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Case Index
Title
Date
A. ANAND Vs. UNION OF INDIA
January 7, 2015
ABC TRANS CARRIERS PVT. LTD. AND ORS. Vs. PARADIP PORT TRUST AND ORS.
July 27, 2015
ABDUL MAJID Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
August 4, 2015
ABHAYA PARICHHA Vs. STATE OF ORISSA
October 26, 2015
ABHAYA SAMANTARAY Vs. THE COLLECTOR AND ORS.
January 22, 2015
ABHIMANYU NAYAK AND ORS. Vs. BASANTA MOHANTY AND ORS.
November 20, 2015
ABHIRAM SAMAL Vs. INDIAN BANK AND ORS.
April 16, 2015
ACCENT PROPERTIES (P) LTD. Vs. STATE OF ODISHA AND ORS.
May 15, 2015
ADIKANDA JAGADALA Vs. STATE OF ORISSA
November 19, 2015
ADIKANDA SWAIN Vs. DEBARAJ MISHRA
August 13, 2015
AFJAL BAIG AND ORS. Vs. STATE OF ORISSA
September 1, 2015
AHMEDULLA KHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
July 1, 2015
AINTHA PRADHAN AND OTHERS Vs. BAIKUNTHA DAS AND OTHERS
September 3, 2015
AINTHU CHARAN SENAPATI Vs. STATE OF ORISSA AND ORS.
June 29, 2015
AJAY KUMAR NAYAK AND ORS. Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
May 5, 2015
AJAY KUMAR SAHOO Vs. STATE OF ODISHA AND ORS.
August 28, 2015
AJAYA KUMAR PATTNAIK Vs. STATE OF ORISSA AND ORS.
August 19, 2015
AJAYA KUMAR SAHOO Vs. STATE OF ORISSA AND ORS
September 4, 2015
AJAZULLAH & OTHERS Vs. ABRAR HUSSAIN
December 10, 2015
AJIT SINGH Vs. ANIL KUMAR MISHRA
August 12, 2015
AJITESH SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
August 18, 2015
AJODYA JENA Vs. COLLECTOR, BHADRAK
April 2, 2015
AKARANA RANA AND ORS. Vs. SARANGADHAR SWAIN AND OTHERS
March 25, 2015
AKRURA MISHRA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
March 24, 2015
AKSHAYA KUMAR PARIDA AND ORS. Vs. UNION OF INDIA AND ORS.
February 3, 2015
ALAKA @ ALAKANANDA MOHAPATRA Vs. BISHNUPRIYA MOHAPATRA
August 12, 2015
ALAKA AND ORS. Vs. BISHNUPRIYA MOHAPATRA AND ORS.
November 9, 2015
ALEKHA CHARAN SAHU (DEAD) Vs. GOLAB ALIAS GULIA BEWA AND OTHERS
September 23, 2015
ALOK BISOI @ RAMDAS JEW Vs. STATE OF ORISSA
December 24, 2015
ALOK KUMAR AGRAWAL Vs. STATE OF ORISSA AND ORS.
May 6, 2015
AMAR BAL Vs. CHIEF MANAGER-CUM-AUTHORIZED OFFICER
March 19, 2015
AMAR JENA Vs. STATE OF ORISSA
May 13, 2015
AMAR KUMAR SAHU Vs. PANCHANAN TRIPATHY
December 22, 2015
AMIYA KUMAR BISWASRAY Vs. DILLIP KUMAR BISWASRAY AND ORS.
January 28, 2015
AMIYA KUMAR MISHRA Vs. DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD. AND ORS.
July 31, 2015
AMRITLAL SOOD Vs. DIVISIONAL FOREST OFFICER, KHARIAR DIVISION AND ORS
December 15, 2015
AMRUTI KUMARI DAS Vs. STATE OF ORISSA AND OTHERS
April 30, 2015
AMULYA DAS Vs. SRIKANTA DAS AND OTHERS
August 26, 2015
ANADI BEHERA & ANOTHER Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
July 15, 2015
ANADI CHARAN DALAI Vs. ASHOK KUMAR PATNAIK AND OTHERS
March 16, 2015
ANANTA PRASAD MOHANTY Vs. ELECTION OFFICER OF AYABE, PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LTD. AND ORS.
January 30, 2015
ANANTA RAM BEHERA AND ORS. Vs. STATE OF ODISHA AND ORS.
July 24, 2015
ANATHA BANDHU MANDAL Vs. STATE OF ORISSA AND ORS.
June 18, 2015
ANCHAL BIHARI PATTNAIK AND ORS. Vs. INDIAN OIL CORPN. LTD. AND ORS.
May 15, 2015
ANDHRA PRADHAN Vs. STATE OF ORISSA AND OTHERS
May 4, 2015
ANIL KUMAR DASH Vs. STATE OF ORISSA
September 22, 2015
ANIL KUMAR PRADHAN AND ORS. Vs. MADHABI PRADHAN
October 15, 2015
ANIL PRADHAN Vs. STATE OF ORISSA
December 22, 2015
ANITA PATTNAYAK Vs. ARABINDA SUKLA
August 26, 2015
ANITA SAHOO Vs. STATE OF ORISSA AND ORS.
April 20, 2015
ANTARYAMI BARIK AND ORS. Vs. STATE OF ORISSA
December 3, 2015
ANUBHAV PATNAIK Vs. SOUMYA RANJAN PATNAIK
March 26, 2015
ANUPAMA MAHAPATRA Vs. TAPAS KUMAR MAHAPATRA AND ORS.
April 22, 2015
APNA DAS AND OTHERS Vs. MURALIDHAR DAS AND OTHERS
September 25, 2015
ARABINDA SHA AND ORS. Vs. STATE OF ORISSA
November 19, 2015
ARNAB NAYAK Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND ORS.
December 24, 2015
ARUN KUMAR MISHRA AND ORS. Vs. BHUBANESWAR DEVELOPMENT AUTHORITY AND ORS.
March 12, 2015
ARUNABALA SETHI Vs. STATE OF ORISSA AND ORS.
December 9, 2015
ASHEEMA SAMANTRAY Vs. NAMITA SINGH AND ORS.
April 3, 2015
ASHISH KUMAR AGRAWAL Vs. UTKAL UNIVERSITY AND ORS.
March 3, 2015
ASHOK DIGAL Vs. STATE OF ORISSA
November 27, 2015
ASHOK KUMAR GUPTA Vs. STATE
June 18, 2015
ASHOK KUMAR MOHAPATRA Vs. THE UNION OF INDIA AND ORS.
November 16, 2015
ASHOK KUMAR PANDA AND ORS. Vs. JAGANNATH SAHOO AND ORS.
January 5, 2015
ASHOK KUMAR SUKLA Vs. STATE OF ORISSA
January 19, 2015
ASHOK MOHANTY Vs. STATE OF ODISHA
December 9, 2015
ASHUTOSH SARANGI Vs. REETA DHARA
August 18, 2015
ASTHA FEDERATION Vs. STATE OF ORISSA AND ORS.
November 18, 2015
AYUB KHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
January 20, 2015
B. SATYANARAYAN Vs. INSPECTOR GENERAL, NEW DELHI AND ORS.
May 5, 2015
BABAJI CHARAN PRUSTY AND ORS. Vs. PANCHAMA JAGADALA AND ORS.
November 4, 2015
BABULI KHUNTIA Vs. RAM ABTAR MODI AND ORS.
August 28, 2015
BAHA MAJHI Vs. STATE OF ORISSA
February 13, 2015
BAIKUNTHANATH SITHA Vs. STATE OF ORISSA
April 24, 2015
BAISHNAB CHARAN DAS Vs. STATE OF ORISSA
February 13, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. DISTRICT JUDGE-CUM-FIRST MACT, BALASORE AND ORS.
September 10, 2015
BAJRANG METALLICS LTD. Vs. SHIVOM MINERALS LTD.
September 25, 2015
BALA SA Vs. BISWAMITRA BHOI AND ORS.
July 13, 2015
BALAJI TOBACCO STORE Vs. THE SALES TAX OFFICER
March 18, 2015
BALJIT KAUR Vs. THE CHIEF REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD.
February 9, 2015
BALJIT SINGH AND ORS. Vs. KAMAL KISHORE BHAWSINKA AND ORS.
June 17, 2015
BAMADEV PATRA Vs. COLLECTOR, CUTTACK AND ANOTHER
November 23, 2015
BANAJA BASINI MOHAPATRA Vs. STATE OF ORISSA AND ORS.
April 7, 2015
BANAMALA DAS Vs. BISHNU DEVI AND OTHERS
October 7, 2015
BANDU @ MEGHANAD NAIK Vs. STATE OF ORISSA
September 4, 2015
BANITA CHOUDHURY Vs. SUBRATA PATI
January 28, 2015
BANKA BIHARI MOHAPATRA Vs. GITA GOBINDA PATRA AND ORS.
October 16, 2015
BANSAPANI IRON LTD. Vs. STATE OF ODISHA
November 2, 2015
BANSIDHAR BHOI Vs. STATE OF ODISHA AND ORS.
May 11, 2015
BANYA JAL Vs. PRINCIPAL, S.C.B. DENTAL COLLEGE AND HOSPITAL AND ORS.
July 28, 2015
BARENDRA BISWAL Vs. RAMA ROY AND ORS.
March 25, 2015
BASANT KUMAR RATH Vs. STATE OF ORISSA
August 18, 2015
BASANT KUMAR SINGHDEO AND ORS. Vs. THE COLLECTOR-CUM-DISTRICT MAGISTRATE AND ORS.
July 22, 2015
BASANTA KUMAR PANDA (DEAD) Vs. SUBASH CH. PANDA AND ANR.
June 17, 2015
BASANTI @BASANTIRANI JENA & ORS. Vs. STATE OF ODISHA
December 3, 2015
BASANTI KARAN Vs. SANKAR PATRA
July 22, 2015
BASANTI PAIKARAY Vs. PRANANATH PAIKARAY AND ORS.
December 11, 2015
BASISTHA PANDA Vs. STATE OF ORISSA
December 8, 2015
BASUDEV BEHERA AND OTHERS Vs. PANKAJ BEHERA
November 4, 2015
BATA Vs. STATE OF ORISSA AND ORS.
November 20, 2015
BAYANI DAS Vs. BASANTI AGASTI AND ORS.
March 31, 2015
BENSOR PRADHAN Vs. STATE OF ORISSA AND OTHERS
May 4, 2015
BENUDHAR DAS Vs. STATE OF ORISSA AND ORS.
September 23, 2015
BENUDHAR MAHALIK AND ORS. Vs. STATE OF ORISSA
July 2, 2015
BENYAMINI MACHHA Vs. STATE OF ORISSA AND ORS.
September 9, 2015
BHABAGRAHI PATI Vs. BASANTILATA PATI
August 28, 2015
BHABESH KUMAR DAS Vs. MOHAN DAS AGRAWAL
August 26, 2015
BHABIS KUMAR ROUT Vs. UNION OF INDIA AND OTHERS
December 4, 2015
BHAGABATI CHARAN DAS AND ORS. Vs. REPUBLIC OF INDIA
September 16, 2015
BHAGYABATI BADI Vs. STATE OF ODISHA AND ORS.
July 14, 2015
BHAGYADHAR DASH Vs. CHAIRMAN, PARADIP PORT TRUST
January 9, 2015
BHAGYALATA DAS Vs. EAST COAST RAILWAY AND ORS.
March 13, 2015
BHAJAN SWAIN AND OTHERS Vs. STATE OF ODISHA AND OTHERS
August 14, 2015
BHARAT MOTORS AND ORS. Vs. RAMESH KUMAR BHAWASINKA
February 25, 2015
BHARAT PETROLEUM CORPORATION LTD. Vs. GOPIKRISHNA BHATTER AND ORS.
February 23, 2015
BHASKAR CHANDRA MOHAPATRA Vs. THE DISCIPLINARY AUTHORITY, UCO BANK AND ORS.
July 14, 2015
BHAWANI SANKAR MISRA Vs. RUDRA PRASAD SINGH
March 16, 2015
BHIKA MANDI @ MARANDI AND ANOTHER Vs. STATE OF ORISSA
July 17, 2015
BHIKARI CHARAN SATAPATHY Vs. CERTIFICATE OFFICER-CUM-SUB-COLLECTOR, PALLAHARA AND ORS.
September 9, 2015
BHIMA BEHERA Vs. MOHANTA DHYAN CHANDA DAS GOSWAMI AND OTHERS
May 14, 2015
BHIMA DAS AND ORS. Vs. SECOND ADDL. DISTRICT JUDGE AND ORS.
March 25, 2015
BHIMSEN MOHARANA AND ORS. Vs. ORISSA AGRO INDUSTRIES CORPORATION LIMITED AND ORS.
December 9, 2015
BHUBAN KHADIA Vs. STATE OF ORISSA
June 18, 2015
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX AND ORS.
February 23, 2015
BHUJABAL BAGH AND ORS. Vs. STATE OF ORISSA
June 29, 2015
BHUPATLAL TRIBHUBAN DAS Vs. CHEMA ORAM (DEAD)
June 30, 2015
BIBHAS RANJAN PRUSTY Vs. THE SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
March 11, 2015
BIBHUTI BHUSAN MISHRA Vs. PARADIP PORT TRUST AND ORS.
July 28, 2015
BIDYADHAR SAHU Vs. STATE OF ODISHA AND ANOTHER
September 28, 2015
BIJAY KETAN KHATUA Vs. STATE OF ORISSA AND ORS.
