Case Index

Title
Date
7 STAR DISTILLERIES Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED AND ORS.
November 21, 2015
A S POPHARE Vs. SANJAY BHATIYA AND ORS
October 26, 2015
A.D. KHARE AND ORS. Vs. THE MAHARASHTRA STATE ELECTRICITY BOARD AND ORS.
January 8, 2015
A.K. KUMARAN NAIR Vs. UNION OF INDIA AND ORS.
September 8, 2015
A.S.N. AGRI GENETICS PRIVATE LIMITED Vs. BASANT AGRO TECH (I) LIMITED
July 16, 2015
AAKANSHA ROY RASMUSSEN Vs. ADWAIT ANIL DIXIT
February 23, 2015
AARTS MODULE INTERNATIONAL PVT. LTD. AND ORS. Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ORS.
June 22, 2015
ABASAHEB AND ORS. Vs. USHA AND ORS.
August 17, 2015
ABASAHEB JANARDHAN CHAVAN AND ORS. Vs. THE STATE OF MAHARASHTRA
February 4, 2015
ABDUL CHAPPARBAN Vs. STATE OF GOA
July 9, 2015
ABDUL KALAM ABDUL NABI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AMRAVATI
July 8, 2015
ABDUL MALIK NABI AHMED Vs. THE STATE OF MAHARASHTRA
June 8, 2015
ABDUL MALIK NABI AHMED Vs. THE STATE OF MAHARASHTRA
August 6, 2015
ABDUL RAHIM KHAN Vs. TAJ BAGH COMMITTEE
March 23, 2015
ABDUL RAHMAN ANJARIA & ANR Vs. MOHAMMAD KALLU IBRAHIM SHAH
July 8, 2015
ABDUL RASHID ABDUL LATIF MUSALMAN Vs. ZILLA PARISHAD, JALGAON AND ORS.
July 16, 2015
ABDUL RAZAK FAUJDARKHAN AND ORS. Vs. SHARADA R. ADYANTHAYA AND ORS.
March 9, 2015
ABDUL RAZAK MOHAMMED ISHAQUE Vs. HAMIDABEE SAYYED HAROON ATTAR AND ORS.
January 28, 2015
ABDUL REHMANKHAN FAKIR MOHAMED Vs. AFZAL KHAN AND ORS.
September 1, 2015
ABDUPPA VENGADAN AND ORS. Vs. UNION OF INDIA AND ORS.
April 9, 2015
ABDUR RAHMAN ANJARIA AND ORS. Vs. MOHHAMAD KALLU IBRAHIM SHAH AND ORS.
April 17, 2015
ABHA DASTANE - RAO Vs. PRABHAKAR NARSINGH DEOLANKAR AND ORS.
April 30, 2015
ABHA DASTANE-RAO AND ORS Vs. PRABHAKAR DEOLANKAR AND ORS
February 17, 2015
ABHAY HARAKCHAND SANCHETI Vs. BABAN PANDU DASWANT AND ORS.
April 10, 2015
ABHAY LADDULAL SHAH AND ORS. Vs. UDAYKUMAR RADHAKISAN DUBEY AND ORS.
April 18, 2015
ABHAYRAO PRAKASHRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
February 3, 2015
ABHIJIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 16, 2015
ABHIJIT KISHOR PATIL AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 30, 2015
ABHIMANYU Vs. STATE OF MAHARASHTRA
January 15, 2015
ABHISHEK MISHRA Vs. THE STATE OF GOA AND ORS.
December 21, 2015
ABHISHEK PRADIP TARKASE Vs. THE COMMISSIONER OF POLICE NAGPUR CITY AND ORS.
October 1, 2015
ABHISHEK TALWAR Vs. L & T FINANCE LTD
February 23, 2015
ABID & COMPANY STEELS PRIVATE LIMITED Vs. BOMBAY MERCANTILE CO-OP. BANK
May 6, 2015
ABRAAJ INVESTMENT MANAGEMENT LTD. Vs. NEVILLE TULI
July 14, 2015
ABRARODDIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 17, 2015
ACHARYA MAHANT SALKAR BABA Vs. DATTATRAYA S/O BABUJI PECHE
February 27, 2015
ACHYUT VAMANRAO ATRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 9, 2015
ACHYUTBHAI HIRALAL SHAH Vs. PRINCESS UJAWALA RAJE
June 12, 2015
ACRON DEVELOPERS PRIVATE LIMITED Vs. PATEL ENGINEERING LIMITED
August 21, 2015
ADARSH VIDYALAYA SHIKSHAN SAMITI Vs. THE STATE OF MAHARASHTRA AND ORS.
April 8, 2015
ADARSH Y SHET MAYEKAR, Y SHET Vs. SHIRODA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED
October 9, 2015
ADDHAR MERCANTILE PRIVATE LIMITED Vs. SHREE JAGDAMBA AGRICO EXPORTS PVT. LTD.
June 12, 2015
ADDITIONAL COMMISSIONER OF SALES TAX Vs. INDO COUNT INDUSTRIES LTD.
March 24, 2015
ADDL. COLLECTOR OF GOA AND ORS. Vs. ERNESTO DOS MERCES CARVALHO AND ORS.
January 19, 2015
ADDL. COMMISSIONER OF SALES TAX Vs. SUN SYSTEMS AND ORS.
November 24, 2015
ADITYA BARTHAKUR Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
September 4, 2015
ADITYA BIRLA FINANCE LIMITED Vs. CARNET ELIAS FERNANDES AND ORS.
September 4, 2015
ADITYASAI COTSPIN PVT. LTD. Vs. LOUIS DRAYFUS COMMODITIES INDIA PVT. LTD. AND ORS.
February 4, 2015
ADIVASI SAMAJ KRUTI SAMITI Vs. STATE OF MAHARASHTRA
February 4, 2015
ADM AGRO INDUSTRIES LATUR & VAIZAG PVT. LTD. Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY, WELFARE AND ORS.
April 28, 2015
ADVANCE NETWAYS MARKETING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 13, 2015
ADVANCE POWER DISPLAY SYSTEMS LTD. Vs. COMMISSIONER OF INCOME TAX-8
October 12, 2015
AFLOAT TEXTILES (INDIA) LTD. Vs. UNION OF INDIA
October 19, 2015
AFLOAT TEXTILES (INDIA) LTD. Vs. UNION OF INDIA
July 30, 2015
AFZAL ABDUL SATTAR OOMERBHOY AND ORS. Vs. MAJID AHMEDBHAI OOMERBHOY AND ORS.
June 16, 2015
AGARSONS CONTAINER TERMINALS Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED
April 8, 2015
AGARWAL METALS & ALLOYS UNIT-II Vs. COMMISSIONER OF C. EX. & S.T., VAPI
February 24, 2015
AGENCY REAL MARGAO PVT. LTD. Vs. SUBHASH K. PARAB
February 12, 2015
AGIO PHARMACEUTICALS LTD. Vs. KOJACH LTD.
August 26, 2015
AGRICULTURAL PRODUCE MARKET COMMITTEE ARJUNI MOREGAON AND ORS.­ Vs. ASHOK AND ORS.
January 22, 2015
AHER SANGITA RAMDAS Vs. STATE OF MAHARASHTRA
April 8, 2015
AHMED PYARMOHAMMAD ATAR AND ORS. Vs. DIGAMBAR KALIDAS SALUNKE AND ORS.
September 22, 2015
AHMED VAZIR PARKAR Vs. UNION OF INDIA AND ORS.
August 20, 2015
AIDEK TOURISM SERVICES PVT LTD Vs. ADITYA BIRLA NUVO LTD
April 17, 2015
AIHAANA ACHARIYA SHARMA Vs. STATE OF MAHARASHTRA
January 12, 2015
AIR INDIA LTD. AND ORS. Vs. S. GUNAHARI AND ORS.
June 8, 2015
AIREX LOGISTICS EXPRESS SERVICES P. LTD. Vs. ASIT C. MEHTA INVESTMENT INTERMEDIATES LIMITED
January 23, 2015
AJANTA PHARMA LIMITED Vs. EVANS MEDICAL PLC AND ORS.
June 12, 2015
AJANTA PHARMA LIMITED Vs. TRANSCEND THERAPEUTICS PVT. LTD. AND ORS.
July 1, 2015
AJANTA PHARMA LIMITED Vs. VARDHAMAN LIFECARE PRIVATE LIMITED
July 9, 2015
AJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
February 26, 2015
AJAY Vs. LAXMIKANT TRADING CO. PVT. LTD.
September 21, 2015
AJAY R. DHOOT Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
July 15, 2015
AJAY SINGH (SUNNY) DEOL Vs. SUNEEL DARSHAN
April 16, 2015
AJAY SINGH SANDHU Vs. UNION OF INDIA
August 31, 2015
AJAYKUMAR SHANKARRAO WAGHMARE Vs. STATE OF MAHARASHTRA AND ORS.
February 27, 2015
AJIT B. JADHAV Vs. DEVASTHAN VYAVASTHAPAN COMMITTEE AND ORS.
April 7, 2015
AJIT SUKHIJIA Vs. EDGAR FRANCISCO VALLES
July 9, 2015
AJIT VISHWANATH BORADE Vs. THE STATE OF MAHARASHTRA
September 28, 2015
AJITKUMAR S/O KRISHNARAO ALIAS KRUSHNAKANT MUDHOLKAR Vs. RADHAMOHAN S/O BADRILAL BAJAJ
March 10, 2015
AKBAR AND ORS. Vs. THE STATE OF MAHARASHTRA
July 3, 2015
AKBAR INTIJARUL ANSARI Vs. STATE OF MAHARASHTRA
September 2, 2015
AKBARALLYS Vs. INDIAN OIL CORPORATION
January 19, 2015
AKHILESH HARSHAL PANDEY Vs. STATE OF MAHARASHTRA AND ORS.
January 14, 2015
AKHTAR HUSSEIN MOHIDDIN ALI SHAIKH Vs. STATE OF MAHARASHTRA
January 22, 2015
AKHTAR SALIM Vs. STATE OF MAHARASHTRA AND ORS.
August 5, 2015
AKKADIAN HOUSING AND INFRASTRUCTURE PVT. LTD. AND ORS. Vs. PANTHEON INFRASTRUCTURE PVT. LTD. AND ORS.
September 21, 2015
AKRAM MOHD. MUNAWAR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
January 20, 2015
AKRAMKHAN GULAM KADAR KHAN AND ORS. Vs. COLLECTOR AND ORS.
April 8, 2015
AKSHAT MADAN Vs. DARASHAW & CO PVT LTD
February 17, 2015
AKSHAY SURESH HADAVALE Vs. STATE OF MAHARASHTRA
January 15, 2015
AKSHAY VITTA MANAGEMENT AND INVESTMENT CONSULTANCY SERVICES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 21, 2015
AL-CAN EXPORT PVT. LTD. Vs. PRESTIGE H.M. POLYCONTAINERS LTD. AND ORS.
December 9, 2015
ALANKIT HEALTHCARE TPA LTD Vs. NUCLEUS GIS AND ITES LTD
August 17, 2015
ALEIXO ARNOLFO PEREIRA Vs. JOAO C. PEREIRA
January 12, 2015
ALI ASGAR SIRAJ KOMTIWALA Vs. V.S. SINGH AND ORS.
July 24, 2015
ALIMIYA UMAR CHOUGULE Vs. MINISTRY OF COOPERATION AND DE ADDICTION ACTIVITIES
February 17, 2015
ALKA CHANDEWAR Vs. SHAMSHUL ISHRAR KHAN
October 27, 2015
ALLAN VALLES Vs. ALKA ATCHUT TELI AND ORS.
January 22, 2015
ALLAUDDIN Vs. THE STATE OF MAHARASHTRA AND ORS.
March 5, 2015
ALLELUIA BARNABE CAEIRO Vs. WILSON CAEIRO
December 5, 2015
ALLIANCE SPACE PVT. LTD. Vs. THE INCOME TAX OFFICER AND ORS.
March 27, 2015
ALOK RANJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
ALSON RODRIGUES Vs. STATE OF GOA
September 28, 2015
ALVI CHAUSH Vs. SALEHA BEGUM AND ORS.
March 11, 2015
ALWYN MICHAEL D SA Vs. MAYOR
July 28, 2015
AMAN HARISHKUMAR VIJ Vs. SHANTABAI ANANDRAO PATIL
April 13, 2015
AMANULLA KHAN Vs. STATE OF MAHARASHTRA AND ORS.
August 13, 2015
AMARBIN SALAM CHAUS Vs. STATE OF MAHARASHTRA
September 29, 2015
AMARJEETSINGH S/O JAGTARSINGH MOHAR Vs. STATE OF MAHARASHTRA
May 8, 2015
AMBAAL HOLDINGS Vs. PYRAMID FINANCE PRIVATE LIMITED
March 23, 2015
AMBADAS RAGHUNATH WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AHMEDNAGAR AND ORS.
March 15, 2015
AMBARWADIKAR & CO Vs. STATE OF MAHARASHTRA
January 22, 2015
AMBREEN AKHOON Vs. ADITYA AURN PAUDWAL AND ORS.
August 4, 2015
AMERICAN PRESIDENT LINES LTD. AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY AND ORS.
February 4, 2015
AMEY PRABHUDESSAI AND ORS. Vs. STATE OF GOA AND ORS.
January 29, 2015
AMIN S/O FATEHALIBHAI VEERANI Vs. MEERABAI W/O KUNJILAL BHARTIYA
March 26, 2015
AMIN WAREHOUSING AND ORS. Vs. AL FREIGHT INTERNATIONAL PVT. LTD. AND ORS.
December 10, 2015
AMINA BI SHAIKH Vs. CHIEF OFFICER, BICHOLIM MUNICIPAL COUNCIL AND ORS.
February 11, 2015
AMINA BI SHAIKH Vs. CHIEF OFFICER, BICHOLIM MUNICIPAL COUNCIL AND ORS.
November 2, 2015
AMIR SHAIKH SHARIF Vs. MANAGING DIRECTOR, BHIMA SAHAKARI SAKHAR KARKHANA LIMITED AND ORS.
November 26, 2015
AMIT Vs. THE STATE OF MAHARASHTRA AND ORS.
April 7, 2015
AMIT Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
AMIT AND ORS. Vs. KRISHNA RAOSAHEB PAWAR AND ORS.
January 19, 2015
AMIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 23, 2015
AMIT HEMENDRA JHAVERI Vs. UNION OF INDIA AND ORS.
October 13, 2015
AMIT JAYAWANT JAIN AND ORS. Vs. THE UNION OF INDIA AND ORS.
July 10, 2015
AMIT PRAKASH JASTE Vs. STATE OF MAHARASHTRA AND ORS.
November 23, 2015
AMIT PRAKASH PAWAR Vs. THE STATE OF MAHARASHTRA
October 6, 2015
AMIT RAJU JADHAV Vs. SAU. PUJA AMIT JADHAV
June 7, 2015
AMIT RAJU JADHAV Vs. SAU. PUJA AMIT JADHAV
June 12, 2015
AMJAD ABDUL JABBAR BUBERE Vs. THE STATE OF MAHARASHTRA
February 13, 2015
AMJAD KHAN Vs. THE STATE OF MAHARASHTRA AND ORS.
February 12, 2015
AMOL BHAGWAT GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
March 4, 2015
AMOL MARUTI KARANDE Vs. THE STATE OF MAHARASHTRA
January 29, 2015
AMOL NILKANTH AWAGHAN Vs. THE STATE OF MAHARASHTRA
June 29, 2015
AMOL SAHEBRAO SOLANKE Vs. THE TAHSILDAR AND ORS.
July 31, 2015
AMOL SON OF BALAJI MESHRAM Vs. STATE OF MAHARASHTRA
February 5, 2015
AMRUT DREDGING AND SHIPPING LIMITED Vs. M V LABITRA CARMEL
June 9, 2015
AMRUT YESHWANT MATE Vs. STATE OF MAHARASHTRA AND ORS.
March 4, 2015
ANAJANBAI MAHADEO THORAVE AND OTHERS Vs. SUBHADRA PRAHLAD THORAVE AND OTHERS
August 5, 2015
ANAND AND ORS. Vs. VINITA
February 12, 2015
ANAND AUGSTIN BHAMBAL Vs. THE STATE OF MAHARASHTRA
March 24, 2015
ANAND GONSALO FOS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 8, 2015
ANAND KALE Vs. THE STATE OF GOA
February 26, 2015
ANAND SHIVRAM SAMANT Vs. KANSAI NEROLAC PAINTS LTD. & ORS
October 12, 2015
ANAND VILLA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. Vs. PARINEE REALTY PRIVATE LIMITED AND ORS.
October 20, 2015
ANANDA BABAN KOKATE AND ORS. Vs. THE STATE OF MAHARASHTRA
June 23, 2015
ANANDRAO BAPUSO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
November 27, 2015
ANANT GOPINATH KESSARKAR Vs. TEODORO JACOB FERNANDES
February 18, 2015
ANANT TULSHIRAMJI BAJAJ Vs. SUNIL
July 30, 2015
ANANT X MANDRENCAR Vs. SANTOSHI ANANT MANDRENCAR
July 17, 2015
ANANT YESHWANTRAO MAHULKAR Vs. DEPUTY CONSERVATOR OF FOREST
February 5, 2015
ANGAD Vs. THE STATE OF MAHARASHTRA
February 12, 2015
ANGREZSINGH Vs. STATE OF MAHARASHTRA
March 11, 2015
ANIL Vs. STATE OF MAHARASHTRA
February 5, 2015
ANIL Vs. THE STATE OF MAHARASHTRA
July 2, 2015
ANIL Vs. JASHRATH AND ORS.
February 17, 2015
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
January 22, 2015
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
August 13, 2015
ANIL ARORA Vs. DEPUTY COLLECTOR, MAPUSA
September 23, 2015
ANIL GOVIND NAIK Vs. STATE OF GOA AND ORS.
March 10, 2015
ANIL KUMAR Vs. UNION OF INDIA AND ORS.
July 31, 2015
ANIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
August 26, 2015
ANIL MAHADEV SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
March 30, 2015
ANIL RAMCHANDRA HARINAME Vs. ROHINI
April 22, 2015
ANIL RAMCHANDRA PARAB Vs. THE STATE
August 21, 2015
ANIL S/O GOVINDRAO CHAUDHARI Vs. TAORI MARKETING
January 6, 2015
ANIL YASHWANT KARANDE Vs. MANGAL ANIL KARANDE
December 23, 2015
ANILKUMAR Vs. THE STATE OF MAHARASHTRA
August 19, 2015
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. Vs. CHANDRAKANT P. SANGHVI AND ORS.
December 22, 2015
ANILKUMARA Vs. COMMISSIONER OF INCOME TAX AND ORS.
January 8, 2015
ANIMALS AND BIRDS CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 8, 2015
ANIRUDDHA VASANT KHER AND ORS. Vs. STATE OF MAHARASHTRA
April 22, 2015
ANITA Vs. THE STATE OF MAHARASHTRA
February 25, 2015
ANITA AJAY SHARMA Vs. STATE OF MAHARASHTRA
January 20, 2015
ANITA AND ORS. Vs. THE STATE OF MAHARASHTRA
August 19, 2015
ANJALI RAMESH SULAKHE AND ORS. Vs. M.S.R.T.C.
November 17, 2015
ANJALI WINES AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 29, 2015
ANJANA DAYARAM DHAKATE Vs. THE STATE OF MAHARASHTRA
March 17, 2015
ANJU TIMBLO AND ORS. Vs. DILIP TIMBLO AND ORS.
August 6, 2015
ANJUMAN-E-TALEEM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 5, 2015
ANKIT BIMAL DEORAH Vs. MICROSEC CAPTIAL LTD.
August 6, 2015
ANKUR ASHOK THORAT Vs. THE STATE OF MAHARASHTRA
August 11, 2015
ANKUSH Vs. THE STATE OF MAHARASHTRA
January 7, 2015
ANNARAO Vs. DNYANOBA
September 22, 2015
ANOOP GANPATRAO BOBDE Vs. DNYANSAGAR BAHNUUDDESHIYA SHAIKSHANIK SANSTHA AND ORS.
August 25, 2015
ANSAR EBRAHIM SAYED Vs. THE STATE OF MAHARASHTRA AND ORS.
July 9, 2015
ANTHONY JOHNSON Vs. KAVITA GLORY
October 15, 2015
ANTONIO DA SILVA TECHNICAL HIGH SCHOOL AND JUNIOR COLLEGE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 8, 2015
ANTONIO DA SILVA TECHNICAL HIGH SCHOOL AND JUNIOR COLLEGE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 7, 2015
ANTONIO DOURADO AND ORS. Vs. GASPAR ANTAO AND ORS.
January 23, 2015
ANTONIO JOSE FERNANDES AND ORS. Vs. PETORNILA FERNANDES AND ORS.
April 27, 2015
ANTONIO MENEZES Vs. MAHESH PHADTE AND ORS.
February 12, 2015
ANTONIO SYLVESTER DSOUZA Vs. VILLAGE PANCHAYAT OF KORGAO AND ORS.
October 14, 2015
ANURAG KASHYAP Vs. UNION OF INDIA
August 4, 2015
ANUSAYA AND ORS. Vs. SUREKHA SHASHIKANT SATHE AND ORS.
October 20, 2015
ANWAR IBRAHIM ANSARI Vs. THE STATE OF MAHARASHTRA
January 15, 2015
APEX ENCON PROJECTS PVT. LTD. AND ORS. Vs. L & T FINANCE LTD. AND ORS.
November 24, 2015
APPA Vs. THE STATE OF MAHARASHTRA
November 30, 2015
APPARAO BAHADURRAO GHUGE Vs. STATE OF MAHARASHTRA
January 28, 2015
APPASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA
April 30, 2015
ARCHANA Vs. STATE OF MAHARASHTRA AND ORS.
August 26, 2015
ARCHANA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 18, 2015
ARCHER TRADING HOUSE PVT LTD Vs. EUROBOND INDUSTRIES LIMITED
June 15, 2015
ARIF Vs. MOTIRAM
July 28, 2015
ARIF PATEL Vs. SUDHA KRISHNA SALIAN
January 7, 2015
ARIF SHAIKH Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
February 6, 2015
ARIF USMAN KAPADIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 29, 2015
ARIFBHAI Vs. THE STATE OF MAHARASHTRA AND ORS.
July 6, 2015
ARIHANT CONSTRUCTION Vs. SUBHASH KESHARMAL BARLOTA AND ORS.
March 20, 2015
ARJANDAS METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2015
ARJUN GOPA RATHOD Vs. VASANT SHIVRAMJI SHINDE AND ORS.
June 10, 2015
ARJUN KASHINATH BADADE Vs. DIRECTOR GENERAL AND ORS.
July 10, 2015
ARJUN MASURKAR, S/O LAXMAN MASURKAR Vs. STATE OF GOA AND ORS
September 23, 2015
ARJUN PUNA SONI Vs. THE STATE OF MAHARASHTRA
June 10, 2015
ARJUN RANGRAO PATIL Vs. STATE OF MAHARASHTRA
January 16, 2015
ARJUN SITARAM NITANWAR Vs. TAHSILDAR, DISTRICT THANE AND ORS.
February 3, 2015
ARMADA (SINGAPORE) PTE. LTD. Vs. ASHAPURA MINECHEM LTD.
September 8, 2015
AROHI INFRASTRUCTURE PVT. LTD. Vs. TATA CAPITAL FINANCIAL SERVICES
December 2, 2015
AROHI INFRASTRUCTURE PVT. LTD. & ORS. Vs. TATA CAPITAL FINANCIAL SERVICES LTD.
October 21, 2015
ARONDA PROPERTIES PVT LTD Vs. SWETA ESTATES PVT LTD
July 21, 2015
ARSHADALI SHAIKH USMANALI SHAIKH Vs. THE STATE OF MAHARASHTRA
July 7, 2015
ARSS ENGINEERING LIMITED Vs. STATE
September 8, 2015
ARTI W/O RAVI GUTTEDAR Vs. THE STATE OF MAHARASHTRA
November 24, 2015
ARTSON ENGINEERING LTD. Vs. INDIAN OIL CORPORATION LTD.
January 9, 2015
ARUN Vs. THE DIVISIONAL COMMISSIONER, NAGPUR AND ORS.
April 30, 2015
ARUN AND ORS. Vs. NILIMA AND ORS.
January 30, 2015
ARUN BHANUDAS UBHAD AND ORS. Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
March 31, 2015
ARUN BHAURAO KHARAT Vs. THE STATE OF MAHARASHTRA
January 6, 2015
ARUN BHIKAJI PANDIT Vs. DAULAT MADHAVRAO GAIKWAD
May 8, 2015
ARUN DATTATRAYA NARAKE AND ORS. Vs. AUTHORIZED OFFICER, KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LTD. AND ORS.
March 4, 2015
ARUN MARUTI WAGHCHAURE Vs. THE STATE OF MAHARASHTRA
March 19, 2015
ARUN PRALHAD MAGAR Vs. STATE OF MAHARASHTRA
February 10, 2015
ARUN RAMBHAU PHATAK AND ORS. Vs. MAHATMA PHULE KRUSHI VIDYAPEETH
October 12, 2015
ARUN RAMCHANDRA HUBLIKAR Vs. CUMMINS DIESEL SALES & SERVICE (I) LTD.
December 17, 2015
ARUN SUKHDEO WANKHEDE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 19, 2015
ARUN TOSHNIWAL Vs. DY COMMISSIONER OF INCOME TAX
April 13, 2015
ARUNSING VENKATSING GAUD Vs. STATE OF MAHARASHTRA
March 31, 2015
ARVIND KASHINATH KADOLE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 27, 2015
ARVIND VYANKATRAO TARAR Vs. STATE OF MAHARASHTRA
February 2, 2015
ARWA TAHA SAIFUDDIN AND ORS. Vs. TAHA MUFADDAL SAIFUDDIN AND ORS.
December 23, 2015
ASHA Vs. STATE ELECTION COMMISSION AND ORS.
August 1, 2015
ASHA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2015
ASHA BHOSALE Vs. M/S. MAGNASOUND INDIA LTD.
October 21, 2015
ASHA DEEPAK GAIKWAD Vs. THE STATE OF MAHARASHTRA
January 20, 2015
ASHABAI AND ORS. Vs. BABAN AND ORS.
December 5, 2015
ASHFAQ Vs. THE STATE OF MAHARASHTRA
January 7, 2015
ASHISH AND ORS. Vs. THE STATE OF MAHARASHTRA
September 7, 2015
ASHISH RAJENDRA MALARA Vs. NARAYAN SONU WANI AND ORS.
February 18, 2015
ASHIYABEGUM AND ORS. Vs. KHAYYUM AND ORS.
February 13, 2015
ASHOK Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY AND ORS.
May 8, 2015
ASHOK Vs. STATE OF MAHARASHTRA
November 17, 2015
ASHOK AMBO SANGADE Vs. STATE OF MAHARASHTRA
February 3, 2015
ASHOK AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 24, 2015
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA
March 18, 2015
ASHOK AND ORS. Vs. ASSISTANT DIRECTOR (A), THE DIRECTOR GENERAL, INFORMATION AND PUBLIC RELATIONS AND ORS.
August 6, 2015
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2015
ASHOK CHAVAN Vs. CENTRAL BUREAU OF INVESTIGATION
March 4, 2015
ASHOK DATTATRAYA KULKARNI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 20, 2015
ASHOK DEOMAN PAWAR Vs. THE STATE OF MAHARASHTRA
December 4, 2015
ASHOK GOPINATH DESHPANDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2015
ASHOK HANUMANTA KAJERI Vs. THE STATE
September 1, 2015
ASHOK KUNDALRAI MOHEKAR Vs. THE NATIONAL TEXTILE CORPORATION LTD. AND ORS.
March 12, 2015
ASHOK MAHADU PATIL Vs. STATE OF MAHARASHTRA
March 20, 2015
ASHOK MALHARI SONAWANE Vs. THE STATE OF MAHARASHTRA
March 19, 2015
ASHOK MARUTI DHAMNASE Vs. STATE OF MAHARASHTRA AND ORS.
April 28, 2015
ASHOK METAL CORPORATION Vs. THE SENIOR INSPECTOR OF POLICE AND ORS.
April 1, 2015
ASHOK MOTILAL SARAOGI Vs. STATE OF MAHARASHTRA
November 20, 2015
ASHOK NARAYAN GORKHE Vs. UNION OF INDIA
June 8, 2015
ASHOK RANGNATH GURAV Vs. UTTARESHWAR MAHADEO GURAV AND ORS.
August 25, 2015
ASHOK RATHOD Vs. STATE OF GOA AND OTHERS
August 24, 2015
ASHOK S/O SHAHAJI GULBHILE Vs. SECRETARY, GRAMVIKAS SHIKSHAN PRASARAK MANDAL
March 20, 2015
ASHOK SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
March 11, 2015
ASHOK SHANKAR KHALASE Vs. STATE OF MAHARASHTRA
February 17, 2015
ASHOK SITARAM IRAMALWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 3, 2015
ASHOK TUKARAM DOHE Vs. DIVISIONAL COMMISSIONER, NAGPUR AND ORS.
December 22, 2015
ASHOK YESHWANT JAGTAP Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
ASHOKKUMAR DAULATSINGH MADAN AND ORS. Vs. HEMANT NARAYANDAS PAMNANI AND ORS.
September 30, 2015
ASHRAF Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2015
ASHWIN CRANE & CONSTRUCTION Vs. L & T FINANCE LTD.
January 8, 2015
ASHWINI ANANT PURAV Vs. BHAYANDAR KELVANI MANDAL AND ORS.
March 2, 2015
ASIA FOUNDATION AND CONSTRUCTION LTD NAGPUR Vs. ENGINEERING KAMGAR SANGHATANA NAGPUR
December 18, 2015
ASIM GAFFAR SHAIKH Vs. THE STATE OF MAHARASHTRA
September 10, 2015
ASLAM A KHAN Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES, MUMBAI DIVISION
February 13, 2015
ASLAM SHABBIR SHEIKH Vs. THE STATE OF MAHARASHTRA
October 1, 2015
ASMI JEWELLERY INDIA LTD. Vs. GODREJ CONSUMER PRODUCTS LTD.
November 8, 2015
ASMI JEWELLERY INDIA LTD. Vs. GODREJ CONSUMER PRODUCTS LTD.
August 11, 2015
ASSET INTERNATIONAL Vs. UNIVERSAL COMPUTER
July 21, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMLAKAR MOGHE
September 4, 2015
ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS (MAHARASHTRA) Vs. UNION OF INDIA AND ORS.
June 9, 2015
ASSOCIATION OF ENGINEERING WORKERS Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2015
ASSOCIATION OF ENGINEERING WORKERS Vs. HINDUSTAN MOTOR MANUFACTURING COMPANY
May 6, 2015
ASSOCIATION OF MANAGEMENT OF AYURVEDIC MEDICAL COLLEGES MAHARASHTRA Vs. STATE OF MAHARASHTRA AND ORS.
May 7, 2015
ATMARAM AND ORS. Vs. THE STATE OF MAHARASHTRA
January 12, 2015
ATUL DNYANESHWAR KHARADE Vs. ADARSH NAGARI SAHAKARI PATSANSTHA LTD
February 17, 2015
ATUL HASMUKHRAI DOSHI AND ORS. Vs. MUMBAI BUILDING REPAIRS & RECONSTRUCTION BOARD AND ORS.
July 7, 2015
ATUL NATHURAM NAIKNAWADE Vs. THE SECRETARY, SMT. BHAGIRATIBAI LATE HIGH SCHOOL AND ORS.
August 1, 2015
ATUL NILKANTH DESHPANDE Vs. STATE OF MAHARASHTRA
July 2, 2015
ATUL TUKARAM PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
December 23, 2015
AUDUTH MODU TIMBLO AND ORS. Vs. DILIP MODU TIMBLO AND ORS.
August 28, 2015
AURANGABAD ADVERTISING ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 24, 2015
AURANGABAD EARTH MOVERS ASSOCATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 18, 2015
AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD. Vs. BRAHMO CONSTRUCTION PVT. LTD.
April 16, 2015
AUTO CARS Vs. THE STATE OF MAHARASHTRA AND ORS.
August 14, 2015
AUTO INDIA Vs. COMMISSIONER OF SALES TAX AND ORS.
March 10, 2015
AVINASH Vs. THE DIVISIONAL COMMISSIONER AND ORS.
February 26, 2015
AVINASH Vs. NIMMALAL NAGESHWARRAO AND ORS.
September 21, 2015
AVINASH Vs. THE STATE OF MAHARASHTRA
August 20, 2015
AVINASH Vs. GANPAT GOVIND JOSHI AND ORS.
September 8, 2015
AVINASH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 21, 2015
AVINASH ANNA CHOUGULE Vs. KASHIBAI ISHWARA DONE AND ORS.
June 9, 2015
AVINASH CABRAL AND ORS. Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS.
July 9, 2015
AVINASH RAMDHAN CHAVAN Vs. PRADNYA
July 10, 2015
AVINASH S/O SUDHAKARRAO ANUKUSH & ANR. Vs. THE STATE OF MAHARASHTRA
October 15, 2015
AVINASH UTTAM KADAM AND ORS. Vs. HAJIRA BEGUM NISAR AHMAD AND ORS.
December 9, 2015
AVITEL POST STUDIOZ LTD. AND ORS. Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
September 28, 2015
AXIS BANK LTD. Vs. UNION OF INDIA
April 6, 2015
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF MAHARASHTRA
June 22, 2015
AYUSH Vs. STATE OF MAHARASHTRA
June 22, 2015
AYUSH NIRMAL PUGALIYA Vs. STATE OF MAHARASHTRA
April 27, 2015
AZAMATIBI AND ORS. Vs. AKHTYARBI AND ORS.
January 30, 2015
B GANGA TRANSPORT AND SAI TRADE LINK JOINT VENTURE YAVATMAL Vs. WESTERN COALFIELDS LIMITED
October 18, 2015
B. GANGA TRANSPORT AND SAI TRADE LINK JOINT VENTURE Vs. WESTERN COALFIELDS LIMITED, COAL ESTATE AND ORS.
November 18, 2015
B.B. HUGAR Vs. AMIR SHAMSHUDDIN KHAN AND ORS.
