Home
Case Index
Title
Date
A K BANERJEE Vs. UNION OF INDIA
March 5, 2015
A. R. KHAN Vs. STATE OF M.P
April 30, 2015
A.K. KHARE Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD. AND ORS.
February 12, 2015
A.K. SHARMA Vs. STATE OF M.P.
August 31, 2015
AABHA DUBEY Vs. STATE OF M.P. AND ORS.
July 23, 2015
AAMIR SALMAN Vs. STATE OF M P
July 15, 2015
AASENDRA Vs. STATE OF M.P.
July 16, 2015
AASHIMA GOYAL Vs. DWARKA PRASAD MISHRA AND ORS.
July 2, 2015
AASHISH SHARMA Vs. SURESH SHARMA AND OTHERS
September 3, 2015
AASIF@NAKTA Vs. THE STATE OF MADHYA PRADESH
September 30, 2015
ABDUL MAJID Vs. COMMISSIONER, UJJAIN MUNICIPAL CORPORATION,UJJAIN
March 11, 2015
ABDUL SAEED Vs. TAHIR ALI SAIFEE
May 7, 2015
ABDUL SATTAR Vs. VIVEK KUMAR PORVAL
February 2, 2015
ABDUL TANVEER KHAN Vs. STATE OF M.P.
March 3, 2015
ABHAY CHAND Vs. AMOLAK CHAND & ORS
October 7, 2015
ABHAY KUMAR S/O LATE MANOHARLAL CHOPRA Vs. SECRETARY FOOD, GOVT OF M P & OTHERS
October 5, 2015
ABHILASHA Vs. ASHOK DONGRE
August 5, 2015
ABHINASH BHARGAVA Vs. STATE OF MP & OTHERS
August 6, 2015
ABHINAV DWIVEDI Vs. THE STATE OF MADHYA PRADESH
April 1, 2015
ABHINAV VISHWAKARMA Vs. VARSHA VISHWAKARMA AND ORS.
March 23, 2015
ABHISHEK Vs. STATE OF M.P. AND ORS.
November 16, 2015
ABRAR KHAN AND ANOTHER Vs. M. P. PASHCHIM VIDHYUT VITARAN COMPANY LTD
September 7, 2015
ACCURATE HOUSING PRIVATE LIMITED Vs. GURDEEP SINGH
March 9, 2015
ADHIRAJ SAREEN Vs. STATE OF M.P.
July 16, 2015
AFSAR KHAN Vs. STATE OF MADHYA PRADESH
January 6, 2015
AGRAWAL CONSTRUCTION COMPANY Vs. EXECUTIVE ENGINEER
March 27, 2015
AGRAWAL CONSTRUCTION COMPANY Vs. CHIEF EXECUTIVE OFFICER
January 21, 2015
AHIBAREN SINGH Vs. STATE OF MP AND ANOTHER
December 4, 2015
AHSANUL HAQUE Vs. UNION OF INDIA AND ORS.
July 21, 2015
AIDED PRIMARY SCHOOL, RAJGARH AND ORS. Vs. STATE OF M.P. AND ORS.
February 3, 2015
AJAY ALIAS AJJU Vs. STATE OF MP
November 4, 2015
AJAY DUBEY Vs. STATE OF M P
March 24, 2015
AJAY GUPTA Vs. STATE OF M.P.
March 23, 2015
AJAY KUMAR DUBEY Vs. MANDIR DURGA JI
May 1, 2015
AJAY KUMAR JAIN Vs. STATE OF M.P.
December 16, 2015
AJAY KUMAR S/O RATANLALJI DHAKAD Vs. NANLAL S/O SHIVKARAN SHAH (DECEASED) THROUGH L.RS. SHYAM KUMAR S/O NANALAL SHAH AND OTHERS
August 12, 2015
AJAY PRATAP SINGH Vs. STATE OF M.P. & OTHERS
October 6, 2015
AJAY PUROHIT Vs. STATE OF MP AND OTHERS
December 17, 2015
AJAY SINGH Vs. MUNICIPAL CORPORATION, GWALIOR
September 4, 2015
AJEEM MOHAMMAD Vs. MOHAMMAD SAMSHER KHAN
October 6, 2015
AJEET KUMAR Vs. NEERAJ KUMAR JAIN
October 16, 2015
AJIT JAIN Vs. STATE OF M P
March 3, 2015
AJIT SINGH CHAUHAN Vs. DILIP SHARMA & ANOTHER
November 17, 2015
AKANSHA CHAUHAN Vs. STATE OF M.P.
February 9, 2015
AKASH PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
April 27, 2015
AKASHDEEP GOEL AND ORS. Vs. RAMKRISHNA SOLVEX PVT. LTD. AND ORS.
January 28, 2015
AKBAR KHAN Vs. STATE OF M.P.
February 13, 2015
AKHILESH @ MONU Vs. STATE OF M.P. & OTHERS
September 29, 2015
AKHILESH KUMAR JHA Vs. STATE OF MP AND ORS.
September 24, 2015
AKHTAR HUSAIN Vs. STATE OF MADHYA PRADESH
December 16, 2015
AKSHAY DOOGAD Vs. STATE OF M.P. AND ORS.
August 18, 2015
ALEEM @ BHURSI KHAN Vs. STATE OF M P
February 12, 2015
ALI KAUSHAR AND ORS. Vs. STATE OF M.P.
April 7, 2015
ALL INDIA AYURVEDIC TEACHERS ASSOCIATION AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
April 20, 2015
ALLAUDDIN Vs. SAYRA BI AND ORS.
April 9, 2015
ALOK AGRAWAL Vs. NANDKISHORE
April 6, 2015
AMAR SHARMA Vs. STATE OF MP
March 18, 2015
AMAR SINGH Vs. STATE OF M.P.
November 19, 2015
AMBIKA PRASAD PANDEY Vs. THE STATE OF MADHYA PRADESH
April 22, 2015
AMEEN Vs. STATE OF MP
December 11, 2015
AMIT Vs. STATE OF MADHYA PRADESH AND ORS.
June 19, 2015
AMIT AND ORS. Vs. STATE OF M.P.
February 20, 2015
AMIT CHANDRA Vs. STATE OF MADHYA PRADESH AND ORS.
March 18, 2015
AMIT DIXIT Vs. SMT. SADHANA SINGH AND OTHERS
September 18, 2015
AMIT KUMAR SAHU Vs. STATE OF M.P.
March 11, 2015
AMIT MAVAR Vs. DEEPIKA
May 11, 2015
AMIT PUROHIT Vs. STATE OF M.P.
February 13, 2015
AMIT SHARMA Vs. STATE OF M.P.
April 17, 2015
AMIT THAPAR Vs. RAJENDRA PRASAD GUPTA
October 26, 2015
AMITA Vs. VIPIN
July 2, 2015
AMITABH AGNIHOTRI Vs. STATE OF M.P. AND ORS.
August 26, 2015
AMITABH RAWAT Vs. STATE OF M.P.
March 5, 2015
AMITESH CHATURVEDI Vs. STATE OF MP
July 2, 2015
AMRIT LAL GUPTA Vs. MADHYA PRADESH POWER GENERATING COMPANY LIMITED
January 20, 2015
AMRITA CHOUDHARY Vs. STATE OF M.P
January 5, 2015
AMRITA CHOUDHARY Vs. STATE OF MADHYA PRADESH
October 26, 2015
AMRITA LATORIYA Vs. STATE OF M.P.
August 28, 2015
AMRITLAL DHAKAD Vs. STATE OF MP
May 15, 2015
ANAMIKA PANDEY Vs. SHRIHAR PANDEY
August 27, 2015
ANAND AGRAWAL Vs. STATE OF MADHYA PRADESH
August 10, 2015
ANAND JUSTI Vs. INDRANEEL SHANKAR DANI
February 2, 2015
ANAND KUMAR DUBEY Vs. JABALPUR COOPERATIVE MILK PRODUCERS UNION LIMITED
November 5, 2015
ANAND KUMAR SAHU Vs. RANMAT SINGH
January 27, 2015
ANAND SOOD Vs. KANAK DEVI AND ORS.
February 6, 2015
ANAND TRUST Vs. THE BAR COUNCIL OF INDIA AND ORS.
April 27, 2015
ANANT RAO Vs. STATE OF M.P.
March 30, 2015
ANAR JI Vs. STATE OF M.P.
September 23, 2015
ANIK INDUSTRIES LTD. Vs. UNION OF INDIA
September 30, 2015
ANIL Vs. STATE OF MADHYA PRADESH
March 5, 2015
ANIL ARISTOTAL AND ORS. Vs. STATE OF MADHYA PRADESH
September 7, 2015
ANIL BHADAURIYA Vs. GANGESHWARI
July 16, 2015
ANIL DIXIT Vs. STATE OF M.P.
October 7, 2015
ANIL KUMAR Vs. SAVITRI BAI
March 9, 2015
ANIL KUMAR GAUBHUJ Vs. STATE OF M.P.
May 6, 2015
ANIL KUMAR GUPTA Vs. VIJAY ELECTRICALS & ANR
October 6, 2015
ANIL MALOO AND ORS. Vs. NITIN KASERA
June 15, 2015
ANIL PRAKASH SAIGAL & OTHERS Vs. STATE OF MP & ANOTHER
November 17, 2015
ANILKUMAR SINGH AND OTHERS Vs. NAMRATASINGH
August 13, 2015
ANITA Vs. OMVATI AND ORS.
February 18, 2015
ANITA MASIH Vs. STATE OF MADHYA PRADESH
February 25, 2015
ANITA MISHRA Vs. ARUN KUMAR AND ORS.
September 9, 2015
ANJALI JAIN AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
August 21, 2015
ANKIT GUPTA Vs. STATE OF MP
February 9, 2015
ANKIT NEEMA AND ORS. Vs. STATE OF M.P. AND ORS.
November 16, 2015
ANKIT PATIDAR Vs. STATE OF M.P. AND OTHERS
October 19, 2015
ANKIT SONKAR Vs. THE STATE OF MADHYA PRADESH
April 13, 2015
ANKIT VERMA Vs. STATE OF M.P.
April 8, 2015
ANKIT VERMA Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY
December 8, 2015
ANKUR ROAD LINES Vs. STATE OF MADHYA PRADESH & ORS
April 6, 2015
ANKUSH @ KITTU Vs. STATE OF M.P.
April 23, 2015
ANOOP SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
May 12, 2015
ANSHUL GURHA Vs. GREEN TREE FOODS PRIVATE LTD
February 24, 2015
ANSHUL GURHA AND ORS. Vs. GREEN TREE FOODS PRIVATE LIMITED AND ORS.
March 24, 2015
ANSUIYA PRASAD Vs. STATE OF MADHYA PRADESH
August 4, 2015
ANSUIYA SINGH Vs. STATE OF M P
February 3, 2015
ANTAR SINGH DARBAR Vs. KAILASH VIJAYVARGIYA
September 11, 2015
ANTESH Vs. STATE OF M P
January 12, 2015
ANUJ ASSOCIATES Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED AND ORS.
May 7, 2015
ANUKRITI MISHRA Vs. GUJRAT NATIONAL LAW UNIVERSITY
January 7, 2015
ANUPAMA GUPTA Vs. STATE OF M.P. AND ORS.
June 18, 2015
ANURADHA SHUKLA Vs. STATE OF MP
December 14, 2015
ANURIMA Vs. SUNIL MEHTA
May 21, 2015
ANWAR BEG Vs. STATE OF M.P.
March 11, 2015
ANWAR JAHAN Vs. STATE OF M.P.
February 25, 2015
ARCHIT AGRAWAL Vs. STATE OF M.P
April 28, 2015
ARIHANT JAIN Vs. STATE OF M.P.
October 8, 2015
ARJUN Vs. STATE OF MP
June 29, 2015
ARJUN SAHARE AGED 27 YEARS S/O LATE SHRI HARIDAS SAHARE Vs. THE STATE OF MADHYA PRADESH THROUGH POLICE STATION KAMLA NAGAR BHOPAL (M.P)
November 6, 2015
ARJUN SINGH Vs. STATE OF MP
August 10, 2015
ARJUN SINGH Vs. STATE OF M.P.
June 17, 2015
ARJUN SINGH PARIHAR Vs. STATE OF M.P.
January 23, 2015
ARPIT JAIN Vs. VIJAY SISODIYA
July 7, 2015
ARSHAY AAZAM Vs. THE STATE OF MADHYA PRADESH
February 26, 2015
ARTI PUBLICITY AND ORS. Vs. THE MUNICIPAL CORPORATION BHOPAL
March 12, 2015
ARUN Vs. STATE OF M.P.
February 18, 2015
ARUN BHIMAVAD Vs. ANSHUL JAIN
September 9, 2015
ARUN KUMAR Vs. KUNTILIKA
July 27, 2015
ARUN YADAV Vs. MP RAJYA NIRVACHAN AYOG
January 19, 2015
ARUNA KAILASH PATEL Vs. STATE OF M.P. AND ORS.
September 24, 2015
ARVIND CHANDIL Vs. STATE OF M.P. AND ORS.
August 28, 2015
ARVIND CHANDWANI Vs. STATE OF M.P.
July 28, 2015
ARVIND KUMAR GUPTA Vs. STATE OF M.P.
November 5, 2015
ARYA OMNITALK WIRELESS SOLUTIONS PVT. LTD Vs. BHOPAL CITY LINK LTD & ANR
December 16, 2015
ASHA BAJPAI Vs. STATE OF M.P. AND ORS.
April 21, 2015
ASHA DEVI Vs. SHAKUNTALA BAI AND ORS
August 11, 2015
ASHA DEVI BHARGAV AND ORS. Vs. KOMAL AND ORS.
September 3, 2015
ASHA SAXENA Vs. STATE OF MADHYA PRADESH
January 28, 2015
ASHIQUE MOHAMMAD QUARESHI Vs. STATE OF M.P. AND ORS.
February 4, 2015
ASHISH Vs. STATE OF M P AND ORS
October 7, 2015
ASHISH AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 18, 2015
ASHISH GUPTA; JITENDRA SHARMA Vs. STATE OF M P & ORS
March 13, 2015
ASHISH KUMAR AND ORS. Vs. STATE OF M.P. AND ORS.
March 11, 2015
ASHOK Vs. STATE OF M P
August 4, 2015
ASHOK GOYAL Vs. STATE OF M P
January 12, 2015
ASHOK KUMAR Vs. HASANALI
February 25, 2015
ASHOK KUMAR Vs. P.C. MEENA AND ORS.
February 18, 2015
ASHOK KUMAR Vs. KANHAIYA LAL GUPTA
February 12, 2015
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
August 13, 2015
ASHOK KUMAR & OTHERS Vs. PARAS GANDHI & OTHERS
October 7, 2015
ASHOK KUMAR DOSHI Vs. STATE OF MP AND OTHERS
November 6, 2015
ASHOK KUMAR GUPTA Vs. UNITED COMMERCIAL BANK
January 29, 2015
ASHOK KUMAR SAHU Vs. RAMESH KUMAR SAHU
January 27, 2015
ASHOK KUMAR UPADHYAY Vs. STATE OF M.P
March 10, 2015
ASHOK MISHRA Vs. THE STATE OF MADHYA PRADESH
October 28, 2015
ASHOK NANDA AND ORS. Vs. THE STATE OF M.P.
August 4, 2015
ASHOK PARASHAR Vs. STATE OF M.P. AND ORS.
June 19, 2015
ASHOK SINGH CHAUHAN Vs. STATE OF M.P.
September 2, 2015
ASHOK SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH AND ORS.
October 1, 2015
ASHUTOSH GUMASTA AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
December 7, 2015
ASHUTOSH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND ORS.
October 19, 2015
ASHWINI PANDYA Vs. STATE OF M.P. AND ORS
September 8, 2015
ASIF MOHD. KHAN Vs. STATE OF M.P. AND ORS.
September 14, 2015
ASLAM Vs. STATE OF M.P.
October 8, 2015
ASSOCIATION OF INDUSTRIES DEWAS Vs. THE STATE OF MADHYA PRADESH & OTHERS
July 9, 2015
ASTHA FOUNDATION FOR EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
July 20, 2015
ATACONS INFRASTRUCTURE PVT LTD Vs. MANAGER
February 4, 2015
ATACONS INFRASTRUCTURE PVT. LTD. Vs. THE MANAGER
February 4, 2015
ATIBAL SINGH YADAV Vs. STATE OF MP
March 4, 2015
ATIQ Vs. STATE OF MP
September 30, 2015
ATIT KUMAR Vs. SARPANCH, GRAM PANCHAYAT
January 12, 2015
ATUL ARORA Vs. STATE OF M.P.
September 4, 2015
ATUL GUPTA Vs. DIRECTOR CBI (VYAPAM CELL)
October 6, 2015
ATUL SEHGAL Vs. STATE OF MADHYA PRADESH
March 2, 2015
ATUL SINGH BAGHEL Vs. AMIT SINGH
March 10, 2015
AVADHESH SINGH TOMAR AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
April 24, 2015
AWADESH SINGH Vs. RAHUL GANDHI AND ORS.
August 27, 2015
AWADESH TIWARI Vs. STATE OF M.P
May 7, 2015
AWADH NARAYAN S/O BHAWARLAL; DAYARAM S/O BHAWARLAL; NEMICHAND S/O AWADH NARAYAN; JANUMA PRASAD S/O AWADH NARAYAN Vs. STATE OF MADHYA PRADESH; ARUN KHATRI S/O A S KHATRI
September 4, 2015
AYODHYA PRASAD Vs. DAYARAM
September 1, 2015
AYUB KHAN AND ORS. Vs. TARANNUM KHAN
September 9, 2015
AYUSHI Vs. THE STATE OF MADHYA PRADESH
September 4, 2015
AZMA SULTAN Vs. AUSAF AHMAD KHAN
September 1, 2015
B L MISHRA Vs. STATE OF MADHYA PRADESH
November 17, 2015
B S WASKEL Vs. STATE OF M.P. & OTHERS
July 28, 2015
B.K. BOHRE AND ORS. Vs. STATE OF M.P. AND ORS.
February 2, 2015
B.S. WASKEL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
July 28, 2015
BABLOO SAHU AND OTHERS Vs. STATE OF M.P.
December 16, 2015
BABLU Vs. ABHILASHA
July 30, 2015
BABLU @ IRSAD Vs. STATE OF MP
May 11, 2015
BABU LAL Vs. STATE OF M.P. AND ORS.
February 9, 2015
BABU S/O. DHULIYA Vs. STATE OF M.P.
August 31, 2015
BABU SINGH AND OTHERS Vs. RAMJANKI AND OTHERS
November 5, 2015
BABULAL JHAD Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKTA
December 3, 2015
BACCHAN SINGH Vs. STATE OF M.P.
August 28, 2015
BADAM ALIAS BADAM SINGH Vs. STATE OF M.P.
July 2, 2015
BADAMILAL Vs. PANKHI BAI
February 23, 2015
BADAN SINGH AND ORS Vs. SAHESH AND ANR
July 31, 2015
BADRI SINGH Vs. SHANTI BAI @ SHABA BAI & ORS
August 25, 2015
BADRI VISHAL AND ORS. Vs. STATE OF M.P.
March 5, 2015
BAGDAR SINGH Vs. STATE OF M.P. AND ORS.
July 7, 2015
BAHADUR SINGH Vs. RAMCHARAN
November 16, 2015
BAHORIYA Vs. STATE OF MADHYA PRADESH
June 26, 2015
BAJAJ ALLIANZ GENERAL INS CO LTD Vs. HEERALAL GAUTAM
February 27, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. PREM BAI
May 6, 2015
BALA Vs. STATE OF MADHYA PRADESH
February 4, 2015
BALA RAM KOLI Vs. STATE OF M.P. AND ORS.
April 6, 2015
BALAJI DEVELOPERS Vs. STATE OF MP
May 11, 2015
BALARAM BALAI Vs. STATE OF M.P.
August 31, 2015
BALDEO SINGH DEVLAL GOND Vs. STATE OF M.P
February 10, 2015
BALDEV THAKUR Vs. UNION OF INDIA AND ORS.
August 6, 2015
BALINDAR KUMAR Vs. STATE OF MADHYA PRADESH
January 5, 2015
BALKISHAN AND ANOTHER Vs. NANNE KHAN AND OTHERS
August 28, 2015
BALMUKUND SINGH GAUTAM Vs. SMT.NEENA VIKRAM VERMA
October 20, 2015
BALRAM Vs. STATE OF M.P. AND ORS.
August 13, 2015
BALRAM Vs. STATE OF M.P. AND ORS.
September 9, 2015
BALRAM SINGH THAKUR Vs. STATE OF M P
January 22, 2015
BALU @ IRSAD Vs. STATE OF M.P.
February 19, 2015
BALVEER Vs. STATE OF MADHYA PRADESH
April 30, 2015
BALVEER Vs. STATE OF M P
April 8, 2015
BALVEER JATAV & ORS Vs. STATE OF M P & ORS
April 1, 2015
BALVEER SINGH Vs. STATE OF M P
May 7, 2015
BALVIR SINGH GURJAR Vs. NITU
June 23, 2015
BANESINGH Vs. NAVALSINGH
October 14, 2015
BANK OF INDIA AND ORS. Vs. MANISH SHARMA
February 12, 2015
BANSHILAL Vs. STATE OF M.P.
September 3, 2015
BANTI GUPTA Vs. STATE OF M.P.
September 30, 2015
BAPULAL S/O TIKARAM AND OTHERS Vs. STATE OF M.P.
September 18, 2015
BAR ASSOCIATION, MANAVAR Vs. SATYENDRA SINGH
August 24, 2015
BASANT AND ORS. Vs. STATE OF M.P.
February 27, 2015
BASANT KUMAR Vs. STATE OF M P
April 8, 2015
BASANT KUMAR Vs. SATE OF M P AND ANOTHER
September 3, 2015
BASANT VERMA Vs. SEEMA RAJPUT AND ANOTHER
September 3, 2015
BASANTILAL Vs. STATE OF MP
October 9, 2015
BASANTRAO Vs. THE STATE OF MADHYA PRADESH
January 30, 2015
BATO @ VEERU Vs. STATE OF M P
January 31, 2015
BCM ORGANIC CHEMICALS (INDORE) PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF COMMERCIAL TAX AND ORS.
August 14, 2015
BEJU VERMA Vs. STATE OF M.P. & OTHERS
August 25, 2015
BETUL OIL LIMITED Vs. NOVA TRADING PRIVATE LIMITED
September 14, 2015
BHAG SINGH TOMAR Vs. STATE OF MADHYA PRADESH
January 7, 2015
BHAGIRATH Vs. STATE OF M P
January 6, 2015
BHAGIRATH Vs. STATE OF M.P.
January 13, 2015
BHAGIRATH Vs. STATE OF M.P.
August 25, 2015
BHAGWAN SUNGH Vs. BABULAL AGRAWAL
January 30, 2015
BHAGWANLAL S/O JAIRAM KHATI Vs. GOURIBAI W/O SIDHHNATH KHATI
December 17, 2015
BHAGWANT RAO SHITHOLE Vs. FOOD CORPORATION OF INDIA & ORS
July 17, 2015
BHAGWANT SINGH KAROSIYA Vs. STATE OF M.P. & ORS
July 7, 2015
BHAIYALAL Vs. SUBHADRA BAI
October 9, 2015
BHAIYALAL KUSHWAHA Vs. SMT. USHA BAI KUSHWAHA
October 29, 2015
BHAKTI SHARAN Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
September 30, 2015
BHANU IRON AND STEEL CO. LTD. Vs. CUSTOMS CENTRAL EXCISE
August 17, 2015
BHANU PRASAD KACHER Vs. RAJKUMAR KOL
July 14, 2015
BHANWARLAL MAKWANA Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
January 20, 2015
BHARAT BHUSHAN Vs. HIGH COURT OF M P
August 11, 2015
BHARAT HEAVY ELECTRICALS LIMITED Vs. CEC
April 8, 2015
BHARAT LAL Vs. STATE OF MADHYA PRADESH
September 15, 2015
BHARAT LAL MARKO Vs. STATE OF M.P.
July 13, 2015
BHARAT MISHRA Vs. STATE OF M.P.
December 16, 2015
BHARAT SANCHAR NIGAM LTD AND OTHERS Vs. RAJ KUMAR SHARMA AND ANOTHER
August 3, 2015
BHARTI Vs. HIMANSU
September 30, 2015
BHARTI GUPTA Vs. VISHNU GUPTA AND ORS.
April 30, 2015
BHARTI INFRATEL LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
August 20, 2015
BHARTI VERMA Vs. STATE OF MP
April 9, 2015
BHASKAR JHA Vs. STATE OF MADHYA PRADESH
September 1, 2015
BHASKER Vs. SATYAWAN SINGH AND OTHERS
August 21, 2015
BHAVANA Vs. DR. ABHISHEK
December 16, 2015
BHAWANI DEEN MISHRA Vs. STATE OF M.P. AND ORS.
April 22, 2015
BHAWAR SINGH S/O RATAN SINGH DEVDA Vs. STATE OF M P
August 27, 2015
BHAWATI CHOUDHARY Vs. THE STATE OF MADHYA PRADESH
June 29, 2015
BHERU Vs. NATTHU
February 6, 2015
BHERULAL Vs. STATE OF MP AND ORS.
March 10, 2015
BHOLANATH Vs. KAMLESH GUPTA AND ORS.
June 25, 2015
BHOLARAM SARWE Vs. STATE OF M P & ORS
June 23, 2015
BHOLERAM SONI Vs. UNION OF INDIA
January 9, 2015
BHOPAL Vs. STATE OF MP
April 6, 2015
BHRAMDUTT AND ORS. Vs. STATE OF M.P. AND ORS.
