RAMENA BEGUM @ RAMENA KHATUN @ RAMANA KHATUN @ RAMALA KHATUN D/O ROBI MULLA, W/O ABDUL BAREK MIAH, VILL. KUKURPAR, P.S. SARTHEBARI, DIST Vs. THE UNION OF INDIA AND 2 ORS, REPRESENTED BY THE SECRETARY OF THE MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
August 27, 2015
RAMENDRA SHAH Vs. SHEW RAM SHAH AND ORS.
February 26, 2015
RAMESH CHANDRA HAZARIKA Vs. MANAGER, BETTYBARI T.E., MAZBAT AND ORS.
March 17, 2015
RAMESH KUMAR JAIN Vs. STATE OF ASSAM
November 16, 2015
RAMHMANGAIHAI Vs. STATE OF MIZORAM
June 5, 2015
RAMJI GOALA Vs. DISTRICT JUDGE, DHUBRI
April 30, 2015
RAMJI SARMAH Vs. SARASWATI DEVI AND ORS.
June 9, 2015
RAMLAL SARKAR Vs. STATE OF ASSAM
August 20, 2015
RANA & 2 OTHERS Vs. AJIJUNNESSA & OTHERS
June 11, 2015
RANA AND ORS. Vs. AJIJUNNESSA AND ORS.
June 11, 2015
RANJAN ALI @ RAMJAN ALI Vs. STATE OF ASSAM
March 2, 2015
RANJAN KANTI BHATTACHARJEE AND ORS. Vs. STATE OF ASSAM AND ORS.
August 14, 2015
RANJEEV GOSWAMI Vs. STATE OF ASSAM AND ORS.
January 6, 2015
RANJIT DAS Vs. STATE OF ASSAM
April 9, 2015
RANJIT KR DEY Vs. UNION OF INDIA
November 17, 2015
RANJIT KUMAR DUTTA, S/O LT. BHUBAN DUTTA, R/O ULUBARI, GHY Vs. THE STATE OF ASSAM AND 4 ORS, REP. BY THE PRINCIPAL SECY. AND COMMISSIONER TO THE GOVT. OF ASSAM, ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY
July 14, 2015
RANJIT SAIKIA Vs. UNION OF INDIA
April 21, 2015
RANU SAIKIA D/O LATE GUNARAM SAIKIA Vs. STATE OF ASSAM
January 7, 2015
RASANA DAS Vs. INDIAN OIL CORPORATION LTD. AND ORS.
November 24, 2015
RASBEHARI SINGHA AND ORS. Vs. STATE OF ASSAM
June 12, 2015
RASIDA BEGUM Vs. MD RUSTAM ALI AND OTHERS
November 17, 2015
RATNI DEVI JALAN Vs. GAUHATI MUNICIPAL CORPORATION
July 16, 2015
RATUL BARMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
June 23, 2015
REBA DAS Vs. STATE OF ASSAM
May 19, 2015
REBA KANTA BORO Vs. DALIMI DAS AND ORS.
October 7, 2015
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
March 17, 2015
REHENA BEGUM Vs. STATE OF ASSAM AND ORS.
July 21, 2015
REJIA PATIR Vs. STATE OF ASSAM
August 23, 2015
REKHA BHARGAVA Vs. AMRIT BHARGAVA AND ORS.
March 31, 2015
REKHA RANI DEY SARKAR AND ORS. Vs. DILIP ROY AND ORS.
August 25, 2015
RELIANCE LIFE INSURANCE COMPANY LTD. AND ORS. Vs. BIMLA DEVI AGARWAL AND ORS.
January 28, 2015
RELIANCE RETAIL LIMITED Vs. JORHAT MUNICIPAL BOARD
August 31, 2015
RELIEF FAMILIES WELFARE SERVICE SOCIETY AND ORS. Vs. STATE OF ASSAM AND ORS.
July 16, 2015
RENUKA RABHA AND ORS. Vs. GOPAL CH. DEKA
June 2, 2015
REZIA KHATUN BIBI AND ORS. Vs. THE STATE OF ASSAM
October 9, 2015
RIAZUL AHMED Vs. STATE OF ASSAM
June 16, 2015
RIJUMONI DAS Vs. THE STATE OF ASSAM AND ORS.
May 7, 2015
RINA BALA DEVI Vs. MD AHMED ALI
June 17, 2015
RINA GHOSE Vs. CHANDAN PAUL AND ORS.
October 1, 2015
RINCHIN DONDUP AND ORS. Vs. PEMA WANGE AND ORS.
September 19, 2015
RITA MAZUMDAR Vs. THE STATE OF ASSAM AND ORS.
August 5, 2015
RNT PLANTATIONS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
August 18, 2015
ROFIQUL ISLAM Vs. STATE OF ASSAM AND 3 ORS
April 24, 2015
ROHINI SAIKIA Vs. BIPLAB BASAK
February 27, 2015
ROHIT ROHIDAS Vs. STATE OF ASSAM
February 16, 2015
ROSAILOVI Vs. STATE OF MIZORAM
February 27, 2015
ROSE VALLEY HOTELS AND ENTERTAINMENTS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
June 25, 2015
ROSHAN KUMAR SURANA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
May 7, 2015
ROSHEMA BEGUM @ HAZARIKA Vs. AMIR HUSSAIN AND OTHERS
May 19, 2015
ROSHIMI DEY Vs. STATE OF ASSAM AND OTHERS
July 31, 2015
ROTHANGPUII Vs. C LALHMANGAIHI
March 5, 2015
ROUSENARA BEGUM AND ORS. Vs. STATE OF ASSAM
March 11, 2015
RUBY ZOHMINGLIANI Vs. UNION OF INDIA
April 10, 2015
RUKIA BEGUM Vs. UNION OF INDIA AND ORS.
