Case Index

Title
Date
A.S. BERAR Vs. DTE OF EDUCATION (EAST)
July 24, 2015
ABHINAV SHARMA AND ORS. Vs. NATIONAL GREEN TRIBUNAL
January 28, 2015
AJAY KUMAR AGARWAL Vs. PUNJAB NATIONAL BANK
February 13, 2015
AMAL KUMAR BHATTACHARYA Vs. SHIKHAR RANJAN
March 2, 2015
AMIT KUMAR BANIK Vs. UNITED INDIA INSURANCE CO. LTD.
January 6, 2015
ANIL SINGH Vs. PIO
February 16, 2015
ANURAG GARG Vs. DEPUTY DIRECTOR OF EDUCATION
April 22, 2015
ANURAG KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 9, 2015
ASHOK SHRIVASTAV Vs. NEW INDIA ASSURANCE CO. LTD.
September 8, 2015
ASHOKA SAXENA Vs. CENTRAL PUBLIC INFORMATION OFFICER, UNION BANK OF INDIA AND ORS.
August 25, 2015
AVINASH KUMAR Vs. ARUNA ASAF ALI GOVERNMENT HOSPITAL, GNCTD
August 6, 2015
B.N. REDDY Vs. BAR COUNCIL OF INDIA
March 17, 2015
BALADEVAN RANGARAJU Vs. PIO, DELHI COMMISSION FOR WOMEN, GNCTD
March 3, 2015
BHAN SINGH Vs. PIO, TIS HAZARI COURT
August 25, 2015
C.K.D. SINGH Vs. RUPAM GHOSH, CPIO
August 18, 2015
CHANDRATAN B. SOMANI Vs. CPIO & INCOME TAX OFFICER AND ORS.
August 10, 2015
DAYA NAND KHUNDIA Vs. THE CPIO, ACCOUNTS BRANCH, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
September 3, 2015
DILIP SHRISHRIMAL Vs. STATE BANK OF INDIA
March 9, 2015
DIVYA IYER Vs. TIHAR JAIL
August 13, 2015
G.D. GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK
August 24, 2015
GIAN CHAND Vs. SDM (HQ-II)
January 8, 2015
GIRISH KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF BORADA
August 24, 2015
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, CORPORATION BANK
July 28, 2015
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
August 27, 2015
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF INDIA
August 31, 2015
INDIAN TECHNOMAC COMPANY LIMITED Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK AND ORS.
July 29, 2015
J.K. MITAL Vs. PIO, HOME DEPARTMENT
April 17, 2015
J.K. MITTAL Vs. CPIO
April 20, 2015
K. BALASUBRAMANIAM Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OIL CORPORATION LTD.
March 5, 2015
K.E. RAVICHANDRAN Vs. STATE BANK OF INDIA
January 6, 2015
LALIT VERMA Vs. RAMA SHANKAR SINHA AND ORS.
August 11, 2015
LAXMI PAT SURANA Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF INDIA
September 1, 2015
M. HAROON SIDDIQUI Vs. CENTRAL PUBLIC INFORMATION OFFICER
April 24, 2015
M. HAROON SIDDIQUI Vs. CENTRAL PUBLIC INFORMATION OFFICER, M/O AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION
April 28, 2015
M. MURUGAN Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 29, 2015
M. SWAMINATHAN Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 13, 2015
M.K. GANDHI Vs. INDRAPRASTHA APOLLO
January 12, 2015
MANIRAM SHARMA Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 14, 2015
MANIRAM SHARMA Vs. DEPARTMENT OF JUSTICE
February 13, 2015
MANIRAM SHARMA Vs. DEPT. OF JUSTICE
February 19, 2015
MANOJ KUMAR RASTOGI Vs. CENTRAL PUBLIC INFORMATION OFFICER
March 18, 2015
MUKESH SARAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, PRATHAMA BANK
March 17, 2015
N.S SHARMA Vs. PIO
February 12, 2015
NEERAJ SIWACH Vs. AICTE
August 20, 2015
P. HAMZA Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 14, 2015
P. SUGUNAVATI Vs. CENTRAL PUBLIC INFORMATION OFFICER, MINISTRY OF PETROLEUM & NATURAL GAS AND ORS.
February 23, 2015
PARVEEN Vs. PIO
February 17, 2015
PRASHANSA SHARMA Vs. DELHI TRANSCO LTD.
