Case Index

Title
Date
CHONGTHAM DALJIT SINGH Vs. MAIBAM JOYKISHORE SINGH
December 7, 2015
SHRI NONGMAITHEM SANATOMBA SINGH Vs. SHRI MOIRANGTHEM KWAKLEI SINGH
December 4, 2015
SHRI OINAM MANI SINGH Vs. THE STATE OF MANIPUR
December 17, 2015
SMT.NGARIYANBAM(O)INDIRA DEVI Vs. SMT. AYEKPAM (N) LAISHRAM
December 2, 2015
A. GOJENDRA SHARMA AND ORS. Vs. THE PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY (EDN./S), GOVT. OF MANIPUR AND ORS.
December 1, 2015
A.S. PANSHI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
March 12, 2015
ABDUL KADIR Vs. EBEMTON
September 9, 2015
AHONGSHANGBAM SURENJIT SINGH Vs. THE STATE OF MANIPUR AND ORS.
May 26, 2015
ALL MANIPUR FERTILIZER DEALERS WELFARE ASSOCIATION Vs. THE STATE OF MANIPUR AND ORS.
February 4, 2015
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES & WORKERS UNION Vs. THE STATE OF MANIPUR AND ORS.
September 23, 2015
ALL MANIPUR STUDENTS UNION Vs. STATE OF MANIPUR
September 18, 2015
ARUNA SOIBAM AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
June 8, 2015
AYEKPAM (O) KANANBALA DEVI Vs. THE STATE OF MANIPUR
January 23, 2015
B. LALHARI SHARMA Vs. THE STATE OF MANIPUR AND ORS.
March 11, 2015
B. MALSAWMA Vs. THE STATE OF MANIPUR AND ORS.
January 22, 2015
B.K. ENTERPRISES Vs. FOOD CORPORATION OF INDIA AND ORS.
October 6, 2015
BASIRJAN BEGUM Vs. THE STATE OF MANIPUR AND ORS.
June 12, 2015
BELAL Vs. THE STATE OF MANIPUR AND ORS.
May 12, 2015
CHINGANGBAM PREMJIT SINGH Vs. THE STATE OF MANIPUR AND ORS.
May 12, 2015
CHONGTHAM DALJIT SINGH Vs. MAIBAM JOYKISHORE SINGH
December 17, 2015
CHONGTHAM ONGBI PISHAK DEVI AND ORS. Vs. CHANDAM IBO SINGH AND ORS.
November 27, 2015
CHONGTHAM TOMBA SINGH Vs. THE STATE OF MANIPUR
January 19, 2015
ELECTION COMMISSION OF INDIA AND ORS. Vs. KEISHAM ROJEN KUMAR SINGH AND ORS.
May 19, 2015
GAITHAORUNG GONMEI Vs. THE STATE OF MANIPUR AND ORS.
February 24, 2015
GURUARIBAM CHITTARANJAN SHARMA Vs. THE STATE OF MANIPUR AND ORS.
February 24, 2015
GURUMAYUM LALGOPAL SHARMA Vs. THE UNION OF INDIA AND ORS.
April 12, 2015
HAOMINTHANG KUKI Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT AND ORS.
February 13, 2015
HEIKRUJAM NABAKUMAR SINGH Vs. KANGABAM THOIBA SINGH
March 18, 2015
HEISNAM BASANTA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
April 21, 2015
HEISNAM JOYKUMAR SINGH Vs. THE STATE OF MANIPUR
October 16, 2015
HIDANGMAYUM DWIJASEKHAR SHARMA Vs. HIDANGMAYUM DEVASEKHAR SHARMA
January 19, 2015
HUIDROM PAHARI SINGH Vs. THE FOOD CORPORATION OF INDIA
January 13, 2015
IROM (O) SHAMILA YUMNAM AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
May 29, 2015
IROM PRATAP SINGH Vs. THE STATE OF MANIPUR AND ORS.