July 15, 2015
RUMI BORAH Vs. THE STATE OF ASSAM AND ORS.
January 23, 2015
RUMI HAZARIKA Vs. ANIRBAN HATIKAKOTY
October 12, 2015
RUNJUN SAIKIA Vs. STATE OF ASSAM
December 15, 2015
RUPANJALI GOGOI AND ORS. Vs. GOLAP SAIKIA AND ORS.
June 9, 2015
RUSHANARA BEGUM MAZARBHUIYA (MUSSTT.) Vs. RUSHAN MOHAMMAD BARBHUIYA
October 6, 2015
RUTHSAN JIDUNG AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 11, 2015
S K PRASAD Vs. UNION OF INDIA
August 14, 2015
SABIA KHATUN Vs. UNION OF INDIA
September 1, 2015
SABID ALI Vs. STATE OF ASSAM AND ORS.
August 12, 2015
SABIR HUSSAIN (MD.) Vs. STATE OF ASSAM
December 7, 2015
SACHINDRA SAHARIA AND ORS. Vs. SABITRI DEKA AND ORS.
February 2, 2015
SADEK HUSSAIN Vs. THE STATE OF ASSAM AND ORS.
August 5, 2015
SADHAN KUMAR BAISHYA Vs. STATE OF ASSAM AND ORS.
July 14, 2015
SAFIAR RAHMAN Vs. ABU BAKKAR SIDDIQUE
September 17, 2015
SAFIQUR RAHMAN Vs. THE STATE OF ASSAM
December 22, 2015
SAGAR CHANDRA DAS Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
April 27, 2015
SAHA ALI Vs. UNION OF INDIA AND ORS.
July 15, 2015
SAHAB UDDIN LASKAR Vs. THE STATE OF ASSAM AND ORS.
March 25, 2015
SAHABUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
August 14, 2015
SAHADEV THOMAS Vs. STATE OF ASSAM
November 26, 2015
SAHADEV THOMAS Vs. STATE OF ASSAM
December 21, 2015
SAHANUR ALI Vs. STATE OF ASSAM
August 19, 2015
SAHID ALI Vs. THE UNION OF INDIA AND ORS.
July 14, 2015
SAILEN KUMAR SARMA Vs. THE STATE OF ASSAM AND ORS.
March 4, 2015
SAILENDRA KR. BORAH AND ORS. Vs. STATE OF ASSAM
September 21, 2015
SAITYA BARMAN Vs. THE STATE OF ASSAM AND ORS.
May 13, 2015
SAJ BEGUM Vs. THE ASSAM BOARD OF REVENUE AND ORS.
August 20, 2015
SAKTI RAM GULATI Vs. LALPATI HALOAI
March 17, 2015
SALE AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
January 5, 2015
SAMAR KRISHNA NATH Vs. AMARENDRA NATH AND ORS.
June 11, 2015
SAMAR MADHUA Vs. STATE OF ASSAM
May 7, 2015
SAMARJYOTI MEDHI Vs. INDIAN OIL CORPORATION LTD.
October 15, 2015
SAMED ALI S/O FALU MIAH Vs. STATE OF ASSAM
September 21, 2015
SAMIR AGARWALA AND ORS. Vs. STATE OF ASSAM AND ORS.
December 4, 2015
SAMIR KUMAR Vs. THE UNION OF INDIA AND ORS.
August 31, 2015
SAMPE BALA KACHARI AND ORS. Vs. NARESWAR KACHARI AND ORS.
May 26, 2015
SAMSUL HAQUE SARKAR AND ORS. Vs. JAMIRUDDIN SK. AND ORS.
February 10, 2015
SAMSUL HOQUE SK. Vs. THE STATE OF ASSAM AND ORS.
May 22, 2015
SAMUEL NAG Vs. STATE OF ASSAM
February 6, 2015
SANAT RANJAN BARUAH Vs. SWAPAN DEY AND ORS.
June 4, 2015
SANDHYA BHARALI Vs. NARENDRA BISWAS
February 9, 2015
SANDHYA MEDHI AND ORS. Vs. BOLEN DEKA AND ORS.
August 18, 2015
SANDHYA RANI PAUL Vs. STATE OF ASSAM AND ORS.
November 19, 2015
SANDIP TINDYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 18, 2015
SANGLURI Vs. LALBIAKDAWLA
June 29, 2015
SANGPARI Vs. F LALREMRUATA
March 4, 2015
SANJAY SINGH AND ORS. Vs. STATE OF ASSAM
April 20, 2015
SANJEEV KUMAR KANSAL Vs. CENTRAL BUREAU OF INVESTIGATION (CBI) AND ORS.
January 8, 2015
SANJIB DAS Vs. STATE OF ASSAM
January 20, 2015
SANJIB MAZUMDAR Vs. STATE OF ASSAM AND ORS.
