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Case Index
Title
Date
A.K. PASWAN Vs. UNION OF INDIA AND ORS.
April 28, 2015
A.K. SRIVASTAVA Vs. NORTH MUNICIPAL CORPORATION DELHI
January 19, 2015
A.M. SIRISH Vs. UNION OF INDIA AND ORS.
January 29, 2015
AAKRITI RAJ Vs. UNION OF INDIA AND ORS.
September 1, 2015
AJAY KUMAR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
January 20, 2015
AJAY KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
April 27, 2015
AJIT KUMAR Vs. UNION OF INDIA AND ORS.
September 8, 2015
AMAR PAL SINGH Vs. THE COMMISSIONER OF POLICE AND ORS.
September 7, 2015
AMRITPAL SINGH AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
September 1, 2015
ANAMIKA Vs. UNION OF INDIA AND ORS.
September 7, 2015
ANAND KUMAR KAIN Vs. GOVT. OF NCT OF DELHI AND ORS.
September 9, 2015
ANIL KUMAR Vs. THE SECRETARY, BUREAU OF ENERGY EFFICIENCY AND ORS.
January 16, 2015
ANILKUMAR Vs. UNION OF INDIA AND ORS.
January 29, 2015
ANINDITA MUKHERJEE Vs. THE UNION OF INDIA AND ORS.
January 6, 2015
ANJU DULLU MATTU Vs. UNION OF INDIA
January 6, 2015
ARUN KUMAR TRIVEDI Vs. V.K. GUPTA
January 15, 2015
ARVIND KUMAR Vs. THE UNION OF INDIA AND ORS.
April 30, 2015
ARVIND RAI AND ORS. Vs. UNION OF INDIA AND ORS.
March 9, 2015
ASHOK KUMAR HIMAT SINGH Vs. UNION OF INDIA AND ORS.
February 19, 2015
ASHOK NAGAR Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
September 1, 2015
ASHWANI KUMAR SHARMA Vs. SECRETARY (R) CABINET SECTT.
January 29, 2015
ATUL KUMAR AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
January 19, 2015
AVINASH KUMAR KAIWART AND ORS. Vs. SOUTH EASTERN CENTRAL RAILWAY AND ORS.
February 13, 2015
B. SURENDRA NATH Vs. THE MEMBER SECRETARY, CENTRAL SILK BOARD
January 1, 2015
B.C. SRIVASTAVA Vs. UNION OF INDIA AND ORS.
September 17, 2015
B.D. BINZLEKAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 9, 2015
B.P. JOSHI AND ORS. Vs. UNION OF INDIA AND ORS.
January 19, 2015
BABU LAL MEENA Vs. UNION OF INDIA
January 6, 2015
BABY AND ORS. Vs. UNION OF INDIA AND ORS.
February 16, 2015
BACHAN SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
March 12, 2015
BACHAN SINGH Vs. UT CHANDIGARH AND ORS.
October 9, 2015
BALBIR SINGH Vs. DELHI TRANSPORT CORPORATION
February 17, 2015
BALRAM Vs. UNION OF INDIA AND ORS.
March 4, 2015
BALWANT SINGH AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
January 20, 2015
BANDANA DIWEDI Vs. UNION OF INDIA AND ORS.
March 12, 2015
BHAGWAN DASS Vs. UNION OF INDIA AND ORS.
September 4, 2015
BHAMIDI SRINIVASU Vs. UNION OF INDIA AND ORS.
February 24, 2015
BHARTI MALIK AND ORS. Vs. THE DIRECTOR (EDUCATION), EAST DELHI MUNICIPAL CORPORATION EDUCATION DEPARTMENT AND ORS.
September 7, 2015
BIJAY KUMAR GUPTA Vs. THE UNION OF INDIA AND ORS.
January 22, 2015
BIMLA YADAV Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
September 17, 2015
BINUTHA THOMAS Vs. UNION OF INDIA AND ORS.