February 3, 2015
PREM SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 28, 2015
PUNEET DADEECH Vs. CENTRAL PUBLIC INFORMATION OFFICER, HINDUSTAN PETROLEUM CORPORATION LTD.
July 30, 2015
R.K. JAIN Vs. RAJENDRA PRASAD AND ORS.
September 8, 2015
R.K. JAIN Vs. P.I.O., DELHI ELECTRICITY REGULATORY COMMISSION
April 10, 2015
R.K. JAIN Vs. N.G.T.
March 26, 2015
R.L. GOYAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, UCO BANK
September 2, 2015
RAJEEV KUMAR Vs. P.I.O., ARUNA ASAF ALI
February 10, 2015
RAJIV DHAR JAYAL Vs. POLLY MITRA AND ORS.
April 28, 2015
RAM KISHAN Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH & TRAINING
August 19, 2015
RAMA AGGARWAL Vs. PIO, DELHI STATE LEGAL SERVICE AUTHORITY
August 13, 2015
RAMA AGGARWAL Vs. PIO, DELHI STATE LEGAL SERVICE AUTHORITY
August 8, 2015
RANBIR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER, MINISTRY OF HOME AFFAIRS
September 8, 2015
REDNAM DEEPAK Vs. K.V.K. CHAND AND ORS.
September 8, 2015
RENU BHALLA Vs. THE CPIO
April 6, 2015
ROFIQUE UDDIN BARLASKAR Vs. CPIO & UNDERSECRETARY (VIG.) AND ORS.
April 6, 2015
S.C. AGRAWAL Vs. N.G.T.
March 26, 2015
SAILESWAR CHAKRABARTI Vs. RESERVE BANK OF INDIA
April 17, 2015
SANJAY BHATY Vs. ANURAG SHARMA AND ORS.
August 25, 2015
SANJAY PRASAD GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
February 16, 2015
SANTOSH CHAND Vs. MINISTRY OF FINANCE
February 6, 2015
SATISH CHAND Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY
March 30, 2015
SHAGUN MALHOTRA Vs. THE NEW INDIA ASSURANCE CO. LTD.
August 31, 2015
SHAM SUNDER Vs. PUNJAB NATIONAL BANK, NEW DELHI
August 31, 2015
SIMMI SAHNI Vs. CENTRAL PUBLIC INFORMATION OFFICER, CANARA BANK
September 10, 2015
SUBHASH CHANDRA AGRAWAL Vs. DELHI & DISTRICT CRICKET ASSOCIATION
April 13, 2015
SUBHASH CHANDRA AGRAWAL AND ORS. Vs. INDIAN NATIONAL CONGRESS AND ORS.
March 16, 2015
SUBODH ABBHI Vs. CENTRAL PUBLIC INFORMATION OFFICER
April 24, 2015
SUDERSHAN KUMAR ABROL Vs. CENTRAL PUBLIC INFORMATION OFFICER/UNDER SECRETARY, DOPT
August 10, 2015
SULTAN SINGH Vs. PIO, SUB DIVISIONAL MAGISTRATE (PUNJABI BAGH)
August 17, 2015
SUMIT Vs. CHIEF ELECTION OFFICER
July 29, 2015
SUMIT Vs. CHIEF ELECTION OFFICER
August 13, 2015
T.K. ROY Vs. PIO, DELHI UNIVERSITY
September 15, 2015
V. JAYANTHI Vs. N. SRINIVASAN AND ORS.
August 17, 2015
VIPIN KUMAR AGARWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, PUNJAB & SIND BANK
March 13, 2015
VIRENDRA YADAV Vs. CENTRAL PUBLIC INFORMATION OFFICER, CENTRAL INFORMATION COMMISSION
September 21, 2015