February 19, 2015
SANJIB SONOWAL Vs. THE STATE OF ASSAM
March 2, 2015
SANJIBANI DRUGS CENTRE AND ORS. Vs. THE STATE OF ASSAM AND ORS.
December 22, 2015
SANJOY PAUL Vs. STATE OF ASSAM
March 10, 2015
SANJU KHAN AND ORS. Vs. UNION OF INDIA AND ORS.
February 20, 2015
SANKAR DUTTA Vs. ANIMA RANI DATTA
April 9, 2015
SANTIRAM SAIKIA AND ORS. Vs. THE STATE OF ASSAM
December 10, 2015
SANTOSH KR. PANDEY Vs. STATE OF ASSAM
March 18, 2015
SANTOSH KUMAR DAS Vs. MUKTI RANI DAS
March 18, 2015
SANYEJI ISPAT LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD. & OTHERS
January 9, 2015
SARAT BALADEKA AND ORS. Vs. NARAYAN BAISHYA
September 18, 2015
SARAT CH GOGOI Vs. ANJU DOLAKASHARIA
March 24, 2015
SARAT CH. HAZARIKA Vs. STATE OF ASSAM AND ORS.
April 7, 2015
SARAT GOGOI Vs. STATE OF ASSAM AND ORS.
March 9, 2015
SARDAR CHARAN SINGH Vs. NARENDRA BISWAS
November 20, 2015
SAROJ PRAVA CHANDA Vs. KIRAN SARKAR
March 3, 2015
SATYA NARAYAN PRASAD GUPTA Vs. THE STATE OF ASSAM AND ORS.
July 15, 2015
SATYABAN TALUKDAR Vs. STATE OF ASSAM AND OTHERS
August 18, 2015
SATYABRATA MUKHERJEE AND ORS. Vs. BISHNULAL RABIDAS AND ORS.
April 8, 2015
SATYENDRA MALAKAR AND ORS. Vs. MONORANJAN DAS
May 15, 2015
SAUGATA PAL Vs. ABANI SARMA
May 7, 2015
SAYED UHAB ALI AND ORS. Vs. ABBAS ALI AND ORS.
June 25, 2015
SEBA SINGH Vs. STATE OF ASSAM
August 12, 2015
SECRETARY, SADAR PATTY MASJID COMMITTEE Vs. WAHIDA BEGUM AND ORS.
March 24, 2015
SEEMA KARMAKAR Vs. STATE OF ASSAM AND ORS.
June 18, 2015
SEKHAR RUDRA Vs. UNION OF INDIA AND ORS.
November 5, 2015
SEWAK DUTTA Vs. SUNIL BHUYAN
April 29, 2015
SH LALBUANGA Vs. LALTHANGFALA S/O ROHMINGTHANGA
August 24, 2015
SH LALMALSAWMA, Vs. ROPARI
January 21, 2015
SH LALNUNMAWIA Vs. STATE OF MIZORAM
January 30, 2015
SH LIANCHUNGNUNGA Vs. STATE OF MIZORAM
June 5, 2015
SH. K. MALSAWMA AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
July 24, 2015
SH. K. MALSAWMA, S/O C. LUNGMUANA KHIANGTE, R/O NEW COLONY SAIHA Vs. SH. HRANGTAWNA, IRTS SECRETARY TO THE GOVT. OF MIZORAM TRANSPORT DEPTT., AIZAWL
July 21, 2015
SH. K.C. REJIMON (DC 399) Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, TO THE GOVERNMENT OF MIZORAM, AIZAWL
July 24, 2015
SH. LALAWMPUIA AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
June 11, 2015
SH. LALDAWNGLIANA Vs. STATE OF MIZORAM
August 18, 2015
SH. LALZARLIANA Vs. LALFAKAWMI
February 9, 2015
SH. R. ZARZOLIANA Vs. THE STATE OF MIZORAM
October 12, 2015
SH. RORELLIANA Vs. STATE OF MIZORAM
September 10, 2015
SH.LALHMINGLIANA Vs. STATE OF MIZORAM
May 1, 2015
SHAH SYED AHADUR RAHMAN Vs. HONBLE GAUHATI HIGH COURT
March 4, 2015
SHAHANAZ ALFIDA WAHIB Vs. BANK OF INDIA
May 28, 2015
SHAHERA KHATUN BIBI Vs. STATE OF ASSAM AND ORS.
August 20, 2015
SHALIMAR CHEMICAL WORKS LIMITED Vs. THE STATE OF ASSAM AND ORS.
March 4, 2015
SHAMELA KHATUN @ SHUBALA KHATUN Vs. UNION OF INDIA AND OTHERS
December 18, 2015
SHANKAR DAS Vs. UNION OF INDIA
August 25, 2015
SHARMILA SHETTY Vs. B & A LTD. AND ORS.
January 8, 2015
SHEO BALAK SINGH Vs. UNON OF INDIA
August 12, 2015
SHEO PRASAD CHOUHAN Vs. JOYRADHA DAS AND ORS.
June 23, 2015
SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD. Vs. OIL INDIA LIMITED
May 14, 2015
SHREE GANGA MARBLES Vs. SARDAR CHARAN SINGH AND ORS.
