Case Index

Title
Date
AARON LUNGLENG AND ORS. Vs. THE NORTH EASTERN HILL UNIVERSITY AND ORS.
May 25, 2015
ABDUL MALEK Vs. THE STATE OF MEGHALAYA AND ORS.
March 30, 2015
ABDUL MOTLEB AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
August 6, 2015
ABDUL SAHID CHOUDHURY Vs. THE UNION OF INDIA AND ORS.
February 5, 2015
ABUL HASHEM AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
August 26, 2015
ACSCO TRAVELS AND ORS. Vs. INDIAN AIRLINES LIMITED
March 3, 2015
AIDORLANG DIENGDOH AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
May 28, 2015
AKRAMUZ ZAMAN Vs. STATE OF MEGHALAYA AND ORS.
June 29, 2015
ALARICK J. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
July 31, 2015
ALET MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
January 27, 2015
ALICE JOHN Vs. THE UNION OF INDIA AND ORS.
September 1, 2015
AMRIT CEMENT INDUSTRIES LTD. AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
January 28, 2015
AMZAD HOSSAIN AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
March 30, 2015
ANAND ROY Vs. UNION OF INDIA AND ORS.
September 9, 2015
ANJAN CHAKRABORTY Vs. THE CHIEF SECRETARY TO THE GOVT. OF MEGHALAYA AND ORS.
June 23, 2015
ARPHAR D TYNGKAN Vs. STATE OF MEGHALAYA AND OTHERS
July 15, 2015
ASHRAF Vs. UNION OF INDIA AND ORS.
May 8, 2015
B. BHATTACHARJEE Vs. THE APPELLATE AUTHORITY AND REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA AND ORS.
November 6, 2015
B.E. MYLLIEM UMLONG AND ORS. Vs. KHASI HILLS AUTONOMOUS DISTRICT AND ORS.
June 5, 2015
BADRUL BORBHUIYA Vs. STATE OF MEGHALAYA
December 4, 2015
BAIENGSKHEM S. LYNGDOH Vs. THE STATE OF MEGHALAYA AND ORS.
October 28, 2015
BANANGSAN TYNSONG Vs. THE STATE OF MEGHALAYA AND ORS.
April 10, 2015
BANSHANBOR THANGKHIEW Vs. THE STATE OF MEGHALAYA AND ORS.
July 3, 2015
BEAUTY SYIEMLIEH AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
July 21, 2015
BELMA MAWRIE AND ORS. Vs. CHIEF INFORMATION COMMISSIONER (C.I.C.) MEGHALAYA STATE INFORMATION COMMISSION AND ORS.
July 29, 2015
BENHUR M. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
July 14, 2015
BHASKAR JYOTI BARMAN Vs. THE STATE OF MEGHALAYA AND ORS.
October 27, 2015
BHIM SINGH VERMA Vs. YATENDRA KUMAR YADAV AND ORS.
August 11, 2015
BILIT R. MARAK Vs. STATE OF MEGHALAYA AND ORS.
June 11, 2015
BINGDON SYIEMLIEH Vs. MUKUL JEISHI AND ORS.
March 18, 2015
BRIJPAL SINGH Vs. THE UNION OF INDIA AND ORS.
October 8, 2015
BYRNIHAT INDUSTRIES ASSOCIATION AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
July 2, 2015
CANTONMENT HARIJAN WELFARE ASSOCIATION AND ORS. Vs. THE UNION OF INDIA AND ORS.
April 20, 2015
CHAITANYA PROJECTS, CONSULTANCY PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
December 2, 2015
CHEERY MAY NONGKHLAW Vs. THE STATE OF MEGHALAYA AND ORS.
April 21, 2015
CHELES LAMARE Vs. THE COMMISSIONER & SECRETARY OF AGRICULTURE, GOVERNMENT OF MEGHALAYA AND ORS.
February 25, 2015
CHRISTABELL SOHTUN Vs. UNION OF INDIA AND ORS.
September 3, 2015
CHRISTINE DOHLING Vs. THE STATE OF MEGHALAYA AND ORS.
May 26, 2015
CMJ FOUNDATION AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
July 16, 2015
DALBIN N. MARAK AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
April 9, 2015
DAMILTON HOOJON Vs. THE STATE GOVERNMENT OF MEGHALAYA AND ORS.
November 3, 2015
DAMIR CH. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
May 20, 2015
DEORIS MARBANIANG Vs. STATE OF MEGHALAYA AND ORS.
April 1, 2015
DIMA A. SANGMA AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
February 9, 2015
DIPPARSON G. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
June 1, 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KASHMIRA KAUR AND ORS.