September 4, 2015
BRIJENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
January 28, 2015
C. MANOHARAN Vs. UNION OF INDIA AND ORS.
September 7, 2015
C.K. ANTONY Vs. STATE OF KERALA AND ORS.
August 31, 2015
CHANDER BHUKAN Vs. UNION OF INDIA AND ORS.
March 18, 2015
CHARAN SINGH Vs. UNION OF INDIA AND ORS.
April 27, 2015
CHARLES EKKA Vs. THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
August 31, 2015
CHATTER SINGH Vs. THE SECRETARY, MINISTRY OF COMMUNICATION, GOVERNMENT OF INDIA AND ORS.
January 19, 2015
CHHUTTAN LAL MEENA AND ORS. Vs. JOINT SECRETARY (RECRUITMENT), UNION PUBLIC SERVICE COMMISSION AND ORS.
August 12, 2015
CHUNI LAL DUA Vs. UNION OF INDIA AND ORS.
March 10, 2015
CONSTABLE MUKESH KUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
January 20, 2015
D. KUMAR Vs. SECRETARY (A&C), DEPARTMENT OF AGRICULTURE & COOPERATION, MINISTRY OF AGRICULTURE, GOVERNMENT OF INDIA AND ORS.
April 23, 2015
DALIP SINGH Vs. UNION OF INDIA AND ORS.
January 28, 2015
DAN BAHADUR Vs. UNION OF INDIA
January 6, 2015
DARSHAN DEV Vs. UNION OF INDIA GENERAL MANAGER, NORTHERN RAILWAY AND ORS.
September 2, 2015
DARSHAN LAL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
September 7, 2015
DAYANAND Vs. DELHI TRANSPORT CORPORATION
September 21, 2015
DEO DUTT TRIPATHI Vs. UNION OF INDIA AND ORS.
September 10, 2015
DEVINDER KUMAR GUPTA Vs. INDIA TOURISM DEVELOPMENT CORP. LTD.
January 19, 2015
DHARMENDER Vs. UNION OF INDIA AND ORS.
September 8, 2015
DHIRENDRA KHARE Vs. CENTRAL BOARD OF DIRECT TAXES
January 16, 2015
DILIPKUMAR Vs. UNION OF INDIA AND ORS.
January 13, 2015
DISHA VASHISHTHA AND ORS. Vs. N.D.M.C. AND ORS.
February 23, 2015
DOMINY MATHEW Vs. THE UNION OF INDIA AND ORS.
August 21, 2015
EX. CONST. DALIP SINGH Vs. GOVT. OF NCT OF DELHI
January 9, 2015
FLORENCE SAHOTRA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
April 30, 2015
G. SIVA RAMA RAJU AND ORS. Vs. UNION OF INDIA AND ORS.
September 18, 2015
G.M. RAGANNADHARAO Vs. UNION OF INDIA AND ORS.
January 19, 2015
GAGAN SACHDEVA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
January 28, 2015
GAURAV GUPTA Vs. UNION PUBLIC SERVICE COMMISSION
February 27, 2015
GIRI RAJ SINGH PAL AND ORS. Vs. UNION OF INDIA AND ORS.
April 23, 2015
GOVINDA YADAV Vs. UNION OF INDIA AND ORS.
January 30, 2015
GUMAN SINGH GULAB SINGH DEORA AND ORS. Vs. UNION OF INDIA AND ORS.
January 13, 2015
GUNJAN PRASAD Vs. GOVT. OF INDIA
April 28, 2015
GURNAM SINGH Vs. UNION OF INDIA
January 6, 2015
H.R. GUPTA Vs. UNION OF INDIA AND ORS.
March 18, 2015
HARENDRA KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
January 16, 2015
HARI OM PRASAD Vs. UNION OF INDIA AND ORS.
August 31, 2015
HARI PRASAD RAY Vs. UNION OF INDIA AND ORS.
March 9, 2015
HARI SINGH Vs. UNION OF INDIA
January 13, 2015
HARI SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
March 18, 2015
HARIHAR PRASAD DAS Vs. AJAY TYAGI (IAS) AND ORS.
