Case Index

Title
Date
BISWAJIT DEBROY Vs. ARPITA CHAKRABORTY
January 13, 2015
ABAIMA MOG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
June 16, 2015
ABANI MOHAN SARKAR Vs. NRIPENDRA ROY AND ORS.
June 11, 2015
ABANI SHIL Vs. THE STATE OF TRIPURA AND ORS.
October 5, 2015
ABDUL CHHALAM Vs. DILDER HUSSAIN@ DULU; SAHAJAN HUSSAIN @ SAJU; STATE OF TRIPURA
April 10, 2015
ABDUL KALAM @ KALAM MIAH; MASUK MIAH Vs. STATE OF TRIPURA
September 3, 2015
ABDUL KALAM AZAD Vs. AMIR HOSSAIN AND ORS.
November 18, 2015
ABDUL MATLIB Vs. THE STATE OF TRIPURA
August 13, 2015
ABDUL MUSTAFA Vs. STATE OF TRIPURA
April 28, 2015
ABDUL WAHID; BURKHAN UDDIN; ABDUL AWAL; LIYAKAT ALI; ABDUL MATLIB Vs. MD ABDUL HOQUE
April 10, 2015
ABHIJIT ADHIKARI Vs. BIMAL CHANDRA DAS AND ORS.
July 2, 2015
ABHIMANYA JHARA Vs. THE STATE OF TRIPURA
September 16, 2015
ABHISAR BUILDWELL PVT. LTD. Vs. STATE OF TRIPURA AND ORS.
April 9, 2015
ABINASH PAUL Vs. STATE OF TRIPURA
March 11, 2015
ACHADUR RAHMAN Vs. THE STATE OF TRIPURA
February 2, 2015
ADITI DEBBARMA Vs. NAKUL BIKRAM KISHOR DEBBARMAN; PRADYOT BIKRAM KISHORE MANIKYA BAHADUR
February 4, 2015
ADWAITYA DEBNATH Vs. KALIDAS DEY; AJAY DEY; SUBHASH DEBNATH; SAILESH DAS; STATE OF TRIPURA
February 6, 2015
AHAD ALI Vs. THE STATE OF TRIPURA
July 3, 2015
AHID MIAH Vs. STATE OF TRIPURA
March 25, 2015
AJIJUN NUR Vs. FIRUJA BEGAM
May 8, 2015
AJIT DEBBARMA Vs. THE UNION OF INDIA AND ORS.
April 13, 2015
AJIT KUMAR ROY AND ORS. Vs. THE STATE OF TRIPURA
December 16, 2015
AJIT KUMAR SINHA Vs. THE STATE OF TRIPURA AND ORS.
May 28, 2015
AJIT MITRA Vs. THE STATE OF TRIPURA
June 10, 2015
AKBAR KHAN AND ORS. Vs. THE STATE OF TRIPURA
March 10, 2015
ALEK MIAH AND ORS. Vs. THE STATE OF TRIPURA
January 29, 2015
ALI AKBAR Vs. DIRECTOR GENERAL OF POLICE, AGARTALA, WEST TRIPURA
December 3, 2015
ALI RANI DEB Vs. STATE OF TRIPURA AND OTHERS
September 17, 2015
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. S. KUMAR AND ORS.
April 16, 2015
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. STATE OF TRIPURA; COMMISSIONER, DEPARTMENT OF SCIENCE, TECHNOLOGY UNION OF INDIA
January 9, 2015
ALOK MAJUMDER Vs. MIHIR SINGHA ROY
January 14, 2015
ALPANA NATH AND ORS. Vs. ASHUTOSH NATH AND ORS.
July 10, 2015
AMAR CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA
July 15, 2015
AMAR CHAND CHOWDHURY Vs. THE STATE OF TRIPURA AND ORS.
November 19, 2015
AMAR NATH Vs. STATE OF TRIPURA
June 30, 2015
AMIYA BHATTACHARJEE Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION
July 31, 2015
AMRIT MANDAL AND ORS. Vs. MAYA RANI MANDAL AND ORS.
February 27, 2015
AMULYA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
December 16, 2015
ANAL HAQUE Vs. STATE OF TRIPURA AND OTHERS
September 24, 2015
ANANDA HARI JAMATIA Vs. THE STATE OF TRIPURA AND ORS.
December 14, 2015
ANANTA DAS Vs. THE STATE OF TRIPURA AND ORS.
March 23, 2015
ANCHARAN BIBI; MAHAMMAD SHIAB UDDIN; MAHAMMAD RIYAJ UDDIN; MAHAMMAD MAIN UDDIN Vs. CHAIRMAN CUM MANAGING DIRECTOR; GENERAL MANAGER CUM COMPANY SECRETARY; SENIOR MANAGER; SENIOR ELECTRICAL INSPECTOR
April 20, 2015
ANGAYA MOG Vs. JAHARLAL SARKAR AND OTHERS
July 30, 2015
ANIL CHANDA AND ORS Vs. FANIL CHANDRA GOON; ORIENTAL INSURANCE COMPANY LTD AND ORS
July 2, 2015
ANIL CHANDRA DAS Vs. RENU BALA SARKAR AND ORS.
May 27, 2015
ANIL CHANDRA PODDAR Vs. UTTAM PODDAR AND ORS.
September 29, 2015
ANIL CHANDRA SARKAR AND ORS. Vs. SUNIL CHANDRA DAS AND ORS.
November 23, 2015
ANIMA PODDAR Vs. STATE OF TRIPURA; UTTAM GHOSH; SITA DEB; BABUL GHOSH
July 8, 2015
ANIMA PODDAR Vs. THE STATE OF TRIPURA AND ORS.
June 23, 2015
ANIMA SARKAR Vs. BISWA LAXMI DEBBARMA AND ORS.
June 16, 2015
ANIMA SINHA AND ANOTHER Vs. MANIGO ALIAS PRABHASH SINHA AND OTHERS
July 3, 2015
ANIRBAN DASGUPTA Vs. THE STATE OF TRIPURA AND ORS.
December 18, 2015
ANIRBAN NATH SHARMA Vs. THE STATE OF TRIPURA AND ORS.
September 30, 2015
ANIRUDDHA DAS; NANDALAL DAS Vs. STATE OF TRIPURA
August 1, 2015
ANITA DAS, W/O SUBHASH CH DAS Vs. SUBHASH CH DAS, S/O BHARAT CH DAS
January 30, 2015
ANITA GHOSH (DAS)AND ORS. Vs. NRIPENDRA CHANDRA DAS AND ORS.
December 16, 2015
ANITA RANI PAUL AND OTHERS Vs. BHOLA LODH AND ANOTHER
December 3, 2015
ANITA SEN Vs. SANDP BHADRA
February 18, 2015
ANJALI DEB AND ORS. Vs. JITENDRA CHANDRA DEB AND ORS.
July 10, 2015
ANJALI PAUL RAJ Vs. SUGRIB RELLY SINGH ALIAS SUGRIB KUMAR RELLY
October 7, 2015
ANJAN DEY AND ORS. Vs. SARBA DHARMA MISSION
December 8, 2015
ANJANA PAL (SAHA) Vs. THE STATE OF TRIPURA AND ORS.
June 24, 2015
ANKITA RUDRA PAL Vs. BIMAN DASGUPTA
January 13, 2015
ANKUR DEBBARMA Vs. THE STATE OF TRIPURA
February 20, 2015
ANUP KUMAR DAS Vs. ANANTA MITRA AND ORS.
June 24, 2015
ANUP PATI AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 8, 2015
APAN KUMAR DAS Vs. DILIP KUMAR ROY
July 14, 2015
APARNA BHOWMIK Vs. SWAPAN DEB AND ORS.
July 7, 2015
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
August 7, 2015
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
March 3, 2015
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
September 30, 2015
ARUN BALA BANIK Vs. SWAPAN KR. BANIK AND ORS.
September 30, 2015
ARUN CHANDRA DAS AND ORS. Vs. BIMAL CH. DAS AND ORS.
May 8, 2015
ARUN DAS Vs. LAXMI RANI DAS
August 26, 2015
ARUP RATAN DUTTA Vs. SUMITA DEB AND ORS.
August 4, 2015
ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA AND ORS.
October 15, 2015
ASHISH KUMAR DEY AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
June 30, 2015
ASHIT BHATTACHARYA Vs. SANJIB DEBNATH; DIVISIONAL MANAGER
September 30, 2015
ASHOK KUMAR GHOSH Vs. TRIPURA JUTE MILLS LTD. AND ORS.
November 23, 2015
ASHOK SINHA Vs. THE STATE OF TRIPURA AND ORS.
April 30, 2015
ASHOKE KUMAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
March 20, 2015
ASHUTOSH BANDYOPADHAYAYA, CONTRACTOR Vs. STATE OF TRIPURA
November 19, 2015
ASIAN OILFIELD SERVICES, A COMPANY, INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. THE STATE OF TRIPURA AND ORS.
May 5, 2015
ASIM KOLAI Vs. THE UNION OF INDIA AND ORS.
June 9, 2015
ASISH ROY Vs. THE STATE OF TRIPURA
January 20, 2015
AVIJIT ROY Vs. TANIA KAR
August 5, 2015
AYEMELI DEBNATH Vs. NABARUN DEBNATH AND ORS.
July 8, 2015
AYUB ALI Vs. THE STATE OF TRIPURA AND ORS.
September 18, 2015
BABUL CH NATH Vs. STATE OF TRIPURA
October 1, 2015
BABUL CHANDRA DAS Vs. STATE OF TRIPURA
September 28, 2015
BABUL MIA MAISAN Vs. THE STATE OF TRIPURA AND ORS.
February 21, 2015
BABUL NATH AND ORS. Vs. THE STATE OF TRIPURA
June 3, 2015
BACHU MIAH Vs. RANU BEGUM
February 5, 2015
BAJAJ TRADING COMPANY Vs. UNION OF INDIA AND ORS.
November 23, 2015
BAKUL DAS Vs. BINOY BHUSAN DEY AND ORS.
July 13, 2015
BAKUL DAS (SUKLABAIDYA) AND ORS. Vs. JYOSTNA SUKLABAIDYA AND ORS.
May 28, 2015
BALAI ROY Vs. DIBAKAR GOPE; DIVISIONAL MANAGER; CHITTA RANJAN DEBNATH
April 30, 2015
BALARAM URANG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
October 14, 2015
BALARAM URANG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
February 25, 2015
BANI CHANDA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
March 25, 2015
BAPI ACHARJEE Vs. THE STATE OF TRIPURA
June 9, 2015
BAPPI DAS Vs. UNION OF INDIA
July 8, 2015
BASANA RUDRAPAUL AND ORS. Vs. MILAN MAJUMDER AND ORS.