May 8, 2015
BHUPENDRA Vs. PAWAN KUMAR
July 17, 2015
BHUPENDRA SINGH Vs. SAKET KUMAR
July 31, 2015
BHUPENDRA SINGH DAWAR Vs. STATE OF M.P. AND ORS.
August 7, 2015
BHUPENDRA SINGH KUSHWAH Vs. STATE OF M.P. AND ORS.
October 27, 2015
BHURA Vs. THE STATE OF MADHYA PRADESH
September 16, 2015
BHUSHAN PRASAD DUBEY Vs. STATE OF M.P. AND ORS.
September 3, 2015
BIHARILAL GUPTA Vs. STATE OF MADHYA PRADESH
July 8, 2015
BINDU AND ORS. Vs. STATE OF MADHYA PRADESH
January 29, 2015
BITTU Vs. STATE OF M.P
February 12, 2015
BLA POWER PVT. LTD. Vs. UNION OF INDIA AND ORS.
October 6, 2015
BOBY @ VINOD Vs. STATE OF M.P.
March 12, 2015
BRAHMA SINGH SAINANI Vs. STATE OF M.P.
March 11, 2015
BRAHMANAND Vs. KAILASH NARAYAN
September 2, 2015
BRAJA NARAYAN SHARMA Vs. STATE OF M.P. AND ORS.
September 9, 2015
BRAJENDRA KUMAR BAJPAI Vs. RAJ KUMAR JAIN
August 31, 2015
BRAJENDRA SINGH BES Vs. STATE OF M.P.
October 14, 2015
BRAJESH AND ORS. Vs. THE STATE OF MADHYA PRADESH
August 28, 2015
BRAJESH CHANDRA PARASHAR AND ORS. Vs. STATE OF M.P. AND ORS.
April 15, 2015
BRAJESH SAXENA Vs. YOGESH SAXENA
February 24, 2015
BRAJESH SINGH Vs. STATE OF M.P. AND ORS.
July 9, 2015
BRAJESH TIWARI Vs. STATE OF M.P. AND OTHERS
October 27, 2015
BRAMHAPREET @ RENU Vs. SHIV SINGH GIL
April 20, 2015
BRIJ KISHOR KULSHRESHTHA Vs. STATE OF MP
April 7, 2015
BRIJ MOHAN SHARMA Vs. STATE OF M.P.AND ORS.
April 8, 2015
BRIJ MOHAN SHARMA Vs. STATE OF M.P. AND ORS.
August 13, 2015
BRIJENDRA SINGH Vs. STATE OF M.P. & ORS
November 17, 2015
BRIJNARAYAN Vs. OMPALSINGH
April 22, 2015
BUDH SINGH Vs. SOUKHILAL
January 5, 2015
BUDHRAM KOHARE Vs. STATE OF M.P. & ORS
February 16, 2015
C B I Vs. SANJEEV SAXENA
October 30, 2015
C B TIWARI Vs. STATE OF MADHYA PRADESH
January 6, 2015
C.E.C. LTD. Vs. STATE OF M.P. AND ORS.
February 20, 2015
C.T. COTTON YARN LTD. Vs. CESTAT
August 27, 2015
CENTAUTO AUTOMOTIVES PVT. LTD. Vs. UNION BANK OF INDIA AND ORS.
October 14, 2015
CENTRAL WARE HOUSE Vs. UNION OF INDIA
May 11, 2015
CHAIRMAN, INDORE DEVELOPMENT AUTHORITY AND ORS. Vs. AJIT VIRANG AND ORS.
October 13, 2015
CHAIRMAN, M.P. ELECTRICITY BOARD Vs. ROSHANLAL AND ORS.
February 3, 2015
CHAMPALAL AND ORS. Vs. STATE OF MADHYA PRADESH
February 23, 2015
CHAMPALAL SIDDH S/O BHAGWANDAS Vs. STATE OF M.P.
November 30, 2015
CHANDAN Vs. STATE OF M.P.
September 18, 2015
CHANDRA PRAKASH SHARMA Vs. THE STATE ELECTION COMMISSION AND ORS.
January 29, 2015
CHANDRABHAN SINGH Vs. STATE OF M.P.
August 7, 2015
CHANDRADEVI Vs. STATE OF M.P. AND ORS.
October 19, 2015
CHANDRAKALA BAI Vs. RAJESH
June 17, 2015
CHANDRAMANI TRIPATHI Vs. STATE OF MADHYA PRADESH
September 21, 2015
CHANDRAPAL Vs. STATE OF M.P
February 11, 2015
CHANDRASHEKAR AND ORS. Vs. STATE OF M.P. AND ORS.
November 4, 2015
CHANDRAVATTI BAI Vs. STATE OF MADHYA PRADESH
December 18, 2015
CHANDRESH DHAKAD Vs. STATE OF M.P. AND ORS.
August 7, 2015
CHARAN SINGH Vs. NAND KUMARAM
February 2, 2015
CHARAN SINGH SHAKYA Vs. STATE OF M.P.
May 12, 2015
CHATTAR SINGH Vs. RAJENDRA SINGH
February 10, 2015
CHATURVEDI TRANSPORT Vs. UNION OF INDIA AND ANOTHER
December 7, 2015
CHATURVEDI TRANSPORT Vs. UNION OF INDIA AND ANOTHER
December 15, 2015
CHETAN Vs. CENTRAL BANK OF INDIA
December 17, 2015
CHETAN PATIDAR, S/O MULCHAND Vs. STATE OF M.P.
November 26, 2015
CHETAN PATIDAR, S/O MULCHAND PATIDAR Vs. STATE OF MADHYA PRADESH THROUGH MAHILA POLICE STATION, BHOPAL, DISTRICT
November 26, 2015
CHETAN SONI Vs. STATE OF MADHYA PRADESH
December 21, 2015
CHETANA SAXENA Vs. ASHISH SAXENA
September 16, 2015
CHHAGAN SIKARWAR AND ORS. Vs. LOKENDRA SINGH DHAKARE AND ORS.
March 24, 2015
CHHATRAPAL SINGH Vs. STATE OF MADHYA PRADESH
July 8, 2015
CHHITARIA SIPOY Vs. UNION OF INDIA AND ORS.
March 13, 2015
CHHOTA @ AKASH AND OTHERS Vs. STATE OF M.P.
October 16, 2015
CHHOTE BATHAM Vs. STATE OF MP
May 7, 2015
CHHOTU @ RANVIJAY Vs. STATE OF M.P.
October 28, 2015
CHIEF ENGINEER (GR) MPKMKVV CO. LTD. AND ORS. Vs. BHAGIRATH
February 4, 2015
CHIEF EXECUTIVE OFFICER Vs. KULDEEP SINGH BHADAURIA
September 3, 2015
CHIEF GENERAL MANAGER Vs. MAMTA BAI SONI
October 20, 2015
CHIEF GENERAL MANAGER TELECOM AND ORS. Vs. RAMESHWAR DAYAL SHRIVASTAVA
June 15, 2015
CHIEF GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION AND ORS. Vs. MANISH DUBEY AND ORS.
August 26, 2015
CHIMANLAL Vs. STATE OF M.P.
July 16, 2015
CHINDYA Vs. M.P. STATE ELECTRICITY BOARD
March 20, 2015
CHIRONJILAL UPADHYAYA Vs. STATE OF M.P.
November 24, 2015
CHITRALEKHA Vs. VIRENDRA KUMAR SHARMA
June 19, 2015
CHOTELAL Vs. RAGHUVANSHMANI AGNIHOTRI
February 18, 2015
CHUNNILAL Vs. HIRDARAM AND ORS.
April 6, 2015
CITIBANK N.A. LONDON BRANCH Vs. PLETHICO PHARMACEUTICALS LTD.
September 15, 2015
COLLEGE OF AGRICULTURE, GWALIOR PREVIOUSLY KNOWN AS JAWAHARLAL NEHRU KRISHI MAHAVIDYALAYA Vs. PATIRAM
July 20, 2015
COLONEL RAVINDRA SINGH Vs. RAJKUMAR KUKREJA AND ANOTHER
October 28, 2015
COMMERCIAL ENGINEERS & BODY BUILDING COMPANY LTD. Vs. DIVISIONAL DEPUTY COMMISSIONER, COMMERCIAL TAX OFFICE AND ORS.
August 5, 2015
COMMISSIONER INCOME TAX Vs. PRISM CEMENT UNIT
August 18, 2015
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BHILAI JAYPEE CEMENT PLANT
February 5, 2015
COMMISSIONER OF INCOME TAX Vs. M/S MECHMEN
July 10, 2015
COMMISSIONER OF INCOME TAX Vs. NAV KRISHNA EDUCATION SOCIETY
November 16, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. KETI CONSTRUCTION LTD. AND ORS.
July 7, 2015
COMMISSIONER OF INCOME TAX, BHOPAL Vs. GLOBAL REALITY
August 21, 2015
COMMISSIONER OF INCOME TAX, BHOPAL Vs. MP MINERALS PRIVATE LIMITED
November 18, 2015
COMMISSIONER OF INCOME TAX, BHOPAL Vs. SUBODH VARSHNEY
December 3, 2015
COMMISSIONER OF INCOME TAX-I, INDORE Vs. ASIAN NATURAL RESOURCES INDIA LTD.
February 13, 2015
COMMISSIONER OF SALES TAX Vs. CROCKERY CENTRE
January 22, 2015
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. STATE OF MADHYA PRADESH
January 20, 2015
COMMUNITY ACTION AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
March 31, 2015
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA (CREDAI) Vs. THE STATE OF MP
January 13, 2015
D.P. SINGH Vs. UNION OF INDIA
February 2, 2015
DADHU AND ORS. Vs. STATE OF M.P. AND ORS.
August 27, 2015
DAKKHO BAI Vs. STATE OF M.P. AND ORS.
May 6, 2015
DAL CHAND SHARMA Vs. STATE OF M.P.
June 29, 2015
DALIP KUMAR & ANR Vs. STATE OF M.P. & ANR
August 5, 2015
DALIRAM Vs. ASHOK KUMAR AND ORS.
February 24, 2015
DALJEET SINGH Vs. SUMAN MITTAL
September 1, 2015
DALLU Vs. STATE OF M P
April 23, 2015
DARBARI SINGH MARAVI Vs. STATE OF MADHYA PRADESH
January 6, 2015
DASHRATH SINGH Vs. RAJKUMAR GANGELE
July 23, 2015
DAYAL SINGH Vs. VIVEK KUMAR PORVAL
February 2, 2015
DECD NARAYANDAS Vs. GOPALDAS
September 7, 2015
DECD.NARAYANDAS Vs. GOPALDAS
August 12, 2015
DEENANATH Vs. SANTOSH KUMAR
August 20, 2015
DEEPAK Vs. THE STATE OF MADHYA PRADESH
August 19, 2015
DEEPAK CABLES (INDIA) LTD. Vs. MANAGING DIRECTOR, MPPKVVCL AND ORS.
January 9, 2015
DEEPAK KUMAR S/O SHRI MANNULAL GARG Vs. KOMALSHAND S/O SHRI JETHMAL KOTHARI AND OTHERS
August 25, 2015
DEEPAK PAL Vs. VICE CHANCELLOR, VIKRAM UNIVERSITY, UJJAIN
November 23, 2015
DEEPAK SINGH DANGI Vs. INDIAN OIL CORPORATION
December 10, 2015
DEEPAK SINGH DANGI AND ORS. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
September 9, 2015
DEEPESH KUMAR DUBEY Vs. STATE OF M.P
June 24, 2015
DEEWAN SINGH Vs. RAMNIWAS
June 23, 2015
DELAN SINGH Vs. STATE OF MADHYA PRADESH
February 3, 2015
DEOCHAND BHURA Vs. THE STATE OF MADHYA PRADESH
June 24, 2015
DEV SINGH Vs. STATE OF M.P
May 1, 2015
DEVDATT BHARADWAJ Vs. SANTOSH VERMA
November 4, 2015
DEVENDRA KUMAR SHARMA AND ORS. Vs. SANT RAVIDAS MADHYA PRADESH HASTSHILP EVAM HATHKARGHA VIKAS NIGAM LTD. AND ORS.
May 5, 2015
DEVENDRA PRATAP SINGH RAJPOOT Vs. STATE OF M.P.
March 11, 2015
DEVENDRA SINGH AND ORS. Vs. MADHYA PRADESH SHASKIYA KARAMCHARI GRAH NIRMAN SAMITI AND ORS.
August 19, 2015
DEVESH Vs. RATIBAI
February 23, 2015
DEVESH KUMAR JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
April 6, 2015
DEVESH KUMAR SINGH PARIHAR Vs. STATE OF M P
April 21, 2015
DEVI LAL Vs. STATE OF MP
March 4, 2015
DEVI SHAKUNTLA THAKRAL CHARITABLE FOUNDATION Vs. STATE OF M.P. AND ORS.
April 6, 2015
DEVI SHANKAR JOSHI Vs. STATE OF M.P. AND ORS.
August 21, 2015
DEVI SINGH Vs. KHAN MOHAMMAD
March 9, 2015
DEVKI NANDAN DUBEY AND ORS. Vs. STATE OF MADHYA PRADESH
October 9, 2015
DHANESH PRATAP SINGH S/O DILIP SINGH Vs. MAMTA SINGH W/O DHANESH PRASAD SINGH AND ORS
October 27, 2015
DHANI RAM Vs. STATE OF M.P. AND ORS.
April 9, 2015
DHANIRAM KUSHWAH AND ORS. Vs. KAMMODI LAL KOLI
January 30, 2015
DHANO BAI PARIHAR Vs. STATE OF M.P.
January 7, 2015
DHANVANTRI DEV Vs. SUSHILADEVI AND ORS.
February 27, 2015
DHARAM JEET Vs. STATE OF M.P. AND ORS.
April 15, 2015
DHARAMDAS TIRATHDAS CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA CPWD INDORE
January 13, 2015
DHARMENDRA GAUR Vs. STATE OF MP AND ORS.
September 4, 2015
DHARMENDRA S/O SHRI GOVIND SOLANKI Vs. NIRMALA W/O DHARMENDRA SOLANKI
October 28, 2015
DHARMENDRA SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
July 9, 2015
DHARMENDRA SINGH Vs. NAGGAJI
April 24, 2015
DHARMENDRA SINGH Vs. UNION OF INDIA
January 16, 2015
DHEERAJ GADA Vs. STATE OF M.P. AND ORS.
August 17, 2015
DHEERAJ SINGH Vs. HEMANT KUMAR SHARMA
October 26, 2015
DHIRAJ GADA S/O BHANJI GADA AND ANOTHER Vs. SHEETAL GADA W/O KUNJ GADA
November 5, 2015
DHONA @ DHYAN SINGH Vs. STATE OF MP
October 30, 2015
DHUKLAL Vs. STATE OF MADHYA PRADESH
February 18, 2015
DIGAMBER RANE Vs. TRIBAL WELFARE DEPARTMENT
January 5, 2015
DIGVIJAYSINGH BHANDARI Vs. MALINI GAUD AND OTHERS
October 28, 2015
DIKSHA NAGESH Vs. WESTERN COALFIELDS LIMITED
April 24, 2015
DILIP BUILDCON PVT. LTD. Vs. PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH
January 9, 2015
DILIP KUMAR Vs. STATE OF M P
January 22, 2015
DILIP KUMAR Vs. STATE OF M P
January 30, 2015
DILIP KUMAR TAMRAKAR Vs. NISHA TAMRAKAR
April 20, 2015
DILIP MALI Vs. STATE OF M.P.
August 5, 2015
DILIP MANGLANI Vs. THE STATE OF MADHYA PRADESH
June 30, 2015
DILIP SEPTA Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 2 ORS.
February 9, 2015
DILIP SINGH Vs. LEELADHAR AGRAWAL AND ORS.
March 25, 2015
DILIP SINGH YADAV Vs. STATE OF M P
January 19, 2015
DILLU @ DELAN Vs. STATE OF M.P.
November 30, 2015
DINESH Vs. STATE OF M.P. & ANR
October 27, 2015
DINESH AND ORS. Vs. VALLABHDAS
March 2, 2015
DINESH CHANDRA GUPTA Vs. STATE OF M.P.
September 11, 2015
DINESH CHANDRA MISHRA AND ORS. Vs. STATE OF M.P. AND ORS.
August 13, 2015
DINESH CHANDRA PANDEY Vs. MALTI DUBEY
February 19, 2015
DINESH KUMAR TIWARI Vs. THE STATE OF MADHYA PRADESH
July 31, 2015
DINESH KUSHWAH AND ORS. Vs. STATE OF M.P. AND ORS.
June 25, 2015
DINESH PACHORI Vs. STATE OF MP
December 14, 2015
DINESH PANDEY Vs. RAJKUMAR PANDEY
September 8, 2015
DINESH SINGH RAGHUVANSHI Vs. STATE OF MP & ANOTHER
August 24, 2015
DINKAR SINGH AND ORS. Vs. MUNICIPAL CORPORATION
August 18, 2015
DISTRICT COOPERATIVE CENTRAL BANK, LTD GUNA Vs. ASGAR KHAN AND ORS
August 24, 2015
DITTU SINGH @ DILIP BHILALA Vs. STATE OF M P
March 24, 2015
DOMAJI Vs. BABURAO
January 13, 2015
DOMAN LAL SAHU Vs. STATE OF M.P.
November 20, 2015
DR. JAGESHWAR PRASAD CHOURASIYA Vs. THE STATE OF MADHYA PRADESH
December 15, 2015
DR. SHANTANU MAITRA Vs. DR. K.K.VIJAYWARGIYA AND ANOTHER
November 5, 2015
DUDHRAM AND ORS. Vs. THE STATE OF M.P.
March 17, 2015
DULARI DEVI Vs. STATE OF M P
October 9, 2015
DURGA Vs. KALLU
January 12, 2015
DURGA AGARWAL Vs. STATE OF M P
February 25, 2015
DURGA SINGH MOURYA Vs. STATE OF M P
April 28, 2015
DURGESH Vs. STATE OF M P
February 18, 2015
DURJAN AHIRWAR Vs. STATE OF M.P. & ANOTHER
September 7, 2015
DWARIKA PRASAD Vs. STATE OF M.P. AND ORS.
May 13, 2015
DWARIKA PRASHAD GOSWAMI Vs. STATE OF M.P.
January 29, 2015
E-2 RAHAWASI SUDHAR SAMITI Vs. STATE OF M.P.
May 15, 2015
EHTASHMUL HAQUE AND ORS Vs. STATE OF M.P.
October 9, 2015
ELIHU ESTATE AND FINANCE PVT. LTD. Vs. UNION OF INDIA
April 7, 2015
ENTERTAINMENT WORLD DEVELOPERS LTD. Vs. CENTRAL EXCISE, CUS. & S.T.
January 13, 2015
ERAGAM SUDHIR RADDY Vs. HIMANSHU SOLEMAN
February 6, 2015
ESSARJEE EDUCATION SOCIETY Vs. STATE OF M.P. AND ORS.
October 20, 2015
FAHIM KHAN Vs. THE STATE OF MADHYA PRADESH
May 11, 2015
FAKHRUDDIN Vs. REVENUE DEPARTMENT
December 9, 2015
FARIDA BANO JILANI Vs. SAMRAT ASHOK TECHNOLOGICAL INSTITUTE
May 14, 2015
FAROOK MOHAMMAD Vs. STATE OF M.P. AND ORS.
August 14, 2015
FAROOKH MOHAMMAD Vs. THE STATE OF MADHYA PRADESH
November 17, 2015
FAROOQ MOHAMMAD Vs. STATE OF M.P. AND ORS.
September 15, 2015
FATEH SINGH Vs. STATE OF MADHYA PRADESH
June 30, 2015
FIRM BASANT BAKERY AND OTHERS Vs. STATE OF MP
November 4, 2015
FIROZ Vs. STATE OF M P
February 5, 2015
FIROZ QUIRESHI Vs. STATE OF M.P.
July 6, 2015
FRICK INDIA LTD Vs. MADHYA PRADESH MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND OTHERS
July 24, 2015
G K JAIS Vs. INFORMATION COMMISSIONER
March 10, 2015
G.D. PUROHIT Vs. STATE OF M.P. AND ORS.
March 3, 2015
GAFFAR KHAN Vs. JAFAR KHAN
July 21, 2015
GAFFAR KHAN Vs. STATE OF M.P.
September 15, 2015
GAJENDRA SINGH Vs. STATE OF M.P.
January 20, 2015
GANDHARVA SINGH NARWARIYA Vs. STATE OF M.P.
March 19, 2015
GANDHARVA SINGH NARWARIYA; DEVI SHANKAR JOSHI Vs. STATE OF M P
March 19, 2015
GANESH PRASAD (DEAD) THROUGH LRS AND OTHERS Vs. MST. SUKHBARIYA AND OTHERS
August 27, 2015
GANESH PRASAD NEMA Vs. PREM SONS POLYPIPE INDUSTRIES
August 11, 2015
GANGARAM LONIYA CHOHAN AND ORS. Vs. STATE OF M. P. AND ORS.
November 17, 2015
GANGARAM RAGHUVANSHI Vs. UNION OF INDIA & OTHERS
September 29, 2015
GANNU @ GANESH AND ANOTHER Vs. STATE OF M.P.
August 24, 2015
GAPPA @ CHHOTU @ AMRATLAL S/O DEVICHARAN JATAV Vs. STATE OF M.P.
September 30, 2015
GAURANG METALS PVT LTD Vs. STATE
October 1, 2015
GAURAV AND ORS. Vs. STATE OF M.P. AND ORS.
October 6, 2015
GAURAV CHATURVEDI AND ORS. Vs. GIRDHAR GOPAL BAJORIA AND ORS.
May 5, 2015
GEETA RANI GUPTA Vs. STATE OF M.P. AND ORS.
August 31, 2015
GEETA SHARMA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
April 7, 2015
GEETA SINGH SISODIYA Vs. STATE OF M P & ORS
August 24, 2015
GENDALAL (DEAD) THR. LRS VINDO Vs. RAMNARAYAN
September 3, 2015
GENDALAL AND ORS. Vs. CHAGGANLAL AND ORS.
March 26, 2015
GENDI SARDAR Vs. STATE OF M P
January 16, 2015
GHANSHYAM CHANDIL Vs. RAMKATORI AGRAWAL
April 28, 2015
GHANSHYAM DAS AHIRWAR Vs. STATE OF M.P. AND ORS.
March 20, 2015
GIRDHAR JETHA & ANR Vs. MUNICIPAL CORPORATION, THROUGH THE COMMISSIONER NAGAR NIGAM, JABALPUR.
November 27, 2015
GIRIJA BAI Vs. STATE OF M.P.
April 22, 2015
GIRJA BAI Vs. STATE OF M.P.
February 23, 2015
GIRJA DEVI MISHRA Vs. STATE OF M.P. AND ORS.
August 31, 2015
GOPAL Vs. STATE OF MADHYA PRADESH & ORS.
March 19, 2015
GOPAL DAS KABRA Vs. UNION OF INDIA AND OTHERS
April 22, 2015
GOPAL DUTT DHOLAKHANDI Vs. S.K. TAMOTIA AND ORS.
June 19, 2015
GOPAL PRASAD ADIWASI Vs. STATE OF MADHYA PRADESH
October 16, 2015
GOPAL S/O DEVILALJI GURJAR Vs. VIMLA DEVI
November 18, 2015
GOPAL SINGH Vs. STATE OF M.P.
July 8, 2015
GOPALSHARAN Vs. STATE OF M.P.
September 16, 2015
GOPE SINGH @ GOPE Vs. STATE OF M P
January 30, 2015
GOR SINGH VASUNIYA Vs. STATE OF MP AND OTHERS
December 15, 2015
GORELAL Vs. STATE OF MADHYA PRADESH
February 25, 2015
GOURI SHANKAR RAJAK Vs. RAJENDRA KUMAR JAISWAL
April 13, 2015
GOVARDHAN Vs. ANUSYAI BAI
March 3, 2015
GOVERDHAN Vs. STATE OF M.P.
July 15, 2015
GOVERDHAN AHIRWAR Vs. THE STATE OF MADHYA PRADESH
March 26, 2015
GOVIND DAS GUPTA AND ORS. Vs. STATE OF MADHYA PRADESH
May 6, 2015
GOVINDI Vs. STATE OF M.P
May 8, 2015
GOVINDLAL SANKHLA Vs. STATE OF MP
December 18, 2015
GOVINDPRASAD Vs. KAMALPASHA AND ORS.
April 23, 2015
GRAM PANCHAYAT, HARDI Vs. ANIL DIXIT AND ORS.
November 17, 2015
GUDDU Vs. JUMMABAI
March 24, 2015
GUDDU @ LAL SINGH Vs. STATE OF M.P.
August 27, 2015
GULAB BAI AND ORS. Vs. STATE OF M.P. AND ORS.
March 9, 2015
GULAB SINGH KIRAR Vs. STATE OF M.P.
July 6, 2015
GULAB SINGH THAKUR Vs. THE STATE OF MADHYA PRADESH
February 25, 2015
GULAM MURFZA KHAN Vs. STATE OF M.P.
July 20, 2015
GULBA Vs. ISNA
August 28, 2015
GULJARILAL Vs. GENDA BAI
April 13, 2015
GULLU Vs. STATE OF MADHYA PRADESH
July 31, 2015
GUNJAN CHUGH Vs. STATE OF M P
February 3, 2015
GURBAX SINGH KALRA Vs. VIVEK KUMAR PORWAL
February 2, 2015
GURMUKH SINGH AND ORS. Vs. TEKAMAL AND ORS.
February 4, 2015
GURPREET SINGH Vs. STATE OF M.P. AND ORS.