January 20, 2015
HARISH PANTHI AND ORS. Vs. UNION OF INDIA AND ORS.
February 6, 2015
HARVINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
September 7, 2015
HASMUKH MOHANDAS DEVMURARI Vs. UNION OF INDIA AND ORS.
February 27, 2015
HASMUKHLAL Vs. UNION OF INDIA AND ORS.
January 29, 2015
HIMANSHU Vs. MINISTRY OF FOOD PROCESSING INDUSTRIES
March 31, 2015
HIMANSHU SHRIVASTAVA (J.W.M.) Vs. UNION OF INDIA AND ORS.
August 31, 2015
ISHWAR DASS Vs. UNION OF INDIA AND ORS.
February 17, 2015
J.C. RATHOD Vs. UNION OF INDIA AND ORS.
January 19, 2015
JAGANNATH PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
September 11, 2015
JAGANNATH PRASAD KASHYAP Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
January 13, 2015
JANCY GUPTA Vs. INDIAN COUNSEL OF AGRICULTURE RESEARCH AND ORS.
January 28, 2015
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
January 20, 2015
JAWAHAR LAL UPADHYAY Vs. THE UNION OF INDIA AND ORS.
April 28, 2015
JAYENDRABHAI Vs. UNION OF INDIA AND ORS.
February 23, 2015
JAYESHKUMAR DALPATBHAI PARMAR Vs. UNION OF INDIA AND ORS.
February 18, 2015
JEETENDRA SINGH KSHETRY Vs. DIRECTOR NATIONAL COUNCIL OF EDUCATION RESEARCH & TRAINING AND ORS.
April 28, 2015
JEROM KUJUR Vs. GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS AND ORS.
February 26, 2015
JITENDER KUMAR Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
February 23, 2015
JITENDER KUMAR Vs. UNION OF INDIA AND ORS.
March 24, 2015
JITENDER KUMAR Vs. UNION OF INDIA AND ORS.
September 3, 2015
JITENDER KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
February 16, 2015
K.A. MUHAMMED FAIZEL AND ORS. Vs. UNION OF INDIA AND ORS.
September 8, 2015
K.K. KOTHARI Vs. UNION OF INDIA AND ORS.
April 28, 2015
K.L. JAIN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD. AND ORS.
September 9, 2015
K.M. AGRAHARI Vs. CHIEF SECRETARY, GOVT. OF NCT DELHI AND ORS.
February 25, 2015
K.R. NAGDEVE Vs. UNION OF INDIA AND ORS.
March 3, 2015
KAMLESH Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, [CENTRAL GOVERNMENT OF INDIA] AND ORS.
April 28, 2015
KANTA RANI AND ORS. Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND ORS.
March 26, 2015
KARAMJIT SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
March 26, 2015
KARAN SINGH Vs. DELHI TRANSPORT CORPORATION AND ORS.
February 19, 2015
KESARISINH PRABHATSINH CHAVDA Vs. UNION OF INDIA AND ORS.
February 27, 2015
KRISHAN KUMAR Vs. UNION OF INDIA AND ORS.
January 23, 2015
KRISHAN KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
March 11, 2015
KULDEEP PAKAD Vs. UNION OF INDIA
January 5, 2015
KUNWAR FATEH SINGH Vs. UNION OF INDIA
January 28, 2015
L.D. MADAN Vs. UOI AND ORS.
February 25, 2015
LAKHPAT SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
February 23, 2015
LAL BAHADUR CHAUDHARY Vs. UNION OF INDIA AND ORS.
March 31, 2015
LALIT GOEL AND ORS. Vs. NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION AND ORS.
September 7, 2015
LAXMI NARAYAN SAXENA AND ORS. Vs. UNION OF INDIA AND ORS.
April 29, 2015
M. SUDHEER AND ORS. Vs. UNION OF INDIA AND ORS.
August 21, 2015
M.H. KHAN AND ORS. Vs. UNION OF INDIA AND ORS.