November 20, 2015
SHRI DEBAJIT SAIKIA, S/O LATE BHOLANATH SAIKIA, RESIDENT OF SEUJPUR, DIBRUGARH, P.O. & P.S. DIBRUGARH, DISTRICT Vs. UNITED BANK OF INDIA, H.O.
July 21, 2015
SHRI GANESH BISWAS, S/O LATE GIRISH BISWAS Vs. SRI MADHUSUDHAN PAUL AND OTHERS
June 2, 2015
SHRI NIDHU SUKLABAIDYA Vs. THE STATE OF ASSAM
August 27, 2015
SHRI SANJAY KUMAR BARUA, S/O LATE BIRENDRA KUMAR BARUA RESIDENT OF PANBAZAR, S.C. GOSWAMI ROAD, GUWAHATI Vs. SHRI PRADIP KUMAR GOSWAMI S/O LATE JAMINI KANTA GOSWAMI, RESIDENT OF M.G. ROAD, NEAR BANESWAR TEMPLE, PANBAZAR, GUWAHATI
December 23, 2015
SHRI TANKESWAR KALITA Vs. THE STATE OF ASSAM, REPRESENTED BY DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM, INDUSTRIES & COMMERCE DEPARTMENT, DISPUR, GUWAHATI
August 31, 2015
SHUKLA TRADING COMPANY Vs. OIL INDIA LTD AND OTHERS
May 25, 2015
SHYAMAL KANTI MALAKAR Vs. MONORANJAN DAS
May 15, 2015
SIDDARTHA CHAKRABORTY Vs. THE UNITED BANK OF INDIA AND ORS.
July 30, 2015
SIGMA SOYA INDUSTRIES PVT. LIMITED Vs. SIGMA SPICE INDUSTRIES PVT. LIMITED
January 20, 2015
SILLY LAKRA Vs. STATE OF ASSAM
August 3, 2015
SIMAN PAHARIA Vs. STATE OF ASSAM
February 6, 2015
SIOTIA STEELS LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. AND ORS.
June 26, 2015
SIRAJUL HAQUE Vs. STATE OF ASSAM AND ORS.
November 21, 2015
SIRAJUL HOQUE AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 18, 2015
SISU RAM DAS Vs. THE STATE OF ASSAM
April 22, 2015
SITARAM JHA Vs. SUPERINTENDENT OF POLICE, CBI
February 10, 2015
SIVAJI SAHA Vs. SHAH MD FARID
May 12, 2015
SK FAKAR UDDIN Vs. SK FAIJUL HAQUE
July 16, 2015
SK. ALI HUSSAIN Vs. STATE OF ASSAM AND ORS.
July 22, 2015
SMT. ARATI GOGOI & OTHERS Vs. DINA KANTA SAIKIA
January 20, 2015
SMT. MAYABATI KALITA AND OTHERS Vs. SRI SANTOSH KALITA AND ANOTHER
September 11, 2015
SMT. SABYA NEOR AND OTHERS Vs. TAPAN KUMAR PRADHAN
November 23, 2015
SMTI DURGABALA GHOSH Vs. STATE OF ASSAM
February 5, 2015
SMTI HIGIO ARUNI W/O HIGIO TALA Vs. THE STATE OF ARUNACHAL PRADESH
August 20, 2015
SMTI JOSHOMAYEE DEVI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT & ORS.
March 12, 2015
SMTI KAMALA BAISHYA Vs. STATE OF ASSAM
July 29, 2015
SMTI KAMALA RANI NAMASUDRA & ORS. Vs. SASTHI SARAKAR
February 23, 2015
SMTI MALINA BHOWMIK Vs. MUSTT. NURJAHAN BORBHUYAN W/O LATE ENAMUL HAQUE BORBHUYAN
November 5, 2015
SMTI MITRA ROY & ORS. Vs. JAGDISH CHANDRA RAI & ORS.
March 31, 2015
SMTI ROMA DEY W/O LATE DILIP KR. DEY ANANDANAGAR, UDALBAKHRA GUWAHATI Vs. THE UNION OF INDIA REPRESENTED BY THE GENERAL MANAGER, NF RAILWAY, MALIGAON GUWAHATI
November 23, 2015
SMTI SABITA BAISHYA Vs. STATE OF ASSAM & ORS.
February 4, 2015
SMTI SHIV ANI DEY Vs. STATE OF ASSAM & ANR.
March 17, 2015
SMTI. GINIA DEVI DHELIA Vs. ASHISH DEBNATH & ANOTHER
February 24, 2015
SMTI. JITUMONI SAIKIA Vs. SRI DWIPEN SAIKIA AND OTHERS
June 12, 2015
SMTI. SUROBALA TALUKDAR Vs. ON THE DEATH OF KESHAB THAKURIA HIS LEGAL HEIRS CHITRA THAKURIA & OTHERS
January 27, 2015
SOHRAB HUSSAIN Vs. STATE OF ASSAM AND ORS.
April 23, 2015
SOLEMAN ALI Vs. STATE OF ASSAM
December 8, 2015
SOMA DAS Vs. RANJIT DAS
April 9, 2015
SOMA MUNDA Vs. STATE OF ASSAM
May 28, 2015
SOMESWAR NATH Vs. JOYRAM NATH
July 23, 2015
SONDHYA RANI GHOSH AND ORS. Vs. AMAL GHOSH AND ORS.