August 10, 2015
B.D. GOEL Vs. AUSTIN M. GRACIOUS AND ORS.
July 31, 2015
B.E. BILLIMORIA & CO. LTD. Vs. RAHEJA UNIVERSAL PRIVATE LTD.
October 27, 2015
B.S. GARG AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 7, 2015
BABA BANGAL DARGAH & MASJID WAKF COMMITTEE AND ORS. Vs. SAYAD HAMID ABDUL LATIF AND ORS.
September 21, 2015
BABA BAPURAO MUNGALE Vs. STATE OF MAHARASHTRA
September 16, 2015
BABABHAI JAMNADAS AND ORS. Vs. JAISINGH V. MARIWALA AND ORS.
July 6, 2015
BABAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 13, 2015
BABAN Vs. ABDUL HAFIZ
March 11, 2015
BABAN HOMAJI PHADTARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 9, 2015
BABAN HOMAJI PHADTARE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 11, 2015
BABAN KASHINATH HASE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
September 14, 2015
BABAN RAJARAM JAGTAP Vs. STATE OF MAHARASHTRA
July 7, 2015
BABARAO Vs. VILAS AND ORS.
February 12, 2015
BABASAHEB Vs. THE STATE OF MAHARASHTRA
July 23, 2015
BABASAHEB BALAJI THOKAL Vs. THE EXECUTIVE ENGINEER, BEED IRRIGATION DIVISION AND ORS.
June 12, 2015
BABASAHEB BAPUSAHEB PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 11, 2015
BABLOO AND ORS. Vs. STATE OF MAHARASHTRA
September 1, 2015
BABU Vs. SHESHRAO
April 10, 2015
BABULAL AND ORS. Vs. THE STATE OF MAHARASHTRA
June 12, 2015
BABURAO Vs. THE STATE OF MAHARASHTRA
April 30, 2015
BABURAO Vs. THE STATE OF MAHARASHTRA
January 23, 2015
BABURAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 6, 2015
BABURAO KESHAV TAYADE Vs. DISTRICT SELECTION COMMITTEE AND ORS.
March 4, 2015
BABURAO S/O VAIJANATHRAO NALGE Vs. STATE OF MAHARASHTRA
January 6, 2015
BABUSINGH DHUMSINGH GADIWALE Vs. THE STATE OF MAHARASHTRA
June 25, 2015
BABY AND ORS. Vs. AMIN AND ORS.
August 14, 2015
BABY WD/O NARAYANRAO DEOGADE Vs. STATE OF MAHARASHTRA AND OTHERS
August 14, 2015
BADALSINGH AND ORS. Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO. 3 AND ORS.
October 30, 2015
BAGATSING Vs. THE STATE OF MAHARASHTRA
August 26, 2015
BAGWANLAL Vs. STATE OF MAHARASHTRA
January 12, 2015
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. BIPIN LAXMICHAND MEHTA AND ORS.
November 27, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMANLAL PATEL S/O NANJIBHAI PATEL
June 9, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VAIBHAVA ULHAS KUBAL AND ORS.
August 14, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. AMBIKA BAPU WAGASKAR AND ORS.
December 2, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BABASAHEB AND ORS.
November 30, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHARAD CHANDRAKANT RAIKAR
June 9, 2015
BAJAJ ALLIANZ GENERAL INSURANCEQ Vs. SELMA FERNANDES
March 20, 2015
BAJAJ AUTO LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
June 24, 2015
BAJAJ AUTO LTD Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD
May 8, 2015
BAJAJ AUTO LTD. AND ORS. Vs. SHRIKANT VINAYAK YOGI AND ORS.
May 7, 2015
BAJAJ AUTO LTD. AND ORS. Vs. SHRIKANT VINAYAK YOGI AND ORS.
July 5, 2015
BAJIRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 6, 2015
BAJRANGLAL ANILKUMAR JAJU AND ORS. Vs. THE VYASYA BANK LTD.
March 12, 2015
BALAJI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 11, 2015
BALAJI AND ORS. Vs. THE STATE OF MAHARASHTRA
September 28, 2015
BALAJI CONSTRUCTIONS Vs. CHANDRAKALA JAIHIND BHURE AND ORS.
July 2, 2015
BALAJI MARBLES Vs. UNION OF INDIA
March 2, 2015
BALAJI NAGNATH WATTAMWAR Vs. THE STATE OF MAHARASHTRA
March 3, 2015
BALAJI RAMNATH NAIK Vs. SHANTADURGA KUMBHARJUVENKARIN DEVASTHAN
August 21, 2015
BALAJI VISHWANATH MANE Vs. THE STATE OF MAHARASHTRA
September 1, 2015
BALASAHEB Vs. THE RAYAT SEVAK CO-OPERATIVE BANK LTD.
July 27, 2015
BALASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA
March 17, 2015
BALASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 31, 2015
BALASAHEB DEORAM GHUMARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 30, 2015
BALASAHEB DHONDIRAM NIKAM Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES
February 13, 2015
BALASAHEB GURLING TODKAR Vs. STATE OF MAHARASHTRA
June 9, 2015
BALASAHEB RAMCHANDRA BURKE AND ORS. Vs. THE PRESIDENT AND ORS.
July 29, 2015
BALASO TUKARAM PATIL Vs. CHHATRAPATI RAJARAM SAHAKARI SAKHAR KARKHANA LTD
February 26, 2015
BALCRISHNA SHIVRAM NAIK Vs. SANTOSH NARAYAN DESSAI
January 9, 2015
BALGONDA DAULATA PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 20, 2015
BALI AND ORS. Vs. INDUMATI AND ORS.
April 16, 2015
BALIRAM Vs. STATE OF MAHARASHTRA
July 14, 2015
BALIRAM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 23, 2015
BALKRISHNA BHAU DESAI Vs. THE STATE OF MAHARASHTRA
April 23, 2015
BALKRISHNA INDUSTRIES LTD. Vs. THE UNION OF INDIA AND ORS.
December 23, 2015
BALKRISHNA JAGANNATH LAD Vs. INDIAN POSTAL DEPARTMENT AND ORS.
August 21, 2015
BALKRISHNA PANDURANG KAMBLE Vs. SAU CHANDRAKALA MOHAN SAHARE
January 13, 2015
BALLAPPA SIDHAPPA GUDDODAGI Vs. BHAGAVVA NAGAPPA MAGDUM
June 30, 2015
BALLARPUR INDUSTRIES LIMITED Vs. MAHARASHTRA LOK KAMGAR SANGHATANA AND ORS.
December 18, 2015
BALMUKUND RATANLAL LADDA Vs. SITARAM S/O DHONDIRAM HARKUT
March 5, 2015
BALRAJ LALU BIRKURE Vs. THE STATE OF MAHARASHTRA
February 12, 2015
BALU Vs. THE STATE OF MAHARASHTRA
April 10, 2015
BALU Vs. THE STATE OF MAHARASHTRA
July 9, 2015
BALU Vs. SUBHASH PUNDLIKRAO JADHAV
August 14, 2015
BALU HARIBHAU BALKAWADE AND ORS. Vs. THE STATE OF MAHARASHTRA
July 30, 2015
BALU WAMAN DESHMUKH AND ORS. Vs. THE STATE OF MAHARASHTRA
September 14, 2015
BALWANT Vs. AHMEDNAGAR MUNICIPAL CORPORATION, AHMEDNAGAR
December 10, 2015
BALYA Vs. D.I.G. PRISON (E)(R)AND ORS.
July 27, 2015
BANDRA OWNERS COURT COOPERATIVE HOUSING SOCIETY LIMITED Vs. THE DIVISIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.
February 3, 2015
BANDU AND ORS. Vs. MAROTI AND ORS.
September 4, 2015
BANDU SHIVAJI MORE Vs. STATE OF MAHARASHTRA
July 14, 2015
BANGANGA COOPERATIVE HOUSING SOCIETY LTD Vs. VASANTI GAJANAN NERURKAR
June 15, 2015
BANK OF BARODA Vs. HDFC BANK LTD. AND ORS.
October 29, 2015
BANK OF INDIA Vs. THE REGISTRAR AND ORS.
March 23, 2015
BANSI Vs. BHAGCHAND AND ORS.
September 16, 2015
BANU RAMCHANDRA BORGAONKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
September 16, 2015
BANVARI SHIVRAJ YADAV Vs. INDIAN SMELTING & REFINING CO. LTD. AND ORS.
April 18, 2015
BAPPA Vs. THE BRANCH MANAGER, STATE BANK OF HYDERABAD AND ORS.
January 7, 2015
BAPU Vs. THE STATE OF MAHARASHTRA AND ORS.
June 17, 2015
BAPU AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
September 22, 2015
BAPU AND ORS. Vs. THE STATE OF MAHARASHTRA
September 21, 2015
BAPU SUPADU THORAT Vs. THE STATE OF MAHARASHTRA
March 20, 2015
BAPURAO @ DATTATRAYA Vs. STATE OF MAHARASHTRA
December 15, 2015
BAPUSO BHARAMAPPA CHOUGULE Vs. SANMATI SAHAKARI BANK LTD. AND ORS.
September 3, 2015
BARBARA GOMES Vs. PRATAP MARDOLKAR
February 6, 2015
BARKUNBAI DADARAO SHINDE Vs. THE STATE OF MAHARASHTRA AND ORS.
June 25, 2015
BASAWRAJ S/O VISHWANATH SARNE Vs. STATE OF MAHARASHTRA
May 6, 2015
BEERSING CHARAN KAROSIYA AND ORS. Vs. TANHABAI PRATAP KAROSIYA AND ORS.
November 26, 2015
BETTS INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
April 30, 2015
BEYOND DREAMS ENTERTAINMENT PVT. LTD. AND ORS. Vs. ZEE ENTERTAINMENT ENTERPRISES LTD. AND ORS.
March 25, 2015
BG EXPLORATION AND PRODUCTION INDIA LTD. AND ORS. Vs. SANTOSH RANGNEKAR
July 14, 2015
BHAGAT KALICHARAN MAKHIJANI Vs. STATE OF MAHARASHTRA
April 28, 2015
BHAGHEERATHA ENGINEERING LTD. Vs. SESA STERLITE LIMITED AND ORS.
July 3, 2015
BHAGWAN BHILA PATIL Vs. THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 27, 2015
BHAGWAN CHINTAMAN THAKRE Vs. THE STATE OF MAHARASHTRA
July 24, 2015
BHAGWAN NANAJI LONARE AND ORS. Vs. MINAKSHI BHAGWAN LONARE
July 22, 2015
BHAGWANDAS AUTO FINANCE LTD. Vs. TATA MOTORS FINANCE LTD.
March 27, 2015
BHAGWAT MAROTI GHUGE Vs. THE STATE OF MAHARASHTRA AND ORS.
February 25, 2015
BHAIRAV INDUSTRIES AND ORS. Vs. THE OFFICIAL LIQUIDATOR SHREE GHANSHYAM PARTS P. LTD.
December 21, 2015
BHAIRAVNATH SAHAKARI VIKAS, SEVA SANATHA LIMITED AND ORS. Vs. SHAMRAO ANANDRAO PATIL AND ORS.
February 23, 2015
BHANDARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. MEMBER, INDUSTRIAL COURT
September 11, 2015
BHANUDAS DNYANOBA GIRIGOSAWI AND ORS. Vs. THE STATE OF MAHARASHTRA
July 10, 2015
BHARAMGOUDA ADGOUDA PATIL AND ORS. Vs. SANJAY FOUNDERS PVT. LTD. AND ORS.
July 28, 2015
BHARAT Vs. STATE OF MAHARASHTRA
February 16, 2015
BHARAT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 14, 2015
BHARAT CHOKSEY AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
July 24, 2015
BHARAT GANGARAM DESLE (PATIL) AND ORS. Vs. THE STATE OF MAHARASHTRA
August 12, 2015
BHARAT GENERAL AND TEXTILE INDUSTRIES LIMITED Vs. CHIEF OFFICER, MUNICIPAL COUNCIL AND ORS.
March 9, 2015
BHARAT GHANSHYAM CHHABADA Vs. MAHARASHTRA STATE BOARD OF TECHNICAL EDUCATION AND ORS.
March 27, 2015
BHARAT GOVIND BHOSALE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 21, 2015
BHARAT HEAVY ELECTRICALS LTD. Vs. THE STATE OF MAHARASHTRA
July 21, 2015
BHARAT JAYANTILAL PATEL Vs. UNION OF INDIA AND ORS.
May 5, 2015
BHARAT MOTIRAM BHOIR Vs. STATE OF MAHARASHTRA AND ORS.
November 24, 2015
BHARAT PETROLEUM CORPORATION LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 9, 2015
BHARAT SANCHAR NIGAM LTD. Vs. MEDIA MARKETING SERVICES (MMS)
January 5, 2015
BHARAT SANCHAR NIGAM LTD. Vs. THE MAHARASHTRA MICRO AND SMALL SCALE ENTERPRISES FACILITATION COUNCIL & ADDITIONAL COMMISSIONER (REVENUE) AND ORS.
March 31, 2015
BHARAT SHIKSHAN SANSTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
September 8, 2015
BHARATI RAJESH BHAVE Vs. VIJAY SHANKAR BHAVE AND ORS.
December 3, 2015
BHARATIYA RASHTRIYA SHIKSHAN SANSTHA LOHARA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 4, 2015
BHARATSING Vs. THE STATE OF MAHARASHTRA AND ORS.
August 13, 2015
BHARMANA RAMU PATIL AND ORS. Vs. DEVAPPA RANOJI SUTAR AND ORS.
October 30, 2015
BHARMPAL PANCHAL AND ORS. Vs. UNION OF INDIA AND ORS.
October 9, 2015
BHARTI AIRTEL LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
September 22, 2015
BHARTIYA VIDYA BHAVAN Vs. STATE OF MAHARASHTRA
March 25, 2015
BHASKAR Vs. THE STATE OF MAHARASHTRA
June 29, 2015
BHASKAR Vs. THE STATE OF MAHARASHTRA
August 7, 2015
BHASKAR GANESH DATAR Vs. THE COLLECTOR AND ORS.
February 18, 2015
BHASKAR S/O BHAGWANT DIKKAR Vs. STATE OF MAHARASHTRA
August 14, 2015
BHAUSAHEB BALKRISHNA GHARE Vs. THE STATE OF MAHARASHTRA AND ORS.
September 28, 2015
BHAUSAHEB LAXMAN BARDE AND ORS. Vs. GORAKHNATH SAHEBRAO HAMNE AND ORS.
February 26, 2015
BHAUSAHEB PANDURANG WAGHASKAR AND ORS. Vs. GANGUBAI BAL KRISHNA LAHARE AND ORS.
September 21, 2015
BHAVANI PETH Vs. MR.KADEER KADAR MEMAN
December 10, 2015
BHAVANJI S. BHADRA Vs. THE ASSTT. COMMISSIONER OF INCOME TAX (OSD-1) AND ORS.
September 21, 2015
BHIKA Vs. THE STATE OF MAHARASHTRA
March 12, 2015
BHIKAH Vs. VINAYAK AND ORS.
February 5, 2015
BHIMA Vs. THE STATE OF MAHARASHTRA
September 14, 2015
BHIMA DAGADU GAIKWAD Vs. SAKHARAM GANU GAIKWAD
June 11, 2015
BHIMASHANKAR SADASHIV SHILWANT Vs. MADAN SINGH BABU SINGH ZHAVERI
July 15, 2015
BHIMRAO S/O KONDIRAM WAHULE Vs. STATE OF MAHARASHTRA
July 9, 2015
BHIMSHA GURUSIDHA CHENDKE Vs. THE STATE OF MAHARASHTRA
April 21, 2015
BHONSLE DAIRY Vs. SURESH PATEL
January 14, 2015
BHUPENDRASINGH NIRMALSINGH MALLI Vs. THE STATE OF MAHARASHTRA
July 20, 2015
BHUPESH RATHOD Vs. DAYASHANKAR PRASAD CHAURASIA AND ORS.
August 3, 2015
BHURI AND ORS. Vs. MAROTI
January 22, 2015
BHUSHAN NARAYAN TANDEL Vs. THE STATE OF MAHARASHTRA
October 6, 2015
BIBHISHAN NAMDEO KHANDEKAR AND OTHERS Vs. STATE OF MAHARASHTRA
November 18, 2015
BIBHISHAN S/O. EKANATH SHINDE Vs. THE STATE OF MAHARASHTRA
October 6, 2015
BIDOLIWALA CONSTRUCTION CO. Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
December 10, 2015
BIJAYSINGH MANSINGH BAID AND ORS. Vs. BIHARILAL L. RAHEJA AND ORS.
September 15, 2015
BIM LAMA Vs. STATE OF GOA AND ORS.
July 13, 2015
BINDU KUMAR MEHTA Vs. STATE OF MAHARASHTRA
January 9, 2015
BIPIN MATHURDAS THAKKAR Vs. SAMIR ALIAS SAMEER DESSAI
February 5, 2015
BISAN Vs. THE STATE OF MAHARASHTRA
January 9, 2015
BISAN Vs. THE STATE OF MAHARASHTRA
September 1, 2015
BITTU Vs. THE STATE OF MAHARASHTRA
April 10, 2015
BITTU CHOITH HARCHANDANI Vs. STATE OF MAHARASHTRA AND ORS.
July 3, 2015
BLUE CROSS LABORATORIES LTD. Vs. RB REMEDIES PVT. LTD.
January 27, 2015
BLUE STAR LTD. Vs. THE UNION OF INDIA
January 5, 2015
BMM ISPAT LTD. Vs. C.C., C. EX. & SERVICE TAX
November 16, 2015
BMW INDIA PVT. LTD. Vs. UNION OF INDIA
March 30, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. NIMBUS COMMUNICATIONS LTD. AND ORS.
September 3, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. NIMBUS COMMUNICATIONS LIMITED
July 7, 2015
BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST Vs. THREE CIRCLES CONTRACTORS
April 1, 2015
BOLU BANDODKAR Vs. DIANA ZITA AGNELA D SOUZA E MARTYRES AND ORS.
September 3, 2015
BOMBAY CABLE CAR CO. PVT. LTD. AND ORS. Vs. B.M. JAIN & SONS CO. PVT. LTD. AND ORS.
October 9, 2015
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA AND OTHERS
July 29, 2015
BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 7, 2015
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July 9, 2015
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June 26, 2015
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August 21, 2015
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September 14, 2015
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April 23, 2015
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April 16, 2015
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October 15, 2015
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January 20, 2015
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September 16, 2015
BRAMHANAND M. DESSAI Vs. STATE OF GOA AND ORS.
April 15, 2015
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November 16, 2015
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August 24, 2015
BRIGHT OUTDOOR MEDIA PVT. LTD. Vs. UNION OF INDIA
March 23, 2015
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July 1, 2015
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March 31, 2015
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March 3, 2015
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January 16, 2015
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March 9, 2015
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January 6, 2015
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July 14, 2015
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March 27, 2015
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March 20, 2015
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June 26, 2015
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March 26, 2015
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November 21, 2015
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April 22, 2015
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March 5, 2015
CAPGEMINI INDIA PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
May 6, 2015
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October 29, 2015
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February 5, 2015
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March 18, 2015
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March 19, 2015
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January 19, 2015
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January 9, 2015
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December 23, 2015
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February 4, 2015
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March 4, 2015
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February 6, 2015
CEDRIC J J DSOUZA Vs. RAVJI J KOLWALKAR
October 13, 2015
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March 20, 2015
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October 29, 2015
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October 29, 2015
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September 7, 2015
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November 21, 2015
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May 8, 2015
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January 29, 2015
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December 23, 2015
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June 16, 2015
CHANDA BIRJU GARUNGE Vs. THE STATE OF MAHARASHTRA AND ORS.
February 17, 2015
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November 26, 2015
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September 16, 2015
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February 2, 2015
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June 10, 2015
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May 6, 2015
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January 30, 2015
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December 18, 2015
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January 15, 2015
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October 30, 2015
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September 14, 2015
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February 10, 2015
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September 11, 2015
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July 27, 2015
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January 27, 2015
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July 7, 2015
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December 22, 2015
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March 3, 2015
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June 19, 2015
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August 28, 2015
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January 8, 2015
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June 30, 2015
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May 8, 2015
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January 5, 2015
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October 30, 2015
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January 12, 2015
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December 21, 2015
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August 21, 2015
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September 14, 2015
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October 5, 2015
CHARANJEET CHANDRAPAL Vs. STATE OF MAHARASHTRA
February 18, 2015
CHAYA AND ORS. Vs. ADDITIONAL COLLECTOR AND ORS.
March 19, 2015
CHAYA BALIRAM BHORE Vs. STATE OF MAHARASHTRA
April 1, 2015
CHETAN SINGH RATHOD Vs. COMMISSIONER OF CUSTOMS
August 24, 2015
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February 26, 2015
CHHAPARIA INDUSTRIES PVT. LTD. Vs. OVERSEAS POLYMERS PVT. LTD.
April 17, 2015
CHHATARIYA DEHYDRATES EXPORTS Vs. COMMISSIONER OF INCOME TAX-25
July 28, 2015
CHHAYA Vs. RENUKA VISHNU DAVANDE AND ORS.
August 12, 2015
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July 1, 2015
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July 30, 2015
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August 3, 2015
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January 29, 2015
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September 11, 2015
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August 11, 2015
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June 25, 2015
CHOWGULE & COMPANY PVT LTD AND ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS
October 7, 2015
CHOWGULE INDUSTRIES PVT. LTD. Vs. SAKHARAM GAD, MAJOR
December 18, 2015
CHRISPAL SHIPPING CO. PVT. LTD. Vs. COMMISSIONER OF S.T.
January 12, 2015
CHUTUKUMAR KABARAR TRIVEDI Vs. THE STATE OF MAHARASHTRA
July 23, 2015
CIDALIA ROSA PAULINA DE LOURDES ALMEIDA BODADE Vs. JOSE ANTONIO MANUEL FRANCISCO JACINTO BARRETO XAVIER ALIAS
August 26, 2015
CLARIANT CHEMICALS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2015
CLEOPHUS @ CLIFFORD @ CALFA FERNANDES Vs. STATE OF GOA AND ORS
October 7, 2015
CMC LIMITED Vs. UNIT TRUST OF INDIA
February 6, 2015
COCHLEA PUNE Vs. THE CHARITY COMMISSIONER AND ORS.
August 7, 2015
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January 5, 2015
COLONEL ANIL KUMAR SHARMA Vs. UNION OF INDIA
August 26, 2015
COLVA CIVIC CONSUMER FORUM Vs. STATE OF GOA
July 16, 2015
COMMISSIONER OF C. EX. Vs. AMARNANI TEXTILES IND. PVT. LTD.
January 29, 2015
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March 13, 2015
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January 12, 2015
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March 30, 2015
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March 11, 2015
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October 13, 2015
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November 23, 2015
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February 18, 2015
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January 7, 2015
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February 26, 2015
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March 27, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS INDIA LTD.
February 5, 2015
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February 11, 2015
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March 10, 2015
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January 23, 2015
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January 28, 2015
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January 21, 2015
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April 17, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEL PROPACK LTD.
January 15, 2015
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November 16, 2015
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March 11, 2015
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November 30, 2015
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February 13, 2015
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. CREDIT SUISSE SERVICES (I) PVT LTD
February 23, 2015
COMMISSIONER OF CENTRAL EXCISE RAIGAD COMMISSIONERATE Vs. MODERNOVA PLASTYLES PVT. LTD. AND ORS.
February 16, 2015
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November 16, 2015
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April 13, 2015
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August 25, 2015
COMMISSIONER OF CENTRAL EXCISE, THANE-I Vs. GOLDEN PROCESS
February 27, 2015
COMMISSIONER OF CUS., C. EX. & SERVICE TAX Vs. NRB BEARING LTD.
April 10, 2015
COMMISSIONER OF CUSTOMS Vs. CUMMINS INDIA LTD.
March 9, 2015
COMMISSIONER OF CUSTOMS Vs. GREAT LAKES DREDGE & DOCK CO.
March 4, 2015
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February 6, 2015
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March 13, 2015
COMMISSIONER OF CUSTOMS (GENERAL) Vs. DOMINIC AND CO.
January 6, 2015
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November 23, 2015
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July 22, 2015
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July 22, 2015
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August 3, 2015
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March 30, 2015
COMMISSIONER OF CUSTOMS (IMPORT) Vs. GAUTAM DIAGNOSTIC CENTRE
January 23, 2015
COMMISSIONER OF CUSTOMS EXPORT Vs. NATIONAL LEATHER CLOTH MANUFACTURING COMPANY
February 4, 2015
COMMISSIONER OF CUSTOMS, (GENERAL) Vs. THE WEST END SHIPPING AGENCY
January 5, 2015
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January 27, 2015
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March 19, 2015
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March 18, 2015
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January 20, 2015
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February 10, 2015
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February 4, 2015
COMMISSIONER OF INCOME TAX Vs. SHYAM CO-OP. HOUSING SOCIETY LTD.
February 2, 2015
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
February 4, 2015
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January 9, 2015
COMMISSIONER OF INCOME TAX Vs. TATA AUTOCOMP SYSTEMS LTD.
February 3, 2015
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
May 8, 2015
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April 13, 2015
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March 18, 2015
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May 5, 2015
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March 2, 2015
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January 8, 2015
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January 9, 2015
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January 7, 2015
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February 16, 2015
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April 9, 2015
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January 19, 2015
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April 20, 2015
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April 29, 2015
COMMISSIONER OF INCOME TAX Vs. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
April 6, 2015
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June 12, 2015
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April 24, 2015
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April 8, 2015
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February 3, 2015
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September 14, 2015
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August 3, 2015
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August 7, 2015
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June 30, 2015
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June 15, 2015
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September 9, 2015
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January 22, 2015
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August 24, 2015
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September 16, 2015
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December 2, 2015
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July 24, 2015
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April 23, 2015
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April 16, 2015
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April 16, 2015
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February 2, 2015
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April 1, 2015
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January 28, 2015
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March 30, 2015
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May 7, 2015
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April 16, 2015
COMMISSIONER OF INCOME TAX I, PUNE Vs. BRAMHA BAZAR HOTELS LTD.
August 26, 2015
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April 21, 2015
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February 24, 2015
COMMISSIONER OF INCOME TAX-1 Vs. K.F. BIOPLANTS (P.) LTD.
March 2, 2015
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June 29, 2015
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April 9, 2015
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March 27, 2015
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March 3, 2015
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September 9, 2015
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November 24, 2015
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January 13, 2015
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March 19, 2015
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July 7, 2015
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June 16, 2015
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September 21, 2015
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June 29, 2015
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September 30, 2015
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September 16, 2015
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September 28, 2015
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January 13, 2015
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August 17, 2015
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July 22, 2015
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August 11, 2015
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June 29, 2015
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June 9, 2015
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October 5, 2015
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July 20, 2015
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May 8, 2015
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June 24, 2015
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June 23, 2015
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March 30, 2015
COMMISSIONER OF INCOME TAX-CENTRAL-IV Vs. RUBY MILLS LIMITED
April 23, 2015
COMMISSIONER OF INCOME TAX-I Vs. LIFE INSURANCE CORPORATION OF INDIA
April 29, 2015
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February 16, 2015
COMMISSIONER OF INCOME TAX-II, MUMBAI Vs. SRI ADHIKARI BROS.
July 31, 2015
COMMISSIONER OF INCOME TAX-IV, AAYAKAR BHAWAN Vs. SUNIL VISHWAMBHARNATH TIWARI
September 11, 2015
COMMISSIONER OF INCOME TAX-LTU Vs. INDIAN PETROCHEMICALS CORPORATION LTD.
April 8, 2015
COMMISSIONER OF INCOME TAXI, AAYAKAR BHAWAN, CIVIL LINES, NAGPUR Vs. SMSLUANRCL
March 2, 2015
COMMISSIONER OF INCOME TAXII Vs. JAMNALAL SONS PRIVATE LTD
March 2, 2015
COMMISSIONER OF INCOME-TAX Vs. GUJARAT RECLAIM AND RUBBER PRODUCTS LTD.
December 8, 2015
COMMISSIONER OF INCOME-TAX (LTU) Vs. TATA CONSULTANCY SERVICES LTD.
March 24, 2015
COMMISSIONER OF SALES TAX Vs. NEW STANDARD ENGINEERING CO. LTD.
February 26, 2015
COMMISSIONER OF SALES TAX Vs. ARROW WEBTEX LIMITED
June 16, 2015
COMMISSIONER OF SERVICE TAX Vs. CITICORP FINANCE (INDIA) LTD.
February 27, 2015
COMMISSIONER OF SERVICE TAX Vs. SHAH COAL PVT. LTD.
July 20, 2015
COMMISSIONER OF SERVICE TAX Vs. MAERSK INDIA (P) LTD.
February 24, 2015
COMMISSIONER OF SERVICE TAX-I Vs. AMBE INTERNATIONAL
December 2, 2015
COMMISSIONER OF SERVICE TAX-I Vs. AMBE INTERNATIONAL
February 12, 2015
COMMISSIONER OF THE CENTRAL EXCISE Vs. CLARIANT INDIA LTD.
January 29, 2015
COMMISSIONER OF THE CENTRAL EXCISE Vs. DEV ASHISH
January 21, 2015
COMMR. OF C. EX. Vs. RAJENDRA MECHANICAL INDUSTRIES LTD.
February 2, 2015
COMMR. OF C. EX., CUS. & S.T. Vs. FIROMENICH AROMATICS (INDIA) PVT. LTD.
March 23, 2015
COMMR. OF CUS. (GENERAL) Vs. SUN CLEARING & FORWARDING SERVICES P. LTD.
May 7, 2015
COMMR. OF S.T. Vs. RIYA TRAVELS & TOURS (INDIA) PVT. LTD.
January 5, 2015
COMMUNIDADE OF SANCOALE Vs. ZUARI INDUSTRIES LIMITED COMPANY
June 29, 2015
COMPETENT AUTOMOBILES COMPANY LTD Vs. VILLAGE PANCHAYAT OF CANSUALIM AROSSIM CUELIM
December 23, 2015
COMSOFT INFOTECH PVT LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
May 8, 2015
COMUNIDADE OF POINGUINIM Vs. DIKSHA HOLDINGS LIMITED
April 18, 2015
CONFEDERATION OF REAL ESTATES DEVELOPERS ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA
April 30, 2015
CONTINENTAL TRANSPORT ORGANIZATION PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
April 21, 2015
COSME MATIAS MENEZES Vs. COMMISSIONER OF INCOME TAX
May 7, 2015
COSTA PINTO ASSOCIATES AND ORS. Vs. RAMDEO MAURYA & ASSOCIATES
August 14, 2015
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
November 20, 2015
CRESCENDO & ORS Vs. STATE OF MAHARASHTRA & ORS
October 29, 2015
CRESCENT AMITY REALTORS PVT. LTD. Vs. CHHAYA ANANT GAVANKAR AND ORS.
October 26, 2015
CTR MANUFACTURING INDUSTRIES LIMITED Vs. SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT. LTD. AND ORS.
October 23, 2015
CYRIL DIAS ALIAS ARTHUR Vs. GRACIAS G BARETTO
May 7, 2015
D Y PATIL VIDYAPEETH DEEMED UNIVERSITY TRUST Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
April 21, 2015
D.B. REALTY LIMITED AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 5, 2015
D.S. CHAVAN, DEPUTY DIRECTOR, INDUSTRIAL SAFETY & HEALTH AND ORS. Vs. P.K. KRISHNAN
June 12, 2015
D.S. SOLANKI Vs. THE MAHARASHTRA SALES TAX TRIBUNAL AND ORS.
April 28, 2015
DADA HARI KESHAVRAO CHOURE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 13, 2015
DADA S/O GOVINDRAO DHABRE Vs. TARABAI W/O SUBHASH BURDE
January 13, 2015
DADADE KHANDERAO VITHOBA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 20, 2015
DADAJEE DHACKJEE & CO. LTD. Vs. NEELAM V. RAJANI AND ORS.
November 24, 2015
DADARAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 21, 2015
DADARAO MOTIRAM BHANAWAT Vs. JANATA SHIKSHAN PRASARAK MANDAL AND ORS.
February 5, 2015
DADASAHEB BALARAM JADHAV Vs. THE STATE OF MAHARASHTRA
August 5, 2015
DADI IMPEX PVT. LTD. Vs. UNION OF INDIA
September 29, 2015
DADIYA Vs. THE STATE OF MAHARASHTRA
April 22, 2015
DAGADU Vs. THE STATE OF MAHARASHTRA
February 10, 2015
DAGDU SATVAJI SAKHARE Vs. NARSU AND ORS.
September 15, 2015
DAJVIP V. PATKAR Vs. VINA D. PATKAR
July 6, 2015
DAMANCIANO FERNANDES AND ORS. Vs. THERESA VAZ AND ORS.
April 28, 2015
DAMCO INDIA PVT. LTD. Vs. UNION OF INDIA
September 1, 2015
DAMODAR JAIRAM PATIL AND ORS. Vs. STATE OF MAHARASHTRA
September 23, 2015
DAMODAR PRATAPRAM JANGID Vs. THE STATE OF MAHARASHTRA
August 10, 2015
DAMODHAR Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
January 13, 2015
DAMODHAR Vs. THE STATE OF MAHARASHTRA
August 12, 2015
DANGAL OMKAR BHIL AND ORS. Vs. THE STATE OF MAHARASHTRA
September 9, 2015
DANZIL DIAS Vs. CONRAD COUTINHO
November 27, 2015
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED AND ORS.
April 7, 2015
DARRYL BRUCE THORPE AND ORS. Vs. THE UNION OF INDIA AND ORS.
April 21, 2015
DARSHAN JAYANT BUILDERS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 26, 2015
DASHRATH BABU WAGHMODE Vs. THE STATE OF MAHARASHTRA
August 28, 2015
DASHRATH PANDURANG KHILARE Vs. THE STATE OF MAHARASHTRA
March 23, 2015
DATTA Vs. THE STATE OF MAHARASHTRA AND ORS.