January 20, 2015
BIJAY KUMAR THATOI Vs. BIJAYA BAIJAYANTI THATOI
January 21, 2015
BIJAYA CHANDRA NAYAK Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.
July 13, 2015
BIJAYA KRUSHNA DAS Vs. STATE OF ODISHA AND ORS.
February 20, 2015
BIJAYA KUMAR BADU Vs. BHRAMARABARA BADU
January 9, 2015
BIJAYA KUMAR DAS Vs. BISWAJIT BHUSAN SWAIN AND ORS.
October 16, 2015
BIJAYA NAIK Vs. STATE OF ORISSA
July 21, 2015
BIJAYA PATRA AND ORS. Vs. STATE OF ORISSA
August 5, 2015
BIJAYALAXMI BISWAL AND OTHERS Vs. TUNILATA NAYAK AND OTHERS
March 25, 2015
BIJAYALAXMI SAHU Vs. SARPANCHA, KAMLAPUR GRAM PANCHAYAT AND OTHERS
June 17, 2015
BIJAYANANDA MOHANTY Vs. STATE OF ORISSA
February 24, 2015
BIJAYIAL MOHANTA AND ORS. Vs. KHIRAMANI MOHANTA AND ORS.
February 25, 2015
BIKAL CHARAN MANDAL Vs. CHIEF SECY. TO GOVT. OF ODISSA AND ORS.
July 10, 2015
BIKRAM JENA Vs. STATE OF ODISHA
January 16, 2015
BIKRAM ROUT Vs. STATE OF ORISSA
June 22, 2015
BILASH MAJHI Vs. COLLECTOR & DISTRICT MAGISTRATE, KALAHANDI AND ORS.
September 23, 2015
BIMAL CHANDRA PRADHAN Vs. MAHANADI COAL FIELDS LTD. AND ORS.
July 14, 2015
BIMAL KANTA TRIPATHY Vs. SATYA NARAYAN MISHRA AND ORS.
October 1, 2015
BIMALA DEVI AND ORS Vs. LIFE INSURANCE CORPORATION OF INDIA
November 10, 2015
BIMALA SAHOO AND ORS. Vs. BINAYAK SAHOO
April 30, 2015
BIMALKANTI GHOSE Vs. STATE OF ORISSA AND ORS.
February 11, 2015
BIMBADHAR PRADHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
December 1, 2015
BINATA SAMAL Vs. CHANCHALA SAMAL AND ANOTHER
September 28, 2015
BINDAL SPONGE LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
March 30, 2015
BINOD CHANDRA PANIGRAHI @ BINOD PANIGRAHI Vs. LAXMI NARAYAN PANIGRAHI AND OTHERS
August 18, 2015
BIPIN BIHARI SAHU Vs. STATE OF ODISHA
September 9, 2015
BISHNU PRASAD SAHOO Vs. STATE OF ODISHA AND ORS.
October 14, 2015
BISHNUPRIYA MISHRA Vs. STATE OF ORISSA
April 7, 2015
BISHNUPRIYA MOHAPATRA Vs. STATE OF ORISSA AND ORS.
April 22, 2015
BISHNUPRIYA PAIKARAY & ANR Vs. RASHMIREKHA PAIKARAY
March 27, 2015
BISWAJIT MAHAKUD Vs. STATE OF ORISSA
September 1, 2015
BISWANATH SASAMAL Vs. STATE OF ORISSA
November 19, 2015
BRAHMA SAHU (DEAD) BY HIS L.RS. SUSILA SAHU AND OTHERS Vs. SRI RAM SAHU
May 4, 2015
BRAHMANANDA SAHOO Vs. LAXMAN KUMAR SHAH AND ANOTHER
January 22, 2015
BRAJA BANDHU BEHERA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
February 24, 2015
BRAJA KISHORE HARICHANDAN AND ORS. Vs. SARAT CHANDRA JAGADEV
September 16, 2015
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. LAXMAN MUDULI AND ORS.
October 6, 2015
BRUNDABAN SAHOO Vs. RANI BEWA AND OTHERS
March 25, 2015
BRUNDABATI PRADHAN Vs. STATE OF ODISHA AND ORS.
September 23, 2015
BUDHURAM BHOE AND ORS. Vs. TAHASILDAR, LAKHANPUR
July 31, 2015
BUXI JAGABANDHU ENGLISH MEDIUM SCHOOL PARENTS ASSOCIATION Vs. STATE OF ODISHA AND ORS.
September 8, 2015
CAMBRIDGE SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
March 31, 2015
CARE DIAGNOSTIC Vs. STATE OF ORISSA AND ORS
November 18, 2015
CARE DIAGNOSTIC Vs. STATE OF ORISSA AND ORS.
December 18, 2015
CENTURION UNIVERSITY OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF ODISHA AND ORS.
October 5, 2015
CH. MUKUNANDA REDDY Vs. STATE OF ODISHA AND ANOTHER
August 12, 2015
CHAITU NAIK Vs. STATE OF ORISSA
February 24, 2015
CHANCHALA TRIPATHY Vs. TAHASILDAR, BBSR AND ORS.
May 13, 2015
CHANDA Vs. RAMA CHANDRA SAHU AND ORS.
June 26, 2015
CHANDRAKANTI DASH Vs. RAJENDRAMANI DEVI AND ORS.
June 18, 2015
CHANDRAKETU HIAL Vs. TAHASILDAR, BISSAM, CUTTACK AND ANOTHER
August 3, 2015
CHANDRIKA PRASAD PANDA Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
September 8, 2015
CHIEF ENGINEER AND ORS. Vs. J.S. CONSTRUCTION PVT. LTD.
February 6, 2015
CHITRA ATHWANI Vs. STATE OF ODISHA
November 9, 2015
CHITRA ATHWANI Vs. STATE OF ODISHA
September 11, 2015
CHITRASEN MIRDHA @ CHITRA BAG Vs. KUNTI MIRDHA
September 16, 2015
CHUNTIA PATRA Vs. STATE OF ORISSA
February 10, 2015
COLLECTOR, CUSTOMS AND CENTRAL EXCISE Vs. KAMALA RANI RAY
December 1, 2015
COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, ST & SC DEVELOPMENT DEPARTMENT AND ORS. Vs. JAMI BHASKAR RAO AND ORS.
August 17, 2015
CUTTACK CENTRAL COOPERATIVE BANK LTD. Vs. CONTROLLING AUTHORITY-CUM- UNDER THE PSAYMENT OF GRATUITY ACT-CUM-ASST. LABOUR COMMISSIONER AND ORS.
July 23, 2015
D. BHAKTA PRIYAMBA Vs. MEMBER, BOARD OF REVENUE AND ORS.
January 8, 2015
DADHI MOHAPATRA AND OTHERS Vs. STATE OF ODISHA
November 24, 2015
DAMBARUDHAR DAS Vs. STATE BANK OF INDIA
March 31, 2015
DAMBARUDHAR DAS Vs. STATE BANK OF INDIA
August 27, 2015
DAMBARUDHAR MAHANTA Vs. THE GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
May 12, 2015
DAMODAR MOHANTY Vs. BHIMSEN MOHANTY
August 26, 2015
DASARATHI CHHANCHAN AND ORS. Vs. STATE OF ORISSA
April 16, 2015
DASIA KANIKA AND ORS. Vs. STATE OF ORISSA
August 20, 2015
DATU AND ORS. Vs. STATE OF ODISHA
February 23, 2015
DAYA MAHANANDA AND ORS. Vs. STATE OF ORISSA
May 15, 2015
DEBADAS DIARI Vs. SATE OF ORISSA
March 27, 2015
DEBASISH DHAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT), ROURKELA AND ORS.
December 1, 2015
DEBENDRA RAM Vs. FOOD CORPORATION OF INDIA
February 27, 2015
DEBESH DAS Vs. STATE OF ORISSA
January 6, 2015
DEBI PRASAD MOHAPATRA Vs. STATE OF ORISSA
February 11, 2015
DEBIBALA MANDAL AND ORS. Vs. STATE OF ODISHA AND ORS.
April 27, 2015
DEEPAK BANSAL Vs. STATE OF ODISHA AND ORS.
August 19, 2015
DEEPAK KUMAR GHOSH Vs. STATE OF ODISHA AND ORS.
February 16, 2015
DHAMNAGAR GRAMA PANCHAYAT Vs. STATE OF ORISSA AND ORS.
September 25, 2015
DHARMENDRA KUMAR BEURIA AND ORS. Vs. STATE OF ORISSA
November 20, 2015
DHIREN CHANDRA DEV GOSWAMY (DEAD) THROUGH HIS L.RS. SANDHYARANI GOSWAMI AND OTHERS Vs. SMT. RUPA MANJARI CHATTERJEE AND ORS.
June 17, 2015
DHIRENDRA KU MISHRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 22, 2015
DHOBAI CHARAN PRADHAN Vs. JUGAL KISHORE PRADHAN & OTHERS
October 8, 2015
DHRUBA SUNA Vs. STATE OF ORISSA AND ORS.
March 31, 2015
DIBAKAR BEHERA Vs. UNION OF INDIA & ORS.
October 16, 2015
DIGAMBAR SAMAL Vs. NARMADA MOHANTY & ANR.
September 11, 2015
DILIP KR. BEHERA Vs. PUSPANJALI BEHERA
May 15, 2015
DILIP KUMAR Vs. BARAD STATE OF ORISSA AND ORS.
September 10, 2015
DILIP KUMAR SAHU Vs. STATE OF ORISSA AND ORS.
July 7, 2015
DILLIP KUMAR DAS Vs. REPUBLIC OF INDIA
June 3, 2015
DILLIP KUMAR NAYAK Vs. MADAN MOHAN DUTTA
July 21, 2015
DINABANDHU GOUDA Vs. CHAIRMAN, GRIDCO AND OTHERS
October 16, 2015
DINESH MEHTA Vs. STA AND ORS.
February 19, 2015
DIPAK BASH AND ORS. Vs. SMITARANI BASH AND ORS.
March 16, 2015
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD. Vs. DURA DEL AND ORS.
July 23, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. GOPA KUMAR & OTHERS
November 16, 2015
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. NAIK
May 15, 2015
DOLAMANI PRADHAN Vs. STATE OF ORISSA
June 29, 2015
DOLAMANI PRADHAN S/O SRIDHAR PRADHAN AND ORS Vs. UNION OF INDIA & 5 OTHERS
September 9, 2015
DR. BALABHADRA DASH Vs. STATE OF ORISSA (VIGILANCE)
April 24, 2015
DR. KALANDI CH. MOHANTY Vs. UNION OF INDIA
February 4, 2015
DR. NITYANANDA BEHERA Vs. SURENDRA DEHURI AND ORS.
June 30, 2015
DR. PRASANT KUMAR MISHRA Vs. STATE OF ORISSA AND OTHERS
December 1, 2015
DR. PRASANTA KU. SAMAL Vs. STATE OF ODISHA & ORS.
August 28, 2015
DULESWAR BARIK Vs. STATE OF ORISSA
April 17, 2015
DUSHASAN JENA Vs. STATE OF ORISSA AND ORS.
September 22, 2015
EASTERN MEDIA LIMITED AND ORS. Vs. MADHUSUDAN PADHI
October 16, 2015
EMERALD MINERALS EXIM PRIVATE LIMITED Vs. OFFICER, DEBT RECOVERY TRIBUNAL, ORISSA
September 7, 2015
EXECUTIVE ENGINEER Vs. M/S. KONARK STEEL INDUSTRIES PVT.
November 12, 2015
EXECUTIVE ENGINEER (ELECTRICAL) WESCO Vs. MAA TARA RICE INDUSTRIES PVT. LTD.
December 1, 2015
EXECUTIVE ENGINEER (ELECTRICAL), NESCO Vs. ASWINI KUMAR DAS AND ORS.
April 10, 2015
EXECUTIVE ENGINEER (LIFT IRRIGATION), BOLANGIR AND ANOTHER Vs. BABAJI SAHU AND ANOTHER
August 24, 2015
EXECUTIVE ENGINEER, ELECTRICAL (NESCO), KEONJHAR ELECTRICAL DIVISION, KEONJHAR Vs. PRESIDENT GRIEVANCE REDRESSAL FORUM, JAJPUR AND ANOTHER
December 24, 2015
FAKIRA MISHRA Vs. BISWANATH MISHRA AND ORS.
August 26, 2015
FEDERATION OF INDIAN MINERAL INDUSTRIES Vs. STATE OF ODISHA AND ORS.
February 23, 2015
FINOLEX PLASTRO PLASSON LTD. Vs. LALATENDU DEO
October 16, 2015
FOOD CORP. OF INDIA WORKERS COOP. CREDIT SOC. LTD. Vs. UNION OF INDIA
July 16, 2015
G. SANJAY RAO Vs. STATE AND ANOTHER
July 16, 2015
GAGAN BIHARI BHANJA AND ORS. Vs. STATE OF ORISSA AND ORS.
September 15, 2015
GAGUA@GAGAN JETHY Vs. STATE OF ORISSA
January 13, 2015
GAJALAXMI CHHOTRAY Vs. TRIPTY DRINKS (PVT ) LTD
September 25, 2015
GANAPATRAI BALABUX Vs. THE ASSESSING AUTHORITY AND ORS.