November 10, 2015
DONALD P JYRWA AND OTHERS Vs. CHIEF ADMINISTRATIVE OFFICER
September 29, 2015
DURGESH KUMAR AGRAWAL Vs. UNION OF INDIA AND ORS.
February 4, 2015
DYNAMIC SHELLS INDIA PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
June 19, 2015
EBRAHIM MIAH AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
February 18, 2015
ERWIN B. KYNDIAH AND ORS. Vs. SHARON A. PAKYNTEIN AND ORS.
June 1, 2015
FIASTA T. DEINGDOH Vs. THE UNION OF INDIA AND ORS.
August 25, 2015
G/3101763 X JOGINDER SINGH Vs. THE UNION OF INDIA AND ORS.
July 21, 2015
GIASHUDDIN AHMED AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
June 1, 2015
GOVIND JHA AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
August 12, 2015
HELAL UDDIN SK AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
October 13, 2015
HUMBERT PATRICK SYIEM AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
November 6, 2015
ISABELLA KYRSIAN Vs. STATE OF MEGHALAYA AND ORS.
February 10, 2015
IUMINGSTAR NONGSIEJ Vs. THE STATE OF MEGHALAYA AND ORS.
March 18, 2015
J.M. THANGKHIEW AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
September 28, 2015
JASVIR SINGH Vs. UNION OF INDIA AND ORS.
October 7, 2015
JC-3101022 H NB (SUB) BANBARI LAL Vs. THE UNION OF INDIA AND ORS.
March 4, 2015
JELLENI SANGMA AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
June 8, 2015
JEMICA KIVIGHO ZHIMOMI AND ORS. Vs. THE VICE CHANCELLOR, NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
December 4, 2015
JENGBHA R. MARAK Vs. STATE OF MEGHALAYA AND ORS.
January 29, 2015
JIMBE R. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
June 16, 2015
JOHN CHEN Vs. IVORY SYIEM AND ORS.
June 29, 2015
JOHNNY DKHAR Vs. UNION OF INDIA AND ORS.
July 20, 2015
JOHNY A. MARAK Vs. THE UNION OF INDIA AND ORS.
June 16, 2015
JORO M. SANGMA Vs. THE UNION OF INDIA AND ORS.
June 1, 2015
JOSEPH PULLAN AND ORS. Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
August 12, 2015
JOSEPH PULLAN AND ORS. Vs. NORTH EASTERN HILLS UNIVERSITY AND ORS.
April 16, 2015
JOSIMUDDIN AHMED Vs. STATE OF MEGHALAYA AND ORS.
September 29, 2015
JULIAN THONGNI Vs. STATE GOVERNMENT OF MEGHALAYA AND ORS.
April 27, 2015
JYOTI VASWANI Vs. RESHMA VASWANI AND ORS.
June 24, 2015
KA BANTEINAM SYNGAI Vs. KA SYRPAIMON KHIEWTAM AND OTHERS
September 23, 2015
KAMPHER MARK SWER Vs. STATE OF MEGHALAYA AND ORS.
August 10, 2015
KENENDRO N. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
March 26, 2015
KERWITH MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
February 18, 2015
KYNTIEW AKOR SUCHIANG Vs. WOSTON HYNNIEWTA
September 21, 2015
LALIT KUMAR JHA Vs. NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
September 1, 2015
LIODREKSHON NONGSIANG Vs. STATE OF MEGHALAYA AND ORS.
October 6, 2015
LORINA NONGSEIJ Vs. THE STATE OF MEGHALAYA AND ORS.
December 7, 2015
LT. CO. RAGBIR SINGH (RETD), S/O (L) PIARA SINGH, SENIOR GENERAL MANAGER, (HR & ADMINISTRATION) ADHUNIK CEMENT LTD. LUMSHNONG, EAST JAINTIA HILLS DISTRICT, MEGHALAYA Vs. SHRI. ABDUL KADIR, S/O (L) M. ALI, REG CONTRACTOR NO.11029/144 R/O KULI KAWN, AIZAWL, MIZORAM, C/O HEADQUARTERS
August 14, 2015
LUCKY R. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
June 16, 2015
LUITPAR BUILDERS & DEVELOPERS PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
November 5, 2015
MANAGING COMMITTEE OF THE RAID SHABONG BORDER AREA SECONDARY SCHOOL Vs. STATE OF MEGHALAYA AND ORS.
April 22, 2015
MANZIL THAPA Vs. UNION OF INDIA AND ORS.
August 26, 2015
MARTIN LUTHER CHRISTIAN UNIVERSITY Vs. UNION OF INDIA AND ORS.