May 7, 2015
DATTA BABANRAO BOREKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
April 9, 2015
DATTA LAXMAN NAIK Vs. DAMODAR LAXMAN NAIK
April 10, 2015
DATTA PARATKAR Vs. STATE OF GOA AND ANOTHER
October 30, 2015
DATTA ROHIDAS PAYALE Vs. THE STATE OF MAHARASHTRA
January 7, 2015
DATTA S. NADKARNI Vs. SALVADOR FERNANDES AND ORS.
July 16, 2015
DATTAKRUPA CONSTRUCTION AND ORS. Vs. SHAH VELJI KARMAN & CO.
July 22, 2015
DATTARAJ V. SALGAOCAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 3, 2015
DATTARAM VITHAL POROB AND ORS. Vs. SITARAM VITHAL POROB AND ORS.
January 23, 2015
DATTARAO AND ORS. Vs. DISTRICT DY. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
February 26, 2015
DATTATRAY Vs. STATE OF MAHARASHTRA
August 28, 2015
DATTATRAY Vs. MANISHA AND ORS.
January 7, 2015
DATTATRAY Vs. THE AURANGABAD MUNICIPAL CORPORATION AND ORS.
May 8, 2015
DATTATRAY Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
May 8, 2015
DATTATRAY N. SAWANT AND ORS. Vs. NITIDA A. MEHTA AND ORS.
April 15, 2015
DATTATRAYA BAJIRAO LAGAD Vs. THE STATE OF MAHARASHTRA
October 16, 2015
DATTATRAYA BALKRISHNA KHANAPURKAR AND ORS. Vs. SITABAI AND ORS.
May 6, 2015
DATTATRAYA HAVANNA VANJARE AND ORS. Vs. THE STATE OF MAHARASHTRA
July 7, 2015
DATTATRAYA JAGANNATH MORE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 11, 2015
DATTATRAYA RAGHUNATH KOBARNE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
September 9, 2015
DATTATRAYA S/O. RAMBHAU PAWAR Vs. SHARDA
March 5, 2015
DATTATRAYA SHIVRAM GHADAGE AND ORS. Vs. THE STATE OF MAHARASHTRA
February 5, 2015
DATTATRAYA SHRIPATI SATHE Vs. SHANKAR SHRIPATI SATHE AND ORS.
October 6, 2015
DAYARAM KUNDANMAL FIRM AND ORS. Vs. THE ADDITIONAL COLLECTOR, AMRAVATI AND ORS.
May 6, 2015
DBC PORT LOGISTICS LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 12, 2015
DBS BANK LTD. Vs. INNOVENTIVE INDUSTRIES LTD.
October 13, 2015
DEBORAH MARY CRASTO LECLERC Vs. PATRICK OLIVER LECLERC
April 10, 2015
DECCEN DO-OP. TEXTILES INDUSTRIES LTD. Vs. UNION OF INDIA
March 4, 2015
DEELIP Vs. THE STATE OF MAHARASHTRA AND ORS.
July 17, 2015
DEELIP Vs. YAKUB KHAN
April 9, 2015
DEELIP ACHUYTRAO TAUR Vs. STATE OF MAHARASHTRA
March 23, 2015
DEELIP MANGA CHAUDHARY Vs. THE MANAGING DIRECTOR, THE MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD. AND ORS.
September 8, 2015
DEELIP S/O HARISHCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
April 18, 2015
DEELIPRAO NARSINGRAO LANDE Vs. THE REGIONAL JOINT DIRECTOR OF SUGAR AHMEDNAGAR AND ORS.
March 17, 2015
DEEPAK Vs. THE STATE OF MAHARASHTRA AND ORS.
July 1, 2015
DEEPAK Vs. THE STATE OF MAHARASHTRA
January 6, 2015
DEEPAK Vs. RUPCHAND AND ORS.
March 3, 2015
DEEPAK Vs. DY. DIRECTOR (R) & MEMBER SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.
December 4, 2015
DEEPAK Vs. STATE OF MAHARASHTRA
September 22, 2015
DEEPAK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 21, 2015
DEEPAK AND ORS. Vs. THE STATE OF MAHARASHTRA
March 18, 2015
DEEPAK BAPU KELUSKAR Vs. STATE OF MAHARASHTRA AND ORS.
July 17, 2015
DEEPAK BAPURAO YEDAGE Vs. THE STATE OF MAHARASHTRA
September 7, 2015
DEEPAK BHAGWAN VYAS Vs. PRAKASH BACHCHARAJ JAISWAL
October 26, 2015
DEEPAK BHIMRAJ KAMBLE Vs. KIRLOSKAR OIL ENGINES LTD.
July 21, 2015
DEEPAK DILIP KHIVASARA Vs. STATE OF MAHARASHTRA
June 23, 2015
DEEPAK JAGANNATH SURYAWANSHI Vs. SHANTAI BAHUUDDESHIYA SHAIKSHANIK SANSKRUTIK KRIDA MANDAL AND ORS.
July 6, 2015
DEEPAK PRALHAD SHEJWAL Vs. THE STATE OF MAHARASHTRA
February 24, 2015
DEEPAK S/O SADASHIV KEDAR Vs. STATE OF MAHARASHTRA
January 6, 2015
DEEPAK VALLABHJI DEDHIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2015
DEOGIRI NAGARI SAHAKARI BANK LTD. AND ORS. Vs. RAVINDRA BALAKRISHNA DESHPANDE
August 14, 2015
DEOMAN Vs. THE STATE OF MAHARASHTRA AND ORS.
January 19, 2015
DEORAO Vs. THE STATE OF MAHARASHTRA AND ORS.
March 26, 2015
DEPUTY COLLECTOR Vs. RENATO R DIAS
July 17, 2015
DEPUTY COLLECTOR (SDO) Vs. MARTINHO WILSON DAS CHAGAS
October 8, 2015
DEPUTY COLLECTOR AND (L.A.) MARGAO Vs. GEORGINA MERCES JACQUES
January 20, 2015
DEPUTY CONSERVATOR OF FOREST AND ORS. Vs. PURUSHOTTAM AND ORS.
September 3, 2015
DESIGN DIALOGUES (INDIA) PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
August 20, 2015
DESMOND LAWRENCE GUDINHO Vs. TREVOR JOSEPH HAROLD DSILVA AND ORS.
October 30, 2015
DEVA Vs. THE STATE OF MAHARASHTRA
January 5, 2015
DEVANAND BALIRAM WANKHADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 18, 2015
DEVDAS MAHADEO KAD Vs. THE STATE OF MAHARASHTRA
July 8, 2015
DEVDUTTA RAIKAR Vs. STATE OF GOA
December 17, 2015
DEVELOPMENT CORPORATION OF KONKAN LIMITED Vs. SAIDHARA DCK AGRO PRODUCT & PLANTATION LIMITED
February 25, 2015
DEVELOPMENT CREDIT BANK LTD Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY, NEW DELHI AND OTHERS
December 21, 2015
DEVENDRA MANGUESH NAIK Vs. POLICE INSPECTOR, MAPUSA TOWN POLICE STATION, MAPUSA, GOA
August 25, 2015
DEVIDAS AND ORS. Vs. THE STATE OF MAHARASHTRA
September 8, 2015
DEVIDAS SITARAM GOLE Vs. PURUSHOTTAM BALKISANJI MANTRI
January 12, 2015
DEVKABAI JANARDAN CHANDURKAR Vs. GANESH PUNDLIK KATOLE AND ORS.
February 26, 2015
DEVNATH DESAI SONKAR AND ORS. Vs. THE UNION OF INDIA
December 23, 2015
DEVNATH ROBAI MOURYA AND ORS. Vs. SHANKRI B. AJIMAL AND ORS.
September 28, 2015
DEVRAM YESHWANT WAGH Vs. THE STATE OF MAHARASHTRA
January 19, 2015
DEVYANI G. PATEL SHAH Vs. PANKAJ SHAH
January 19, 2015
DEWANCHAND RAMSARAN TRADING PVT LTD Vs. IL AND FS FINANCIAL SERVICES LTD
January 29, 2015
DHAMMADINA W/O PANKAJ SHIVBHAGAT Vs. STATE OF MAHARASHTRA
January 14, 2015
DHANANJAI KUMAR PANDEY Vs. CENTRAL BUREAU OF INVESTIGATION/ANTI CORRUPTION BUREAU
October 29, 2015
DHANANJAY DATAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 13, 2015
DHANANJAY S/O LAXMAN MULEY Vs. STATE OF MAHARASHTRA
April 18, 2015
DHANRAJ ISHWAR GAWALI Vs. THE STATE OF MAHARASHTRA
April 23, 2015
DHARAMPAL LALCHAND CHUG AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2015
DHARAMVIR I. JOSHI Vs. JAYANT R. PATWARDHAN AND ORS.
August 21, 2015
DHARMENDRA JAYANTILAL SHAH AND ORS. Vs. NASHIK MUNICIPAL CORPORATION AND ORS.
April 15, 2015
DHIMANT HIRALAL THAKAR Vs. THE COMMISSIONER OF INCOME TAX B.C. II
October 28, 2015
DHIRAJLAL P DESAI Vs. STATE OF MAHARASHTRA
September 3, 2015
DHIREN LALIT SHAH AND ORS. Vs. SANDEEP & COMPANY AND ORS.
June 18, 2015
DICITEX FURNISHING LTD. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
October 13, 2015
DIGAMBAR Vs. THE STATE OF MAHARASHTRA
September 30, 2015
DIGAMBAR KALIDASH SALUNKE Vs. STATE OF MAHARASHTRA AND ORS.
August 4, 2015
DIGAMBAR S/O BHAGWAN NAKATE Vs. JANARDAN S/O SHIVAPPA NAKATE
December 5, 2015
DIGAMBER Vs. KAMLA AND ORS.
November 23, 2015
DIGAMBER AND ORS. Vs. THE STATE OF MAHARASHTRA
January 14, 2015
DIGAMBER MADYE AND ORS. Vs. UNION OF INDIA AND ORS.
April 10, 2015
DIGAMBER S/O PANDHARI BHISE Vs. GAJANAN MAHARAJ SANSTHAN
November 23, 2015
DILEEP NEVATIA Vs. STATE BANK OF INDIA
March 12, 2015
DILIP Vs. THE HONBLE CHANCELLOR RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY AND ORS.
June 26, 2015
DILIP ANANT KHOBREKAR Vs. STATE OF GOA
June 17, 2015
DILIP KASHINATH KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
April 27, 2015
DILIP NARAYAN CHAUDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 21, 2015
DILIP RAM PHAL DESSAI Vs. YESSO VAMAN PAGI AND ORS.
August 20, 2015
DILIP S/O VITHOBAJI WAGHMARE Vs. ASHOK S/O MURLIDHAR SIRSIKAR
July 23, 2015
DILIP TOTARAM INGLE Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 20, 2015
DILIPKUMAR BAKILAL GUPTA Vs. THE STATE OF MAHARASHTRA
November 16, 2015
DILSHAD ABDUL KADAR SHAIKH Vs. STATE OF GOA
October 27, 2015
DILSHAD HUSSAIN SIDDIQUIE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 1, 2015
DIMPLE JATIN KHANNA AND ORS. Vs. ANITA ADVANI AND ORS.
April 9, 2015
DINANATH PARMESHWAR SAHANI Vs. THE STATE OF MAHARASHTRA
March 4, 2015
DINESH Vs. STATE OF MAHARASHTRA
April 1, 2015
DINESH Vs. THE STATE OF MAHARASHTRA AND ORS.
July 9, 2015
DINESH B. SAWAI AND ORS. Vs. JYOTI KRUSHNA PANBUDE
February 26, 2015
DINESH CHANDRIKAPRASAD PHATAK Vs. STATE OF MAHARASHTRA
June 15, 2015
DINESH KUMAR AHLUWALIA Vs. UNION OF INDIA AND ORS.
April 9, 2015
DINESH SHANKAR AAKODE Vs. THE STATE OF MAHARASHTRA
March 25, 2015
DINESH SHETTY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 12, 2015
DINKAR BAPURAO DEOKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
December 1, 2015
DINKARRAI HARILAL PAREKH AND ORS. Vs. RAJENDRA DINKARRAI PAREKH
October 9, 2015
DIPAK Vs. THE STATE OF MAHARASHTRA
June 26, 2015
DIPAK Vs. STATE OF MAHARASHTRA
September 14, 2015
DIPAK DIGAMBAR NAIK AND ORS. Vs. BANK OF MAHARASHTRA AND ORS.
August 10, 2015
DIPAK MANHARLAL RAJANI Vs. STATE
June 16, 2015
DIPAK MARUTI SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
July 9, 2015
DIPAK RAMCHANDRA BEHEDE Vs. STATE OF MAHARASHTRA AND OTHERS
April 13, 2015
DIRECTOR OF INCOME TAX Vs. SUMITOMO MITSUI BANKING CORPN
April 16, 2015
DIRECTOR OF INCOME TAX Vs. B4U INTERNATIONAL HOLDINGS LIMITED
April 29, 2015
DIRECTOR OF INCOME TAX Vs. NATIONAL HEALTH AND EDUCATION SOCIETY
January 8, 2015
DIRECTOR OF INCOME TAX Vs. SOCIETY OF CONGREGATION OF FRANCISCAN BROTHERS MOUNT POINSUR
January 15, 2015
DIRECTOR OF INCOME TAX Vs. WOMENS INDIA TRUST
March 23, 2015
DIRECTOR OF INCOME TAX Vs. TUV BAYREN (INDIA) LTD.
April 20, 2015
DIRECTOR OF INCOME TAX Vs. OMAN INTERNATIONAL BANK S.A.O.G.
July 1, 2015
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. BOMBAY PANJRAPOLE TRUST
March 10, 2015
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. SHRI VILE PARLE KELAVANI MANDAL
March 23, 2015
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CITIBANK N.A.
March 11, 2015
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CREDIT AGRICOLE INDOSUEZ
June 17, 2015
DIRECTOR OF INCOME TAX (IT) Vs. INGRAM MICRO (INDIA) EXPORTS PTE. LTD.
April 29, 2015
DIRECTOR OF INCOME TAX (IT)-I Vs. AMERICAN EXPRESS BANK LTD.
August 17, 2015
DIRECTOR OF INCOME TAX (IT)-I Vs. A.P. MOLLER MAERSK A/S.
April 29, 2015
DIRECTOR OF INCOME TAX (IT)-I, MUMBAI Vs. SOCIETE GENERALE
April 15, 2015
DISTRICT WAKF OFFICER Vs. ZULAKHABEE AMINKHAN
March 30, 2015
DISTRICT WOMEN AND CHILD WELFARE OFFICER Vs. SUNITA ARUN BARBADE
June 23, 2015
DIVERSEY INDIA PRIVATE LIMITED Vs. WAVERLEY PRIVATE LIMITED
June 9, 2015
DIVIS INFRATECH BUILDERS AND ELECTRICAL CONTRACTORS Vs. THE STATE OF MAHARASHTRA
February 16, 2015
DIVISIONAL CONTROLLER KSRTC Vs. KOMAL AND ORS.
November 26, 2015
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILSHAD AND ORS.
December 15, 2015
DIVYA DAYANAND BHAGAT Vs. V P K URBAN CO-OPERATIVE CREDIT SOCIETY LTD
October 21, 2015
DIVYANSHU RAMRATAN BADOLE Vs. DIRECTORATE OF TECHNICAL EDUCATION
July 23, 2015
DIWAKAR AND ORS. Vs. STATE OF MAHARASHTRA
July 20, 2015
DNYANDEO AND ORS. Vs. RASKAUR AND ORS.
June 10, 2015
DNYANDEO S/O. SHRIRANG BHADE Vs. LAXMAN YESHWANT BHADE & ORS.
February 20, 2015
DNYANESHWAR Vs. M.S.R.T. CORPORATION AND ORS.
March 24, 2015
DNYANESHWAR Vs. STATE OF MAHARASHTRA
August 19, 2015
DNYANESHWAR Vs. THE SUPERINTENDENT ENGINEER, PUBLIC WORKS DIVISION AND ORS.
July 1, 2015
DNYANESHWAR CHINTARAM KADAM Vs. THE STATE OF MAHARASHTRA
October 16, 2015
DNYANESHWAR DIGAMBER KAMBLE Vs. STATE OF MAHARASHTRA AND OTHERS
October 6, 2015
DNYANESHWAR MAROTI BEMBDE AND ORS. Vs. THE STATE OF MAHARASHTRA
March 17, 2015
DNYANESHWAR TAUBA GONDE Vs. THE STATE OF MAHARASHTRA
July 30, 2015
DNYANESHWARI AND ORS. Vs. THE UNITED INDIA INSURANCE CO. AND ORS.
December 4, 2015
DNYANOBA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 6, 2015
DNYANU KRISHNA NALAWADE AND ORS. Vs. SONABAI TUKARAM NALAWADE AND ORS.
March 12, 2015
DOLLY AND ORS. Vs. ARVIND
August 5, 2015
DR. AJIT VISHWANATH BORADE Vs. STATE OF MAHARASHTRA
September 28, 2015
DR. ANIL S/O. UDDHAVRAO MADURWAR & ANR. Vs. STATE OF MAHARASHTRA
September 2, 2015
DR. GULAB S/O GANPAT KAPGATE Vs. STATE OF MAHARASHTRA
December 17, 2015
DR. SHABA RAMA NAIK GAONKAR Vs. WHITE RAJ RESORT PRIVATE LTD
December 7, 2015
DR. SUNIL S/O. PRASRAM TAPSE Vs. STATE OF MAHARASHTRA
August 20, 2015
DR. VIJAY KRUSHNARAO HAZAREY & ORS. Vs. SMT. SHIVKALA W/O. SUKHDERAO DERE & ANR.
July 6, 2015
DR. VIKHE PATIL FOUNDATIONS VIKHE PATIL MEMORIAL SCHOOL PUNE AND ORS. Vs. UNION OF INDIA AND ORS.
August 14, 2015
DREAM YACHTS PVT. LTD. Vs. UNION OF INDIA
April 28, 2015
DUKES RETREAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
October 12, 2015
DULANDHAR Vs. STATE OF MAHARASHTRA
July 8, 2015
DULEKHAN YUSUF KHAN Vs. STATE OF MAHARASHTRA
January 19, 2015
DULESH JAMAL VASUNIYA Vs. STATE OF MAHARASHTRA
July 1, 2015
DURGA Vs. AMRAOTI UNIVERSITY
June 9, 2015
DURGADAS V PARAB Vs. DIRECTOR OF SPORT & YOUTH AFFAIRS
February 16, 2015
DURGAWATI RAMKARAN MORYA AND ORS. Vs. THE STATE OF MAHARASHTRA
February 17, 2015
DURYODHAN Vs. THE MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY BOARD AND ORS.
September 1, 2015
DWARKABAI AND ORS. Vs. DEPUTY VAN SAURAKSHAK VANVIBHAG, AMRAVATI AND ORS.
September 1, 2015
DY. CHIEF MANAGER PRINTING & STATIONARY Vs. COMMR. OF C. EX. & CUS.
March 2, 2015
DY. COLLECTOR & SDO AND ORS Vs. CONFRARIA IGREZA DE CORTALIM
August 7, 2015
E-CITY ENTERTAINMENT (I) PVT. LTD. Vs. IMAX CORPORATION
February 2, 2015
EARTH GRAPHICS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
December 8, 2015
EDC LIMITED Vs. GKB OPTHALMICS LTD. AND ORS.
April 6, 2015
EDWARD Vs. THE DEPUTY COLLECTOR (APPEALS), MUMBAI SUBURBAN DISTRICT AND ORS.
March 11, 2015
EDWARD ALIAS ADWARD PAUL MACHADO, MUMBAI Vs. J R ARYAN, CHAIRPERSON, AIRPORT, NEW DELHI AND OTHERS
October 30, 2015
EFKON (INDIA) PVT. LTD. AND ORS. Vs. M.B. GAJBHIYE AND ORS.
August 27, 2015
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December 3, 2015
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April 13, 2015
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March 13, 2015
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March 18, 2015
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February 16, 2015
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October 7, 2015
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July 10, 2015
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December 22, 2015
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July 15, 2015
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April 23, 2015
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July 14, 2015
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August 20, 2015
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October 21, 2015
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December 7, 2015
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January 29, 2015
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September 1, 2015
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January 22, 2015
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February 20, 2015
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July 1, 2015
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December 21, 2015
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January 20, 2015
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October 14, 2015
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June 25, 2015
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April 23, 2015
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July 17, 2015
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July 15, 2015
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July 14, 2015
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September 3, 2015
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September 2, 2015
FAIM AND ORS. Vs. THE STATE OF MAHARASHTRA
November 20, 2015
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August 3, 2015
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April 27, 2015
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February 26, 2015
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December 10, 2015
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September 8, 2015
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December 7, 2015
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September 4, 2015
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June 9, 2015
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June 11, 2015
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October 30, 2015
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October 20, 2015
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March 27, 2015
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February 13, 2015
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March 5, 2015
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April 16, 2015
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April 30, 2015
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February 6, 2015
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September 30, 2015
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October 30, 2015
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May 6, 2015
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July 6, 2015
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December 1, 2015
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December 17, 2015
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January 12, 2015
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September 11, 2015
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March 31, 2015
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July 10, 2015
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September 8, 2015
GAJANAN Vs. THE STATE OF MAHARASHTRA
November 24, 2015
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April 9, 2015
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February 18, 2015
GAJANAN BALASO KHADKE Vs. THE STATE OF MAHARASHTRA
February 17, 2015
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February 10, 2015
GAJANAN MODKU MESHRAM Vs. STATE OF MAHARASHTRA
January 22, 2015
GAJANAN SHIVRAM LELE AND ORS. Vs. DENA BANK AND ORS.
February 23, 2015
GAJANFARKHA S/O ROSHANKHA PATHAN Vs. STATE OF MAHARASHTRA
April 27, 2015
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March 9, 2015
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April 23, 2015
GANESH Vs. REKHA
July 21, 2015
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April 15, 2015
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September 11, 2015
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December 15, 2015
GANESH Vs. THE STATE OF MAHARASHTRA AND ORS.
April 23, 2015
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October 29, 2015
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 20, 2015
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA
August 21, 2015
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 15, 2015
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 22, 2015
GANESH CARRIERS Vs. STATE OF MAHARASHTRA
January 8, 2015
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November 21, 2015
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October 12, 2015
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August 7, 2015
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January 13, 2015
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April 7, 2015
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February 5, 2015
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February 9, 2015
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April 24, 2015
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February 5, 2015
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July 31, 2015
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June 18, 2015
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February 11, 2015
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June 17, 2015
GANGESH DNYANOBA DAGADE Vs. STATE OF MAHARASHTRA
September 30, 2015
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June 24, 2015
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February 4, 2015
GANPAT Vs. THE STATE OF MAHARASHTRA
September 23, 2015
GANPAT BAKARAMJI LAD Vs. THE STATE OF MAHARASHTRA
April 20, 2015
GANPAT S/O DAMAJI DODKE Vs. STATE OF MAHARASHTRA
August 31, 2015
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March 17, 2015
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July 22, 2015
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March 31, 2015
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January 9, 2015
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August 13, 2015
GAURAV K. DESAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 6, 2015
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August 14, 2015
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January 19, 2015
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June 25, 2015
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September 11, 2015
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October 7, 2015
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January 21, 2015
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April 10, 2015
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February 26, 2015
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April 13, 2015
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March 2, 2015
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August 24, 2015
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June 26, 2015
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September 3, 2015
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April 27, 2015
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July 6, 2015
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December 7, 2015
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July 6, 2015
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February 10, 2015
GHARDA CHEMICALS LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 10, 2015
GIC HOUSING FINANCE LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 12, 2015
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November 30, 2015
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August 14, 2015
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July 13, 2015
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February 11, 2015
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April 9, 2015
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January 6, 2015
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January 21, 2015
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June 30, 2015
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March 13, 2015
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July 10, 2015
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April 18, 2015
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June 29, 2015
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June 29, 2015
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October 28, 2015
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March 25, 2015
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February 2, 2015
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July 21, 2015
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April 28, 2015
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December 23, 2015
GOLD TOUCH REAL ESTATE PRIVATE LIMITED AND ORS. Vs. SURESH AND ORS.
November 21, 2015
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August 28, 2015
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February 20, 2015
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June 10, 2015
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January 14, 2015
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February 2, 2015
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March 31, 2015
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March 25, 2015
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March 19, 2015
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September 15, 2015
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September 21, 2015
GOPINATH Vs. THE STATE OF MAHARASHTRA
April 9, 2015
GOPINATH MANOHAR WADI AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 5, 2015
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August 13, 2015
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April 20, 2015
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September 11, 2015
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October 6, 2015
GOVARDHAN AND ORS. Vs. STATE OF MAHARASHTRA
January 7, 2015
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March 19, 2015
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April 23, 2015
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July 14, 2015
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February 3, 2015
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December 17, 2015
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March 26, 2015
GOVIND RAVJI BHANGARE Vs. STATE OF MAHARASHTRA
March 16, 2015
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June 11, 2015
GOVIND TUKARAM SHETE & ORS Vs. SPECIAL LAND ACQUISITION OFFICER, PUNE AND OTHERS
October 9, 2015
GOVINDJI TRIKAMDAS AND CO. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2015
GOVINDJI TRIKAMDAS AND CO. Vs. STATE OF MAHARASHTRA
February 27, 2015
GOVINDLAL MOTILAL JHAWAR AND ORS. Vs. KANAKMAL MAGANMAL GANDHI AND ORS.
July 23, 2015
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June 9, 2015
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July 16, 2015
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September 28, 2015
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April 6, 2015
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March 4, 2015
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December 22, 2015
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April 28, 2015
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October 13, 2015
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December 15, 2015
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January 15, 2015
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January 9, 2015
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June 18, 2015
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June 11, 2015
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July 16, 2015
GULAM DASTAGIR @ BUDDA RAHIMTULLA SHAIKH Vs. STATE OF MAHARASHTRA
August 24, 2015
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August 12, 2015
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April 15, 2015
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September 29, 2015
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October 29, 2015
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January 12, 2015
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April 29, 2015
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June 17, 2015
GUNWANT MAHADEO GULHANE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 15, 2015
GUPTA LOOM INDUSTRIES AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2015
GURMIT SINGH BAGGA Vs. INDRAJIT KAUR BAGGA
August 4, 2015
GURUDAS Vs. THE STATE OF MAHARASHTRA
October 20, 2015
GURUDWARA SRI GURU SINGH SABHA Vs. INSPECTOR GENERAL OF SOCIETIES
January 13, 2015
GYAN CONSTRUCTION CO. Vs. INCOME TAX APPELLATE TRIBUNAL MUMBAI AND ORS.
January 23, 2015
H.C. JANGIPURIA Vs. P. MADHAVAN AND ORS.
September 14, 2015
HABIB EDUCATIONAL & WELFARE SOCIETYS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 8, 2015
HAKIM ABDUL MUNAF ABDUL JABBAR Vs. STATE OF MAHARASHTRA
July 15, 2015
HALI AHMED MOHAMMED ALI OTAIFAH Vs. STATE OF GOA AND ORS.
March 18, 2015
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October 13, 2015
HAMIDULLA ABDULGANI SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
February 13, 2015
HANEEF GULAM RASOOL MAKRANI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 16, 2015
HANIFA KITABULLA KHAN AND ORS. Vs. STATE OF MAHARASHTRA
October 8, 2015
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September 29, 2015
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April 24, 2015
HANUMAN VYAYAM Vs. REGIONAL PROVIDENT FUND COMMISSIONERII
June 11, 2015
HANUMANRAO MORBAJI GUDADHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
May 6, 2015
HANUMANT Vs. THE STATE OF MAHARASHTRA
July 9, 2015
HAPPY HOME CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA AND ORS.
November 19, 2015
HARBANSINGH Vs. RAHUL
April 8, 2015
HARBIRKAUR KALRA Vs. STATE OF MAHARASHTRA
July 30, 2015
HARESH ADVANI OF MUMBAI, INDIAN INHABITANT Vs. SURAJ JAGTIANI
April 24, 2015
HARI SHENFADU SAVANDE Vs. THE STATE OF MAHARASHTRA
April 17, 2015
HARI TRADING CORPORATION Vs. BANK OF BARODA
February 23, 2015
HARIDAS KUMANDAS VED Vs. TRIMBAK SHAMRAO JADHAV
January 22, 2015
HARIDAS NAMDEO PAWAR Vs. THE STATE OF MAHARASHTRA
January 30, 2015
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September 10, 2015
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August 4, 2015
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April 10, 2015
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September 22, 2015
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January 30, 2015
HARIPRASAD MOHANLAL SONI AND ORS. Vs. MALEGAON MUNICIPAL CORPORATION
February 24, 2015
HARISH Vs. STATE OF MAHARASHTRA
January 19, 2015
HARISH BRIJMOHAN LOYALKA AND ORS. Vs. DILEEP BALKRISHNA NEVATIA
February 5, 2015
HARISH BULCHAND TEJWANI Vs. NANDLAL HAKIKATRAI MOTWANI
August 14, 2015
HARISH DHIRAJLAL BILAKHIYA Vs. ASHISH JAGDISH UPADHYA AND ORS.
August 13, 2015
HARISH KRISHNA BHANDIRGE Vs. STATE OF MAHARASHTRA AND ORS.
August 28, 2015
HARISH RAMESH PULEKAR Vs. STATE OF MAHARASHTRA
May 6, 2015
HARISH TEXTILE ENGRS. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
October 30, 2015
HARJEETSINGH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 8, 2015
HARKIRAT SINGH Vs. RABOBANK INTERNATIONAL HOLDING B.V. CO-OPERATIVE CENTRALE CO-OPERATIVE CENTRALE RAIFFEISEN-BOERENLEENBANK B.A.
January 20, 2015
HARVINDER Vs. THE STATE OF MAHARASHTRA AND ORS.
September 7, 2015
HATYA Vs. THE STATE OF MAHARASHTRA
November 19, 2015
HAUSERAO SUDAM GAIKWAD Vs. LATA HSUSERAO GAIKWAD AND ORS.
August 12, 2015
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March 19, 2015
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June 26, 2015
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February 2, 2015
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June 30, 2015
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August 7, 2015
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August 5, 2015
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June 12, 2015
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January 6, 2015
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July 22, 2015
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June 22, 2015
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July 30, 2015
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March 31, 2015
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October 27, 2015
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February 5, 2015
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June 23, 2015
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August 19, 2015
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July 22, 2015
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August 12, 2015
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July 16, 2015
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July 28, 2015
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August 27, 2015
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June 24, 2015
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June 30, 2015
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June 25, 2015
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June 8, 2015
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January 22, 2015
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March 26, 2015
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February 2, 2015
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July 10, 2015
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July 17, 2015
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September 10, 2015
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March 19, 2015
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September 28, 2015
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January 28, 2015
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February 13, 2015
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March 30, 2015
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June 10, 2015
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June 12, 2015
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March 13, 2015
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July 10, 2015
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February 10, 2015
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December 18, 2015
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September 3, 2015
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December 10, 2015
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August 24, 2015
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March 5, 2015
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July 15, 2015
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April 20, 2015
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October 8, 2015
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August 25, 2015
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October 19, 2015
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July 6, 2015
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August 13, 2015
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February 2, 2015
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August 27, 2015
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October 8, 2015
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June 9, 2015
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March 19, 2015
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August 26, 2015
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September 15, 2015
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October 21, 2015
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February 5, 2015
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April 20, 2015
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April 16, 2015
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September 10, 2015
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May 7, 2015
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March 2, 2015
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July 2, 2015
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October 21, 2015
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October 8, 2015
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June 24, 2015
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July 9, 2015
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June 15, 2015
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April 21, 2015
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October 30, 2015
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December 22, 2015
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December 15, 2015
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August 7, 2015
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March 4, 2015
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July 30, 2015
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December 23, 2015
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November 18, 2015
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January 15, 2015
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March 12, 2015
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June 29, 2015
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October 7, 2015
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March 13, 2015
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March 11, 2015
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November 16, 2015
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March 26, 2015
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April 30, 2015
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March 10, 2015
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February 17, 2015
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April 24, 2015
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January 29, 2015
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September 11, 2015
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April 21, 2015
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September 8, 2015
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June 23, 2015
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April 15, 2015
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August 27, 2015
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August 10, 2015
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February 5, 2015
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March 11, 2015
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June 29, 2015
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March 31, 2015
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December 23, 2015
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February 5, 2015
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July 7, 2015
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June 23, 2015
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October 14, 2015
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September 4, 2015
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October 27, 2015
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July 16, 2015
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June 12, 2015
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February 17, 2015
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October 15, 2015
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June 25, 2015
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March 12, 2015
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September 7, 2015
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February 5, 2015
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October 7, 2015
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August 3, 2015
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July 20, 2015
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March 11, 2015
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August 14, 2015
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March 10, 2015
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September 16, 2015
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July 31, 2015
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June 11, 2015
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December 18, 2015
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September 4, 2015
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April 29, 2015
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March 31, 2015
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October 23, 2015
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August 27, 2015
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April 1, 2015
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October 27, 2015
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July 21, 2015
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April 27, 2015
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March 11, 2015
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February 16, 2015
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July 21, 2015
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March 30, 2015
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March 19, 2015
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June 23, 2015
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July 28, 2015
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March 13, 2015
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March 30, 2015
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August 25, 2015
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October 27, 2015
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July 21, 2015
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September 28, 2015
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January 9, 2015
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March 30, 2015
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June 17, 2015
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April 7, 2015
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August 28, 2015
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July 28, 2015
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June 16, 2015
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February 4, 2015
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February 6, 2015
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August 7, 2015
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February 26, 2015
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September 1, 2015
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March 18, 2015
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July 1, 2015
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January 9, 2015
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July 8, 2015
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March 4, 2015
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March 10, 2015
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June 9, 2015
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July 24, 2015
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April 8, 2015
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August 13, 2015
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December 21, 2015
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December 7, 2015
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December 16, 2015
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April 21, 2015
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January 23, 2015
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April 13, 2015
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August 14, 2015
KASHIBAI WAMAN PATIL Vs. TAUKIR AHMED MOHAMMED HANIF KHAN
February 5, 2015
KASHINATH Vs. THE STATE OF MAHARASHTRA AND ORS.