June 22, 2015
GANDA DALAI (DEAD) HIS LRS. RAMAKRUSHNA DALAI AND OTHERS Vs. KARTIK BEHERA (DEAD) HIS LRS. SATRUGHANA BEHERA AND OTHERS
October 5, 2015
GANDRA TIGA AND ORS. Vs. STATE OF ORISSA AND ORS.
April 15, 2015
GANESH SANTI @ GANESWAR SANI AND OTHERS Vs. PITEI JENA AND ANOTHER
September 7, 2015
GANESWAR SUTAR AND OTHERS Vs. JASODA BEWA AND OTHERS
December 4, 2015
GANGADHAR GIDI (DEAD) THROUGH HIS LRS MAHENDRA NATH GIDI AND OTHERS Vs. UDAYANATH MOHANTY AND OTHERS
September 4, 2015
GANGADHAR SAHOO Vs. GRID CORPORATION OF ORISSA LIMITED AND ORS.
April 27, 2015
GANGADHAR SAHU AND ANOTHER Vs. THE STATE OF ORISSA AND OTHERS
November 19, 2015
GANGADHAR SETHY Vs. STATE OF ORISSA
April 16, 2015
GANJAM ZILLA AKHU CHASI SANGHA SAMABAYA CHINI SILPA Vs. STATE OF ORISSA
April 16, 2015
GAYADHAR JENA Vs. MANOJ KUMAR AGRAWAL
April 22, 2015
GAYATRI BRICK INDUSTRIES Vs. STATE OF ODISHA
July 24, 2015
GEDOLA PURNA KUMARI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
April 22, 2015
GEEKSOFT CONSULTING PVT. LTD. Vs. REVENUE SECY. TO GOVT. OF INDIA & ORS.
December 7, 2015
GENERAL MANAGER, LAKHANPUR AREA MAHANADI COAL FIELD LTD., JHARSUGUDA Vs. STATE OF ORISSA AND OTHERS
July 31, 2015
GHANASHYAM SAHOO Vs. RAGHUNATH BEHERA (DEAD)
December 14, 2015
GHASIANI PATNAIK Vs. BHAGBATI NAIK
April 10, 2015
GIRIJA SHANKAR SATPATHY Vs. SMT. USHARANI MISHRA
May 1, 2015
GIRIJA SHANKAR SATPATHY Vs. USHARANI MISHRA
January 5, 2015
GIRISH MAHANAIK & ANR. Vs. KARTIKA MAHANAIK & ORS.
October 6, 2015
GIRISH MOHANTY Vs. UNION OF INDIA AND ORS.
March 3, 2015
GITANJALI PRADHAN & ORS. Vs. HAZARI PRADHAN
November 24, 2015
GOKULA DALAI AND ORS. Vs. STATE OF ORISSA
October 30, 2015
GOLAK CH. SETHI Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD., CUTTACK
November 20, 2015
GOLAM MOHAMMED AND ORS. Vs. SK. FAKIR AND ORS.
January 28, 2015
GOPAL @ GOPAL CHANDRA OJHA Vs. RAMAKANTA OJHA AND ORS.
November 10, 2015
GOPAL JEW THAKUR BIJE NIJAGRUHA Vs. KIRANABALA DAS
October 1, 2015
GOPAL MALLIK & ANOTHER Vs. GHASI MALLIK & OTHERS
October 8, 2015
GOPINATH BHANJA Vs. STATE OF ORISSA AND ORS.
January 20, 2015
GORAKHNATH PANDEY AND ORS. Vs. BUDHI GOND AND ORS.
June 22, 2015
GOURAHARI BEHERA AND ORS. Vs. CHAND RAM AND ORS.
July 31, 2015
GOURANGA CHANDRA DAS Vs. ZEENA DAS & ANR.
December 7, 2015
GOURIMANI AND ORS. Vs. NARAYAN TRIPATHY AND ORS.
October 8, 2015
GULF OIL CORPORATION LTD. Vs. MANOJ KUMAR SAHU
July 10, 2015
GUNJIBADI LAMPCS LTD. Vs. THE CONTROLLING AUTHORITY AND ORS.
October 15, 2015
GURU BACHAN SINGH (DEAD) Vs. STATE OF ORISSA AND OTHERS
June 17, 2015
GYAN CHAND MAHAPATRA Vs. STATE OF ODISHA AND ORS.
July 23, 2015
GYASUDDIN KHAN Vs. KAHKASHAN KHAN AND ORS.
February 25, 2015
HADU HATI Vs. STATE
May 15, 2015
HALADHAR PANDA Vs. CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS.
April 22, 2015
HAREKRUSHNA SAHU Vs. STATE OF ORISSA
March 9, 2015
HARERAM SATPATHY Vs. PREMLAL SUNA
May 4, 2015
HARI KHILLO AND ANOTHER Vs. STATE OF ORISSA
September 22, 2015
HARI SANKAR SAHU Vs. EXECUTIVE OFFICER, BARIPADA MUNICIPALITY
July 3, 2015
HARI SWAIN Vs. STATE OF ORISSA
August 25, 2015
HARIBANDHU NANDA Vs. SANTOSH KUMAR NANDA AND ANOTHER
July 27, 2015
HARIHAR HOTA AND ORS. Vs. CHIEF EXECUTIVE OFFICER (M.D.), NESCO AND ORS.
August 25, 2015
HARIHAR PRASAD DAS Vs. CHAIRMAN, ODISHA GRAMYA BANK AND ORS.
August 18, 2015
HATI AND ORS. Vs. STATE OF ORISSA
October 30, 2015
HEMALATA MOHAPATRA Vs. COLLECTOR, BHADRAK AND ORS.
September 22, 2015
HIMANSHU SEKHAR MISHRA Vs. ORISSA BRIDGE CONSTRUCTION CORPORATION LTD. AND ORS.
January 29, 2015
HRUDANANDA DIXIT Vs. SMT. KANAKALATA PANDA
November 3, 2015
HRUDANANDA PANDA & OTHERS Vs. EKADASI JENA
December 11, 2015
HRUSHIKESH PANDA AND ORS. Vs. STATE OF ORISSA
December 24, 2015
HRUSIKESH PRADHAN Vs. STATE OF ORISSA & OTHERS
July 15, 2015
INDIAN OIL CORPORATION LIMITED Vs. M/S. EASTERN AUTOMOBILES
June 17, 2015
INDIRA MOHAPATRA Vs. STATE OF ODISHA
July 9, 2015
INDRA HANTAL Vs. STATE OF ORISSA
September 22, 2015
INDUMATI JENA Vs. SUB-COLLECTOR AND ORS.
April 3, 2015
INSTITUTE OF RURAL DEVELOPMENT AND ORS. Vs. STATE OF ORISSA AND ORS.
June 22, 2015
ISHWAR CHANDRA PRUSTI AND ORS. Vs. R.T.O. AND ORS.
February 5, 2015
ISWAR ATTAKA AND ORS. Vs. STATE OF ORISSA
September 14, 2015
IVA DUTTA AND OTHERS Vs. PRATAP KUMAR DEY & OTHERS
November 16, 2015
J.S. CONSTRUCTION PVT. LTD. Vs. CHIEF ENGINEER AND ORS.
February 6, 2015
JABAR Vs. STATE OF ORISSA AND ORS.
July 30, 2015
JADU BEHERA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
September 25, 2015
JADUNATH PRADHAN Vs. STATE
January 5, 2015
JAGABANDHU BANDA AND ANOTHER Vs. STATE OF ORISSA
September 22, 2015
JAGABANDHU ROUT Vs. COLLECTOR, KENDRAPARA
April 20, 2015
JAGADISH MAHANTA Vs. SATE OF ORISSA
February 6, 2015
JAGANNATH MAHAPATRA Vs. STATE OF ORISSA AND ORS.
November 16, 2015
JAGANNATH PANDA Vs. NARAYAN MOHAPATRA AND ANOTHER
October 16, 2015
JAGANNATH SAHOO Vs. STATE OF ODISHA
July 24, 2015
JAGANNATHDHAM SUPERSTRUCTURES PVT. LTD. Vs. GENERAL MANAGER, EAST COAST RAILWAYS AND ORS.
January 16, 2015
JAI BALAJI JYOTI STEELS LTD. Vs. DEPUTY COMMISSIONER OF SALES TAX AND ORS.
February 10, 2015
JAJATI KESHARI RAY & ANOTHER Vs. COLLECTOR,KHURDA,BHUBANESWAR AND OTHERS
December 22, 2015
JALABI SAHA Vs. FOOD CORPORATION OF INDIA
February 27, 2015
JALLEPALLY NARASINGHAM MURTY Vs. STATE OF ORISSA AND ORS.
November 24, 2015
JAMUNA DAS AND ORS. Vs. MOCHIRAM BEHERA AND ORS.
August 21, 2015
JANJALI BEWA @ JANLI BEWA (DEAD) Vs. BHIMA ROUT (DEAD)
December 14, 2015
JASOBANTI PRADHAN Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
April 9, 2015
JATADHARI SAMAL Vs. STATE OF ODISHA AND ORS.
February 24, 2015
JAYADEV PADHI Vs. STATE OF ORISSA AND ORS.
July 16, 2015
JAYADEV PARIDA Vs. BALASORE GRAMYA BANK
November 24, 2015
JAYADEV PRADHAN Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, KHURDA
September 4, 2015
JAYANARAYAN MISHRA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
November 24, 2015
JAYANARAYAN MOHANTA Vs. RATNAKAR MOHANTY AND ORS.
July 10, 2015
JAYANTA KUMAR BHANJA AND ORS. Vs. CHITTA RANJAN BHANJA AND ORS.
December 3, 2015
JAYANTA KUMAR RATH Vs. PRAVAS KUMAR RATH
December 14, 2015
JAYANTI KAR AND ORS. Vs. DILLIP KUMAR PATNAIK AND ORS.
December 9, 2015
JAYAPRAKASH MISHRA Vs. COMMISSIONER OF ENDOWMENT
April 17, 2015
JAYARAM Vs. HARAMANI BEHERA AND ORS.
April 22, 2015
JAYASEN PARICHA Vs. GANDAHATI GRAM PANCHAYAT AND ORS.
October 30, 2015
JAYASEN PATRA AND ORS. Vs. ORISSA POWER GENERATION CORPORATION LIMITED AND ORS.
October 9, 2015
JEEVAN DHARA WOMENS COMMUNITY TRUST (NGO) AND ORS. Vs. STATE BANK OF INDIA
November 10, 2015
JEMA DEI & OTHERS Vs. JANHA BEWA & OTHERS
December 18, 2015
JITENDRA BARIK Vs. KALIAPADA APAT
August 4, 2015
JITU LOHAR AND ORS. Vs. STATE OF ORISSA
March 3, 2015
JITURAM BOIPAL Vs. UNION OF INDIA AND ORS.
July 6, 2015
JOGENDRA BEHERA Vs. CHAIRMAN, GRID CO. LTD. AND ORS.
April 23, 2015
JOGESH KUMAR SUNA Vs. UNION OF INDIA AND ORS.
March 3, 2015
JOGINATH ROUT Vs. STATE OF ORISSA & OTHERS
September 23, 2015
JUKTA MAJHI Vs. COLLECTOR BOLANGIR AND ORS.
August 4, 2015
JUSTICE ASHOK KUMAR SAMANTARAY Vs. STATE OF ODISHA
April 7, 2015
JYOTI PRAKASH JENA AND ORS. Vs. KAVERI PATRA AND ORS.
January 8, 2015
JYOTSHNAMAYEE MISHRA AND ORS. Vs. A.D.M., BOUDH AND ORS.
September 23, 2015
K PRUTVIRAJ SINGH Vs. DEPUTY MANAGING DIRECTOR (PERSONNEL) APPELLATE AUTHORITY, STATE BANK OF INDIA CENTRAL OFFICE & OTHERS
March 17, 2015
K. KUSUMAMBA Vs. P. SASIBHUSHANA RAO
March 25, 2015
KABITA PRADHAN @ SMT PRAMILA KABITA NAYAK Vs. PRAMILA KABITA NAYAK @ BILASINI
December 22, 2015
KADAMBINI SATAPATHY Vs. COMMISSIONER, LAND RECORDS & SETTLEMENT, ODISHA, CUTTACK AND ORS.
December 24, 2015
KAHNEI CHARAN BISWAL Vs. STATE OF ORISSA AND ORS.
August 21, 2015
KALA VIKASH KENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
December 11, 2015
KALANAURIA TRADING CO. Vs. STATE OF ORISSA
July 30, 2015
KALI PRASAD DAS Vs. STATE OF ODISHA AND ORS.
October 16, 2015
KALI PRASANNA DASH Vs. ORISSA CONSTRUCTION CORPORATION
April 27, 2015
KALIA HATI AND ORS. Vs. STATE OF ODISHA AND ORS.
June 30, 2015
KALIA HATI AND ORS. Vs. STATE OF ODISHA AND ORS.
July 13, 2015
KALIA SINGH AND ORS. Vs. STATE OF ORISSA
July 14, 2015
KALINGA AUTO CENTRE PVT. LTD. Vs. STATE OF ODISHA
September 22, 2015
KALU SAHU AND ORS. Vs. KUNDANA SAHU AND ORS.