June 1, 2015
BASANTI BALA DAS AND ORS. Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
December 3, 2015
BASANTI DEB Vs. SADEK MIAH; TAHER MIAH; BHADRAMANIK NOATIA; NIRMAL NOATIA; JAMAL MIAH
April 24, 2015
BASANTI MAHALANABISH Vs. MRINAL KANTI NATH AND ORS.
April 10, 2015
BASUDEB GHOSH Vs. GOBINDALAL GOPE; BHUPENDRA DAS; SANJAY DAS; BINOY DAS
April 8, 2015
BELA RANI MITRA Vs. UTTAM KUMAR MITRA
May 8, 2015
BHABATOSH ROY Vs. THE STATE OF TRIPURA AND ORS.
July 13, 2015
BHAGABATI BRICKS INDUSTRIES Vs. STATE OF TRIPURA AND ORS.
January 14, 2015
BHAKTA MAJHI Vs. THE STATE OF TRIPURA AND ORS.
August 14, 2015
BHANU DEBNATH Vs. KARTIK CHANDRA SAHA AND ORS.
May 6, 2015
BHARATI NANDI MAJUMDER Vs. ARATI TARAN(GHOSH) AND ORS.
April 22, 2015
BHARTI INFRATEL LIMITED Vs. THE STATE OF TRIPURA AND ORS.
June 15, 2015
BHARTI TELEMEDIA LTD. AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
February 19, 2015
BHASKAR DEY Vs. JHARNA DAS (DEY) AND ORS.
July 14, 2015
BHASKAR DEY Vs. JHARNA DAS
August 5, 2015
BHUPENDRA NARAYAN ROY Vs. THE STATE OF TRIPURA AND ORS.
June 17, 2015
BIDHAN DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
July 15, 2015
BIDHAN LODH Vs. THE STATE OF TRIPURA
January 29, 2015
BIDYUT BAIDYA Vs. SUNITA BALA SHIL (CHANDA) AND ORS.
October 15, 2015
BIDYUT KUMAR ROY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 10, 2015
BIDYUT SAHA Vs. THE STATE OF TRIPURA AND ORS.
September 7, 2015
BIJAN NATH Vs. THE STATE OF TRIPURA
June 5, 2015
BIJAY KRISHNA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
November 16, 2015
BIJAY SANKAR SAHA Vs. STATE OF TRIPURA; RUPAK BARMAN; KANAI DEB
April 30, 2015
BIJAY SANKAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
April 30, 2015
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA)
February 18, 2015
BIJOY DEBBARMA Vs. KISHORE DEBBARMA
April 1, 2015
BIJOY KRISHNA ACHARJEE Vs. THE STATE OF TRIPURA
March 11, 2015
BIJOY KRISHNA SARKAR Vs. BINOY KRISHNA SARKAR AND ORS.
November 20, 2015
BIJOY SAHA Vs. MOTILAL SARKAR AND ORS.
May 28, 2015
BIJU SINHA Vs. ARCHANA SINGHA
January 28, 2015
BIKASH BHOWMIK Vs. LOKAYUKTA; REGISTRAR; STATE OF TRIPURA AND OTHERS
July 28, 2015
BIKASH DAS Vs. SAKTI BISWAS; NATIONAL INSURANCE COMPANY LTD
February 4, 2015
BIKASH DUTTA Vs. THE STATE OF TRIPURA
January 5, 2015
BIKASH MUNDA Vs. NARESH DEBBARMA AND ORS.
September 11, 2015
BIKASH SAHA AND ORS. Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
October 1, 2015
BIKASH SARKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
August 20, 2015
BIMAL BHAUMIK Vs. THE STATE OF TRIPURA AND ORS.
April 17, 2015
BIMAL DUTTA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 15, 2015
BIMAN BEHARI DE AND ORS. Vs. PARTHA SARATHI SEN
November 26, 2015
BINOY BHUSHAN DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
March 25, 2015
BINOY DAS AND ORS. Vs. THE STATE OF TRIPURA
February 4, 2015
BINOY DEBBARMA Vs. STATE OF TRIPURA
January 27, 2015
BINOY KUMAR THAKUR Vs. THE UNION OF INDIA AND ORS.
August 17, 2015
BIPLAB BHOWMIK AND ORS. Vs. SABITRI BANIK (BHOWMIK) AND ORS.
August 4, 2015
BIPLAB KR. MAJUMDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
October 9, 2015
BIPUL KUMAR CHAKRABORTY Vs. SIDDHARTHA DAS; UNITED INDIA INSURANCE COMPANY LIMITED
August 6, 2015
BIRAJIT SINHA Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
BIRAJIT SINHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 7, 2015
BIRENDRA CHANDRA BISWAS Vs. RATAN CHANDRA DHAR
April 9, 2015
BIRENDRA SINHA Vs. ARUNIMA SINHA AND ORS.
November 27, 2015
BISHU DEBNATH Vs. THE STATE OF TRIPURA
January 19, 2015
BISWAJIT BHOWMIK Vs. THE STATE OF TRIPURA
October 16, 2015
BISWAJIT DAS Vs. NARESH BISWAS
January 13, 2015
BISWAJIT DEB Vs. THE STATE OF TRIPURA AND ORS.
August 28, 2015
BISWANATH BASPER Vs. JHUMARANI GHOSH (BASPER)
January 7, 2015
BITHIKA BOSE (SARKAR) Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
BRAJENDRA DAS Vs. KOKIL BASI DAS AND ORS.
May 8, 2015
BUDDHA DEBBARMA AND ORS. Vs. BITAM DEBNATH AND ORS.
October 5, 2015
BUDDHADEB DEBNATH Vs. THE STATE OF TRIPURA
January 17, 2015
BUDHU PAUL ALIAS PULAK PAUL Vs. STATE OF TRIPURA
March 19, 2015
BUTTU ALIAS BIDHAYAK CHOWDHURY Vs. DULAL DEBNATH AND ANOTHER
January 13, 2015
CHAITALI SARKAR Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
CHANDAN SENGUPTA Vs. RANJU CHAKMA
April 6, 2015
CHANDANA SAHA AND ORS. Vs. RANU BALA SAHA AND ORS.
June 10, 2015
CHANDRA MOHAN SINKU AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 20, 2015
CHARUBALA DEBNATH W/O UMESH CHANDRA DEBNATH Vs. STATE OF TRIPURA; EXECUTIVE ENGINEER; SWARAJ SARKAR
September 21, 2015
CHAYA RANI DEBNATH (BHOWMIK) AND ORS. Vs. BARIK MIAH AND ORS.
April 27, 2015
CHHABI PODDER AND ORS. Vs. KRISHNA PODDER AND ORS.
October 14, 2015
CHINU RANI SAHA AND ORS. Vs. PRANATI SHINGHA BIST AND ORS.
May 27, 2015
CHIRA RANJAN DEB SHARMA AND ORS. Vs. LA COLLECTOR AND ORS.
July 16, 2015
CHITTESH DASGUPTA Vs. THE UNITED BANK OF INDIA AND ORS.
November 23, 2015
COAL MINES ASSOCIATED TRADERS Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE AND ORS.
June 18, 2015
COURT ON ITS OWN MOTION Vs. KAMALENDU BIKASH DAS AND ORS.
July 2, 2015
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
July 15, 2015
COURT ON OWN MOTION Vs. THE SUPERINTENDENT OF POLICE AND ORS.
August 26, 2015
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
August 26, 2015
COURT ON OWN MOTION Vs. STATE OF TRIPURA AND ORS.
September 3, 2015
DATTA BISWAS Vs. STATE OF TRIPURA
March 25, 2015
DAYASHIS CHAKMA Vs. THE STATE CHIEF INFORMATION COMMISSIONER AND ORS.
August 12, 2015
DEBABRATA BANIK Vs. THE STATE OF TRIPURA AND ORS.
September 10, 2015
DEBASIS CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
November 20, 2015
DEBI PRASAD RAKSHIT Vs. STATE OF TRIPURA AND ORS.
May 27, 2015
DEPUTY CHIEF ENGINEER Vs. MAYA PAUL; DULAL NAMA; SWAPAN NAMA; TAPAN NAMA
May 7, 2015
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. SANDHYA RANI GHOSH AND ORS.
March 21, 2015
DEVI RANI MURA SING Vs. NARAYAN CH. SAHA AND ORS.
July 6, 2015
DEVIBALA SAHA Vs. MANIK DEBNATH
May 5, 2015
DHANESWAR DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
June 15, 2015
DHANESWAR MAJUMDER Vs. THE STATE OF TRIPURA
December 16, 2015
DHANU KALAI Vs. THE STATE OF TRIPURA
February 26, 2015
DHARAMBIR PAYAING Vs. UNION OF INDIA AND ORS.
November 23, 2015
DHEER MARKETING INDIA Vs. STATE OF TRIPURA AND ORS.
February 9, 2015
DHIMAN SINGHA Vs. THE STATE OF TRIPURA AND ORS.
September 22, 2015
DHIRENDRA CH. PAUL Vs. CHITTA RANJAN PAUL AND ORS.
May 8, 2015
DHIRENDRA CHANDRA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
December 10, 2015
DHULU RANI ROY Vs. ARUN KR. DEY. MAC APP.
March 18, 2015
DIBYENDU BHOWMIK AND ORS. Vs. SANJIB DAS AND ORS.
June 19, 2015
DILIP KUMAR CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
July 3, 2015
DILIP KUMAR DASCHAUDHURI Vs. THE STATE OF TRIPURA AND ORS.
April 16, 2015
DILIP KUMAR KAR Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD. (HSCL) AND ORS.
December 10, 2015
DILIP KUMAR SAHA Vs. GURUDAS PAUL AND ORS.
December 4, 2015
DILIP PAL Vs. STATE OF TRIPURA
September 21, 2015
DIPAK DEB Vs. STATE OF TRIPURA AND ORS.
September 3, 2015
DIPAK LAL GHOSH Vs. TRIPURA BOARD OF SECONDARY EDUCATION AND ORS.
July 21, 2015
DIPAK SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
December 14, 2015
DIPAK SUTRADHAR Vs. PARBATI DAS GUPTA (DHAR); MISTU DAS GUPTA; MANTI DASGUPTA (ROY); DIVISIONAL MANAGER
July 3, 2015
DIPANKAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
DIRECTOR OF POSTAL SERVICES Vs. SURABALA DEBBARMA
September 8, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. PRATIMA TALUKDER
August 3, 2015
DOOARS TRANSPORT LTD. Vs. GAUTAM SAHA
February 12, 2015
DR. SANKAR BHATTACHARJEE Vs. STATE OF TRIPURA
June 1, 2015
DULAL CHANDRA MAJUMDER Vs. BIBEK ROY; ORIENTAL INSURANCE COMPANY LTD
April 27, 2015
DULAL DEBNATH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 17, 2015
DULAL DHAR; DURLAV DHAR ALIAS RAJU ALIAS SONAI Vs. STATE OF TRIPURA
February 18, 2015
DULAL MIAH Vs. THE STATE OF TRIPURA
August 13, 2015
DULAL SHIL Vs. DALI SHIL
May 6, 2015
DURGADAS PURKAYASTHA Vs. THE GAUHATI HIGH COURT AND ORS.