December 16, 2015
GURUDAYAL Vs. INDAL
May 15, 2015
GURUVINDER SINGH KOHLI AND ANOTHER Vs. STATE OF M.P.
October 29, 2015
GWALIOR DEVELOPMENT AUTHORITY Vs. TILLI KHAN AND ORS.
June 22, 2015
GWALIOR SUGAR COMPANY LIMITED DABRA Vs. BOARD OF REVENUE
November 26, 2015
GYANCHAND JAIN AND ANR. Vs. NAVAL KISHORE AND OTHERS
December 15, 2015
GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND OTHERS
October 16, 2015
GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND ORS.
September 30, 2015
GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA
July 1, 2015
GYARASAI BAI Vs. STATE OF M.P.
July 20, 2015
H.P. PARASHAR Vs. STATE OF M.P. AND ORS.
July 31, 2015
HABIB KHAN Vs. STATE OF M.P.
February 13, 2015
HAJI MOHD. RASHID USMANI Vs. STATE OF MADHYA PRADESH
October 5, 2015
HAJI MOHD. YUSUF ANSARI AND ORS. Vs. SALIM
September 15, 2015
HAKIM KHAN Vs. MAHMOOD HUSSIN S/O HAFIZ KHAN
November 16, 2015
HALKI BAI Vs. STATE OF MADHYA PRADESH
February 25, 2015
HAMEEDA QURESHI Vs. SUNIL PALERIYA
November 5, 2015
HAMID KHAN Vs. CHIEF MUNICIPAL OFFICER
July 15, 2015
HANIF QURESHI Vs. THE STATE OF M.P. AND ORS.
March 10, 2015
HANUMAT SINGH Vs. STATE OF M.P.
October 28, 2015
HAR PRASAD AND ORS. Vs. MANIRAM AND ORS.
September 22, 2015
HAR PRASAD YADAV Vs. MAHAVEER PRASAD JAIN AND ORS
January 23, 2015
HARENDRA SINGH Vs. STATE OF M.P. & ORS
August 27, 2015
HARESH Vs. MASCOT TRADE LINKS, GWALIOR
April 15, 2015
HARI MOHAN BIJPURIYA Vs. STATE OF M P & ORS
September 23, 2015
HARI MOHAN GUPTA AND ANR Vs. STATE OF M.P. & ORS
July 15, 2015
HARI PRAKASH GUPTA Vs. UNION OF INDIA
February 25, 2015
HARI SHANKAR GURJAR Vs. UNION OF INDIA
October 30, 2015
HARI SHARMA Vs. STATE OF M.P
March 20, 2015
HARI SINGH Vs. STATE OF MADHYA PRADESH
May 15, 2015
HARI SINGH GOUR VISHWAVIDYALAYA Vs. SATYA PRAKASH UPADHYAY AND ORS.
July 1, 2015
HARILAL PRAJAPATI Vs. RAJENDRA KUMAR
March 31, 2015
HARINARAYAN MENA Vs. SAUTRIC DATTA
October 7, 2015
HARINARAYAN SHRIVASTAVA Vs. THE UNITED COMMERCIAL BANK AND ORS.
June 24, 2015
HARIOM SINGH Vs. STATE OF M P
May 8, 2015
HARIPAL Vs. SATILA AND ORS.
March 23, 2015
HARISH Vs. STATE OF M P
February 9, 2015
HARISH KULSHRESTHA Vs. VIKRAM SHARMA
July 13, 2015
HARISHANKAR Vs. STATE OF M.P.
October 5, 2015
HARISHANKAR KHANDELWAL Vs. RAMESH RAWAT AND ORS.
January 21, 2015
HARISINGH ALIAS HARISH Vs. ARNEJA AUTO LOGISTIC AND ANOTHER
December 11, 2015
HARISINGH BAL Vs. PREMNARAYAN RATHORE
August 28, 2015
HARISINGH MARAVI Vs. STATE OF M.P
February 10, 2015
HARIYA Vs. STATE OF MADHYA PRADESH
March 18, 2015
HARJEET KAUR GOOMER Vs. VIVEK KUMAR PORWAL
February 2, 2015
HARNAM SINGH YADAV Vs. THE STATE OF MADHYA PRADESH AND ORS.
July 2, 2015
HARPREET KAUR Vs. STATE OF MP AND OTHERS
October 7, 2015
HARSEWAK S/O JAGDISH RAJPOOT Vs. STATE OF MADHYA PRADESH AND ORS
September 30, 2015
HARSH PRAKASH GUPTA AND ORS Vs. VIJAY PRAKASH GUPTA AND ORS
July 24, 2015
HARSHITA MISHRA Vs. STATE OF M.P.
September 15, 2015
HARSHVARDHAN PANDEY Vs. THE STATE OF MADHYA PRADESH
April 6, 2015
HARSHWARDHAN NAYAK Vs. YASHO WARDHAN NAYAK
April 16, 2015
HASIB KHAN AND ORS. Vs. STATE OF M.P. AND ORS.
September 24, 2015
HEERA BAI Vs. SUMAN BAI AND ANOTHER
August 5, 2015
HEERA SINGH Vs. PRAKASH
April 23, 2015
HEERALAL KUSHWAHA Vs. STATE OF M.P.
November 26, 2015
HEERALAL MISHRA Vs. STATE OF M.P. AND ORS.
April 16, 2015
HEM SINGH KUSHWAH Vs. GOVT. OF INDIA
January 16, 2015
HEMANT SINGH Vs. THE STATE OF MADHYA PRADESH AND ORS.
April 24, 2015
HEMANT SINGH Vs. STATE OF M P
January 13, 2015
HEMENDRA SINGH CHOUHAN Vs. STATE OF M.P. AND ORS.
March 31, 2015
HEMLATA JATAV Vs. STATE OF MP
April 23, 2015
HEMLATA TOMAR AND ORS. Vs. STATE OF M.P. AND ORS.
September 9, 2015
HEMRAJ Vs. SMT.CHANCHAL
September 30, 2015
HERBAL HOUSE Vs. COMMR. OF CUS. & C. EX.
January 9, 2015
HETRAM CHOUDHARY Vs. CHHITIYA BAI
March 11, 2015
HIM TECHNOFORGE LIMITED Vs. THE STATE LEVEL COMMITTEE
January 30, 2015
HIMALAYAN ALES PVT LTD Vs. STATE OF M P
September 16, 2015
HIMANSHU RAJAK Vs. BOARD OF SECONDARY EDUCATION BHOPAL
February 23, 2015
HIMANSHU SHRIVASTAVA Vs. UNION OF INDIA & OTHERS
October 28, 2015
HIMMAT SINGH Vs. CBN THROUGH ASHISH CHAKRAWARTI
May 12, 2015
HIMMAT SINGH PARIHAR Vs. STATE OF M.P.
September 10, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. ROYAL HIGHWAY SERVICES
March 26, 2015
HIRALAL AND ORS. Vs. STATE OF M.P.
January 12, 2015
HIRAMANI DEEPANKAR Vs. STATE OF M.P. AND ORS.
March 17, 2015
HITENDRA SHARMA Vs. SMT. RENU CHANDWANI
September 2, 2015
HOARDING ADVERTISEMENT PEOPLE WELFARE ASSOCIATION AND ORS. Vs. STATE OF M.P.
March 12, 2015
HOARDING ADVERTISING PEOPLE WELFARE AND ORS. Vs. MUNICIPAL CORPORATION BHOPAL
March 12, 2015
HOTEL COUNTRY INN Vs. VIJAYLAXMI TRAVEL
February 23, 2015
I.C.I.C.I. LUMBARD GENERAL INSURANCE COMPANY AND ORS. Vs. SHANTI AND ORS.
February 25, 2015
ICICI LOMBARD GIC LTD Vs. PAVAN DEVI
December 15, 2015
IMARTI BAI AND ORS. Vs. NARAYAN AND ORS.
February 20, 2015
IMRAT @ PATIRAM @ DINAMARU Vs. STATE OF M.P.
November 6, 2015
IMRAT SINGH AND ORS. Vs. STATE OF M.P.
January 31, 2015
IN REFERENCE Vs. RAMESH
May 5, 2015
IN REFERENCE Vs. BAL KRISHNA SHUKLA
February 9, 2015
IN REFERENCE Vs. GOLU
January 30, 2015
IN REFERENCE Vs. STATE OF M.P.
October 16, 2015
INDIAN SOYA INDUSTRIES LTD Vs. DIVISIONAL DEPUTY COMMISSIONER & ORS
May 11, 2015
INDORE DEVELOPMENT AUTHORITY & ANR Vs. ASHOK DHAWAN
July 22, 2015
INDRAJEET SHINDE Vs. HEMLATA GANPAT RAO SHINDE AND ORS.
May 6, 2015
INDRAJEET SINGH CHOUHAN Vs. STATE OF MP AND ANOTHER
October 15, 2015
INDRAPAL SINGH AND ORS. Vs. JANDEL SINGH AND ORS.
November 6, 2015
IQBAL AHMED Vs. RAMZAN
February 24, 2015
IQUBAL KHAN Vs. STATE OF MADHYA PRADESH
March 17, 2015
ISHAK MOH AND ANOTHER Vs. STATE OF M.P. AND ORS
September 30, 2015
IVRCL LIMITED Vs. STATE OF MADHYA PRADESH; INDORE MUNICIPAL CORPORATION; COMMISSIONER; PROJECT MANAGER
December 7, 2015
J K INDUSTRIES LTD Vs. REGISTRAR REPRESENTATIVE UNION & ORS
August 3, 2015
J. SRINIVASAN Vs. NATIONAL THERMAL POWER COSTRUCTION LTD. AND ORS.
April 9, 2015
J.B. MANGHARAM MAZDOOR SANGH Vs. J.B. MANGHARAM KARMCHARI UNION AND ORS.
December 14, 2015
J.K. SAHU Vs. THE STATE OF MADHYA PRADESH
June 30, 2015
JABALPUR CORRIDOR INDIA PRIVATE LIMITED Vs. M P ROAD DEVELOPMENT CORPORATION
December 15, 2015
JABALPUR MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX - TDS, BHOPAL
November 30, 2015
JABALPUR NAGRIK SAHKARI BANK MARYADIT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 12, 2015
JAFFER Vs. THE STATE OF MADHYA PRADESH
January 27, 2015
JAGAN BEHARI MISHRA Vs. UNION OF INDIA AND ORS.
December 14, 2015
JAGANATH SINGH Vs. PURUSHOTTAM DAS
July 6, 2015
JAGDISH Vs. LOBHIRAM
March 3, 2015
JAGDISH @ NAGINA S/O SHRI RAMCHANDAR KUSHWAH Vs. STATE OF M.P.
October 26, 2015
JAGDISH AND COMPANY Vs. IDBI BANK LTD
December 28, 2015
JAGDISH AND COMPANY Vs. IDBI BANK
December 10, 2015
JAGDISH BAHETI Vs. HIGH COURT OF M.P.
March 18, 2015
JAGDISH PRASAD Vs. RAMDATT AND ORS.
April 6, 2015
JAGDISH PRASAD SHRIVASTAVA Vs. STATE OF M.P.
August 10, 2015
JAGDISH S/O RAMPRASAD MAHESHWARI AND ANOTHER Vs. STATE OF M.P.
September 30, 2015
JAGDISHCHANDRA Vs. THE STATE OF MADHYA PRADESH AND ORS.
February 12, 2015
JAGDISHRAM AND ORS. Vs. GIRISH PANDEY AND ORS.
August 14, 2015
JAGESHWAR PRASAD CHOURASIYA Vs. STATE OF M.P. & ANOTHER
December 15, 2015
JAGPAL Vs. STATE OF MADHYA PRADESH
August 12, 2015
JAHIRRUDIN Vs. GULAMUDDIN AND OTHERS
December 3, 2015
JAI PRAKASH AGRAWAL Vs. ANAND AGRAWAL
March 20, 2015
JAI VILAS PARISAR AND ORS. Vs. ALOK KUMAR HARDATT AND ORS.
September 28, 2015
JAIDEV Vs. STATE OF M P
October 27, 2015
JAIMA BANJARA Vs. STATE OF M P
July 15, 2015
JAIN PUTRI SHALA AND ORS. Vs. REGIONAL PROVIDENT FUND AND ORS.
January 16, 2015
JAIN TRADING COMPANY Vs. SHIVAM AGARWAL & OTHERS
July 30, 2015
JAIPAL SINGH Vs. STATE OF MP
September 30, 2015
JAIRAM Vs. STATE OF M P
January 8, 2015
JAMU AND ORS. Vs. THE STATE OF MADHYA PRADESH
September 4, 2015
JAMUNA PRASAD Vs. STATE OF M.P. AND ORS.
February 19, 2015
JAMUNA PRASAD KAROTHIYA Vs. STATE OF M.P
June 23, 2015
JANDEL SINGH Vs. RAMLALI SHARMA AND ORS.
May 11, 2015
JANDEL SINGH Vs. STATE OF MADHYA PRADESH
December 28, 2015
JANI AND ORS. Vs. STATE OF M.P.
February 3, 2015
JANKI BAI AND ORS. Vs. STATE OF M.P.
February 27, 2015
JANVED SINGH YADAV Vs. STATE OF M.P.
August 19, 2015
JASPAL SINGH SODHI Vs. STATE OF M P & ANR
October 6, 2015
JASSU @ JASRATH AND OTHERS Vs. STATE OF MP
July 29, 2015
JASWANT AND ANR Vs. CHOLAMANDLAM GENERAL INSURANCE COMPANY LTD
October 9, 2015
JATASHANKAR SHIKSHA PRASAR SAMITI AND ORS. Vs. DR. HARI SINGH GOUR UNIVERSITY AND ORS.
March 31, 2015
JAWAHAR LAL NEHRU KRISHI VISHWAVIDYALAYA Vs. J.H. KOTECHA AND ORS.
July 21, 2015
JAYDEEP Vs. STATE OF M.P.
July 1, 2015
JAYPEE UNIVERSITY Vs. VAIBHAVI BASAL
April 8, 2015
JAYWANT Vs. VARSHA AND ORS.
April 6, 2015
JEET SINGH, S/O SHYAM SHARAN SINGH Vs. STATE OF M.P.
November 4, 2015
JEEVAN Vs. STATE OF MADHYA PRADESH
December 21, 2015
JEEVAN SINGH Vs. STATE OF M P
December 17, 2015
JHARIYARI Vs. SATYA NARAIN KEWAT
January 13, 2015
JITENDRA DWIVEDI Vs. STATE OF M.P. AND ORS.
April 29, 2015
JITENDRA KANJOLIA Vs. STATE OF MADHYA PRADESH AND ORS.
July 9, 2015
JITENDRA KUMAR GUPTA & OTHERS Vs. STATE OF M.P.
December 17, 2015
JITENDRA KUMAR SAKET Vs. SAROJ KUMARI AND ORS.
April 22, 2015
JITENDRA SINGH RAGHUVANSH Vs. STATE OF MADHYA PRADESH
April 30, 2015
JITU Vs. GEETADEVI AND ORS.
August 10, 2015
JIWAJI UNIVERSITY Vs. KRISHNA PAL SINGH THAKUR AND ORS.
March 10, 2015
JIYALAL Vs. DAMODAR
April 23, 2015
JODHSINGH AND ORS. Vs. STATE OF M.P. AND ORS.
March 13, 2015
JONATHAN ALLEN Vs. ZOOM DEVELOPERS PRIVATE LIMITED
August 24, 2015
JOURA BEGAM Vs. STATE OF M.P
February 9, 2015
JOURA BEGAM AND ORS. Vs. STATE OF M.P. AND ORS.
September 16, 2015
JUBEDA BEGUM Vs. NAUSHAD
April 23, 2015
JUGALA AND ORS. Vs. THE STATE OF M.P.
May 6, 2015
JUGTO BAI Vs. KASHMIR SINGH
December 18, 2015
JUL HASAN Vs. STATE OF M.P.
July 6, 2015
JYOTI Vs. VIJAY
July 20, 2015
JYOTI Vs. SUMAN
September 28, 2015
JYOTI GAMAD AND TWO OTHERS Vs. STATE OF M.P.
September 23, 2015
JYOTI MAURYA Vs. STATE OF M P
December 11, 2015
JYOTIRADITYA CHARITABLE TRUST Vs. REGISTRAR, PUBLIC TRUST
April 10, 2015
K.L. SAHU Vs. THE STATE OF MADHYA PRADESH
June 30, 2015
K.N. SINGH INFRATECH PVT. LTD. Vs. MONTECARLO CONSTRUCTION LIMITED
May 7, 2015
K.N. SINGH INFRATECH PVT. LTD. Vs. MONTECARLO CONSTRUCTION LTD.
May 20, 2015
K.N. VERMA Vs. STATE OF M.P. AND ORS.
December 17, 2015
KAANTA BAI Vs. STATE OF M P
January 14, 2015
KADIR ALI Vs. STATE OF M.P.
September 3, 2015
KAILADEVI Vs. STATE OF M.P. AND OTHERS
July 17, 2015
KAILASH Vs. RAKESH
November 6, 2015
KAILASH AND ORS. Vs. GANPAT AND ORS.
August 7, 2015
KAILASH CHAND JAIN Vs. THE STATE OF M.P.
December 7, 2015
KAILASH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH AND ORS.
April 8, 2015
KAILASH CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
November 26, 2015
KAILASH NARAYAN NAMDEV AND ORS. Vs. MADHYA PRADESH WAKF BOARD AND ORS.
May 5, 2015
KAILASH SINGH YADAV Vs. STATE OF M.P. AND ORS.
April 6, 2015
KAILASHCHANDRA Vs. PADAMSINGH
November 4, 2015
KAILASHCHANDRA PARIHAR Vs. COURT OF J.M.F.C. JAORA
February 26, 2015
KAIRA BAI Vs. NISHI SIDDIQUI & ORS
August 31, 2015
KALAWATI Vs. BHAGWANDAS AND ORS.
April 30, 2015
KALI BAII Vs. UNION OF INDIA
February 3, 2015
KALLO ADIWASI Vs. STATE ELECTION COMMISSION, BHOPAL AND ORS.
September 11, 2015
KALPANA MARAVI AND ORS. Vs. RAM PRASAD AND ORS.
March 25, 2015
KALPANA PARULEKAR; MUKESH JAIN; SURESH CHAND GUPTA; SPECIAL POLICE ESTABLISHMENT UJJAIN; AKHILESH TOMAR; HIRENDER MALVIYA; ALOK VYAS Vs. STATE OF M P & ORS ; KALPANA PARULEKAR & ORS ; BASANT KUMAR; SPECIAL POLICE ESTABLISHMENT LOKAYUKT; INSPECTOR GENERAL OF POLICE SPECIAL POLICE ESTABLISHMENT LOKAYUKT & ANR
May 15, 2015
KALPANA SINGH Vs. STATE OF M.P. AND ORS.
October 27, 2015
KALU Vs. STATE OF M.P.
January 27, 2015
KALU SINGH Vs. NIRMALA
May 6, 2015
KALUIYA SAHU AND OTHERS Vs. KAILASH SAHU
October 27, 2015
KALURAM NARWARIYA Vs. STATE OF MP AND OTHERS
April 6, 2015
KALYAN ASHISH DE Vs. UNION OF INDIA AND ORS.
October 16, 2015
KALYAN SINGH Vs. THE STATE OF M.P. AND ORS.
March 30, 2015
KALYAN SINGH Vs. SHYAM SUNDAR
March 12, 2015
KAMAL DAVID Vs. STATE OF M P
August 26, 2015
KAMAL KISHOR AND ORS. Vs. STATE OF MP
October 14, 2015
KAMAL KUMAR JAIN Vs. VIRENDRA KUMAR JAIN TADAIYA
December 12, 2015
KAMAL SINGH AND ORS. Vs. STATE OF M.P.
March 30, 2015
KAMAL SINGH MANIK Vs. NARMADA VALLEY DEVELOPMENT AUTHORITY
October 8, 2015
KAMAL VASHISHT AND ORS. Vs. HEMLATA AND ORS.
February 5, 2015
KAMAR MOHAMMAD KHAN Vs. NAWAB MANSOOR ALI KHAN PATAUDI
January 13, 2015
KAMAR MOHAMMED KHAN Vs. BEGUM SABIHA SULTAN AND ORS.
September 16, 2015
KAMAR SINGH RAWAT Vs. MAKHAN SINGH RAWAT AND OTHERS
October 30, 2015
KAMLA BAI Vs. NARESH AND ORS.
August 26, 2015
KAMLA DEVI AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.
February 27, 2015
KAMLESH Vs. STATE OF M P
January 5, 2015
KAMLESH PATHAK Vs. THE STATE OF M.P. AND ORS.
July 20, 2015
KAMLESH YADAV Vs. STATE OF M.P
February 9, 2015
KAMTANATH OILS PVT. LTD. Vs. STATE OF M.P. AND ORS.
February 26, 2015
KAMTHEEN SECURITY SERVICES Vs. STATE OF M.P. AND ORS.
July 20, 2015
KANCHANBAI Vs. KANHAIYALAL AND ORS.
April 6, 2015
KANHAIYA & ORS. Vs. STATE OF M.P.
May 15, 2015
KANHAIYA LAL Vs. STATE OF M P
January 9, 2015
KANHAIYALAL Vs. JAGDISHCHANDRA TAMRAKAR
February 23, 2015
KANHAIYALAL Vs. TEEKARAM & OTHERS
August 21, 2015
KANNI LAL Vs. THE STATE OF MADHYA PRADESH
March 5, 2015
KANSA Vs. STATE OF M.P. AND ORS.
June 18, 2015
KAPIL Vs. STATE OF M.P.
April 7, 2015
KAPIL KIRAR Vs. STATE OF MP & OTHERS
July 30, 2015
KAPTAN SINGH THROUGH LRS PAPPU AND OTHERS Vs. STATE OF MP
November 19, 2015
KARAN JATIYA Vs. STATE OF M.P.
September 18, 2015
KARAN SINGH PARIHAR & ORS Vs. STATE OF M.P. & ORS
April 15, 2015
KARANSINGH Vs. OMPRAKASH AND ORS.
April 24, 2015
KARIGIRAN MASJID COMMITTEE Vs. STATE OF MP AND OTHERS
October 27, 2015
KARIM KHAN Vs. STATE OF MADHYA PRADESH
March 13, 2015
KASHI PRASAD DUBEY Vs. THE STATE OF MADHYA PRADESH
April 30, 2015
KASHI PRASAD DUBEY Vs. STATE OF M.P.
April 30, 2015
KASTURI BAI Vs. JABIR
February 4, 2015
KASTURNATH Vs. STATE OF M P
February 5, 2015
KAYUM KHAN Vs. EXECUTIVE ENGINEER M P GRAH NIRMAN MANDAL
January 13, 2015
KAYUM MOHD. AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
February 26, 2015
KAYUM MOHD. AND ORS. Vs. STATE OF M.P. AND ORS.
May 14, 2015
KEDARNATH Vs. MURARILAL
October 15, 2015
KESHAV DAYAL MISHRA Vs. SARJU DEVI MISHRA & ORS
November 4, 2015
KESHAV MANJHI Vs. STATE OF M.P.
July 16, 2015
KESHAV PRASAD SHARMA Vs. KIRAN SHARMA
March 31, 2015
KESHAV PRASAD SONI Vs. M.P. ROAD TRANSPORT CORPORATION
February 16, 2015
KESHAV PRASAD UPADHYAY Vs. STATE OF M P
January 16, 2015
KESHAV SINGH RATHORE Vs. STATE OF M.P. & ORS
November 17, 2015
KESHAV SINGH RATHORE Vs. SACHIV ALP BACHAT
April 22, 2015
KETI CONSTRUCTION COMPANY LTD Vs. STATE OF MP AND OTHERS
November 18, 2015
KHAJURAHO POTTERIES Vs. STATE OF MADHYA PRADESH AND ORS.
September 16, 2015
KHALID Vs. STATE OF MADHYA PRADESH
February 19, 2015
KHATUN BEE Vs. GAPPU KHAN
October 9, 2015
KHET SINGH Vs. PUSAU
March 2, 2015
KHET SINGH Vs. STATE OF M.P.
July 3, 2015
KHURSHID ALAM Vs. SAVITABAI AND OTHERS
October 14, 2015
KHUSHAL SINGH RAGHUVANSHI Vs. STATE OF MP
February 13, 2015
KHUSHIRD BEE Vs. RAVINDRA SINGH AND ORS.
May 25, 2015
KIRAN CHOUHAN Vs. STATE OF MP
May 21, 2015
KIRAN SINGH YADAV Vs. STATE OF MP AND OTHERS
December 21, 2015
KISHAN LAL KEWAT Vs. STATE OF M.P. AND ORS.
August 13, 2015
KISHORE RAIKWAR Vs. GOPAL RAIKWAR
July 9, 2015
KOMAL SAVITA Vs. STATE OF MP
August 21, 2015
KOMAL SINGH Vs. PHOOLABAI AND OTHERS
December 2, 2015
KOMAL TYAGI Vs. STATE OF M.P.
June 25, 2015
KOOL SINGH PRAJAPATI AND ORS. Vs. STATE OF M.P. AND ORS.
September 3, 2015
KRIPA RAM Vs. RAM KRISHAN DAS
March 18, 2015
KRISHAN CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
April 23, 2015
KRISHNA KANT MISHRA Vs. THE STATE OF MADHYA PRADESH
May 5, 2015
KRISHNAKANT GOYAL AND ORS. Vs. MIDEX GLOBAL PRIVATE LIMITED AND ORS.