April 29, 2015
KASHINATH AND ORS. Vs. OSMAN BAIG SANDU BAIG AND ORS.
December 10, 2015
KASHINATH BALU GAONKAR Vs. SUNITA KRISHNAJIRAO DESSAI AND ORS.
February 13, 2015
KASHINATH BALU GAONKAR Vs. SUNITA KRISHNAJIRAO DESSAI
April 18, 2015
KASHINATH MURLIDHAR MAHALE Vs. MAHADEV GOVIND MAHALE
March 12, 2015
KASHINATH NAIK Vs. STATE OF GOA AND ORS.
March 20, 2015
KASHINATH RAGHUNATH MURAMBE Vs. THE STATE OF MAHARASHTRA
July 10, 2015
KASHIRAM FAKIRA CHAVHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
June 22, 2015
KASHIRAO SHESHRAO GAWANDE AND ORS. Vs. KISAN BAHERJI MATE AND ORS.
March 24, 2015
KASIF IRSHAD ALI AND ORS. Vs. THE STATE OF MAHARASHTRA
December 5, 2015
KASTURABAI AND ORS. Vs. CHANDRAKALABAI AND ORS.
June 9, 2015
KAULRAM MARUTI DANGE Vs. THE SPECIAL LAND ACQUISITION AND ORS.
July 17, 2015
KAUSHALYABAI PARASHRAM WAHANE Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETY
January 15, 2015
KAUSTUBH D GOKHALE Vs. HARISHCHANDRA G HARDAS
August 25, 2015
KAVITA SANDIP TANDEL Vs. THE STATE OF MAHARASHTRA AND ORS.
March 23, 2015
KAYCAN KADERBHAI NAGREE Vs. JAYANT S. KUMAR AND ORS.
July 28, 2015
KEDAR CHANDRAKANT BERDE Vs. RISHABRAJ HOUSING AND ORS.
June 15, 2015
KEDAR CHANDRAKANT BERDE Vs. RISHABRAJ HOUSING
October 20, 2015
KEDAR SANJEEV KHADKE Vs. ANANT KRISHNAN NARAYANAN
January 15, 2015
KEDARNATH Vs. RUKHMANIBAI BABURAO WADKAR
February 24, 2015
KEITH GRACIAS Vs. STATE OF GOA
September 16, 2015
KENDALE UJJWALA ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 27, 2015
KESHAO Vs. STATE OF MAHARASHTRA
December 15, 2015
KESHAV Vs. THE STATE OF MAHARASHTRA
March 19, 2015
KESHAV RAMCHANDRA GOBARE AND ORS. Vs. SUKHARAJ PRATAPCHAND JAIN
July 7, 2015
KEVAL SHRIHARI RAMANI Vs. THE STATE OF GOA AND ORS.
May 8, 2015
KHAJA MOHIUDDIN SK. AZAM AND ORS. Vs. WAHEEDA BEGUM AND ORS.
January 15, 2015
KHALIL GANI PATEL (ATTAR) Vs. THE STATE OF MAHARASHTRA AND ORS.
April 7, 2015
KHANDERAO AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
September 23, 2015
KHANDU Vs. THE STATE OF MAHARASHTRA
January 14, 2015
KHANDU DHONDIBHAU KHODADE AND ORS. Vs. THE STATE OF MAHARASHTRA
January 12, 2015
KHANDU S/O BHIVASAN BORSE Vs. STATE OF MAHARASHTRA
January 14, 2015
KHARATILAL HAVELIRAM KALRA AND ORS. Vs. JAGDISH RAJARAM SHAH
September 22, 2015
KHASAGI (PRIVATE) DEVI AHILYABAI HOLKAR CHARITABLE TRUST AND ORS. Vs. AUDUMBAR GANGADHAR NIKATE AND ORS.
December 2, 2015
KHEMCHAND KRISHNA YEVLE AND ORS. Vs. SANJAY BARKU WANI AND ORS.
November 23, 2015
KHURSHEED ANWAR MOHAMMAD ALI Vs. MERIT HEALTHCARE PVT. LTD.
January 15, 2015
KHURSHEED ANWAR MOHAMMAD ALI AND ORS. Vs. MERIT HEALTHCARE PVT. LTD.
January 5, 2015
KHURSHID AALAM ABDUL KAYYUM SHAIKH Vs. THE STATE OF MAHARASHTRA
October 6, 2015
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA AND ORS.
July 15, 2015
KIRAN GORAKH SHELKE AND ORS. Vs. THE STATE OF MAHARASHTRA
June 25, 2015
KIRAN LAKSHMAN DABADE Vs. STATE OF MAHARASHTRA
September 9, 2015
KIRAN M CHODANKAR Vs. SHRIRAN TRANSPORTS FINANCE AND ORS
July 27, 2015
KIRAN NAGINDAS VORA OF MUMBAI Vs. THE COMMISSIONER OF CUSTOMS (EXPORT)
June 8, 2015
KIRAN SHANKAR PRASAD PANDE Vs. PARMANAND KOCHE AND ORS.
February 2, 2015
KIRLOSKAR OIL ENGINES LTD. Vs. SATISH DATTATRAYA GOSAVI
July 28, 2015
KIRLOSKAR OIL ENGINES LTD. Vs. POPAT SITARAM BANKER
February 26, 2015
KIRTI ORNAMENTS PVT. LTD. Vs. THE STATE OF MAHARASHTRA
June 1, 2015
KIRTI SOHAN MODI AND ORS. Vs. CREATION
November 24, 2015
KIRTIKUMAR MANSUKHLAL BADANI Vs. SHANTABAI BHAIRULAL SHARMA
April 22, 2015
KISAN AND ORS. Vs. UNION OF INDIA
July 30, 2015
KISAN BABU WADEKAR Vs. STATE OF MAHARASHTRA AND ORS.
August 7, 2015
KISAN PANDURANG SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA
April 22, 2015
KISAN SEVA PRIVATE MARKET GANGAPUR Vs. THE STATE OF MAHARASHTRA AND ORS.
January 15, 2015
KISAN VEER SATARA SAHAKARI SAKHAR KARKHANA LTD. Vs. MINISTRY FOR COOPERATION AND ORS.
April 7, 2015
KISANAPPA AND ORS. Vs. MOHANSING AND ORS.
March 30, 2015
KISHAN AND ORS. Vs. RESPONDENT : THE STATE OF MAHARASHTRA AND ORS.
March 11, 2015
KISHAN AND ORS. Vs. JIJAMATA DHARMSHALA PUBLIC TRUST
January 16, 2015
KISHAN LAL BISHNOI AND ORS. Vs. THE AUTHORISED OFFICER AND ORS.
October 28, 2015
KISHAN NARAYANRAO DHOTRE Vs. BABASAHEB SANTOBA PAWAR AND ORS.
June 10, 2015
KISHAN SURAJMAL GEHLOT Vs. THE STATE OF MAHARASHTRA
April 7, 2015
KISHANRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
August 17, 2015
KISHOR Vs. APPROPRIATE AUTHORITY
January 13, 2015
KISHOR Vs. THE MUNICIPAL COMMISSIONER AND ORS.
January 20, 2015
KISHOR Vs. STATE OF MAHARASHTRA
August 4, 2015
KISHOR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 26, 2015
KISHOR DATTATRAYA SHINDE Vs. STATE OF MAHARASHTRA AND ORS.
December 2, 2015
KISHOR KAKUMAL KESWANI AND ORS. Vs. PUSHPA MANGHARAM GALANI AND ORS.
September 4, 2015
KISHOR KAMALAKAR MANTRI Vs. STATE OF MAHARASHTRA
April 16, 2015
KISHOR M GADHAVE PATIL Vs. STATE OF MAHARASHTRA
December 16, 2015
KISHOR MANSARAM BILWAL Vs. THE STATE OF MAHARASHTRA AND ORS.
July 31, 2015
KISHOR NARSINGRAO DESHMUKH Vs. THE STATE OF MAHARASHTRA
September 3, 2015
KISHOR T. NAIK SALGAOKAR AND ORS. Vs. ASHOK TUKARAM NAIK SALGAOKAR AND ORS.
August 28, 2015
KISHORE KANHYA RAVATE Vs. STATE OF MAHARASHTRA
April 23, 2015
KOKILA AND ORS. Vs. ANYAJI AND ORS.
April 8, 2015
KOLMAR GROUP AG Vs. TRAXPO ENTERPRISES PVT. LTD.
April 9, 2015
KOMAL SANGHVI Vs. FALGESH SANGHVI
November 9, 2015
KOMAL SINGH Vs. STATE OF GOA
July 29, 2015
KOMAL SINGH & ANOTHER Vs. STATE OF GOA
July 28, 2015
KOMAL WAZIR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2015
KONDABAI GANU BARKALE AND ORS. Vs. PANDIT AND ORS.
December 18, 2015
KONDIBA Vs. THE STATE OF MAHARASHTRA AND ORS.
August 11, 2015
KONDIKIRI ARUN TUKARAM Vs. STATE OF MAHARASHTRA
April 24, 2015
KOTAK MAHINDRA BANK LTD. Vs. TRUPTI SANJAY MEHTA AND ORS.
July 16, 2015
KOTAK MAHINDRA PRIME LIMITED Vs. STATE OF MAHARASHTRA
July 14, 2015
KOTHARI INDUSTRIES Vs. THE STATE OF MAHARASHTRA
August 11, 2015
KOYLA SHRAMIK SABHA AND ORS. Vs. DEPUTY REGISTRAR OF TRADE UNIONS NAGPUR AND ORS.
December 17, 2015
KPL INTERNATIONAL LIMITED Vs. API INDUSTRIES PRIVATE LIMITED
August 3, 2015
KRISHNA B. NAIK Vs. STATE OF GOA AND ORS.
March 9, 2015
KRISHNA BHAU MAHADIK AND ORS. Vs. BHANUDAS NANA MAHADIK
April 17, 2015
KRISHNA BOMBO NAIK DESSAI AND ORS. Vs. SHABA BOMBO FOGIR AND ORS.
September 3, 2015
KRISHNA INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
July 22, 2015
KRISHNA KAUTIK VALVI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 20, 2015
KRISHNA MARUTI LOHAR Vs. THE STATE OF MAHARASHTRA
March 25, 2015
KRISHNABHAGWAN RAJARAM SHARMA Vs. TATA MOTORS FINANCE LTD
March 4, 2015
KRISHNAGANGAA CONSULTANTS Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT
January 9, 2015
KRISHNAJI Vs. UMESH RAMBHAU SHRIRAME AND ORS.
April 30, 2015
KRISHNAKUMAR PARASRAM UJAONE AND ORS. Vs. THE PRESIDING OFFICER, ADDITIONAL SCHOOL TRIBUNAL AND ORS.
September 3, 2015
KRISHNARAO Vs. THE ADDITIONAL COLLECTOR AND ORS.
September 2, 2015
KRITIK KISHORE NAIK AND ORS. Vs. BUDDESA BANDAGISA MULLA AND ORS.
October 8, 2015
KRUSHNA MALI SAMAJ HITSWANRDHAK SANSTHA Vs. ASHOK NATHU MALI AND ORS.
June 25, 2015
KSB AKTIENGESELLSCHAFT AND ORS. Vs. SANJAY JAIN
July 16, 2015
KU. ALKA AND ORS. Vs. JOINT DIRECTOR & VICE CHAIRMAN, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.
March 13, 2015
KUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
April 29, 2015
KUMAR RANUJI GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
March 3, 2015
KUMAR TARACHAND LAUNGANI Vs. DEEPAK TARACHAND LAUNGANI & ORS.
September 10, 2015
KUMARPAL HASTIMAL JAIN Vs. PRITI KUMARPAL JAIN
September 23, 2015
KUMARS LIQUORS AND BEERS PVT LTD Vs. BDA LIMITED
February 16, 2015
KUNAL S. SURANA Vs. INCOME TAX OFFICER (14(1)(3))
June 16, 2015
KUNDA Vs. MATHURABAI AND ORS.
September 1, 2015
KUNDA MADHUKAR SHETYE AND ORS. Vs. SHAILA SUBRAO SHETYE AND ORS.
March 12, 2015
KUNDAN HARICHANDRA DHULE AND ORS. Vs. THE STATE OF MAHARASHTRA
July 13, 2015
KUONI TRAVELS (INDIA) PVT. LTD. Vs. PHARMACO FLAVOURS AND FRAGRANCES PVT. LTD.
July 14, 2015
KUSUM AND ORS. Vs. DHARU AND ORS.
December 9, 2015
KUSUM ARUNKUMAR BISWAS Vs. SUNCHAN SECURITIES LTD
August 24, 2015
KWALITY RUBBER WORKS Vs. IBRAHIM MOHAMMADALI VORA
June 30, 2015
L & T FINANCE LIMITED Vs. AGT INFRASTRUCTURE PVT. LTD. AND ORS.
October 6, 2015
L &T FINANCE LIMITED Vs. SEVEN HILLS CONSTRUCTION
January 30, 2015
L.A. MOTORS PVT. LTD. Vs. HYUNDAI MOTOR INDIA LTD. AND ORS.
June 16, 2015
LA-FIN FINANCIAL SERVICES PVT. LTD. Vs. IL & FS FINANCIAL SERVICES PVT. LTD.
September 11, 2015
LAHU Vs. THE STATE OF MAHARASHTRA AND ORS.
January 12, 2015
LAKEVIEW DEVELOPERS AND ORS. Vs. ETERNIA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
March 25, 2015
LAKHIRAMJI AND ORS. Vs. SAHID HUSSAIN AND ORS.
April 7, 2015
LAKHIRAMJI AND ORS. Vs. SAHID HUSSAIN AND ORS.
July 4, 2015
LALANKUMAR SINGH AND ORS. Vs. THE STATE OF MAHARASHTRA
June 25, 2015
LALIPUT KIDSWEAR LTD Vs. SIYARAM SILK MILLS LTD
January 23, 2015
LALITA Vs. THE STATE ELECTION COMMISSION OF MAHARASHTRA AND ORS.
July 24, 2015
LALITHA EQUIPMENTS Vs. RAMESHWAR RAGHO CHAUHAN
December 1, 2015
LALSAHEB TUKARAM DHABUGADE @ NAMDEV TUKARAM DHABUGADE Vs. YESHWANT BALU SHELKE
June 11, 2015
LANCY LEO MENDONCA AND ORS. Vs. UNION OF INDIA AND ORS.
May 8, 2015
LANDMARK CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX
August 31, 2015
LANVIN SYNTHETICS PRIVATE LTD. Vs. UNION OF INDIA
July 15, 2015
LANVIN SYNTHETICS PVT. LTD. Vs. UNION OF INDIA
July 1, 2015
LARSEN & TOUBRO LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
October 14, 2015
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
November 19, 2015
LASHKARIA CONSTRUCTION PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 12, 2015
LATA AJINATH KHAKNE Vs. THE ADDITIONAL DISTRICT COLLECTOR
January 21, 2015
LATA DILIP KOTHIMBIRE Vs. STATE OF MAHARASHTRA AND ORS.
July 16, 2015
LATA MOHANLAL GANDHI Vs. THE STATE OF MAHARASHTRA AND ORS.
June 9, 2015
LATA RAMESH MORE Vs. RAMESH DINKAR MORE AND ORS.
August 3, 2015
LATA RAMESH MORE Vs. RAMESH DINKAR MORE AND ORS.
March 8, 2015
LATE ABDUL QUADAR PATEL GRAMIN VIKAS SANSTHA, CHIKHLWARDHA Vs. THE STATE OF MAHARASHTRA AND ORS.
October 7, 2015
LATE BABASAHEB WARHADE EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2015
LATYA ISAM KALE Vs. THE STATE OF MAHARASHTRA
April 8, 2015
LAWRENCE SALVADOR DSOUZA Vs. THE STATE OF MAHARASHTRA AND ORS.
February 11, 2015
LAXIMAN GAUNS AND ORS. Vs. DEEPU P. KUNCOLIENKAR AND ORS.
May 6, 2015
LAXMAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 30, 2015
LAXMAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 1, 2015
LAXMAN BABURAO AVALE AND ORS. Vs. SURENDRA AND ORS.
August 17, 2015
LAXMAN CHANDAR JADHAV Vs. THE STATE OF MAHARASHTRA
December 15, 2015
LAXMAN DATTATRAYA DAHIPHALE Vs. THE STATE OF MAHARASHTRA
September 22, 2015
LAXMAN GENU JAGTAP AND ORS. Vs. RAGHUNATH TATYABA JAGTAP AND ORS.
September 3, 2015
LAXMAN HASHYA GONDHALI AND ORS. Vs. THE STATE OF MAHARASHTRA
March 12, 2015
LAXMAN KESHAV KUDALKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 24, 2015
LAXMAN MAHADEV SARIPUTRA Vs. THE STATE OF MAHARASHTRA AND ORS.
June 11, 2015
LAXMAN RAVJI SANGALE Vs. SUMAN LAXMAN SANGALE AND ORS.
February 11, 2015
LAXMAN SHIVJI PATEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
December 23, 2015
LAXMANRAO Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 20, 2015
LAXMI ANIL SALGAOCAR Vs. MAHABALESHWAR R HEGDE
April 15, 2015
LAXMI ORGANIC INDUSTRIES LIMITED Vs. UNION OF INDIA
January 14, 2015
LAXMIBAI GOVIND BHAT KORDE Vs. YESHWANT PALNI AND ORS.
October 23, 2015
LAXMIBAI SAKHARAM MISAL Vs. RAOSAHEB PANDURANG KALE
July 31, 2015
LEADING HOTELS Vs. ANTHONY MENDES
June 30, 2015
LEADING HOTELS Vs. ANTHONY MENDES AND ORS.
December 15, 2015
LEONARAS RESTAURANT Vs. ASSISTANT P F COMMISSIONER, GOA
February 5, 2015
LEUNORA ANTAO Vs. PRADIP SADASSIVA NAIK
September 30, 2015
LIBARAJ Vs. THE STATE OF MAHARASHTRA AND ORS.
January 15, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. ALEXANDER POTHEN AND ORS.
September 7, 2015
LILABAI VASANT TALEKAR Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, PUNE
March 3, 2015
LILADHAR KISANAPPA KANBALE Vs. STATE OF MAHARASHTRA
February 13, 2015
LILESH Vs. VINOD RAMRICHPAL AGRAWAL
July 8, 2015
LIMBAJI AND ORS. Vs. THE STATE OF MAHARASHTRA
September 1, 2015
LLOYDS KAMGAR SANGHATANA Vs. BHARATIYA KAMGAR KARMACHARI MAHASANGH AND ANR.
November 30, 2015
LLOYDS METALS & ENGINEERS LTD Vs. Y Y KELKAR, MANAGING AND ORS
September 7, 2015
LLOYDS STEEL INDUSTRIES LTD. Vs. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
September 2, 2015
LODHA PROPERTIES DEVELOPMENT PRIVATE LIMITED Vs. KEDIA HOLDINGS PRIVATE LIMITED AND ORS.
March 11, 2015
LOKHANDWALA CONSTRUCTION INDUSTRIES PVT. LTD. AND ORS. Vs. LOKHANDWALA INFRASTRUCTURE PVT. LTD. AND ORS.
August 31, 2015
LOKMANYA TILAK SMARAK MANDAL AND ORS. Vs. RAVINDRA RAMESHRAO SAMBARE AND ORS.
April 15, 2015
LOKNETE AAMDAR KAILASWASI MANGLSING NIMJI RAJPUT @ THANSING JIBHUA SHIKSHAN Vs. EDUCATION OFFICER
September 2, 2015
LONI VYANKANATH VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. AND ORS. Vs. DHANRAJ DADA KAKDE AND ORS.
June 30, 2015
LOURDES GREGORIO GOMINDES Vs. MILAGRES SANTANA GOMINDES
February 12, 2015
LUBRIZOL INDIA PVT LTD Vs. COMMISSIONER OF SALES TAX
March 24, 2015
LUCILLE DSOUZA AND ORS. Vs. UNION OF INDIA AND ORS.
November 17, 2015
LUPIN LIMITED Vs. UNION OF INDIA
February 23, 2015
LUPIN LIMITED Vs. ERIS LIFESCIENCES PVT. LTD. AND ORS.
December 23, 2015
LYDIA AGNES RODRIGUES AND ORS. Vs. JOSEPH ANTHONY DCUNHA AND ORS.
February 10, 2015
M S CONSTROTECH PVT LTD JALGAON Vs. STATE OF MAHARASHTRA
December 10, 2015
M T EVERRICH Vs. MARE MARITIME SINGAPORE PTE LTD
September 14, 2015
M. ASHRAF NAGARWALA Vs. THE CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL AND ORS.
October 20, 2015
M. JAYARAM SHETTY Vs. VIJAY V. HARIA AND ORS.
October 8, 2015
M.G. SARAF Vs. JOINT COMMISSIONER OF INCOME TAX
August 7, 2015
M.S. CONSTROTECH PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 12, 2015
M/S UTV MOTION PICTURES Vs. M/S MURPHY ENTERPRISES
December 7, 2015
M/S V.V.F. LIMITED (NOW KNOWN AS M/S VVF (INDIA) LTD. Vs. MR. SADANAND R.PRABHU 3/302, MANUSANAND
October 6, 2015
M/S. LOUIS DREYFUS COMMODITIES SUISSE S.A. & ORS. Vs. SAKUMA EXPORTS LIMITED & ORS.
October 6, 2015
MABEL REEVES Vs. CONFRARIA DE IGREJA DE CORTALIM AND ORS.
November 2, 2015
MABEL REEVES Vs. CONFRARIA DE IGREJA DE CORTALIM AND ORS.
February 11, 2015
MACLEODS PHARMACEUTICALS LIMITED Vs. AVIN PHARMA UKRAINE LIMITED AND ORS.
July 31, 2015
MACMEN FOODS AND ORS. Vs. MOHONSONS ENGINEERING SERVICES PRIVATE LIMITED AND ORS.
April 24, 2015
MADAN Vs. THE STATE OF MAHARASHTRA
September 11, 2015
MADANBAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 27, 2015
MADANLAL LALCHAND JAIN Vs. THE STATE OF MAHARASHTRA AND ORS.
March 25, 2015
MADANSINGH BHARARA Vs. MANDEEP AHLUWALIA PAHWA
April 18, 2015
MADHAV Vs. THE CHAIRMAN AND ORS.
February 18, 2015
MADHAV Vs. DHANRAJ HIRAMAN NARKHEDE AND ORS.
May 7, 2015
MADHAV BHALCHANDRA RAJURKAR Vs. STATE OF MAHARASHTRA
June 9, 2015
MADHAV NAGNATH WATTAMWAR Vs. THE STATE OF MAHARASHTRA
March 4, 2015
MADHAVLAL N. PITTIE Vs. SHEKHAR N. SHETTY AND ORS.
April 29, 2015
MADHAVRAO AND ORS. Vs. THE STATE OF MAHARASHTRA
June 18, 2015
MADHU Vs. THE STATE OF MAHARASHTRA
June 12, 2015
MADHU ASHOK KAPUR Vs. RANA KAPOOR
June 4, 2015
MADHU NAIR Vs. THE STATE OF GOA
July 14, 2015
MADHUKAR Vs. MARATHWADA AGRICULTURAL UNIVERSITY AND ORS.
March 5, 2015
MADHUKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
June 30, 2015
MADHUKAR B. THAKOOR AND ORS. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
April 22, 2015
MADHUKAR DHONDIBA HAJARE Vs. THE STATE OF MAHARASHTRA
June 15, 2015
MADHURI PRAFUL PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
August 14, 2015
MADHURI PUKHARAJ BALDOTA Vs. OMKARLAL DAULATRAM BANWAT AND ORS.
February 5, 2015
MAGASWARGBIYA LOKHIT SHIKSHAN PRASARAK MANDAL AND ORS. Vs. KUMAR BALIRAMJI SONKUSALE AND ORS.
April 13, 2015
MAGIC PROPERTIES PRIVATE LIMITED Vs. RAJ PIPLA CO-OPERATIVE HOUSING SOCIETY LIMITED
October 1, 2015
MAGNUM DEVELOPERS AND ORS. Vs. LAL SHAH BABA DARGAH TRUST AND ORS.
September 11, 2015
MAHADEO Vs. GAURI AND ORS.
September 11, 2015
MAHADEO BAPU SHINDE AND ORS. Vs. ADD. DIST COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER NO. 4 AND ORS.
August 28, 2015
MAHADEO BAPURAO WADASKAR Vs. THE STATE OF MAHARASHTRA
April 24, 2015
MAHADEO KASHIBA WAGHMODE AND ORS. Vs. KALLAPPA SHIDLINGA WAGHMODE AND ORS.
December 3, 2015
MAHADEO NIVRUTTI PAWAR Vs. THE STATE OF MAHARASHTRA
June 11, 2015
MAHADEO SANDIPAN KADAM Vs. STATE OF MAHARASHTRA
November 26, 2015
MAHADEORAO Vs. NAGPUR IMPROVEMENT TRUST AND ORS.
April 13, 2015
MAHADEV Vs. SACHIN AND ORS.
June 23, 2015
MAHADEV KONDIBA JAGTAP Vs. THE STATE OF MAHARASHTRA
July 10, 2015
MAHADEV S. MORE AND ORS. Vs. SUKHDEO S. MORE AND ORS.
December 10, 2015
MAHADEV SAVLA PATIL Vs. THE VILLAGE DEVELOPMENT OFFICER AND ORS.
December 1, 2015
MAHADEV SITARAM SINAI KAKODKAR Vs. CONSERVATOR OF FORESTS
August 28, 2015
MAHADEVI Vs. THE STATE OF MAHARASHTRA AND ORS.
April 8, 2015
MAHADEVI Vs. GOPAL
April 20, 2015
MAHALAXMI JOGINDER SINGH KAHAAN Vs. JOHIND SING AND ORS.
January 30, 2015
MAHANAGAR TELEPHONE NIGAM LTD Vs. ASCO ENGINEERING
February 13, 2015
MAHARAJA DEVELOPERS Vs. ASSISTANT COMMISSIONER, SERVICE TAX CELL AND ORS.
February 11, 2015
MAHARANI PRINTS Vs. BHAKTAWAR CONSTRUCTION COMPANY (P) LTD.
June 17, 2015
MAHARASHTRA ACADEMY OF ENGINEERING & EDUCATIONAL RESEARCH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 10, 2015
MAHARASHTRA AIRPORT DEVELOPMENT CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
August 20, 2015
MAHARASHTRA GRAMIN BANK Vs. SANTOSH LIMBAJI DHANDE
September 22, 2015
MAHARASHTRA HYBRID SEEDS COMPANY LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA
March 3, 2015
MAHARASHTRA HYBRID SEEDS COMPANY LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA
August 10, 2015
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRABHAKAR NANAJI DIWASE AND ORS.
November 21, 2015
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. PRADEEP KANIRAM JADHAO AND ORS.
September 30, 2015
MAHARASHTRA KRISHNA VALLY DEVELOPMENT CORPORATION Vs. S.D. SHINDE & COMPANY ENGINEERS & CONTRACTORS AND ORS.
November 23, 2015
MAHARASHTRA MEDICAL EDUCATION AND RESEARCH CENTRE Vs. STATE OF MAHARASHTRA
August 26, 2015
MAHARASHTRA RAJYA PRATHAMIK SHIKSHAK SANGH, JALGAON Vs. THE STATE OF MAHARASHTRA AND ORS.
October 19, 2015
MAHARASHTRA REMOTE SENSING APPLICATION CENTRE Vs. DEEPAK JANGLUJI KHANDALE
April 30, 2015
MAHARASHTRA STATE BOARD OF WAQF Vs. JOINT CHARITY COMMISSIONER
September 14, 2015
MAHARASHTRA STATE ELECTRICITY BOARD Vs. PRATIK CONDUCTORS PVT. LTD. AND ORS.
February 17, 2015
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY AND ORS. Vs. AMANULLAH KHAN ABDULLAH KHAN AND ORS.
April 9, 2015
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. VIJAI ELECTRICALS LIMITED
February 4, 2015
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 12, 2015
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LILADHAR RATAN TAYDE
July 9, 2015
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PANDURANG TRIMBAK DUSANE
July 2, 2015
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NILKANTH TUKARAM KOLI
July 20, 2015
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SULEMAN UMAR USMAN KACHHI AND ORS.
July 16, 2015
MAHARASHTRA STATE SEEDS CORPORATION LIMITED Vs. UNION OF INDIA AND ORS.
March 19, 2015
MAHATMA EDUCATION SOCIETYS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
August 24, 2015
MAHATMA GANDHI MISSIONS INSTITUTE OF MANAGEMENT & RESEARCH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
August 14, 2015
MAHATMA PHULE KRUSHI VIDYAPEETH Vs. AHMEDNAGAR ZILLA SHETMAJOOR UNION
August 26, 2015
MAHAVIR MALHARI MANE Vs. STATE OF MAHARASHTRA
September 8, 2015
MAHAVIR S/O MAROTRAO BHUMKAR Vs. STATE OF MAHARASHTRA
May 8, 2015
MAHENDRA Vs. THE STATE OF MAHARASHTRA
June 15, 2015
MAHENDRA Vs. CENTRAL BUREAU OF INVESTIGATION / ACB NAGPUR
February 10, 2015
MAHENDRA AND ORS. Vs. STATE OF MAHARASHTRA
July 7, 2015
MAHENDRA BUILDERS PVT. LTD. AND ORS. Vs. PADMABAI AND ORS.
February 27, 2015
MAHENDRA KESHAV PATIL Vs. THE STATE OF MAHARASHTRA
August 14, 2015
MAHENDRA MADHAVDAS MUNDADA AND ORS. Vs. STATE OF MAHARASHTRA
January 16, 2015
MAHENDRA RAMBHAU KALE Vs. STATE OF MAHARASHTRA AND ORS.
September 16, 2015
MAHESH Vs. STATE OF MAHARASHTRA
July 31, 2015
MAHESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 7, 2015
MAHESH N. THAKKAR Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2015
MAHESH PARSRAM MATTA Vs. STATE OF GOA
March 13, 2015
MAHESH SANJAY BANSODE Vs. STATE OF MAHARASHTRA
May 5, 2015
MAHESH VISHNUPANT KOTHE Vs. SANJAY CHANNVIRAPPA HEMGADDI AND ORS.
April 13, 2015
MAHESHKUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
September 21, 2015
MAHIMA Vs. THE STATE OF MAHARASHTRA AND ORS.
July 21, 2015
MAHINDRA & MAHINDRA LIMITED Vs. NEPC MICON LIMITED
March 20, 2015
MAHINDRA & MAHINDRA LIMITED Vs. UNION OF INDIA
April 24, 2015
MAINUDDIN Vs. THE STATE OF MAHARASHTRA
March 31, 2015
MAKHANLAL Vs. THE STATE OF MAHARASHTRA
November 19, 2015
MAKKE ABUBAKAR DARVESH AND ORS. Vs. SARDAR TARLOCHANSINGH PRITAMSINGH KALSI AND ORS.
July 3, 2015
MAKRAND Vs. THE STATE OF MAHARASHTRA AND ORS.
August 27, 2015
MAKS GLASS CORPORATION Vs. THE BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED AND ORS.
March 18, 2015
MALAN NARAYAN SAKHARE Vs. BIBHISHAN JAGANNATH MORE AND ORS.
February 23, 2015
MALHARI GOPAL BHOVAL AND ORS. Vs. THE STATE OF MAHARASHTRA
August 21, 2015
MALINI MURLIDHAR NAIR AND ORS. Vs. RAJAN HANDA AND ORS.
September 2, 2015
MALLIKA SHERAWAT Vs. STATE OF MAHARASHTRA AND ORS.
October 29, 2015
MALLIKARJUN DUNDAPPA BENKANALI Vs. THE STATE OF MAHARASHTRA
April 10, 2015
MALTIBAI AND ORS Vs. SHANKARRAO AND ORS
November 30, 2015
MALU DHONDAPA BULE AND ORS. Vs. BABURAO AND ORS.
February 26, 2015
MALU PAPER MILLS Vs. UNION OF INDIA
November 23, 2015
MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. ANUSAYABAI VAIKUNTHA WADBUDHE
August 19, 2015
MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. KALPANA AND OTHERS
August 20, 2015
MANAGING DIRECTOR MAHYCO SEEDS LIMITED Vs. STATE OF MAHARASHTRA
January 16, 2015
MANAGING DIRECTOR(M.D)MAHARASHTRA STATE COOPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD Vs. PURUSHOTTAM S/O ASARAM RAUT
February 26, 2015
MANDUBAI VITTHOBA PAWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
September 22, 2015
MANGAL AND ORS. Vs. HIRALAL AND ORS.
November 20, 2015
MANGAL KESHAV JADHAV Vs. STATE OF MAHARASHTRA
July 31, 2015
MANGALBAI JASPALSINH BAYAS Vs. THE STATE OF MAHARASHTRA AND ORS.
June 25, 2015
MANGESH BALKRUSHNA BHOIR Vs. SAU. LEENA MANGESH BHOIR
December 23, 2015
MANGESH KISANRAO DAHE AND ORS. Vs. STATE OF MAHARASHTRA
August 20, 2015
MANGESH MANIK KANCHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
July 13, 2015
MANGIRISH LOGISTIX LLP. Vs. UNION OF INDIA AND ORS.
June 30, 2015
MANGUESH RAJARAM WAGLE AND ORS. Vs. SURESH D. NAIK AND ORS.
October 30, 2015
MANIK Vs. CHANDRABHAN AND ORS.
February 12, 2015
MANIK Vs. THE STATE OF MAHARASHTRA
December 15, 2015
MANIK AND ORS. Vs. THE STATE OF MAHARASHTRA
June 9, 2015
MANIK ANKUSH POL AND ORS. Vs. STATE OF MAHARASHTRA
April 1, 2015
MANIK BABURAO KALE Vs. STATE OF MAHARASHTRA AND ORS.