December 15, 2015
MATILDA M. SANGMA AND ORS. Vs. TRIPTI DARIANGO
May 12, 2015
MAWTHUNGKPER VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
June 2, 2015
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD AND ORS Vs. JUD CEMENTS LIMITED AND ORS
November 18, 2015
MISTU DEB AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
March 25, 2015
NADURIAN LYTAN Vs. UNION OF INDIA AND ORS.
September 3, 2015
NELSON KHARBANI Vs. STATE OF MEGHALAYA AND ORS.
June 8, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. FLEMING JEFFREY NONGRUM AND ORS.
September 16, 2015
NIRMALA CHETTRI Vs. THE STATE OF MEGHALAYA AND ORS.
August 14, 2015
NIWANKI CHALLAM Vs. THE STATE OF MEGHALAYA AND ORS.
August 27, 2015
NO. G/134688 RFN (GD) R. RAMU Vs. THE UNION OF INDIA AND ORS.
May 5, 2015
NO.G/115328N, RFN/GD KARAM SINGH Vs. THE UNION OF INDIA AND ORS.
July 24, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. SENITHSON D. SHIRA AND ORS.
May 11, 2015
PAWAN BAWRI Vs. STATE OF MEGHALAYA AND ORS.
December 16, 2015
PHORDAN MARBANIANG Vs. P. TRELLY LYNGDOH AND ORS.
July 31, 2015
POOJA AGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
March 26, 2015
PRENINGSON CH. SANGMA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
June 12, 2015
PRINGCHI N. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
June 16, 2015
PRODIPTA KHONGWIR Vs. THE STATE GOVERNMENT OF MEGHALAYA AND ORS.
October 28, 2015
R.K. ANGANGBI SINGH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS.
August 27, 2015
RAJ KUMAR SETHIA AND ORS. Vs. TEJ KARAN SETHIA AND ORS.
March 13, 2015
RAJIB KUMAR SARKAR Vs. THE UNION OF INDIA AND ORS.
September 1, 2015
RAM BAHADUR SUNAR Vs. THE UNION OF INDIA AND ORS.
March 10, 2015
RAM SUNDER DEVI Vs. LUCY SAWKMIE AND ORS.
June 18, 2015
RANA BHUSAN DEB Vs. STATE OF MEGHALAYA AND ORS.
August 26, 2015
RANBIR KUMAR Vs. R. BHATTACHARYA
March 27, 2015
RANI MOTORS (AUTHORIZED MARUTI DEALER) Vs. THE ADDITIONAL DIRECTOR, THE DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE AND ORS.
April 7, 2015
RANJENG G. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
May 26, 2015
REGISTRAR GENERAL Vs. STATE OF MEGHALAYA
May 27, 2015
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. ADELBERT NONGRUM
May 18, 2015
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
November 19, 2015
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. THE SORDAR, SKHEMBOR KHONGJIREM OF WAHKHEN VILLAGE
April 30, 2015
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA AND ORS.
December 15, 2015
REKHA G. MOMIN Vs. THE UNION OF INDIA AND ORS.
June 11, 2015
RHINKLE M. MARAK AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
June 16, 2015
RIAZ UDDIN Vs. STATE OF MEGHALAYA AND ORS.
May 1, 2015
RITESH RANJAN Vs. SMITA VERMA RANJAN AND ORS.
September 9, 2015
RNB CARBIDES AND FERRO ALLOYS PVT. LTD. Vs. THE UNION OF INDIA
May 25, 2015
ROBERT ZOMAWIA STREET Vs. UNION OF INDIA AND ORS.
November 18, 2015
ROMENI D. SHIRA Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
June 9, 2015
RUNAVALLERIE N. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
April 14, 2015
SABITRI DEVI SARMA AND ORS. Vs. SANT KUMAR BAJORIA AND ORS.
November 6, 2015
SABYASACHI DUTT Vs. THE STATE OF MEGHALAYA AND ORS.
December 9, 2015
SABYASACHI DUTT Vs. HDFC BANK LIMITED
June 5, 2015
SAINKUR DEWKHAID AND ORS. Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL, SHILLONG AND ORS.
September 10, 2015
SALIMUDIN SARKAR Vs. THE STATE OF MEGHALAYA AND ORS.
August 25, 2015
SAMIUL ISLAM Vs. STATE OF MEGHALAYA AND ORS.
June 11, 2015
SANTANU SANNYASHI Vs. THE STATE OF MEGHALAYA AND ORS.
June 17, 2015
SATYABRATA DAS Vs. STATE OF MEGHALAYA AND ORS.