September 7, 2015
DUSAP PHARMACEUTICALS Vs. THE STATE OF TRIPURA AND ORS.
June 22, 2015
DWIJENDRA DEBNATH Vs. SHIBA PRASAD DEB AND ORS.
June 1, 2015
EMANUL ISLAM Vs. THE UNION OF INDIA AND ORS.
October 13, 2015
ENAMUL HAQUE Vs. THE STATE OF TRIPURA AND ORS.
June 9, 2015
FAZAL AHAMMED KHAN Vs. THE STATE OF TRIPURA
January 8, 2015
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA AND ORS.
April 29, 2015
FORTUNA AGRO PLANTATION LTD. Vs. S. GUPTA
March 10, 2015
FORTUNA AGRO PLANTATIONS LTD , A COMPANY Vs. SUNIL DEBBARMA
January 14, 2015
FORTUNA AGRO PLANTATIONS LTD. Vs. THE UNION OF INDIA AND ORS.
September 7, 2015
GAIL INDIA LIMITED AND ORS. Vs. GOUTAM SAHA AND ORS.
November 23, 2015
GANGESH ROY CHOUDHURY Vs. HAREKRISHNA ROY CHOUDHURY; DEBDAS ROY CHOUDHURY
April 27, 2015
GAUTAM DEBNATH Vs. STATE OF TRIPURA
January 21, 2015
GAUTAM DEY Vs. THE STATE OF TRIPURA AND ORS.
September 7, 2015
GITA DEB Vs. GAURI DAS AND ORS.
July 21, 2015
GITA GHOSH Vs. CHAIRMAN CUM MANAGING DIRECTOR; GENERAL MANAGER CUM COMPANY SECRETARY; SENIOR MANAGER; SENIOR ELECTRICAL INSPECTOR
April 20, 2015
GITA SARKAR AND ORS. Vs. UJALA DAS AND ORS.
June 15, 2015
GOLAPI DEBBARMA Vs. KIRODE DEBBARMA
November 18, 2015
GOPA DATTA Vs. BHASKAR DATTA
June 3, 2015
GOPAL DAS Vs. DULAL KRISHNA NATH
January 9, 2015
GOPAL NOTIAL Vs. THE STATE OF TRIPURA AND ORS.
June 15, 2015
GOPAL SAHA Vs. THE STATE OF TRIPURA
June 11, 2015
GOPAL SHERPA Vs. THE STATE OF TRIPURA AND ORS.
August 13, 2015
GOURANGA CH. ADHIKARI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 3, 2015
GOURANGA DAS; HARENDRA DAS; KALIPADA NAMA; USHA RANI DAS AND OTHERS Vs. HEAD GEO-PHYSICS; BASIN MANAGER; OIL AND NATURAL GAS CORPORATION LIMITED; DEPUTY GENERAL MANAGER; HEAD AND OTHERS
April 27, 2015
GOURANGA DEBNATH Vs. BISWAJIT MALAKAR AND ORS.
January 29, 2015
GOURANGA LAL ROY Vs. THE STATE OF TRIPURA
July 27, 2015
GOUTAM DEY Vs. STATE OF TRIPURA
April 1, 2015
GOVINDA DEBNATH Vs. THE STATE OF TRIPURA
June 10, 2015
GUNENDRA CHOUDHURY Vs. SUMAN DEBNATH AND ORS.
June 29, 2015
GUNENDRA CHOWDHURY Vs. MUKUL DEBNATH; RIPAN DEBNATH; KAPIL DEBNATH; KUMARI MINU DEBNATH; MOUSAMI DEBNATH
September 24, 2015
HARADHAN CHOUDHURY Vs. BARADA KUMAR SEN
February 4, 2015
HAREKRISHNA DEBNATH Vs. JYOTILAL LASKAR; ORIENTAL INSURANCE CO LTD
February 20, 2015
HAREKRISHNA SARKAR Vs. PRAMODE RANJAN DEB; DIVISIONAL MANAGER
July 23, 2015
HARENDRA DEBBARMA Vs. STATE OF TRIPURA AND OTHERS
August 20, 2015
HARI BHUSAN SUTRADHAR AND ORS. Vs. TRIPURA COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD. AND ORS.
September 22, 2015
HARIDASI SARKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
April 29, 2015
HARISADHAN ADHIKARI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
May 29, 2015
HIMANGSHU SAHA; BABUL PAL; LITON LODH; KISHORE ROY Vs. NILIMA SAHA
September 21, 2015
HIRALAL DEBNATH Vs. BISWAJIT BANIK AND ORS.
June 22, 2015
HIRAN MIAH AND ORS. Vs. GOUTAM KUMAR PAUL AND ORS.
September 21, 2015
HIRANMOY ROY Vs. THE STATE OF TRIPURA AND ORS.
September 4, 2015
INDIAN OIL CORPORATION LIMITED Vs. THE STATE OF TRIPURA AND ORS.
September 24, 2015
INDIAN OIL CORPORATION LTD Vs. PALLABI ROY
May 8, 2015
INDIRA KOLOI Vs. THE STATE OF TRIPURA AND ORS.
June 9, 2015
INDRAJIT DAS Vs. HARIPADA DAS AND ORS.
April 22, 2015
INDRAJIT DEBNATH; BISWAJIT DEBNATH Vs. BABLU DEB; SHYAMAL ROY; NIVAS INDU DHAR
February 19, 2015
ISLAM UDDAIN AND ORS. Vs. THE STATE OF TRIPURA
April 6, 2015
JAGADISH CH.DEB Vs. STATE OF TRIPURA
September 16, 2015
JANARDHAN DEBNATH Vs. THE STATE OF TRIPURA
July 30, 2015
JANARDHAN NATH Vs. THE STATE OF TRIPURA
June 16, 2015
JATINDRA CHANDRA SARKAR Vs. STATE OF TRIPURA; SECRETARY-IN-CHARGE; DIRECTOR
April 27, 2015
JATINDRA DAS Vs. PROMODE PAUL
July 4, 2015
JATINDRA DEBNATH Vs. BAKUL RANI ROY; AGARTALA MUNICIPAL COUNCIL; JATINDRA DEBNATH
February 12, 2015
JAYANTA BANIK Vs. RITISH SARKAR AND ORS.
December 14, 2015
JAYANTA CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
April 9, 2015
JAYANTA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
September 7, 2015
JAYANTI DEB (DAS) Vs. MANAS KUMAR DAS
February 19, 2015
JAYASREE PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 20, 2015
JHARNA CHAKRABORTY Vs. THE UNION OF INDIA AND ORS.
May 27, 2015
JHARNA SARKAR Vs. BHOLA SAHA; ORIENTAL INSURANCE CO LTD
May 6, 2015
JHARNA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
August 4, 2015
JHUTAN MAJUMDER Vs. RAJESH DEBNATH AND ORS.
January 28, 2015
JIBAN CH. SAHA Vs. THE STATE OF TRIPURA AND ORS.
February 4, 2015
JIBAN SARKAR Vs. LA COLLECTOR AND ORS.
July 17, 2015
JIBITA MOHAN JAMATIA Vs. KAMALA JAMATIA; KUMARI JHAMUNA RANI JAMATIA
February 20, 2015
JITENDRA CHANDRA BISWAS Vs. USHA RANI BISWAS
August 10, 2015
JIYAUL RAKMAN HOSSAIN Vs. THE STATE OF TRIPURA
June 4, 2015
JOYNAL ABDIN Vs. YOUNUCH MIAH
April 29, 2015
JOYSIARAM SINGH & ANOTHER Vs. STATE OF TRIPURA & OTHERS
November 17, 2015
JUTHIKA DEBBARMA Vs. EXECUTIVE ENGINEER
September 16, 2015
JYOTILAL DAS Vs. STATE OF TRIPURA
January 20, 2015
JYOTILAL DEBNATH Vs. THE UNION OF INDIA AND ORS.
October 13, 2015
JYOTIRMOY PAUL Vs. ARCHANA RANI DEB
September 22, 2015
KABERI CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 15, 2015
KABERI DEB AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 8, 2015
KAJAL DAS Vs. NIRODELAL DAS AND ORS.
August 3, 2015
KAJAL MAJUMDER Vs. THE STATE OF TRIPURAM
June 4, 2015
KAJAL MALAKAR Vs. MAMATA MALAKAR
July 10, 2015
KALI KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
October 5, 2015
KALPANA DEBNATH AND ORS. Vs. PARIMAL BHOWMIK AND ORS.
July 6, 2015
KALPANA NOATIA Vs. THE STATE OF TRIPURA AND ORS.
April 24, 2015
KALYAN DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
July 4, 2015
KALYANI DEBNATH Vs. SUBIR CHANDRA SAHA
March 20, 2015
KAMAL DASGUPTA Vs. MONORANJAN DEBBARMA; NEW INDIA ASSURANCE COMPANY LTD
August 17, 2015
KAMALA SARKAR & ANOTHER Vs. NIKHIL DAS & ANOTHER
July 28, 2015
KANAN DEBBARMA Vs. MANJU DAS
April 22, 2015
KANCHANA CHAKMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
October 9, 2015
KANU CHANDRA DEB Vs. RANIBALA CHOUDHURY; AMAL CHOUDHURY @ BABU; ASHIS CHOUDHURY; MUKTIPADA CHOUDHURY
June 11, 2015
KARAMBIR SINGH Vs. THE UNION OF INDIA AND ORS.
February 2, 2015
KARNA DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA
June 3, 2015
KARNAJIT DEBROY Vs. THE STATE OF TRIPURA AND ORS.
July 7, 2015
KARTIK DEBBARMA; BANAMALI DEBBARMA Vs. BINOY DEBBARMA
September 1, 2015
KASHINATH BHATTACHARJEE Vs. STATE OF TRIPURA & ANR
March 27, 2015
KHOKAN SAHA Vs. THE STATE OF TRIPURA AND ORS.
November 26, 2015
KHOKAN SHIL Vs. THE STATE OF TRIPURA
October 16, 2015
KIRANMALA DEBBARMA Vs. SANKAR PAUL AND ORS.