January 28, 2015
KRISHNAPAL SINGH Vs. STATE OF M.P. AND OTHERS
July 21, 2015
KSHETRIYA JAN SAMASYA SAMADHAN SAMITI Vs. UNION OF INDIA AND OTHER
November 16, 2015
KU. VIJAY BHATNAGAR AND ORS. Vs. TARACHAND GOSWAMI
March 3, 2015
KUJMATI Vs. UNION OF INDIA
November 6, 2015
KULDEEP SINGH KUSHWAH AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
July 15, 2015
KUMAR JUDELE S/O RADHA KRISHNA JUDELE Vs. STATE OF M.P.
November 2, 2015
KUNCHIT THAKUR Vs. STATE OF M.P.
August 31, 2015
KUNDANLAL JAIN AND OTHERS Vs. VIRENDRA SINGH SOLANKI
August 24, 2015
KUNDANLAL JAIN AND OTHERS Vs. VIRENDRA SINGH SOLANKI
August 19, 2015
KUNJI LAL Vs. STATE OF MADHYA PRADESH
August 13, 2015
KUNJIKA CONSTRUCTION Vs. DEVDATT YEVALE
May 5, 2015
KUNJILAL(DEAD) THROUGH LRS Vs. JUMMAN KHAN AND OTHERS
November 17, 2015
KUSHALPAL SINGH JADON Vs. DWARIKA PRASAD SINGHAL
June 16, 2015
KUSHWAH AUTOMOBILE SERVICE CENTRE AND ORS. Vs. THE STATE OF M.P. AND ORS.
August 14, 2015
KUSMA RATHORE Vs. STATE OF M.P. & ORS
November 3, 2015
KUSUM BAI Vs. MUKESH
January 8, 2015
KUSUM KACHHI Vs. STATE OF M.P. AND ORS.
October 1, 2015
L & T GENERAL INSURANCE COMPANY LTD. Vs. NEPAL SINGH
March 2, 2015
L.G. IMPEX Vs. UNION OF INDIA AND ORS.
April 6, 2015
LAJWANI ANAND Vs. THE STATE OF M.P. AND ORS.
February 18, 2015
LAKHAN Vs. STATE OF MP
October 20, 2015
LAKHAN AND ORS. Vs. STATE OF MADHYA PRADESH
April 1, 2015
LAKHAN SINGH AND ORS. Vs. THE STATE OF M.P.
April 23, 2015
LAKHANLAL Vs. RAMJI BR.
April 28, 2015
LAKHANLAL Vs. STATE OF MADHYA PRADESH
July 10, 2015
LAKHMICHAND JAIN Vs. NITIN JAIN
January 14, 2015
LALCHAND AGRAWAL AND ORS. Vs. UNION OF INDIA AND ORS.
March 23, 2015
LALIT KAVADIA Vs. STATE OF M.P.
September 21, 2015
LALIT, S/O RAM PRASAD PARASAR Vs. ARVIND BHARGAWA
October 7, 2015
LALITA PRASAD Vs. STATE OF M.P.
April 27, 2015
LALKUNWAR BAI Vs. STATE OF M.P.
March 17, 2015
LALLA JI (SINCE DECEASED) AND ORS Vs. UNION OF INDIA AND OTHERS
September 18, 2015
LALMAN SINGH PATEL Vs. STATE OF M.P. AND ORS.
July 27, 2015
LALURAM Vs. STATE OF M.P.
March 2, 2015
LANDMARK ENGINEERING Vs. THE STATE OF M.P. AND ORS.
April 21, 2015
LATA BHARGAVA @ HEMLATA Vs. STATE OF MP
May 15, 2015
LATA BHARGAVA ALIAS HEMLATA Vs. STATE OF MP
May 6, 2015
LATA GOENKA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O.
July 10, 2015
LATA PAL Vs. MAHESH PAL AND ORS.
April 10, 2015
LATORERAM Vs. KUNJI SINGH & ANR
August 28, 2015
LAVESH UDYOG Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ORS.
February 20, 2015
LAWYERS FOR JUSTICE (NON-GOVERNMENT ORGANIZATION) Vs. STATE OF M.P. AND ORS.
October 1, 2015
LAXMAN Vs. GULAB BAI
February 16, 2015
LAXMAN PRASAD PANDEY Vs. HARISH KUMAR MEHTA
January 8, 2015
LAXMAN SINGH RATHORE Vs. STATE OF M.P. AND ORS.
April 1, 2015
LAXMI DEVI SINGHAL Vs. KAILASH SINGHAL
October 27, 2015
LAXMI GIRI GOSWAMI Vs. VIMLA SEN
September 23, 2015
LAXMI NARAYAN DHAKAD Vs. STATE OF M.P. AND ORS.
April 17, 2015
LAXMI PRASAD Vs. STATE OF MADHYA PRADESH
March 10, 2015
LAXMIKANT AND ORS. Vs. BUREAU OF INDIAN STANDARD ACT
September 2, 2015
LAXMINARAYAN VYAS Vs. STATE OF M.P.
August 25, 2015
LAYAK SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH
April 27, 2015
LEKHRAJ RAWAL Vs. KIRTI KUMAR P. GANERIWALA
July 6, 2015
LITTLE ANGELS SHIKSHA SAMITI AND ORS. Vs. STATE OF M.P. AND ORS.
May 13, 2015
LOKENDRA SINGH DANGI Vs. STATE OF M.P. AND OTHRS
April 20, 2015
M. RAMAKRISHNA REDDY Vs. UNION OF INDIA
October 29, 2015
M.C. AGRAWAL Vs. M.P. WAREHOUSING AND LOGISTICS CORPORATION AND ORS.
June 26, 2015
M.L.SURI @ SONS Vs. UNION OF INDIA
July 13, 2015
M.P. AUDHYOGIK KENDRA VIKAS NIGAM Vs. CHIEF C.C., C.E. & SERVICE TAX
September 16, 2015
M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. Vs. SCHALTECH AUTOMATION P. LTD.
June 30, 2015
M.P. OIL EXTRACTION LIMITED Vs. STATE TRADING CORPORATION OF INDIA AND ORS.
March 4, 2015
M.P. POWER GENERATION CO. PVT. LTD. Vs. ANSALDO ENERGIA SPS
July 13, 2015
M.P. PUBLIC SERVICE COMMISSION Vs. ARUN KUMAR PANDEY
September 3, 2015
M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. LTD. Vs. SURESH GUPTA
April 28, 2015
M.P. STATE CIVIL SUPPLIES CORPORATION LTD. Vs. K.D. TRANSPORT
July 28, 2015
M.P. STATE ELECTRONICS DEVELOPMENT Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 28, 2015
M.P. STATE ROAD TRANSPORT CORPORATION Vs. SHIVSINGH KAUSHAL
June 25, 2015
M.P. VEENER & PLYWOOD P. LTD. Vs. COMMISSIONER OF INCOME TAX
February 25, 2015
M.P. VENEER AND PLYWOOD LTD. Vs. STATE OF M.P. AND ORS.
May 7, 2015
M.S. DAHIYA Vs. STATE OF M.P. AND ORS.
August 12, 2015
M/S ANAMAY CONSTRUCTION CO. Vs. UNION OF INDIA AND OTHERS
September 5, 2015
M/S AVTAR AND COMPANY Vs. UNION OF INDIA
November 30, 2015
M/S GANGA CONSTRUCTION COMPANY Vs. UNION OF INDIA
April 27, 2015
M/S LINK UTSAV AUTO SYSTEM PVT.LTD. Vs. STATE OF MP
June 26, 2015
M/S NOOR ASSOCIATES Vs. THE STATE OF MADHYA PRADESH
June 25, 2015
M/S S.S. MARKETING Vs. MUNICIPAL CORPORATION, INDORE AND ANOTHER
September 9, 2015
M/S SHAKTI TRADERS Vs. STATE OF M.P. AND OTHERS
September 9, 2015
MAAN SINGH YADAV Vs. STATE OF M.P
April 17, 2015
MABEL HARRY Vs. STATE OF MADHYA PRADESH
January 6, 2015
MACHINES INDIA Vs. CHIEF ENGINEER JABALPUR ZONE
January 13, 2015
MADAN Vs. STATE OF MP
November 23, 2015
MADANLAL Vs. THE STATE OF MADHYA PRADESH
September 15, 2015
MADHU @ MADALIYA Vs. STATE OF M P
January 6, 2015
MADHU SONKAR Vs. STATE OF M.P. AND OTHERS
August 26, 2015
MADHURI BHARDWAJ Vs. THE STATE OF MADHYA PRADESH
March 4, 2015
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. Vs. RAMSWAROOP KUSHWAH
January 8, 2015
MAGMA FINCORP LTD. Vs. RAJBHAN SINGH
April 30, 2015
MAHABALI SURYAVANSHI Vs. THE STATE OF MADHYA PRADESH
May 6, 2015
MAHAK SHIKSHA AND JAN KALYAN SAMITI, REWA Vs. STATE OF M.P. AND OTHERS
October 29, 2015
MAHANT BHAGWANDAS AND ORS. Vs. VISHNU GOYAL AND ORS.
September 7, 2015
MAHENDRA DIXIT AND ORS. Vs. STATE OF M.P. AND ORS.
February 11, 2015
MAHENDRA GUPTA Vs. STATE OF M P
March 17, 2015
MAHENDRA GUPTA AND ORS. Vs. THE STATE OF M.P. AND ORS.
March 15, 2015
MAHENDRA GUPTA AND ORS. Vs. STATE OF M.P. AND ORS.
March 17, 2015
MAHENDRA KUMAR Vs. KAILASH NARAYAN
August 3, 2015
MAHENDRA KUMAR Vs. MEERA BHARGAVA
July 31, 2015
MAHENDRA KUMAR DIXIT Vs. STATE OF MADHYA PRADESH
January 7, 2015
MAHENDRA KUMAR GOYAL Vs. STATE OF M P
March 25, 2015
MAHENDRA KUMAR PATEL Vs. SINDH HARDWARE STORE
October 27, 2015
MAHENDRA LODHI Vs. INDIAN OIL CORPORATION
July 3, 2015
MAHENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
March 11, 2015
MAHENDRA SINGH Vs. STATE OF M.P. AND ORS.
September 4, 2015
MAHENDRA SINGH S/O HARPAL SINGH NAMDEV Vs. STATE OF MP AND ANOTHER
October 29, 2015
MAHENDRA SINGH YADAV Vs. SOUTH EASTERN COALFIELDS LTD AND ORS
November 18, 2015
MAHENDRA SONI Vs. MAHENDRA SINGH CHAUHAN
April 1, 2015
MAHENDRI CHOURASIA Vs. STATE OF M.P. AND ORS.
May 12, 2015
MAHESH CHAND GANGIL AND ORS. Vs. STATE OF M.P. AND ORS.
May 12, 2015
MAHESH CHANDRA MISHRA Vs. MUNICIPAL CORPORATION GWALIOR
April 17, 2015
MAHESH KUMAR RAHORA Vs. STATE OF M.P.
April 15, 2015
MAHESH YADAV AND OTHERS Vs. STATE OF MP AND OTHERS
December 2, 2015
MAHILA GEETA BAI Vs. RAMHET AND ORS.
March 13, 2015
MAHILA UTTHAN AVAM MUDRAN SAHAKARI SANSTHAN MARYAD Vs. STATE OF MP & OTHERS
August 6, 2015
MAHINDER SINGH BHASIN Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO. LTD.
August 14, 2015
MAHIPAL SINGH AND ORS. Vs. JAGANNATH SINGH AND ORS.
February 25, 2015
MAHMOOD KHAN Vs. NATHURAM
March 3, 2015
MAJID KHAN Vs. ANITA KALYAN
July 1, 2015
MAJOR SINGH Vs. STATE OF M.P.
September 24, 2015
MALKHAN SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
March 2, 2015
MAMTA Vs. STATE OF M P
March 12, 2015
MAMTA Vs. STATE OF M.P.
September 22, 2015
MAMTA BHARDWAJ Vs. MADHUSUDAN BHARDWAJ
January 16, 2015
MAMTA GUPTA Vs. THE STATE OF MADHYA PRADESH
May 1, 2015
MANAKCHANDRA JAIN Vs. STATE OF M P
January 5, 2015
MANAPPURAM FINANCE LTD. Vs. THE STATE OF MADHYA PRADESH
March 20, 2015
MANAV SHARMA Vs. UMASHANKAR TIWARI
September 8, 2015
MANDAKINI MARRIAGE GARDEN Vs. CANTONMENT BOARD MORAR
April 1, 2015
MANDIR SHREE RAM JANKI Vs. MST.ANARKALI
November 23, 2015
MANDIR SHRI HANUMAN MURTI AND ORS. Vs. COLLECTOR MAHODAY, DATIA AND ORS.
September 9, 2015
MANDU AND ORS. Vs. STATE OF M.P. AND ORS.
March 26, 2015
MANGAL SINGH Vs. STATE OF M.P. AND ORS.
September 14, 2015
MANGATRAM AND ORS. Vs. STATE OF M.P. AND ORS.
February 2, 2015
MANGI LAL Vs. STATE OF M.P. AND ORS.
August 13, 2015
MANGILAL AND OTHERS Vs. RADHESHYAM AND OTHERS
November 6, 2015
MANGILAL S/O KACHRULAL PATIDAR Vs. STATE OF M.P.
August 10, 2015
MANGYA Vs. RAMA
January 13, 2015
MANIKLAL KANSKAR Vs. CENTRAL BANK OF INDIA, MANDLA AND ORS.
August 11, 2015
MANISH Vs. MADHURI @ PINKI
August 17, 2015
MANISH Vs. PURUSHOTTAM
February 5, 2015
MANISH AGRAWAL Vs. PRABHANSHU RANJAN SHUKLA AND ORS.
May 14, 2015
MANISH AGRAWAL Vs. C. SHRIKARNI AND ORS.
May 14, 2015
MANISH AGRAWAL Vs. BASANT KESHAV PATASKAR AND ORS.
May 14, 2015
MANISH AGRAWAL Vs. C.N. RAO AND ORS.
May 14, 2015
MANISH AND ORS. Vs. ANIL KUMAR AND ORS.
February 4, 2015
MANISH KUMAR GUPTA Vs. STATE OF MP
August 5, 2015
MANISH KUMAR JAISWAL Vs. PHARMACY COUNCIL OF INDIA & ORS
September 28, 2015
MANISH KUMAR S/O NARAYANASINGH MUCHHAL Vs. HASANALI S/O LATE AJMERI SHAH
August 24, 2015
MANISH KUMAR VERMA Vs. STATE OF M.P. & ORS
July 13, 2015
MANISH SHARMA Vs. MOHAN KISHORE
April 16, 2015
MANISH SONI AND ORS. Vs. THE STATE OF MADHYA PRADESH
July 6, 2015
MANISHA PARPIYANI Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
August 10, 2015
MANJIT SINGH & ANOTHER Vs. STATE OF M.P.
October 13, 2015
MANJULA CHOUDHARY Vs. PRIYANKA CHAUHAN
September 3, 2015
MANJULATA AND ANOTHER Vs. RAMDAS ALIAS MOTU AND 5 OTHERS
September 9, 2015
MANKA Vs. STATE OF MADHYA PRADESH
February 4, 2015
MANOHAR LAL MISHRA Vs. STATE OF M.P. & ORS
August 28, 2015
MANOJ AGARWAL Vs. GEETA SINGHAL
February 12, 2015
MANOJ BADRETIYA AND ORS Vs. STATE OF M.P. & ORS
July 24, 2015
MANOJ KAPADIA Vs. MANISHA KAPADIA
July 27, 2015
MANOJ KUMAR Vs. STATE OF M.P.
August 25, 2015
MANOJ KUMAR AGRAWAL Vs. NEPA LIMITED
June 18, 2015
MANOJ KUMAR AND ORS. Vs. THE STATE OF MADHYA PRADESH
July 9, 2015
MANOJ KUMAR CHATURVEDI Vs. HIGH COURT OF M.P.
August 13, 2015
MANOJ KUMAR GOYAL AND ORS. Vs. VIKAS GUPTA AND ORS.
September 3, 2015
MANOJ KUMAR JAIN Vs. NAFIS AKHTAR
January 19, 2015
MANOJ KUMAR MESHRAM Vs. THE STATE OF MADHYA PRADESH
March 9, 2015
MANOJ KUMAR PUROHIT AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
November 23, 2015
MANOJ SHIVHARE Vs. SUNIL KUMAR KHANDELWAL
July 1, 2015
MANOJ YADAV Vs. MAYA
February 12, 2015
MANORAMA SHARMA Vs. STATE OF M.P.
June 17, 2015
MANSUKH LAL SARAF Vs. ARUN KUMAR TIWARI AND ORS.
August 6, 2015
MANU @ MAN SINGH Vs. STATE OF M P
February 5, 2015
MANVENDRA YADAV Vs. SURVESH AND ORS.
May 14, 2015
MAQDOON Vs. JAHID AHMAD AND OTHERS
May 8, 2015
MAREUM Vs. ABDUL LATIF
January 30, 2015
MATHURA PRASAD Vs. STATE OF M.P.
February 25, 2015
MATUWARRAM CHAURASIYA Vs. NORTHERN COALFIELDS LIMITED
January 20, 2015
MAUSIYA Vs. STATE OF MADHYA PRADESH
January 29, 2015
MAXIMA TRADERS BHOPAL PVT. LIMITED Vs. STATE OF MADHYA PRADESH AND ORS.
April 7, 2015
MAYA RAM SHARMA Vs. STATE OF M.P.
September 18, 2015
MECH FAB INDUSTRIES Vs. UNION OF INDIA & ANR.
November 20, 2015
MEENA Vs. SUNIL SINGHAI
May 13, 2015
MEENA DEVI Vs. STATE OF M.P.
April 9, 2015
MEENA SHARMA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
September 23, 2015
MEENA SHRIVASTAVA Vs. UNION OF INDIA & OTHERS
September 16, 2015
MEENADEVI Vs. OMPRAKASH
July 13, 2015
MEENAKSHI SHUKLA AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
April 20, 2015
MEERA GUPTA AND ORS. Vs. ANURUDH BUILDERS & DEVELOPERS
May 5, 2015
MEERA KUSHWAH Vs. STATE OF MP
June 17, 2015
MEGH SINGH Vs. RAKSHPAL SINGH & OTHERS
August 25, 2015
MEHARAZUDDIN Vs. STATE OF M.P.
August 3, 2015
MEHMOOD ANSARI Vs. JAMEEL AHMED AND ANOTHER
October 27, 2015
MEHMOOD HUSSAIN Vs. NAGAR PANCHYAT BAADI
April 21, 2015
MESCOT HOSPITAL AND RESEARCH CENTRE PVT. LTD. Vs. STATE OF M.P. AND ORS.
August 3, 2015
MISHRILAL Vs. KASHYA AND ORS.
March 17, 2015
MITHILESH SHARMA Vs. STATE OF M.P
February 11, 2015
MODERN DENTAL COLLEGE & RESEARCH CENTRE Vs. GOVERNMENT OF INDIA AND ORS.
May 7, 2015
MOHAMMAD AASIF AND OTHERS Vs. STATE OF M.P.
November 30, 2015
MOHAMMAD ALI Vs. THE STATE OF MADHYA PRADESH
April 28, 2015
MOHAMMAD ISHAK BEG Vs. NAGAR PANCHAYAT & OTHERS
July 31, 2015
MOHAMMAD JABIR SHEIKH Vs. NARMADA JHABUA GRAMEEN BANK AND ORS.
April 23, 2015
MOHAMMAD JAKIR Vs. RUKSANA AND ORS.
June 15, 2015
MOHAMMAD MUKHTYAR Vs. STATE OF M.P.
July 1, 2015
MOHAMMAD SALEEM Vs. STATE OF M.P. AND ORS.
October 16, 2015
MOHAMMAD YAQOOB Vs. THE STATE OF MADHYA PRADESH
July 28, 2015
MOHAMMAD ZUBAIR Vs. STATE OF M.P.
March 23, 2015
MOHAMMED ISLAM AND OTHERS Vs. GANGA BANI AND ANOTHER
September 3, 2015
MOHAMMED YUSUF Vs. STATE OF M P
January 6, 2015
MOHAN Vs. BABULAL
January 12, 2015
MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
March 19, 2015
MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA AND ORS.
August 14, 2015
MOHAN BAI CHAMAR Vs. BADAN SINGH AND ORS.
March 5, 2015
MOHAN BHOYAR S/O RAM RAO BHOYAR Vs. STATE OF M.P. AND ORS
October 1, 2015
MOHAN KUMAR GOLE Vs. INDIAN OIL CORPORATION LTD
July 1, 2015
MOHAN LAL Vs. RAIS ALI
March 18, 2015
MOHAN LAL Vs. STATE OF MADHYA PRADESH
September 16, 2015
MOHAN LAL CHOUDHARY Vs. THE STATE OF MADHYA PRADESH
April 23, 2015
MOHAN LAL JOSHI AND ORS. Vs. STATE OF M.P. AND ORS.
October 13, 2015
MOHAN MAHESHWARI AND ORS. Vs. AWADH SINGH DHAKRE AND ORS.
August 25, 2015
MOHAN PRASAD DUBEY AND ORS. Vs. STATE OF M.P. AND ORS.
November 17, 2015
MOHAN SINGH Vs. STATE OF M P
January 14, 2015
MOHAN SWAROOOP CHAUHAN Vs. SMT. MOHINI CHAUHAN
August 7, 2015
MOHANDAS Vs. KARAMAT KHAN AND ORS.
October 20, 2015
MOHANIYA CHARITABLE TRUST Vs. TRUST MANDIR SHRI RAM JANKI
September 16, 2015
MOHANLAL Vs. SHANKARLAL
July 20, 2015
MOHANLAL Vs. STATE OF MADHYA PRADESH
February 25, 2015
MOHD NISAR SHAH S/O LATE ISMILE SHAH Vs. STATE OF M.P. & ANOTHER
February 5, 2015
MOHD FAIYYAZ Vs. FARHEEN BANO
October 29, 2015
MOHD SHERU Vs. STATE OF MADHYA PRADESH
October 9, 2015
MOINUDDIN Vs. AIRPORT AUTHORITY OF INDIA AND OTHERS
September 15, 2015
MONICA NAGDEO AND ORS. Vs. M.P. POWER TRANSMISSION COMPANY LTD. AND ORS.
December 11, 2015
MONIKA SHUKLA Vs. STATE OF M P
January 30, 2015
MONU @ KAUSHAL SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
October 29, 2015
MOTIRAM KUSHWAH Vs. MANOJ KUMAR SHARMA
March 11, 2015
MOUJILAL Vs. MALLU AND ORS.
August 24, 2015
MRIDUL KUMAR SHARMA Vs. STATE OF M.P.
August 13, 2015
MSJ COLONIZING AND LEASING COMPANY LTD. Vs. INDORE MUNICIPAL CORPORATION AND ORS.
March 2, 2015
MUKESH Vs. STATE OF M.P.
April 1, 2015
MUKESH DANDEER & ORS Vs. STATE OF M P & ORS
January 22, 2015
MUKESH KUMAR AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
February 5, 2015
MUKESH KUMAR MISHRA Vs. HIGH COURT OF MADHYA PRADESH
April 9, 2015
MUKESH KUMAR RAI Vs. M.P. STATE AGRICULTURE MARKETING BOARD
November 6, 2015
MUKESH KUMAR RAI Vs. MP STATE AGRICULTURE MARKETING BOARD AND OTHERS
October 15, 2015
MUKESH RANI YADAV Vs. STATE OF M.P.
September 3, 2015
MUKESH SINGH & ORS Vs. SUNI BAI & ANR
October 7, 2015
MUKESH VISHWAKARMA Vs. RANI
April 21, 2015
MUKUND SINGH JADON AND ORS. Vs. STATE OF M.P. AND ORS.
June 29, 2015
MUNENDRA SINGH BHADORIA Vs. STATE OF MP & OTHERS
November 17, 2015
MUNICIPAL CORPORATION Vs. SAGARMAL AND ORS.
April 1, 2015
MUNICIPAL CORPORATION DEVAS Vs. SHANTILAL
July 22, 2015
MUNNA Vs. STATE OF M.P.
January 21, 2015
MUNNA ALIAS HIRDESH NARYAN SHARMA Vs. SHYAM BIHARI AND OTHERS
February 13, 2015
MUNNA LAL NAGAR Vs. UNION OF INDIA AND ORS.
April 30, 2015
MUNNA LAL PANT Vs. THE STATE OF M.P. AND ORS.
July 2, 2015
MUNNALAL Vs. STATE OF MADHYA PRADESH
July 20, 2015
MUNNALAL Vs. STATE OF MADHYA PRADESH
March 19, 2015
MUNNE PUKKI ALIAS MUNNE KHAN Vs. STATE OF M.P
February 9, 2015
MUNNI BAI Vs. STATE OF MADHYA PRADESH
September 3, 2015
MURLIDHAR PINJANI AND ORS. Vs. SATYAKAM TENDON AND ORS.
June 17, 2015
MURLIDHAR SONI Vs. SAMPATBAI
June 16, 2015
N KUMAR Vs. ASHOK LAVASA, SECRETARY, MINISTRY OF ENVIRONMENT &
November 5, 2015
N U KHAN Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
October 28, 2015
N. CHAURASIA ASSOCIATES Vs. NORTHERN COALFIELDS LIMITED
February 3, 2015
NABHYA INFOTECH PVT. LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
April 6, 2015
NABI MOHAMMAD S/O SHERI MOHAMMAD Vs. STATE OF M.P. AND ORS
August 28, 2015
NADIMUDDIN Vs. THE STATE OF MADHYA PRADESH
September 18, 2015
NAGAR PALIKA NIGAM Vs. ARUN SHARMA
July 1, 2015
NAGAR PALIKA PARISHAD Vs. STATE OF M P
March 12, 2015
NAIMUDDIN SIDDIQUI S/O LATE SHRI AZIMUDDIN Vs. STATE OF M.P.