February 19, 2015
SONESWAR ROY Vs. UNION OF INDIA AND OTHERS
October 12, 2015
SONIT KUMAR NATH AND ORS. Vs. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
May 26, 2015
SONU SAHU AND ORS. Vs. STATE OF ASSAM AND ORS.
July 21, 2015
SORHAB ALI (MD.) AND ORS. Vs. STATE OF ASSAM
December 15, 2015
SRI ANIL BAWRI, SON OF HARADHAN BAWRI Vs. SRI ANIL CHANDRA SARMAH ADHYAPAK, SON OF SRI JADAV CHANDRA SARMAH ADHYAPAK, VILLAGE
January 30, 2015
SRI BHUBAN DAS S/O. LATE UMESH DAS, RESIDENT OF BURHAGAON, P.S. LANKA, DIST. NAGAON, ASSAM Vs. STATE OF ASSAM
November 16, 2015
SRI GOBINDA CHANDRA KALITA, SON OF LATE RAMONI KALITA, RESIDENT OF MILONPUR, CHANDMARI, GUWAHATI Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (SECONDARY) DEPARTMENT, DISPUR, GUWAHATI
August 28, 2015
SRI JOYRAM NATH, S/O. LATE HOWRIA RAM NATH Vs. SRI SOMESWAR NATH, S/O. LATE GIRINDRA CH. NATH
July 23, 2015
SRI KHARGAPANI BARMAN SON OF LATE MOHAN BARMAN RESIDENT OF VILL Vs. SRI SURESH DEKA AND ANOTHER
December 7, 2015
SRI KUNJA BEHARI CHOUDHURY, SON OF HEMA KANTA CHOUDHURY, RATNAPUR, TEZPUR, DISTRICT Vs. SRI SUREN SAIKIA, SON OF LATE INDIBAR NANDI SAIKIA, MAJGAON, MOUZA
April 29, 2015
SRI MAHADEV SARMA SON OF LATE DURGA SARMA, VILLAGE Vs. STATE OF ASSAM
December 10, 2015
SRI MOHENDRA DAS, SON OF SRI BROJENDRA DAS, RESIDENT OF VILL Vs. THE STATE OF ASSAM
August 21, 2015
SRI MONOYEL SUREN AND ANOTHER Vs. STATE OF ASSAM
September 21, 2015
SRI PARAMJIT SINGH S/O. LATE SARDAR MANSA SINGH PANCHGRAM DISTRICT Vs. SRI RAMAKANTA CHAKRABORTY AND OTHERS
September 16, 2015
SRI RANGENDRA PALAK SON OF LATE MILAN PALAK, VILL & P.O. Vs. SRI PRAHLAD CHUTIA AND OTHERS
December 10, 2015
SRI. SURJYA BARO AND OTHERS Vs. MRS. URMILA DAS
April 23, 2015
SRIMATI PHULANI BALA DAS Vs. UPEN DAS
May 14, 2015
SRINIVASA REDDY VOLADRI Vs. UNION OF INDIA AND ORS.
March 30, 2015
STATE BANK OF INDIA Vs. SH LALSANGBERA
January 30, 2015
STATE OF ASSAM Vs. GHANASHYAM MALAKAR AND OTHERS
February 24, 2015
STATE OF ASSAM Vs. ARCHITECH CONSULTANTS PVT. LTD.
November 12, 2015
STATE OF ASSAM AND ORS. Vs. ARUNIMA CHETIA AND ORS.
March 18, 2015
STATE OF ASSAM AND ORS. Vs. KUMUD GOGOI
October 6, 2015
STATE OF ASSAM AND ORS. Vs. UMESH CHANDRA DAS AND ORS.
April 10, 2015
STATE OF ASSAM AND OTHERS Vs. MINU KUMARI KALITA
August 18, 2015
STATE OF MIZORAM Vs. C SANGNGHINA
August 13, 2015
STATE OF MIZORAM Vs. S K ROY
September 18, 2015
STATE OF MIZORAM Vs. LALCHHAWNTHANGA
June 18, 2015
STATE OF MIZORAM Vs. VANLALFELA AND ORS.
October 13, 2015
STATE OF NAGALAND Vs. TEKANUKSHILA
October 8, 2015
STATE OF NAGALAND AND OTHERS Vs. DR. MECHUMLA ANAR
October 6, 2015
SUBAL PRAJA Vs. STATE OF ASSAM
August 5, 2015
SUBHASH CHANDRA DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
February 4, 2015
SUBHASH GUPTA & ANOTHER Vs. STATE OF ASSAM
February 3, 2015
SUBIR DHAR Vs. THE STATE OF ASSAM
June 25, 2015
SUBIR SINHA Vs. UNION OF INDIA AND OTHERS
June 22, 2015
SUBODH CHANDRA SARKAR AND ORS. Vs. DULAL CHANDRA GORE AND ORS.
March 31, 2015
SUBODH NATH AND ORS. Vs. FULU RANI DEVI
May 13, 2015
SUBU TACHANG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 1, 2015
SUDHANYA BALA DHAR Vs. CHABI DUTTA CHOUDHURY
July 23, 2015
SUDHIN CHANDRA BARUA Vs. STATE OF ASSAM
March 19, 2015
SUKHLAL ROY Vs. BHABESH CHANDRA
March 26, 2015
SUKUMAR NAMASUDRA Vs. BHOJAN NAMASUDRA
June 19, 2015
SUKUMARI SHARMA AND ORS. Vs. RAJ GOBINDO CHAKRABORTY AND ORS.