June 17, 2015
KALURAM BHOLANATH FIRM AND OTHERS Vs. DINABANDHU SINGH AND OTHERS
September 23, 2015
KAMAL KISHORE BAGARIA Vs. ERIC ALVARIS
February 5, 2015
KANDOI FINANCE PVT. LTD. Vs. KRUSHNA CHANDRA BEHERA
July 10, 2015
KANHU CHARAN MISHRA Vs. STATE OF ORISSA
November 24, 2015
KANNU SEETARAM BEHERA ALIAS SEETARAM BEHERA Vs. MANDALA VENKATGIRI & OTHERS
April 22, 2015
KANTADEVI GUPTA Vs. STATE OF ODISHA (VIGILANCE)
November 10, 2015
KAPA Vs. SATE OF ODISHA AND ORS.
May 14, 2015
KARTIKA BEHERA Vs. MANOJ KUMAR SAHOO & ANOTHER
December 3, 2015
KARUNAKAR KHANDAPANI Vs. STATE OF ORISSA
April 3, 2015
KASHINATH DAS MOHAPATRA Vs. STATE OF ORISSA AND ORS.
July 24, 2015
KASINATH NAYAK Vs. STATE OF ODISHA AND ORS.
November 19, 2015
KATHIA AND ORS. Vs. STATE OF ORISSA
November 27, 2015
KEDAR NATH NAYAK AND ORS. Vs. SISIRA DEI AND ORS.
July 15, 2015
KEDARNATH NAYAK AND ORS. Vs. STATE OF ODISHA AND ORS.
March 4, 2015
KESHAB CHARAN MOHANTY Vs. STATE OF ODISHA AND ORS.
November 5, 2015
KESHAB PANDA Vs. STATE
December 10, 2015
KESHAB SAHUKAR Vs. STATE OF ORISSA
January 9, 2015
KHAGESWAR KUNAR AND ORS. Vs. STATE OF ORISSA
May 8, 2015
KHETRAMOHAN TRIPATHY AND ORS. Vs. BASUDEV ACHARYA
December 4, 2015
KHIROD KU. PATRA AND ORS. Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
April 16, 2015
KHIRODINI AND ORS. Vs. DINAMANI SUNA
November 5, 2015
KIRAN KUMARI BRAHMA Vs. BANSIDHAR BARIK AND OTHERS
July 10, 2015
KIRANABALA PUJARI Vs. STATE BANK OF INDIA AND ORS.
September 14, 2015
KIRTAN BIHARI SAHOO Vs. DILLIP KU. MAHARANA AND ORS.
February 25, 2015
KISHAN KUMAR GOYEL Vs. BHAGWATI CHAND AND ORS.
November 16, 2015
KISHORE CHANDRA NATH AND ORS. Vs. KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY, ANGUL AND ORS.
August 26, 2015
KISHORE KUMAR SAHOO Vs. BAIJANTIMALA SAHOO
January 16, 2015
KISHORE ROUT Vs. STATE OF ODISHA AND ORS.
August 26, 2015
KRISHNA @ KRUSHNA KUMARI RATH Vs. KARAM CHAND MISHRA AND OTHERS
December 18, 2015
KRISHNA POULTRY FARM AND ORS. Vs. STATE OF ORISSA
August 18, 2015
KRUPA BHOI Vs. KESHAN MAJHI AND ORS.
December 1, 2015
KRUPASINDHU DASH Vs. STATE OF ORISSA
April 25, 2015
KRUSHNA CH. BEHERA AND ORS. Vs. STATE OF ORISSA
April 9, 2015
KRUSHNA CH. PATI Vs. BASANTA PANIGRAHI AND ORS.
November 20, 2015
KRUSHNA CHANDRA BEHERA Vs. UNION OF INDIA AND ORS.
March 12, 2015
KRUSHNA CHANDRA SAHU Vs. STATE OF ODISHA AND ORS.
April 25, 2015
KULABATI PASSAYAT Vs. HEMANTA KUMAR PUROHIT
December 15, 2015
KUMARI SAHU AND ORS. Vs. SUDHANSU BHUSAN MEHER
May 14, 2015
KUMI Vs. STATE OF ORISSA
May 12, 2015
KUMUDA PANDA AND ORS. Vs. SASHIKANTA PANDA AND ORS.
February 5, 2015
KUNJALATA DANG Vs. GAYATRI MAHAKUR
March 11, 2015
LABANAYABATI MAHAKUL @ BAG Vs. GOPINATH MAHAKUL AND OTHERS
December 4, 2015
LAKHIN MUNDA AND ANOTHER Vs. COLLECTOR, MAYURBHANJ AND OTHERS
October 5, 2015
LALITA BAL AND ORS. Vs. CONTROLLER OF EXAMINATIONS, INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ORS.
September 29, 2015
LAND ACQUISITION OFFICER Vs. KALA KHADIA
February 5, 2015
LAND ACQUISITION ZONE OFFICER, TALCHER-SAMBALPUR RAIL LINK, ANGUL Vs. SANATAN BEHERA (DEAD), SMT TULASI BEHERA AND OTHERS
March 30, 2015
LAXMAN BACHHA AND ORS. Vs. STATE OF ORISSA AND ORS.
July 27, 2015
LAXMAN KUMAR SAHOO Vs. CHAIRMAN-CUM-MANAGING DIRECTOR O.S.R.T.C. AND ORS.
July 14, 2015
LAXMI BEHERA Vs. ASHOK KUMAR DAS AND ORS.
September 25, 2015
LAXMI MOHANTY Vs. STATE OF ORISSA AND ORS.
January 29, 2015
LAXMIDHAR BISWAL Vs. DURYODHAN PRADHAN
October 7, 2015
LAXMIDHAR DEHURI Vs. UNION OF INDIA AND ORS.
January 19, 2015
LAXMIDHAR SAHU Vs. BHIMA SAHU AND OTHERS
April 17, 2015
LAXMIKANTA MOHANTA & OTHERS Vs. MANAGING DIRECTOR, NESCO & OTHERS
April 22, 2015
LAXMINARAYAN PANIGRAHI (DEAD) BY HIS LRS SUSAMA PANIGRAHI AND OTHERS Vs. PANCHANANA PANDA AND OTHERS
June 17, 2015
LAXMIPRIYA BARIK Vs. STATE OF ORISSA AND ORS.
April 29, 2015
LORD JAGANNATH MAHAPRABHU Vs. LAXMIKANTA PRADHAN AND ORS.
August 13, 2015
M. NAGESWARA RAO Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND ORS.
May 13, 2015
M/S. BRAHMANI RIVER PELLETS LTD. Vs. M/S. NEM ENGINEERING PROJECTS PVT. LTD.
October 16, 2015
M/S. KALINGA FOOTWEAR Vs. STATE OF ORISSA
November 18, 2015
M/S. MIDEAST INTEGRATED STEEL LIMITED Vs. STATE OF ODISHA
December 16, 2015
M/S. ORISSA SPINNING MILLS LTD. Vs. M/S. OCL INDIA LTD. AND OTHERS
February 25, 2015
M/S. R.K. BEHURIA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
July 16, 2015
M/S.UTKAL POLYWEAVE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 13, 2015
MAA ENGINEERING Vs. REGISTRAR, CESTAT, KOLKATA
August 31, 2015
MAA JAGATJANANI & ORS Vs. STATE OF ODISHA & ORS
March 27, 2015
MADAN MOHAN MOHANTA Vs. BIDYADHAR MAHANTA AND OTHERS
November 4, 2015
MADHABA CHANDRA PRADHAN Vs. STATE OF ORISSA AND ORS.
April 15, 2015
MADHUMALA BISOYEE AND ORS. Vs. ODISHA PUBLIC SERVICE COMMISSION AND ORS.
July 28, 2015
MADHUSMITA SAMANT Vs. RAJESH SINGH
February 25, 2015
MADHUSUDAN PATTNAIK @ BAISAKHU PATTNAIK Vs. MANGELAL SARADA AND OTHERS
May 8, 2015
MADHUSUDAN SAHU Vs. JHUNUMANI BEHERA AND ORS.
November 6, 2015
MADRASI CHAMPIA Vs. STATE OF ORISSA
December 22, 2015
MAGUNI CHHATRIA Vs. COLLECTOR, BALANGIR
April 8, 2015
MAHESWAR DAS AND ORS. Vs. HARISH CH. SAHU AND ORS.
January 9, 2015
MAHIMA GOSAIN BIJE MAHIMAGADI Vs. KAUPINIDHARI MAHIMA SAMAJ
June 26, 2015
MALA MALLIK AND ORS. Vs. SHYAM SUNDAR DAS AND ORS.
April 20, 2015
MALABIKA MURMU Vs. STATE OF ODISHA & OTHERS
November 23, 2015
MALATI @ MAHADEI Vs. JHINTIKA BEWA AND OTHERS
November 16, 2015
MAMATA MAYEE SAHOO Vs. ABINASH SAHOO
May 6, 2015
MANAS KUMAR BEHERA Vs. STATE OF ORISSA
February 24, 2015
MANAS RANJAN MOHANTY Vs. STATE OF ORISSA (VIG.)
October 26, 2015
MANASI SARITA DASH Vs. MAHENDRA KUMAR NATH
February 19, 2015
MANDIA NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COAL FIELDS (MCL) AND ORS.
March 24, 2015
MANGALA HANTAL AND ANOTHER Vs. STATE OF ORISSA
September 22, 2015
MANISHA ENTERPRISES AND ORS. Vs. THE STATE OF ORISSA AND ORS.
February 20, 2015
MANJUSRI DAS Vs. COLLECTOR, NAYAGARH AND ORS.
May 4, 2015
MANOJ BEHERA Vs. STATE OF ORISSA
November 12, 2015
MANORAMA DAS Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, BALASORE AND ORS.
September 25, 2015
MANORAMA PATRI AND ORS. Vs. STATE OF ODISHA AND ORS.
December 9, 2015
MANORANJAN KHADENGA Vs. CHAIRMAN ORISSA FOREST DEVELOPMENT CORPORATION LTD. AND ORS.
December 15, 2015
MARUTI STEEL MOULDING PVT. LTD. AND ORS. Vs. O.E.R.C. AND ORS.
December 8, 2015
MATHAI NAIK Vs. SITARAM NAIK
March 16, 2015
MATKA ALIAS NARANGA MUNDA Vs. STATE OF ORISSA
April 25, 2015
MAYABATI MOHANTA AND OTHERS Vs. SHANKARSAN KALIA & OTHERS
October 14, 2015
MD SIRAJ Vs. IRCON INTERNATIONAL LTD & OTHERS
September 15, 2015
MEERA PRADHAN Vs. SUNIL PRADHAN
August 28, 2015
MEGHANAD NAYAK Vs. REPUBLIC OF INDIA
March 2, 2015
MEGHANADA MALLICK Vs. STATE OF ORISSA
August 28, 2015
MENJA NAIK Vs. BHIMA NAIK AND ORS.
December 3, 2015
MIDEAST INTEGRATED STEEL LIMITED AND ORS. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LIMITED
July 23, 2015
MIDEAST INTEGRATED STEELS LTD Vs. KHATAU NARBHERAM & CO
October 15, 2015
MINAKSHI DUTTA AND ORS. Vs. SAHADEB PRADHAN AND ORS.
January 21, 2015
MINI SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
August 4, 2015
MIR NAGVI ASKARI Vs. ANDHRA BANK AND ORS.
July 9, 2015
MIRZA GOLAM JELANI BAIG Vs. PRABIR KUMAR SAMAL AND ORS.
August 26, 2015
MITU BEHERA Vs. COLLECTOR AND ORS.
February 5, 2015
MOHAMMAD KHALIL Vs. SK. TAMIYUDDIN
December 9, 2015
MOHAMMED JAMSED Vs. SK. ALTAB
August 12, 2015
MOHAMMED YAMIN Vs. SAMBALPUR UNIVERSITY AND ORS.
July 28, 2015
MOHAN CHANDRA NAIK Vs. ENGINEERS INDIA LIMITED AND ORS.
September 29, 2015
MRUTUNJAYA NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
July 22, 2015
MST. DROPADI BERIHA Vs. PRASANTA KUMAR BERIHA AND OTHERS
December 2, 2015
MST. LALITA MAHANANDA Vs. SRI RAJARAM LUHAR
June 17, 2015
MUKESH PRADHAN Vs. STATE OF ORISSA
December 8, 2015
MURALIDHAR BHOI Vs. STATE OF ODISHA AND ORS.
May 11, 2015
MUTURIMANI NAYAK Vs. STATE OF ORISSA AND ORS.
April 21, 2015
N. DHARMA RAO Vs. THE COLLECTOR AND ORS.
February 25, 2015
NABA KISHORE MAHALA Vs. STATE OF ORISSA AND OTHERS
August 18, 2015
NABAGHAN ROUT AND ORS. Vs. ORISSA LIFT IRRIGATION CORPORATION LTD. AND ORS.
March 11, 2015
NABAKISHORE RAJGURU MOHAPATRA Vs. THE LAND ACQUISITION OFFICER
February 16, 2015
NABAKISHORE RAJGURU MOHAPATRA AND ORS. Vs. STATE OF ORISSA AND ORS.
February 6, 2015
NADU PANGI Vs. STATE OF ORISSA
April 25, 2015
NAGA DAS AND ORS. Vs. STATE OF ORISSA
August 6, 2015
NAGARMAL AGRAWAL Vs. AKHAPATI SHASHI BHUSHAN PATRA AND ORS.
December 2, 2015
NAKULA SAHOO AND ORS. Vs. DURPADI SINGH AND ORS.
December 22, 2015
NAKULA SAHU Vs. SURESH CHANDRA BEHERDOLAI AND ORS.