January 21, 2015
MANIK NARAYAN DHAYGUDE Vs. THE STATE OF MAHARASHTRA
July 28, 2015
MANIK RAMA TOKE Vs. STATE OF MAHARASHTRA AND ORS.
June 22, 2015
MANIK S/O MARUTI GADAKH Vs. STATE OF MAHARASHTRA
January 14, 2015
MANIK S/O. MARUTI GADAKH Vs. THE STATE OF MAHARASHTRA
January 16, 2015
MANIKRAO AND ORS. Vs. THE STATE OF MAHARASHTRA
January 23, 2015
MANIKRAO AND ORS. Vs. GANGUBAI AND ORS.
September 28, 2015
MANIKRAO KRISHNARAO MAROTKAR Vs. MANAGER, TRIMOURTI MOULDS PVT LTD
October 15, 2015
MANIKRAO S/O BAPURAO KALE Vs. VASANTRAO VISHWASRAO CHARJAN
July 8, 2015
MANILAL & SONS Vs. MANILAL & SONS
June 26, 2015
MANILAL & SONS Vs. BOMBAY FORGINGS LTD
June 26, 2015
MANILAL PREMJI GALA OF BOMBAY Vs. BOMAN P IRANI
January 21, 2015
MANIRUL MAULAVI MUSTAFA AND ORS. Vs. THE STATE OF MAHARASHTRA
March 19, 2015
MANISH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 24, 2015
MANISH KARIA AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT)
May 5, 2015
MANISH R. SHAH Vs. INCOME TAX OFFICER WARD-27(5)
August 6, 2015
MANISHA AND ORS. Vs. UMAKANT MAROTRAO KOLHE AND ORS.
August 6, 2015
MANISHA KOUSHIK BHOWMIK Vs. CAROL PETROLEUM PVT. LTD. AND ORS.
June 30, 2015
MANISHA NAMDEVRAO CHOLE Vs. THE STATE OF MAHARASHTRA AND ORS.
October 19, 2015
MANJINDERJEET SINGH AND ORS. Vs. THE CHIEF SECRETARY, THE STATE OF MAHARASHTRA AND ORS.
June 8, 2015
MANJIRI Vs. NIHAR
August 4, 2015
MANJITSINGH Vs. THE STATE OF MAHARASHTRA
February 17, 2015
MANJULABAI GOVIND DHUMAL Vs. THE COLLECTOR AND ORS.
February 13, 2015
MANJUR SAMSUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
January 30, 2015
MANKESH Vs. THE STATE OF MAHARASHTRA
June 22, 2015
MANMANDIR CO-OPERATIVE BANK LTD. Vs. ADINATH RAGHUNATH VISAPUR AND ORS.
January 13, 2015
MANNU KADUBA GAVANE AND ORS. Vs. THE STATE OF MAHARASHTRA
July 14, 2015
MANOHAR Vs. KUNAL AND ORS.
October 26, 2015
MANOHAR Vs. STATE OF MAHARASHTRA
December 4, 2015
MANOHAR AND ORS. Vs. GOMA AND ORS.
February 10, 2015
MANOHAR AND ORS. Vs. THE DIRECTOR OF VOCATIONAL EDUCATION AND TRAINING, DIRECTORATE, MAHARASHTRA STATE AND ORS.
October 8, 2015
MANOHAR GANPATRAO KAPSIKAR Vs. STATE OF MAHARASHTRA
March 5, 2015
MANOHAR S/O. MADHAVRAO BHELE Vs. STATE OF MAHARASHTRA
August 24, 2015
MANOHAR SHAMRAO PARELKAR Vs. HARIHAR SHANKARRAO PARELKAR
March 30, 2015
MANOHAR TUKARAM LALMUNDE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 29, 2015
MANOHARLAL HUNDRAJMAL GIDWANI Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
April 27, 2015
MANOJ AND ORS. Vs. THE COLLECTOR AND ORS.
August 7, 2015
MANOJ AND ORS. Vs. STATE ELECTION COMMISSION OF MAHARASHTRA AND ORS.
June 9, 2015
MANOJ AND ORS. Vs. THE STATE OF MAHARASHTRA
March 31, 2015
MANOJ GANPATLAL CHAMEDIA Vs. HARIOM CHAGANLAL JAIPURIYA AND OTHERS
September 4, 2015
MANOJ PREMCHAND AGEAWAL Vs. STATE OF MAHARASHTRA
February 17, 2015
MANOJ S/O MOHANLAL BILALA Vs. DIVISIONAL COMMISSIONER
July 27, 2015
MANOJ S/O PRABHAKAR LOHAR Vs. RAHEMAT BEE MOHD. HASAM
December 14, 2015
MANOJKUMAR SANDIPAN UGALE Vs. THE STATE OF MAHARASHTRA
August 5, 2015
MANORANJAN RAMDAS RATHOD Vs. STATE OF MAHARASHTRA AND ORS.
June 22, 2015
MANSUR AZARUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
March 31, 2015
MANTRI CHANDAK DEVELOPERS PRIVATE LIMITED Vs. VIMAL MALHAR DHAMNEKAR AND ORS.
July 22, 2015
MANUBHAI VADILALSHAH Vs. NOOPUR DEVELOPERS AND ORS.
February 9, 2015
MANUEL TRAVASSO Vs. NATIONAL AUTO ACCESSORIES LTD
December 11, 2015
MAOOLI LAND DEVELOPERS AND ORS. Vs. TAUKIR AHMED MOHAMMED HANIF KHAN AND ORS.
January 16, 2015
MAQBAL AHMED GULAM MOHD. SHAIKH Vs. THE STATE OF MAHARASHTRA AND ORS.
December 1, 2015
MAQBOOL AHAMED BANGLORE Vs. INSPECTOR GENERAL OF PRISONS
December 8, 2015
MAQBUL KASIM MUJAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
February 6, 2015
MARATHON NEXT GEN. REALTY LIMITED AND ORS. Vs. THE COMPETENT AUTHORITY AND ORS.
April 18, 2015
MARATHWADA SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASHTRA AND ORS.
October 9, 2015
MARCELINA ANTAO Vs. STATE OF GOA
March 24, 2015
MARCOS BRAZINHA FERNANDES Vs. IRENE DSOUZA
October 21, 2015
MARE MARITIME SINGAPORE PTE. LTD. Vs. M.T. EVERRICH 8
September 14, 2015
MARIA CHRISTINE REBILLET PERDRIAU AND ORS. Vs. GOA COASTAL ZONE AUTHORITY MANAGEMENT AND ORS.
October 23, 2015
MARIA GRACIANO GOMES Vs. SITABAI ANKUSH GAUNS
April 18, 2015
MARIA PEREIRA Vs. DOLOROSA CHRISTINA RODRIGUES
February 12, 2015
MARIA TERESA F VIEGAS Vs. CHIEF SECRETARY, STATE OF GOA
March 17, 2015
MARIANGEL DONAFRANCIS ROCHELIN FARIA Vs. JUPITER APARTMENT NO II COOPERATIVE HOUSING SOCIETY LIMITED
February 23, 2015
MARIANO DSILVA Vs. STATE OF GOA
July 20, 2015
MARIANO MESQUITA AND ORS. Vs. SELVA RAJU NADAR AND ORS.
February 10, 2015
MARICO INDUSTRIES LIMITED AND OTHERS Vs. STATE OF MAHARASHTRA
February 10, 2015
MARIO COTTA PEREIRA, LANDLORD, Vs. STATE OF GOA
December 5, 2015
MAROTI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 4, 2015
MAROTI Vs. THE STATE OF MAHARASHTRA
September 21, 2015
MAROTISA AND ORS. Vs. STATE OF MAHARASHTRA
June 9, 2015
MAROTISA AND ORS. Vs. STATE OF MAHARASHTRA
September 6, 2015
MAROTRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
June 8, 2015
MARUTI SUZUKI INDIA LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
February 5, 2015
MASTER SAGAR PRAKASH CHHABRIA Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
November 18, 2015
MASTERBAKER MARKETING LTD Vs. NOSHIR MOHSIN CHINWALLA
March 13, 2015
MATHEWS J. NEDUMPARA Vs. THE HONBLE CHIEF JUSTICE BOMBAY HIGH COURT AND ORS.
June 8, 2015
MATHEWS J. NEDUMPARA Vs. THE HONBLE CHIEF JUSTICE BOMBAY HIGH COURT AND ORS.
August 6, 2015
MATOSHRI LAXMIBAI BAHU-UDDESHIYA SANSTHA, RAHATI TALUKA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2015
MATRIX PUBLICITIES AND MEDIA (I) PVT. LTD. Vs. UNION OF INDIA
September 21, 2015
MAULANA AZAD EDUCATIONAL TRUST AND ORS. Vs. UZMA KHANAM MIRZA MOIN ULLAH BAIG AND ORS.
December 8, 2015
MAULI Vs. THE STATE OF MAHARASHTRA
April 9, 2015
MAVANY BROTHERS Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 17, 2015
MAYA SHRIKANT SAWANT DESSAI Vs. CHIEF SECRETARY GOVERNMENT OF GOA
February 25, 2015
MAYUR MOZES KHAJEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 17, 2015
MEENADEVI Vs. NARMADABAI
August 21, 2015
MEENAL NIGAM Vs. RAVI KALSI
March 13, 2015
MEERA AJIT DOSHI Vs. CHANDA ACHYUT VAZE
June 24, 2015
MEERA S. CHIPLUNKAR Vs. ASHALATA RAWJI KONDKAR AND ORS.
July 2, 2015
MEERA SIDHARTH KAMBLI Vs. VIRAJ EKAWADE
April 18, 2015
MEERA VISHWANATH PATKAR AND ORS. Vs. PREMABAI RAMCHANDRA DESSAI AND ORS.
March 31, 2015
MEGHANA MOTICHAND FATARPEKAR AND ORS. Vs. VIDHYA FATARPEKAR AND ORS.
March 30, 2015
MEGHANATH PANDURANG DIVKAR Vs. STATE OF GOA AND ORS.
October 28, 2015
MEGHRAJ Vs. VAISHALI
July 3, 2015
MEGHRAJ Vs. THE STATE OF MAHARASHTRA
January 28, 2015
MEHBOOB ABBAS ALI JAMADAR Vs. THE STATE OF MAHARASHTRA
August 24, 2015
MEHBOOB KHUDBUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
November 30, 2015
MEHBOOB MUKHTAR ANSARI Vs. THE STATE OF MAHARASHTRA
April 17, 2015
MEHBUB ALI YUSUF MOHD. PATEL Vs. STATE OF MAHARASHTRA
November 17, 2015
MEHENDARA P. SHAH Vs. GURUPREET KAMALJEET AND ORS.
June 25, 2015
MEHENDI QASIM SHEIKH AND ANR Vs. STATE OF MAHARASHTRA
August 27, 2015
MERCATOR LINE Vs. M V DAEBO LUMUT,
April 20, 2015
MERU CAB COMPANY PRIVATE LIMITED Vs. SUDHIR BHOSALE AND ORS.
October 29, 2015
MESSRS EMINENT AGENCIES AND ORS. Vs. BANK OF BARODA AND ORS.
October 17, 2015
METROPOLITAN INFRA HOUSING PRIVATE LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 11, 2015
MEWALAL HIRALAL SHAH Vs. KALYAN - DOMBIVALI MUNICIPAL CORPORATION AND ORS.
July 29, 2015
MHATRE PALACE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
January 19, 2015
MILAGRINA ARAUJO AND ORS. Vs. MAHESH S. KAMBLI AND ORS.
July 31, 2015
MILIND Vs. AJAY
July 1, 2015
MILIND P MANE Vs. GODREJ INFOTECH LIMITED
January 16, 2015
MILLIARD LOGISTICS PVT. LTD. Vs. UNION OF INDIA
September 7, 2015
MILTON D MELLO Vs. THE BOARD OF TRUSTEESMORMUGAO PORT TRUST
August 21, 2015
MILUN SURYAJANI AND ORS. Vs. PUNE MUNICIPAL COMMISSIONER, SHIVAJINAGAR AND ORS.
December 23, 2015
MINERAL EXPLORATION CORPORATION LIMITED Vs. P. NAGENDRAKUMAR AND ORS.
May 6, 2015
MINGUEL SANTAN CRUZ @ PHILIP AND ORS Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS
July 9, 2015
MINOTI SUBHASH ANAND Vs. SUBHASH MANOHARLAL ANAND
December 10, 2015
MIRABAI AND ORS. Vs. THE STATE OF MAHARASHTRA
March 3, 2015
MIRABAI RAMASARE PARDESHI AND ORS. Vs. RAMKALI RAMBHAROSE KATIAR AND ORS.
June 11, 2015
MIRZA ISMAIL BAIG Vs. MOHAMMAD MUNIRODDIN AND ORS.
August 4, 2015
MIRZA KHUDARATULLA BAIG Vs. MAHENAZ AND ORS.
March 25, 2015
MISS CATHERINE FERNANDES AND ORS. Vs. NANDAKUMAR M. PAI AND ORS.
January 9, 2015
MITHALAL B. GURJAR Vs. UNION OF INDIA AND ORS.
April 7, 2015
MODERN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA AND ORS.
February 24, 2015
MOHAMED ALI TAJ MOHOMMAD SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
December 7, 2015
MOHAMED YAKUB HAJI AHMED BEHLIM Vs. ABID ALI ABDUL SATTAR BEHLIM AND ORS.
September 23, 2015
MOHAMMAD ABDUL QUADEER Vs. THE STATE OF MAHARASHTRA AND ORS.
December 1, 2015
MOHAMMAD ALI NAWABSAHEB WADWAN Vs. STATE OF MAHARASHTRA
October 23, 2015
MOHAMMAD ASHFAQUE ANSARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 12, 2015
MOHAMMAD BILAL YUNUS SHAH Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2015
MOHAMMAD HUSAIN HISAMUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
April 23, 2015
MOHAMMAD IRFAN USMAN MULLA AND ORS. Vs. THE STATE OF MAHARASHTRA
June 23, 2015
MOHAMMAD JAVED Vs. STATE OF MAHARASHTRA
October 20, 2015
MOHAMMAD YUSUF HAMIDULLA ANSARI Vs. THE STATE OF MAHARASHTRA AND ORS.
December 4, 2015
MOHAMMED ADIL Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA
April 6, 2015
MOHAMMED AKHTAR USMAN ANSARI AND OTHERS Vs. MANSOOR MEHMOOD SAYED AND OTHERS
May 8, 2015
MOHAMMED IBRAHIM ABDUL KHALIQUE Vs. DIRECTOR OF TOWN PLANNING
July 15, 2015
MOHAMMED KARIM BADRUDUJA SHAIKH Vs. THE STATE OF MAHARASHTRA
December 23, 2015
MOHAMMED RAFIC Vs. MARIO H. FERNANDES AND ORS.
August 7, 2015
MOHAMMED RASHID KUNJU Vs. STATE OF MAHARASHTRA AND ORS.
January 15, 2015
MOHAMMED RIYAZ BHIKKI KHAN MANSURI AND ORS. Vs. THE STATE OF MAHARASHTRA
February 12, 2015
MOHAMMED YUSUF S/O MOHAMMED IBRAHIM Vs. STATE OF MAHARASHTRA
January 6, 2015
MOHAN BALKRISHNA LULLA Vs. SHAILESH DHAIRYAVAN
June 12, 2015
MOHAN DAJI KADAM AND ORS. Vs. THE STATE OF MAHARASHTRA
January 7, 2015
MOHANDAS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 30, 2015
MOHANLAL Vs. NAVALKISHOR
July 23, 2015
MOHANLAL BHIKCHAND RATHI Vs. ASHOK TRIMBAK JOSHI
December 2, 2015
MOHANLAL BHIKCHAND RATHI Vs. ASHOK TRIMBAK JOSHI
September 1, 2015
MOHD ASHFAQ S/O SHAIKH ISMAIL Vs. STATE OF MAHARASHTRA
January 7, 2015
MOHD KASIF IRSHAD ALI Vs. STATE OF MAHARASHTRA
December 5, 2015
MOHD MOINUDDIN S/O ABDUL AZIZ Vs. DEPUTY COLLECTOR (ATIYAT), PARBHANI
January 22, 2015
MOHD OSMAN S/O MOHD ISMAIL Vs. SHABANABI W/O MOHD OSMAN
March 30, 2015
MOHD RAFIQUE S/O MOHD YUSUF Vs. STATE OF MAHARASHTRA
February 9, 2015
MOHD SADIQ MOHD RAZA SHAIKH @MUNNA Vs. SENIOR INSPECTOR OF POLICE (BYCULLA POLICE STATION, MUMBAI) & ORS
March 13, 2015
MOHD. DANISH ABDUL TALIB Vs. STATE OF MAHARASHTRA
July 9, 2015
MOHIT SHANKARRAOJI THOOL Vs. SAU. MEGHA AND ORS.
August 25, 2015
MOMIN ALIKHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
July 29, 2015
MONALI LAXMAN NEMADE Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
MONEY NAIR Vs. SHAREKHAN LIMITED
March 13, 2015
MORESHWAR Vs. STATE OF MAHARASHTRA AND ORS.
June 25, 2015
MORGAN VENTURES LIMITED Vs. BLUE COAST HOTELS AND RESORTS LIMITED AND ORS.
December 4, 2015
MOTILAL Vs. THE STATE OF MAHARASHTRA
September 9, 2015
MOTILAL Vs. THE ZILLA PARISHAD AND ORS.
September 15, 2015
MOTIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
September 16, 2015
MR. CARLTON FORTES Vs. SHRI DEVKIKRISHNA RAVALNATH DEVASTHAN & ORS.
July 1, 2015
MR. HUMBERTO F. DE J. DCUNHA Vs. STATE OF GOA
December 9, 2015
MRIDANGRAJ HIRALAL SUCHAK AND ORS. Vs. BANK OF BARODA AND ORS.
March 18, 2015
MRS. JAYASHRI N. RAHEBHOSLE @ BIMABAI RAUJI RANE SARDESSAI Vs. VIJAY RAGHOBA GAONKAR & ORS.
July 6, 2015
MRS. REKHA @ KANCHAN Vs. STATE OF MAHARASHTRA
July 2, 2015
MRUGENDRASINGH AJITSINH GHATGE Vs. SICOM LIMITED AND ORS.
June 23, 2015
MS. FILIPA SANTOS COSTA Vs. UNION OF INDIA AND ANOTHER
January 21, 2015
MS. SHASHIKARAN R. SHRIVASTAVA C/O. ASHWINI, B/02, SHRISTI COMPLEX, SECTOR 5, MIRA ROAD (E), THANE Vs. M/S. BENNETT COLEMAN & CO. LTD. TIME OF INDIA BUILDING, DR. D.N. ROAD, MUMBAI 400 001
August 6, 2015
MSRT CORPORATION, VAHATUK BHAVAN Vs. NAVKETAN PROPERTIES PVT LTD
March 13, 2015
MUBARAK RAHEMATULLA MANIYAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 8, 2015
MUJIB ABU BAKAR Vs. INSPECTOR GENERAL OF PRISONS
March 30, 2015
MUKA BIREN RATHOD Vs. THE STATE OF MAHARASHTRA
December 8, 2015
MUKESH K PATEL Vs. DAMAN MUNICIPAL COUNCIL
February 10, 2015
MUKESH RAMPHOOL GUPTA Vs. RAMAKANT KESHAWDEO SHARMA AND ORS.
June 15, 2015
MUKHTAR KHAN AKRAM KHAN Vs. ABDUL TALIB ABDUL WAHED
March 25, 2015
MUKTA Vs. SACHIN
June 17, 2015
MUKTI COOP. HOUSING SOCIETY LTD. AND ORS. Vs. MANAKBAI VITHAL BHOOSHARATH AND ORS.
August 21, 2015
MUKUND IRON STAFF ASSOCIATION CO-OP. HOUSING SOCIETY LTD. Vs. VASANT RAMCHANDRA PATIL AND ORS.
February 18, 2015
MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD. Vs. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
November 27, 2015
MULCHAND AND ORS. Vs. RAMBHAU AND ORS.
March 30, 2015
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. THE HONBLE MINISTER FOR MARKETING AND ORS.
July 20, 2015
MUMBAI INTERNATIONAL AIRPORT PVT. LTD. Vs. COMMR. OF SERVICE TAX
August 14, 2015
MUMBAI KEROSENE DEALERS ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 10, 2015
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
September 9, 2015
MUMBAI PORT TRUST Vs. MUMBAI PORT TRUST DOCK AND GENERAL EMPLOYEES UNION AND ORS.
January 28, 2015
MUMTAZ BI SHEIK Vs. SHEIK BILAL ALIAS XEC BILAL
September 7, 2015
MUNAF AND ORS. Vs. STATE OF MAHARASHTRA
March 9, 2015
MUNICIPAL CORPORATION OF CITY OF JALGAON SARDAR VALLABBHAI PATEL TOWER Vs. ARJUNDAS KHUSHIRAM BAJAJ
December 11, 2015
MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS. Vs. YUSUF ALI ABDUL DADAR KANCHWALLA AND ORS.
January 19, 2015
MUNICIPAL CORPORATION, AKOLA Vs. SHRIDHAR RAIBHAN SHIRSAT
April 9, 2015
MUNICIPAL COUNCIL Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
June 15, 2015
MUNICIPAL COUNCIL (NAGAR PARISHAD) Vs. VIKAS MACHINDRA MANE AND ORS.
November 26, 2015
MUNICIPAL COUNCIL TULJAPUR AND ORS. Vs. BABAN HUSSAIN DHALE AND ORS.
February 26, 2015
MUNICIPAL COUNCIL, BEED Vs. SUBHASH AND ORS.
June 23, 2015
MUNICIPAL COUNCIL, PATHRI AND ORS. Vs. MOHAMMAD NOOR AND ORS.
February 13, 2015
MUNNABAI Vs. THE STATE OF MAHARASHTRA AND ORS.
August 26, 2015
MUNNABEE Vs. THE STATE OF MAHARASHTRA
June 16, 2015
MURLIDHAR MUSAL YADAV Vs. THE STATE OF MAHARASHTRA AND ORS.
August 31, 2015
MURLIDHAR RAMAJI JAMBHULE Vs. STATE OF MAHARASHTRA
July 8, 2015
MURTUZA SHABBIR TINWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
July 2, 2015
MUZHIR AHMED ITBAR KHAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 20, 2015
N JETHANI Vs. SHIVAJI COOPERATIVE HOUSING SOCIETY LIMITED, PUNE
January 22, 2015
N.K. METALS Vs. ASST. COMMISSIONER OF SALES TAX AND ORS.
February 17, 2015
NABHAKUMAR Vs. ABHISHEK KRISHNA AND ORS.
June 25, 2015
NAFAN B.V. AND ORS. Vs. SAF YEAST COMPANY PVT. LTD. AND ORS.
October 29, 2015
NAFISSA SHAIKHALLY Vs. THE COMMISSIONER OF INCOME TAX-26 AND ORS.
September 10, 2015
NAGAR YUWAK SHIKSHAN SANSTHA, AIROLIS DATTA MEGHE COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
August 14, 2015
NAGESH CHANAVIRGONDA PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 5, 2015
NAGESH H. AKKALKOTE Vs. THE STATE OF MAHARASHTRA AND ORS.
December 17, 2015
NAGESH MADAVI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 14, 2015
NAGMA SHAMU DHOTRE AND ORS. Vs. CHANDRAKANT SAKHARAM TALGAONKAR AND ORS.
March 26, 2015
NAGNATH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 21, 2015
NAGPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. ANURADHA
July 16, 2015
NAGPUR ENGINEERING CO. PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
April 9, 2015
NAGPUR MAHANAGAR PALIKA SAMANVAYA CHIKITSAK SANGH Vs. NAGPUR MUNICIPAL CORPORATION AND ORS.
September 30, 2015
NAGPUR MAHILA NAGRI SAHAKARI BANK LIMITED Vs. SMITA NARHARI KHODE
October 21, 2015
NAGSEN Vs. STATE OF MAHARASHTRA
August 11, 2015
NAGU Vs. THE STATE OF MAHARASHTRA
May 7, 2015
NAGU NAIK AND ORS. Vs. SWAPNESH PRABHU AND ORS.
September 29, 2015
NAJU HUMANYUN MULLA Vs. THE STATE OF MAHARASHTRA
January 15, 2015
NALINIBAI JAYWANTRAO SHINDE Vs. CHANDRAKANT VITHAL CHHALARE AND ORS.
April 9, 2015
NAMAN HOTELS PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 17, 2015
NAMDEO Vs. STATE OF MAHARASHTRA
July 30, 2015
NAMDEO Vs. THE UNION OF INDIA
August 11, 2015
NAMDEO Vs. STATE OF MAHARASHTRA
August 24, 2015
NAMDEO ANANT BHANGE Vs. NARAYAN GOVIND MANJARE AND ORS.
April 24, 2015
NAMDEO AND ORS. Vs. STATE OF MAHARASHTRA
June 19, 2015
NAMDEO DIGAMBER BITODE Vs. STATE OF MAHARASHTRA
July 31, 2015
NAMDEO RAIBHAN BOBADE Vs. THE STATE OF MAHARASHTRA
September 28, 2015
NAMDEV MAHADEV DHUMAL AND ORS. Vs. STATE OF MAHARASHTRA
October 6, 2015
NAMRATA Vs. KSHIPRA
June 10, 2015
NAMRATA Vs. KSHIPRA
October 6, 2015
NANA Vs. STATE OF MAHARASHTRA
February 9, 2015
NANA BHIKOBA NAGADE Vs. YAMUNABAI DATTOBA TAWARE AND ORS.
August 10, 2015
NANABHAU UKHA KHAIRNAR Vs. THE STATE OF MAHARASHTRA AND ORS.
March 13, 2015
NANASAHEB Vs. VIDYA AND ORS.
February 20, 2015
NANASAHEB LAXMAN JADHAV AND ORS. Vs. DINKAR LAXMAN JADHAV AND ORS.
February 5, 2015
NANASAHEB NARAYAN SHELKE Vs. CHIEF EXECUTIVE OFFICER, ZILLA DEKH REKH SAHAKARI SANSTHA MARYADIT
October 6, 2015
NANASAHEB PARULEKAR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 30, 2015
NANDA Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS.
May 6, 2015
NANDA AND ORS. Vs. CHHOTUBHAI KASAMBHAI INAMDAR
September 4, 2015
NANDA N. HALDANKAR Vs. NALINI K. KULKARNI AND ORS.
April 10, 2015
NANDAKUMAR SHARAD PARAB Vs. NHANU SAHADEO SAVANT AND ORS.
August 5, 2015
NANDAN SADANAND BENDARKAR Vs. STATE OF MAHARASHTRA
May 6, 2015
NANDED DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. KONDIBA NIKANTHRAO JADHAV
December 21, 2015
NANDED WAGHALA CITY MUNICIPAL CORPORATION Vs. KEROJI SITARAM DASARE
December 5, 2015
NANDKISHORE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 2, 2015
NANDKUMAR ANANDRAO WALANJU AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 8, 2015
NANDLAL Vs. STATE OF MAHARASHTRA
August 24, 2015
NANDLAL HIRALALJI GUPTA Vs. STATE OF MAHARASHTRA AND ORS.
July 13, 2015
NANDU S/O. NARAYAN SONTAKKE Vs. THE STATE OF MAHARASHTRA
February 12, 2015
NANDURA MUNICIPAL COUNCIL NANDURA Vs. RAMESH PRALHAD NIWANE
June 8, 2015
NANDURA URBAN COOPERATIVE BANK LTD Vs. HONBLE MEMBER, INDUSTRIAL COURT, NAGPUR
April 30, 2015
NANIBAI Vs. VITTHALRAO MAROTIRAO NAVKHARE
July 21, 2015
NAOMI BANDA Vs. UNION OF INDIA AND ORS.
October 12, 2015
NARAN LALA PVT. LTD. Vs. ION EXCHANGE (INDIA) LTD.
March 10, 2015
NARANJI BHIMJI FAMILY TRUST Vs. ADDITIONAL COMMISSIONER
February 11, 2015
NARAYAN Vs. STATE OF MAHARASHTRA
February 5, 2015
NARAYAN AND ORS. Vs. VISHWAMBHAR AND ORS.
August 12, 2015
NARAYAN JANGLUJI THOOL AND ORS. Vs. SOU. MALA
January 27, 2015
NARAYAN PARSEKAR Vs. UMAVATI MAHADEV HADFADKAR AND ORS.
February 11, 2015
NARAYAN VINAYAK DESAI Vs. WALLACE FLOUR MILLS CO LTD
June 11, 2015
NARAYAN WAINGANKAR AND ORS. Vs. ARCHDIOCESE OF GOA & DAMAN PACOPATRIARAL RELIGIOUS INSTITUTION
July 21, 2015
NARAYANA FARM PRODUCE PVT. LTD., NAGPUR AND ORS. Vs. THE BANK OF MAHARASHTRA, NAGPUR
December 16, 2015
NARAYANRAO S/O RAMCHANDRA WATKAR Vs. STATE OF MAHARASHTRA
January 13, 2015
NARENDRA ANNAJI PATLE Vs. THE SUB DIVISIONAL OFFICER
June 12, 2015
NARENDRA JAGANNATH SONAWANE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 8, 2015
NARENDRA JAYANTILAL DESAI Vs. NIRMALA MAGANLAL DOSHI AND ORS.
April 7, 2015
NARENDRA MOHAN SINGH AND ORS Vs. KETAN MEHTA AND ORS
August 20, 2015
NARENDRA VYANKATESH TAMBAT Vs. PRAVINKUMAR KHUSHALCHAND TATED
July 9, 2015
NARESH Vs. THE AUTHORISED OFFICER AND ORS.
June 29, 2015
NARESH AND ORS. Vs. STATE OF MAHARASHTRA
January 7, 2015
NARESH K. PAHUJA Vs. THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH J AND ORS.
January 7, 2015
NARESH KANAYALAL RAJWANI AND ORS. Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD. AND ORS.
August 17, 2015
NARESH RAMANI AND ORS. Vs. VILLAGE PANCHAYAT OF CURCA AND ORS.
February 18, 2015
NARSING DHONDIBA POL Vs. THE STATE OF MAHARASHTRA
August 17, 2015
NARUDDIN MURTUJAALI SHAIKH Vs. THE STATE OF MAHARASHTRA
August 25, 2015
NASMUL HUSSAIN Vs. THE STATE OF GOA
December 18, 2015
NATHU CHINDHU NAUKARKAR Vs. MEMBER, INDUSTRIAL COURT, NAGPUR AND OTHERS
September 11, 2015
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING Vs. SWARUP GROUP OF INDUSTRIES
April 30, 2015
NATIONAL INSURANCE CO. LTD. Vs. KASHINATH NAIK
August 7, 2015
NATIONAL INSURANCE CO. LTD. Vs. RATNAMALA AND ORS.
December 17, 2015
NATIONAL INSURANCE CO. LTD. Vs. GANGADHAR GENDRAO PATANKAR AND ORS.
October 30, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. MANOHAR AND ORS.
April 28, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. OPERA CLOTHING
March 13, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. S.A. ENTERPRISES
October 16, 2015
NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. SHASHIKANT SON OF SADASHIVRAO CHIMURKAR
August 10, 2015
NATIONAL INSURANCE COMPANY LTD Vs. RAJESHWAR S/O MORESHWAR SHIRSAT
August 13, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. JITENDRA KUMAR PANDYE AND ORS.
February 20, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. RAJAN AND ORS.
November 17, 2015
NATIONAL LAMINATE CORPORATION AND ORS. Vs. EURO MERCHANDISE (INDIA) PRIVATE LIMITED AND ORS.
September 10, 2015
NATIONAL LAMINATE CORPORATION MUMBAI Vs. EURO MERCHANDISE (INDIA) PVT LTD
October 9, 2015
NATIONAL LEATHER CLOTH MFG. CO. Vs. UNION OF INDIA
January 19, 2015
NATIONAL SPOT EXCHANGE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
October 1, 2015
NATIONAL STEEL AND AGRO INDUSTRIES LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 12, 2015
NATIONAL STOCK EXCHANGE OF INDIA LIMITED Vs. MONEYWISE MEDIA PRIVATE LIMITED AND ORS.
September 9, 2015
NAVALJI COTSPIN LIMITED Vs. AMRAVATI GROWERS CO-OPERATIVE SPINNING LTD. AND ORS.
June 25, 2015
NAVBHARAT ENTERPRISES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
February 16, 2015
NAVEEN S. LUTHARA AND ORS. Vs. AVR LOGISTIC PVT. LTD. AND ORS.
November 21, 2015
NAVI MUMBAI Vs. STATE GOVERNMENT OF MAHARASHTRA
June 8, 2015
NAVIN KHIMJI RESHAMWALA Vs. THE STATE OF MAHARASHTRA
July 29, 2015
NAVINCHANDRA GOPAL SHIMPI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 29, 2015
NAVJINATH BALKRISHNA SALUNKHE Vs. NATIXIS
December 10, 2015
NAVODAYA SHIKSHAN SANSTHA AND ORS. Vs. HEMANT PRAKASHRAO DARVEKAR AND ORS.
February 26, 2015
NAYANA S GOBBUR Vs. SUDHIR S GOBBUR
February 3, 2015
NAZIR MUSSA Vs. THE COMMISSIONER OF POLICE, MUMBAI POLICE HEAD QUARTERS AND ORS.
October 23, 2015
NAZIR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
January 28, 2015
ND INVESTMENTS Vs. UNION OF INDIA
January 21, 2015
NEETA LALIT SANGHAVI AND ORS. Vs. DHARAMDAS VANMALIDAS SANGHAVI AND ORS.
August 12, 2015
NENSHI MONJI (BOMBAY), A FAMILY TRUST Vs. STATE OF MAHARASHTRA
January 16, 2015
NESTLE INDIA LIMITED Vs. THE FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
August 13, 2015
NESTLE INDIA LIMITED Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND OTHERS
June 12, 2015
NESTOR BUILDERS & DEVELOPERS PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 24, 2015
NEW BOMBAY ADVOCATES WELFARE ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 13, 2015
NEW DRUG & CHEMICAL CO. Vs. UNION OF INDIA
March 23, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. ABDUL GAFAR AND ORS.