April 24, 2015
MADHUSUDAN GUPTA AND ORS. Vs. ELECTION COMMISSION OF INDIA AND ORS.
January 28, 2015
MAHENDER SINGH Vs. UNION OF INDIA AND ORS.
March 3, 2015
MANHARBHAI BAVJIBHAI PARMAR Vs. THE CHIEF POSTMASTER GENERAL AND ORS.
February 10, 2015
MANISH GUPTA AND ORS. Vs. MEDICAL SUPERINTENDENT, GURU TEG BAHADUR HOSPITAL AND ORS.
February 3, 2015
MANJIT SINGH Vs. UNION OF INDIA
January 5, 2015
MANOJKUMAR B. PITHAYA Vs. UNION OF INDIA AND ORS.
January 12, 2015
MEENA Vs. THE UNION OF INDIA AND ORS.
January 28, 2015
MILKHI RAM KAKKAR AND ORS. Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND ORS.
January 19, 2015
MOHAMMAD RAMZAN SHEIKH Vs. UNION OF INDIA AND ORS.
March 24, 2015
MUBARAK AND ORS. Vs. UNION OF INDIA AND ORS.
February 10, 2015
MUNENDRA KUMAR AND ORS. Vs. SECRETARY, DEPARTMENT OF TRAINING AND TECHNICAL EDUCATION, GOVT. OF N.C.T. DELHI AND ORS.
September 17, 2015
MURTI DEVI Vs. UNION OF INDIA AND ORS.
January 19, 2015
N.K. GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
April 28, 2015
NAIN SINGH Vs. UNION OF INDIA AND ORS.
September 8, 2015
NARANGI DEVI Vs. UNION OF INDIA AND ORS.
August 4, 2015
NARENDER KUMAR AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 23, 2015
NARINDER SINGH BHARDWAJ Vs. UNION TERRITORY CHANDIGARH AND ORS.
September 2, 2015
NARSI SAMBHUNATH SUVAL Vs. GENERAL MANAGER, WESTERN RAILWAY AND ORS.
February 9, 2015
NAUSHAD ALI Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
September 18, 2015
NAUSHAD ALI K.S. AND ORS. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
August 31, 2015
NINCY KAREEM Vs. UNION OF INDIA AND ORS.
September 3, 2015
NINGU BEERA MUKRI Vs. UNION OF INDIA AND ORS.
January 16, 2015
NIRMAL CHANDRA BHUYAN Vs. UNION OF INDIA
January 16, 2015
NIRMALA DAHIYA Vs. UNION OF INDIA AND ORS.
April 23, 2015
NITIN KISHANBHAI VAGHORA Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD.
February 20, 2015
NUWAS KINDO Vs. UNION OF INDIA AND ORS.
February 13, 2015
P. MOHAMMED NISHAD Vs. UNION OF INDIA AND ORS.
September 11, 2015
P. RAJENDRAN Vs. THE UNIVERSITY GRANTS COMMISSION
February 26, 2015
P.K. MOCHITHAN Vs. THE UNION OF INDIA AND ORS.
September 11, 2015
P.P. JOHNSON Vs. UNION OF INDIA AND ORS.
August 31, 2015
P.S. SACHDEVA Vs. UNION OF INDIA AND ORS.
September 1, 2015
PALA SINGH TANCK Vs. UNION OF INDIA
January 5, 2015
PALLAVI TANDON Vs. UNION OF INDIA
January 8, 2015
PANKAJ MITTAL AND ORS. Vs. THE INDIA TOURISM DEVELOPMENT CORPORATION LTD.
February 25, 2015
PARDEEP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
February 5, 2015
PARTHASARATHI BANERJEE Vs. THE EX-OFFICIO PRESIDENT, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS.
February 23, 2015
PASCHIM RAILWAY KARMACHARI PARISHAD AND ORS. Vs. UNION OF INDIA AND ORS.