March 25, 2015
SAY SIANGSHAI Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
July 3, 2015
SENGKAL B. SANGMA Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
October 15, 2015
SEVEN CITY DEVELOPERS PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
March 31, 2015
SHARON A. PAKYNTEIN AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
February 25, 2015
SHYAM SUNDER SHAH Vs. THE UNION OF INDIA AND ORS.
June 26, 2015
SMTI. BELINA MARAK Vs. THE DISTRICT MAGISTRATE ,WEST GARO HILLS, WILLIAMNAGAR
October 30, 2015
SMTI. THERA CH. MARAK, W/O SHRI MARK SALING SANGMA, R/O SELSELLA, WEST GARO HILLS DISTRICT. MEGHALAYA Vs. THE STATE OF MEGHALAYA AND OTHERS
November 10, 2015
SONTUSH SANGMA AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
February 3, 2015
STATE OF MEGHALAYA Vs. NURUL ISLAM
September 11, 2015
STATE OF MEGHALAYA AND ORS. Vs. TANGKHAM M. SANGMA AND ORS.
November 26, 2015
STEPHANSON LALOO Vs. THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
July 15, 2015
SUMAN DEB Vs. STATE OF MEGHALAYA
June 5, 2015
SUNITY NONGBRI Vs. STATE OF MEGHALAYA AND ORS.
July 22, 2015
SURAJ ALEY Vs. THE STATE OF MEGHALAYA AND ORS.
May 26, 2015
SURAJUL ISLAM KAZI AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
June 2, 2015
SUZIE BENGONIA MAWKHLIENG Vs. STATE OF MEGHALAYA
November 17, 2015
SYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA AND ORS.
August 19, 2015
SYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA; COMMISSIONER & SECRETARY PUBLIC WELFARE DEPARTMENT, SHILLONG-1; CHIEF ENGINEER, PWD (ROADS), MEGHALAYA SHILLONG 1; EXECUTIVE ENGINEER
September 28, 2015
TANGKHAM M. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
June 30, 2015
TAPAN KUMAR CHAKRABARTY Vs. NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
June 8, 2015
TENGCHINORA R. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
June 1, 2015
TENILLA NONGRURA MARAK AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
May 12, 2015
THE CHIEF EXECUTIVE OFFICER, MEGHALAYA BOARD OF WAKF Vs. KISHAN CHANDRA BAHIRWANI AND ORS.
June 1, 2015
THE LOKAICHAR SECONDARY SCHOOL AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
June 24, 2015
THE MANAGING DIRECTOR, MECOFED Vs. TIKENDER SINGH AND ORS.
June 11, 2015
THE MEGHALAYA ENERGY CORPORATION LTD. Vs. SUKENDRA SANGMA
April 22, 2015
THE REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA, SHILLONG Vs. STATE OF MEGHALAYA AND OTHERS
December 10, 2015
THE SECRETARY, MEGHALAYA PUBLIC SERVICE COMMISSION AND ORS. Vs. ADELBERT KHARLYNGDOH AND ORS.
March 24, 2015
THE STATE OF MEGHALAYA AND ORS. Vs. DEBA PRASAD SAHA AND ORS.
March 4, 2015
THE STATE OF MEGHALAYA AND ORS. Vs. BIMOL DEB AND ORS.
July 31, 2015
THE STATE OF MEGHALAYA AND ORS. Vs. NETHER M. SANGMA AND ORS.
April 17, 2015
THE STATE OF MEGHALAYA AND ORS. Vs. MBK REDDY
November 5, 2015
THE UNION OF INDIA Vs. DICKSON CH. MARAK
February 12, 2015
THE UNION OF INDIA AND ORS. Vs. VIJAY KUMAR
August 5, 2015
THE UNION OF INDIA AND ORS. Vs. ANIL KUMAR YADAV
February 26, 2015
TIKENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
July 22, 2015
TRINAFANCY W. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
April 1, 2015
U. NOLANDRO LYNGDOH Vs. THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
February 18, 2015
UNION OF INDIA AND ORS. Vs. LEKH BAHADUR THAPA
April 7, 2015
UNION OF INDIA AND ORS. Vs. PRASHANT KUMAR
June 26, 2015
UNION OF INDIA AND ORS. Vs. SATYA NARAYAN
April 22, 2015
UNION OF INDIA AND ORS. Vs. SAMIR CHANDRA KAR
June 17, 2015
VENETTA KHARSYNTIEW AND ORS. Vs. TUSHAR NATH BHATTACHARJEE AND ORS.
September 10, 2015
VERINTHIA G. MOMIN Vs. THE STATE OF MEGHALAYA AND ORS.
October 7, 2015
VIJAY KUMAR Vs. STATE OF MEGHALAYA AND ORS.
March 18, 2015
WONDER M. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
June 11, 2015