October 15, 2015
NAINARAM Vs. BOARD OF SECONDARY EDUCATION, M.P. BHOPAL
November 30, 2015
NAKODA TEXTILES AND ORS. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX AND ORS.
February 24, 2015
NAMAN Vs. STATE OF M P
February 25, 2015
NAND KISHORE OJHA Vs. STATE OF M.P. AND ORS.
April 20, 2015
NANDKISHOR AND ORS. Vs. STATE OF M.P. AND ORS.
October 16, 2015
NANDLAL Vs. BHURA
September 21, 2015
NANDLAL YADAV Vs. UNION OF INDIA
February 11, 2015
NANKA Vs. STATE OF M P
February 25, 2015
NARAYAN Vs. STATE OF M P
March 2, 2015
NARAYAN AND ORS. Vs. STATE OF MADHYA PRADESH
March 17, 2015
NARAYAN DAS AND ORS. Vs. STATE OF M.P. AND ORS.
July 15, 2015
NARAYAN SINGH Vs. KALLARAM @ KALLURAM KUSHWAHA
March 19, 2015
NARAYAN SINGH BARKADE Vs. THE STATE OF MADHYA PRADESH
May 5, 2015
NARAYAN SINGH LODHI Vs. AMAR SINGH RAJPUT
January 20, 2015
NARBAD SINGH Vs. SAHDEV
May 11, 2015
NARENDRA KUMAR AND ORS. Vs. STATE OF M.P.
September 4, 2015
NARENDRA KUMAR JAIN Vs. BOARDER SECURITY FORCE SHIKSHA SAMITI
March 27, 2015
NARENDRA KUMAR JAIN Vs. CHANDRA PRABHU DIGAMBAR JAIN MANDIR
February 27, 2015
NARENDRA SINGH Vs. STATE OF M.P.
June 16, 2015
NARESH Vs. STATE OF M P
January 27, 2015
NARESH VASWANI Vs. STATE OF MADHYA PRADESH AND ORS.
February 9, 2015
NARMAD PRASAD VISHWAKARMA Vs. AJAY TIWARI
January 12, 2015
NARMADA BACHAO ANDOLAN Vs. STATE OF M.P. AND OTHERS
January 6, 2015
NARMADA HYDROELECTRIC DEVELOPMENT CORPORATION Vs. SHANKAR
July 10, 2015
NARMADA MOTORS Vs. SUNIL KUMAR LAUVANSHI
June 19, 2015
NARMADA PRASAD AGRAWAL Vs. THE STATE OF MADHYA PRADESH
January 23, 2015
NARMADA VALLEY DEVELOPMENT AUTHORITY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION & ORS
April 24, 2015
NARMADA WELFARE SOCIETY Vs. REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER EDUCATION
January 12, 2015
NARVEER SINGH KALRA AND ORS. Vs. GOPAL SINGH AND ORS.
September 16, 2015
NASIR AHMAD S/O HABIB AHMAD Vs. MEHTAB BANO W/O MOHAMMAD PATHAN
September 30, 2015
NASIR KHAN Vs. COLLECTOR / DISTRICT MAGISTRATE AND ORS.
March 5, 2015
NATHU Vs. STATE OF M P
February 13, 2015
NATHU SINGH RAJPUT Vs. STATE OF M.P.
April 27, 2015
NATHUA Vs. BADRI PRASAD
July 8, 2015
NATHURAM SHARMA Vs. STATE OF M.P.
September 14, 2015
NATIONAL FERTILIZER LTD Vs. BHAGWAN DAS PAL
July 6, 2015
NATIONAL INSURANCE CO. LTD. Vs. GOVIND RAM AND ORS.
March 3, 2015
NATTHU KHAN Vs. STATE OF M.P. AND ORS.
February 23, 2015
NAVAL SINGH SAHAKARI SHAKKAR KARKHANA MARYADIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 29, 2015
NAVEEN GOYAL Vs. STATE OF M.P.
June 5, 2015
NAVEEN VIDYA BHAWAN Vs. UNION OF INDIA
March 5, 2015
NAWAB KHAN Vs. STATE OF M P
January 22, 2015
NAWAB SINGH AND ORS. Vs. BHAGWAT SINGH AND ORS.
March 24, 2015
NAWAJ Vs. STATE OF M.P.
August 28, 2015
NAWAL SINGH Vs. UNION OF INDIA AND OTHERS
October 15, 2015
NEELESH JAT Vs. STATE OF MADHYA PRADESH
January 19, 2015
NEERAJ KUMAR GUPTA Vs. STATE OF M.P
April 16, 2015
NEERAJ SHARMA Vs. STATE OF M.P.
June 17, 2015
NEERAJ VERMA Vs. STATE OF MADHYA PRADESH
September 30, 2015
NEETI DEVELOPMENT AND LEASING PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
July 22, 2015
NEETU DUBEY Vs. STATE OF MP
April 9, 2015
NEETU THAKUR AND ORS. Vs. LAXMI NARAYAN THAKUR
September 2, 2015
NETAJI GRIH NIRMAN SAHKARI SAMITI MYDT Vs. STATE OF MP
October 14, 2015
NETRAM Vs. RAM PRASAD AND ORS.
February 25, 2015
NEW INDIA ASSURANCE CO. Vs. UNIVERSAL TRANSPORT CORP.
February 9, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SUNIL KUMAR SONI AND OTHERS
September 3, 2015
NEW PATIDAR AGRO INDUSTRIES Vs. M.P. VITT NIGAM
March 31, 2015
NIDHI ARJARIA Vs. RAHUL ARJARIA
July 29, 2015
NIHAL AHMED Vs. STATE OF M.P. AND ORS.
September 22, 2015
NIHALA DEVI Vs. STATE OF M.P. AND ORS.
March 3, 2015
NIKHILESH UPADHYAY Vs. MANISHA UPADHYAY
March 24, 2015
NILOFER KHAN Vs. MOHD YUSUF KHAN
September 24, 2015
NIRANJAN SINGH KORI Vs. DISTRICT & SESSIONS JUDGE, GUNA & OTHERS
September 1, 2015
NIRANKAR Vs. STATE OF MADHYA PRADESH
February 27, 2015
NIRMAL JYOTI SOCIETY Vs. STATTE OF M P
February 16, 2015
NIRMALA SINGH AND ORS. Vs. MAHENDRA PRATAP SHARMA AND ORS.
April 17, 2015
NISAR SHAH Vs. STATE OF M.P. AND ORS.
February 5, 2015
NISHA TOMAR Vs. NOOR MOHAMMAD
September 22, 2015
NITIN JAIN Vs. STATE OF M P
December 8, 2015
NITIN JAISHWAL Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION, BHOPA
October 6, 2015
NITIN VERMA Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
November 17, 2015
NITYA RANJAN DAS AND ORS. Vs. STATE OF M.P. AND ORS.
April 6, 2015
NITYANAND PANDE Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
January 7, 2015
NOOR MOHAMMAD Vs. RAMSER @ SAMSER ANSARI
March 20, 2015
NOOR MOHD.PATHAN Vs. THE STATE OF M.P. & ANR
August 20, 2015
NUTAN CHAUHAN Vs. STATE OF MADHYA PRADESH
February 25, 2015
NYAJ MOHAMMED S/O HABIB KHAN Vs. STATE OF MP AND OTHERS
August 24, 2015
O.P. TIWARI Vs. THE STATE OF MADHYA PRADESH
September 16, 2015
OFFICER IN CHARGE Vs. RAM BAI
July 20, 2015
OFFICER IN CHARGE Vs. LAXMI BAI
July 20, 2015
OM PRAKASH BHARGAVA Vs. STATE OF MADHYA PRADESH
June 16, 2015
OM PRAKASH SHARMA & ANOTHER Vs. STATE OF M.P. & ORS
July 9, 2015
OMJI ASSOCIATES Vs. GOVERNMENT OF INDIA AND ORS.
April 8, 2015
OMKAR AND ORS. Vs. STATE OF MADHYA PRADESH
February 12, 2015
OMKARESHWAR TIWARI Vs. STATE OF MADHYA PRADESH
March 13, 2015
OMPRAKASH Vs. STATE OF MADHYA PRADESH
May 5, 2015
OMPRAKASH Vs. STATE OF M.P.
October 26, 2015
OMPRAKASH AGRAWAL Vs. HEMENDRA AND ORS.
August 7, 2015
OMPRAKASH CHOUHAN AND ORS. Vs. STATE OF M.P. AND ORS.
May 15, 2015
OMPRAKASH S/O LADDULAJI JAIN AND TWO OTHERS Vs. KAILASHCHANDRA S/O LAKSHMI NARAYAN VERMA
August 24, 2015
ONKAR SINGH AND ORS Vs. LATE MULAYAM SINGH THR LRS & ORS
August 25, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SUBBARO TALASHILA AND ORS.
October 14, 2015
ORIENTAL INSURANCE COMPANY Vs. DEEPTI NIGAM
January 16, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJU BAI AND ORS.
August 31, 2015
P N MALVIYA Vs. STATE OF M.P.
September 11, 2015
P V MURLIDHARAN Vs. STATE OF M P
February 3, 2015
PADMANISH Vs. STATE OF M.P.
February 27, 2015
PADMI DEVI RONKA AND ORS. Vs. RIKHI RAM RONKA
April 7, 2015
PAHELWAN AND ORS. Vs. STATE OF MADHYA PRADESH
May 12, 2015
PANCHAM SINGH AND ORS Vs. RANJANA SINGH BAGHEL
March 10, 2015
PANDEY COAL BRIQUETES Vs. NATIONAL THERMAL POWER CORPORATION
February 16, 2015
PANKAJ ALIAS NATTI Vs. STATE OF M.P.
August 19, 2015
PANKAJ MISHRA Vs. STATE OF M.P. AND ORS.
April 20, 2015
PANKAJ PATERIYA Vs. RAGHUVEER SAHAY KHARE
October 13, 2015
PANKAJ TIWARI Vs. STATE OF M.P. AND ORS.
September 11, 2015
PANKAJ YADAV Vs. STATE OF M.P.
July 14, 2015
PANNALAL Vs. MULIABAI AND ORS.
July 20, 2015
PANNALAL Vs. STATE OF M.P.
September 29, 2015
PANTA BUILDCOM PRIVATE LIMITED Vs. SHAILENDRA KUMAR UPADHYAY AND ORS.
April 16, 2015
PAPPU Vs. STATE OF MADHYA PRADESH
April 30, 2015
PAPPU @ SATENDRA RAJPUT Vs. STATE OF MADHYA PRADESH
October 5, 2015
PAPPU KHARE Vs. STATE OF M.P
January 29, 2015
PAPPU RAI Vs. STATE OF M P
September 30, 2015
PAPPU RAI Vs. STATE OF M.P.
September 23, 2015
PARAS Vs. CHAITANYA KASHYAP
January 5, 2015
PARAS SAKLECHA Vs. STATE OF M.P.
September 28, 2015
PARAS SAKLECHA Vs. STATE OF M P & ORS
July 9, 2015
PARAS WHITE GOLD AGRO INDUSTRIES AND ORS. Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ORS.
March 5, 2015
PARASRAM PAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
October 28, 2015
PARVEJ Vs. THE STATE OF MADHYA PRADESH
May 15, 2015
PARVEZ S/O FIROZ KHAN Vs. STATE OF M.P.
September 16, 2015
PAVAN SINGH CHAUHAN Vs. VISHNU SINGH CHAUHAN
July 3, 2015
PAWAN ARORA Vs. STATE OF M.P.
January 12, 2015
PAWAN BHARADWAJ Vs. STATE OF MADHYA PRADESH AND ORS.
October 14, 2015
PAWAN KUMAR Vs. UNION OF INDIA
April 20, 2015
PAWAN KUMAR AHLUWALIA Vs. UNION OF INDIA AND ORS.
September 23, 2015
PAWAN KUMAR PATHAK Vs. MOHAN PRASAD
April 15, 2015
PAWAN KUMAR RAWAT Vs. STATE OF M.P.
November 4, 2015
PAWAN KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
March 4, 2015
PAWAN KUMAR SINGHAL Vs. STATE OF M.P. AND ORS.
February 20, 2015
PAWAN S/O GORDHANLAL AND ANOTHER Vs. STATE OF M.P.
August 25, 2015
PEEYUSH SHARMA Vs. YASHODHARA RAJE SCINDHIA
June 22, 2015
PERNOD RICARD INDIA PVT LTD Vs. STATE OF M.P.
December 1, 2015
PERNOD RICHARD INDIA Vs. STATE OF M.P. AND ORS.
December 23, 2015
PERNOD RICHARD INDIA PVT LTD Vs. STATE OF M P
February 4, 2015
PETITIONER Vs. STATE OF MADHYA PRADESH AND ORS.
January 22, 2015
PHOENIX FURNISHERS Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE
October 1, 2015
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
April 7, 2015
PHOOLAN DEVI Vs. THE STATE OF MADHYA PRADESH
June 17, 2015
PHULEL PRASAD PATEL Vs. THE STATE OF MADHYA PRADESH
June 17, 2015
PINKI MISHRA Vs. STATE OF M.P. AND ORS.
September 16, 2015
PINKI YADAV Vs. STATE OF M.P.
November 26, 2015
POOJA AGRAWAL Vs. SHIVBHAN SINGH RATHORE AND ORS.
October 14, 2015
POOJA JATAV Vs. STATE OF M P
February 5, 2015
POONAM MANSHARAMANI Vs. AJIT MANSHARAMANI
November 16, 2015
POONAMLATA UPADHYAY Vs. JAYA DWIVEDI
March 11, 2015
POORAN CHAND RAJAK Vs. STATE OF M.P. AND ORS.
May 7, 2015
POORAN SINGH JATAV Vs. STATE OF M.P
April 17, 2015
POORANCHANDRA AGRAWAL Vs. UNION OF INDIA AND ORS.
March 23, 2015
PRABHA EXIM PVT. LTD. Vs. PUBLIC WORKS DEPARTMENT
May 6, 2015
PRABHA SHARMA Vs. THE STATE OF MADHYA PRADESH
June 25, 2015
PRABHA SHRIVASTAVA Vs. STATE OF M P
January 9, 2015
PRABHAKAR VYAS Vs. VISHWA NATH VYAS
November 30, 2015
PRABHULAL GUPTA Vs. GANESHDEEN PATEL
February 9, 2015
PRABOD NARAYAN TIWARI Vs. RAJ KUMAR SAHU
September 11, 2015
PRACHI SONI Vs. JAI PRAKASH SARRAF
September 9, 2015
PRADEEP Vs. STATE OF M.P. AND ORS.
October 30, 2015
PRADEEP Vs. STATE OF M.P. AND ORS.
November 30, 2015
PRADEEP Vs. STATE OF M.P
February 11, 2015
PRADEEP KUMAR Vs. SHASHIPRABHA
March 26, 2015
PRADEEP KUMAR & ORS Vs. MAHILA RAMBETI & ORS
July 16, 2015
PRADEEP MISHRA Vs. SECRETARY, STATE OF M.P.
July 1, 2015
PRADEEP SINGH JADON Vs. STATE OF M.P.
March 18, 2015
PRADHUMAN SINGH Vs. THE STATE OF MADHYA PRADESH
December 10, 2015
PRADUMNA Vs. STATE OF M.P.
January 28, 2015
PRAGMATIC INFRASTRUCTURES LTD. Vs. M.P. HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD AND ORS.
March 11, 2015
PRAGYA GIRLS SCHOOL SOCIETY Vs. STATE OF M.P. AND OTHERS
December 17, 2015
PRAHLAD AND ORS. Vs. STATE OF MADHYA PRADESH
March 9, 2015
PRAHLAD SINGH RAGHUVANSHI Vs. STATE OF M.P. AND ORS.
March 12, 2015
PRAKASH Vs. UMA CHATURVEDI
September 21, 2015
PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LTD. Vs. M.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
March 2, 2015
PRAKASH DESAI Vs. STATE OF M P
September 21, 2015
PRAKASH METAL CRAFTS INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
March 25, 2015
PRAKASH SINGH Vs. STATE OF M.P. AND ORS.
March 20, 2015
PRAKHAR KUMAR MISHRA Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION AND ORS.
August 6, 2015
PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
December 28, 2015
PRAMOD KUMAR Vs. STATE OF M P
October 27, 2015
PRAMOD KUMAR Vs. SAIYAD RAJIY SULTAN AND ORS.
April 15, 2015
PRAMOD KUMAR DUBEY Vs. STATE OF M.P
February 11, 2015
PRAMOD KUMAR JAIN @ PRADIP KUMAR Vs. STATE OF M P
March 3, 2015
PRASANNA KUMAR Vs. SANJAY KUMAR
February 23, 2015
PRASHANT AGRAWAL AND ANOTHER Vs. DEPUTY DIRECTOR, FOOD AND DRUG ADMINISTRATION AND
January 7, 2015
PRASHANT SHARMA Vs. YOGESH AGRAWAL
April 23, 2015
PRASHANT SHARMA Vs. MAHRSHI PATANJALI, SANSKRIT SANSTHAN BHOPALAM
July 9, 2015
PRASHAT GOYAL Vs. STATE OF M.P.
April 9, 2015
PRATAP AND ORS. Vs. STATE OF MADHYA PRADESH
February 26, 2015
PRATAP NARAYAN VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
July 31, 2015
PRATAP SINGH Vs. STATE OF MP
July 14, 2015
PRATEEKSHA PARMAR Vs. BOARD OF SECONDARY EDUCATION
May 13, 2015
PRATHMIK KRISHI SAKH SAHAKARI SAMITI Vs. STATE OF M.P.
November 26, 2015
PRATIBHA KUSHRAM Vs. STATE OF MADHYA PRADESH
January 27, 2015
PRATIBHA MOHTA Vs. SANJAY BAORI AND ORS.
June 29, 2015
PRATIMA SINGH Vs. PUSHPENDRA SINGH
August 28, 2015
PRATIPAL SINGH Vs. STATE OF M.P. AND ORS.
August 14, 2015
PRAVEEN CHOUDHRY(DR.) Vs. STATE OF M.P.
August 10, 2015
PRAVEEN KUMAR SAXENA & ORS Vs. TILAK NAGAR GRIH NIRMAN SAHAKARI SAMIT & OTHERS
August 31, 2015
PRAVEEN PRAKASH Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
April 17, 2015
PRAVEEN SHAH Vs. STATE OF M.P. AND ORS.
August 24, 2015
PRAVESH PATHAK AND ORS. Vs. SHAKUNTALA SHARMA AND ORS.
September 2, 2015
PRAVIR KRISHN AND ORS. Vs. K.K. DIXIT
October 5, 2015
PRECHAND JAIN Vs. KAILASH
May 11, 2015
PREETAM LODHI Vs. STATE OF M.P.
January 28, 2015
PREETAM SINGH JATAV Vs. STATE OF MP
July 1, 2015
PREETI AND ORS. Vs. DEVENDRA AWASTHI
April 7, 2015
PREM KUMAR PACHAURI Vs. STATE OF M.P. AND ORS.
February 20, 2015
PREM MOTORS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
November 18, 2015
PREM SINGH Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ORS
July 13, 2015
PREMA DEVI Vs. STATE OF M P
July 10, 2015
PREMCHAND GUDDU Vs. CHINTAMANI MALVIYA AND ORS.
September 24, 2015
PREMLAL GUPTA Vs. STATE OF M.P.
March 5, 2015
PREMNARAYAN AND ANOTHER Vs. NASIR KHAN AND ANOTHER
October 9, 2015
PREMNARAYAN SHARMA Vs. RAJU AND ORS.
March 2, 2015
PRESIDENT Vs. DIRECTOR
August 27, 2015
PRITHVIRAJ SINGH Vs. STATE OF M P & ANR
December 2, 2015
PRITHVIRAJ SINGH Vs. M.P. HOUSING AND INFRASTRUCTURE AND DEV.
April 22, 2015
PROPRIETOR EASTERN MINERALS CO. LTD. AND ORS. Vs. NISHA TOMAR AND ORS.
September 22, 2015
PROPRIETOR GULATI ENTERPRISES Vs. SHRI SHRI 1008 JAGAT GURU SHANKARACHARYA SWAMI SWAROOPANAND SARASWATI
June 22, 2015
PUNIYABAI & ORS. Vs. SAHADAT ALI & ORS.
September 3, 2015
PUNJAB STORES Vs. COMMERCIAL TAX SETTLEMENT AUTHORITY, BHOPAL (MP) AND ORS.
August 3, 2015
PUNNARAM Vs. SHRICHAND PRABHU DIGAMBAR JAIN MANDIR TRUST SAMITTI, KOLARAS AND OTHERS
July 24, 2015
PURSHOTTAM AND ORS. Vs. ARVIND KUMAR JAIN AND ORS.
February 5, 2015
PURSHOTTAM AND ORS. Vs. MANDIR MURTI SHRI RAMJANKI AND ORS.
March 20, 2015
PURSHOTTAM DAS JOSHI Vs. DISTRICT CO-OPERATIVE CENTRAL BANK, DATIA
April 20, 2015
PURUSHOTTAM LAL Vs. STATE OF MP
October 1, 2015
PURUSHOTTAM LAL AND ORS. Vs. STATE OF M.P. AND ORS.
October 15, 2015
PURUSHOTTAM LAL DWIVEDI Vs. SOUTH EASTERN COALFIELDS LTD. AND ORS.
April 29, 2015
PUSHPA CHATURVEDI Vs. STATE OF M.P. AND ORS.
August 14, 2015
PUSHPA DEVI Vs. SHIVSAI MANDIR TRUST
July 6, 2015
PUSHPA DEVI AND ORS. Vs. STATE OF M.P.
September 16, 2015
PUSHPA DHARWAL Vs. STATE OF M P
May 15, 2015
PUSHPA MAYUR GRIH NIRMAN AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
March 19, 2015
PUSHPENDRA MISHRA Vs. STATE OF M P
August 19, 2015
PUSHPENDRA SINGH HAZARI Vs. LAKHAN LAL
February 13, 2015
PUSHPENDRASINGH Vs. UNION OF INDIA
August 25, 2015
PUSHPRAJ JAIN Vs. SARIKA JAIN
April 6, 2015
PUSHPRAJ SINGH Vs. STATE OF M.P
May 7, 2015
PUSHPRAJ SINGH BHARADWAJ Vs. STATE OF M.P. AND ORS.
March 10, 2015
PVR (PREVIOUSLY CINEMAX INDIA LTD.) GURGAON, HARYANA Vs. MALIK BROTHERS
February 27, 2015
QUAZI ZIYAUDDIN Vs. M P STATE ELECTION COMMISSION
February 20, 2015
R K SHRIVASTAVA Vs. STATE OF MP
April 8, 2015
R P GUPTA Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS
August 28, 2015
R S CHAUHAN AND OTHERS Vs. RAVIPRAKASH
November 24, 2015
R. JAGDISH TEA COMPANY Vs. STATE OF MADHYA PRADESH AND ORS.
February 4, 2015
R.B. SINGH Vs. VINDHYACHAL SUPER POWER THARMAL PROJECT
May 5, 2015
R.C. CHOUDHARY Vs. STATE OF M.P. AND ORS.
September 10, 2015
R.G. AGRICULTURAL CORPORATION AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
February 13, 2015
R.K. GARG AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
April 6, 2015
R.K. VISHWAKARMA Vs. THE M.P. STATE ELECTRICITY BOARD AND ORS.
February 12, 2015
R.N. GUPTA Vs. THE STATE OF MADHYA PRADESH
March 31, 2015
R.P. MEENA Vs. THE STATE OF MADHYA PRADESH
June 19, 2015
RABI KHAN Vs. STATE OF MADHYA PRADESH
January 30, 2015
RACHIT SHAH Vs. PRAFULLA KUMAR SHAH & OTHERS
December 18, 2015
RACHNA Vs. CHATRAPAL SINGH
April 9, 2015
RADHA MOHAN Vs. STATE OF M P
January 23, 2015
RADHABAI AND ORS. Vs. SURESH KUMAR AND ORS.
September 7, 2015
RADHE SHYAM DHAKAD Vs. JAIVARDHAN SINGH AND OTHERS
October 15, 2015
RADHE SHYAM MOURYA Vs. DASHMAT DEVI
March 10, 2015
RADHELAL Vs. VISHWANATH
June 15, 2015
RADHESHYAM Vs. SURESH CHAND
June 19, 2015
RADHESHYAM Vs. RANJAN
August 5, 2015
RADHEY SHYAM Vs. BHURE SINGH
December 16, 2015
RADHIKA K. MOOLCHANDANI Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
April 6, 2015
RAFIQUE KHAN Vs. STATE OF M.P.
November 23, 2015
RAGHAVENDRA RANA Vs. STATE OF M.P. AND OTHERS
July 30, 2015
RAGHUVEER PRASAD Vs. STATE OF M.P.
February 12, 2015
RAGHUVEER SINGH Vs. HARGOVIND
January 7, 2015
RAGHUVEER SINGH UPLABDHA AND ORS. Vs. STATE OF M.P. AND ORS.
September 29, 2015
RAGHUVEER SINGH YADAV Vs. ATAR BAI AND ORS.
February 19, 2015
RAGHUWAR SINGH Vs. STATE OF M.P.
March 13, 2015
RAGHVENDRA DIXIT Vs. STATE OF MP
June 17, 2015
RAGHVENDRA SINGH Vs. STATE OF M.P. AND ORS.
April 8, 2015
RAGHVENDRA SINGH Vs. STATE OF M.P. AND ORS.