June 25, 2015
KOHINOR DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
November 23, 2015
KRISHNA DEBNATH Vs. STATE OF TRIPURA; DIPTI NATH (DEBNATH)
July 23, 2015
KRISHNA KANTA PAUL Vs. STATE OF TRIPURA; UTTAM PAUL; OFFICER-IN-CHARGE
July 17, 2015
KRISHNA KANTA PAUL Vs. STATE OF TRIPURA
July 14, 2015
KRISHNA LAL SUKLADAS Vs. THE STATE OF TRIPURA AND ORS.
July 20, 2015
KRISHNA MOHAN SARKAR Vs. STATE OF TRIPURA
July 10, 2015
KRISHNA SAHA; SAMIR CHANDRA NAHA; SATYAJIT NAHA; NIHAR BALA MODAK; GOPAL MODAK Vs. STATE OF TRIPURA; AGARTALA MUNICIPAL CORPORATION; CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER
March 4, 2015
KRISHNADHAN BHATTACHARJEE Vs. THE EXECUTIVE ENGINEER, PWD AND ORS.
August 25, 2015
KUHELI SINHA Vs. DEBASHISH SINHA AND ORS.
September 29, 2015
KUNJA MOHAN PAUL Vs. THE STATE OF TRIPURA AND ORS.
March 19, 2015
KUSHA TANTI Vs. BASANTI DEBBARMA AND ORS.
June 9, 2015
KUTUB ALI Vs. THE STATE OF TRIPURA AND ORS.
July 21, 2015
KUTUB ALI Vs. THE STATE OF TRIPURA AND ORS.
June 30, 2015
LAKSHMI KANTA BHATTACHARJEE Vs. STATE OF TRIPURA AND OTHERS
June 1, 2015
LAXMAN DAS Vs. STATE OF TRIPURA
February 2, 2015
LAXMAN DEBNATH Vs. THE STATE OF TRIPURA
January 29, 2015
LAXMAN DEBNATH Vs. THE STATE OF TRIPURA
July 10, 2015
LAXMAN DEBNATH Vs. STATE OF TRIPURA
July 8, 2015
LAXMI BALA PAL Vs. ARATI BALA PAL
July 10, 2015
LAXMI DAS Vs. THE STATE OF TRIPURA
January 14, 2015
LAXMI PATARI (DATTA) AND ORS. Vs. BIBHA DATTA AND ORS.
September 30, 2015
LAXMI RANI TRIPURA Vs. PRADIP CHAKRABORTY
August 10, 2015
LIPIKA MALAKAR Vs. SEKHAR DAS
March 4, 2015
M M GROUP Vs. STATE OF TRIPURA AND OTHERS
December 3, 2015
MADHUBALA BANERJEE AND ORS. Vs. SAIKAT BANERJEE AND ORS.
December 16, 2015
MADHUMITA CHAKRABORTY (BHATTACHARJEE) Vs. AMALA BHATTACHARJEE; RAMAPRASAD BHATTACHARJEE; JAYASHREE BHATTACHARJEE
March 4, 2015
MAHOLAL DEBBARMA AND ORS. Vs. STATE OF TRIPURA
July 20, 2015
MAJOR ALI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 23, 2015
MALABIKA BHATTACHARJEE Vs. STATE OF TRIPURA
September 28, 2015
MALAY BHOWMIK AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 13, 2015
MALIN DEBBARMA AND ORS. Vs. CHANDAN DEBBARMA AND ORS.
June 9, 2015
MALINI BIBI Vs. STATE OF TRIPURA; SUB-DIVISIONAL MAGISTRATE
March 12, 2015
MALOY CHANDRA SINHA Vs. ASIDA BEGAM
June 18, 2015
MAMATA RANI ROY (SAHA) Vs. THE STATE OF TRIPURA AND ORS.
October 8, 2015
MANASH DEBNATH Vs. UNION OF INDIA; CHAIRMAN; DISTRICT MAGISTRATE & COLLECTOR; REGISTRAR; JIBAN CHAKRABORTY; SADHANA GUHA; SIKHA DEB
April 10, 2015
MANIK CHANDRA DAS AND ORS. Vs. STATE OF TRIPURA AND ORS.
August 19, 2015
MANIK CHANDRA DEY Vs. NIRMAL CHANDRA DEY AND ORS.
July 6, 2015
MANIK NAMA Vs. THE STATE OF TRIPURA AND ORS.
July 3, 2015
MANIK SUKLABAIDYA Vs. RUPABATI CHAKMA AND ORS.
March 2, 2015
MANIKA DEBBARMA (SINGHA) Vs. SOUMENDRA DEBBARMA
January 30, 2015
MANILAL DEBNATH Vs. SOMA DEBNATH
October 16, 2015
MANINDRA KUMAR PAUL Vs. JAGADISH PATWARY
January 9, 2015
MANJU SAHA AND ORS. Vs. RATAN KUMAR DAS AND ORS.
June 9, 2015
MANORANJAN BHOWMIK Vs. PRAFULLA DAS
January 16, 2015
MANTOSH SINHA Vs. ANIMA SINHA AND ORS.
February 18, 2015
MANU VALLEY TEA COMPANY LTD. Vs. NITISH RN. DEB ROY AND ORS.
October 1, 2015
MARANI NAMA; DULAL NAMA; RANJIT NAMA Vs. DILIP DUTTA; NAMITA DUTTA; STATE OF TRIPURA
January 22, 2015
MATILAL BHOWMIK AND ORS. Vs. THE UNION OF INDIA AND ORS.
July 15, 2015
MATILAL BHOWMIK; CHANDRANI BHOWMIK; INDRANI BHOWMIK; DEBJANI BHOWMIK Vs. UTTAM GOSWAMI; SUMITRA GOSWAMI; KHOKAN GOSWAMI
January 12, 2015
MATILAL DAS AND ORS. Vs. KSHETRA MOHAN DAS
June 23, 2015
MATILAL DAS; AJOY DASGUPTA; BADAL MAJUMDER; ABHIJIT CHAKRABORTY Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES; DISTRICT MAGISTRATE & COLLECTOR; CERTIFICATE OFFICER
March 27, 2015
MAYA RANI DEBNATH Vs. SANKAR DEBNATH AND OTHERS
March 27, 2015
MD ABDUL RAHAMAN S/O LATE ERSHAD ALI AND ORS Vs. STATE OF TRIPURA
September 7, 2015
MD ABU TAHER MIAH; JAHAR ALI Vs. NITYA GOPAL SAHA; DIVISIONAL MANAGER
January 19, 2015
MD ACHADUR RAHMAN Vs. STATE OF TRIPURA
February 2, 2015
MD BILLAL MIAH Vs. STATE OF TRIPURA
March 23, 2015
MD ENAMUL HAQUE Vs. STATE OF TRIPURA AND OTHERS
June 9, 2015
MD FARRUK ALI Vs. STATE OF TRIPURA
November 17, 2015
MD GHULAM ASGHAR Vs. STATE OF TRIPURA
April 17, 2015
MIHIR KUMAR PAL Vs. THE UNION OF INDIA AND ORS.
December 11, 2015
MIHIR MAJUMDER Vs. RANJIT DEBNATH AND ORS.
June 18, 2015
MIHIR NATH Vs. THE STATE OF TRIPURA AND ORS.
June 18, 2015
MILAN NAG AND ORS. Vs. DIPANGSHU SAHA AND ORS.
February 6, 2015
MILAN PAUL Vs. THE STATE OF TRIPURA
April 6, 2015
MINATI DAS Vs. THE STATE OF TRIPURA
February 4, 2015
MIRA DATTA BHOWMIK Vs. NIRMALYA DASGUPTA AND ORS.
July 28, 2015
MIRA DUTTA AND ORS. Vs. BASI RAM DUTTA
June 12, 2015
MONALISHA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
May 27, 2015
MONORANJAN DEBBARMA Vs. PARIMAL DAS AND ANOTHER
September 9, 2015
NABARUN DEBNATH Vs. STATE OF TRIPURA
October 1, 2015
NAGENDRA CHANDRA SHIL Vs. PRIYATOSH SHIL
July 16, 2015
NALINASHAN ALIAS NALINAKSHAN ACHARYA Vs. SABITA DAS AND OTHERS
January 14, 2015
NAMITA DAS Vs. STATE OF TRIPURA
May 6, 2015
NAMITA DAS Vs. MAKHAN RABI DAS
January 6, 2015
NANDALAL DAS Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD; EXECUTIVE OFFICER; M K SENGUPTA
July 28, 2015
NANI GOPAL CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
November 23, 2015
NANI GOPAL DEB Vs. SUDHIR RANJAN DEB AND ORS.
June 15, 2015
NANI GOPAL DEBNATH Vs. GOLAK BEHARI DAS
October 1, 2015
NANI GOPAL DEBNATH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
March 11, 2015
NANTO RANJAN ROY Vs. STATE OF TRIPURA
March 21, 2015
NANTO RANJAN ROY Vs. STATE OF TRIPURA; CHIEF ENGINEER; EXECUTIVE ENGINEER
March 9, 2015
NANTU RANJAN ROY Vs. STATE OF TRIPURA
August 12, 2015
NANTU SAHA Vs. MISTU SAHA
November 30, 2015
NARAYAN CHANDRA DEBNATH Vs. STATE OF TRIPURA
January 16, 2015
NARAYAN DAS AND ORS. Vs. THE STATE OF TRIPURA
April 20, 2015
NARAYAN MAHISHYA DAS Vs. STATE OF TRIPURA
August 3, 2015
NARAYAN PODDER Vs. STATE OF TRIPURA
June 17, 2015
NARESH CHANDRA PAUL Vs. THE STATE OF TRIPURA
June 11, 2015
NATIONAL INSURANCE CO LIMITED Vs. SABITA BISWAS; ANINDITA DEBNATH; MOHIM CH ROY; RAMPIYARI ROY
February 12, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. ARPITA DEBBARMA AND ORS.
May 29, 2015
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. (IN SHORT NPCC) Vs. THE STATE OF TRIPURA AND ORS.
March 5, 2015
NAUSAD MIA Vs. ASHOK LEYLAND FINANCE
January 9, 2015
NEPAL CH. SARKAR Vs. THE STATE OF TRIPURA AND ORS.
July 7, 2015
NEPAL CHANDRA GHOSH Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
July 4, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SACHINDRA DEBBARMA AND ORS.
August 13, 2015
NEW INDIA ASSURANCE COMPANY LTD , AGARTALA Vs. JIBAN KRISHNA BAIDYA AND OTHERS
July 22, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. BISWAJIT SAHA AND ORS.
November 23, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAMALA DEBBARMA AND ORS.
October 14, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. GITA DAS(DEBNATH) AND ORS.
March 2, 2015
NEW MEDICAL (AGARTALA) PVT. LIMITED Vs. THE SUPERINTENDENT OF TAXES AND ORS.