October 1, 2015
NALINIPRAVA ROUT AND ORS. Vs. KANHU CHARAN SAHU
July 1, 2015
NARASINGHA PATTNAIK Vs. BOARD OF SECONDARY EDUCATION ODISHA AND ORS.
January 20, 2015
NARAYAN NANDA AND OTHERS Vs. KHETRAMOHAN PATRA AND OTHERS
July 31, 2015
NARAYAN PRADHAN Vs. STATE OF ODISHA
August 3, 2015
NARENDRA SAHU Vs. STATE OF ORISSA
November 23, 2015
NARMADA JENA Vs. BIDYADHAR SWAIN
April 24, 2015
NAROTTAM PATTANAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
May 5, 2015
NAROTTAM PRADHAN AND ORS. Vs. STATE OF ORISSA
August 6, 2015
NASIMA KHATUN AND OTHERS Vs. MOHD. JAMIA @ MAHABUD MIAN
October 7, 2015
NATHMAL SHARMA (DEAD) BY L RS AND ORS Vs. JAIDEV PANDEY (DEAD BY L RS ) AND ORS
November 16, 2015
NAYAN KUMARI DAS AND ORS. Vs. TRAILOKYANATH ROUT AND ORS.
July 7, 2015
NAYANA BHUYAN Vs. NARAYAN BHUYAN @ DALEI
November 18, 2015
NAYANA SAHOO AND OTHERS Vs. PARAMANANDA SAHOO (DEAD)
November 2, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. BHAGABAN BEHERA AND ORS.
December 11, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. JEMAMANI NAIK
May 15, 2015
NIHAR RANJAN PARIDA Vs. SOOCHNA DHAL & ORS.
December 3, 2015
NILAKANTHA RAIGURU AND ORS. Vs. PURI-KONARK DEVELOPMENT AUTHORITY AND ORS.
February 24, 2015
NILAMADHAB DEO Vs. MAJOR BALAKRUSHNA SHARMA
April 17, 2015
NILAMANI NAYAK Vs. SHANTILATA NAYAK AND ORS.
November 13, 2015
NIMAI CHARAN MOHAPATRA Vs. DIRECTOR OF ESTATE, GENERAL ADMINISTRATION DEPARTMENT, GOVT. OF ORISSA
May 4, 2015
NIMAI CHARAN ROUT Vs. GENERAL MANAGER, UTKAL ASBESTOS LTD.
July 10, 2015
NIRANJAN DASH Vs. STATE OF ORISSA
February 24, 2015
NIRANJAN MEKAP AND ORS. Vs. STATE OF ORISSA AND ORS.
March 30, 2015
NIRANJAN PATRA Vs. RAMARANI PATI AND OTHERS
October 6, 2015
NIRANJAN PRADHAN Vs. STATE OF ORISSA
June 24, 2015
NIRANJAN SAHU Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD. AND ORS.
August 14, 2015
NIRANJAN SETHI Vs. STATE BANK OF INDIA AND ORS.
July 13, 2015
NIRANJAN TRIPATHY Vs. REGIONAL MANAGER
August 4, 2015
NIRMAL ACHARYA AND ORS. Vs. STATE OF ORISSA AND ORS.
April 6, 2015
NIRMAL KUMAR NAYAK Vs. STATE OF ODISHA
December 9, 2015
NIRMALI SAMAL Vs. STATE OF ORISSA AND ORS.
July 8, 2015
NIROJ KUMAR DAS Vs. UNITED BANK OF INDIA AND ORS
December 1, 2015
NIRUPAMA BARIK Vs. STATE OF ODISHA AND ORS.
July 7, 2015
NIRUPAMA BEHERA Vs. STATE OF ODISHA AND ORS.
June 19, 2015
NIRUPAMA MOHAPATRA Vs. SABYASACHI MOHAPATRA
July 1, 2015
NIRUPAMA PRATIHARI Vs. NABARAM PRADHAN
September 1, 2015
NISHAMANI PRADHAN @ GIRI Vs. SUBASINI GIRI
August 12, 2015
NITYANANDA SAHOOAND OTHERS Vs. URMILA TRIPATHY AND OTHERS
December 11, 2015
NOTIFIED AREA COUNCIL, TITILAGARH Vs. TITILAGARH CLUB
December 7, 2015
NRUSINGHA PR. SAHOO AND ORS. Vs. STATE OF ODISHA AND ORS.
February 24, 2015
NRUTANG GRAM PANCHAYAT Vs. STATE OF ORISSA AND ORS.
September 9, 2015
OCEANIC COLOUR LAB Vs. STATE BANK OF INDIA
July 15, 2015
ODISHA POWER GENERATION CORPORATION LTD. Vs. STATE OF ODISHA AND ORS.
March 30, 2015
ODISHA PUBLIC SERVICE COMMISSION Vs. PRIYAMBADA DAS
January 16, 2015
OM PRAKASH JUNEJA Vs. MST. HIRABATI SAHU AND ANR.
August 13, 2015
OM PRAKASH NANGALIA @ AGARWAL Vs. BANSIDHAR SAHA
January 15, 2015
ORIENTAL BANK OF COMMERCE Vs. MINARVA DASH AND ORS.
September 10, 2015
ORISSA MANGANESE AND MINERALS LTD. AND ORS. Vs. STATE OF ODISHA AND ORS.
March 4, 2015
OSSTA PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
October 1, 2015
P ARAKHITA SENAPATI Vs. P SABITRI SENAPATI
September 15, 2015
PABITRA @ PABITRA MOHAN PANDA & OTHERS Vs. BIPIN BIHARI PADHI & ANOTHER
December 4, 2015
PABITRA MOHAN MOHATO & ORS. Vs. BHARAT PETROLEUM CORPORATION LTD. & ORS.
December 4, 2015
PADALA BINDU MADHAVI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
May 1, 2015
PADMA CHARAN SAHOO Vs. HURA SAHOO & ORS.
November 27, 2015
PADMACHARAN MOHAPATRA Vs. DIVISIONAL FOREST OFFICER, PHULBANI
September 1, 2015
PADMANAVA BASTIA Vs. PURNA CHANDRA BASTIA AND OTHERS
October 9, 2015
PADMINI BEHERA AND OTHERS Vs. JAMUNA DEI
November 20, 2015
PANCHANAN PRADHAN Vs. RAM KISHAN AGRAWAL
December 22, 2015
PANDU KURTADI AND ANOTHER Vs. STATE OF ORISSA
September 22, 2015
PANKAJ KUMAR MALIK Vs. STATE OF ODISHA
October 15, 2015
PANKAJ NAIK AND OTHERS Vs. PARAMA PRADHAN AND OTHERS
July 31, 2015
PANKAJ PRUSTY AND ORS. Vs. STATE OF ORISSA
October 26, 2015
PARADIP PORT TRUST AND ORS. Vs. PARADIP MULTI CARGO BERTH PVT. LTD. AND ORS.
January 28, 2015
PARAMANANDA NAYAK Vs. THE CHIEF MANAGER, UCO BANK, COLLEGE SQUARE, CUTTACK & ANR.
December 22, 2015
PARAMESHWAR RAY AND ANOTHER Vs. RAMESWAR RAY
September 2, 2015
PARASU @ PARSURAM SAGADIA AND ANOTHER Vs. RAMACHANDRA @ RAMESH BEHERA
December 3, 2015
PARSURAM SAHU AND ORS. Vs. TUNI SAHU AND ORS.
August 26, 2015
PATASI DEVI AND ORS. Vs. JAGDISH PRASAD KHANDELWAL AND ORS.
November 4, 2015
PATNAIK MINERALS (P) LIMITED AND ORS. Vs. UNION OF INDIA
April 3, 2015
PENTA SABAR Vs. STATE OF ORISSA
January 12, 2015
PHULMATI AGRAWAL Vs. NABIN KUMAR SAHU AND OTHERS
November 17, 2015
PITAMBAR SARANGI Vs. RUKUNI SARANGI
March 16, 2015
PIYUSH HASMUKHLAL DESAI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS (ISKCON)
January 8, 2015
PRABHAKAR PANIGRAHY Vs. SUBASH CHANDRA PANIGRAHY
August 13, 2015
PRABHANJAN MOHANTY AND ORS. Vs. TRIPURARI SHARAN AND ORS.
December 7, 2015
PRADEEP MOHARATHY Vs. STATE OF ODISHA
February 4, 2015
PRADIP SAHOO AND ORS. Vs. STATE OF ORISSA
March 24, 2015
PRAFULLA KU MOHAPATRA Vs. STATE OF ORISSA
July 22, 2015
PRAFULLA KU. MEHER AND ORS. Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
August 17, 2015
PRAFULLA KUMAR DASH Vs. JAGANNATH DAS
September 4, 2015
PRAFULLA KUMAR PATEL Vs. STATE OF ORISSA
November 23, 2015
PRAFULLA KUMAR SUPAKAR Vs. STATE OF ORISSA AND ORS.
April 24, 2015
PRAFULLA KUMAR SWAIN Vs. KALANDI KANDI AND ORS.
November 2, 2015
PRAFULLA NAIK AND ORS. Vs. STATE OF ORISSA
February 23, 2015
PRAGYAN PRASAMITA MAHAPATRA Vs. STATE OF ODISHA & OTHERS
October 16, 2015
PRAHALLAD BHOL Vs. JAGANNATH MAHAPRABHU BIJE
August 28, 2015
PRAHALLAD BHOL Vs. JAGANNATH MAHAPRABHU BIJE SRIKHETRA MARFAT RAJGOPAL RAMANUJ DAS & ANOTHER
August 26, 2015
PRAHALLAD DALEI Vs. STATE OF ODISHA AND OTHERS
October 13, 2015
PRAHALLAD DALEI Vs. STATE OF ODISHA AND ORS.
October 9, 2015
PRAKASH CHANDRA BHOI Vs. STATE OF ORISSA
April 22, 2015
PRAKASH KU. BISOI Vs. STATE OF ORISSA
April 23, 2015
PRAKASH MISHRA Vs. STATE OF ODISHA AND ORS.
June 19, 2015
PRAMILA BEHERA Vs. NARAYAN PATI AND ORS.
December 1, 2015
PRAMILABALA BEHERA Vs. SUKANTA KUMAR JENA & OTHERS
September 4, 2015
PRAMODINI PATTNAIK AND ORS. Vs. JAYASHREE TARAI AND ORS.
December 11, 2015
PRANAB KUMAR SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
November 30, 2015
PRANATI BISWAL Vs. M.D., PURI BEACH RESORT (P) LTD.
August 28, 2015
PRASANNA KUMAR ACHARYA Vs. STATE OF ORISSA
May 5, 2015
PRASANTA BEHERA Vs. SUKANT @ KUNI BEHERA
February 19, 2015
PRASANTA KUMAR MOHANTA Vs. ADDL. DISTRICT MAGISTRATE (OLR)
April 10, 2015
PRASANTA KUMAR SAMAL Vs. STATE OF ODISHA AND ORS.
August 28, 2015
PRASANTA MOHAPATRA Vs. KAMAL BHUTIA AND ORS.
June 17, 2015
PRATAP BEHERA AND ORS. Vs. STATE OF ORISSA
August 20, 2015
PRATAP CHANDRA BEHERA AND ORS. Vs. SARAT CHANDRA BEHERA AND ORS.
August 20, 2015
PRATAP CHANDRA DIKHIT AND ANOTHER Vs. DISTRICT JUDGE, GANJAM, BERHAMPUR AND OTHERS
July 31, 2015
PRATAPA EKKA Vs. UNION OF INDIA
January 20, 2015
PRATIBHA PRAKASH BHAWAN Vs. STATE OF ORISSA AND OTHERS
August 11, 2015
PRATIMA NANDA Vs. ECOS EYE HOSPITAL AND ORS.
May 5, 2015
PRATIMA NAYAK Vs. MANAS RANJAN NAYAK
November 19, 2015
PRATIVA SAMANT Vs. FOOD CORPORATION OF INDIA AND ORS.
March 24, 2015
PRATYUSHA RAJESHWARI SINGH Vs. RUDRA MADHAB RAY
December 24, 2015
PRAVAT KISHORE MOHANTY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA STATE POLICE HOUSING AND WELFARE CORPORATION LTD. AND ORS.
February 19, 2015
PRAVAT KUMAR MISHRA Vs. STATE OF ORISSA AND ORS.
September 22, 2015
PRAVAT RANJAN MOHANTY Vs. RUKMAYANEE MANGARAJ
July 14, 2015
PRAVATI PANDA Vs. THE COLLECTOR, RAYAGADA AND ORS.
March 18, 2015
PRAVIN KUMAR LOHANI AND ORS. Vs. RAMA NARAYAN DWIBEDI AND ORS.
June 17, 2015
PREETI BHATIA Vs. REPUBLIC OF INDIA
March 16, 2015
PREMALATA PANDA Vs. STATE OF ODISHA AND ORS.
July 14, 2015
PRINCE TALKIES Vs. STATE OF ODISHA
August 31, 2015
PRITAM CHAND AND ORS. Vs. THE DIRECTOR, STATE COUNCIL FOR TECHNICAL EDUCATION AND VOCATIONAL TRAINING AND ORS.
August 26, 2015
PRIYABRATA MOHANTY Vs. STATE OF ORISSA
June 19, 2015
PROPRIETOR, M/S. SADHANA AUSADHALAYA, DACCA AND ANOTHER Vs. SMT. TAPASI ROY
January 9, 2015
PURNA CHANDRA PADHI Vs. UNION OF INDIA AND ORS.