April 6, 2015
RAHMAN AND ORS. Vs. STATE OF MADHYA PRADESH
March 17, 2015
RAHUL Vs. JITENDRA
November 6, 2015
RAHUL @ UMESH HADA Vs. STATE OF M P
January 6, 2015
RAHUL AGRAWAL Vs. THE STATE OF MADHYA PRADESH
October 19, 2015
RAHUL BHARTIA AND ORS. Vs. DENTAL COUNCIL OF INDIA AND ORS.
February 9, 2015
RAHUL SHARMA Vs. STATE OF M.P.
August 3, 2015
RAHUL VERMA Vs. NARESHDEVI AND ORS.
February 26, 2015
RAJ BAHADUR SINGH AND ORS. Vs. UNION OF INDIA
July 6, 2015
RAJ KISHORE Vs. STATE OF M.P
August 28, 2015
RAJ KUMAR Vs. STATE OF MADHYA PRADESH
July 23, 2015
RAJ KUMAR DAMADE Vs. STATE OF M.P. AND ORS.
July 2, 2015
RAJ KUMAR RAJAK AND ORS. Vs. ANOOP DEV KESHAV PUJARI
February 2, 2015
RAJ KUMAR RONIYA Vs. UNION OF INDIA AND ORS.
April 17, 2015
RAJ KUMAR VISHWAKARMA Vs. STATE OF M P & ORS
July 31, 2015
RAJ KUMARI JAIN Vs. STATE OF M.P.
September 30, 2015
RAJ KUMARI PATEL Vs. GENERAL MANAGER, NORTHERN COALFIELD LTD.
April 23, 2015
RAJA AHIRWAR Vs. STATE OF M P
February 18, 2015
RAJA BHAI Vs. STATE OF MADHYA PRADESH
February 26, 2015
RAJA BHAIYA YADAV Vs. STATE OF M.P. AND ORS.
June 18, 2015
RAJA GURJAR Vs. STATE OF MADHYA PRADESH
April 7, 2015
RAJAN ALIAS RAJENDRA RAJORIA Vs. RAJEEV KUMAR AND OTHERS
October 29, 2015
RAJANI BHAVSAR Vs. M.P. POLLUTION CONTROL BOARD
December 18, 2015
RAJARAM Vs. NAGAR PANCHAYAT, ANTRI & ANOTHER
August 6, 2015
RAJARAM AND ORS. Vs. SARJU BAI AND ORS.
April 24, 2015
RAJARAM CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
October 19, 2015
RAJARAM GAUD Vs. STATE OF M P
May 6, 2015
RAJARAM NANDA Vs. VINAY RANJAN MISHRA
June 30, 2015
RAJE VIRENDRA SHAH AND ORS. Vs. STATE OF M.P. AND ORS.
February 9, 2015
RAJEEV KUMAR AND ANOTHER Vs. RAJAN ALIAS RAJENDRA AND OTHERS
October 29, 2015
RAJEEV KUMAR SHARMA Vs. STATE OF M.P. AND ORS.
May 15, 2015
RAJEEV RANJAN Vs. STATE OF M P
August 6, 2015
RAJEEV RANJAN AND ORS. Vs. STATE OF MADHYA PRADESH
July 6, 2015
RAJEEV SINGH Vs. STATE OF M.P AND ORS.
April 9, 2015
RAJENDRA ALIAS RAJE Vs. STATE OF M P
April 17, 2015
RAJENDRA KUMAR Vs. KANCHAN SAHU
October 26, 2015
RAJENDRA KUMAR GARG Vs. THE STATE OF MADHYA PRADESH
February 18, 2015
RAJENDRA KUMAR GUPTA Vs. RAM SEWAK GUPTA
May 8, 2015
RAJENDRA KUMAR JAIN, S/O SHRI LAXMI CHANDRA JAIN Vs. SHRIRAM AGRAWAL, S/O SHRI NATTHULAL AGRAWAL
September 16, 2015
RAJENDRA KUMAR VERMA Vs. STATE OF M.P.
January 6, 2015
RAJENDRA PAL SINGH Vs. VIVEK KUMAR PORWAL
February 2, 2015
RAJENDRA PRASAD KUSHWAH Vs. DALCHAND KUSHWAH
March 25, 2015
RAJENDRA PRASAD MAURYA Vs. M P HOUSING BOARD
January 30, 2015
RAJENDRA PRASAD RAJORIYA Vs. SHIVCHARAN MALVIYA AND ORS.
October 13, 2015
RAJENDRA RAIKWAR Vs. STATE OF M.P. & OTHERS
November 27, 2015
RAJENDRA S/O KAILASH NARAYAN TIWARI Vs. STATE OF M.P.
September 21, 2015
RAJENDRA SINGH Vs. JAGDISH SINGH
August 25, 2015
RAJENDRA SINGH Vs. STATE OF M.P.
September 11, 2015
RAJENDRA SINGH BIST Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPAN
July 30, 2015
RAJENDRA SINGH PARMAR ALIAS RAJJAK ALIAS RAJU & AN Vs. STATE OF MP & ANOTHER
November 17, 2015
RAJESH Vs. RAJKUNWAR AND ORS.
August 5, 2015
RAJESH @ SOURABH NAYAK Vs. STATE OF M P
January 16, 2015
RAJESH BHANGRE Vs. STATE OF MP
April 21, 2015
RAJESH DESAI Vs. STATE OF M.P.
November 26, 2015
RAJESH KAUL Vs. RANI DURGAWATI VISHWAVIDYALAYA
January 6, 2015
RAJESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH AND ORS.
August 14, 2015
RAJESH KUMAR JAIN AND ORS. Vs. STATE OF M.P. AND ORS.
July 13, 2015
RAJESH KUMAR MISHRA Vs. M.P. STATE KRISHI VIPDAN BOARD
January 5, 2015
RAJESH KUMAR RATHORE AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
April 6, 2015
RAJESH MISHRA Vs. RAM VILAS SINGH KUSHWAHA
March 12, 2015
RAJESH PANDEY ALIAS MANISH PANDEY Vs. GEETA DEVI PODDAR
July 29, 2015
RAJESH PATEL Vs. STATE OF M.P. & OTHERS
December 3, 2015
RAJESH RATHI Vs. PINTU KUMAR
March 30, 2015
RAJESH SHARMA Vs. STATE OF MADHYA PRADESH
March 18, 2015
RAJESH SINGH AND OTHERS Vs. STATE OF MP AND OTHERS
September 30, 2015
RAJESH WADHVANI Vs. SHYAMNATH SHARMA
July 16, 2015
RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA Vs. S P GANDHI AND OTHERS
October 1, 2015
RAJIV GANDHI PRODYOGIKIYA SHRAMIK VISHWAVIDYALAYA KARMCHARI SANGH Vs. STATE OF M.P. AND ORS.
April 8, 2015
RAJIV NAYAN Vs. MUNICIPAL COUNCIL
March 4, 2015
RAJIV SHARMA Vs. STATE OF M.P.
March 19, 2015
RAJJAN Vs. THE STATE OF MADHYA PRADESH
May 6, 2015
RAJKAMAL BUILDERS PVT. LTD. Vs. STATE OF M.P. AND ORS.
December 17, 2015
RAJKISHORE SHUKLA & ANR Vs. ASHA SHUKLA
September 22, 2015
RAJKUMAR GUPTA S/O KASHIRAM GUPTA Vs. MOHANLAL S/O BHANWARLAL GUPTA
November 26, 2015
RAJKUMAR PATEL Vs. THE STATE OF MADHYA PRADESH
February 20, 2015
RAJKUMAR RACHANDANI Vs. THE STATE OF M.P.
January 27, 2015
RAJKUMAR VISHWAKARMA Vs. STATE OF M.P.
March 26, 2015
RAJKUNWAR Vs. BAKHAT SINGH
June 29, 2015
RAJMAL AGARWAL Vs. DINESH SAHU
February 5, 2015
RAJMAL JAIN Vs. STATE OF MP
September 9, 2015
RAJNATH RAWAL Vs. TRIBAL WELFARE DEPARTMENT
December 17, 2015
RAJNEESH JAISWAL Vs. STATE OF M.P.
September 30, 2015
RAJU Vs. STATE OF MADHYA PRADESH
January 5, 2015
RAJU Vs. THE STATE OF MADHYA PRADESH
March 23, 2015
RAJU KAUSHAL AND ORS. Vs. SUMITRA
August 4, 2015
RAJU KUMAR Vs. STATE OF MP
June 16, 2015
RAJU PREMCHANDANI AND ORS. Vs. STATE OF M.P.
September 1, 2015
RAJU RAJAK Vs. JOKULAL
July 7, 2015
RAJU RATHOD Vs. STATE OF M.P. AND ANOTHER
August 28, 2015
RAJVATI Vs. STATE OF MP
December 7, 2015
RAJVEER AND OTHERS Vs. STATE OF MP
November 4, 2015
RAJYANAND GAUTAM Vs. STATE OF M.P. & ORS
July 30, 2015
RAKESH GUPTA Vs. STATE OF M.P.
March 12, 2015
RAKESH KUMAR SHARMA Vs. SATPUDA NARMADA KSHETRIYA GRAMIN BANK
August 24, 2015
RAKESH SHIVHARE Vs. STATE OF M.P.
September 23, 2015
RAKESH SINGH NARWARIA AND ORS. Vs. STATE OF MADHYA PRADESH
August 26, 2015
RAKESH TOMAR Vs. STATE OF M.P.
February 3, 2015
RAKHEE SHARMA Vs. STATE OF M P
February 27, 2015
RAKHI VIJAYVARGIYA Vs. PURUSHOTTAM PATIDAR
August 3, 2015
RAM AGRAWAL Vs. STATE OF M.P. AND ORS.
June 25, 2015
RAM BABU SHARMA Vs. STATE OF M P
March 11, 2015
RAM DEEN Vs. SHAIKH SHAHJAD AND OTHERS
September 9, 2015
RAM HARSH Vs. BIHARILAL PATEL
March 10, 2015
RAM KRISHNA NAPIT Vs. MAKHAN LAL CHATURVEDI RASHTRIYA PATRAKARITA VISHWA
September 30, 2015
RAM KUMAR DIXIT Vs. DHIRENDRA SHUKLA
February 25, 2015
RAM KUMAR DIXIT Vs. DHIRENDRA SHUKLA
July 2, 2015
RAM KUMAR SHARMA Vs. BAL KISHAN SHARMA
July 2, 2015
RAM KUNWAR AND ORS. Vs. BANSI AND ORS.
May 5, 2015
RAM MAHESH SHARMA Vs. STATE OF M.P
April 13, 2015
RAM MOHAN PARASHAR Vs. STATE OF MP
April 20, 2015
RAM NARAYAN Vs. PRABHU
February 3, 2015
RAM NARESH UPADHYAYA AND ORS. Vs. ASHA BAI CHAUDHURY
May 11, 2015
RAM NARESH YADAV Vs. STATE OF M.P. AND ORS.
May 5, 2015
RAM NIWAS TIWARI AND ORS. Vs. STATE OF M.P. AND ORS.
July 13, 2015
RAM PRASAD Vs. STATE OF M.P.
May 25, 2015
RAM SEVAK Vs. STATE OF M.P
May 7, 2015
RAM SINGH Vs. KAPOORIBAI
January 12, 2015
RAM SINGH NEGI Vs. STATE OF M.P.
July 6, 2015
RAM SINGH YADAV AND ORS. Vs. STATE OF M.P. AND ORS.
April 30, 2015
RAM SWAROOP PATHAK Vs. STATE OF M.P.
March 5, 2015
RAMAN KISHORE GOYAL & ANR Vs. RAKESH KUMAR JAIN AND ANR
July 13, 2015
RAMANAND MISHRA Vs. PRADYUMN SINGH
January 28, 2015
RAMANAND SINGH Vs. NORTHEN COALFIELDS LIMITED
October 28, 2015
RAMBABU DEVANGAN Vs. STATE OF M.P. AND ORS.
August 18, 2015
RAMBABU PRAJAPATI Vs. STATE OF M P
March 2, 2015
RAMBHARAT Vs. STATE OF M.P.
February 11, 2015
RAMBHAROSE Vs. STATE OF MP
September 18, 2015
RAMCHANDRA S/O SAWANT Vs. STATE OF MP & ANOTHER
December 18, 2015
RAMCHARAN SINGH SOLANKI Vs. STATE OF M.P
April 17, 2015
RAMDEV Vs. MATHURA PRASAD
April 8, 2015
RAMDHANI AND ORS. Vs. STATE OF MADHYA PRADESH
February 18, 2015
RAMESH AND OTHERS Vs. STATE OF M.P.
August 28, 2015
RAMESH CHAND Vs. USHA DEVI
July 29, 2015
RAMESH CHAND VERMA Vs. CENTRAL BANK OF INDIA
June 15, 2015
RAMESH CHANDRA SAHU Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
July 14, 2015
RAMESH KOLL Vs. RAJNI
February 12, 2015
RAMESH PARMAR Vs. STATE OF M.P.
April 24, 2015
RAMESH SHARMA Vs. THE STATE OF MADHYA PRADESH
December 2, 2015
RAMESH SINGH TOMAR Vs. UNION OF INDIA AND ORS.
January 27, 2015
RAMESH YADAV Vs. STATE OF M.P.
January 6, 2015
RAMESHWAR AND ORS. Vs. ROOPKISHORE AND ORS.
February 6, 2015
RAMESHWAR DAYAL SHARMA Vs. OM PRAKASH
October 6, 2015
RAMESHWAR PRASAD PATHAK Vs. SOUTH EASTERN COALFIELDS LTD. AND ORS.
March 23, 2015
RAMGOPAL Vs. ASHOK
August 18, 2015
RAMGOPAL SHARMA Vs. KAMLA BAI
October 28, 2015
RAMGULAM Vs. STATE OF M.P.
November 26, 2015
RAMJI CHAUBEY Vs. STATE OF MADHYA PRADESH AND ORS.
March 2, 2015
RAMJILAL CHANDIL Vs. RAMKATORI AGRAWAL
February 26, 2015
RAMJILAL SHARMA Vs. MEERA SHIVHARE
November 16, 2015
RAMJIVAN Vs. SATYANARAYAN
March 20, 2015
RAMKANYABAI AND OTHERS Vs. UNIVERSAL SAMPO GENERAL INS. CO. LTD. AND ANOTHER
September 23, 2015
RAMKARAN Vs. STATE OF M.P.
July 10, 2015
RAMKRIPAL Vs. STATE OF MADHYA PRADESH
March 12, 2015
RAMKUMAR Vs. B.N. OIL PVT. LTD.
September 2, 2015
RAMKUMAR @ RAMU Vs. STATE OF M P
January 7, 2015
RAMLAKHAN AND ORS. Vs. NARAYAN SINGH AND ORS.
January 30, 2015
RAMMANOHAR PANDEY Vs. ABHAY KUMAR JAIN AND ORS.
September 2, 2015
RAMNARAYAN Vs. HARIRAM AND ORS.
September 14, 2015
RAMNIWAS DAS Vs. KRISHI UPAJ MANDI
March 30, 2015
RAMNIWAS GUPTA Vs. BANK OF BADODA
April 9, 2015
RAMPRAKASH Vs. STATE OF M P
April 8, 2015
RAMPRASAD LODHI Vs. STATE OF MADHYA PRADESH
May 21, 2015
RAMRAJ PATEL AND ORS. Vs. HIRALAL PATEL AND ORS.
April 16, 2015
RAMSEVAK Vs. STATE OF M P & ORS
August 28, 2015
RAMSHRI KUSHWAH AND OTHERS Vs. VED PRAKASH AND OTHERS
November 6, 2015
RAMSIROMANI PAV Vs. CHHOTELAL SINGH GOND
July 13, 2015
RAMSUHAWAN Vs. THE STATE OF MADHYA PRADESH
June 23, 2015
RAMSUVAN PATEL Vs. GRAM PANCHAYAT, AAMADEEH & OTHERS
August 31, 2015
RAMSWAROOP AND ORS. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
July 16, 2015
RAMSWAROOP CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
June 26, 2015
RAMSWAROOP PANDRE Vs. STATE OF M.P. AND ORS.
June 25, 2015
RAMSWAROOP TYAGI Vs. OMKARNATH PANDEY
August 21, 2015
RAMUBAI AND ORS. Vs. BHAGAT SINGH AND ORS.
May 8, 2015
RAMVALLABH @ BALLO Vs. STATE OF M.P.
November 20, 2015
RAMVILAS PATHARIA Vs. STATE OF M.P.
June 22, 2015
RANI Vs. STATE OF M.P. AND ORS.
February 9, 2015
RANI W/O SATISH Vs. KAMAL KISHORE S/O VISHNU MODI AND OTHERS
April 25, 2015
RANJANA SAXENA Vs. THE STATE OF MADHYA PRADESH
August 7, 2015
RANJEET AHIRWAR Vs. STATE OF M.P. AND ORS.
May 14, 2015
RANJEET KAUR Vs. STATE OF M.P.
July 1, 2015
RANJEET RAI Vs. STATE M.P. AND ORS.
March 31, 2015
RANJEET SINGH Vs. STATE OF M.P.
February 4, 2015
RAO SACHINDRA SINGH & ANR Vs. STATE OF M.P. & ORS
November 17, 2015
RAS COPPER AND ALLOYS LIMITED Vs. REGISTRAR OF COMPANIES, GWALIOR
March 11, 2015
RASMEET SINGH MALHOTRA Vs. STATE OF M P & ORS
October 19, 2015
RATANLAL Vs. RAJABETI
April 15, 2015
RATIRAM BAGLA AND ORS. Vs. CHEMADHAR JATAV AND ORS.
March 18, 2015
RATIRAM YADAV Vs. VIMLA YADAV
October 27, 2015
RAUN FUEL CENTRER Vs. BHARAT PETROLEUM CORPN LTD
February 5, 2015
RAVI Vs. STATE OF M P
February 3, 2015
RAVI CHIROLIYA Vs. STATE OF M.P.
June 23, 2015
RAVI KATARE Vs. STATE OF M.P.
July 8, 2015
RAVI KUMAR BAJPAI Vs. RENU AWASTHI BAJPAI
September 16, 2015
RAVIKANT VERMA Vs. STATE OF M P
October 16, 2015
RAVINDRA GUPTA Vs. STATE OF MP
September 29, 2015
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH AND ORS.
April 27, 2015
RAVINDRA TIWARI Vs. STATE OF MADHYA PRADESH & OTHERS
November 18, 2015
RAVISHANKAR CHOURASIYA Vs. SMT.KAMINI
July 8, 2015
RAVISHANKAR TATLE Vs. TEEKARAM
March 24, 2015
RAYEES AND ORS. Vs. STATE OF MADHYA PRADESH
August 6, 2015
REETA DEVI PRAJAPATI Vs. STATE OF M.P. AND ORS.
March 18, 2015
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BHAGWAN DASS SHOBHA LAL JAIN
April 23, 2015
REKHA PANDEY Vs. THE STATE OF MADHYA PRADESH
July 1, 2015
RESTAURANT AND LOUNGE VYAPARI ASSOCIATION AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
August 21, 2015
REVATI CEMENTS PVT LTD Vs. ALLAHABAD BANK
November 2, 2015
REWA SHANKER AND ANOTHER Vs. UNION OF INDIA & OTHERS
October 6, 2015
RICHA JOHARI OJHA Vs. STATE OF MP
June 23, 2015
RINKU Vs. STATE OF MADHYA PRADESH AND ORS.
April 15, 2015
RISHIN PAUL Vs. THE STATE OF MADHYA PRADESH
October 19, 2015
RITA SWAMIT AND ORS. Vs. STATE OF MADHYA PRADESH
April 23, 2015
RITESH JAIN Vs. GOPAL SINGH
August 24, 2015
RIYAL Vs. NARCOTICS CENTRAL BUREAU
March 3, 2015
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
July 1, 2015
ROHIT CHADHA Vs. STATE OF M P
October 15, 2015
ROHIT SINGH Vs. THE STATE OF MADHYA PRADESH
May 16, 2015
ROOP SINGH Vs. STATE OF M.P. AND ORS.
February 27, 2015
ROOP SINGH Vs. STATE OF M P
April 8, 2015
ROSHAN SINGH NEPALI Vs. MEENA NEPALI AND ORS.
March 10, 2015
ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD., THROUGH BRANCH MANAGER, SHASTRI BRIDGE ROAD, NEAR SHRI RAM FINANCE, WRIGHT TOWN, JABALPUR Vs. SMT. SHAMEENA BANO, W/O LATE SHABEER MOHD. KHAN, AGED
August 11, 2015
RUBY TOMAR Vs. STATE OF M P
December 9, 2015
RUKMANI W/O NARAYAN RATHORE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
October 16, 2015
RUPINDER SINGH ANAND Vs. GAJINDER PAL KAUR ANAND AND ORS.
August 3, 2015
RUPINDER SINGH ANAND S/O LATE JAGJIT SINGH ANAND Vs. GAJINDER PAL KAUR ANAND AND OTHERS
July 8, 2015
RUTVJ WAZE AND ORS. Vs. UNION OF INDIA AND ORS.
February 13, 2015
S A BUILDERS LIMITED Vs. NATIONAL FERTILIZER LIMITED
March 9, 2015
S C JAIN Vs. STATE OF MP & OTHERS
December 9, 2015
S S AGNIHOTRI Vs. STATE OF M P
December 9, 2015
S. GOENKA LIME AND CHEMICALS LTD. Vs. UNION OF INDIA AND ORS.
November 17, 2015
S. KUMARS LTD. Vs. JAGRAM SINGH
September 30, 2015
S.A. BAIGH Vs. MADHYA PRADESH KHADI TATHA GRAM UDHYOG BOARD
April 23, 2015
S.D.A.M. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 9, 2015
S.K. GARG Vs. CENTRAL BANK OF INDIA AND ORS.
May 5, 2015
S.K. JAIN Vs. GAS AUTHORITY OF INDIA LTD. AND ORS.
April 27, 2015
S.K. SAXENA AND ORS. Vs. STATE OF M.P. AND ORS.
January 14, 2015
S.K.SAHANI Vs. UNION OF INDIA
July 21, 2015
S.K.SAKUNIA Vs. GENERAL ADMINISTRATION DEPARTMENT
July 20, 2015
S.N.SUNDERSON & CO. Vs. STATE OF M.P.
June 22, 2015
S.P. GAUTAM Vs. INFORMATION COMMISSIONER
March 10, 2015
S.S. AGNIHOTRI Vs. STATE OF M.P.
March 2, 2015
S.S. AGNIHOTRI Vs. THE STATE OF MADHYA PRADESH
March 25, 2015
SABDAL SINGH AND ORS. Vs. SHIVRAJ SINGH THAKUR AND ORS.
August 19, 2015
SABIR AND BROTHERS Vs. RAJESH SEN AND ORS.
May 12, 2015
SABRA KHAN Vs. STATE OF M P
December 15, 2015
SADGURU FABRICATORS & ENGINEERS P LTD Vs. STATE OF M.P. AND 3 OTHERS
October 6, 2015
SADGURU FABRICATORS AND ENGINEERS P. LTD. Vs. STATE OF M.P. AND ORS.
October 6, 2015
SADHU SINGH Vs. KAILA DEVI
April 29, 2015
SAGEER ALI Vs. THE STATE OF MADHYA PRADESH
February 11, 2015
SAIRETRED WARD INDUSTRIAL AREA SEHORE Vs. STATE OF M.P.
August 28, 2015
SAITAN RAM MEENA Vs. WEST CENTRAL RAILWAY
March 24, 2015
SAIYAD HAMID HASAN Vs. SANJAY KUMAR GOHIL AND OTHERS
November 5, 2015
SAJDA BEGUM AND ANOTHER Vs. VIMLESH CHOUBE
September 29, 2015
SAKSHI BHARDWAJ Vs. STATE OF MADHYA PRADESH
February 24, 2015
SALIM KHAN Vs. NARGIS BEGUM
March 19, 2015
SAMEENA Vs. RIHAN KHAN
August 26, 2015
SAMEER KUMAR SHARMA Vs. M.P. GOVT. AND ORS.
March 20, 2015
SAMEER KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
February 25, 2015
SAMEER PRABHAKAR AND ONE ANOTHER Vs. STATE OF M.P.
September 30, 2015
SAMRAT ASHOK TECHNOLOGICAL INSTITUTE Vs. STATE OF M.P.
April 21, 2015
SAMTA NAIDU AND ORS. Vs. STATE OF M.P. AND ORS.
March 12, 2015
SANCHITA JAIN Vs. NARESH JAIN
May 6, 2015
SANDEEP NAGWANSHI Vs. PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT
July 10, 2015
SANDEEP PANDEY S/O OMPRAKASH PANDEY Vs. STATE OF M.P. & OTHERS
December 17, 2015
SANDEEP SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
July 14, 2015
SANDEEP SINGH TOMAR Vs. STATE OF M.P
March 12, 2015
SANDIP TRIPATHI Vs. STATE OF M.P.
March 31, 2015
SANGEETA BANSAL Vs. STATE OF M.P. AND ORS.
January 14, 2015
SANGEETA CHOUHAN Vs. STATE OF MP
December 18, 2015
SANGEETA MANGAL Vs. SAMTA JUNEJA AND OTHERS
September 28, 2015
SANGHMITRA MANDELIYA Vs. INDIAN OIL CORPORATION
August 13, 2015
SANJAY AGRAWAL Vs. THE STATE OF MADHYA PRADESH
February 4, 2015
SANJAY CHATURVEDI Vs. VISHNUCHARAN BOHARE & ANR
August 28, 2015
SANJAY GUPTA Vs. SURAJ SINGH
August 10, 2015
SANJAY KHADIWALA Vs. STATE OF M.P.