June 15, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SAYAKABAI DHUDKU PATIL AND ORS.
January 14, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIKH AFSAR AND ORS.
December 3, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. KHAMRUNNISA BEGUM AND ORS.
November 30, 2015
NEW INDIA ASSURANCE COMPANY Vs. HIMMATRAO AND ORS.
January 22, 2015
NEW INDIA ASSURANCE COMPANY Vs. HIMMATRAO AND ORS.
February 22, 2015
NEW INDIA ASSURANCE COMPANY AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
May 7, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAFI SHAIKH SON OF RAMJANBHAI SHEIKH
August 13, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. MUKTABAI W/O NANA KOLI
July 16, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMBHAU NATHU PATKAR AND ORS.
January 14, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. BABY NANDA AND ORS.
August 21, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNITA AND ORS.
December 2, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRAKALA AND ORS.
December 10, 2015
NEXUS MINMET MERCHANDISING PRIVATE LIMITED AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 30, 2015
NG TARMAT JOINT VENTURE AND ORS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS
August 4, 2015
NIDHI TEXTILES Vs. COMMISSIONER OF CUSTOMS (ADJUDICATION)
February 25, 2015
NIGEL PANWALA Vs. UNION OF INDIA
August 10, 2015
NILAMBARI NARENDRA BHOSALE Vs. NARENDRA BABURAO BHOSALE
April 1, 2015
NILESH Vs. THE COLLECTOR, WARDHA
January 15, 2015
NILESH Vs. STATE OF MAHARASHTRA
September 22, 2015
NILESH MAHENDRA TANNA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
NILESH SHIVAJI SAPKAR Vs. STATE OF MAHARASHTRA
May 8, 2015
NILESHA Vs. BHUSHAN BHIMRAO DESHMUKH
August 10, 2015
NILIMA Vs. STATE OF MAHARASHTRA
January 7, 2015
NILIMA RAGHUNATH MALODE Vs. STATE OF MAHARASHTRA
May 8, 2015
NILKANTH ASHOK PATIL Vs. STATE OF MAHARASHTRA
October 1, 2015
NILKANTH LAXMAN KOLI Vs. STATE OF MAHARASHTRA
December 10, 2015
NILKANTH VITTHALRAO KODHE Vs. THE CIVIL JUDGE AND ORS.
February 23, 2015
NILKANTHA PRABHAKAR WAGLE Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
NIMBA DASHRAT KOLI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 3, 2015
NIPHAD SAHAKARI SAKHAR KARKHANA LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
December 22, 2015
NIRMAL ASSOCIATES Vs. MAHARASHTRA WAKF BOARD
January 22, 2015
NIRMAL DEWAN Vs. ANAND SHROFF AND ORS.
March 20, 2015
NIRMAL INFRASTRUCTURE PRIVATE LIMITED Vs. AANANT DEVELOPERS PRIVATE LIMITED
November 26, 2015
NIRMAL LIFESTYLE (KALYAN) PVT. LTD. AND ORS. Vs. HENDRYA AND ORS.
January 20, 2015
NIRMAL UJJWAL MULTI STATE CREDIT COOPERATIVE SOCIETY LTD Vs. SURESHCHANDRA SHRINARAYANJI SHARMA
February 18, 2015
NIRMALA PRAVINCHANDRA SONI Vs. UNION OF INDIA
February 5, 2015
NIRMALADEVI RAMKRUPAL KORI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 10, 2015
NIRMALKUMAR Vs. THE UNION OF INDIA AND ORS.
October 29, 2015
NITABAI AND ORS. Vs. UNION OF INDIA
December 1, 2015
NITADEVI AND ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
April 18, 2015
NITESH Vs. THE STATE OF MAHARASHTRA
April 9, 2015
NITESH RAOSAHEB MISAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 23, 2015
NITIN Vs. RAMESH AND ORS.
June 30, 2015
NITIN Vs. VAISHALI NITIN NAGDIVE
October 15, 2015
NITIN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 23, 2015
NITIN DIGAMBER KOTHAWADE Vs. THE STATE OF MAHARASHTRA
April 16, 2015
NITIN JANARDHAN KADU Vs. COLLECTOR/DISTRICT ELECTION OFFICER
April 20, 2015
NITIN NERURKAR Vs. DIRECTORATE OF EDUCATION, GOVERNMENT OF GOA
March 11, 2015
NITIN SATISH NAIK Vs. NILU SUNDAR NAIK AND ORS.
April 15, 2015
NITIN YESHWANT PATEKAR Vs. MARIA LUIZA QUADROS AND ORS.
April 20, 2015
NITOL JINN TRUST; PETER DIAS Vs. UNION OF INDIA; STATE OF GOA, THROUGH SECRETARY, MINISTRY OF ENVIRONMENT & FOREST; GOA STATE POLLUTION CONTROL BOARD, THROUGH ITS MEMBER SECRETARY, WITH OFFICE AT 1ST FLOOR, DEMPO TOWERS, EDC PLAZA, PATTO, PANAJI, GOA; INSPECTOR OF EXPLOSIVES, WITH OFFICE
January 22, 2015
NITYANAND JAGAN SHETTY Vs. STATE OF MAHARASHTRA AND ORS.
June 17, 2015
NIVI TRADING LIMITED Vs. UNION OF INDIA AND ORS.
April 7, 2015
NIWAS KESHAV RAUT Vs. THE STATE OF MAHARASHTRA
July 28, 2015
NIYAZ AHEMAD MASOOD SAILANI AND ORS. Vs. CHAMPABAI AND ORS.
June 11, 2015
NIYAZ AHMED ANSARI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
NOBLE RESOURCES LTD. Vs. TWENTY FIRST CENTURY WIRE ROADS LTD.
August 12, 2015
NOORJEHAN SAFIA NIAZ AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 6, 2015
NORTH GOA DISTRICT ADVOCATES ASSOCIATION AND ORS. Vs. THE HIGH COURT OF BOMBAY AND GOA AND ORS.
September 8, 2015
NRB BEARINGS LIMITED Vs. ALISAB BAPUSAB SHAIKH AND ORS.
July 29, 2015
NULSI WADIA Vs. PHIROZE J. DASTUR AND OTHERS
September 23, 2015
OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD Vs. NAVDEEP BUILDERS & ANR
July 27, 2015
OFORMATA CHUKWUDI Vs. STATE OF GOA
March 19, 2015
OIL AND NATURAL GAS CORPORATION LTD. Vs. DOLPHIN OFFSHORE ENTERPRISES (I) LTD.
July 31, 2015
OIL AND NATURAL GAS CORPORATION LTD. Vs. JINDAL DRILLING AND INDUSTRIES LIMITED
April 28, 2015
OIL AND NATURAL GAS CORPORATION LTD. Vs. INTEROCEAN SHIPPING (INDIA) PVT. LTD.
March 13, 2015
OLAVO ALEIXO BARBUNE FERNANDES Vs. MARIA DE CONCEICAO AFONSO
February 18, 2015
OM AGENCIES AND ORS. Vs. THE ASSISTANT SALES TAX (VATADM) AND ORS.
February 4, 2015
OM BUILDERS (P) LTD Vs. ANIL CHINUBHAI KILACHAND & ORS
October 5, 2015
OM HEALTH CENTRES PVT LTD Vs. RATANSHI PREMJI CHARITABLE TRUST
February 4, 2015
OM SHIV CONSTRUCTIONS Vs. LALITKUTIR CO-OPERATIVE HOUSING SOCIETY LTD.
January 9, 2015
OMKAR Vs. NAGPUR SHAHAR VINKAR KOSHTI SAMAJ AND ORS.
April 30, 2015
OMKAR ENGINEERING CO. Vs. CESTAT
April 7, 2015
OMKAR NANDLAL DAMAHE Vs. STATE OF MAHARASHTRA
January 22, 2015
OMKAR PRATAP KULKARNI Vs. STATE OF MAHARASHTRA
March 27, 2015
OMPRAKASH Vs. PARVATIBAI
July 13, 2015
OMPRAKASH NATHUJI VAIDHYA Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR
December 14, 2015
ONKAR TIMAJI SHENDE Vs. THE STATE OF MAHARASHTRA
September 14, 2015
OPAL BUILDERS PVT. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
July 9, 2015
ORIENTAL INSURANCE COMPANY Vs. ASHOK AND ORS.
September 3, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAYAWATI AND ORS.
June 12, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. MUMTAJ BEGUM AND ORS.
June 26, 2015
ORTIN LABORATORIES LTD. Vs. ASSTT. COMMISSIONER OF SALES TAX AND ORS.
September 2, 2015
OSMANABAD DISTRICT SWATANTRA SAINIK SAMITI AND ORS. Vs. JAGANNATH PANDURANG KSHIRSAGAR AND ORS.
December 3, 2015
OZONE LAND AGRO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
June 18, 2015
P K SOMAIAH S/O P K KARIAPPA Vs. STATE OF MAHARASHTRA
March 2, 2015
P BEENITHA Vs. STATE OF GOA
July 23, 2015
P. BEENITHA Vs. JOSE C.R. PIRES AND ORS.
July 23, 2015
P. RAVI Vs. POLICE INSPECTOR, PERNEM POLICE STATION AND ORS.
December 14, 2015
P.N. WRITER & CO. PVT. LTD. Vs. MESUKA ENGINEERING CO. PVT. LTD.
August 13, 2015
P.T. TEMBURNE AND ORS. Vs. UNION OF INDIA AND ORS.
August 28, 2015
PACIFIC BASIN IHX (UK) LTD Vs. ASHAPURA MINECHEM LTD
July 3, 2015
PACINA D CRUZ Vs. ANDRE ALEXO D CRUZ AND ORS.
February 20, 2015
PADGILWAR AGRO INDUSTRIES Vs. THE DIRECTOR, DIRECTORATE OF SERICULTURE, GOVERNMENT OF MAHARASHTRA AND ORS.
April 9, 2015
PADMA MANWANI Vs. STATE OF MAHARASHTRA AND ORS.
April 16, 2015
PADMAJA ARUN PANDE Vs. STATE OF MAHARASHTRA
January 16, 2015
PADMAJA RAO Vs. VIJAYLAXMI RAJESH NEVREKAR
February 13, 2015
PADMAKAR Vs. THE STATE OF MAHARASHTRA
March 3, 2015
PADMAKAR AND ORS. Vs. STATE OF MAHARASHTRA
August 14, 2015
PADMAKAR UTAMRAO MEHNGE Vs. STATE OF MAHARASHTRA
November 23, 2015
PALLAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
January 7, 2015
PALLAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
July 31, 2015
PALLAVI SHRIRAM DISLE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 29, 2015
PALLAVI SHRIRAM DISLE Vs. STATE OF MAHARASHTRA
July 19, 2015
PAMABAI AND ORS. Vs. SALIMBEGUM AND ORS.
August 11, 2015
PANCHRATNA CO-OP. HOUSING SOCIETY LTD. Vs. THE ASSESSING OFFICER 16(3)(1) AND ORS.
July 16, 2015
PANDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 17, 2015
PANDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA
June 11, 2015
PANDHARINATH NARAYAN PATIL Vs. STATE OF MAHARASHTRA
March 30, 2015
PANDHARINATH PANDURANG MATE Vs. RADHABAI MAHADEO MATE
January 22, 2015
PANDHARINATH V. BORKAR AND ORS. Vs. GAJANAN USKAIKAR AND ORS.
January 16, 2015
PANDHARPATTE CHANDRAKANT BANDU Vs. STATE OF MAHARASHTRA
June 8, 2015
PANDIT RAMCHANDRA KULKARNI Vs. SHRIKANT RAMCHANDRA KULKARNI
June 29, 2015
PANDU GOPAL DANGE Vs. JANABAI
January 23, 2015
PANDURANG Vs. BABY AND ORS.
June 19, 2015
PANDURANG AND ORS. Vs. THE STATE OF MAHARASHTRA
March 31, 2015
PANDURANG AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 14, 2015
PANDURANG BABURAO LHASE AND ORS. Vs. THE RETURNING OFFICER AND ORS.
February 20, 2015
PANDURANG BAYAJI PISAL Vs. DAGADU ARJUNA JADHAV
July 2, 2015
PANDURANG DAMODAR BHOIR Vs. BADDRUDDIN ABBASBHAI PATEL
July 6, 2015
PANDURANG LALASAHEB YADAV Vs. THE STATE OF MAHARASHTRA
September 16, 2015
PANDURANG LAXMAN KADAM Vs. STATE OF MAHARASHTRA
June 15, 2015
PANDURANG RAMCHANDRA GHORPADE Vs. VIJAY GOPALA LOHAR AND ORS.
April 28, 2015
PANDURANG SHIDU CHINCHKAR Vs. SHRIRANG RAJARAM CHINCHKAR
June 25, 2015
PANDURANG SIDRAM MORE Vs. STATE OF MAHARASHTRA AND ORS.
September 14, 2015
PANJABRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2015
PANKAJ MINAKRAO SALAVE Vs. DIRECTRORATE OF TECHNICAL EDUCATION AND OTHERS
September 10, 2015
PANT NAGAR MAHATMA PHULE CO-OP. HSG. SOCIETY LTD. AND ORS. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS.
September 11, 2015
PARAG Vs. SENIOR ACCOUNTS OFFICER
September 22, 2015
PARAMHARI ENGINEERS Vs. THE MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
March 30, 2015
PARAMVEERSINGH SANTOSHSINGH SAINI Vs. TARACHAND
June 18, 2015
PARAS CLEARING AND FORWARDING AGENCIES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 15, 2015
PARAS KAMLESH PANDYA Vs. THE STATE OF MAHARASHTRA AND ORS.
February 24, 2015
PARAS SHANTILAL SHAH AND ORS. Vs. THE DY. C.I.T.S.R. 48, MUMBAI
August 21, 2015
PARMATMA EK SEVAK NAGARIK SAHAKARI BANK Vs. BANDU SHRIRAM THAVKAR
September 11, 2015
PARMESHWAR S/O BABURAO GHOGARE Vs. STATE OF MAHARASHTRA
January 29, 2015
PARSHURAM Vs. STATE OF MAHARASHTRA
April 23, 2015
PARSI DAIRY FARM Vs. ASST. COMMISSIONER OF CENTRAL EXCISE
February 26, 2015
PARTH ANIL THACKER Vs. GOVT. OF MAHARASHTRA AND ORS.
June 17, 2015
PARUL HEMANT MEHTA AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
October 12, 2015
PARVATABAI Vs. ADDITIONAL COMMISSIONER AND ORS.
July 30, 2015
PARVATIBAI Vs. PRAMOD TUKARAM KONDILKAR AND ORS.
February 13, 2015
PARVATIBAI AND ORS. Vs. THE HONOURABLE MINISTER (REVENUE) AND ORS.
July 21, 2015
PARVESH AND ORS. Vs. THE STATE OF MAHARASHTRA
February 4, 2015
PARWAN CONSTRUCTION PVT. LTD. Vs. RANJITSINGH LINGA AND ORS.
April 8, 2015
PARWAN CONSTRUCTIONS PVT. LTD. AND ORS. Vs. RANJITSINGH LINGA AND ORS.
March 23, 2015
PASHMINA CO-OPERATIVE HSG. SOC. LTD. Vs. SUBHASH AMOLAKCHAND GANDHI AND ORS.
March 25, 2015
PATEL ENGINEERING LTD. Vs. ACRON DEVELOPERS PVT. LTD.
October 29, 2015
PATIL PATWARI SARAYA SANSTHAN Vs. TRIMBAK BAPUJI UMALE
September 11, 2015
PAUL FERNANDES Vs. STATE
March 27, 2015
PAVAN VASUDEO SHARMA AND ORS. Vs. THE STATE OF MAHARASHTRA
March 24, 2015
PAWAN Vs. TARACHAND AND ORS.
May 5, 2015
PAWAR & COMPANY Vs. GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
August 3, 2015
PEDRO C. DMELLO Vs. STATE OF GOA AND ORS.
March 30, 2015
PEDRO FRANCISCO PEREIRA AND ORS. Vs. ANTONIO JOAO MORAES AND ORS.
February 24, 2015
PEOPLES EDUCATION SOCIETY REGISTERED UNDER THE SOCIETIES ACT, 1860 AND ORS. Vs. MANSING S. MORAY AND ORS.
August 10, 2015
PEOPLES MOVEMENT FOR CIVIC ACTION Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
January 20, 2015
PEPSI CO. INDIA HOLDINGS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 30, 2015
PERFETA ALIAS PERPETUA CAMELO MARQUES Vs. DILIP GALANDE
June 9, 2015
PERNOD RICARD INDIA P LTD Vs. UNION OF INDIA
July 28, 2015
PERVINDERJEET Vs. THE STATE OF MAHARASHTRA
May 5, 2015
PETER ALIAS PETRA FERNANDES Vs. STATE
March 24, 2015
PFERD TOOLS PVT. LTD. Vs. THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE
June 23, 2015
PHOTOQUIP INDIA LTD Vs. DELHI PHOTO STORE
September 15, 2015
PIDILITE INDUSTRIES LIMITED AND ORS. Vs. VILAS NEMICHAND JAIN AND ORS.
September 9, 2015
PILERNE CITIZENS FORUM SOCIETY Vs. THE STATE OF GOA AND ORS.
April 6, 2015
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY, NIGADI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 21, 2015
PIRAJI NARAYANRAO MATHANKAR AND ORS. Vs. LAXMAN UPASRAO POTE AND ORS.
June 30, 2015
PIRSAHEB LADLESO SHAIKH Vs. STATE OF MAHARASHTRA
March 2, 2015
PIUS VARGHESE PULLIKOTTIL AND ORS. Vs. NEPTUNE VENTURES & DEVELOPERS PVT. LTD. AND ORS.
August 12, 2015
PLUS PAPER FOOD PAC LTD. Vs. INCOME TAX OFFICER AND ORS.
March 25, 2015
POL INDIA PROJECTS LIMITED AND ORS. Vs. AURELIA REEDEREI EUGEN FRIEDERICH GMBH SCHIFFAHRTSGESELLSCHAFT & COMPANY KG AND ORS.
April 8, 2015
POOJA AND ORS. Vs. UNION OF INDIA
July 22, 2015
POONA CHRISTIAN MEDICAL ASSOCIATION (JALNA MISSION HOSPITAL) Vs. SANJAY KAMUWEL PAKHARE
June 10, 2015
POONA TOOLS PVT. LTD. Vs. UNION OF INDIA
January 28, 2015
POONAM AND ORS. Vs. FULCHAND AND ORS.
April 1, 2015
POPAT SITARAM GODGE Vs. THE REGISTRAR, AMRUTWAHINI UDYOG SHETI VA SHIKSHAN VIKAS SANSTHAN AND ORS.
October 1, 2015
PRABHAKAR Vs. THE HONBLE MINISTER OF INDUSTRIES AND CHAIRMAN, MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
May 8, 2015
PRABHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
PRABHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
February 4, 2015
PRABHAKAR DAYANAND ATHWALE Vs. SUMAN PRABHAKAR ATHWALE
February 16, 2015
PRABHAKAR VENKOBAJI MANEKAR Vs. SURENDRA DINANATH SHARMA
February 12, 2015
PRABHAKAT SITARAM PRABHUNE AND ORS. Vs. BAPU JAYWANT KHOMANE AND ORS.
April 20, 2015
PRABHU Vs. THE STATE OF MAHARASHTRA
September 8, 2015
PRABHUDAYAL Vs. SHANTABAI AND ORS.
June 25, 2015
PRABODH Vs. SUPERINTENDENT OF MEDICAL RURAL HOSPITAL AND ORS.
January 7, 2015
PRABODH JAMNADAS KOTHARI Vs. VIKRAM JAMNADAS KOTHARI AND ORS.
October 14, 2015
PRADEEP Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
PRADEEP GOVIND REVASKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
February 17, 2015
PRADEEP KASHIRAM KADAM Vs. K.A. VERGHESE AND ORS.
June 24, 2015
PRAJAKTA Vs. ABHAY
August 4, 2015
PRAKASH Vs. SARVESH
January 12, 2015
PRAKASH Vs. PURUSHOTTAM AND ORS.
April 21, 2015
PRAKASH Vs. VARSHA SHARAD PARWEKAR
July 3, 2015
PRAKASH @ JAYWANT VASUDEO WANKHEDE Vs. STATE OF MAHARASHTRA
January 13, 2015
PRAKASH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 8, 2015
PRAKASH ARUN APTE Vs. NARENDRA CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS.
August 5, 2015
PRAKASH BHANUDAS KAVADE AND ORS. Vs. THE NASHIK DISTRICT CENTRALCO-OPERATIVE BANK LIMITED AND ORS.
April 8, 2015
PRAKASH DADARAO VAIDYA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 15, 2015
PRAKASH ENGINEERS & INFRAPROJECTS (P) LIMITED Vs. THE MUMBAI MUNICIPAL CORPORATION
January 13, 2015
PRAKASH HARINARAYAN MANTRI Vs. SUMITRA GAJANAN WAGH AND ORS.
September 3, 2015
PRAKASH JAGANATH PAWAR Vs. THE STATE OF MAHARASHTRA
April 21, 2015
PRAKASH K REDKAR Vs. STATE OF GOA AND ORS
December 16, 2015
PRAKASH K. KANKARIYA Vs. JOINT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)
March 16, 2015
PRAKASH KANHAYALAL KANKARIA Vs. STATE OF MAHARASHTRA AND ORS.
March 13, 2015
PRAKASH KESHAO HARSHE Vs. STATE OF MAHARASHTRA AND ORS.
June 9, 2015
PRAKASH KHAMPARIYA Vs. EXECUTIVE ENGINEER, NATIONAL HIGHWAY
January 8, 2015
PRAKASH KRISHNA PAWAR Vs. MAHARASHTRA STATE COOP ELECTION AUTHORITY
February 18, 2015
PRAKASH MAHADEV KAMBALE Vs. THE STATE OF MAHARASHTRA
January 23, 2015
PRAKASH P. SURVE AND ORS. Vs. SAFFRON DEVELOPERS AND ORS.
April 6, 2015
PRAKASH RAMAJI AMBAGADE AND ORS. Vs. THE STATE OF MAHARASHTRA
January 29, 2015
PRALHAD Vs. THE STATE OF MAHARASHTRA AND ORS.
June 24, 2015
PRALHAD Vs. THE STATE OF MAHARASHTRA
August 13, 2015
PRALHAD Vs. THE GENERAL MANAGER, THE JALNA DISTRICT CENTRAL CO.OP. BANK LTD.
December 9, 2015
PRALHAD TUKARAM KHARATKAR Vs. THE STATE OF MAHARASHTRA
August 21, 2015
PRAMOD Vs. SAVITA AND ORS.
February 2, 2015
PRAMOD Vs. VASANTRAO GANPATRAO GURJAR AND ORS.
September 14, 2015
PRAMOD AND ORS. Vs. THE STATE OF MAHARASHTRA
August 28, 2015
PRAMOD ASHOK PUJARI Vs. THE STATE OF MAHARASHTRA
April 7, 2015
PRAMOD MUTALIK Vs. THE STATE OF GOA AND ORS.
July 2, 2015
PRAMOD PRAKASHCHANDRA BANAIT Vs. AVINASH PRAKASHCHANDRA BANAIT AND ORS.
September 9, 2015
PRAMOD S/O MADANLAL RATHI Vs. STATE OF MAHARASHTRA
June 18, 2015
PRAMOD S/O MADHUKAR KALPUND Vs. SAVITA W/O RAJENDRA KALPUND
February 3, 2015
PRAMOD SOMNATH BHAVSAR Vs. THE STATE OF MAHARASHTRA
August 10, 2015
PRAMOD UTTAM SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 30, 2015
PRAMODKUMAR NARENDRAKUMAR WAGH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 23, 2015
PRANDA JEWELRY PVT LTD Vs. AARYA 24 KT
April 1, 2015
PRANJALI Vs. STATE OF MAHARASHTRA AND ORS.
September 14, 2015
PRASHANT Vs. THE STATE OF MAHARASHTRA
February 4, 2015
PRASHANT BHAGWANDAS BAJORIYA Vs. BHARTI BHARAT BAJORIYA AND ORS.
August 14, 2015
PRASHANT MADREKAR Vs. POLICE INSPECTOR
December 2, 2015
PRASHANT MANIKRAO BAGADE Vs. KANCHAN PRASHANT BAGADE
August 25, 2015
PRASHANT PRABHAKAR PAWAR Vs. THE STATE OF MAHARASHTRA
January 7, 2015
PRASHANT PRAKASH MAGGIDWAR Vs. ASHWINI PRASHANT MAGGIDWAR
September 9, 2015
PRASHANT RAJ Vs. ARUNABH KUMAR AND ORS.
August 13, 2015
PRASHANT SAVLO NAGVEKAR Vs. SHILPA SHIVAJI KUMBHAR
October 19, 2015
PRASHANT TULSHIDAS KATE AND ORS. Vs. REGIONAL JOINT REGISTRAR (SUGAR), PUNE DIVISION AND ORS.
June 8, 2015
PRASHANT WASUDEORAO ZORE Vs. STATE OF MAHARASHTRA
April 30, 2015
PRASSADA VINAICA FATORPENCAR Vs. ROSHNEE BHANA FATORPECAR
August 6, 2015
PRASUN DEVELOPERS Vs. STATE OF MAHARASHTRA
January 30, 2015
PRATAP ANANDRAO KANERKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
June 11, 2015
PRATAP GAWAS Vs. STATE OF GOA AND ORS
July 7, 2015
PRATAP NARAYAN GANGEKAR AND ORS. Vs. RAHUL ARUN SABLE AND ORS.
August 4, 2015
PRATAPRAO BHIMRAO PATIL Vs. HIRABAI LAXMAN MANE AND ORS.
March 24, 2015
PRATAPSINGH RAOJI RANE Vs. JITENDRA ZOIBA RANE AND ORS.
December 18, 2015
PRATIBHA NIRANJAN NAGMOTE Vs. RETURNING OFFICER/TAHSILDAR
April 20, 2015
PRATIBHA PRAFUL VHANALE Vs. ICHALKARANJI MAHILA SAHAKARI BANK LTD. AND ORS.
September 3, 2015
PRATIKSHA PRAVIN RAUT Vs. ADDITIONAL COLLECTOR AND ORS.
February 3, 2015
PRATIMA JAYKISHAN CHAURASIYA AND ORS. Vs. THE STATE OF MAHARASHTRA
January 7, 2015
PRAVIN Vs. THE STATE OF MAHARASHTRA AND ORS.
January 8, 2015
PRAVIN Vs. ALKA
April 15, 2015
PRAVIN Vs. THE STATE OF MAHARASHTRA
July 9, 2015
PRAVIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 13, 2015
PRAVIN ARJUN SHETKAR Vs. STATE OF GOA AND ORS.
October 16, 2015
PRAVIN S/O UDDHAVRAO GHATGE Vs. VASANTRAO NAIK MARATHWADA KRISHI VIDYAPEETH
June 11, 2015
PRAVINA RAMJI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 5, 2015
PREETI MULJI SONDARWA AND ORS. Vs. THE CONTROLLER OF EXAMINATIONS, UNIVERSITY OF MUMBAI AND ORS.
July 10, 2015
PREM DAULATRAM AHUJA AND ORS. Vs. DEPUTY COMMISSIONER, LAND ACQUISITION AND ADMINISTRATION OFFICE, PUNE MUNICIPAL CORPORATION AND ORS.
July 15, 2015
PREM KALIAANDAS DARYANANI Vs. NATVARLAL C. MODI AND ORS.
March 26, 2015
PREMDAS GULAB CHAVAN Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
March 3, 2015
PREMIER ROAD CARRIERS LIMITED Vs. SIEMENS LIMITED
December 8, 2015
PREMILA Vs. STATE OF MAHARASHTRA
January 8, 2015
PREMNATH Vs. BABURAO AND ORS.
March 20, 2015
PREMNATH RAMA SHETTY AND ORS. Vs. VASANTI RAMA SHETTY
April 16, 2015
PRESIDENT, RASHTRIYA ADARSH VIDYALAYA SHIKSHAN MANDAL AND ORS. Vs. BABAN AND ORS.
June 18, 2015
PRINCE INTERNATIONAL Vs. UNION OF INDIA
October 12, 2015
PRISM REALITY Vs. GOVIND YASHWNT KHALADE
January 20, 2015
PRIYA PRAKASH DESHMUKH Vs. GAJANAN BJAGWANTRAO DESHMUKH
July 21, 2015
PRIYA RAMESHRAO MAKODE AND ORS. Vs. THE MAHARASHTRA ADMINISTRATIVE TRIBUNAL AND ORS.
September 29, 2015
PRIYANKA UDAY AHIRRAO Vs. UDAY KISANRAO AHIRRAO AND ORS.
November 16, 2015
PRONOTI VYAS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 6, 2015
PROVENANCE FOOD PVT. LTD. Vs. UNION OF INDIA
February 18, 2015
PROVIDENT FUND COMMISSIONER Vs. BENA GARMENTS
August 24, 2015
PUNDALIK VISHWANATH KALE Vs. THE STATE OF MAHARASHTRA
January 15, 2015
PUNE DISTRICT CANTONMENT WINE MERCHANTS ASSOCIATION AND ORS. Vs. THE COMMISSIONER STATE EXCISE AND ORS.
August 5, 2015
PUNE TRADING Vs. STATE OF MAHARASHTRA
May 19, 2015
PUNIT CONSTRUCTION COMPANY Vs. THE COMMISSIONER OF INCOME TAX-25 AND ORS.
April 1, 2015
PUNJ LLOYD LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
March 24, 2015
PUNJ LLOYD LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
August 13, 2015
PUNJAB AND MAHARASHTRA CO-OP BANK LTD Vs. PURI INTERNATIONAL (P) LIMITED
March 11, 2015
PUNJAB BHIKA RATHOD Vs. STATE OF MAHARASHTRA
October 8, 2015
PUNJAB TRAVELS PRIVATE LIMITED AND ANR. Vs. SMT. SUMANBEN CHIMANBHAI PANCHAL AND ORS.
July 9, 2015
PUNYA COAL ROADLINES AND ORS. Vs. WESTERN COALFIELDS LIMITED AND ORS.
January 22, 2015
PURNIMA SANJEEV GHADI Vs. THE STATE OF GOA AND ORS.
September 3, 2015
PURUSHOTTAM Vs. SHEELABAI
September 10, 2015
PURUSHOTTAM Vs. THE STATE OF MAHARASHTRA
July 9, 2015
PURUSHOTTAM DATTULAL PALDIWAL AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 21, 2015
PURUSHOTTAM RAMLAL SHUKLA Vs. GAYATRIDEVI
January 8, 2015
PURUSHOTTAM RAMRAOJI CHAUDHARI Vs. THE STATE OF MAHARASHTRA AND ORS.
April 9, 2015
PURUSHOTTAM S/O GOPIKISAN SARDA Vs. STATE OF MAHARASHTRA
July 10, 2015
PURUSHOTTAM VASANT JOSHI Vs. THE STATE OF MAHARASHTRA
July 21, 2015
PUSHPA @ SHOBHA Vs. BABASAHEB S/O. SHRIRANG HAPSE & ANR.
June 11, 2015
PUSHPA CHHABILAL RAMTEKE Vs. THE STATE OF MAHARASHTRA AND ORS.
September 22, 2015
PUSHPA VIJAYRAO INGLE Vs. STATE OF MAHARASHTRA AND ORS.
March 26, 2015
PUSHPA VILAS KHOLAMKAR AND ORS. Vs. NIKHIL ARVIND RATHI AND ORS.
December 10, 2015
PUSHPABEN VISHWAMBARLAL KHETAN Vs. HEENA NARENDRA PATEL
February 2, 2015
PUSHPALATA Vs. GANESH AND ORS.
July 16, 2015
PUSHPALATA SOHANLAL SHARMA Vs. BRIJ MADANLAL SHARMA AND ORS.
August 7, 2015
QAZI TOUFEEQUE AHMED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2015
QUALITY FABRICATORS & ERECTORS Vs. DY. DIR., DGCEI, ZONAL UNIT, MUMBAI
November 17, 2015
QUITERIA FERNANDES AND ORS. Vs. STATE OF GOA AND ORS.
September 28, 2015
R B SHREERAM DURGAPRASAD (P) LIMITED Vs. COMMISSIONER OF INCOMETAX
May 8, 2015
R.B. SHREERAM DURGAPRASAD Vs. THE COMMISSIONER OF INCOME TAX, VIDARBHA AND MARATHWADA
November 24, 2015
R.K.VERMA Vs. KRISHNA TEXOPORT INDUSTRIES LTD
October 26, 2015
R.W. PROMOTION (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
April 8, 2015
R.W. PROMOTIONS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX 9(3)
July 13, 2015
RABIYA BI Vs. KESHAV VASSUDEV BHAT KELKAR
July 31, 2015
RADHABAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 23, 2015
RADHIKA MALHOTRA & ANR Vs. NARESH CHANDRA MALHOTRA & ORS
April 16, 2015
RADHIKA MALHOTRA AND ORS. Vs. SICOM LTD. AND ORS.
July 3, 2015
RAFIQUE Vs. THE STATE OF MAHARASHTRA
February 9, 2015
RAGHUNATH Vs. STATE OF MAHARASHTRA
September 4, 2015
RAGHUNATH AMBADAS HATGALE AND ORS. Vs. THE DIVISIONAL CONTROLLER AND DEPOT MANAGER
July 31, 2015
RAGHUNATH BAPU NANGARE Vs. JAI SHIVRAI SHIKSHAN PRASARAK MANDAL AND ORS.
March 13, 2015
RAHUL AMBADAS JADHAV Vs. THE COMMISSIONER OF POLICE AND ORS.
June 25, 2015
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 17, 2015
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA
April 17, 2015
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA
August 19, 2015
RAHUL GANDHI Vs. RAJESH MAHADEV KUNTE AND ORS.