February 10, 2015
PAWAN JINDAL AND ORS. Vs. UNION OF INDIA AND ORS.
September 7, 2015
PAWAN KUMAR Vs. UNION OF INDIA AND ORS.
February 17, 2015
PHUNDI LAL Vs. UNION OF INDIA AND ORS.
September 9, 2015
PRAHLAD SINGH Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
February 26, 2015
PRATUL SAXENA Vs. UNION OF INDIA
January 5, 2015
PREM CHANDRA SACHAN Vs. CHIEF GENERAL MANAGER, TELECOM
January 15, 2015
PRITA RAM Vs. UNION OF INDIA AND ORS.
September 1, 2015
PRITAM SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB) AND ORS.
April 23, 2015
PRIYANKA Vs. UNION OF INDIA AND ORS.
September 2, 2015
PRONABENDRA CHAKRABORTY Vs. SECRETARY (R) CABINET SECTT.
January 29, 2015
PURUSHENDRA KUMAR Vs. UNION OF INDIA AND ORS.
January 30, 2015
PUSHPINDER SINGH Vs. UNION OF INDIA AND ORS.
March 12, 2015
R.D. VISHNAV Vs. UNION OF INDIA AND ORS.
February 13, 2015
R.K. BHATNAGAR AND ORS. Vs. UNION OF INDIA AND ORS.
February 26, 2015
R.K. RAI Vs. UNION OF INDIA
January 12, 2015
R.K. SAXENA Vs. UNION OF INDIA
January 5, 2015
RABINDRA NATH AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
February 13, 2015
RADHEY SHYAM SHARMA Vs. UNION OF INDIA AND ORS.
January 9, 2015
RAJ KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
January 5, 2015
RAJ MAL Vs. M.T.N.L. AND ORS.
April 28, 2015
RAJENDER SINGH TUSHIR Vs. SECRETARY, DEPARTMENT OF POSTS MINISTRY OF COMMUNICATIONS & IT GOVT. OF INDIA AND ORS.
September 10, 2015
RAJESH TANWAR Vs. UNION OF INDIA AND ORS.
March 11, 2015
RAJESHWAR KUMAR NAYYAR Vs. UNION OF INDIA AND ORS.
August 19, 2015
RAJIV KUMAR VIRMANI Vs. UNION OF INDIA AND ORS.
April 27, 2015
RAJIV TRIVEDI AND ORS. Vs. UNION OF INDIA AND ORS.
February 2, 2015
RAJWANT KAUR SIDHU Vs. UNION OF INDIA AND ORS.
January 29, 2015
RAM BHAROSA AND ORS. Vs. UNION OF INDIA AND ORS.
March 3, 2015
RAM CHANDER Vs. COMMISSIONER OF POLICE AND ORS.
March 3, 2015
RAM KISHAN AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
February 25, 2015
RAM KRISHAN SHARMA Vs. UNION OF INDIA AND ORS.
January 19, 2015
RAM KRISHNA SHARMA Vs. UNION OF INDIA AND ORS.
February 20, 2015
RAM NARAYAN SONI Vs. UNION OF INDIA
January 19, 2015
RAM NIWAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
January 8, 2015
RAM PAL Vs. UNION OF INDIA AND ORS.
March 24, 2015
RAM PALAT Vs. UNION OF INDIA
January 15, 2015
RAM RATTAN SHARMA Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
February 18, 2015
RAMBHAJ Vs. DTC
February 16, 2015
RAMESH CHAND AND ORS. Vs. PADMINI SINGLA
January 21, 2015
RAMESH CHANDER JAINTH Vs. UNION OF INDIA AND ORS.
September 10, 2015
RAMJI RAI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS) AND ORS.
February 3, 2015
RAMJIBHAI M. PARMAR AND ORS. Vs. UNION OF INDIA AND ORS.
October 7, 2015
RANJEETA Vs. UNION OF INDIA AND ORS.
March 25, 2015
RANJIT SINGH Vs. UNION OF INDIA AND ORS.