March 2, 2015
NIBARAN DEBNATH AND ORS. Vs. THE STATE OF TRIPURA
October 7, 2015
NIDHU BHUSAN NATH; NIRMAL NATH; NIHAR RANJAN NATH; DILIP NATH; MAKHAN NATH AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
July 15, 2015
NIHAR CHANDRA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
June 23, 2015
NIKHIL CH. BANIK Vs. THE STATE OF TRIPURA AND ORS.
August 10, 2015
NIKHIL CHANDRA TRIPURA AND ORS. Vs. THE STATE OF TRIPURA
August 13, 2015
NIKUNJA DAS AND ORS. Vs. THE STATE OF TRIPURA
April 8, 2015
NILADRI DAS @ SUNNI Vs. STATE OF TRIPURA
June 4, 2015
NILU DAS Vs. KALYANI ROY; STATE OF TRIPURA; DEBA PRASAD ROY; SANJOY BISWAS
April 10, 2015
NIRANJAN CHAKRABORTY Vs. STATE OF TRIPURA
November 18, 2015
NIRMAL CHANDRA ROY Vs. NITAI SARKER AND ORS.
July 23, 2015
NIRMAL DAS Vs. THE UNION OF INDIA AND ORS.
August 20, 2015
NISHAN SAHA Vs. PARITOSH DAS AND ORS.
May 28, 2015
NISHI KANTA DAS AND ORS. Vs. THE STATE OF TRIPURA
May 6, 2015
NISHU NAMA AND ORS. Vs. MANJU SAHA AND ORS.
June 22, 2015
NITAI CHANDRA ROY Vs. THE STATE OF TRIPURA AND ORS.
April 30, 2015
NITAI DEY Vs. GAUTAM PAUL AND ORS.
May 6, 2015
NITAI DEY Vs. GAUTAM PAUL; SUBRATA CHAUDHURY; NATIONAL INSURANCE CO LTD; ORIENTAL INSURANCE CO LTD
May 6, 2015
NORTH EAST TRANSMISSION CO. LTD. AND ORS. Vs. NARAYAN CHANDRA ROY AND ORS.
October 14, 2015
OIL AND NATURAL GAS CORPORATION LTD , NEW DELHI AND OTHERS Vs. KARTIK DEBBARMA
August 31, 2015
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. NIKUNJA DAS AND ORS.
September 10, 2015
OLI MIA Vs. THE STATE OF TRIPURA
October 1, 2015
OMKARA TRANSPORT PVT. LTD. Vs. THE COMMISSIONER OF TAXES, GOVT. OF TRIPURA AND ORS.
April 16, 2015
ORIENTAL INSURANCE CO LIMITED Vs. PARDIP SAHA & ANOTHER
March 30, 2015
ORIENTAL INSURANCE CO LTD Vs. BHARATI DEBBARMA; RITA DEBBARMA; ASHOK DEBBARMA; SAMARESH DEBBARMA; AMARESH DEBBARMA
April 6, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. RONINI ROY; AMAR KRISHNA ROY; KISHNA PADA DAS
June 1, 2015
PABITRA CHANDRA MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
October 1, 2015
PALI MAJUMDER (DEY) AND ORS. Vs. THE STATE OF TRIPURA
September 24, 2015
PANCHADIP DEBBARMA AND ORS. Vs. ABHIJIT DEY AND ORS.
May 6, 2015
PANKAJ BHOWMIK Vs. STATE OF TRIPURA
January 12, 2015
PAPRI BHOWMIK Vs. SUDHIR ADHIKARI AND ORS.
March 27, 2015
PARANANANDA PURKAYASTHA Vs. THE STATE OF TRIPURA AND ORS.
June 16, 2015
PARESH DAS Vs. STATE OF TRIPURA
August 4, 2015
PARIMAL BHOWMIK AND ORS. Vs. SUBIR DAS AND ORS.
June 3, 2015
PARIMAL CHAKRABORTY Vs. MARAN CHANDRA SAHA
June 16, 2015
PARIMAL CHANDRA BAIDHYA Vs. STATE OF TRIPURA; HARAN CHANDRA CHOWDHURY
January 12, 2015
PARIMAL CHANDRA DEB Vs. NIPUL DEBNATH AND ORS.
July 31, 2015
PARIMAL CHOUDHURY Vs. MANTI DAS
August 12, 2015
PARIMAL PAUL Vs. KANAI CHANDRA DEB AND ORS.
August 3, 2015
PARITOSH PATARI Vs. THE STATE OF TRIPURA AND ORS.
October 1, 2015
PARTHA CHOUDHURY Vs. STATE OF TRIPURA
July 8, 2015
PARUL BEGAM Vs. THE STATE OF TRIPURA AND ORS.
June 19, 2015
PARUL LIBRARY PRIVATE LTD. AND ORS. Vs. SREEPATI SAHA
July 13, 2015
PEERLESS TEA AND INDUSTRY LTD. Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
PIALI SUTRADHAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 21, 2015
PINTU LASKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
November 23, 2015
PIYA BALA BAHADUR Vs. STATE OF TRIPURA AND OTHERS
August 31, 2015
POWER MECH PROJECTS LIMITED Vs. THE STATE OF TRIPURA AND ORS.
December 1, 2015
PRABHATI BASAK AND ORS. Vs. NANDALAL BASAK AND ORS.
June 4, 2015
PRABIR KUMAR DAS Vs. THE STATE OF TRIPURA AND ORS.
August 14, 2015
PRABIR SEN Vs. THE STATE OF TRIPURA
December 2, 2015
PRADIP BHOWMIK Vs. STATE OF TRIPURA
June 1, 2015
PRADIP CHAKRABORTY Vs. THE STATE OF TRIPURA
June 17, 2015
PRADIP DATTA Vs. THE STATE OF TRIPURA AND ORS.
June 16, 2015
PRAFULLA SINHA Vs. DIVISIONAL MANAGER; NIRMAL MITRA
August 5, 2015
PRAMILA SAHA AND ORS. Vs. PRADIP BHOWMIK AND ORS.
February 26, 2015
PRAMILA SUKLABAIDYA AND ORS. Vs. JYOSTNA SUKLABAIDYA AND ORS.
May 28, 2015
PRAMOD KUMAR Vs. THE UNION OF INDIA AND ORS.
December 8, 2015
PRAN KRISHNA DAS Vs. THE STATE OF TRIPURA AND ORS.
July 28, 2015
PRANABENDU BIKASH CHAKRABORTY Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY; DIRECTOR OF HEALTH & FAMILY WELFARE
April 20, 2015
PRANAY KUMAR PODDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
August 26, 2015
PRANTOSH DAS AND ORS. Vs. THE STATE OF TRIPURA
March 3, 2015
PRASAD BISWAS Vs. THE STATE OF TRIPURA AND ORS.
December 16, 2015
PRASANNA HARI JAMATIA Vs. THE STATE OF TRIPURA AND ORS.
March 3, 2015
PRASANNA KAPALI AND ORS. Vs. RABINDRA KAPALI AND ORS.
July 6, 2015
PRASANTA ACHARJEE Vs. NITAI BEBBARMA
July 15, 2015
PRASANTA BISWAS AND ORS. Vs. SACHINDRA CHANDRA GHOSH AND ORS.
November 24, 2015
PRASENJIT CHAKRABORTY Vs. STATE OF TRIPURA; DEPUTY SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT; DIRECTOR, HEALTH & FAMILY WELFARE DEPARTMENT; DEPUTY DRUG CONTROLLER; RAMA KANTA KAR AND ORS,
July 2, 2015
PRASENJIT SAHA Vs. TUKAN ROY ALIAS SIBASISH ROY; BRANCH MANAGER
February 5, 2015
PRATAP SINHA Vs. THE STATE OF TRIPURA AND ORS.
December 14, 2015
PRATIBHA RANI SAHA AND ORS. Vs. BADAL CHANDRA SAHA AND ORS.
August 7, 2015
PRATIMA BISWAS AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, WEST TRIPURA AND ORS.
August 27, 2015
PRATIMA DEBNATH AND ORS. Vs. BHULU DEBNATH
June 4, 2015
PRATIMA ROY (SHIL) AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
September 7, 2015
PRAVA RANJAN DEBBARMA Vs. THE STATE OF TRIPURA
December 10, 2015
PREMANANDA DAS Vs. THE UNION OF INDIA AND ORS.
September 16, 2015
PRINCIPAL CHIEF CONSERVATOR OF FOREST, GOVERNMENT OF TRIPURA, AGARTALA, WEST TRIPURA AND OTHERS Vs. DURGA SHANKAR ROY AND OTHERS
April 27, 2015
PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION COLLECTOR Vs. AFULA KHATUN; MD JAHIRUL ISLAM; MD TAJUL ISLAM; RUHENA BEGAM; RUMENA BEGAM; SURAJ MIAH; PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION COLLECTOR; KHOKAN CHANDRA DAS; SIDDHIQUE ALI
March 2, 2015
PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION OFFICER Vs. KHOKAN CHANDRA DAS
April 28, 2015
PRITIS KUMAR DE Vs. THE STATE BANK OF INDIA AND ORS.
August 4, 2015
PRIYA BALA DEBNATH Vs. PRANJIT BALL
January 7, 2015
PRIYALAL DAS Vs. THE UNION OF INDIA AND ORS.
July 16, 2015
PULAK DUTTA AND ORS. Vs. BIBHA DUTTA AND ORS.
April 16, 2015
PURNIMA MAJUMDER (SAHA) Vs. CHANDAN KUMAR ROY
December 2, 2015
RABINDRA CHANDRA BHANDARI Vs. THE STATE OF TRIPURA AND ORS.
November 16, 2015
RABINDRA CHANDRA GHOSH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
August 17, 2015
RABINDRA DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
December 8, 2015
RABINDRA DEBNATH AND ORS. Vs. RATNA BOSE (SAHA) AND ORS.
July 10, 2015
RABINDRA KUMAR DAS Vs. NRIPENDRA KUMAR DAS
June 2, 2015
RADHA RAMAN DEBNATH AND ORS. Vs. UTTAM BAL
February 12, 2015
RAGHUBIR DEBBARMA Vs. STATE OF TRIPURA; MD MUZAFFOR ALAM SEKENDER
March 4, 2015
RAHIMA BEGAM CHOUDHURY Vs. STATE OF TRIPURA
May 6, 2015
RAJ KUMAR DEBBARMA AND ORS. Vs. STATE OF TRIPURA
March 17, 2015
RAJAT BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
July 13, 2015
RAJENDRA DAS Vs. THE STATE OF TRIPURA
January 22, 2015
RAJESH Vs. THE STATE OF TRIPURA
July 3, 2015
RAJESH BHATTACHARJEE Vs. STATE OF TRIPURA
September 21, 2015
RAJESH DAS ALIAS BHULA Vs. STATE OF TRIPURA
January 12, 2015
RAJESH DEBBARMA Vs. THE STATE OF TRIPURA
July 15, 2015
RAJESH DEBNATH Vs. THE STATE OF TRIPURA
July 23, 2015
RAJESH REANG Vs. SUNIL DAS AND ORS.