March 10, 2015
RAHUL GANESH DAVHALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 10, 2015
RAHUL GURUPRASAD MISHRA Vs. THE STATE OF MAHARASHTRA
March 23, 2015
RAHUL NANDKUMAR MIRVANKAR Vs. SUNITA RAHUL MIRVANKAR AND ORS.
July 2, 2015
RAHUL OMPRAKASH GANDHI Vs. PUSAD URBHAN CO-OP. BANK LTD. AND ORS.
January 29, 2015
RAHUL RAMESH BURTE AND ORS. Vs. THE STATE OF MAHARASHTRA
September 7, 2015
RAHUL SHRIDHAR WAGHMARE Vs. THE STATE OF MAHARASHTRA
October 8, 2015
RAIVATHARI MADHUPATI SINGHANIA AND ORS. Vs. MADHUPATI VIJAYPAT SINGHANIA AND ORS.
August 21, 2015
RAJ DADARKAR & ASSOCIATES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
May 6, 2015
RAJ SHIPPING AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 19, 2015
RAJABHAU DAMODAR RAIKAR Vs. THE ASSISTANT CHARITY COMMISSIONER AND ORS.
March 24, 2015
RAJALI Vs. THE STATE OF MAHARASHTRA
July 30, 2015
RAJAN BANAWALI Vs. DINESH SHIRODKAR AND ORS.
June 25, 2015
RAJAN KANTILAL VORA AND ORS. Vs. PELICAN PAINTS LIMITED AND ORS.
February 13, 2015
RAJAN PANCHOLI AND ORS. Vs. TARABAI V. HATE AND ORS.
September 10, 2015
RAJAN SAGUN WADKAR Vs. ROSHANI RAJAN WADKAR AND ORS.
March 18, 2015
RAJAN VISHNU CHAUK Vs. PRESIDENT
October 1, 2015
RAJAN VITTHAL TOMBRI Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
July 27, 2015
RAJANI RATILAL SARNOT AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 3, 2015
RAJANI WAMANRAO HEMKE Vs. VIDYA VIKAS MANDAL AND ORS.
April 18, 2015
RAJARAM GOPAL GOVEKAR Vs. ARJUN GOPAL GOVEKAR
June 25, 2015
RAJARAM MAHADU DAHATONDE AND ORS. Vs. BABU MAHADU DAHATONDE AND ORS.
October 29, 2015
RAJARAM NAIK Vs. THE STATE OF GOA AND ORS.
August 31, 2015
RAJARAM S. PATIL Vs. BAPU K. PATIL AND ORS.
February 6, 2015
RAJASAB MUJAWAR Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA
December 16, 2015
RAJASHEKHAR BONSODE @ BABU Vs. STATE OF MAHARASHTRA
July 1, 2015
RAJASI @ SWAPNA W/O SHASHANK DANDGE Vs. SHASHANK S/O VITTHALRAO DANDGE
January 6, 2015
RAJBAHADDUR JIYARAM YADAV Vs. PRAKASH AND ORS.
July 29, 2015
RAJEEV S MEHTA Vs. COMMISSIONER OF POLICE (HOTEL BRANCH)
January 22, 2015
RAJENDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
April 9, 2015
RAJENDRA Vs. STATE OF MAHARASHTRA
December 8, 2015
RAJENDRA A HALDANKAR Vs. STATE OF GOA
July 28, 2015
RAJENDRA BALAJI MALI Vs. THE STATE OF MAHARASHTRA
June 12, 2015
RAJENDRA DHONDIBA JOGDAND AND ORS. Vs. STATE OF MAHARASHTRA
July 1, 2015
RAJENDRA NAMDEORAO AKRE Vs. RAJKUMAR BHALERAO BALBUDHE AND ORS.
June 30, 2015
RAJENDRA PANGAM Vs. PARESH B. NAIK AND ORS.
April 13, 2015
RAJENDRA REBELLO Vs. HOUSING BOARD OF GOA
December 4, 2015
RAJENDRA S/O NAMDEO RANE Vs. STATE OF MAHARASHTRA
January 6, 2015
RAJENDRA VITTHAL SHINDE Vs. UNION OF INDIA
December 22, 2015
RAJENDRA WAMAN RAJEMANE Vs. PHALTAN EDUCATION SOCIETY
April 1, 2015
RAJENDRAKUMAR SHIVNARAYAN SARAIYA Vs. DHURIBAI AND ORS.
June 17, 2015
RAJESH Vs. THE STATE OF MAHARASHTRA
September 9, 2015
RAJESH Vs. THE STATE OF MAHARASHTRA
July 17, 2015
RAJESH Vs. ANIL AND ORS.
August 19, 2015
RAJESH BABU (GAJU) CHOUTALE Vs. THE STATE OF MAHARASHTRA
September 22, 2015
RAJESH BALKRISHNA PILLE Vs. STATE OF MAHARASHTRA
September 28, 2015
RAJESH CHINANNA JUMBRATI AND ORS. Vs. STATE OF MAHARASHTRA
February 23, 2015
RAJESH GEVARCHAND LUNIYA Vs. STATE OF MAHARASHTRA
January 15, 2015
RAJESH H. ARORA AND ORS. Vs. UNION OF INDIA AND ORS.
June 9, 2015
RAJESH JATIHUSAIN ANSARI Vs. THE STATE OF MAHARASHTRA
March 10, 2015
RAJESH MURLIDHAR NIKAM Vs. UNION OF INDIA AND ORS.
April 22, 2015
RAJESH NATWARLAL BANGAWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
February 3, 2015
RAJESH PRAVINCHANDA RAJYAGOR Vs. NITIN HARJIVANDAS RAJYAGOR
July 29, 2015
RAJESH RAMKRISHNA CHATURVEDI Vs. SANDHYA AND ORS.
July 17, 2015
RAJESH S/O ASHOK RANPURA Vs. TUBE CORPORATION; STATE OF MAHARASHTRA
April 8, 2015
RAJESH SAMAYDIN CHAUDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA
November 20, 2015
RAJESH V. CHOUDHARY Vs. KSHITIJ RAJIV TORKA AND ORS.
September 15, 2015
RAJESHKUMAR KUNJBIHAARI DWIVEDI Vs. STATE OF MAHARASHTRA
October 7, 2015
RAJESHMUKAR KUNJBIHAARI DWIVEDI Vs. STATE OF MAHARASHTRA
October 27, 2015
RAJESHRI ARUN MUNGHATE Vs. STATE OF MAHARASHTRA AND ORS.
July 16, 2015
RAJESHWAR Vs. THE STATE OF MAHARASHTRA
July 23, 2015
RAJIV @ RAJU RAMRAO LANDE Vs. STATE OF MAHARASHTRA
March 3, 2015
RAJIV GANDHI MACCHIMAR SAHAKARI SANSTHA MARYADIT AND ORS. Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
February 11, 2015
RAJIV LAXMINARAYAN JAJU Vs. GOPAL MOTILAL BAHETI
February 11, 2015
RAJIV RAMNIRANJAN TIBREWALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 4, 2015
RAJKUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2015
RAJKUMAR BABAN MUTHE AND ORS. Vs. THE STATE OF MAHARASHTRA
February 17, 2015
RAJKUMAR RAKESH SAHANI Vs. THE STATE OF MAHARASHTRA
April 10, 2015
RAJKUMAR SANTOSHI Vs. DMS FILMS PVT. LTD. AND ORS.
July 7, 2015
RAJKUMAR SHIVNATH YADAV AND ORS. Vs. UNION TERRITORY OF DAMAN & DIU AND ORS.
July 3, 2015
RAJKUMAR SUNIL KHOT Vs. AUTHORIZED OFFICER, THE KOLHAPUR URBAN COOP BANK LTD AND ORS
September 29, 2015
RAJNIKANT B. VORA Vs. FINCRUISE CREDIT SERVICES PVT. LTD.
March 23, 2015
RAJU Vs. STATE OF MAHARASHTRA
June 12, 2015
RAJU Vs. THE STATE OF MAHARASHTRA
February 18, 2015
RAJU Vs. THE STATE OF MAHARASHTRA
July 21, 2015
RAJU AND ORS. Vs. STATE OF MAHARASHTRA
August 17, 2015
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
July 14, 2015
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
September 10, 2015
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
September 3, 2015
RAJU BABU PATEL Vs. THE STATE OF MAHARASHTRA
September 22, 2015
RAJU LAXMAN PARDHE Vs. STATE OF MAHARASHTRA
March 23, 2015
RAJU MARUTI DHUMAL AND ORS. Vs. THE STATE OF MAHARASHTRA
February 26, 2015
RAJU NABHA WAGHMARE Vs. STATE OF MAHARASHTRA
October 12, 2015
RAJU S/O RAMDHAN CHOUTHMAL Vs. STATE OF MAHARASHTRA
January 30, 2015
RAJU VARGHESE KHADARAT S/O VARGHESE KHADARAT Vs. ALEIXO MANUEL FRANCISCO RUDOLF D SILVA AND ORS
October 1, 2015
RAKESH JAIN AND ORS. Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
February 23, 2015
RAKHOH INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
August 31, 2015
RALLIS INDIA LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
March 12, 2015
RALLIS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX (APPEALS) - XXI AND ORS.
February 23, 2015
RAM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2015
RAM MOHAN Vs. THE MINERAL EXPLORATION CORPORATION LIMITED AND ORS.
October 9, 2015
RAM RAOSAHEB PHAWADE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 29, 2015
RAM UDHARAM SUMAYA AND ORS. Vs. CHANDAN RAM SUMAYA
March 3, 2015
RAMA Vs. STATE OF MAHARASHTRA
March 3, 2015
RAMA BALU MHASE AND ORS. Vs. THE STATE OF MAHARASHTRA
March 25, 2015
RAMA DATTU GAONKAR AND ORS. Vs. BHAURAO VITHAL GHAISAS
March 12, 2015
RAMA PETRO CHEMICALS LTD. Vs. PRAKASH SURVE AND ORS.
December 15, 2015
RAMA SHIRVOIKAR Vs. PARVATI RAJARAM GAUNS
September 11, 2015
RAMAKANT S. BHATTAD AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 22, 2015
RAMANAND P RAICAR Vs. STATE OF GOA
October 21, 2015
RAMBHAU Vs. YASHODA
July 21, 2015
RAMBHAU LAXMAN UIKEY Vs. THE STATE OF MAHARASHTRA
September 30, 2015
RAMBHAU MAHADEORAO TEMBHURKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 12, 2015
RAMCHANDARS COACHING INSTITUTE PVT. LTD. AND ORS. Vs. RAKESH RAMCHANDAR NANDA
July 10, 2015
RAMCHANDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
October 21, 2015
RAMCHANDRA Vs. STATE OF MAHARASHTRA
August 17, 2015
RAMCHANDRA S. SHIRKE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 24, 2015
RAMCHANDRA SHANKAR JOSHI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 24, 2015
RAMCHANDRA TATYABA INGALE Vs. MUGUTRAO BALASAHEB INGALE AND ORS.
March 2, 2015
RAMCHANDRA YESHWANT DESAI AND ORS. Vs. KRISHNA SITARAM DESAI AND ORS.
December 4, 2015
RAMCHANDRAN NAIR Vs. THE SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION AND ORS.
March 25, 2015
RAMDAS Vs. THE STATE OF MAHARASHTRA
April 6, 2015
RAMDAS Vs. THE EDUCATION OFFICER (SECONDARY) AND ORS.
April 17, 2015
RAMDAS AND ORS. Vs. THE ADDITIONAL COLLECTOR AND ORS.
September 2, 2015
RAMDAS DHONDIBA GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
March 26, 2015
RAMDAS LAXMANRAO KHESAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2015
RAMDAS SHAMAJI CHAVAN AND ORS. Vs. STATE OF MAHARASHTRA
June 29, 2015
RAMDEO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 14, 2015
RAMESH Vs. THE STATE OF MAHARASHTRA AND ORS.
April 13, 2015
RAMESH Vs. THE STATE OF MAHARASHTRA AND ORS.
May 8, 2015
RAMESH Vs. STATE OF MAHARASHTRA
October 19, 2015
RAMESH Vs. STATE OF MAHAASHTRA
December 7, 2015
RAMESH Vs. PLANTATION OFFICER AND ORS.
April 13, 2015
RAMESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 12, 2015
RAMESH AND ORS. Vs. THE ASSISTANT CHARITY COMMISSIONER, BHANDARA AND ORS.
June 16, 2015
RAMESH AND ORS. Vs. SHRUSHTI DEVELOPERS AND ORS.
September 11, 2015
RAMESH GULABRAO BHANDE Vs. MEMBER, INDUSTRIAL COURT, AMRAVATI
March 5, 2015
RAMESH JAIRAMDAS JAISING Vs. BANSI JAIRAMDAS JAISING AND ORS.
February 11, 2015
RAMESH MANIK PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
January 29, 2015
RAMESH NAMDEO UNDRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 10, 2015
RAMESH RADKABHAI VARTHA Vs. BABUBHAI MAHADUBHAI RAUT
June 24, 2015
RAMESH W. SAWANT Vs. APEX URBAN CO-OP. BANK OF MAHARASHTRA & GOA LTD. AND ORS.
April 1, 2015
RAMESHCHANDRA Vs. PRINCIPAL, REGIONAL POLICE TRAINING SCHOOL
September 9, 2015
RAMESHCHANDRA D. PADIA AND ORS. Vs. JAYANTILAL NANDLAL KOTHARI AND ORS.
June 25, 2015
RAMESHCHANDRA DAULAL SONI Vs. DEVICHAND HIRALAL GANDHI
July 20, 2015
RAMESHCHANDRA RAMCHANDRA GOLECHA AND ORS. Vs. DY. REGISTRAR (MONEY LENDERS) & DY. REGISTRAR COOPERATIVE SOCIETIES TAL. AKOLA AND ORS.
March 5, 2015
RAMESHWAR BALABHAU MANGALE Vs. STATE OF MAHARASHTRA
September 1, 2015
RAMESHWAR MADHAVRAO BACHKAR Vs. PRATIBHA R. BACHKAR
September 2, 2015
RAMJAN ABDUL HAMID SHAIKH Vs. THE STATE OF MAHARASHTRA
July 14, 2015
RAMKISHAN MUKUNDRAO CHAUDHARY Vs. SWAMI RAMANAND TEERTH MARATHWADA UNIVERSITY, VISHNUPURI, NANDED
January 15, 2015
RAMKRISHNA BHASKAR PRABHUDESAI Vs. MRINAL SUSHIL PRABHUDESAI AND ORS.
September 1, 2015
RAMKUMAR DEVIKISAN BHOTADA AND ORS. Vs. BABY AND ORS.
May 6, 2015
RAMLAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 26, 2015
RAMMURTI Vs. RUDRESH B TIWARI
August 6, 2015
RAMMURTI AND ORS. Vs. MADHULIKA AND ORS.
August 6, 2015
RAMNATH NARAYAN PAI AND ORS. Vs. EKNATH NARAYAN PAI AND ORS.
September 16, 2015
RAMNIVAS GANPATLAL SHARMA AND ORS. Vs. SHAKUNTALABAI BANSILAL SHARMA AND ORS.
March 5, 2015
RAMPRAKASH RAMPRASAD YADAV AND ORS. Vs. THE STATE OF MAHARASHTRA
September 14, 2015
RAMPRASAD GUPTA Vs. STATE OF MAHARASHTRA AND ORS.
December 21, 2015
RAMRAO Vs. STATE OF MAHARASHTRA
November 17, 2015
RAMRAO Vs. THE STATE OF MAHARASHTRA
September 3, 2015
RAMRAO AND ORS. Vs. LALSHA
September 15, 2015
RAMRATAN PANNALAL JAISWAL Vs. ROHIT RAGHUNATHDAS UDASI AND ORS.
April 20, 2015
RAMSANJEEVAN NIRMAL Vs. THE STATE OF MAHARASHTRA
April 21, 2015
RAMU CHANDRAPPA JUNDPALLI Vs. THE STATE OF MAHARASHTRA
April 21, 2015
RAMU S/O KESHAVRAO DEVRAO KATHWATE Vs. ADDITIONAL COMMISSIONER
February 24, 2015
RAMU SOMA PAWAR Vs. THE STATE OF MAHARASHTRA
May 6, 2015
RANAJIT S. MUKHERJEE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 1, 2015
RANGNATH AND ORS. Vs. THE DIRECTOR AND ORS.
June 18, 2015
RANGNATH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2015
RANJANA VISHWANATH SHAHANE Vs. STATE OF MAHARASHTRA
June 10, 2015
RANJAY LAXMAN SAWANT AND ORS. Vs. THE STATE OF MAHARASHTRA
November 27, 2015
RANJEET GHATGE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 17, 2015
RANJEET JIBHAU SHEWALE Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
April 20, 2015
RANJEETSINGH GULABSINGH CHUNGADE Vs. STATE OF MAHARASHTRA
February 17, 2015
RANJEETSINGH GULABSINGH CHUNGADE Vs. STATE OF MAHARASHTRA
November 20, 2015
RANVIJAYSINGH Vs. THE STATE OF MAHARASHTRA AND ORS.
March 12, 2015
RAOSAHEB PATVARDHAN NAGARI SAHAKARI PAT SANSTHA LTD. Vs. PRAMOD DATTATRAY KAND
July 6, 2015
RASAYANA TRATANYA SANSTHA KARMACHARI SANGHATANA Vs. INSTITUTE OF CHEMICAL TECHNOLOGY AND ORS.
September 1, 2015
RASHID @ JAGGA SHAUKAT HUSSEIN SAYYED Vs. COMMISSIONER OF POLICE, MUMBAI
August 11, 2015
RASHIDA SHABBIR TINWALA AND ANOTHER Vs. BOMBAY BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ANOTHER
July 2, 2015
RASHIDABAI ALLARAKHA AND ORS. Vs. MEHRUNNISSA SHEIKHD ABDUL RAHIM AND ORS.
July 30, 2015
RASHMI HEMANT BHAVE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 24, 2015
RASHMIKANT KUNDALIA Vs. UNION OF INDIA
February 6, 2015
RASHMIKANT KUNDALIA Vs. UNION OF INDIA
February 9, 2015
RASHTRASANT TUKADOJI MAHARAJ Vs. VICECHANCELLOR AND OTHERS
September 2, 2015
RASHTRASANT TUKADOJI MAHARAJ NAGPUR UNIVERSITY AND ORS. Vs. HONBLE MEMBER AND ORS.
September 2, 2015
RASHTRIYA MAZDOOR MANCH Vs. MESSERS ELLORA PAPER MILLS LIMITED AND ORS
August 14, 2015
RASHTRIYA MILL MAZDOOR SANGH Vs. PRESIDING OFFICER AND ORS.
July 15, 2015
RASHTRIYA SHIKSHAN MANDAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 23, 2015
RASILA Vs. DEEPAK DHANSUKHLAL VANJARA
March 20, 2015
RATAN CHANDRA DEBNATH Vs. THE ADMIRAL SUPERINTENDENT AND ORS.
August 11, 2015
RATAN PUNDLIK SALUNKHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 13, 2015
RATANBAI W/O BABURAO KAKADE Vs. SATISH S/O BABURAO KAKADE
March 2, 2015
RATANLAL J. OSWAL AND ORS. Vs. COMMISSIONER OF INCOME TAX-8
July 27, 2015
RATIRAM DHANIRAM MADAVI AND ORS. Vs. STATE OF MAHARASHTRA
August 19, 2015
RATNAKANT Vs. THE STATE OF MAHARASHTRA
July 23, 2015
RATNAKAR BANK LIMITED Vs. STATE OF MAHARASHTRA AND OTHERS
September 11, 2015
RATNAPRABHA AND ORS. Vs. KISAN
August 6, 2015
RAUF Vs. THE STATE OF MAHARASHTRA
October 5, 2015
RAVALGAON SUGAR FARM LTD. Vs. WORKMEN EMPLOYED AND ORS.
September 4, 2015
RAVEE B. BOTALJE AND ORS. Vs. SHREE KRISHAN SAI DEVELOPMENT CORPORATION AND ORS.
July 10, 2015
RAVI Vs. THE STATE OF MAHARASHTRA
March 24, 2015
RAVI Vs. THE STATE OF MAHARASHTRA
October 12, 2015
RAVI BHAURAYA KOLULE AND ORS. Vs. THE STATE OF MAHARASHTRA
November 30, 2015
RAVI KUMAR PATIL Vs. INSPECTOR GENERAL OF PRISONS
December 22, 2015
RAVI RAGHU UNAWANE Vs. THE STATE OF MAHARASHTRA
October 1, 2015
RAVINDRA Vs. STATE OF MAHARASHTRA
February 24, 2015
RAVINDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2015
RAVINDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 10, 2015
RAVINDRA Vs. THE STATE OF MAHARASHTRA
October 20, 2015
RAVINDRA Vs. THE NORTH MAHARASHTRA UNIVERSITY JALGAON
February 9, 2015
RAVINDRA AND ORS. Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
April 13, 2015
RAVINDRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
RAVINDRA BABULAL JAIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 1, 2015
RAVINDRA BALAJI GOVINDWAR Vs. ASHOK DHOBLE AND ORS.
March 12, 2015
RAVINDRA KAKADIA ATKARI, THANE Vs. GENERAL MANAGER, BEST UNDERTAKING, MUMBAI
April 27, 2015
RAVINDRA MAHADEO KOTHAMKAR Vs. THE STATE OF MAHARASHTRA
October 9, 2015
RAVINDRA NARAYAN JOSHI AND ORS. Vs. THE STATE OF MAHARASHTRA
August 10, 2015
RAVINDRA RAMESH CHANDURE Vs. SAU. SMITA RAVINDRA CHANDURE AND ORS.
September 9, 2015
RAVINDRA SADASHIV MALI Vs. THE STATE OF MAHARASHTRA
April 1, 2015
RAVINDRA YADAV AND ORS. Vs. RASHTRIYA RAKSHA KARMACHARI SANGH AND ORS.
February 20, 2015
RAVIUDAY CONSTRUCTION CO. Vs. BHAKTIYOG CO-OPERATIVE HOUSING SOCIETY LTD.
February 10, 2015
RAY ENGINEERING LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 13, 2015
RAYMOND LIMITED Vs. HEMANT KHANDELWAL AND ORS.
July 1, 2015
RAYMOND LIMITED Vs. THE COMMISSIONER, CENTRAL EXCISE AND CUSTOMS
March 5, 2015
RAYMOND LTD. Vs. COMMR. OF C. EX. & CUS.
January 5, 2015
REENA SANJAY MINZ AND ORS. Vs. JIGNA JAY KANTAWALA
November 23, 2015
REETA HARODE Vs. STATE OF MAHARASHTRA AND ORS.
October 29, 2015
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORP Vs. HOTEL HORIZON PVT LTD
December 22, 2015
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNIL PAI
August 13, 2015
REKHA Vs. RAM
January 6, 2015
REKHA UMESH SHETTY Vs. COMMISSIONER OF CUSTOMS AND ORS.
February 13, 2015
RELIANCE COMMUNICATION LTD. AND ORS. Vs. ABHIJEET
June 29, 2015
RELIANCE COMMUNICATIONS LIMITED Vs. UNION OF INDIA AND ORS.
July 30, 2015
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 20, 2015
REMEDIANA FERNANDES Vs. THE PASSPORT OFFICER
July 22, 2015
RENU AND ORS. Vs. CENTRAL BANK OF INDIA
April 16, 2015
RENU PRAKASH JAISINGH Vs. UTTAMCHAND DEVICHAND SHAH AND ORS.
February 9, 2015
RENU PRAKASH JAISINGH Vs. UTTAMCHAND DEVICHAND SHAH AND ORS.
September 2, 2015
RESOURCES INTERNATIONAL Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
January 7, 2015
REUBAI TULSIRAM Vs. BABALAL HUSENBHAI
August 20, 2015
RIDDHISIDDHI BULLIONS LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
December 23, 2015
RINKU Vs. STATE OF MAHARASHTRA
January 5, 2015
RITA RAMESHKUMAR RATHOD Vs. VINOD AND ORS.
February 5, 2015
RITESH GULABRAO DHABEKAR Vs. THE STATE OF MAHARASHTRA
August 24, 2015
RIYA TRAVEL & TOURS (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX-I
February 16, 2015
RIYAZ AHMED NOORMOHAMMED BAGWAN Vs. STATE OF MAHARASHTRA AND ORS.
June 29, 2015
RIZVI BUILDERS, BUILDERS Vs. LAMARCK R.C. CLEMENTE AND ORS.
January 22, 2015
ROBERT LOBO AND ORS. Vs. ALWYN RODRIGUES AND ORS.
June 9, 2015
ROHAN ASHOK JAGDALE AND ORS. Vs. THE POLICE STATION OFFICER AND ORS.
August 19, 2015
ROHIDAS Vs. THE COMMISSIONER OF POLICE AND ORS.
April 17, 2015
ROHIDAS PREMCHAND BHAGAT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 8, 2015
ROHINI KISHOR RAUT Vs. RETURNING OFFICER/TAHSILDAR
April 20, 2015
ROHIT A. KAPADIA Vs. PERVIZ J. MODI
June 9, 2015
ROHIT BHIMSEN KHURANA Vs. NEHA ROHIT KHURANA AND ORS.
July 9, 2015
ROMEO PASCOL KINNY AND ORS. Vs. SAVITRI
August 25, 2015
ROOPALI Vs. COLLECTOR, NAGPUR AND ORS.
August 6, 2015
ROSE PUBLICITY Vs. A GROUP ASSOCIATES AND ORS.
June 30, 2015
ROSHANBEE AND ORS. Vs. MEENAKSHI AND ORS.
September 14, 2015
ROUSSEAU RODRIGUES Vs. STATE OF GOA
December 16, 2015
ROYAL PALMS (INDIA) PRIVATE LIMITED Vs. NEETA JIGNESH PARIKH
May 6, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MADHU AND ORS.
October 30, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. MANISHA SUYOG JAGDALE AND ORS.
August 14, 2015
RUBERTINA SOUZA Vs. MARTO DIAS AND ORS.
September 15, 2015
RUCHASHREE SANGOLE Vs. DIRECTOR, MEDICAL EDUCATION & RESEARCH
June 12, 2015
RUCHIRA MANOJ BENDE @ KUM MEENA RAMCHANDRA SONKUSARE Vs. STATE OF MAHARASHTRA
January 13, 2015
RUJUTA PRADEEP MHATRE AND ORS. Vs. SMITA HARIHAR PARELKAR AND ORS.
March 30, 2015
RUKHMINIDEVI MANDALIK PRATHAMIK VIDYA MANDIR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 30, 2015
RUNWAL HOMES PVT. LTD. AND ORS. Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
October 29, 2015
RUPALI SHAH Vs. MUNESH AND ORS.
August 21, 2015
S. RAJAKUMAR Vs. N. MARAN PILLAI AND ORS.
January 28, 2015
S. SATYANARAYANA & CO. Vs. WEST QUAY MULTIPORT (PRIVATE LIMITED) AND ORS.
June 9, 2015
S. SATYANARAYANA AND CO. Vs. WEST QUAY MULTIPORT PVT. LTD. AND ORS.
April 21, 2015
S.D. CORPORATION PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
January 15, 2015
S.K.L. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 30, 2015
S.R. PARADKAR AND ORS. Vs. ADITYA HOTELS PRIVATE LIMITED AND ORS.
October 5, 2015
S.R. THERMOCOLE (EPS) PACKAGING PVT. LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
April 23, 2015
S.S. DAVE AND COMPANY Vs. ZILLA PARISHAD
June 30, 2015
S.V. KONDASKAR Vs. GOPALDAS BULAKHIDAS MOHTA AND ORS.
January 16, 2015
S2 INFOTECH (P.) LTD. Vs. UNION OF INDIA
August 31, 2015
S2 INFOTECH PVT. LTD. Vs. UNION OF INDIA
August 3, 2015
SABA CHEMICALS Vs. SIDDHARTHA BHATTACHARYA
May 8, 2015
SABITA RAJESH NARANG Vs. SANDEEP GOPAL RAHEJA AND ORS.
September 11, 2015
SACHIN Vs. THE STATE OF MAHARASHTRA AND ORS.
April 21, 2015
SACHIN Vs. STATE OF MAHARASHTRA
February 25, 2015
SACHIN BALIRAM KAKDE Vs. STATE OF MAHARASHTRA
August 10, 2015
SACHIN C. SHAH AND ORS. Vs. HEMANT D. SHAH AND ORS.
May 6, 2015
SACHIN PRAKASH PARALKAR Vs. SAI SHIKSHAN SANSTHA WASHIM AND ORS.
July 21, 2015
SACHIN SHRIKANT PATWARDHAN Vs. STATE GOVERNMENT OF MAHARASHTRA, MINISTRY OF URBAN DEVELOPMENT AND ORS.
August 12, 2015
SACHIN TUKARAM MUNESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
July 30, 2015
SACHIN Y. MENSE Vs. SUNIL NORONHA
January 16, 2015
SADASHIV GOVIND NADGIRE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 13, 2015
SADASHIVRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 29, 2015
SADHANA SAHAKARI BANK LTD. Vs. DWARKA LEKHRAJ JAGGYASHI
January 15, 2015
SADIQ MOHD. RAZA SHAIKH Vs. SENIOR INSPECTOR OF POLICE AND ORS.
March 13, 2015
SADU TAMBDYA WAGHMARE Vs. THE STATE OF MAHARASHTRA
March 30, 2015
SAHADEV NAGNATH YELGULWAR Vs. STATE OF MAHARASHTRA
April 30, 2015
SAHARA HOSPITALITY LIMITED Vs. HOTEL CORPORATION OF INDIA LIMITED
May 8, 2015
SAHEBRAO KHEMAJI KALE Vs. PARAS AGRO ENGINEERING WORK
June 9, 2015
SAHEBRAO PUNDLIKRAO VIDHALE AND ORS. Vs. HARISHKUMAR HANUMANDAS MALPANI
September 2, 2015
SAI SHRADHA DEVELOPERS AND ORS. Vs. RAVINDRA GANPATRAO BHARITKAR AND ORS.
August 3, 2015
SAI WARDHA POWER COMPANY LTD. Vs. UNION OF INDIA
July 14, 2015
SAI WARDHA POWER LTD. AND ORS. Vs. GOYAL DHATU UDYOG PVT. LTD.
August 26, 2015
SAIDA MOINUDDIN ANSARI AND ORS. Vs. UNION OF INDIA
July 8, 2015
SAINIK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. BISMARK FACHO AND ORS.
February 4, 2015
SAINT GOBAIN SEKURIT INDIA LTD. Vs. KUYESH DURJAN YADAV AND ORS.
December 8, 2015
SAISH FARJENT Vs. STATE OF GOA
November 30, 2015
SAKHARAM Vs. THE STATE OF MAHARASHTRA
April 23, 2015
SAKHARAM ASHRUBA SANAP Vs. CHATRAPATI RAJARSHI SAHU URBAN CO-OPERATIVE BANK LIMITED
July 8, 2015
SAKHARAM GUNAJI CHAVAN Vs. STATE OF MAHARASHTRA
November 30, 2015
SAKINA YUSUF KHAN Vs. STATE OF MAHARASHTRA
March 4, 2015
SAKINABEN FAKIR MOHAMMED SAYANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 1, 2015
SAKLECHA STEEL INDUSTRIES PVT. LTD. AND ORS. Vs. JALNA LABOUR UNION AND ORS.
October 19, 2015
SALAM ABDUL BIN CHAUSE Vs. THE STATE OF MAHARASHTRA
March 26, 2015
SALEEMUDDIN AND ORS. Vs. BABA QUERESHI AND ORS.
February 5, 2015
SALEHA W/O SADIK SAYED Vs. STATE OF MAHARASHTRA
February 24, 2015
SALIM ABDUL RAZZAK BEG Vs. THE STATE OF MAHARASHTRA AND ORS.
July 15, 2015
SALIM GULAB KHAN Vs. STATE OF MAHARASHTRA
February 13, 2015
SALIM LAILASHA KALE AND ORS. Vs. STATE OF MAHARASHTRA
July 13, 2015
SALIM S/O MIYAN KHAN Vs. MAJLIS MADARSA E ISLAMIA SOCIETY
October 5, 2015
SALIMUDDIN Vs. THE STATE OF MAHARASHTRA AND ORS.
March 11, 2015
SALMAN SALIM KHAN Vs. STATE OF MAHARASHTRA
May 6, 2015
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
May 8, 2015
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
November 30, 2015
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
December 10, 2015
SAMBHA BABURAO PAWAR AND ORS Vs. STATE OF MAHARASHTRA AND ORS
January 22, 2015
SAMBHA S/O BABURAO PAWAR Vs. STATE OF MAHARASHTRA
February 6, 2015
SAMBHAJI CHANDRABHAN NALAWADE Vs. THE STATE OF MAHARASHTRA
June 17, 2015
SAMBHAJI S. TOPE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
SAMEER (SAMIR) BOTUKRUSHNA (BOTUKRISHNA) DAS Vs. THE STATE OF MAHARASHTRA
August 27, 2015
SAMEER AHMED KHAN Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
SAMIRO ALCANTARA VAZ AND ORS. Vs. ANA RITA ROSALINA SULOCHANA VAZ AND ORS.
January 28, 2015
SAMPAT DAGDU SANDHBOUR AND ORS. Vs. THE STATE OF MAHARASHTRA
August 31, 2015
SAMSUN DONALD DOKUBO Vs. THE STATE OF MAHARASHTRA
August 24, 2015
SAN. KAVITA VINAYAKRAO DHOPTE Vs. VINAYAKRAO RAMCHANDRA DHOPTE
January 27, 2015
SANATHAN SANSTHA Vs. DNYANESH MAHARAO
June 17, 2015
SANDEEP AND ORS. Vs. VAISHALI AND ORS.
December 7, 2015
SANDEEP JANAJI KONDE Vs. THE STATE OF MAHARASHTRA
August 4, 2015
SANDEEP KOTHAVALE Vs. THE POLICE INSPECTOR AND ORS.
April 8, 2015
SANDEEP SURESH GURAV Vs. THE STATE OF MAHARASHTRA
May 5, 2015
SANDHYA AND ORS. Vs. SANJAY
January 13, 2015
SANDHYA ARUN KULKARNI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 26, 2015
SANDIP BALIRAM SANDBHOR AND ORS. Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS.