June 12, 2015
SUKUR ALI Vs. JARINA BIBI
April 2, 2015
SULACHANA RATH SARMA Vs. BIBEKANANDA SARMA
May 8, 2015
SULEMA KHATUN Vs. THE UNION OF INDIA AND ORS.
April 29, 2015
SUNDERJIT TANTI Vs. STATE OF ASSAM
November 17, 2015
SUNIL KUMAR SAHA AND ORS Vs. TAPASI SARKAR
October 5, 2015
SUNIT KUMAR PUZARI Vs. JADAV CH. KONWAR AND ORS.
September 17, 2015
SUNITA TANSPORT AGENCY Vs. OIL INDIA LTD. AND ORS.
May 25, 2015
SUNU MURA Vs. THE STATE OF ASSAM
February 23, 2015
SUPRABHA BORA Vs. THE STATE OF ASSAM AND ORS.
February 10, 2015
SURAIYA BEGUM AND ORS Vs. MUSSTT JORGINA RAHMAN WIFE OF LATE ATAUR RAHMAN AND ORS
September 8, 2015
SUREN GOGOI Vs. STATE OF ASSAM
September 22, 2015
SUREN SAIKIA Vs. KUNJA BEHARI CHOUDHURY
April 29, 2015
SUREN TANTI Vs. STATE OF ASSAM
October 13, 2015
SURENDRA KUMAR SHARMA Vs. STATE OF ASSAM AND ORS.
July 17, 2015
SURENDRA NATH DAS Vs. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
May 7, 2015
SURENDRA NATH PATHAK Vs. S N PATHAK
February 26, 2015
SURENDRA NATH PATHAK Vs. SMTI. PROBHABATI DEVI PATHAK AND OTHERS
February 26, 2015
SURESH BAGHOWAR Vs. STATE OF ASSAM
October 14, 2015
SURING PAKBA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 15, 2015
SURJYA BARO Vs. URMILA DAS
April 23, 2015
SUSHANTA KAR Vs. GANESH CHAKRABORTY
May 5, 2015
SUSHIL KR. MANDAL Vs. PROBODH KUMAR DIHINGIA
August 13, 2015
SUSHILA BALA BORA Vs. BHAGABAN CH. DAS
February 24, 2015
SUSHMITA BEGUM Vs. THE STATE OF ASSAM AND ORS.
April 8, 2015
SUSHMITA DAS Vs. STATE OF ASSAM AND ORS.
June 26, 2015
SWAPAN DAS Vs. PRADIP KR. PAUL AND ORS.
June 2, 2015
SWAPAN DEWANJI Vs. THE STATE OF ASSAM
February 13, 2015
SWAPAN KUMAR MALIK Vs. UNION OF INDIA
September 29, 2015
SWEET HUSSAIN Vs. STATE OF ASSAM
July 30, 2015
SYED SAIDUL ISLAM Vs. STATE OF ASSAM AND ORS.
July 15, 2015
SYED SAZIDUR ROHMAN Vs. STATE OF ASSAM
March 31, 2015
T DOCHEA S/O T LEMKUALA Vs. CHIEF EXECUTIVE MEMBER, CADC
June 29, 2015
TABIBUN NESHA Vs. STATE OF ASSAM
January 29, 2015
TAHIR ALI AND ORS. Vs. STATE OF ASSAM
May 21, 2015
TAKU TAYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 15, 2015
TAM SILUP Vs. ADDITIONAL DEPUTY COMMISSIONER, SAGALEE, PAPUM PARE DISTRICT, ARUNACHAL PRADESH
July 17, 2015
TANUJA BARUAH Vs. STATE BANK OF INDIA
December 2, 2015
TAPAN CHAKRABORTY Vs. BIMAN ROY
October 14, 2015
TAPAN CHANDRA DAIMARY Vs. THE STATE OF ASSAM AND ORS.
March 23, 2015
TAPAN KUMAR DAS Vs. PRADEEP DAS
August 26, 2015
TAPAN KUMAR PRADHAN Vs. SMT. SABYA NEOR AND OTHERS
November 23, 2015
TAPAN MAHANTA Vs. STATE OF ASSAM
August 5, 2015
TAPIYAR MOYONG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
March 5, 2015
TAPU MOSU Vs. STATE OF ARUNACHAL PRADESH AND ORS.
April 8, 2015
TARA BEGUM Vs. AMZED ALI
July 28, 2015
TARIN DAKPE Vs. ELECTION COMMISSION OF INDIA AND ORS.
April 9, 2015
TARINI KANTA DAS AND ORS. Vs. PRADEEP DAS AND ORS.
August 26, 2015
TARKESWAR THAKUR Vs. AJOY KUMAR VERMA
March 31, 2015
TARUN DEV SARMA AND ORS. Vs. STATE OF ASSAM AND ORS.
September 2, 2015
TARUN HAZARIKA Vs. STATE BANK OF INDIA & ORS.