February 3, 2015
JAGDISH PRASAD MANDAWRA Vs. THE UNION OF INDIA AND ORS.
September 22, 2015
JAMES KASAR Vs. M.V. JOSEPH
January 29, 2015
JAMKHOLUN HAOKIP Vs. T.S. THURHING ANAL
January 15, 2015
JOSEPH ZIMIK Vs. THE STATE OF MANIPUR
January 6, 2015
K. DEVANANDA SHARMA Vs. THE STATE OF MANIPUR AND ORS.
June 8, 2015
K. MEGHACHANDRA SINGH Vs. OINAM (O) ITAMANI DEVI AND ORS.
August 11, 2015
K. PETER Vs. THE UNION OF INDIA AND ORS.
January 27, 2015
K. SHYAM Vs. THE PRESIDENT OF JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES
March 11, 2015
K. SHYAM Vs. THE STATE OF MANIPUR AND ORS.
August 18, 2015
KANGABAM GANDHI SINGH Vs. THE DISTRICT MAGISTRATE AND ORS.
May 18, 2015
KANGABAM ONGBI SHAKHI DEVI AND ORS. Vs. GURUMAYUM PRIOYBRATA SHARMA AND ORS.
June 2, 2015
KAPHUNGKAN K. SHIMRAY AND ORS. Vs. STATE OF MANIPUR AND ORS.
September 4, 2015
KEITHELLAKPAM NABAKANTA SINGH Vs. CHONGTHAM RAMANANDA SINGH
May 25, 2015
KH. ZIAUL HAQUE Vs. THE STATE OF MANIPUR
August 17, 2015
KHUNDRAKPAM (NINGOL) ARAMBAM ONGBI SUNITI DEVI AND ORS. Vs. KHUNDRAKPAM (NINGOL) INDRANI DEVI AND ORS.
March 18, 2015
KONGBRAILATPAM ANAND SHARMA Vs. THE STATE OF MANIPUR AND ORS.
March 17, 2015
KONSAM RANJITA DEVI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
July 28, 2015
KSHETRIMAYUM ONGBI BEMBEM DEVI Vs. THE STATE OF MANIPUR AND ORS.
November 24, 2015
KSHETRIMAYUM RAJENDRO SINGH AND ORS. Vs. LOUREMBAM DEBEN SINGH AND ORS.
June 2, 2015
L. CHAOBA SINGH Vs. THE STATE OF MANIPUR AND ORS.
February 24, 2015
L. JAYENTAKUMAR SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
September 2, 2015
L. PALANDRO SINGH Vs. THE STATE OF MANIPUR AND ORS.
May 22, 2015
LAININGBA MANGI Vs. UNION OF INDIA AND ORS.
June 2, 2015
LAISHRAM GOJENDRA SINGH AND ORS. Vs. LANGPOKLAKPAM GUNAMANI SINGH AND ORS.
March 17, 2015
LAISHRAM HARIDAS SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
September 24, 2015
LAISHRAM IBOCHA KHUMAN AND ORS. Vs. TONGKHOHAO KIPGEN AND ORS.
February 12, 2015
LAISHRAM NABACHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
April 27, 2015
LAISHRAM SUSHIL SINGH Vs. STATE OF MANIPUR (MANIPUR)(DB)
November 2, 2015
LALPEINGFEL HMAR Vs. REBECCA HMAR
November 27, 2015
LALZOMLIEN GANGTE AND ORS. Vs. T. DONGZAKAI GANGTE
June 9, 2015
LAW VEIKHUI Vs. THE STATE OF MANIPUR AND ORS.
May 19, 2015
LOITONGBAM JUGESHOR SINGH Vs. THE STATE OF MANIPUR AND ORS.
March 26, 2015
LOITONGBAM PREMANDA SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST AND ORS.
August 7, 2015
LONGJAM NARAHARI SINGH Vs. THE STATE OF MANIPUR AND ORS.
June 25, 2015
LONGJAM OBGNI SWARNALATA DEVI Vs. THE STATE OF MANIPUR AND ORS.