June 17, 2015
RAJESH SAHA Vs. THE EXECUTIVE ENGINEER/OFFICER, AGARTALA MUNICIPAL COUNCIL AND ORS.
July 8, 2015
RAJESWARI DAYAL AND ORS. Vs. THE CENTRAL AGRICULTURAL UNIVERSITY AND ORS.
September 21, 2015
RAJIB DATTA Vs. MINTU NAMA; MD TAHER MIAH; BRANCH MANAGER
March 26, 2015
RAJIB DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
August 11, 2015
RAJIB HOSSEN Vs. THE UNION OF INDIA AND ORS.
October 14, 2015
RAJIB NAG Vs. STATE OF TRIPURA
July 7, 2015
RAJKUMARI GOALA AND ORS. Vs. LAXMI GOALA AND ORS.
June 15, 2015
RAJU GHOSH AND ORS. Vs. BANAMALI SINHA AND ORS.
June 26, 2015
RAKESH DAS Vs. THE STATE OF TRIPURA
September 16, 2015
RAKESH PODDAR Vs. SHILPI MAJUMDER (DEY) AND ORS.
June 22, 2015
RAKESH SAHA Vs. SUBHANKAR PAUL
January 9, 2015
RAKESH SARKAR Vs. THE STATE OF TRIPURA
October 16, 2015
RAKHAL CHANDRA MAJUMDER AND ORS. Vs. NANI GOPAL GHOSH AND ORS.
May 30, 2015
RAKHAL CHANDRA PAUL Vs. SANKAR SAHA AND ORS.
June 4, 2015
RAKHAL MOG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
January 22, 2015
RAMENDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
May 6, 2015
RANENDU MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
June 23, 2015
RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
June 17, 2015
RANJAN DEB AND ORS. Vs. SADHAN DEBNATH AND ORS.
March 2, 2015
RANJAN MAJUMDER Vs. AMAL SAHA AND ORS.
July 8, 2015
RANJAN RUDRA PAUL Vs. THE STATE OF TRIPURA
September 24, 2015
RANJAN SAHA Vs. TAPAN KUMAR SAHA AND ORS.
July 2, 2015
RANJANA SARKAR (DAS) Vs. THE UNION OF INDIA AND ORS.
July 6, 2015
RANJIT CHANDRA KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
August 12, 2015
RANJIT DAS Vs. SAJIB PAUL
July 16, 2015
RANJIT KUMAR DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
October 8, 2015
RANJIT MALAKAR Vs. THE STATE OF TRIPURA
June 18, 2015
RANJIT SAHA Vs. THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD., AGARTALA BRANCH AND ORS.
July 15, 2015
RANU BALA SAHA AND ORS. Vs. CHANDANA SAHA AND ORS.
November 24, 2015
RATAN DEB Vs. THE STATE OF TRIPURA
August 3, 2015
RATAN RAY Vs. THE UNION OF INDIA AND ORS.
July 15, 2015
RATNA DAS (SARKAR) Vs. THE STATE OF TRIPURA AND ORS.
December 16, 2015
RATNA DEB AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, WEST TRIPURA, AGARTALA AND ORS.
August 3, 2015
RATNA KAR Vs. ABDUL RAZZAK
May 5, 2015
RATNESWAR DATTA Vs. STATE OF TRIPURA
April 29, 2015
RECKITI BENCKISER (INDIA) LTD. Vs. STATE OF TRIPURA AND ORS.
February 19, 2015
REJAUAL KARIM; MD MASUD OF VILLAGE-ALIPUR, P S BASEPUR Vs. STATE OF TRIPURA
December 8, 2015
REKHA BHOWMIK Vs. THE STATE OF TRIPURA AND ORS.
July 13, 2015
REKHA KHATUN AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 13, 2015
RIMEMBER KHASIA Vs. SURFAN ALI
November 23, 2015
RINA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
December 4, 2015
RITA DAS AND ORS. Vs. PUSHPA DAS AND ORS.
July 1, 2015
ROSE VALLEY REAL ESTATES & CONSTRUCTIONS LIMITED Vs. THE STATE OF TRIPURA AND ORS.
April 30, 2015
RUBI SRIBASTAV (DAS) Vs. THE STATE OF TRIPURA
March 27, 2015
SABITA CHOUDHURY Vs. STATE OF TRIPURA
January 14, 2015
SABITRI RANI DAS; BISWAJIT DAS; RATNA DAS (DEY); RANJIT DAS; MANNA RANI DAS; ABHIJIT DAS Vs. DILIP DAS; ALPANA DAS
January 30, 2015
SADHAN BANERJEE AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 18, 2015
SADHANA GUHA; SIKHA DEB; JIBAN CHAKRABORTY Vs. MANASH DEBNATH
April 10, 2015
SAHA GAS TRADERS Vs. THE INDIAN OIL CORPORATION LIMITED AND ORS.
July 16, 2015
SAHADEB SUTRADHAR Vs. ABINASH NAMA AND ORS.
June 16, 2015
SAILESH CH. BHATTACHARJEE AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
October 8, 2015
SAILESH DAS Vs. MANIK ACHARJEE AND ORS.
August 4, 2015
SAJAL CHAKRABORTY Vs. THE STATE OF TRIPURA
December 10, 2015
SAJAL KARMAKAR AND ORS Vs. STATE OF TRIPURA
July 29, 2015
SAJAL KUMAR GUPTA Vs. STATE OF TRIPURA; DIRECTOR OF HEALTH SERVICES; DIRECTOR OF MEDICAL EDUCATION
September 24, 2015
SAMBHU PAUL Vs. STATE OF TRIPURA
March 25, 2015
SAMIR CHOWDHURY AND ORS. Vs. DEBASHISH CHOWDHURY AND ORS.
August 27, 2015
SAMIR DAS Vs. KANU RAM DAS AND OTHERS
November 27, 2015
SAMIR DEB Vs. STATE OF TRIPURA
September 30, 2015
SAMIR GHOSH Vs. THE STATE OF TRIPURA AND ORS.
October 7, 2015
SAMIR KUMAR ROY Vs. MAZAGON DOCK LIMITED; NEW INDIA ASSURANCE CO LTD
March 21, 2015
SANCHAYEETA DEB Vs. THE STATE OF TRIPURA AND ORS.
October 14, 2015
SANCHITA BANERJEE Vs. SANKAR DEBBARMA
July 3, 2015
SANDHYA RANI PAL; RANJAN KUMAR PAL; SANJOY KUMAR PAL; BINOY PAL; BIJAN KUMAR PAL Vs. ANJAN KR PAL
February 5, 2015
SANDHYARAM DEB BARMA Vs. THE STATE OF TRIPURA AND ORS.
July 8, 2015
SANICHARAN DEBBARMA Vs. STATE OF TRIPURA; CHIEF ENGINEER; EXECUTIVE ENGINEER
February 19, 2015
SANJIT CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
August 12, 2015
SANJIT DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
September 14, 2015
SANJIT ROY Vs. THE STATE OF TRIPURA AND ORS.
November 20, 2015
SANJIT SUKLA BAIDYA Vs. THE STATE OF TRIPURA
June 29, 2015
SANJOY NAMA Vs. THE STATE OF TRIPURA
December 1, 2015
SANJOY SARKAR Vs. THE STATE OF TRIPURA AND ORS.
April 29, 2015
SANKAR CHANDRA HALDER Vs. THE STATE OF TRIPURA AND ORS.
January 28, 2015
SANKAR RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
June 25, 2015
SANKAR SAHA Vs. MIHIR LAL SAHA AND ORS.
August 3, 2015
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY AND ORS.
December 1, 2015
SANTANA BANERJEE; PRITAM KUMAR DEY; PALLAB DEY Vs. HIRU DEB
February 9, 2015
SANTI GOPAL CHOUDHURI Vs. THE STATE OF TRIPURA AND ORS.
December 2, 2015
SANTI HRISHIDAS Vs. RINA HRISHIDAS
June 4, 2015
SANTI RANI DEBBARMA Vs. SAMIR RANJAN DEBBARMA
March 25, 2015
SANTOSH CHANDRA DEB Vs. LAND ACQUISITION COLLECTOR, WEST TRIPURA AND ORS.
June 5, 2015
SANTOSH DEB AND ORS. Vs. THE STATE OF TRIPURA
February 18, 2015
SANTOSH DEB; AJIT DEB; RADHA RANI DEB; SATI RANI DEB Vs. STATE OF TRIPURA
July 8, 2015
SANTOSH MAJUMDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
February 10, 2015
SARMILA DEBBARMA Vs. NARAYAN DAS; ORIENTAL INSURANCE CO LTD
February 9, 2015
SARMISTHA SEN Vs. THE STATE OF TRIPURA AND ORS.
August 10, 2015
SASHIKANTA SINHA Vs. KARTIK SINHA
November 16, 2015
SATYA RANJAN DEBBARMA AND ORS. Vs. SWAPNA ROY AND ORS.
June 12, 2015
SATYABRATA BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
June 24, 2015
SATYAPAL SHIVKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2015
SATYENDRA NATH Vs. KADAMBINI DEBNATH
June 15, 2015
SATYESH CH. DEB Vs. C.L. DAS
January 17, 2015
SAURAVI CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
July 7, 2015
SEFALI DHAR; SWAPNA DHAR Vs. NATIONAL INSURANCE COMPANY LTD
March 10, 2015
SELIM MIAH Vs. THE STATE OF TRIPURA AND ORS.
September 7, 2015
SEW PRASAD BISWAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 10, 2015
SHAMBHURAM DEBBARMA Vs. DILIP KUMAR DAS; ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
July 17, 2015
SHARMISTHA CHAKRABORTY Vs. MANIK LAL MAHANTA
June 11, 2015
SHEFAL DEBNATH Vs. STATE OF TRIPURA
March 20, 2015
SHEROWALI TRADE & TRANSPORT AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
May 30, 2015
SHIB SANKAR DEB AND ORS. Vs. THE STATE OF TRIPURA
July 14, 2015
SHIB SANKAR PAL Vs. CHAKRABORTY AUTO INDUSTRIES AND ORS.
June 8, 2015
SHIBU CHAKRABORTY Vs. KRISHNA BHUSHAN DEY AND ORS.