May 5, 2015
PURNA CHANDRA PANDA Vs. STATE OF ORISSA AND ORS.
September 2, 2015
PURNA CHANDRA RATH Vs. STATE OF ORISSA
September 25, 2015
PURNA CHANDRA SAHU Vs. BAIKUNTHA SAHOO AND OTHERS
July 10, 2015
PURUSOTTAM PATI AND ORS. Vs. STATE OF ODISHA AND ORS.
October 8, 2015
PUSPANJALI JENA Vs. BANABIHARI JENA
September 15, 2015
PUSPANJALI MISHRA Vs. VICE-CHANCELLOR, UTKAL UNIVERSITY AND ORS.
September 10, 2015
QAISAR IQBAL ALI Vs. STATE OF ODISHA AND ORS.
December 3, 2015
RABINARAYAN DAS AND OTHERS Vs. ASKHYA KUMAR BARIK AND ANOTHER
December 3, 2015
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI AND OTHERS
November 24, 2015
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI AND ORS.
February 23, 2015
RABINARAYAN NAYAK Vs. STATE OF ORISSA AND ORS.
May 5, 2015
RABINARAYAN SARANGI Vs. TARULATA SARANGI
March 25, 2015
RABINDRA KUMAR MOHANTY Vs. SUJATA MOHAPATRA AND ORS.
July 10, 2015
RABINDRA LELE AND ORS. Vs. GEORGE BHAKTAN
June 22, 2015
RABINDRA NATH TIRIYA Vs. THE DIRECTOR (REFINERIES), IOCL AND ORS.
September 16, 2015
RABINDRA SAHOO Vs. STATE OF ORISSA
July 6, 2015
RABINDRANATH ALIAS RABINDRA JENA Vs. BIJAYA KUMAR BHUYAN AND ANOTHER
October 15, 2015
RAGHUNATH BHANJ Vs. STATE OF ORISSA
April 9, 2015
RAGHUNATH LENKA Vs. STATE OF ORISSA & ANR.
November 9, 2015
RAJAKISHORE BISWAL Vs. MOHAN CHARAN BISWAL
September 21, 2015
RAJAN MISHRA AND ORS. Vs. STATE OF ORISSA
December 24, 2015
RAJANI PATEL Vs. NARESH CHANDRA NAIK
May 13, 2015
RAJAT KUMAR MOHANTY AND ORS. Vs. SARAT CHANDRA PANDA AND ORS.
August 26, 2015
RAJENDRA BISWAL Vs. BHAGABAN JENA
March 16, 2015
RAJENDRA KUMAR PANDA AND ORS. Vs. STATE OF ODISHA AND ORS.
April 24, 2015
RAJENDRA KUMAR PATI Vs. UNION OF INDIA
January 6, 2015
RAJENDRA NARAYAN SANTI Vs. BAILOCHAN SANTI
September 23, 2015
RAJESH GADODIA Vs. STATE OF ORISSA AND ORS.
December 24, 2015
RAJESH VIG Vs. SHIV PRAKASH MUNDRA
June 17, 2015
RAJIB ROUT Vs. STATE OF ORISSA
March 9, 2015
RAJKISHORE BANTH AND OTHERS Vs. SUB-COLLECTOR-CUM-EXECUTIVE OFFICER, DEBOTTAR, NAYAGARH & OTHERS
October 9, 2015
RAJMAT MAJHI AND ORS Vs. STATE OF ORISSA AND ANR.
July 22, 2015
RAJU AND ORS. Vs. STATE OF ORISSA
November 19, 2015
RAM SANKAR PATNAIK Vs. TRINATH SABAT AND OTHERS
August 11, 2015
RAM SUBHABAN KUCHHI @ KUSWAHA AND ANOTHER Vs. STATE OF ORISSA
June 17, 2015
RAMA CHANDRA CHAUDHURY Vs. STATE OF ORISSA
July 22, 2015
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C.B.I)
August 14, 2015
RAMA CHANDRA PRUSTY Vs. BIDYADHAR PRUSTY AND OTHERS
December 11, 2015
RAMABALLAHABA MISHRA Vs. SOMANATH SATPATHY
June 17, 2015
RAMAKANT NAIK AND ORS. Vs. BHANJA DALABEHERA
February 13, 2015
RAMAKANTA PARIJA Vs. DEPUTY CHIEF MINING ENGINEER, BELPAHAR
October 9, 2015
RAMAKANTA PATNAIK AND ORS. Vs. SURESH CHANDRA SAHOO AND ORS.
November 13, 2015
RAMAMANI DEO @ SAMAL Vs. GANGADHAR AICH AND OTHERS
February 5, 2015
RAMASWAMI BANDA AND ANOTHER Vs. STATE OF ORISSA
September 22, 2015
RAMESH CHANDRA MAHALIK Vs. STATE OF ORISSA (VIGILANCE)
February 19, 2015
RAMESH CHANDRA MOHAPATRA Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
April 3, 2015
RAMESH PRADHAN Vs. STATE OF ORISSA AND ORS.
November 3, 2015
RAMESWAR BADI Vs. STATE OF ORISSA
January 16, 2015
RANJAN KUMAR DAS Vs. PUNJAB NATIONAL BANK AND ORS.
November 12, 2015
RANJAN PRADHAN & ORS. Vs. STATE OF ORISSA & ORS.
November 18, 2015
RANJANA RANI PANDA AND ORS. Vs. SANJAY KUMAR PANDA
December 22, 2015
RANJIT KUMAR NAYAK Vs. FCI AND ORS.
August 18, 2015
RANJIT KUMAR PATNAIK Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD
May 1, 2015
RANJITA ROUT Vs. STATE OF ORISSA AND ORS
September 7, 2015
RASHMI RANJAN NAYAK AND ORS. Vs. UNION OF INDIA AND ORS.
August 18, 2015
RASHMI RANJAN PAIKRAY Vs. STATE OF ORISSA
September 9, 2015
RASHMITA BARIK Vs. KENDRIYA VIDYALAYA SANGATHAN AND ORS.
August 18, 2015
RASMI METALIKS LIMITED Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, ODISHA MINING CORPORATION LTD. AND ORS.
January 22, 2015
RASMITA GAMANG Vs. BERHAMPUR UNIVERSITY AND ORS.
May 12, 2015
RATIKANTA PANDA Vs. UCO. BANK AND OTHERS
August 26, 2015
RATIKANTA RAY Vs. STATE OF ODISHA
January 29, 2015
RATNAKAR DALAI Vs. KRUSHNA CHANDRA PRADHAN AND OTHERS
April 24, 2015
REBATI KHUNTIA AND ORS. Vs. DEBI PRASAD RATH
May 8, 2015
REETA NAYAK Vs. STATE OF ORISSA AND ORS.
September 3, 2015
RITESH KUMAR PATEL Vs. KISHORE CHANDRA PATEL AND ORS.
March 8, 2015
RITESH KUMAR PATEL @ RITESH PATEL Vs. KISHORE CHANDRA PATEL AND OTHERS
August 3, 2015
RITLAL PRASAD MANDAL Vs. THE CHIEF GENERAL MANAGER MAHANADI COALFIELD LTD.
August 6, 2015
ROHITA AMANTA Vs. STATE OF ORISSA
May 12, 2015
ROHITA KUMAR BEURA Vs. PRAMILA SAMANTARAY AND ORS.
September 23, 2015
RUKMANI PANDA Vs. STATE OF ORISSA AND OTHERS
May 12, 2015
S K JAHUR Vs. STATE OF ORISSA
December 16, 2015
S.B.S. INDUSTRIES AND ORS. Vs. STATE OF ODISHA AND ORS.
February 11, 2015
S.D.O., TELECOM, JALESWAR Vs. PRESIDING OFFICER-CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
August 4, 2015
SABITA SAHU AND ORS. Vs. ANIL KUMAR SAHU AND ORS.
March 4, 2015
SABITRI BUCHWANI AND OTHERS Vs. NARENDRA CHANDRA PANDEY
September 7, 2015
SABITRI PADHI AND OTHERS Vs. MANDAKINI SATPATHY AND OTHERS
August 6, 2015
SABITRI PANIGRAHI & OTHERS Vs. KRUSHNA CHANDRA PANIGRAHI
December 18, 2015
SADANANDA Vs. NANDITA
December 16, 2015
SADANANDA MUTIKA Vs. LADI TRINATH RAO AND ORS.
November 16, 2015
SAGARILAL MURMU AND ORS. Vs. STATE OF ODISHA AND ORS.
July 28, 2015
SAILABALA BARIK AND ORS. Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
February 20, 2015
SAILENDRI NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
June 23, 2015
SAJRAT KUMAR ROUT @ KALIA Vs. STATE OF ORISSA
April 9, 2015
SAKUNTALA MUNDARI Vs. STATE OF ORISSA
March 25, 2015
SALIL KUMAR MOHANTY Vs. TRUPTIMAYEE PATTNAIK @ MOHANTY
October 5, 2015
SAMARENDRA KUMAR PARICHHA Vs. RANJIT PRATAP SINGHDEO AND OTHERS
December 16, 2015
SAMRAT PANDA AND ORS. Vs. STATE OF ODISHA
June 10, 2015
SANATAN DAS AND ORS. Vs. AHALYA DEI AND ORS.
January 28, 2015
SANATAN JENA AND ORS. Vs. STATE OF ORISSA
July 13, 2015
SANGHAMITRA DASH AND ORS. Vs. STATE OF ORISSA AND ORS.
December 24, 2015
SANGHAMITRA NAYAK Vs. STATE OF ORISSA AND ORS.
March 24, 2015
SANGITA MOHAPATRA Vs. COMMISSIONER-CUM-SECY. WOMEN & CHILD DEVT. DEPT.
January 7, 2015
SANGITRAO POLA RAMCHANDRADU Vs. STATE OF ORISSA AND ORS.
May 5, 2015
SANI KIRSANI Vs. STATE OF ORISSA
April 25, 2015
SANIA Vs. STATE OF ODISHA
June 17, 2015
SANIA @ SANATAN MOHANTY Vs. STATE OF ODISHA
June 17, 2015
SANIA MUDULI Vs. STATE OF ORISSA
January 12, 2015
SANJAY KUMAR DAS BURMA Vs. LALATENDU BIDYADHAR MOHAPATRA
July 24, 2015
SANJAYA KUMAR SAHOO Vs. STATE OF ORISSA AND OTHERS
May 5, 2015
SANJIB KUMAR BARAL Vs. STATE OF ODISHA
August 27, 2015
SANJUKTA PADHI Vs. CHIEF EXECUTIVE ODISHA SPACE APPLICATION CENTRE (ORSAC) & OTHERS
November 24, 2015
SANJUKTA PATRA Vs. SUB-COLLECTOR AND ORS.
March 20, 2015
SANJULATA BEHERA Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
August 20, 2015
SANKAR PRADHAN Vs. PREMANANDA PRADHAN AND ORS.
August 26, 2015
SANKAR PRASAD DASH Vs. MANJULATA DASH AND ORS.
April 8, 2015
SANKAR PRASAD PADHY Vs. STATE OF ORISSA AND ORS.
December 24, 2015
SANKARSAN MOHAPATRA (DEAD) Vs. SMT. SAILABALA MISHRA
September 4, 2015
SANKARSAN SAMANTARAY AND ORS. Vs. JAYANTA ROUTRAY AND ORS.
June 17, 2015
SANTANU KUMAR JENA Vs. REGISTRAR COOPERATIVE SOCIETY
September 15, 2015
SANTANU KUMAR JENA AND ORS Vs. COLLECTOR, KENDRAPARA AND ORS
September 10, 2015
SANTANU KUMAR MISHRA Vs. STATE OF ORISSA AND ORS.
December 2, 2015
SANTILATA GANTHIA Vs. PRASANTA KUMAR MISHRA & OTHERS
December 3, 2015
SANTOSH KUMAR MALLIK Vs. STATE OF ORISSA AND ORS.
February 27, 2015
SANTOSH KUMAR MOHANTY Vs. STATE OF ORISSA
February 5, 2015
SANTOSH KUMAR MOHAPATRA Vs. UNION OF INDIA
February 11, 2015
SANTOSH KUMAR PADHIARI Vs. NIYATI AND OTHERS
June 17, 2015
SANTOSH KUMAR SAHOO Vs. STATE OF ODISHA AND ORS.
March 3, 2015
SANTOSH KUMAR SAHU Vs. STATE OF ORISSA
December 23, 2015
SANTOSH KUMAR SETHI Vs. STATE OF ODISHA
February 26, 2015
SAPNESWAR PRADHAN Vs. STATE OF ORISSA AND ORS.
November 6, 2015
SARASWATI SENAPATI Vs. STATE OF ORISSA AND ORS.
November 4, 2015
SARAT CHANDRA BARIK AND ORS. Vs. MANORANJAN BARIK AND ORS.
September 11, 2015
SARAT CHANDRA BEHERA AND ORS. Vs. SANTOSH KUMAR BEHERA AND ORS.
June 17, 2015
SARAT CHANDRA TRIPATHY Vs. ODISHA FOREST DEVELOPMENT CORPORATION AND ORS.
May 5, 2015
SARAT CHANDRAN JAYASINGH Vs. STATE OF ORISSA AND ORS.