February 19, 2015
LONGJAM TOMBA SINGH Vs. THE STATE OF MANIPUR
January 6, 2015
LOUREMBAM DEBEN SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
October 23, 2015
M. CHISA Vs. THE STATE OF MANIPUR AND ORS.
February 3, 2015
M. SHYAMKISHWOR SINGH Vs. THE STATE OF MANIPUR AND ORS.
February 2, 2015
MAIMOM LUKHOI SINGH Vs. THE STATE OF MANIPUR AND ORS.
April 15, 2015
MOIRANGTHEM Vs. THE DISTRICT MAGISTRATE AND ORS.
February 19, 2015
MOIRANGTHEM IBOMCHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
February 26, 2015
MOIRANGTHEM MEGHA Vs. THE STATE OF MANIPUR
June 12, 2015
MOIRANGTHEM YAIMA SINGH Vs. LAISHRAM ROMA DEVI
May 25, 2015
MRS. ADIM KAMEI Vs. THE STATE OF MANIPUR
December 7, 2015
MRS. LUNMEI KAMEI Vs. THE STATE OF MANIPUR
December 7, 2015
MUTUM IBOMCHA SINGH Vs. STATE OF MANIPUR AND ORS
October 6, 2015
MUTUM THAIMON SINGH Vs. THE STATE OF MANIPUR AND ORS.
March 24, 2015
N. NANDA SHYAM SINGH Vs. THE UNION OF INDIA AND ORS.
May 29, 2015
N.K. SHIMARY Vs. THE STATE OF MANIPUR AND ORS.
November 2, 2015
NAMEIRAKPAM MANICHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
May 5, 2015
NAOREM BRAJAKISHORE SINGH Vs. NAOREM SHYAMSUNDER SINGH AND ORS.
May 21, 2015
NAOREM RAKHESH SINGH AND ORS. Vs. THE MANIPUR UNIVERSITY AND ORS.
September 1, 2015
NARENGBAM PRIYOBRATA Vs. THE STATE OF MANIPUR AND ORS.
March 31, 2015
NATIONAL INSURANCE CO. LTD. Vs. WANGKHEM RANITON DEVI AND ORS.
August 27, 2015
NATIONAL INSURANCE COMPANY LIMITED, MANIPUR Vs. SHAMJETSABAM ONGBI MUKTA DEVI
September 24, 2015
NGANGOM ARUNI DEVI Vs. THE STATE OF MANIPUR AND ORS.
May 29, 2015
NINGTHOUJAM MADHUNIMAI SINGH Vs. THE STATE OF MANIPUR AND ORS.
November 4, 2015
NINGTHOUJAM ONGBI SUNIBALA DEVI Vs. THE UNION INDIA
January 22, 2015
NINGTHOUJAM(N) OINAM(O) INAOBI DEVI Vs. THE DISTRICT MAGISTRATE, BISHNUPUR DISTRICT AND ORS.
May 11, 2015
NONGMAITHEM (O) ROMI DEVI Vs. THE UNION OF INDIA AND ORS.
April 10, 2015
OINAM SOHODEBA SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 4, 2015
OKRAM PRAMODINI DEVI AND ORS Vs. THE STATE OF MANIPUR AND ORS.
April 7, 2015
PANGEIJAM MUHON SINGH AND ORS. Vs. PAONAM GOURAMOHON AND ORS.
May 25, 2015
PAPU SAHU Vs. THE STATE OF MANIPUR AND ORS.
April 9, 2015
PEBAM SANTOSH SINGH Vs. THE UNION OF INDIA AND ORS.
May 26, 2015
PEMLA SHAIZA AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
June 8, 2015
PUKHREM SHARATCHANDRA SINGH Vs. MAIREMBAM PRITHVIRAJ
December 11, 2015
PURNA CHANDRA THOUDAM Vs. THE MANIPUR UNIVERSITY
January 6, 2015
R.B. PRINTING HOUSE Vs. THE STATE OF MANIPUR AND ORS.