December 1, 2015
SHIPRA SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
November 23, 2015
SHRI JIBESH DEBNATH @ MUNNA, S/O. LT. NIBARAN CH. DEBNATH OF JAGANNATH BARI ROAD, OPPOSITE NABARUN PETROLEUM, P.S. Vs. STATE OF TRIPURA
August 19, 2015
SHRI MADHAN DEBBARMA Vs. UNION OF INDIA AND OTHERS
July 9, 2015
SHUKLA SAHA Vs. THE STATE OF TRIPURA AND ORS.
November 12, 2015
SHUKLA SAHA WIFE OF LATE PALASH SAHA AND ORS Vs. STATE OF TRIPURA AND ORS
December 11, 2015
SHYAMS ELECTROLYTE Vs. THE STATE OF TRIPURA AND ORS.
March 12, 2015
SIPRA BANIK AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LIMITED AND ORS.
July 3, 2015
SITANSU RANJAN DE Vs. THE STATE OF TRIPURA AND ORS.
November 17, 2015
SMT. KALPANA BISWAS (ROY) Vs. SMT. SACHI RANI BISWAS AND OTHERS
April 13, 2015
SNEHASISH NATH Vs. SANJITA DEBNATH
August 3, 2015
SOCIETY OF THE FATHER OF HOLY CROSS MOREAU COMMUNITY HOUSE Vs. THE STATE OF TRIPURA AND ORS.
June 17, 2015
SOHINI CHAKRABORTY Vs. SOCIETY FOR THE TRIPURA MEDICAL COLLEGE AND DR. BRAM TEACHING HOSPITAL AND ORS.
September 7, 2015
SOLANKI SAHA AND ORS. Vs. MOHAN LAL DAS AND ORS.
August 10, 2015
SOMA GHOSH Vs. KRISHNA PADA GHOSH; MILAN GHOSH; KALIPADA GHOSH; ASHA GHOSH; BIKASH GHOSH AND OTHERS
September 24, 2015
SREEPARNA BANIK (SAHA) Vs. ANKUR SAHA AND ORS.
October 13, 2015
SRI SUJIT DATTA, SON OF LATE JOGESH CHANDRA DATTA, RESIDENT OF PRAGATI ROAD, KRISHNANAGAR, WARD NO. 14, AGARTALA MUNICIPAL COUNCIL, P.S. WEST AGARTALA, DISTRICT: WEST TRIPURA, PRESENTLY RESIDING UNDER CARE OF SMT. NAMITA DEB, WIFE OF SUMAN DEB, RESIDENT O Vs. SRI ARUN KUMAR DE, SON OF LATE LALIT MOHAN DE AND ANOTHER
December 14, 2015
STATE CO-OPERATIVE BANK LTD Vs. SANJIB NATH; STATE OF TRIPURA
April 30, 2015
STATE OF TRIPURA Vs. PRADIP DEBNATH
August 4, 2015
STATE OF TRIPURA Vs. PRAN GOPAL ROY
March 20, 2015
STATE OF TRIPURA Vs. RAKHAL SARKAR
March 19, 2015
STATE OF TRIPURA Vs. KESHRI CHAND BHURA
April 6, 2015
STATE OF TRIPURA AND ORS. Vs. MON MOHINI DEBI AND ORS.
August 11, 2015
STATE OF TRIPURA; COMMISSIONER OF EXCISE; COLLECTOR OF EXCISE Vs. TAGAR PAUL; CHINMOY PAUL; RIPAN PAUL; AJANTA PAUL; PRADIP MUKHERJEE
February 12, 2015
STATE OF TRIPURA; DIRECTOR Vs. DIBEYENDU DAS
March 24, 2015
STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE; ASSISTANT INSPECTOR GENERAL OF POLICE Vs. SAMIRAN DEB; GOVINDA PATARI; ARUP CHAKRABORTY; SAMBHULAL BHOWMIK; MD NAJRUL ISLAM; BIDHAN BHOWMIK; RAJIB MAJUMDER; SUNIL KUMAR DEB; MARAN BAIDYA; SUDHANGSHU PAL
March 12, 2015
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. RAKHAL CHANDRA DEBNATH; BAKUL BHOWMIK; NIRENDRA KUMAR SINGHA; SWADESH RANJAN DEB
February 13, 2015
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. SUSHIL DEBNATH; SURENDRA DEBNATH; MANIK DEBNATH; BANAMALI DEBNATH; PRABHAT CHANDRA DEB
February 6, 2015
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. RAJ MOHAN DEBNATH; SAILEN DEBNATH; GURUDHAN DEBNATH; SANTOSH DEBNATH
February 9, 2015
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. KAJAL KUMAR DEY; SHANKAR CHANDRA DEY; PRADIP KUMAR DEY; TAPAN KUMAR DEY; KAMAL KUMAR DEY; AMAL KUMAR DEY; BIMAL KUMAR DEY; DILIP KUMAR DEY; SHEULI DEY
February 2, 2015
SUBAL KUMAR DEY Vs. STATE OF TRIPURA
August 18, 2015
SUBAL KUMAR DEY Vs. HARERAM DEBNATH AND ORS.
June 2, 2015
SUBAL PAL Vs. SHIBANI SHIL AND ORS.
May 29, 2015
SUBASH CHANDRA DEBBARMA Vs. GOBARDHAN ROY; SUBASH DEBNATH; SUKHEN SARKAR; KHOKAN SARKAR; SACHINDRA DAS; SHIMULAXMI TRIPURA; PANCHA DEBBARMA; DIPU DEBBARMA
January 27, 2015
SUBASH DEBBARMA Vs. THE STATE OF TRIPURA
January 21, 2015
SUBHAJOY DAS; JAYANTA DEB ROY; MANTI BANIK Vs. TRIPURA GRAMIN BANK
July 27, 2015
SUBHAM SARKAR Vs. THE STATE OF TRIPURA AND ORS.
July 13, 2015
SUBHANKAR HALDER Vs. THE STATE OF TRIPURA
June 8, 2015
SUBHAS CH. ROY Vs. THE STATE OF TRIPURA
January 9, 2015
SUBHAS CHANDRA DATTA Vs. STATE OF TRIPURA
February 12, 2015
SUBHAS LODH Vs. THE STATE OF TRIPURA AND ORS.
June 17, 2015
SUBHASH CHANDRA DAS Vs. THE UNION OF INDIA AND ORS.
October 14, 2015
SUBHASH CHANDRA DUTTA Vs. STATE OF TRIPURA AND ORS.
March 30, 2015
SUBHASH CHANDRA PAUL Vs. THE STATE OF TRIPURA AND ORS.
February 2, 2015
SUBHASH CHANDRA SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
May 29, 2015
SUBHASH DAS Vs. THE STATE OF TRIPURA
February 19, 2015
SUBHASHI BALA NATH AND ORS. Vs. MANIK LAL MALAKAR AND ORS.
June 8, 2015
SUBHASINI SHIL AND ORS. Vs. BELA ACHARJEE AND ORS.
October 7, 2015
SUBHRA SANKAR LASKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
June 8, 2015
SUBIR CHANDRA DAS Vs. STATE OF TRIPURA AND ORS.
May 29, 2015
SUBODH CHANDRA BHOWMIK Vs. NIRODE BHOWMIK
January 9, 2015
SUBODH JAMATIA Vs. THE STATE OF TRIPURA
January 8, 2015
SUBRATA CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
June 18, 2015
SUBRATA KUMAR PAL Vs. THE STATE OF TRIPURA AND ORS.
November 23, 2015
SUCHITRA CHOUDHURI (DEY) AND ORS. Vs. NARESH DEBBARMA AND ORS.
February 24, 2015
SUDHANGSHU PAUL Vs. THE STATE OF TRIPURA
June 5, 2015
SUJIT DATTA Vs. ARUN KUMAR DE; RITA KARMAKAR (DE)
December 14, 2015
SUJIT DHAR Vs. THE STATE OF TRIPURA
July 9, 2015
SUKESH CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
April 17, 2015
SUKHAMOY DEBBARMA Vs. STATE OF TRIPURA
March 24, 2015
SUKUMAR DAS Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL AND ORS.
June 18, 2015
SUKUMAR SAHA Vs. KISHORE KUMAR BHATTACHARJEE AND ORS.
March 25, 2015
SUMEN SHIL Vs. THE STATE OF TRIPURA AND ORS.
June 1, 2015
SUMITRA DEBNATH Vs. RATAN DEBNATH
March 20, 2015
SUNIL CH. DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
March 9, 2015
SUNIL CHANDRA DEB BARMA Vs. STATE OF TRIPURA; DIRECTOR
June 2, 2015
SUNIL CHANDRA HRISHIDAS Vs. THE STATE OF TRIPURA
April 27, 2015
SUNIL DEBNATH Vs. HEAD GEO-PHYSICS, ONGC LTD. AND ORS.
June 26, 2015
SUNIT DAS S/O JATINDRA CHANDRA DAS Vs. SREMANTA MAJUMDER; BIMALENDU CHAKRABORTY; MAA SARADA DEVI INDUSTRIES; RATAN KUMAR DAS
August 11, 2015
SUPERINTENDENT OF POLICE Vs. ABDUL KARIM AND ORS.
July 21, 2015
SUPRIYA DAS Vs. STATE OF TRIPURA AND ORS.
March 9, 2015
SURABHAKTI JAMATIA Vs. RAMKUMAR JAMATIA
July 10, 2015
SURJA SARKAR Vs. RUBI MITRA (CHAKRABORTY) AND ORS.
July 15, 2015
SURJYA KANTA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 4, 2015
SURJYA KANTA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
September 21, 2015
SUSHIL CHOUDHURY Vs. THE STATE OF TRIPURA
October 12, 2015
SUSHIL CHOUDHURY Vs. UNION OF INDIA AND ORS.
April 27, 2015
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA
December 10, 2015
SUVRA DEB Vs. THE STATE OF TRIPURA AND ORS.
June 11, 2015
SWAPAN BARMAN AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
July 7, 2015
SWAPAN KR. SAHA Vs. THE UNION OF INDIA AND ORS.
June 19, 2015
SWAPAN KUMAR BHATTACHARYYA Vs. STATE OF TRIPURA AND ORS.
February 2, 2015
SWAPAN KUMAR DAS Vs. THE OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
February 26, 2015
SWAPAN KUMAR MAZUMDER Vs. THE STATE OF TRIPURA AND ORS.
April 24, 2015
SWAPAN KUMAR PAL AND ORS. Vs. OIL & NATURAL GAS CORPORATION LTD. AND ORS.
October 15, 2015
SWAPAN KUMAR PAUL Vs. BADAL CHANDRA DEY AND ORS.
June 11, 2015
SWAPAN LAL SINGHA Vs. STATE OF TRIPURA AND ORS.
June 2, 2015
SWAPAN PAUL Vs. STATE OF TRIPURA
April 17, 2015
TAMAL ROY BARDHAN Vs. THE STATE OF TRIPURA
December 16, 2015
TAPAN CHANDRA LODH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
June 24, 2015
TAPAN KANTI DAS Vs. CHAITALI SARKAR AND ORS.