January 20, 2015
RAVI SHANKAR SINGH Vs. UNION OF INDIA
January 13, 2015
RAVIKANT Vs. UNION OF INDIA AND ORS.
April 24, 2015
RAVINDER KUMAR Vs. DELHI TRANSPORT CORPORATION
February 3, 2015
RAVINDER KUMAR AND ORS. Vs. STAFF SELECTION COMMISSIONER AND ORS.
September 21, 2015
RAVINDER MATHUR Vs. THE COMMISSIONER OF POLICE PHQ AND ORS.
February 25, 2015
RITA AHUJA Vs. UNION OF INDIA AND ORS.
April 23, 2015
ROSY GUPTA Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
September 7, 2015
S. JAMESRAJ Vs. UNION OF INDIA AND ORS.
August 31, 2015
S. USHA Vs. UNION OF INDIA AND ORS.
September 4, 2015
S.A.A. ABBASI Vs. THE CHAIRMAN CENTRAL BOARD OF TRUSTEES AND ORS.
January 28, 2015
S.L. RATREY Vs. UNION OF INDIA AND ORS.
February 13, 2015
S.N. SINHA Vs. INDIA COUNCIL OF AGRICULTURAL RESEARCH
January 20, 2015
S.S. SAINI Vs. UNION OF INDIA AND ORS.
April 24, 2015
SANDEEP KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 1, 2015
SANDHYA SHARMA Vs. UNION OF INDIA AND ORS.
March 5, 2015
SANJAY GUPTA Vs. RAKESH GARG
March 2, 2015
SANJAY KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
September 7, 2015
SANJEEV KUMAR BAJPAYEE Vs. UNION OF INDIA AND ORS.
April 24, 2015
SANJEEV KUMAR SAXENA Vs. UNION OF INDIA AND ORS.
January 20, 2015
SANKARANARAYANAN K.N. Vs. UNION OF INDIA AND ORS.
August 20, 2015
SANTOSH ARORA Vs. UNION OF INDIA AND ORS.
January 29, 2015
SANTOSH KUMAR Vs. UNION OF INDIA AND ORS.
March 31, 2015
SANTOSH KUMAR MEENA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
August 31, 2015
SARWAR ALI Vs. UNION OF INDIA AND ORS.
March 19, 2015
SATYA PRAKASH SINGH Vs. UNION ON INDIA AND ORS.
March 31, 2015
SATYANARAYAN SHARMA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
April 24, 2015
SATYAWAN Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS.
January 19, 2015
SAVITRI HANS Vs. U.O.I. AND ORS.
April 28, 2015
SHAHNAZ KHAN Vs. UNION OF INDIA AND ORS.
February 24, 2015
SHAILENDRA NATH TRIPATHI Vs. UNION OF INDIA AND ORS.
April 29, 2015
SHAKTI AMARSHIBHAI RATHOD Vs. UNION OF INDIA AND ORS.
January 13, 2015
SHAMSUDEEN A. Vs. UNION OF INDIA AND ORS.
September 4, 2015
SHATRUGHAN PRASAD TIWARI Vs. NDMC AND ORS.
February 17, 2015
SHEETAL SINGH SAINI Vs. ANIL GOSWAMI AND ORS.
September 18, 2015
SHIV KUMAR Vs. UNION OF INDIA AND ORS.
January 28, 2015
SHIV KUMAR AND ORS. Vs. DIRECTOR GENERAL, EMPLOYEES STATE INSURANCE CORP. AND ORS.
April 28, 2015
SHIV NATH SINGH AND ORS. Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION
February 27, 2015
SHYAM SINGH Vs. GOVT. OF NCD AND ORS.
April 23, 2015
SHYAMLAL THAKUR Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
February 13, 2015
SITA RAM Vs. UNION OF INDIA AND ORS.
January 9, 2015
SREELATHA K. AND ORS. Vs. UNION OF INDIA AND ORS.
August 31, 2015
STATE OF GUJARAT Vs. R.S. YADAV AND ORS.