May 13, 2015
SARAT KUMAR MISHRA Vs. SMT. SANDHYARANI SATAPATHY
July 14, 2015
SARAT KUMAR PAIKARAY Vs. SATYAKAMA MISHRA
March 19, 2015
SARAT KUMAR PANDA AND ORS. Vs. AJIT KUMAR ADHIKAR AND ORS.
December 24, 2015
SARAT KUMAR ROUT Vs. STATE OF ODISHA
August 28, 2015
SARAT KUMAR SAHANI Vs. UNION OF INDIA AND ORS.
July 2, 2015
SARBESWAR DAS AND ORS. Vs. BATAKISHORE DAS
February 12, 2015
SAROJ KUMAR PRADHAN AND ORS. Vs. UNION OF INDIA AND ORS.
October 9, 2015
SAROJINI RANA @ MOHARANA AND ANR. Vs. SMT. SUBASINI @ KANKA MOHARANA AND ORS.
June 30, 2015
SAROJKANTA MOHAPATRA AND ORS. Vs. STATE OF ORISSA AND ORS.
June 19, 2015
SASMITA DASH Vs. DHIRENDRA NARAYAN ACHARYA AND ORS.
August 6, 2015
SASMITA DASH Vs. DHIRENDRA NARAYAN ACHARYA AND ORS
July 10, 2015
SASMITA JAMUDA Vs. UTKAL UNIVERSITY AND OTHERS
October 5, 2015
SASMITA MANJARI DAS Vs. STATE OF ORISSA AND ORS.
June 25, 2015
SATARUPA MOHANTY Vs. STATE OF ORISSA
March 25, 2015
SATRUGHANA SAHOO Vs. STATE OF ODISHA
October 16, 2015
SATYABADI BEHERA AND ORS. Vs. BIDYADHAR BEHERA AND ORS.
April 10, 2015
SATYABADI MALLICK AND OTHERS Vs. KRUPASINDHU PANDA AND ANOTHER
September 3, 2015
SATYABAN PRADHAN Vs. STATE OF ODISHA
November 9, 2015
SATYABHAMA BEHURA Vs. RAJESH KUMAR AGARWAL AND ORS.
December 18, 2015
SATYAJIT SAHOO Vs. STATE OF ORISSA AND ORS.
October 8, 2015
SATYANARAYAN PRADHAN Vs. CHANCELLOR, SAMBALPUR UNIVERSITY
February 5, 2015
SATYANARAYAN SAHU Vs. STATE OF ORISSA AND ORS.
July 15, 2015
SATYANARAYAN SARANGI Vs. STATE OF ORISSA AND ORS.
December 2, 2015
SATYARANJAN MALLICK Vs. INDIAN OIL CORPORATION LTD AND OTHERS
April 30, 2015
SAUKAT ARA Vs. NAZIR MOHAMMED
January 22, 2015
SAURAV PRIYARANJAN Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD
April 3, 2015
SAURI BAI AND ORS. Vs. GRIDCO AND ORS.
February 25, 2015
SEBATI PATRA Vs. STATE OF ORISSA AND ORS.
September 23, 2015
SHAH INC Vs. PARADEEP PORT TRUST
February 11, 2015
SHAKUNTALA PRADHAN @ PATRA Vs. STATE OF ORISSA
May 27, 2015
SHAMIMA KHATOON Vs. SAYED MD. ZIKARUNA BABI
November 19, 2015
SHANTI BHUSHAN PANDEY Vs. ODISHA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, BHUBANESWAR AND ORS.
November 23, 2015
SHANTI MAITRI WOMEN SELF HELP GROUP, JAGALPAT & ANOTHER Vs. LALITA SAHOO W/O MANEJAR SAHOO & FIVE ORS
August 25, 2015
SHANTILATA PRADHAN Vs. STATE OF ORISSA AND ORS.
June 25, 2015
SHARAD CHANDRA PATHAK Vs. UNION OF INDIA AND ORS.
May 12, 2015
SHIB SAKHA MUKHOPADHYAY Vs. THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD. AND ORS.
May 15, 2015
SHIBA PRASAD SAHU Vs. AUTHORISED OFFICER-CUM-A.C.F.
March 18, 2015
SHIV DUTT SHARMA Vs. STATE OF ORISSA
January 14, 2015
SHRADHA KAR BEHERA Vs. STATE OF ORISSA AND ORS.
January 29, 2015
SHREE BALAJI MINING PVT. LTD. Vs. EXTEC SCREENS & CRUSHERS (INDIA) PVT. LTD.
February 25, 2015
SIBA CHARAN PRADHAN Vs. D.F.O., RAIRAKHOL DIVISION AND ORS.
June 19, 2015
SIBA PRASAD PATTNAIK Vs. STATE OF ORISSA AND ORS.
May 5, 2015
SIBARAM SUBUDHI Vs. PADMABATI PATRA
August 5, 2015
SIDHARTHA DEV Vs. STATE OF ORISSA AND ANOTHER
November 4, 2015
SIDHESWAR S C S LTD Vs. SUMANTA KUMAR SAHOO AND OTHERS
December 23, 2015
SIMANCHALA DAS Vs. MANAGING DIRECTOR ORISSA AGRO INDUSTRIES CORPORATION LIMITED
April 7, 2015
SIMANCHALA PRADHAN Vs. STATE OF ORISSA AND ORS.
August 21, 2015
SIRAJ Vs. IRCON INTERNATIONAL LTD. AND ORS.
September 15, 2015
SIRIA MADHEI (DEAD) Vs. NAKULA ACHARYA
November 17, 2015
SITA @ KHUSI HASDA & OTHERS Vs. STATE OF ORISSA & OTHERES
December 8, 2015
SITARAM PUJARI Vs. STATE OF ORISSA
April 7, 2015
SITARANI RATH Vs. THE INSPECTOR GENERAL OF REGISTRATION, ODISHA AND ORS.
February 19, 2015
SK MOHIUDDIN Vs. BEGUM JIKRUN NISSA & OTHERS
June 30, 2015
SK MUSTAK BUX Vs. STATE OF ORISSA
July 31, 2015
SK. KAMALUDDIN Vs. STATE OF ORISSA
November 26, 2015
SK. SADIK Vs. MIR ABDUL KALAM & ORS.
November 17, 2015
SK. SANU AND ORS. Vs. SK. FEDAN AND ORS.
October 13, 2015
SK. ZAFARULLLAH Vs. STATE OF ORISSA
December 22, 2015
SMITA MANJARI ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
December 10, 2015
SMRUTI MISHRA Vs. NIRANJAN LENKA
May 4, 2015
SMT. BANDANA MANGARAJ Vs. THE ARCHDIOCESE OF CUTTACK
June 17, 2015
SMT. BASANTA KUMARI DAS (DEAD) BY LRS. RAICHARAN DAS AND OTHERS Vs. SMT. PRAMILA KUMARI DAS
April 22, 2015
SMT. BHARGABI BADPANDA Vs. KRUPASINDHU BADAPANDA
November 18, 2015
SMT. ETINIMAYEE SUPAKAR @ KISKU AND ANOTHER Vs. RATNAMANI KISKU AND ANOTHER
December 23, 2015
SMT. GOURIMANI JENA Vs. BINAPANI JENA
June 30, 2015
SMT. HEMALATA BISWAL AND OTHERS Vs. COLLECTOR, SUNDARGARH AND ANOTHER
August 21, 2015
SMT. KANAKALATA DEI Vs. BABAJI CHARAN GOCHHAYAT
December 11, 2015
SMT. KANAKALATA PANDA Vs. SRI ASHOK KUMAR SINHA
May 14, 2015
SMT. MINATI DAS Vs. CHOUDHURY UDAYANARAYAN ROY
August 5, 2015
SMT. NAMITA SWAIN Vs. RABINDRA KUMAR SWAIN
July 10, 2015
SMT. NIROD PRABHA BOLI Vs. SRI SUBASH CHANDRA BADAGHAR @ NAYAK
August 12, 2015
SMT. PRAMILABALA BEHERA Vs. DR. SUKANTA KUMAR JENA
September 4, 2015
SMT. REBATI PATRA Vs. BHIKARI CHARAN PATRA
September 8, 2015
SMT. SABITRI KAR Vs. SRI GOPINATH MOHAPATRA AND ORS.
October 15, 2015
SMT. SABITRI SAHU Vs. TRINATH NAYAK
March 25, 2015
SMT. SUSHILA DEVI KEDIA Vs. GYANENDRA KUMAR RAY (DEAD)
March 25, 2015
SMT. TRIBENI BISWAL Vs. STATE OF ORISSA
April 30, 2015
SNEHALATA TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
August 7, 2015
SOBHAN KU. MISHRA AND ORS. Vs. THE MANAGEMENT OF SAIL AND ORS.
April 10, 2015
SOHAR RANJAN PATTNAIK Vs. UNION OF INDIA AND ORS.
December 24, 2015
SOMANATH PANDA Vs. STATE OF ORISSA
August 4, 2015
SOMUNESH DE AND ORS. Vs. SRICHANDA KAR AND ORS.
November 26, 2015
SOUMITRI PANDA Vs. STATE OF ORISSA AND ORS.
February 27, 2015
SOUTHCO METRE READERS SANGHA Vs. THE EXECUTIVE ENGINEER, ELECTRICAL DIVISION (SOUTHCO) AND ORS.
October 9, 2015
SOVAJINI PAITAL Vs. LAXMIPRIYA SAMANTRAY AND ORS.
August 6, 2015
SRI AMITABHA BANERJEE Vs. ORISSA SECRETARIAT LOW PAID EMPLOYEES DEVELOPMENT AND MULTI
September 7, 2015
SRI ANANTA SEVA PARISHAD AND ANR Vs. PRADEEP KUMAR SAHOO
September 4, 2015
SRI DEBARCHAN MAHANANDIA Vs. STATE OF ORISSA
September 25, 2015
SRI GANAPATI BEHERA Vs. NEW INDIA ASSURANCE COMPANY LTD.
February 27, 2015
SRI HANUMAN JEW MAHABIR TEMPLE Vs. THE BALASORE MUNICIPALITY AND ORS.
August 26, 2015
SRI JAGANNATHA LABOUR CO Vs. STATE OF ORISSA AND ORS.
June 30, 2015
SRI JAMBESWAR PRADHAN Vs. O.F.D.C. LTD.
January 7, 2015
SRI PROSANTO KUMAR MUKHARJEE Vs. SRI BIRANJAN NAYAK AND OTHERS
September 2, 2015
SRI SUBRAT TARAI & OTHERS Vs. SRI JAGABANDHU BEHERA
May 13, 2015
SRI UMESH CHANDRA JENA Vs. STATE OF ORISSA
August 18, 2015
SRIBATSH ROUT Vs. STATE OF ORISSA
December 9, 2015
SRIKANTA BEHERA AND ORS. Vs. NARAYAN CHANDRA BARIK AND ORS.
January 21, 2015
SRIKANTA KISHORE MALLICK AND ORS. Vs. STATE OF ORISSA AND ORS.
July 27, 2015
SRIKANTA SAHOO AND OTHERS Vs. AKHAYA KUMAR NAYAK AND OTHERS
August 26, 2015
SRINIBASA MOHARANA Vs. COLLECTOR, JAGATSINGHPUR & ORS.
December 23, 2015
SRINIVAS @ SANIA BISYI (SINCE DEAD) Vs. SMT. LAXMIPRIYA NAYAK
August 21, 2015
SRIPATI KARMI AND ORS. Vs. GHARJUGI PATRANI AND ORS.
August 24, 2015
SRITAM DAS AND ORS. Vs. MAHANADI COALFIELDS LIMITED AND ORS.
August 18, 2015
SRITELA MAHAKUD Vs. OKIL BEHERA
September 15, 2015
SRUTIKANTA BARIK AND ORS. Vs. MANAGING COMMITTEE OF SARASWATI VIDYA MANDIR AND ORS.
May 12, 2015
STATE OF ODISHA Vs. AURO PLASTICS, BHUBANESWAR
September 25, 2015
STATE OF ODISHA Vs. MANOJ KUMAR PARIDA AND ORS.
May 15, 2015
STATE OF ODISHA Vs. SUVADRA ENTERPRISES
August 3, 2015
STATE OF ODISHA Vs. TIRUPATI PANIGRAHI AND ORS.
February 25, 2015
STATE OF ODISHA Vs. HIRALAL MEHER
July 1, 2015
STATE OF ODISHA Vs. BANAMBAR SAMAL & OTHERS
December 11, 2015
STATE OF ODISHA AND ORS. Vs. ASHOK KUMAR SETHI AND ORS.
November 13, 2015
STATE OF ORISSA Vs. SATYANARAYANA DAS AND ORS.
April 30, 2015
STATE OF ORISSA Vs. PITAMBAR GOIPOI
November 19, 2015
STATE OF ORISSA Vs. KANHU CHARAN MEHER
February 13, 2015
STATE OF ORISSA Vs. SOMANATH DAS AND ORS.
August 28, 2015
STATE OF ORISSA Vs. RATNAKAR PRADHAN AND ORS.
May 13, 2015
STATE OF ORISSA Vs. JHADU LUHA
January 9, 2015
STATE OF ORISSA Vs. LAXMIDHAR NAIK AND ORS.