December 10, 2015
TAPAN KANTI SAHA Vs. AMAL SAHA AND ORS.
August 5, 2015
TAPAN KUMAR MURSOM AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
November 24, 2015
TAPAN MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
September 30, 2015
TAPAN MAJUMDER Vs. STATE OF TRIPURA
March 17, 2015
TAPAS BISWAS AND ORS. Vs. SUNIL KUMAR BISWAS
May 8, 2015
TAPAS DEBNATH Vs. THE STATE OF TRIPURA
March 4, 2015
TAPAS KANTI DEY Vs. DULU DEY
June 29, 2015
TAPATI DUTTA Vs. THE STATE OF TRIPURA AND ORS.
May 8, 2015
TARA SINHA Vs. STATE OF TRIPURA
June 18, 2015
TARIT MOHAN PAL Vs. JAYANTI PAL (CHOUDHURY)
July 29, 2015
TARUN KUMAR REANG Vs. RAKESH DEBNATH AND ORS.
June 17, 2015
TATA MOTORS FINANCE LIMITED Vs. MANOJ DAS AND ORS.
March 18, 2015
TATA MOTORS FINANCE LTD. Vs. AFTAB ALI AND ORS.
July 29, 2015
THE BRANCH MANAGER Vs. DIPU DAS
January 13, 2015
THE CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. SUPRIYA DEBNATH
January 6, 2015
THE CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS. Vs. ABHARANI PAUL
August 14, 2015
THE COMMANDANT, B.R.O. Vs. SUNITI SARKAR AND ORS.
February 23, 2015
THE COMMANDANT, BRO-755, BRTF(GREF) Vs. PRADIP MAJUMDER AND ORS.
July 4, 2015
THE DEPUTY CHIEF ENGINEER Vs. JIBAN KUMAR DAS AND ORS.
March 31, 2015
THE DEPUTY CHIEF ENGINEER (CONS) Vs. SUKHEN CH. ROY
January 19, 2015
THE DEPUTY CHIEF ENGINEER (CONS), N.F. RAILWAY Vs. GOPAL CHANDRA DEBNATH AND ORS.
February 6, 2015
THE EXECUTIVE ENGINEER AND ORS. Vs. POWER DASGUPTA AND ORS.
May 27, 2015
THE INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION) AND ORS. Vs. PALLABI ROY AND ORS.
May 8, 2015
THE NATIONAL INSURANCE COMPANY LTD. Vs. RANJIT KUMAR DAS AND ORS.
June 16, 2015
THE NATIONAL INSURANCE COMPANY LTD. Vs. MOUSUMI DAS (DEBNATH) AND ORS.
June 12, 2015
THE NATIONAL INSURANCE COMPANY LTD. Vs. RAM DULAL ROY AND ORS.
June 23, 2015
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KANAK RANJAN CHAKMA AND ORS.
August 3, 2015
THE OFFICER COMMANDING Vs. BIMAL CH. SARKAR AND ORS.
February 10, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. TINKU ROY AND ORS.
October 8, 2015
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PIYALI SARKAR AND ORS.
June 18, 2015
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JYOTIRMOY DAS AND ORS.
March 11, 2015
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BILLAL MIAH AND ORS.
May 28, 2015
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RONINI ROY (DEBBARMA) AND ORS.
June 1, 2015
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SISHIR KANTI MAJUMDER AND ORS.
March 26, 2015
THE STATE OF TRIPURA Vs. JAFAR ALI
January 20, 2015
THE STATE OF TRIPURA Vs. JHUTAN DAS
October 16, 2015
THE STATE OF TRIPURA Vs. DIPANKAR MAJUMDER AND ORS.
December 2, 2015
THE STATE OF TRIPURA AND ORS. Vs. JIBAN DAS AND ORS.
November 24, 2015
THE STATE OF TRIPURA AND ORS. Vs. BASANTI DAS AND ORS.
November 19, 2015
THE STATE OF TRIPURA AND ORS. Vs. LIPIKA ROY (DAS)
September 22, 2015
THE STATE OF TRIPURA AND ORS. Vs. DINABANDHU DEBNATH AND ORS.
February 3, 2015
THE STATE OF TRIPURA AND ORS. Vs. KANAN ACHERJEE AND ORS.
May 27, 2015
THE STATE OF TRIPURA AND ORS. Vs. KHUKUMANI DAS AND ORS.
June 4, 2015
THE STATE OF TRIPURA AND ORS. Vs. SURJYAMANI ROY
July 13, 2015
THE STATE OF TRIPURA AND ORS. Vs. PURNIMA SINGHA AND ORS.
March 11, 2015
THE STATE OF TRIPURA AND ORS. Vs. NIRMALYA NANDI AND ORS.
July 4, 2015
THE STATE OF TRIPURA AND ORS. Vs. GOPESH CH. BARMAN AND ORS.
June 15, 2015
THE STATE OF TRIPURA AND ORS. Vs. UPENDRA KUMAR MAJUMDER AND ORS.
June 19, 2015
THE STATE OF TRIPURA AND ORS. Vs. HANGANI TRIPURA AND ORS.
June 18, 2015
THE STATE OF TRIPURA AND ORS. Vs. SAMIRAN DEB AND ORS.
July 16, 2015
THE STATE OF TRIPURA AND ORS. Vs. NIKHIL CHANDRA SAHA AND ORS.
July 20, 2015
THE STATE OF TRIPURA AND ORS. Vs. NEPAL CHAKRABORTY AND ORS.
March 24, 2015
THE STATE OF TRIPURA AND ORS. Vs. TRIBAL ENGINEERS SOCIETY AND ORS.
August 10, 2015
THE STATE OF TRIPURA AND ORS. Vs. MINTU PAUL AND ORS.
August 4, 2015
THE STATE OF TRIPURA AND ORS. Vs. KAMAL SHARMA AND ORS.
April 7, 2015
THE STATE OF TRIPURA AND ORS. Vs. SURABALA SARKAR AND ORS.
April 10, 2015
THE STATE OF TRIPURA AND ORS. Vs. BIBHAS KANTI KILIKDAR
August 13, 2015
THE STATE OF TRIPURA AND ORS. Vs. DILIP KUMAR MAJUMDER AND ORS.
December 8, 2015
THE TRIPURA STATE CO-OPERATIVE BANK LTD. Vs. SUKUMAR DAS AND ORS.
June 19, 2015
THE TRIPURA UNIVERSITY AND ORS. Vs. PINKI SAHA
February 12, 2015
THE UNION OF INDIA Vs. NEPAL CH. ROY AND ORS.
February 27, 2015
THE UNION OF INDIA Vs. KAMADA RANJAN CHOUDHURY AND ORS.
August 3, 2015
THE UNION OF INDIA AND ORS. Vs. SUKURUN NESSA AND ORS.
August 21, 2015
THE UNION OF INDIA AND ORS. Vs. NIRMAL CHAKRABORTY
April 9, 2015
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. MANJU SAHA AND ORS.
December 1, 2015
TIRTHANKAR BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD. AND ORS.
May 29, 2015
TITU DATTA Vs. THE STATE OF TRIPURA
January 22, 2015
TRIPUR POLYMER PRIVATE LIMITED Vs. THE STATE OF TRIPURA AND ORS.
June 16, 2015
TRIPURA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. AND ORS. Vs. SUBHAS CHANDRA BISWAS AND ORS.
October 13, 2015
TRIPURA EMPLOYEES COORDINATION COMMITTEE Vs. SUKUMAR CHAKRABORTY
March 19, 2015
TRIPURA PRESS OWNERS ASSOCIATION AND OTHERS Vs. SENGUPTA PRINTERS AND OTHERS
September 22, 2015
TRIPURA STATE ELECTRICITY CORPORATION LTD., AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
March 18, 2015
TRIPURESWARI BRICK FIELD Vs. THE STATE OF TRIPURA AND ORS.
July 20, 2015
UDAY SANKAR DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
May 5, 2015
UMA BHATTACHARJEE; BITHIKA BHATTACHARJEE; SANJOY BHATTACHARJEE; MALLIKA BHATTACHARJEE; ABHOY BHATTACHARJEE; JUTIKA BHATTACHARJEE Vs. ACHINTYA RANJAN BHATTACHARJEE; ADWAITA RANJAN BHATTACHARJEE; RANU BHATTACHARJEE; ANUP RANJAN BHATTACHARJEE; SATI RANI BHATTACHARJEE; SANJIB BHATTACHARJEE; CHIRANJIB BHATTACHARJEE; BINA BHATTACHARJEE; ANITA CHAKRABORTY; SIKHA CHAKRABORTY
February 12, 2015
UNDER SECRETARY TO GOVT OF TRIPURA Vs. TAPAN DEBNATH AND OTHERS
July 2, 2015
UNION OF INDIA Vs. SUDHAN BISWAS
July 6, 2015
UNION OF INDIA Vs. ANATH BANDHU DEBNATH
September 22, 2015
UNION OF INDIA Vs. SAMBHU CHARAN DEBBARMA
November 18, 2015
UNION OF INDIA Vs. BADAL CHANDRA DAS
November 18, 2015
UNION OF INDIA Vs. MADHU SARKAR; MANTU SARKAR; JITU SARKAR; DILU SARKAR; L A COLLECTOR
February 5, 2015
UNION OF INDIA Vs. RAMSAGAR CHOWHAN AND ORS.
July 14, 2015
UNION OF INDIA Vs. RANI MADAN KUMARI DEVI
January 17, 2015
UNION OF INDIA AND ORS. Vs. SAGARMOY GHOSH AND ORS.
July 14, 2015
UNITED BANK OF INDIA AND OTHERS Vs. BIMAN TALUKDER
August 12, 2015
UNITED INDIA INSURANCE COMPANY LIMITED, DISTRICT Vs. SUMAN KANTI SAHA
December 2, 2015
UTTAM KUMAR LASKAR Vs. STATE OF TRIPURA AND ORS.
June 9, 2015
UTTAM KUMAR SAHA Vs. DHIRENDRA KUMAR SAHA AND ORS.
June 26, 2015
UTTAM KUMAR SAHA Vs. SUJIT NANDI AND ORS.
June 16, 2015
UTTAM PAUL AND ORS. Vs. THE STATE OF TRIPURA
March 12, 2015
UTTARA DEB Vs. THE STATE OF TRIPURA
April 22, 2015
VIPUL LAKHANPAL Vs. POOJA SHARMA
June 1, 2015
VISHAL PIPES LTD. Vs. THE STATE OF TRIPURA AND ORS.
March 11, 2015
YUNUCH MIA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
July 16, 2015