March 12, 2015
TATA TEA LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
March 4, 2015
TATO LOMBI Vs. STATE OF ARUNACHAL PRADESH
June 19, 2015
TECHI DOYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 7, 2015
THE AHMED TEA CO. (PVT.) LTD. Vs. TARSEM SINGH BHOGAL AND ORS.
May 19, 2015
THE ASSAM CO-OP. INSURANCE LTD. Vs. THE PRESIDING OFFICER AND ORS.
September 7, 2015
THE ASSAM GOVERNMENT MARKETING CORPORATION LTD. Vs. THE STATE OF ASSAM AND ORS.
March 26, 2015
THE ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SURANA INDUSTRIES
February 18, 2015
THE GOVT. OF ASSAM, TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, HOME AND POLITICAL DEPTT., DISPUR, GUWAHATI Vs. MAMEZA KHATUN AND ORS, D/O LATE HARAN KAZI, R/O SHAKHARI PARA, P.O. JAMADGHT, P.S. SOUTH SALMARA, DIST. DHUBRI, ASSAM
October 13, 2015
THE NUMALIGARH REFINERY LTD. AND ORS. Vs. COMMISSIONER, WORKMENS COMPENSATION-CUM-ASSISTANT LABOUR COMMISSIONER AND ORS.
May 14, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. JAMALUDDIN AND ORS.
September 1, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. SAHADAT KHAN AND ORS.
November 12, 2015
THE STATE OF ARUNACHAL PRADESH Vs. SUBHASH PROJECTS & MARKETING LTD. AND ORS.
June 25, 2015
THE STATE OF ASSAM AND ORS. Vs. SUSHIL KUMAR
June 4, 2015
THE STATE OF ASSAM AND ORS. Vs. SELIM UDDIN AND ORS.
July 24, 2015
THE UNION OF INDIA Vs. SMT. VANRAMNGHAKI
October 16, 2015
THE UNION OF INDIA Vs. U.M.F. INDUSTRIES LTD.
December 17, 2015
THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAYS, MALIGAON, GUWAHATI Vs. M/S STEEL AUTHORITY OF INDIA, M.N. ROAD, PANBAZAR, GUWAHATI
September 22, 2015
THE WORKMEN Vs. THE MANAGEMENT OF DUFFLATING T.E. AND ORS.
August 19, 2015
THULESWAR HAZARIKA Vs. STATE OF ASSAM
December 15, 2015
TIPAK TAYENG Vs. DEPUTY COMMISSIONER, PASIGHAT AND ANR.
November 21, 2015
TOMEJ ALI Vs. STATE OF ASSAM
March 3, 2015
TOUZHU-U Vs. STATE OF NAGALAND
April 10, 2015
TRIDIP BURAGOHAIN AND ORS. Vs. THE STATE OF ASSAM AND ORS.
February 3, 2015
TSITHRONGSE SANGTAM Vs. STATE OF NAGALAND AND ORS.
August 13, 2015
TSUKJEMWATI AO Vs. STATE OF NAGALAND
May 7, 2015
TULIKA GOSWAMI MAHANTA AND ORS. Vs. MUKUL SAIKIA AND ORS.
March 10, 2015
TUTA MIALASKAR Vs. ABDUL MUSABBIR ALI LASKAR AND ORS.
May 20, 2015
UCO BANK Vs. CHOUDHURY RICE MILL AND ORS.
May 13, 2015
UDC GANESH THAKUR Vs. UNION OF INDIA AND ORS.
February 11, 2015
UMA KANTA BANIK Vs. RATAN LAL BANIK AND ORS.
June 2, 2015
UNION OF INDIA Vs. B B ENTERPRISE
April 9, 2015
UNION OF INDIA Vs. MEGHALAYA CEMENT LTD. AND ORS.
June 25, 2015
UNION OF INDIA Vs. SURJYA HAZARIKA AND ORS.
June 26, 2015
UNION OF INDIA Vs. SHYAMAL PAUL S/O LATE SWAPAN PAUL AND PRS
September 10, 2015
UNION OF INDIA Vs. REKHA MONI CHUTIA
February 11, 2015
UNION OF INDIA Vs. SUNRISE TRADERS
November 27, 2015
UNION OF INDIA AND ORS. Vs. P. MULUREEDHARAN
December 15, 2015
UNION OF INDIA AND ORS. Vs. B.K. MISHRA
October 15, 2015
UNITED INDIA INSURANCE CO LTD Vs. DIMBESWAR DAS AND OTHERS
September 1, 2015
UNITED INDIA INSURANCE CO LTD Vs. LALDAWNGLIANA
September 23, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. BABAN NATH AND ORS.
November 13, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. IMDADUL SHIEKH AND ORS.
September 22, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. JITUMNI CHOUDHURY AND ORS.
September 18, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. DINESH CHANDRA MANDAL AND ORS.
October 8, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SAFIQUL ISLAM AND ORS.
February 10, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL MATIN AND ORS.
March 23, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. ABU SHAMA ALI AND ORS.
February 12, 2015
UNITED INDIA INSURANCE CO. LTD., HAVING ITS REGD. OFFICE AT 24, WHITES ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD, GHY Vs. KHAGEN HALOI AND ORS., S/O LT. KESHAV HALOI, R/O AMIN GAON, GHY DIST KAMRUP, ASSAM
September 1, 2015
UNITED INDIA INSURANCE COMPANY Vs. KURBAN ALI AND ORS.