September 1, 2015
STATE OF ORISSA Vs. SANTOSH KU. HOTA
July 15, 2015
STATE OF ORISSA Vs. ILLAMAT MIAN
February 25, 2015
STATE OF ORISSA Vs. GANIA
August 18, 2015
STATE OF ORISSA Vs. JYOSHNA MOHAPATRA
February 25, 2015
STATE OF ORISSA Vs. SUDHIR BADHEI AND ORS.
February 5, 2015
STATE OF ORISSA Vs. PADMAN DURIA AND ORS.
February 5, 2015
STATE OF ORISSA Vs. BAPUJI NAIK
September 1, 2015
STATE OF ORISSA Vs. M.V. SHARMA
January 6, 2015
STATE OF ORISSA Vs. BALABHADRA JAL
January 12, 2015
STATE OF ORISSA Vs. MINAKSNHI MANJARI JENA
September 9, 2015
STATE OF ORISSA Vs. BANDU @ MEGHANAD NAIK
September 4, 2015
STATE OF ORISSA Vs. SURENDRA PRADHAN AND ANOTHER
March 23, 2015
STATE OF ORISSA Vs. CHITTARANJAN PANDA AND OTHERS
August 28, 2015
STATE OF ORISSA Vs. BAPUJI NAIK @ BAPUNI @ FATU
January 9, 2015
STATE OF ORISSA Vs. SHYAM MEHER
August 20, 2015
STATE OF ORISSA Vs. SATYANANDA BADHEI & ORS.
February 5, 2015
STATE OF ORISSA Vs. BUTI BHOTRA
March 25, 2015
STATE OF ORISSA Vs. PURNA CHANDRA BARIK
February 5, 2015
STATE OF ORISSA Vs. G. NAGESWAR CHOUDHURY
May 8, 2015
STATE OF ORISSA Vs. MIR RAHIM ALII
May 4, 2015
STATE OF ORISSA Vs. SEVANLAL MUKHERJEE
March 25, 2015
STATE OF ORISSA AND ANOTHER Vs. DHRUBENDRA GOPAL PANI
February 5, 2015
STATE OF ORISSA AND ANOTHER Vs. DEBENDRANATH MAHANA AND OTHERS
October 1, 2015
STATE OF ORISSA AND ORS. Vs. GOLEKHA CHANDRA ROUTRAY AND ORS.
July 27, 2015
STATE OF ORISSA AND ORS. Vs. SITANJALI JENA
November 6, 2015
STATE PRIVATE INDUSTRIAL TRAINING CENTER ASSOCIATIONS, ORISSA Vs. STATE OF ODISHA AND ORS.
July 10, 2015
STEEL EMPLOYEES ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
March 18, 2015
SUB Vs. PRESIDING OFFICER
August 4, 2015
SUBALA SAHOO Vs. PRASANNA ACHARYA
October 15, 2015
SUBASH @ SUBASH CHANDRA SHA AND OTHERS Vs. KATHIA SA AND OTHERS
November 17, 2015
SUBASH CHANDRA PRADHAN Vs. STATE OF ORISSA
February 23, 2015
SUBASINI MEHER Vs. STATE OF ODISHA
July 31, 2015
SUBHALAXMI DASH Vs. STATE OF ODISHA
November 18, 2015
SUBHALAXMI PANIGRAHI Vs. RABINARYAN MISHRA AND ORS.
August 6, 2015
SUBHASHREE DASH Vs. SUBHASHISH RAYBABU
September 4, 2015
SUBHASHREE WOMEN SELF HELP GROUP Vs. COLLECTOR-CUM-DIST. MAGISTRATE AND ORS.
February 10, 2015
SUBHENDU KUMAR DEO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, ORISSA
September 8, 2015
SUBHRAKANTA PATNAIK Vs. UNION OF INDIA AND ORS.
January 30, 2015
SUBODH Vs. STATE OF ORISSA
August 17, 2015
SUCHI PRAGYAN ROUT AND ORS. Vs. UNION OF INDIA AND ORS.
October 5, 2015
SUCHITRA PANDA Vs. DIRECTOR, SOCIAL WELFARE DEPARTMENT AND ORS.
March 17, 2015
SUDHANSU SEKHAR ROUTRAY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
June 8, 2015
SUDHANSU SEKHAR ROUTRAY AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
August 6, 2015
SUDHIR KUMAR PRAHARAJ Vs. STATE BANK OF INDIA AND ORS.
February 24, 2015
SUDHIRA DAS VERMA Vs. BANK OF BARODA, BHUBANESWAR
March 31, 2015
SUJA AND ORS. Vs. STATE OF ODISHA AND ORS.
May 7, 2015
SUJIT BEPARI Vs. STATE OF ORISSA
December 10, 2015
SUKADEV ACHARYA AND ORS. Vs. STATE OF ORISSA AND ORS.
June 25, 2015
SUKADEV JENA AND ANR. Vs. GANESH PRASAD MALLIK AND ORS.
March 25, 2015
SUKANT KUMAR NARENDRA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR UNITED COMMERCIAL BANK AND ORS.
October 16, 2015
SUKANTA CHANDR MOHANTY Vs. STATE OF ORISSA
March 31, 2015
SUKANTI DEI Vs. STATE OF ORISSA AND ORS.
April 7, 2015
SULAV MALLICK AND ORS Vs. STATE OF ODISHA AND ORS
November 20, 2015
SULOCHANA SAHOO AND OTHERS Vs. BAMAN CHARAN SAHOO
September 30, 2015
SUMAN CHATTERJEE Vs. LINA ROY TAPPADAR
November 23, 2015
SUMANTA KUMAR SAHOO Vs. STATE OF ORISSA
May 7, 2015
SUMANTA PANIGRAHI AND ORS. Vs. STATE OF ODISHA AND ORS.
April 24, 2015
SUMITRA SWAIN Vs. STATE OF ORISSA AND ORS.
March 26, 2015
SUNAKAR PRADHAN Vs. JADUMANI ROUT & ORS.
January 22, 2015
SUNIL @ JAI SINGH RAUTIA Vs. STATE OF ORISSA
April 6, 2015
SUNIL KUMAR GARG & ANOTHER Vs. STATE OF ORISSA
December 22, 2015
SUPAL MAJHI Vs. KUSHUN MAJHI AND OTHERS
January 16, 2015
SUPRAVA ROUT Vs. SASMITA NAYAK AND ORS
September 1, 2015
SUPRAVA SAMAL Vs. STATE OF ODISHA AND ORS.
August 7, 2015
SURA KHUNTIA Vs. STATE OF ORISSA AND ORS.
April 6, 2015
SURENDRA KUMAR LENKA AND ORS. Vs. STATE OF ORISSA AND ORS.
February 19, 2015
SURENDRA MOHARANA Vs. RAJKISHORE MOHARANA AND ORS.
May 8, 2015
SURENDRANATH BARAL Vs. BISHNUPRIYA PANDA AND ORS.
November 26, 2015
SURENDRANATH SABAT (DEAD) HIS LRS. SMT. LAXMI PRIYA SABAT AND OTHERS Vs. UMESH CHANDRA SABAT
October 1, 2015
SURENDRANATH SAHU AND ORS. Vs. STATE OF ORISSA AND ORS.
January 20, 2015
SURESH CHANDRA MISHRA Vs. STATE OF ODISHA AND ORS.
August 3, 2015
SURESH CHANDRA MOHANTY Vs. PURI URBAN CO-OPERATIVE BANK AND ORS.
October 15, 2015
SURUBALI DEEP Vs. JAMUNA NAIK AND ORS.
September 25, 2015
SUSANT KUMAR DAS Vs. ORISSA STATE SEEDS CORPORATION
July 9, 2015
SUSANTA DALEI Vs. UNION OF INDIA AND ORS.
March 26, 2015
SUSANTA KUMAR MOHANTY Vs. O.U.A.T. AND ORS.
December 15, 2015
SUSANTA KUMAR TRIPATHY Vs. STATE OF ORISSA
October 13, 2015
SUSIL KUMAR MOTWANI Vs. BEBI PATTNAIK AND ORS.
June 26, 2015
SUVENDU MOHANTY AND ORS. Vs. STATE AND ORS.
July 28, 2015
SWAPNA SATPATHY Vs. STATE OF ODISHA AND ORS.
August 17, 2015
SWARNALATA PRUSTY Vs. ORISSA STATE WARE HOUSING CORPORATION AND ORS.
September 29, 2015
SWETALINA MOHANTY AND ORS. Vs. STATE OF ORISSA AND ORS.
February 3, 2015
T NARAYAN SWAMY Vs. TAHASILDAR, PARLAKHEMUNDI AND ANOTHER
December 9, 2015
T. ABHIMANYU DORA Vs. SUDIPTA CHANDRA RAY AND ORS.
March 3, 2015
TAFZIL SARWAR Vs. THE DY. DIRECTOR, MINES JODA CIRCLE
February 9, 2015
TAMIGA TADINGI Vs. STATE OF ORISSA
January 8, 2015
TAPAS KUMAR ROUL Vs. STATE BANK OF INDIA AND ORS.
June 19, 2015
THE CHIEF EXECUTIVE OFFICER Vs. SANJUBALA DAS
July 14, 2015
THE CO-OPERATIVE SUGAR INDUSTRIES LTD. Vs. DHARANI SUGAR AND CHEMICALS LTD.
December 18, 2015
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. ANUSUYA SAMAL AND ORS.
March 30, 2015
THE FOOD CORPORATION OF INDIA WORKERS COOPERATIVE CREDIT SOCIETY LTD. Vs. UNION OF INDIA AND ORS.
March 3, 2015
THE GENERAL MANAGER, "THE SAMAJA" Vs. GOVT. OF ODISHA, LABOUR AND EMPLOYMENT DEPARTMENT AND ORS.
October 9, 2015
THE MANAGEMENT OF THE DIRECTOR TEXT BOOK PRODUCTION & MARKETING Vs. BASANTI DAS
March 4, 2015
THE ORIENTAL PIGMENT (P) LTD. Vs. O.S.F.C. AND ORS.
November 20, 2015
THE STATE OF ORISSA AND OTHERS Vs. SRI JAGANNATH PADHY (DEAD)
November 2, 2015
THE UTKAL COOPERATIVE BANKING SOCIETY LIMITED Vs. RABINDRA KUMAR NAYAK AND ORS.
March 25, 2015
TIKERAM BAG Vs. STATE OF ORISSA
May 11, 2015
TIKI RAUT AND OTHERS Vs. AJAYA KUMAR MOHAPATRA & OTHERS
December 18, 2015
TIPU @ SAROJA KANTA BEHERA Vs. STATE OF ORISSA
April 6, 2015
TIRTHA RANA & ORS. Vs. STATE OF ORISSA
November 23, 2015
TRAILOKYANATH BEHERA Vs. STATE OF ORISSA
April 3, 2015
TRIDEEB ROUT Vs. STATE OF ODISHA
December 22, 2015
TRILOCHAN MOHANTY Vs. STATE
January 19, 2015
TRINATH DEV PRIMARY F.C.S. LTD. Vs. STATE OF ORISSA AND ORS.
July 7, 2015
TUKUNI SAHU Vs. SURENDRA SINGH BHOI
February 2, 2015
TUNU MOHARANA AND ORS. Vs. STATE OF ORISSA AND ORS.
January 28, 2015
TUSARKANTA PATTNAYAK AND ORS. Vs. STATE AND ORS.
October 5, 2015
UDAYA MAJHI AND ORS. Vs. HADIA MAJHI AND ORS.
June 18, 2015
UDAYANATH SWAIN Vs. DILLIP KUMAR ROUT AND ORS.
October 16, 2015
UDAYANATH SWAIN Vs. DILLIP KUMAR ROUT AND OTHERS
October 16, 2015
UMAKANTA MOHAPATRA Vs. STATE OF ORISSA
November 27, 2015
UMAKANTA NAYAK Vs. INDIAN OIL CORPORATION LTD. AND ORS.
January 21, 2015
UMARANI MUDRA AND ORS. Vs. CHIEF ADMINISTRATOR, LORD JAGANNATH TEMPLE
June 30, 2015
UMESH CHANDRA PATI Vs. STATE OF ORISSA
April 7, 2015
UNION OF INDIA Vs. KHIRASINDHU MAHADEV BIJE AND ORS.
June 23, 2015
UNION OF INDIA Vs. BITALI ROUT
January 15, 2015
UNION OF INDIA & OTHERS Vs. MALATI PANDA
September 3, 2015
UNITED HEAD, I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHASKAR KHADIA AND ORS.
February 5, 2015
UNITED SPIRITS LTD. Vs. STATE OF ODISHA AND ORS.
August 17, 2015
USHARANI PANDA Vs. SUBASH CH. PANDA AND ORS.
May 8, 2015
USHARANI PRADHAN Vs. BRAJAKISHORE PRADHAN
November 19, 2015
UTKAL POLYWEAVE INDUSTRIES PVT. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
May 13, 2015
VEENA HOUSE Vs. SALES TAX OFFICER, ASSESSMENT UNIT AND ORS.
March 30, 2015
VINOD MOHAPATRA AND ANOTHER Vs. SNEHAPRAVA MISHRA AND OTHERS
August 3, 2015
WESCO LTD., BURLA Vs. PRABATI GHIBILA AND ORS.
July 10, 2015
WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. PRABATI GHIBILA AND ORS.
July 10, 2015
YUSUF KHAN Vs. SK. TOBARAK ALI AND ORS.
December 16, 2015
ZYDUS ALIDAC FORTIZA Vs. STATE OF ORISSA AND ORS.
March 19, 2015