July 1, 2015
SANJAY KUMAR Vs. STATE OF M P
February 2, 2015
SANJAY S/O RADHAKISHAN SACHDEV AND ORS Vs. AANCHAL @ PRITI KESHWANI W/O SANJAY SACHDEV
November 3, 2015
SANJAY SAXENA Vs. STATE OF M.P
June 24, 2015
SANJAY SINGH Vs. OMBABU JAIN AND ORS.
October 8, 2015
SANJAY SINGH THAKUR Vs. KIRAN THAKUR
July 2, 2015
SANJEEV KUMAR JAIN AND ORS. Vs. STATE OF MADHYA PRADESH
February 24, 2015
SANJEEV KUMAR MISHRA Vs. NARAYAN
April 22, 2015
SANSKAR VED BHARTI SCHOOL Vs. STATE OF M.P. AND ORS.
July 31, 2015
SANT KUMAR Vs. SHOKIRAM
January 6, 2015
SANT KUMAR NAMDEO Vs. STATE OF M.P.
July 29, 2015
SANTOSH Vs. UNION OF INDIA
April 21, 2015
SANTOSH Vs. CHUNNA
March 5, 2015
SANTOSH Vs. STATE OF M.P.
August 27, 2015
SANTOSH KUMAR Vs. JAIDKA GAS AGENCY (DOMESTIC GAS DISTRIBUTION AGENCY)
December 4, 2015
SANTOSH KUMAR GUPTA Vs. STATE OF M.P.
July 31, 2015
SANTOSH KUMAR SHARMA Vs. UNION OF INDIA
April 28, 2015
SANTOSH KUMAR TRIPATHI AND ORS. Vs. UNION OF INDIA AND ORS.
July 6, 2015
SANTOSH KUMARI Vs. STATE OF M P
June 16, 2015
SANTOSH S/O. DARYAVSINGH MANDLOI Vs. STATE OF MADHYA PRADESH
August 7, 2015
SANTOSH SAHARE Vs. STATE OF M.P.
July 5, 2015
SANTOSH SAHARE Vs. STATE OF MP
May 7, 2015
SANTOSH SINGH REETH Vs. VIVEK KUMAR PORWAL
February 2, 2015
SANWARMAL SHARMA Vs. THE STATE OF MADHYA PRADESH
February 26, 2015
SARAF ELECTRICALS PROPRIETOR FIRM Vs. THE STATE OF MADHYA PRADESH
February 5, 2015
SARCH KUMAR Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
September 21, 2015
SARDAR SINGH Vs. STATE OF M.P.
July 17, 2015
SARDAR SINGH PATEL & OTHERS Vs. RAO RITURAJ SINGH
August 31, 2015
SARDARBAI Vs. STATE OF M P
April 20, 2015
SARIKA Vs. WOMEN AND CHILD DEVELOPMENT DEPARTMENT
October 7, 2015
SARLA AGRAWAL Vs. PRAKASH CHANDRA AGRAWAL
May 7, 2015
SARMEL SINGH SANDHU Vs. ANKUSH GOYAL
July 29, 2015
SAROJ Vs. INDERCHAND NAHTA
January 5, 2015
SAROJ DEVI Vs. LAXMANDAS AGRAWAL
March 18, 2015
SAROJ KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND ORS.
March 11, 2015
SAROJ NAMDEO Vs. THE STATE OF MADHYA PRADESH
April 17, 2015
SAROJ YADAV Vs. STATE OF M P
March 17, 2015
SARPANCH GRAM PANCHAYAT Vs. STATE OF M.P. AND ORS.
April 23, 2015
SARVAN AND ANOTHER Vs. STATE OF M.P.
August 24, 2015
SARVESH KUMAR PATEL Vs. THE STATE OF MADHYA PRADESH
February 27, 2015
SASAN POWER LIMITED Vs. NORTH AMERICAN COAL CORPORATION INDIA PVT. LTD.
September 11, 2015
SATENDRA SINGH SISODIYA Vs. STATE OF M.P.
September 14, 2015
SATISH AND ORS. Vs. STATE ELECTION COMMISSION, BHOPAL AND ORS.
April 27, 2015
SATISH GUPTA Vs. STATE OF MADHYA PRADESH
May 13, 2015
SATISH KUMAR VERMA Vs. THE STATE OF MADHYA PRADESH
July 6, 2015
SATISH MOURYA Vs. STATE OF M.P.
April 17, 2015
SATISH S/O SHANKERLAL Vs. KAMAL KISHORE S/O VISHNU MODI AND OTHERS
April 25, 2015
SATTAR Vs. STATE OF MP
October 1, 2015
SATYA DEV KATARE Vs. MAKHAN LAL CHATURVEDI NATIONAL UNIVERSITY OF JOURNALISM AND COMMUNICATION
November 3, 2015
SATYA NARAYAN KAUSHAL Vs. STATE LEVEL COMMITTEE
April 6, 2015
SATYA PAL ANAND Vs. BAL NIKETAN NYAS, BHOPAL AND ORS.
April 29, 2015
SATYA PAL ANAND Vs. BAL NEKETAN NYAS AND ORS.
April 6, 2015
SATYA PAL ANAND Vs. BAL NEKETAN NYAS AND ORS.
March 24, 2015
SATYA SAI NAGRIK SAHKARI BANK MARYADIT Vs. RESERVE BANK OF INDIA
August 19, 2015
SATYABHAMA TIWARI Vs. COMMISSIONER,REWA
January 5, 2015
SATYANARAYAN Vs. ATMARAM
August 12, 2015
SATYANARAYAN Vs. STATE OF M.P.
July 1, 2015
SATYANARAYAN IYER Vs. STATE OF M.P.
September 28, 2015
SATYANARAYAN MAHOR Vs. STATE OF M.P.
January 13, 2015
SAURABH PARASHAR Vs. AMITY UNIVERSITY
December 10, 2015
SAURAV SHARMA Vs. STATE OF M.P.
August 3, 2015
SAVANI VAGHELA Vs. STATE OF M.P. AND ORS.
May 12, 2015
SAVITA DEVI Vs. STATE OF M.P.
September 2, 2015
SAVITRI BAI AND ORS. Vs. STATE OF MADHYA PRADESH
May 14, 2015
SAVITRI MISHRA Vs. PRINCIPAL SECRETARY, MINISTRY OF HIGHER EDUCATION AND ORS.
April 15, 2015
SAVITRI VARMA Vs. STATE OF M P
April 15, 2015
SAYAJI HOTELS LTD. Vs. STATE OF M.P. AND ORS.
March 16, 2015
SEEMA DUBEY Vs. JEAN HOOKINS AND ORS.
August 10, 2015
SEEMA MALHOTRA Vs. STATE OF M.P. AND ORS.
January 27, 2015
SEKH ALEEM Vs. STATE OF M.P.
February 11, 2015
SETH MOHANLAL HIRALAL Vs. STATE OF M.P.
July 13, 2015
SEVA SAHAKARI SANSTHAN Vs. STATE OF M.P. & ORS.
September 29, 2015
SEVAK RAM & OTHERS Vs. STATE OF M P & ORS
August 5, 2015
SEVEN BROTHERS Vs. HINDUJA LEYLAND FINANCE COMPANY AND ORS.
March 19, 2015
SHACHEENDRA KUMAR CHATURVEDI Vs. AWADESH PRATAP SINGH VISHWAVIDHYALYA & ORS
April 30, 2015
SHAHJAD SHAH Vs. M.P. WAKF BOARD
October 13, 2015
SHAHNAZ FIRDAUS Vs. STATE OF MP
February 10, 2015
SHAHPRABHA DUBEY Vs. THE STATE OF MADHYA PRADESH
July 2, 2015
SHAILENDRA KUMAR NAI Vs. STATE OF M.P.
January 19, 2015
SHAILENDRA YADAV Vs. ANTIMA GUPTA
August 12, 2015
SHAKTI PRATAP SINGH KIRAR Vs. STATE OF M.P.
July 7, 2015
SHAMBH SINGH YADAV Vs. STATE OF M.P.
January 21, 2015
SHAMBHU DAYAL Vs. RAMESHWAR DAYAL
August 3, 2015
SHAMBHU SINGH Vs. TOTARAM
June 15, 2015
SHAMBHUDAYAL Vs. STATE OF M.P.
January 6, 2015
SHAMEENA BANO Vs. RAM NARESH PATEL
August 11, 2015
SHAMSUL HASSAN Vs. STATE OF M P
November 16, 2015
SHANKAR LAL AND ORS. Vs. STATE OF MADHYA PRADESH
February 12, 2015
SHANKAR SINGH Vs. STATE OF M P
December 17, 2015
SHANKARLAL Vs. STATE OF M.P.
September 3, 2015
SHANKARLAL KHAMBRA Vs. MALTI VERMA & OTHERS
October 27, 2015
SHANKERSINGH Vs. STATE OF MADHYA PRADESH
July 6, 2015
SHANTI Vs. EXECUTIVE ENGINEER
October 7, 2015
SHANTI DEVI Vs. KU.SANJDHYA SARATHE
July 3, 2015
SHANTILAL Vs. RAMESH CHANDRA
August 20, 2015
SHARADENDU TIWARI Vs. AJAY ARJUN SINGH & OTHERS
September 29, 2015
SHARDA DEVI Vs. CHITRALEKHA
January 28, 2015
SHARDA PRASAD BAIS AND ORS. Vs. AMROUTI AND ORS.
September 11, 2015
SHARDA PRASAD VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
April 30, 2015
SHARDA SHUKLA Vs. UNION OF INDIA AND ORS.
April 28, 2015
SHARIF KHAN Vs. STATE OF M.P.
October 19, 2015
SHARIF QURESHI Vs. STATE OF M.P.
July 21, 2015
SHASHANK SHEKHAR Vs. UNION OF INDIA
May 8, 2015
SHASHI BHUSAN SINGH Vs. THE STATE OF MADHYA PRADESH
July 8, 2015
SHASHI PRABHA PANDEY AND ORS. Vs. STATE OF M.P. AND ORS.
March 31, 2015
SHASHI PRABHA PANDEY AND ORS. Vs. STATE OF M.P. AND ORS.
March 30, 2015
SHASHIKANT Vs. THE STATE OF MADHYA PRADESH
February 26, 2015
SHAVAB KHAN Vs. STATE OF M.P.
October 6, 2015
SHEELA CHAUBE Vs. STATE OF M.P. AND ANOTHER
May 12, 2015
SHEETAL KUMAR JAIN Vs. STATE OF MP AND OTHERS
October 5, 2015
SHEIKH ALIMUDDIN AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
February 11, 2015
SHEIKH KALIM Vs. STATE OF M.P.
July 13, 2015
SHER SINGH DUDANI Vs. PRAKASH CHAND DHEERAN
March 19, 2015
SHERU Vs. THE STATE OF MADHYA PRADESH
September 11, 2015
SHERU KHAN Vs. STATE OF M.P. AND OTHERS
April 7, 2015
SHIKHA AGRAWAL Vs. STATE OF M.P. AND ORS.
July 14, 2015
SHIRISH PATHAK Vs. RIDHIMA
July 2, 2015
SHIV CONSTRUCTION Vs. PUBLIC WORKS DEPARTMENT
February 13, 2015
SHIV KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH
September 16, 2015
SHIV KUMAR JUDELE S/O RADHA KRISHNA JUDELE Vs. STATE OF MP
November 2, 2015
SHIV KUMAR MISHRA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
March 5, 2015
SHIV KUMAR TIWARI Vs. MADHYA PRADESH STATE ELECTRICITY BOARD AND ORS.
September 24, 2015
SHIV KUMARI GULHANI AND ORS. Vs. DISTRICT AND SESSIONS JUDGE, MANDLA
February 2, 2015
SHIV PRASAD BAIS Vs. STATE OF M.P.
November 23, 2015
SHIV RAJ SHARMA Vs. THE STATE OF MADHYA PRADESH
May 13, 2015
SHIVA CORPORATION INDIA LTD Vs. MP STATE MINING CORPORATION & ANOTHER
November 26, 2015
SHIVA PARASHAR AND ORS. Vs. STATE OF M.P. AND ORS.
June 25, 2015
SHIVAM MARKETING Vs. UNION OF INDIA, MINISTRY OF LAW AND JUSTICE
August 13, 2015
SHIVAM S/O. JAISINGH DHAKAD Vs. STATE OF M.P.
October 7, 2015
SHIVAM UPADHYAY Vs. THE STATE OF MADHYA PRADESH
September 4, 2015
SHIVENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
March 10, 2015
SHIVENDRA TRIPATHI Vs. STATE OF M.P. AND ANOTHER
October 15, 2015
SHIVNARAYAN Vs. GANGABAI
January 5, 2015
SHIVPRASAD Vs. DINESH KUMAR AND ORS.
March 23, 2015
SHIVSHANKAR GURJAR Vs. STATE OF M.P
April 30, 2015
SHOBHA PRAJAPATI AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
March 18, 2015
SHOBHA SHINDE Vs. SHUSHEELA BAI
January 14, 2015
SHOBHARAM Vs. STATE OF M.P.
April 10, 2015
SHOBHARAM YADAV Vs. THE STATE OF MADHYA PRADESH
February 20, 2015
SHOBHITE UPADHYAY Vs. STATE OF MP AND ORS.
February 19, 2015
SHRADDHA AND ORS. Vs. UNION OF INDIA AND ORS.
October 6, 2015
SHRAVAN KUMAR P. PATEL Vs. STATE OF M.P.
February 24, 2015
SHRAVAN KUMAR P. PATEL Vs. STATE OF M.P.
April 15, 2015
SHREE MOHAN SUGAR MILLS LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
June 8, 2015
SHRI KRISHNA EDUCATION AND SOCIAL WELFARE SOCIETY Vs. THE STATE OF M.P. AND ORS.
August 14, 2015
SHRI MAHESHWARI MILLS Vs. CENTRAL EXCISE & CUSTOMS
September 2, 2015
SHRI RAM SHARMA STONE CRUSHERS AND ORS. Vs. STATE OF M.P. AND ORS.
September 28, 2015
SHRI RAM SWITCHGEARS PVT. LTD. Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT
August 17, 2015
SHRIGOPAL GUPTA Vs. STATE OF M.P. AND ORS.
August 10, 2015
SHRIKANT Vs. STATE OF MADHYA PRADESH
January 27, 2015
SHRIMATI ASHA SAXENA Vs. STATE OF M.P
March 11, 2015
SHRINIVAS DIXIT Vs. STATE OF MP AND OTHERS
November 27, 2015
SHRINIWAS TIWARI Vs. THE STATE OF MADHYA PRADESH
May 1, 2015
SHRIRAM Vs. WAGHMARE
May 18, 2015
SHRIRAM Vs. STATE OF M.P
May 18, 2015
SHRIRAM S/O. MURAR PATEL Vs. STATE OF M.P.
July 10, 2015
SHUCHITA Vs. SUB-DIVISIONAL OFFICER, BETUL (M.P.) AND ORS.
August 25, 2015
SHWETANK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M.P. AND ORS.
March 30, 2015
SHYAM BABU SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
August 27, 2015
SHYAM SINGH Vs. THE STATE OF MADHYA PRADESH AND ORS.
April 30, 2015
SHYAM SINGH Vs. STATE OF M.P.
March 31, 2015
SHYAM SINGH BHADORIYA Vs. STATE OF MP & OTHERS
July 31, 2015
SHYAM SWARUP Vs. STATE OF M.P.
November 6, 2015
SHYAMA Vs. GODAWARI
December 9, 2015
SHYAMBABU KIRAR Vs. STATE OF M.P.
August 3, 2015
SHYAMBAI AND ORS. Vs. STATE OF M.P.
July 28, 2015
SHYAMDAS RATHI Vs. DAULATRAM & ANR
August 31, 2015
SHYAMLAL SAMARWAR Vs. STATE OF M P
July 15, 2015
SHYAMLATA BINDAL Vs. ABHISHEK BINDAL
July 14, 2015
SIKANDAR KHAN Vs. KESHAVKISHORE
September 23, 2015
SIKANDAR SINGH Vs. STATE OF MADHYA PRADESH
July 30, 2015
SIRAJ KHAN Vs. ASHOK KUMAR GOYAL
March 23, 2015
SIRIYA Vs. STATE OF MADHYA PRADESH
February 18, 2015
SITARAM GOLHANI Vs. NOKHELAL
April 21, 2015
SIYARAM Vs. JUGRAJ
May 5, 2015
SIYARAM PRAJAPATI Vs. STATE OF MP
March 3, 2015
SIYARAM VERMA Vs. STATE OF M.P.
August 21, 2015
SMT. CHANDRAWATI DEVI Vs. PREM LAL @ POPA KACHHI AND OTHER
July 20, 2015
SMT. GENDIYA KOL Vs. STATE OF MADHYA PRADESH
September 24, 2015
SMT. KAMLA CHOUKSEY Vs. STATE OF MADHYA PRADESH
October 6, 2015
SMT. KAMLA DEVI Vs. SMT. VANDANA SONI
September 11, 2015
SMT. MAMTA RAI Vs. STATE OF MADHYA PRADESH
October 1, 2015
SMT.GUDDI DEVI Vs. THE STATE OF MADHYA PRADESH
November 27, 2015
SMT.SUKHWATI BAI Vs. MANPHOOL NARWARIYA
May 1, 2015
SOBARAN SINGH Vs. STATE OF M.P.
November 24, 2015
SOMESH SINGH Vs. BACCHU SINGH AND OTHERS
August 4, 2015
SONAM JAISWAL Vs. STATE OF M P
January 7, 2015
SONU Vs. THE STATE OF MADHYA PRADESH
February 18, 2015
SOURAV SINGH SIKARWAR Vs. STATE OF M.P.
June 18, 2015
SOUTH EASTERN COALFIELDS LTD. AND ORS. Vs. VISHNU PRASAD MISHRA AND ORS.
August 4, 2015
SPECIAL POLICE ESTABLISHMENT Vs. AMIT SINGH CHAUHAN
October 1, 2015
SPG GUMS AND CHEMICAL PVT LTD Vs. REGISTRAR OF COMPANIES GWALIOR
February 23, 2015
SRI AMBIKA SOLVEX LTD Vs. STATE BANK OF INDIA AND OTHERS
December 16, 2015
STANLEY JOHN LEWIS Vs. PRIME MINISTER OF INDIA & OTHERS
November 2, 2015
STATE OF M P Vs. KAMAL SINGH
February 3, 2015
STATE OF M P Vs. RAKESH KUMAR JAIN
March 9, 2015
STATE OF M P Vs. PRADEEP KUMAR TYAGI
January 9, 2015
STATE OF M P Vs. RAM CHANDRA
March 20, 2015
STATE OF M P Vs. BAHID KHAN
March 26, 2015
STATE OF M P & ORS Vs. OM PRAKASH SENGAR
November 17, 2015
STATE OF M P & OTHERS Vs. MAHENDRA DWIVEDI
November 17, 2015
STATE OF M P & OTHERS Vs. RAMADHAR SHARMA
September 9, 2015
STATE OF M P AND ORS Vs. DINESH SINGH PARIHAR S/O DIPTI SINGH PARIHAR
November 27, 2015
STATE OF M.P Vs. ANIL KESHARWANI
April 22, 2015
STATE OF M.P Vs. RAMPYARI BAI
April 28, 2015
STATE OF M.P. Vs. VIPIN GOYAL
July 3, 2015
STATE OF M.P. Vs. DINESH JAIN
July 15, 2015
STATE OF M.P. Vs. RAKESH CHOUDHARI
August 4, 2015
STATE OF M.P. Vs. RAM NIWAS
April 8, 2015
STATE OF M.P. Vs. RAJESH SINGH CHAUHAN
June 17, 2015
STATE OF M.P. Vs. RADHIKA PRASAD
April 24, 2015
STATE OF M.P. Vs. RADHESHYAM AND OTHERS
September 14, 2015
STATE OF M.P. Vs. JAGDISH PANDEY AND ORS.
October 29, 2015
STATE OF M.P. Vs. VIKAS MISRA @ GOLU
November 6, 2015
STATE OF M.P. Vs. AJAY @ AJJU
November 6, 2015
STATE OF M.P. Vs. NARENDRA KUMAR TIWARI AND ORS.
December 1, 2015
STATE OF M.P. Vs. TIRUPATI BUILDCON (P) LTD.
August 4, 2015
STATE OF M.P. Vs. KRISHNA BAI AND ORS.
July 27, 2015
STATE OF M.P. AND ORS. Vs. PERFECT SALES
August 10, 2015
STATE OF M.P. AND ORS. Vs. BHARAT SINGH RAI
October 27, 2015
STATE OF M.P. AND ORS. Vs. RAMLAL AND ORS.
December 18, 2015
STATE OF M.P. AND ORS. Vs. HARI SINGH AND ORS.
April 27, 2015
STATE OF M.P. AND ORS. Vs. RAJENDRA KUMAR GOYAL AND ORS.
January 8, 2015
STATE OF M.P. AND ORS. Vs. MANJU SHUKLA
June 29, 2015
STATE OF M.P. AND ORS. Vs. INDERMAL SAMRATHMAL
March 2, 2015
STATE OF M.P. THROUGH PS Vs. AVADHLAL PATEL AND ANOTHER
January 7, 2015
STATE OF MADHYA PRADESH Vs. ONKAR SINGH & ONE ANOTHER
September 16, 2015
STATE OF MADHYA PRADESH Vs. RAMESH S/O CHAINSINGH BARELA AND 3 OTHERS
October 29, 2015
STATE OF MADHYA PRADESH Vs. PAPPU @ BHAGWAN SINGH
October 20, 2015
STATE OF MADHYA PRADESH Vs. BHAGIRATH PATEL SON OF SHOBHALAL KURMI PATEL
October 9, 2015
STATE OF MADHYA PRADESH Vs. JOINT CONTRACTOR LABOUR UNION AND ORS.
August 26, 2015
STATE OF MADHYA PRADESH Vs. RAJU BOHARE
December 16, 2015
STATE OF MADHYA PRADESH Vs. MANISH KUMAR GARG AND ORS.
November 6, 2015
STATE OF MADHYA PRADESH Vs. PARASRAM
February 19, 2015
STATE OF MADHYA PRADESH Vs. RAJU @ KAPTAN SINGH & OTHERS.
February 19, 2015
STATE OF MADHYA PRADESH Vs. ANNU ALIAS ANWAR
February 26, 2015
STATE OF MADHYA PRADESH Vs. BAHADURA
February 25, 2015
STATE OF MADHYA PRADESH Vs. SANTOSH TIWARI
August 18, 2015
STATE OF MADHYA PRADESH Vs. BIHARILAL AND ORS.
May 1, 2015
STATE OF MADHYA PRADESH Vs. KETAKI PATEL
February 12, 2015
STATE OF MADHYA PRADESH Vs. RAMCHARAN
July 20, 2015
STATE OF MADHYA PRADESH Vs. HAKKE
February 12, 2015
STATE OF MADHYA PRADESH Vs. RAMESH SHYAM SINGH GAUD
February 11, 2015
STATE OF MADHYA PRADESH Vs. DINESH
April 28, 2015
STATE OF MADHYA PRADESH Vs. DHARMADAS
April 28, 2015
STATE OF MADHYA PRADESH Vs. PREMNARAYAN AND ORS.
March 5, 2015
STATE OF MADHYA PRADESH Vs. ASHOK AND ORS.
April 28, 2015
STATE OF MADHYA PRADESH Vs. SUNIL
April 28, 2015
STATE OF MADHYA PRADESH Vs. SADHU AND ORS.
February 12, 2015
STATE OF MADHYA PRADESH Vs. AJAY SHARMA
February 12, 2015
STATE OF MADHYA PRADESH Vs. RAMESH
February 2, 2015
STATE OF MADHYA PRADESH Vs. KADEER KHAN
February 26, 2015
STATE OF MADHYA PRADESH Vs. PRABHULAL
February 26, 2015
STATE OF MADHYA PRADESH Vs. ANIRUDDH
February 25, 2015
STATE OF MADHYA PRADESH Vs. ROSHANLAL MAHAR
February 20, 2015
STATE OF MADHYA PRADESH Vs. MUKESH
February 20, 2015
STATE OF MADHYA PRADESH Vs. SUNIL AND ORS.
February 25, 2015
STATE OF MADHYA PRADESH Vs. GENDALAL
February 25, 2015
STATE OF MADHYA PRADESH AND ORS Vs. SHEETALA BAI RAI
October 29, 2015
STATE OF MADHYA PRADESH AND ORS. Vs. RAJKUMAR KUSHWAHA AND ORS.
October 28, 2015
STATE OF MADHYA PRADESH AND ORS. Vs. SATYABRAT UPADHYAY
January 30, 2015
STATE OF MP & ANOTHER Vs. BHAGWAN S/O SAVANTJI
December 18, 2015
STATE OF MP & ANOTHER Vs. LILADHAR S/O KESARSINGH & THREE OTHERS
December 18, 2015
STATE OF MP AND OTHERS Vs. NARENDRA SINGH VERMA
February 13, 2015
SUBHASH & ORS Vs. POONAMCHAND & ORS
July 22, 2015
SUBHASH KUMAR MANJHI Vs. STATE OF M.P.
August 4, 2015
SUBODH KUMAR Vs. VIPIN KUMAR
August 20, 2015
SUDAMA Vs. LALSINGH
November 4, 2015
SUDARSHAN Vs. BULLOX VENTURES PVT. LTD. AND ORS.
February 9, 2015
SUDARSHAN GUPTA Vs. STATE OF M.P.
June 4, 2015
SUDHA BHADAURIYA Vs. STATE OF MP
October 1, 2015
SUDHA PARASHAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
February 25, 2015
SUDHIR Vs. THE STATE OF MADHYA PRADESH
May 8, 2015
SUDHIR KAMAL Vs. M.P.P.K.V.V. CO. LTD. AND ORS.