November 4, 2015
R.K. ANGOUSANA SINGH Vs. THE STATE OF MANIPUR AND ORS.
September 3, 2015
R.K. IBUNGOSANA SINGH Vs. SATRUGHAN KUMAR
August 22, 2015
R.K. YAISKUL SINGH AND ORS. Vs. THE MANIPUR PUBLIC SERVICE COMMISSION (MPSC) AND ORS.
July 21, 2015
R.S. PETER Vs. COLLECTOR, LAND ACQUISITION
February 16, 2015
R.S. PETER Vs. THE COLLECTOR, LAND ACQUSITION/UKHRUL AND ORS.
July 23, 2015
S. BIRACHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
June 2, 2015
SANJENBAM ABUNG MEETEI Vs. THE HIGH COURT OF MANIPUR AND ORS.
November 3, 2015
SANJENBAM RAMANANDA SINGH Vs. THE DISTRICT MAGISTRATE AND ORS.
April 21, 2015
SHAHABUDDIN Vs. THE STATE OF MANIPUR AND ORS.
August 18, 2015
SHAMURAILATPAM SANJOY SHARMA Vs. THE STATE OF MANIPUR AND ORS.
May 29, 2015
SHANGREIHAN MUIVAH Vs. THE STATE OF MANIPUR AND ORS.
February 6, 2015
SHARMILA NAOREM Vs. THE STATE OF MANIPUR
January 19, 2015
SHREE GURUMAYUM LALGOPAL SHARMA Vs. THE UNION OF INDIA
December 4, 2015
SHRI KAM DEO DAS Vs. THE UNION OF INDIA
December 17, 2015
SHRI LAISHRAM IBOCHA KHUMAN Vs. SHRI TONGKHOHAO KIPGEN
December 2, 2015
SHRI THOUNAOJAM BROJEN SINGH Vs. THE DISTRICT MAGISTRATE
December 10, 2015
SIJAGURUMAYUM TOMBI SHARMA AND ORS. Vs. NINGTHOUJAM SANAJAOBA SINGH AND ORS.
April 20, 2015
SINAM SEKHARJIT SINGH Vs. THE UNION OF INDIA AND ORS.
July 31, 2015
SORAM NABAKUMAR Vs. THE STATE OF MANIPUR AND ORS.
June 16, 2015
T. MANZACHING Vs. THE STATE OF MANIPUR AND ORS.
May 18, 2015
T. SOLOMON ZOU Vs. UNION OF INDIA AND ORS.
April 24, 2015
TAYENJAM ROBINKUMAR SINGH Vs. CHINGTHAM NINGOL TAYENJAM ONGBI SHARMILA DEVI
April 9, 2015
TH. DEBENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
September 22, 2015
TH. TOMBI SINGH Vs. THE STATE OF MANIPUR AND ORS.
April 15, 2015
THANGJAM ROMEN SINGH Vs. DISTRICT MAGISTRATE AND ORS.
April 22, 2015
THE BOARD OF SECONDARY EDUCATION AND ORS. Vs. THE STATE CHIEF INFORMATION COMMISSIONER AND ORS.
May 19, 2015
THE CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION (CLAHRO) Vs. THE STATE OF MANIPUR AND ORS.
April 13, 2015
THE COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH AND ORS. Vs. THE KOMBIREI HOUSING CO-OPERATIVE SOCIETY LTD. AND ORS.
April 16, 2015
THE DIVISIONAL FOREST OFFICER Vs. SOIBAM LENIN SINGH
June 4, 2015
THE MANIPUR FILM DEVELOPMENT CORPN. (A GOVT. OF MANIPUR UNDERTAKING) Vs. MAHARAJKUMAR SHARATCHANDRA SINGH AND ORS.
February 5, 2015
THE MANIPUR UNIVERSITY AND ORS. Vs. PURNA CHANDRA THOUDAM
September 29, 2015
THE NATIONAL INSURANCE CO. LTD. Vs. ACHOUBI BEGUM AND ORS.