October 5, 2015
UNITED INDIA INSURANCE COMPANY Vs. ISMAIL HUSSAIN AND ORS.
September 18, 2015
UNITED INDIA INSURANCE COMPANY Vs. MOZZAMEL HAQUE AND ORS.
October 6, 2015
UNITED INDIA INSURANCE COMPANY LTD Vs. MD SAMSUL HAQUE
February 20, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. JOHIRUL ISLAM AND ORS.
October 8, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. INDRAJIT DAS AND ORS.
November 17, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. ABDUL ALI AND ORS.
February 24, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. IDRISH ALI AND ORS.
February 25, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. KULASORI MIRDHA AND ORS.
April 28, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. GAYA ROY AND ORS.
March 19, 2015
UNITY VILLAGE Vs. STATE OF NAGALAND
October 8, 2015
UNIVERSITY GRANTS COMMISSION AND ORS. Vs. PUNAL KUMAR DAS AND ORS.
July 31, 2015
UPASANA DAS Vs. THE UNION OF INDIA AND ORS.
June 2, 2015
UPC OF MIZORAM Vs. LALLIANPUII
May 8, 2015
UPC OF MIZORAM Vs. LALLIANPUII
October 27, 2015
UPPER ASSAM PETROCOKE PVT. LTD. & ANR. Vs. THE UNION OF INDIA & 4 ORS REP. THROUGH SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION, UDYOG BHAWAN, NEW DELHI
August 6, 2015
URBAN BOARD ENGINEERS ASSOCIATION AND ORS. Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
August 4, 2015
USMAN GANI Vs. UNION OF INDIA AND ORS.
July 21, 2015
UTPAL GOSWAMI AND ORS. Vs. STATE OF ASSAM AND ORS.
May 5, 2015
UTPAL MISHRA Vs. STATE OF ASSAM
March 17, 2015
UTPAL RAJKUMAR Vs. DIBRUGARH UNIVERSITY & ORS.
February 9, 2015
UTTAM BHOWMICK AND ORS. Vs. STATE OF ASSAM AND ORS.
April 7, 2015
UTTAM DADHARA Vs. SUNSBALA DADHARA
May 12, 2015
UTTAM DAS Vs. STATE OF ASSAM AND ORS.
March 3, 2015
V. MAKRITSU AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
April 30, 2015
VANLALAWIA S/O ROCHUNGNUNGA Vs. NEW INDIA ASSURANCE CO LTD
June 12, 2015
VANLALHRUAIA Vs. PRINCIPAL SECRETARY
November 18, 2015
VANLALPEKHLUI AND ORS. Vs. SHIVNATH SINGH AND ORS.
February 4, 2015
VANLALSIAMA Vs. STATE OF MIZORAM
September 22, 2015
VANLALVUANA Vs. SECRETARY OF MIZORAM
September 29, 2015
VED BARUA Vs. STATE OF ASSAM AND ORS.
March 4, 2015
VEKHONYU LETRO Vs. STATE OF NAGALAND
February 26, 2015
VENNEIBERA AND ORS. Vs. STATE OF MIZORAM
October 15, 2015
VETHITA MEDEO AND ORS. Vs. STATE OF NAGALAND AND ORS.
February 5, 2015
VETHITA MEDOE Vs. STATE OF NAGALAND
April 20, 2015
VETSTAL RIO Vs. STATE OF NAGALAND
February 24, 2015
VIDYA SAGAR SARIN Vs. NATIONAL INSURANCE COMPANY LTD
May 20, 2015
WOBENTHUNG LOTHA Vs. STATE OF NAGALAND
July 20, 2015
WORKMAN Vs. MANAGEMENT OF KHARJAN TEA ESTATE AND ORS.
August 12, 2015
WORKMAN Vs. MANAGEMENT OF DUFFLATING T.E.
August 19, 2015
WORKMAN OF GHOGRAJAN TEA ESTATE Vs. MANAGEMENT OF GHOGRAJAN TEA ESTATE
December 17, 2015
YADUBANSH SINGH Vs. STATE OF ASSAM
December 9, 2015
YASIN ALI Vs. UNION OF INDIA
November 20, 2015
Z. KHAWZAWL Vs. MIZORAM INFORMATION COMMISSION AND ORS.
August 18, 2015
ZAIREMTHANGA AND ANR. Vs. STATE OF MIZORAM AND ORS.
November 23, 2015
ZAKIR HUSSAIN AND ORS. Vs. STATE OF ASSAM
September 21, 2015
ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. Vs. UNITED BANK OF INDIA AND ORS.
June 11, 2015
ZIAUL ISLAM SARKAR Vs. STATE OF ASSAM AND ORS.
July 17, 2015
ZOHMINGTHANGI Vs. VANLALHLUA
September 8, 2015
ZONUNFELA Vs. STATE OF MIZORAM
March 4, 2015
ZONUNMAWII W/O ZOSANGLIANA TEACHER AND ORS Vs. STATE OF MIZORAM AND ORS
September 8, 2015
ZUBEDA AHMED Vs. FAZLIA BEGUM
May 7, 2015
ZULFIKAR ALAM HAZARIKA Vs. STATE OF ASSAM
May 12, 2015