July 31, 2015
SUBHASH CHAND YADAV AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
January 20, 2015
SUDHA MIDHA Vs. UNION OF INDIA AND ORS.
September 10, 2015
SUDHIR CHOPRA Vs. UNION OF INDIA AND ORS.
August 25, 2015
SUDHIR KUMAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS) AND ORS.
March 4, 2015
SUKHDEV SINGH KARKHAL Vs. UNION OF INDIA
January 5, 2015
SUKHPAL KAUR Vs. UNION OF INDIA AND ORS.
September 2, 2015
SUMITA CHAUDHURI Vs. THE UNIVERSITY GRANTS COMMISSION
February 26, 2015
SUNIL KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
April 28, 2015
SUNIL MATHUR Vs. UNION OF INDIA AND ORS.
April 1, 2015
SURESH CHANDRA SHUKLA Vs. UNION OF INDIA AND ORS.
August 14, 2015
SURESH SHARMA Vs. NTRO AND ORS.
February 18, 2015
SURINDER KAUR Vs. THE CHIEF GENERAL MANAGER, NORTHERN TELECOM REGION, BHARAT SANCHAR NIGAM LIMITED
January 29, 2015
SURINDER KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
February 20, 2015
SUSHIL YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
February 17, 2015
SUSHILA BAI YADAV Vs. UNION OF INDIA AND ORS.
January 30, 2015
SUSHILA DEVI Vs. GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LIMITED AND ORS.
January 28, 2015
SUSHMA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
January 19, 2015
TAHIR HUSSAIN ANSARI Vs. THE DIRECTOR GENERAL (PER-IV) BSNL AND ORS.
February 25, 2015
TAPAN KUMAR CHAKARVARTI Vs. UNION OF INDIA AND ORS.
March 31, 2015
TARA CHAND SHARMA Vs. UNION OF INDIA AND ORS.
January 20, 2015
TARSEM SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
January 28, 2015
TEJ PAL SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS.
March 18, 2015
TSEWANG DORJEY AND ORS. Vs. UNION OF INDIA AND ORS.
September 21, 2015
TUSHAR RANJAN Vs. MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION
January 7, 2015
TUSHAR RANJAN MOHANTY Vs. UNION OF INDIA AND ORS.
August 31, 2015
U. RAI ARYA Vs. UNION OF INDIA AND ORS.
February 18, 2015
UMA SHARMA Vs. DIRECTOR GENERAL (WORKS) C.P.W.D. AND ORS.
September 8, 2015
V.K. SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
September 18, 2015
V.N. TANDON Vs. UNION OF INDIA AND ORS.
January 20, 2015
VANDANA MISHRA Vs. UNION OF INDIA AND ORS.
February 4, 2015
VED PRAKASH Vs. UOI AND ORS.
February 17, 2015
VED PRAKASH Vs. THE SECRETARY, DEPARTMENT OF POSTS AND ORS.
September 8, 2015
VIJAY Vs. GOVT. OF NCT OF DELHI AND ORS.
April 30, 2015
VIJAY KUMAR Vs. UNION OF INDIA AND ORS.
January 28, 2015
VIJAY PRATAP SHARMA Vs. UNION OF INDIA AND ORS.
March 5, 2015
VIJENDRA PAL Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
February 23, 2015
VIMAL CHANDRA PANDEY Vs. UNION OF INDIA AND ORS.
January 28, 2015
VINAI KUMAR SRIVASTAV AND ORS. Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS.
September 8, 2015
VINOD KUMAR Vs. UNION OF INDIA AND ORS.
January 20, 2015
VINOD KUMAR GOEL Vs. UNION OF INDIA AND ORS.
April 28, 2015
VINOD NARMAL Vs. MINISTRY OF RAILWAYS AND ORS.
March 10, 2015
YOGAMBER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
March 26, 2015
YOGESH NIRALA Vs. UNION OF INDIA AND ORS.
February 18, 2015