May 25, 2015
THE NATIONAL INSURANCE CO. LTD. Vs. WANGKHEM RANITON DEVI
September 2, 2015
THE NATIONAL INSURANCE COMPANY LIMITED (IMPHAL DIVISION) Vs. ELANGBAM BROJEN SINGH AND ORS.
May 25, 2015
THE NATIONAL INSURANCE COMPANY LTD. Vs. SHAMJETSABAM ONGBI MUKTA DEVI
September 24, 2015
THE SATE OF MANIPUR AND ORS. Vs. AMBITION RAGUI AND ORS.
April 21, 2015
THE STATE OF MANIPUR Vs. TALAT MUHAMMED
January 23, 2015
THE STATE OF MANIPUR Vs. KHAMBA SINGH
January 20, 2015
THE STATE OF MANIPUR AND ORS. Vs. VUNGKHONEM AND ORS.
August 26, 2015
THE STATE OF MANIPUR AND ORS. Vs. ARIBAM LAXMIRANI DEVI AND ORS.
March 25, 2015
THE STATE OF MANIPUR AND ORS. Vs. SAROZ KHAN AND ORS.
July 27, 2015
THE STATE OF MANIPUR AND ORS. Vs. S. TIKEN SINGH AND ORS.
April 2, 2015
THE STATE OF MANIPUR AND ORS. Vs. Z.D. SHELLY AND ORS.
January 28, 2015
THE STATE OF MANIPUR AND ORS. Vs. LAISHRAM KHOGENDRA SINGH AND ORS.
November 24, 2015
THE STATE OF MANIPUR AND ORS. Vs. SINAM ONGBI SUSHILA DEVI
February 3, 2015
THE UNION OF INDIA AND ORS. Vs. ZAKIR HUSSAIN
May 12, 2015
THOKCHOM APABI SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
May 5, 2015
THOUDAM RAJEN SINGH AND ORS. Vs. THE MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
October 5, 2015
THOUNAOJAM BROJEN SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOVT. OF MANIPUR AND ORS.
October 12, 2015
THOUNAOJAM SURENDRA SINGH Vs. THE MANIPUR UNIVERSITY AND ORS.
November 17, 2015
TONGKHOLUN KUKI AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 11, 2015
UNION OF INDIA AND OTHERS Vs. MD. ZAKIR HUSSAIN
May 12, 2015
VAREIYO SHATSANG Vs. STATE OF MANIPUR AND ORS.
April 7, 2015
WAHENGBAM BIKENDRO SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
October 6, 2015
WAHENGBAM NINGOL NONGMAITHEM ONGBI CHAOBI DEVI AND ORS. Vs. YUMNAM KANHAI SINGH AND ORS.
May 21, 2015
WAHENGBAM OPENDRO SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
September 29, 2015
WAHIJUDDIN SHAH Vs. THE STATE OF MANIPUR AND ORS.
February 27, 2015
WAIKHOM GOJENDRO SINGH Vs. STATE OF MANIPUR
February 17, 2015
WAIKHOM PREMCHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
May 18, 2015
XXX Vs. THE STATE OF MANIPUR AND ORS.
October 1, 2015
Y. AMUMACHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
October 6, 2015
Y. IBEHAIBI DEVI AND ORS. Vs. STATE OF MANIPUR AND ORS.
October 30, 2015
YENSEMBAM TONJAO SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 24, 2015
YUMLEMBAM SUNANDI DEVI Vs. STATE OF MANIPUR AND OTHERS
October 16, 2015
YUMNAM GOPAL KRISHNA SINGH Vs. THE STATE OF MANIPUR
January 6, 2015
YUMNAM ONGBI IBEMHAL DEVI Vs. STATE OF MANIPUR
May 19, 2015
YUMNAM SHANTI DEVI Vs. THE STATE OF MANIPUR AND ORS.
February 13, 2015