April 29, 2015
SUDHIR KUMAR RICHARIYA AND OTHERS Vs. JANAK DULARI RICHARIYA AND OTHERS
August 25, 2015
SUDHIR SHARMA Vs. STATE OF M.P.
October 30, 2015
SUGREEV AND ORS. Vs. STATE OF MADHYA PRADESH
April 20, 2015
SUINDER SINGH JAGGI Vs. VIVEK KUMAR PORWAL
February 2, 2015
SUJATA AND OTHERS Vs. UNION O INDIA AND OTHERS
November 2, 2015
SUKABAI Vs. MANSINGH
September 21, 2015
SUKARA BAI Vs. MAKHAN GIR MAHANT
January 19, 2015
SUKHVINDER SINGH Vs. STATE OF MP
October 7, 2015
SUKHWATI BAI AND ORS. Vs. KUNWARLAL AND ORS.
May 13, 2015
SUMAN SEHGAL Vs. SANTOSH DHAKAD AND ANOTHER
September 30, 2015
SUMAN SHUKLA Vs. STATE OF M.P. AND ORS.
March 11, 2015
SUMESHWAR PRASAD TIWARI Vs. KRISHAK SEWA SAHKARI SAMITI MYDT MAHSANV
June 19, 2015
SUMIT RAJ SHIVHARE Vs. STATE OF M.P. AND ORS.
April 8, 2015
SUNDARLAL Vs. STATE OF MADHYA PRADESH
February 20, 2015
SUNDERLAL AND ORS. Vs. SHIVKANT TIWARI
March 20, 2015
SUNEEL SHARMA S/O ASHOK SHARMA Vs. STATE OF M.P.
November 17, 2015
SUNIL Vs. STATE OF M.P. AND OTHERS
September 23, 2015
SUNIL Vs. STATE OF MP AND ORS.
March 18, 2015
SUNIL AGARWAL Vs. VINOD KUMAR GOYAL
June 16, 2015
SUNIL BHADORIA Vs. STATE OF M.P.
January 5, 2015
SUNIL KETKAR Vs. STATE OF M P
April 21, 2015
SUNIL KUMAR DAYA Vs. STATE OF M.P. AND ORS.
April 10, 2015
SUNIL KUMAR KHANDELWAL Vs. MANOJ SHIVHARE
August 5, 2015
SUNIL KUMAR RAJPUT Vs. STATE OF MP
May 15, 2015
SUNIL KUMAR SONI Vs. PUSHPA SONI
October 15, 2015
SUNIL KUMAR VERMA Vs. KAMALA BAI
July 17, 2015
SUNIL PATIDAR Vs. THE STATE OF MADHYA PRADESH
August 12, 2015
SUNIL SHARMA Vs. STATE OF M.P.
August 19, 2015
SUNIL SHARMA S/O MADANLAL SHARMA Vs. STATE OF M.P. AND ANOTHER
August 24, 2015
SUNITA AGRAWAL Vs. JAGDISH AGRAWAL
September 4, 2015
SUNITA BAI Vs. DEVILAL
May 11, 2015
SUNITA DEVI AND ORS. Vs. RAKESH KUMAR JAIN
July 13, 2015
SUNITA YADAV Vs. M P HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD
April 7, 2015
SUNPETPACK JABALPUR PVT LTD COMPANY Vs. STATE OF M.P. & OTHERS
September 15, 2015
SUNPETPACK JABALPUR PVT. LTD. COMPANY Vs. STATE OF MADHYA PRADESH AND ORS.
February 12, 2015
SUPERINTENDENT, RAJMATA VUAYA RATE SCINDIA REGIONAL AGRICULTURAL RESEARCH STATION Vs. HUSSAINI BEE
December 16, 2015
SUPRINTENDENT, POST OFFICES, CHAMBAL DIVISION Vs. BARJOR SINGH
December 10, 2015
SURAJ AND ORS. Vs. STATE OF MADHYA PRADESH
February 13, 2015
SUREJ ALIAS SURESH & OTHERS Vs. JABLA ALIAS JABBAR SINGH AND ANOTHER
October 29, 2015
SURENDRA & COMPANY Vs. RAJESH KUMAR RAI AND ORS.
May 1, 2015
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
February 26, 2015
SURENDRA KUMAR SHRIVASTAVA Vs. STATE OF M.P.
September 7, 2015
SURENDRA KUMAR TIWARI Vs. STATE OF MP
April 27, 2015
SURENDRA PATHAK Vs. STATE OF MADHYA PRADESH
August 19, 2015
SURESH CHAND SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
March 10, 2015
SURESH CHANDRA Vs. STATE OF M.P.
September 7, 2015
SURESH KUMAR AGRAWAL Vs. STATE OF MP
March 10, 2015
SURESH KUMAR MAJEGI Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPT.
January 28, 2015
SURESH KUMAR MANGILALJI Vs. STATE THROUGH NCB INDORE
June 24, 2015
SURESH KUMAR PATEL Vs. STATE OF M.P
February 9, 2015
SURESH KUMAR RAJORIYA Vs. STATE OF M P
March 4, 2015
SURESH KUMAR S/O SHANTILAL JAIN Vs. STATE OF M.P. AND ANOTHER
November 3, 2015
SURESH KUMAR SONI AND ORS. Vs. STATE OF MADHYA PRADESH
February 12, 2015
SURESH SEKADIYA BHILALA Vs. STATE OF M.P.
June 18, 2015
SURESH SINGH Vs. STATE OF M.P. AND ORS.
August 13, 2015
SURESH SINGH AND ORS. Vs. GAJENDRA SINGH AND ORS.
May 13, 2015
SURESH SINGH SIKARWAR Vs. STATE OF M.P. AND ORS.
March 19, 2015
SURESH YADAV Vs. VIRENDRA KUMAR YADAV AND ORS.
March 4, 2015
SURJEET SINGH THAKKAR Vs. STATE OF M.P.
November 2, 2015
SURYA KUMARI MEHTA AND ORS. Vs. RAJENDRA SINGH MEHTA AND ORS.
November 23, 2015
SURYA PRAKASH Vs. VASUDEV
January 28, 2015
SURYADEEP GARG Vs. NEHA GARG
August 19, 2015
SURYAKANT TIWARI AND ORS. Vs. STATE OF M.P. AND ORS.
September 24, 2015
SURYAKANT UPADHYAY Vs. THE STATE OF MADHYA PRADESH
September 18, 2015
SUSHIL KUMAR MAITY Vs. STATE OF M.P. AND ORS.
March 25, 2015
SUSHILA BAI Vs. STATE OF MADHYA PRADESH
March 26, 2015
SUSHMA SINGH AND ORS. Vs. RAM SHIROMANI TIWARI AND ORS.
September 22, 2015
SUTANJAY SAXENA Vs. STATE OF M P
November 2, 2015
SWAMI VIVEKANAND COLLEGE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
January 13, 2015
SWARNJEET Vs. SWARN SINGH
November 26, 2015
SWASTHYA ADHIKAR MANCH AND ORS Vs. RAJSH MULEY & FOUR OTHERS
November 18, 2015
SWATANTRA TRIPATHI Vs. STATE OF M.P. AND ORS.
April 13, 2015
SYED MANJAR ALI Vs. RASHIDA KHATOON & ORS
October 27, 2015
SYED MOHAMMAD SAJID NADVI Vs. DARUL ULOOM TAJUL MASAJID
May 6, 2015
SYMBIOTEC PHARMALAB PVT. LTD. AND ORS. Vs. GAIL (INDIA) LTD. AND ORS.
July 14, 2015
SYNCOM HEALTHCARE LTD. Vs. COLLECTOR CUM COMPETENT AUTHORITY
August 13, 2015
T R TAUNK Vs. STATE OF M P
July 22, 2015
T.P.S. BHADORIYA Vs. STATE OF M.P. AND ORS.
July 21, 2015
T.R. TREHAN CONSTRUCTION PVT. LTD. Vs. PUBLIC WORKS DEPARTMENT
January 5, 2015
T.R. TREHAN CONSTRUCTION PVT. LTD. Vs. M.P. AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LIMITED AND ORS.
March 26, 2015
TABASSUM Vs. SHABBIR HUSSAIN
June 30, 2015
TAGORE SHIKSHAN MAHAVIDYALAYA, SANJAY PARIKH Vs. STATE OF M.P
March 9, 2015
TANWAR SINGH Vs. STATE OF MP
April 22, 2015
TAPAS SHARMA & VIJENDRA SINGH Vs. STATE OF M P
April 29, 2015
TARA CHAND SONI Vs. STATE OF M.P. AND ORS.
March 11, 2015
TARACHAND AND ORS. Vs. PAPPU AND ORS.
February 19, 2015
TARNADO ENTERPRISES AND ORS. Vs. UNION BANK OF INDIA AND ORS.
April 16, 2015
TATA TEA LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
April 22, 2015
TECHNOFAB ENGINEERING LTD Vs. BHARAT HEAVY ELECTRICALS LTD
September 15, 2015
TEJKUMAR Vs. STATE OF M P
March 23, 2015
THAMMAN CHAND KOSHTA Vs. THE STATE OF MADHYA PRADESH
April 7, 2015
THE COMMISSIONER OF INCOME TAX Vs. GLOBAL REALITY
August 21, 2015
THE COMMISSIONER OF INCOME TAX I Vs. AGRAWAL INDOTEX LTD.
April 6, 2015
THE DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION), UJJAIN AND ORS. Vs. NAYAN KOTHARI AND ORS.
December 1, 2015
THE STATE OF MADHYA PRADESH Vs. SAURABH NAMDEO
October 7, 2015
THE STATE OF MADHYA PRADESH Vs. AZIZ KHAN
September 11, 2015
THE STATE OF MADHYA PRADESH Vs. SHRIMANT TUKOJIRAO PANWAR
May 13, 2015
THE STATE OF MADHYA PRADESH Vs. KANTI BAI
January 9, 2015
THE STATE OF MADHYA PRADESH Vs. GOVIND PRASAD MALI
March 5, 2015
THE STATE OF MADHYA PRADESH Vs. SANGRAM SINGH
March 5, 2015
THE STATE OF MADHYA PRADESH Vs. MONU
March 11, 2015
THE STATE OF MADHYA PRADESH Vs. PRABHAT CHOUDHARY
March 27, 2015
THE STATE OF MADHYA PRADESH Vs. MANOJ KUMAR UIKE
April 9, 2015
THE SUB DIVISIONAL OFFICER Vs. KAMLA BAI
April 23, 2015
TIKA RAM Vs. RAJENDRA SINGH AND ORS.
May 5, 2015
TILAK KURMI Vs. THE STATE OF MADHYA PRADESH
January 30, 2015
TINKU RAJORIYA AND ORS. Vs. STATE OF M.P. AND ORS.
April 22, 2015
TOLARAM S/O BHAGIRATH AND ANOTHER Vs. STATE OF M.P.
August 21, 2015
TOMAR CONSRUCTION Vs. STATE OF MP
October 9, 2015
TOTARAM AND OTHERS Vs. GAUTAMA BAI AND OTHERS
November 26, 2015
TRIBAL WELFARE DEPARTMENT Vs. HEERALAL YADAV
October 13, 2015
TRIDEV JAN KALYAN SAMITI Vs. U K SUBUDDHI
August 18, 2015
TRILOK SINGH Vs. STATE OF M.P
February 11, 2015
TRIVENI PANDEY Vs. GANGA PRASAD
March 3, 2015
TUKARAM Vs. FULSINGH AND ORS.
April 6, 2015
TUKARAM DAWAR S/O FULSINGH DAWAR Vs. STATE OF M.P. AND ORS
September 29, 2015
UAN MAX INFRA LTD. Vs. THE STATE OF MADHYA PRADESH
February 18, 2015
UCHCHATAR MADHYAMIK SARASWATI BAL MANDIR MAUGANJ Vs. GULAB PRASAD & OTHERS
October 29, 2015
UDAY BHAN SINGH TOMAR Vs. STATE OF MP
April 6, 2015
UDAY BHARAT AND ORS Vs. STATE OF M.P. & ORS
November 17, 2015
UDAYBHAN SINGH Vs. STATE OF M.P.
February 5, 2015
UDHAM SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
March 3, 2015
UDITPRATAP SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
August 27, 2015
UGARNATH S/O. TULSINATH Vs. STATE OF M.P.
July 20, 2015
UMA CHANDRA Vs. STATE OF MADHYA PRADESH
October 5, 2015
UMA LODHI Vs. THE STATE OF MADHYA PRADESH
November 18, 2015
UMA SHANKAR DWIVEDI Vs. STATE OF M.P. AND OTHERS
October 6, 2015
UMA SHANKAR DWIVEDI Vs. STATE OF M P
January 14, 2015
UMA SINGH SOLANKI Vs. STATE OF MP
June 17, 2015
UMADATT MISHRA Vs. VIDYASHANKAR MEHTA
June 30, 2015
UMANG CHOUDHARY Vs. STATE OF M P
July 15, 2015
UMASHARAN SHARMA Vs. STATE OF M P
March 2, 2015
UMEED SINGH Vs. VIRANCHI REALTORS
July 17, 2015
UMENDRA AND ORS. Vs. STATE OF M.P. AND ORS.
March 27, 2015
UMESH CARRYING CORPORATION Vs. STATE OF M.P. AND OTHERS
September 29, 2015
UMESH KUMAR SHUKLA Vs. THE STATE OF MADHYA PRADESH
October 26, 2015
UMESH MANDLOI Vs. STATE OF M.P.
July 16, 2015
UMESH SINGH Vs. STATE OF M P
January 14, 2015
UMESH SINGH RAJAWAT Vs. STATE OF M P
January 21, 2015
UNION BANK OF INDIA Vs. RAJENDRA WADHWA
January 22, 2015
UNION OF INDIA Vs. PRADEEP KUMAR JAIN
February 12, 2015
UNION OF INDIA Vs. BERYL DRUGS LTD.
March 3, 2015
UNION OF INDIA Vs. DAMODAR SINGH
July 8, 2015
UNION OF INDIA Vs. SUDEEP PATEL AND OTHERS
November 18, 2015
UNION OF INDIA Vs. MANOJ SWARNKAR
November 2, 2015
UNION OF INDIA Vs. MADHYA PRADESH RAJYA SAHAKARI VIPNAN SANG MARYADIT, BHOPAL AND ORS.
September 29, 2015
UNION OF INDIA AND ORS. Vs. RAVI BUILDERS AND RAJENDRA AGRAWAL AND ASSOCIATES
July 29, 2015
UNION OF INDIA AND ORS. Vs. SUNIL KUMAR CHOUDHARY
August 6, 2015
UNION OF INDIA AND ORS. Vs. GOPAL DAS KABRA AND ORS.
July 21, 2015
UNITECH LIMITED Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT CORPORATION
February 9, 2015
UNITED INDIA INSURANCE CO LTD Vs. BANWARI LAL
February 25, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATLAM SYNTHETIC ROPE MFG. CO. FACTORY
September 16, 2015
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. VEERESHWAR SINGH AND ORS.
April 7, 2015
UNITED INDIA INSURANCE COMPANY LTD. BRANCH SAGAR Vs. GHANSU NAI
March 19, 2015
UPAMA SHRIVASTAVA Vs. STATE OF M P
October 9, 2015
UPENDRA PATIL Vs. MEGHA PATIL
February 5, 2015
UPPAL ENGINEERING COMPANY PVT LTD Vs. UNION OF INDIA
November 23, 2015
URMILA DEVI Vs. RAJKUMARI
May 15, 2015
USHA DUBEY Vs. STATE OF MP AND ORS.
February 20, 2015
USHA YADAV Vs. RAKMANI DEVI
January 31, 2015
VAISHNAV SAHAYAK TRUST Vs. STATE OF MADHYA PRADESH
February 19, 2015
VALLABH KUMAR GANDHI AND ORS. Vs. STATE OF MADHYA PRADESH
August 11, 2015
VALLABHA REAL ESTATE PVT LTD Vs. BANK OF INDIA
April 20, 2015
VANITA SINGHAL Vs. STATE OF M.P
April 15, 2015
VANSHMANI PRASAD VERMA Vs. RAJENDRA KUMAR MESHRAM AND ORS.
March 31, 2015
VARSHA JAIN Vs. INDIAN OIL CORPORATION AND ORS.
August 31, 2015
VARSHA MUKHERJEE Vs. STATE OF M.P. AND ORS.
September 24, 2015
VARTIKA MISHRA Vs. STATE OF M.P.
September 18, 2015
VEDANT TIWARI S/O O P TIWARI Vs. STATE OF M.P. AND 3 OTHERS
September 21, 2015
VEENA CHOUBE Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION AND ORS.
March 20, 2015
VEENITA BAI Vs. DINESH KUMAR
March 18, 2015
VEER BAHADUR SINGH Vs. LOKENDRA SINGH DHAKARE AND ORS.
March 24, 2015
VEER NARAYAN RATHORE Vs. STATE OF M.P. AND ORS.
October 6, 2015
VEER SINGH Vs. STATE OF M P
January 23, 2015
VEERENDRA Vs. RAM TRANSPORT FINANCE COMPANY LIMITED
September 2, 2015
VEERENDRA Vs. SHRI RAM TRANSPORT FINANCE COMPANY LTD.
November 17, 2015
VEERENDRA SINGH Vs. SEEMA RAJAK
April 29, 2015
VIBHOR CHOUPDA Vs. STATE OF M.P.
October 16, 2015
VIDHAN SABHA SACHIVALAYA Vs. KAMLA YADAV
April 8, 2015
VIDHYA MANJI Vs. M.P. STATE ELECTION COMMISSION AND ORS.
February 12, 2015
VIDYA BAI PATEL Vs. STATE OF M P
July 21, 2015
VIDYA SHANKAR CHATURVEDI Vs. ABHAY KUMAR CHOPRA
January 5, 2015
VIJAY AND ORS. Vs. SONERAM AND ORS.
April 20, 2015
VIJAY KANWDE Vs. SUB DIVISIONAL OFFICER AND ORS.
August 14, 2015
VIJAY KUMAR Vs. VINAY KUMAR
July 31, 2015
VIJAY KUMAR GANGAJALIWALE Vs. STATE OF MP
May 14, 2015
VIJAY KUMAR GUPTA Vs. PANKAJ SHARMA
April 8, 2015
VIJAY KUMAR JAIN Vs. THE STATE OF M.P. AND ORS.
November 5, 2015
VIJAY KUMAR MANDLOI Vs. STATE OF M.P. AND ORS.
October 14, 2015
VIJAY MADANLAL CHOUDHARY Vs. UNION OF INDIA
October 20, 2015
VIJAY RAM PARIHAR Vs. UNION OF INDIA
February 13, 2015
VIJAY SHANKAR SHUKLA AND ORS. Vs. MUNICIPAL CORPORATION, JABALPUR AND ORS.
May 11, 2015
VIJAY SHANKER SHUKLA AND ORS. Vs. MUNICIPAL CORPORATION JABALPUR AND ORS.
August 11, 2015
VIJAY SOOD Vs. KANAK DEVI
September 16, 2015
VIJAYARAM TYAGI Vs. SOMIBAI
June 16, 2015
VIKAS ALIAS VIKKY Vs. STATE OF M.P.
July 24, 2015
VIKAS KUMAR JHA, S/O LATE TEJ Vs. STATE OF M.P.
October 28, 2015
VIKAS NEMA Vs. ASSISTANT COMMISSIONER OF POLICE
July 28, 2015
VIKAS YADAV Vs. STATE OF MADHYA PRADESH
October 12, 2015
VIMAL BHATIYA Vs. STATE OF MP
April 10, 2015
VIMAL KUMAR SURI AND ORS. Vs. CHANCHAL BHASEEN AND ORS.
May 26, 2015
VIMLA BAI Vs. ANAND
November 3, 2015
VIMLESH KUMAR MAURYA Vs. THE STATE OF MADHYA PRADESH
June 15, 2015
VINAY CHHIPANI Vs. MAHENDRA PANCHAL
August 13, 2015
VINAY SINGH Vs. STATE OF M.P.
September 21, 2015
VINDHYA SHIKSHA SAMITI COLLEGE KHAIREE AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
December 8, 2015
VINDHYA W/O. RAJENDRA KUMAR GUPTA Vs. STATE OF M.P.
August 19, 2015
VINITA RAJPUT Vs. DEEPAK
June 30, 2015
VINOD Vs. STATE OF M.P.
September 30, 2015
VINOD BOHARE Vs. STATE OF M.P.
February 20, 2015
VINOD KUMAR Vs. STATE OF M.P. & ANR
October 16, 2015
VINOD KUMAR DHAKAD Vs. STATE OF M.P. AND ORS.
September 2, 2015
VINOD KUMAR DHAKRE Vs. STATE OF M.P. AND ORS.
February 4, 2015
VINOD KUMAR GARG AND ORS. Vs. MUNNALAL SINGHAL
February 19, 2015
VINOD KUMAR NAMDEV Vs. ZUBED AHMED
December 15, 2015
VINOD KUMAR SHRIVASTAVA Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPAN
October 26, 2015
VINOD KUMAR TOMAR Vs. UNION OF INDIA AND ORS.
September 9, 2015
VINOD MISHRA Vs. STATE OF M.P.
January 8, 2015
VINOD SINGH BHAGEL Vs. STATE OF M.P.
January 14, 2015
VINOD SINGH TOMAR Vs. UNION OF INDIA
March 9, 2015
VIPIN GARG Vs. STATE OF M.P. AND ORS.
June 19, 2015
VIPIN GOEL Vs. THE STATE OF MADHYA PRADESH
March 24, 2015
VIPIN GOEL Vs. STATE OF M.P.
June 29, 2015
VIPIN KUMAR VIMAL KUMAR H U F Vs. SHOBHIT KUMAR @ MINTU SAMAIYA
August 26, 2015
VIPUL PANDEY Vs. STATE OF M.P. AND ORS.
July 16, 2015
VIRENDRA KADERE Vs. STATE OF M.P.
August 31, 2015
VIRENDRA KUMAR AND ORS. Vs. STATE OF M.P. AND ORS.
February 5, 2015
VIRENDRA KUMAR SINGH Vs. STATE OF M.P. AND ORS.
February 27, 2015
VIRENDRA LAKHERA Vs. DEEPSHIKHA LAKHERA
October 27, 2015
VIRENDRA SINGH Vs. M P LAGHU UDHYOG NIGAM LTD BHOPAL & ORS
July 14, 2015
VISHAL Vs. STATE OF M.P.
September 18, 2015
VISHAL SINGH Vs. STATE OF MP
April 27, 2015
VISHAMBHER SINGH Vs. STATE OF M.P.
September 21, 2015
VISHAMDEVI AND ORS. Vs. RAJENDRA DAYAL AND ORS.
March 13, 2015
VISHAN CHAND JAIN Vs. MAHENDRA KUMAR MANGAL
July 16, 2015
VISHNU SHASTRI AND OTHERS Vs. DEEPAK SURYAVANSHI AND OTHERS
November 4, 2015
VISHWA JAGRITI MISSION (REGD) AND ORS. Vs. M.P. MANSINGHKA CHARITIES AND ORS.
June 15, 2015
VISHWAMITRA SHRIVASTAVA Vs. MADHYA PRADESH STATE INFORMATION COMMISSION
May 5, 2015
VISHWANATH SINGH YADAV Vs. STATE OF M.P. AND ORS.
September 9, 2015
VIVEEK SINGH PARIHAR Vs. SWEETA SINGH PARIHAR
February 13, 2015
VIVEK KUMAR Vs. STATE OF M P
March 20, 2015
VIVEK KUMAR VISHWAKARMA & ANOTHER Vs. STATE OF MP & OTHERS
November 17, 2015
VNS COLLEGE OF P EDUCATION AND MS Vs. NCTE
March 26, 2015
VOSTOCK LABORATORIES AND DR. JAIKUMAR Vs. STATE OF M.P.
July 23, 2015
WARIS ALI Vs. SUB DIVISIONAL OFFICE
August 20, 2015
WASEEM Vs. STATE OF M.P.
August 12, 2015
WESTERN COALFIELDS LTD. AND ORS. Vs. SAMYUKT KOYLA MAZDOOR SANGH AND ORS.
November 20, 2015
YAGYA NARAYAN PATEL Vs. UNION OF INDIA
August 25, 2015
YAKUB KHAN Vs. ROOP SINGH THAKUR
August 13, 2015
YASH VIDYARTHI Vs. CENTRAL BUREAU OF INVESTIGATION
May 15, 2015
YASHWANT GOLHANI Vs. SMT. LAXMI GOLHANI
September 4, 2015
YASWANT SUMAN ALIAS JASVANT SUMAN Vs. STATE OF M.P.
August 5, 2015
YOGENDRA GUPTA Vs. PRADEEP MANGAL AND ORS
September 22, 2015
YOGENDRA KUMAR PARDHEY Vs. THE STATE OF MADHYA PRADESH
August 12, 2015
YOGENDRA NATH DWIVEDI Vs. VINITA DWIVEDI
August 10, 2015
YOGESH SHIVHARE Vs. NARMADA DEVI AND OTHERS
December 1, 2015
YOGIRAJ SHARMA Vs. STATE OF M.P. AND ORS.
October 6, 2015
YOGIRAJ SHARMA Vs. STATE OF M P
April 15, 2015
YUNISH KHAN, S/O AYUB KHAN Vs. STATE OF M.P.
September 15, 2015
ZARINA GODREJ D/O. LATE SHRI NOSHERWAN GODREJ Vs. STATE OF MADHYA PRADESH
August 31, 2015
ZUBAIR Vs. STATE OF MADHYA PRADESH AND ORS.
March 23, 2015