December 3, 2015
SANDIP HARI KARANDE Vs. STATE OF MAHARASHTRA
June 26, 2015
SANDIP SUBHASH DHAIGUDE Vs. THE STATE OF MAHARASHTRA
January 6, 2015
SANDVIK ASIA LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
August 11, 2015
SANGAMMA KOLKAR Vs. NATIONAL INSURANCE COMPANY LTD
July 23, 2015
SANGAMMA KOLKAR AND ORS. Vs. VASUDEV GAONKAR AND ORS.
July 23, 2015
SANGAPPA V. TENGINAKAI Vs. THE BRANCH MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. AND ORS.
February 12, 2015
SANGEETA KISAN ALIAS KRISHNAPPA CHAVAN Vs. SUNIL NAVNATH GAVALIV
June 9, 2015
SANGEETHA KIRTI PATEL Vs. R.A. RAJEEV AND ORS.
April 8, 2015
SANGHSHIL S/O HARISHCHANDRA BHAGAT Vs. STATE OF MAHARASHTRA
January 6, 2015
SANGITA Vs. SUKRANT AND ORS.
January 13, 2015
SANGITA BANSHIRAM JAJAGE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 16, 2015
SANGITA BHASKAR INGALE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2015
SANGITA SAJJAN JINDAL Vs. UNION OF INDIA AND ORS.
July 27, 2015
SANGITA SUDHIR MHASKE Vs. SUDHIR BHAUSAHEB MHASKE AND ORS.
February 10, 2015
SANGITA WD/O AJAY SHAH Vs. JUDICIAL MAGISTRATE, FIRST CLASS
January 13, 2015
SANGLI URBAN CO-OPERATIVE BANK LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 7, 2015
SANJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
October 15, 2015
SANJAY Vs. STATE OF MAHARASHTRA AND ORS.
May 7, 2015
SANJAY Vs. THE STATE OF MAHARASHTRA
October 27, 2015
SANJAY Vs. THE STATE OF MAHARASHTRA
July 17, 2015
SANJAY Vs. THE STATE OF MAHARASHTRA
September 15, 2015
SANJAY @ PAPDYA @ PAWAN @ PRASHANT @ RAHUL KALE @ PAWAR BHOSALE @ CHAVHAN Vs. STATE OF MAHARASHTRA
February 17, 2015
SANJAY BABU KADAM Vs. BABASAHEB BALU KADALE
June 18, 2015
SANJAY BAJIRAO MORE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 19, 2015
SANJAY CHINTAMAN PATIL Vs. PUNA AND ORS.
September 1, 2015
SANJAY DEVIDASRAO PAITHANE Vs. STATE OF MAHARASHTRA AND ORS.
February 27, 2015
SANJAY GADEKAR Vs. STATE OF GOA
September 1, 2015
SANJAY GAJANAN CHIVATE Vs. DR. RAMESH YADU KADAM AND ANOTHER
November 20, 2015
SANJAY JALINDER DAWARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 2, 2015
SANJAY PATEL Vs. NIMBUS COMMUNICATIONS LIMITED
July 7, 2015
SANJAY PULSING SISODIA Vs. SANGITA AND ORS.
January 22, 2015
SANJAY PURSHOTTAM PATANKAR Vs. PRAJAKTA PRAMNOD PATIL
June 25, 2015
SANJAY SADASHIV JADHAV Vs. JOINT DIRECTOR, HIGHER EDUCATION AND ORS.
August 25, 2015
SANJAY SADHU HATKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
June 24, 2015
SANJAY TULARAMJI BHANGE Vs. UJWALA SANJAY BHANGE
July 14, 2015
SANJAY VASANT KADAM AND ORS. Vs. STATE OF MAHARASHTRA
October 29, 2015
SANJAY VASANTRAO SAOSAKDE Vs. THE STATE OF MAHARASHTRA
January 7, 2015
SANJAY VITTHAL PACHAGHARE Vs. THE STATE OF MAHARASHTRA
March 10, 2015
SANJAY YASHWANT KANDPILE Vs. KANDPILE THEATERS AND ORS.
January 15, 2015
SANJEEV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 21, 2015
SANJEEV KUMAR GUPTA Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS.
January 29, 2015
SANJIV V. ANAOKAR AND ORS. Vs. DIRECTOR GENERAL, ANTI CORRUPTION BUREAU AND ORS.
October 27, 2015
SANKARAN BALASUBRAMANIAN Vs. P D AGRO PROCESSORS PVT LTD
September 23, 2015
SANSKAR MARATHE Vs. STATE OF MAHARASHTRA AND ORS.
March 17, 2015
SANT DNYANENSHWAR HOSPITAL PVT. LTD. Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER, PUNE
November 21, 2015
SANT GADGE BABA SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASHTRA AND ORS.
July 22, 2015
SANT TRUST Vs. ASSTT. COMMISSIONER OF INCOME TAX 19(3), MUMBAI AND ORS.
July 16, 2015
SANTOSH Vs. THE STATE OF MAHARASHTRA
February 9, 2015
SANTOSH Vs. BUDHA
July 22, 2015
SANTOSH AND ORS. Vs. THE DISTRICT DEPUTY REGISTRAR AND ORS.
April 7, 2015
SANTOSH BABA BODARE Vs. THE STATE OF MAHARASHTRA
April 21, 2015
SANTOSH BABURAO SHINDE Vs. STATE OF MAHARASHTRA
September 3, 2015
SANTOSH BALAPPA ALKUNTE Vs. THE STATE OF MAHARASHTRA
September 14, 2015
SANTOSH BALU BANSODE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2015
SANTOSH DATTA PEDNEKAR S/O DATTA YESHWANT PEDNEKAR Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD
June 25, 2015
SANTOSH DEVIDAS CHAVAN AND ORS. Vs. THE STATE OF MAHARASHTRA
June 11, 2015
SANTOSH DNYANDEO BADADE Vs. JAYASHREE SANTOSH BADADE
January 14, 2015
SANTOSH DNYANOBA TARTE Vs. THE STATE OF MAHARASHTRA
August 25, 2015
SANTOSH GAJANAN KHILARI Vs. JOINT DIRECTOR OF HIGHER EDUCATION
August 13, 2015
SANTOSH GOPAL NAYAR AND ORS. Vs. THE STATE OF MAHARASHTRA
September 2, 2015
SANTOSH GOPINATH WAGHMARE Vs. THE STATE OF MAHARASHTRA
April 15, 2015
SANTOSH KANTA ASSOLDEKAR Vs. THE OFFICIAL LIQUIDATOR OF NATIONAL AUTO ACCESSORIES LTD.
December 11, 2015
SANTOSH LAXIMAN FADTE Vs. NITISH SURYAKANT KAVLEKAR AND ORS.
March 13, 2015
SANTOSH MOHAN RAJPUT AND ORS. Vs. THE STATE OF MAHARASHTRA
October 21, 2015
SANTOSH NAMDEO BHUKAN Vs. THE STATE OF MAHARASHTRA
February 12, 2015
SANTOSH NANDALAL DALAL Vs. STATE OF MAHARASHTRA AND ORS.
May 6, 2015
SANTOSH PARASRAM RATHOD Vs. THE STATE OF MAHARASHTRA
September 1, 2015
SANTOSH RANI AND ORS. Vs. THE HONBLE MEMBER, MAHARASHTRA STATE COOPERATIVE APPELLATE COURT, MUMBAI AND ORS.
January 20, 2015
SANTOSHKUMAR Vs. MUNICIPAL CORPORATION OF CITY OF AKOLA AND ORS.
April 10, 2015
SANTOSHKUMAR Vs. MUNICIPAL CORPORATION OF CITY OF AKOLA AND ORS.
October 4, 2015
SANZAD HAIDER ALI Vs. STATE OF GOA AND ORS
September 21, 2015
SAPREMSING MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
March 20, 2015
SARABJEET SINGH GOPAL SINGH BAWEJA Vs. FAIYAZ RANGWALA
June 15, 2015
SARAF WEAVING & SPINNING MILLS LIMITED Vs. MOHAMED USMAN AND ORS.
July 10, 2015
SARASWATI EDUCATION SOCIETYS SARASWATI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
August 14, 2015
SARASWATI RAJNIKANT MAYEKAR Vs. STATE OF MAHARASHTRA AND ORS.
November 19, 2015
SARASWATI SHAMRAO DHERE Vs. KHUTUB BABU MALANI AND ORS.
February 5, 2015
SARASWATIBAI DNYANOBA PAIGUDE Vs. SHRIKANT BABURAO DHAMALE
August 6, 2015
SARDA AGRO OILS LIMITED AND ORS. Vs. UNION OF INIDA AND ORS.
June 29, 2015
SARDAR SHIKSHAN SANSTHA DEOPUR DHULE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 21, 2015
SARIKA D/O DIGAMBAR LOKARE Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD
May 8, 2015
SARIKA DIGAMBAR LOKARE Vs. CHIEF EXECUTIVE OFFICER
May 28, 2015
SARIKA SHIRODKAR Vs. BICHOLIM URBAN CO-OPERATIVE BANK LIMITED
March 26, 2015
SARINA ESMERALDA LOPEZ Vs. VIJAY GOVERDHANDAS KALANTRI
January 16, 2015
SARITA MAHESH BORSE AND ORS. Vs. SHALIGRAM BAJIRAO BORSE AND ORS.
December 11, 2015
SARJERAO RAMBHAU JADHAV Vs. THE STATE OF MAHARASHTRA
January 12, 2015
SARJERAO RAMBHAU MACHALE Vs. THE STATE OF MAHARASHTRA
July 29, 2015
SARJERAO RANGNATH CHAUHAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 16, 2015
SARTO ELECTRO EQUIPMENTS PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 12, 2015
SARVODAYA GOSHALA CHARITABLE TRUST Vs. THE STATE OF MAHARASHTRA
January 16, 2015
SATISH Vs. THE STATE OF MAHARASHTRA AND ORS.
June 9, 2015
SATISH Vs. RAYMOND LIMITED AND ORS.
June 16, 2015
SATISH Vs. STATE OF MAHARASHTRA AND ORS.
June 18, 2015
SATISH Vs. GOPAL RAMNARAYAN MUNDHADA AND ORS.
April 18, 2015
SATISH ALIAS SANTOSH GAONKAR Vs. DURGESH B. GAOKAR
December 18, 2015
SATISH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 8, 2015
SATISH GANPATRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 31, 2015
SATISH MAHADEORAO UKE Vs. DEVENDRA GANGADHAR FADNAVIS AND ORS.
August 19, 2015
SATYAPAL AND ORS. Vs. STATE OF MAHARASHTRA
August 5, 2015
SAU NANDABAI RAMESH WAKUDE Vs. SHIVPRASAD S/O WAMAN WAKUDE
March 11, 2015
SAU SHAILJA W/O AMBADAS DHANVIJAY Vs. SAU MEERABAI BALAKDAS DHANVIJAY
January 20, 2015
SAU. ANJALI AND ORS. Vs. THE STATE OF MAHARASHTRA
September 15, 2015
SAU. ASHADEVI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 18, 2015
SAU. DHRUPADABAI LAXMANRAO MHASKE Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
February 11, 2015
SAU. KALPANA Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
April 13, 2015
SAU. KASTURABAI DNYANDEV SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
July 23, 2015
SAU. MAINA ANNA MANVAR Vs. RETURNING OFFICER CUM NAIB TAHSILDAR AND ORS.
April 20, 2015
SAU. MANDABAI AND ORS. Vs. VASANT AND ORS.
February 18, 2015
SAU. PARIGHABAI Vs. RAGHUNATH
January 13, 2015
SAU. REKHA PRAMODRAO DESHMUKH AND ORS. Vs. SHRI GAJANAN MAHARAJ SANSTHAN SHEGAON AND ORS.
December 23, 2015
SAU. SHAILA BALASAHEB KADAM Vs. BALASAHEB HINDURAO KADAM AND ORS.
June 25, 2015
SAU. SHOBHA VIDYASAGAR JADHAV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 17, 2015
SAU. SONALI Vs. YESHWANT
June 10, 2015
SAU. SONALI Vs. YESHWANT
October 6, 2015
SAU. SUNITABAI BHAURAO CHIKANKAR AND ORS. Vs. WESTERN COALFIELDS LIMITED AND ORS.
June 8, 2015
SAU. USHA Vs. UDDHAV
August 6, 2015
SAU. USHA VISHNU AKOLKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
July 20, 2015
SAU. VIDYA JITENDRA TUPKAR Vs. THE RETURNING OFFICER/ASSISTANT REGISTRAR CO-OPERATIVE SOCIETY AND ORS.
July 17, 2015
SAUNDARYA PRODUCTIONS PVT. LTD. & ANR. Vs. SANJAY GUPTA & ORS.
December 21, 2015
SAVIA TORRES Vs. LESLIE TRODOROSALDANHA
November 27, 2015
SAWAKAR GEETARAM ANDHALE Vs. THE STATE OF MAHARASHTRA
September 10, 2015
SAWAKAR GEETARAM ANDHALE Vs. THE STATE OF MAHARASHTRA
October 9, 2015
SAYADA MUMTAZ JAHAN SAYAD AHTESHAMUDDIN AND ORS. Vs. TALAT SHIKSHAN MANDAL AND ORS.
December 23, 2015
SAYAGAUD Vs. THE STATE OF MAHARASHTRA
April 10, 2015
SAYAJI AND ORS. Vs. BAJAJ AUTO LIMITED
January 30, 2015
SAYED MOHAMMED MASOOD Vs. NILKANTH SHELKE
January 19, 2015
SAYEED FIROZ AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 1, 2015
SAYEEDABI Vs. SK AMIR SK MUNNU
July 27, 2015
SAYYAD ALI SAYYAD AND ORS. Vs. THE STATE OF MAHARASHTRA
April 8, 2015
SAYYED KAMALUDDIN RAFAI AND ORS. Vs. SAYED RASHIDA BEGUM AND ORS.
July 2, 2015
SAYYED MASOOD Vs. THE STATE OF MAHARASHTRA
January 9, 2015
SAYYED NOOR S/O SAYYED BURHAN Vs. SAYYED MINYA S/O SAYYED BURHAN
March 10, 2015
SBI HOME FINANCE LTD. Vs. LALIT C. GANDHI AND ORS.
December 16, 2015
SCOD 18 NETWORKING PVT. LTD. AND ORS. Vs. MINISTRY OF INFORMATION & BROADCASTING AND ORS.
October 30, 2015
SEBASTIANA CARDOZO AND ORS. Vs. STATE OF GOA AND ORS.
February 24, 2015
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ARUN KUMAR AGRAWAL
February 13, 2015
SEDU ALTAF MOHAMMED YUSUF Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2015
SEED INDUSTRIES ASSOCIATION OF MAHARASHTRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 17, 2015
SEEMA GANPAT MORE Vs. PRESIDENT/SECRETARY, SHISHU VIKAS MANDIR AND ORS.
March 19, 2015
SEEMABEN @ SHAMUBEN SHANKAR PATEL Vs. MOTIBHAI K PATEL
February 10, 2015
SEJAL SUSHANT NAIK AND ORS. Vs. NIKHIL MADHUKAR SADHALE AND ORS.
September 7, 2015
SELVARAJ JOHNSON RODRIGO Vs. C.B.I. (ACB) AND ORS.
July 28, 2015
SELVEL PUBLICITY CONSULTANTS PVT. LTD. Vs. ALTAF-UL-RAHIM
January 15, 2015
SESA GOA LTD. Vs. THE COMMISSIONER OF INCOME TAX
May 7, 2015
SESA GOA LTD. Vs. COMMISSIONER OF CUSTOMS
March 3, 2015
SESA STERLITE LIMITED Vs. BLR LOGISTIKS (I) LTD.
August 31, 2015
SEVANTILAL & SONS AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 30, 2015
SEVEN ISLANDS SHIPPING LTD. Vs. INDIAN OIL CORPORATION
July 21, 2015
SGN. LDN. A.P. FERNANDES Vs. ANNETTE BLUNT FINCH AND ORS.
March 11, 2015
SHABA RAMA NAIK GAONKAR AND ORS. Vs. WHITE RAJ RESORT PRIVATE LTD. AND ORS.
December 7, 2015
SHABBIR KHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
September 2, 2015
SHABIR ISMAIL SHAIKH Vs. THE STATE OF MAHARASHTRA
December 14, 2015
SHAFAT HUSSAIN SHAFAQUAT HUSSAIN TALIB Vs. THE STATE OF MAHARASHTRA AND ORS.
May 8, 2015
SHAH BROTHERS ISPAT PVT LTD Vs. STATE OF MAHARASHTRA
July 21, 2015
SHAHAJI TATOBA DHANDORE Vs. THE STATE OF MAHARASHTRA
July 13, 2015
SHAHANAWAJ SHAMSUDDIN BHADGAONKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 10, 2015
SHAHID SHEIKH Vs. SHABANAZ
January 16, 2015
SHAHNAWAZ Y. RAIS Vs. ADIL KHALIL BHURE
November 17, 2015
SHAHNOORBEE W/O SHAIKH DAWAL Vs. GOVIND S/O ANANDRAO KATRUWAR
December 10, 2015
SHAIKH ABDULLAH AND ORS. Vs. SAKHARAM AND ORS.
March 17, 2015
SHAIKH AHMED Vs. THE STATE OF MAHARASHTRA
March 24, 2015
SHAIKH ALI AHMED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 22, 2015
SHAIKH ALI AKBAR MOGAL AND ORS. Vs. EAJAJ KHAN SHAFI KHAN PATHAN AND ORS.
March 26, 2015
SHAIKH ANWAR SHAIKH BABAR AND ORS. Vs. THE STATE OF MAHARASHTRA
June 8, 2015
SHAIKH FARHEEN SULTANA ABDUL SAMAD Vs. THE PRESIDENT DAYANAND SHIKSHAN SANSTHA LATUR AND ORS.
December 2, 2015
SHAIKH GAFFAR GANI Vs. STATE OF MAHARASHTRA
August 24, 2015
SHAIKH JABBAR S/O SHAIKH SATTAR Vs. STATE OF MAHARASHTRA
June 22, 2015
SHAIKH JAMIR SAYED SAIFODDIN Vs. CHIEF OFFICER, THE MUNICIPAL COUNCIL
October 15, 2015
SHAIKH MAHEMUD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 7, 2015
SHAIKH RAEES Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
November 19, 2015
SHAIKH RAFIQ Vs. ABHAY AND ORS.
November 19, 2015
SHAIKH RASHID Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND ORS.
January 23, 2015
SHAIKH SABIR LAD MOHAMMAD Vs. THE COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION
June 8, 2015
SHAIKH SAIFULLA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 16, 2015
SHAIKH VAZIR AHMAD MULLA AND ORS. Vs. BANSI KALU SANGAMNERE AND ORS.
August 14, 2015
SHAILESH Vs. STATE OF MAHARASHTRA
August 12, 2015
SHAILESH GANDHI Vs. CENTRAL INFORMATION COMMISSION
June 11, 2015
SHAILESH KANADA AND ORS. Vs. INTELLIGENCE OFFICER AND ORS.
February 9, 2015
SHAILESH S/O DNYANESHWAR KEDAR Vs. COMMISSIONER OF POLICE NAGPUR CITY
May 8, 2015
SHAINESHWAR DEVASTHAN TRUST SHINGANAPUR Vs. SAYYAD SHAUKAT MEHBOOB
December 14, 2015
SHAKEEL MASTAN PATHAN Vs. THE STATE OF MAHARASHTRA
August 5, 2015
SHAKTI BALKRISHNA MHATRE Vs. RETURNING OFFICER, PANCHAYAT VINDHANE AND ORS.
March 9, 2015
SHAKTI MADHUKAR RATHOD AND ORS. Vs. THE STATE OF MAHARASHTRA
August 31, 2015
SHAKUNTALA AND ORS. Vs. CHANDRAKANT AND ORS.
September 30, 2015
SHAKUNTALA BANSIDHAR GADEKAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 16, 2015
SHALIK AND ORS. Vs. THE STATE OF MAHARASHTRA
August 14, 2015
SHALIK BHAURAO ADE AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
October 14, 2015
SHALINI WAMANRAO KORADE AND ORS. Vs. SHANKAR NINGUSA SOLANKI
August 21, 2015
SHAM HARIBA BHALERAO Vs. STATE OF MAHARASHTRA
July 1, 2015
SHAMBHAJI S/O. NANARAO SITAPRAO. & ORS. Vs. THE STATE OF MAHARASHTRA
October 6, 2015
SHAMIM ANWAR KHAN Vs. STATE OF MAHARASHTRA
July 17, 2015
SHAMIMBI Vs. NANDKISHORE AND ORS.
February 25, 2015
SHAMRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
September 21, 2015
SHAMRAO BALWANTRAO KEDAR Vs. SUMAN BALU THORAT AND ORS.
February 16, 2015
SHANGRILLA APARTMENTS CO-OP. HOUSING SOCIETY LTD. AND ORS. Vs. RIVIN BUILDERS AND ORS.
July 8, 2015
SHANKAR Vs. BABRUWAHAN VENKATRAO GOMARE AND ORS.
August 13, 2015
SHANKAR AND ORS. Vs. ISHAQ AND ORS.
February 18, 2015
SHANKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 1, 2015
SHANKAR CHANDU KHAVDIYA Vs. THE STATE OF MAHARASHTRA
July 16, 2015
SHANKAR GOVIND MALI AND ORS. Vs. KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED AND ORS.
February 4, 2015
SHANKAR S/O. HONAJI DHULE Vs. LAHANUBAI
June 19, 2015
SHANKARLAL BHAU DHANDE Vs. THE STATE OF MAHARASHTRA
September 21, 2015
SHANKARLAL RAMSAY SHARMA AND ORS. Vs. SUSHILABAI GOVINDLAL WANI
August 4, 2015
SHANKARRAO DATTATRAY PATIL Vs. SHAIKH ABDUL RAZAK
July 10, 2015
SHANKER BASU Vs. KBC BANK NV
April 15, 2015
SHANTABAI Vs. RAJKUMAR LAXMANRAO GAJEWAR
September 11, 2015
SHANTABAI Vs. DATTATRAYA FAKIRA KANDEKAR AND ORS.
December 7, 2015
SHANTABAI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 15, 2015
SHANTABAI BHIMRAO BAUCHKAR AND ORS. Vs. BHIMRAO PANDU BAUCHKAR AND ORS.
December 9, 2015
SHANTARAM HARI MANE Vs. THE STATE OF MAHARASHTRA
September 14, 2015
SHANTARAM M. LAWANDE AND ORS. Vs. THE MORMUGAO MUNICIPAL COUNCIL AND ORS.
August 4, 2015
SHANTARAM VASANT KALE AND ORS. Vs. STATE OF MAHARASHTRA
March 18, 2015
SHANTI NAGAR WELFARE ASSOCIATION Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
March 19, 2015
SHANTILAL Vs. THE STATE OF MAHARASHTRA
February 9, 2015
SHARAD Vs. STATE OF MAHARASHTRA AND ORS.
March 2, 2015
SHARAD Vs. THE STATE OF MAHARASHTRA
August 14, 2015
SHARAD Vs. BAPURAO AND ORS.
December 5, 2015
SHARAD PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 23, 2015
SHARAD RAMDAS SANGLE Vs. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, AURANGABAD
March 3, 2015
SHARAD SUKHTANKAR Vs. RAJENDRA N BILIYE
March 17, 2015
SHARAT BEHRA Vs. P.D. HINDUJA HOSPITAL AND ORS.
July 13, 2015
SHARDA BHAVAN EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 26, 2015
SHARDA VAIBHAV KARANDIKAR Vs. VAIBHAV KIRAN KARANDIKAR
July 23, 2015
SHARDAPRASAD JAIJAI RAM PANDEY Vs. SAKUVAN JAMALUDDIN GHORI AND ORS.
August 4, 2015
SHAREKHAN LIMITED Vs. SANTOSH GOEL
June 9, 2015
SHARMA B V COUNTINHO Vs. ANDRE LOURENCO GUILERME FERNANDES
November 20, 2015
SHASHIKANT Vs. THE STATE OF MAHARASHTRA
March 26, 2015
SHASHIKANT BHURYA KOKANI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 27, 2015
SHASHIKANT CHANDRAKANT CHAUDHARY Vs. THE STATE OF MAHARASHTRA
April 20, 2015
SHASHIKANT PIRAJI SONAWANE Vs. STATE OF MAHARASHTRA
August 25, 2015
SHASHIKANT S/O EKNATH CHOUDHARI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 28, 2015
SHASHIKANT SITARAM MASDEKAR Vs. STATE OF MAHARASHTRA
October 21, 2015
SHASHIKANT SITARAM MASDEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
October 27, 2015
SHEELA Vs. HARSHWARDHAN
July 2, 2015
SHEELA DILIP DABERAO Vs. STATE OF MAHARASHTRA AND ORS.
January 20, 2015
SHEETAL RAJARAM KADAM Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2015
SHEHZADI AND ORS. Vs. THE CHIEF EXECUTIVE OFFICER, MAHARASHTRA STATE BOARD OF WAKFS, AURANGABAD AND ORS.
November 30, 2015
SHEIKH JAFAR SHEIKH JABBAR Vs. STTAE OF MAHARASHTRA
October 12, 2015
SHEKHAR NARAYAN SHETTY Vs. MADHAVLAL PITTIE
May 5, 2015
SHERWOOD RESORTS PRIVATE LIMITED AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
September 29, 2015
SHERWOOD RESORTS PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 16, 2015
SHESHRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 24, 2015
SHESHRAO AND ORS. Vs. THE LAND ACQUISITION OFFICER/SUB-DIVISIONAL OFFICER AND ORS.
September 30, 2015
SHESHRAO KISAN WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 24, 2015
SHEVANTABAI R. RAUT AND ORS. Vs. THE STATE OF MAHARASHTRA
July 13, 2015
SHEWALKAR DEVELOPERS LTD. Vs. RUPEE CO­OPERATIVE BANK LTD. AND ORS.
June 18, 2015
SHEWALKAR DEVELOPERS LTD. Vs. RUPEE COOPERATIVE BANK LTD. AND ORS.
February 24, 2015
SHIKSHAK SAHAKARI BANK LTD Vs. STATE INFORMATION COMMISSIONER NAGPUR
December 15, 2015
SHILABAI Vs. UNION OF INDIA
September 14, 2015
SHILPA DHANRAJ KALE Vs. DIVISIONAL COMMISSIONER AND ORS.
August 3, 2015
SHIRISH PANDHARINATH JOSHI AND ORS. Vs. THE GENERAL MANAGER AND ORS.
June 24, 2015
SHIVAJI Vs. THE STATE OF MAHARASHTRA
July 7, 2015
SHIVAJI Vs. SAKHUBAI AND ORS.
February 12, 2015
SHIVAJI Vs. JIJABAI PRABHAKAR ALWANE AND ORS.
October 21, 2015
SHIVAJI Vs. THE STATE OF MAHARASHTRA
September 30, 2015
SHIVAJI Vs. THE STATE OF MAHARASHTRA
September 16, 2015
SHIVAJI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 20, 2015
SHIVAJI DAULAT DADAR Vs. THE DIVISIONAL CONTROLLER AND ORS.
August 4, 2015
SHIVAJI GRUHA NIRMAN SAHAKARI SANSTHA MARYADIT AND ORS. Vs. JAGNATH RAMLALJI JUGELE AND ORS.
July 29, 2015
SHIVAJI J. CHAVAN Vs. STATE OF MAHARASHTRA AND ORS.
July 9, 2015
SHIVAJI KADAJI PAWAR Vs. STATE OF MAHARASHTRA
February 23, 2015
SHIVAJI LAXMAN SAHANE Vs. JAYWANTRAO PUNDALIKRAO JADHAV
January 13, 2015
SHIVAJI RAGHUNATH DHADAM Vs. THE STATE OF MAHARASHTRA
July 23, 2015
SHIVAJI RAMCHANDRA PAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
May 6, 2015
SHIVAJI ROHIDAS MORE Vs. THE STATE OF MAHARASHTRA
April 17, 2015
SHIVAJI S/O RANGNATH KHILARI Vs. MANAGER, WASAN AUTOMOBILES, AHMEDNAGAR
July 27, 2015
SHIVANAND Vs. THE STATE OF MAHARASHTRA
February 18, 2015
SHIVKISHAN Vs. SUJATA TARACHAND MAKHIJA AND ORS.
September 21, 2015
SHIVNATH AND ORS. Vs. THE STATE OF MAHARASHTRA
January 13, 2015
SHIVNATH AND ORS. Vs. JYOTIRAM AND ORS.
July 21, 2015
SHIVRAM MAHADEV SHINDE AND ORS. Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY AND ORS.
December 23, 2015
SHIVSHAKTI BIOPLANTIC LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 20, 2015
SHOBHA DATTATRAY BODAKE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 12, 2015
SHOBHA JANARDHAN MASRAM Vs. GANPAT GULABRAO THAKRE
February 10, 2015
SHOBHA RAMESH BAWANE Vs. STATE OF MAHARASHTRA
March 2, 2015
SHOUKAT ALLABAKSH BAGWAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 13, 2015
SHRAWAN RAOJI KOHADE Vs. MEERA
June 11, 2015
SHREE CHANGDEO SUGAR MILLS LTD. AND ORS. Vs. RAMA BAHURAO GANGULE AND ORS.
August 1, 2015
SHREE DEVELOPERS A PARTNERSHIP FIRM AND ORS Vs. CHARLES ANTHONY PACO AND ORS
December 21, 2015
SHREE HANUMAN VYAYAM PRASARAK MANDAL AND ORS. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
June 11, 2015
SHREE RASHTRIYA SHIKSHAN SANSTHA AND ORS. Vs. SHEELA AND ORS.
September 22, 2015
SHRI ABDUL SATTAR KULLI Vs. SMT. AISHAM BI MAMLEKAR(D) THR. LRS.
September 8, 2015
SHRI AKOLA GUJRATI SAMAJ Vs. AKOLA MUNICIPAL CORPORATION
September 23, 2015
SHRI ANJANI TRADE EXIM PVT. LTD. Vs. UNION OF INDIA
July 20, 2015
SHRI KRISHAN SAI DEVELOPMENT CORPORATION Vs. YOUNG MENS PROGRESSIVE COOPERATIVE SOCIETY LIMITED AND ORS.
May 8, 2015
SHRI MAHAVIR MARWADI SCHOOL SOCIETY AND ORS. Vs. MANJULATA AND ORS.
May 5, 2015
SHRI SHIVAJI EDUCATION SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.
February 11, 2015
SHRI VILASRAO DESHMUKH SHIKSHAN PRASARAK VA BAHUUDDESHIYA SANSTHA AND ORS. Vs. THE HONBLE MEMBER, SCHOOL TRIBUNAL AND ORS.
April 28, 2015
SHRI VILE PARLE KELVANI MANDAL AND ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
October 23, 2015
SHRI. SANDEEP PRABHAKAR VADNERKAR Vs. STATE OF MAHARASHTRA
February 11, 2015
SHRIDHAR AND ORS. Vs. THE GOVT. OF MAHARASHTRA
March 3, 2015
SHRIDHAR BANDARU AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 19, 2015
SHRIDHAR CHAVAN Vs. THE STATE OF MAHARASHTRA
October 13, 2015
SHRIHARI EKNATH SURYAVANSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
August 13, 2015
SHRIKANT SHANKARRAO DAULATKAR AND ORS. Vs. STATE OF MAH. AND ORS.
June 22, 2015
SHRIKRISHNA MAROTRAO THAWKAR Vs. THE STATE OF MAHARASHTRA
December 3, 2015
SHRIKRUSHNA S/O. SUDAM AWACHAR Vs. STATE OF MAHARASHTRA
December 11, 2015
SHRIMAN KISANLALJI SARDA PRATISHTHAN Vs. STATE OF MAHARASHTRA AND ORS.
February 23, 2015
SHRIMANT BAPU BARDE Vs. THE STATE OF MAHARASHTRA
June 9, 2015
SHRIMANT CHHATRAPATI UDYANRAJE PRATAPSINHMAHARAJ BHOSALE AND ORS. Vs. SHRIMANT CHHATRAPATI VIJAYSINHRAJE SHAHUMAHARAJ BHOSALE AND ORS.
April 27, 2015
SHRIPAD SEVA MANDAL AND ORS. Vs. ULMAS M. ALAVE AND ORS.
February 26, 2015
SHRIPAD VISHNU AGNIHOTRI AND ORS. Vs. MADHUSUDAN G. SHINGNAPURKAR AND ORS.
June 25, 2015
SHRIPAT BARKU BHAGAT Vs. THE STATE OF MAHARASHTRA
July 10, 2015
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
March 25, 2015
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
February 5, 2015
SHRIRAM AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 9, 2015
SHRIRAM EDUCATION SOCIETY Vs. SHIVAJI UNIVERSITY, KOLHAPUR
March 20, 2015
SHRIRAM S/O RAMCHANDRA KAREMORE Vs. SUBDIVISIONAL OFFICER, LAND ACQUISITION OFFICER
November 23, 2015
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 6, 2015
SHRIRAMJI SURAJMAL GOENKA CHARITABLE TRUST AND ORS. Vs. ASHUTOSH JAMNALALJI GOENKA AND ORS.
May 7, 2015
SHRIRANG Vs. THE STATE OF MAHARASHTRA
August 21, 2015
SHRISHKUMAR Vs. STATE OF MAHARASHTRA AND ORS.
October 8, 2015
SHRUTI RAMESH WANKHEDE Vs. VASANTRAO NAIK MARATHWADA AGRICULTURAL UNIVERSITY, PARBHANI AND ORS.
October 8, 2015
SHRUTI RANJAN CHIKE AND ORS. Vs. MGM COLLEGE OF ENGINEERING & TECHNOLOGY AND ORS.
September 7, 2015
SHUBHA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 3, 2015
SHWETA Vs. RAJESH
July 15, 2015
SHYAMAL Vs. STATE OF MAHARASHTRA AND ORS.
April 30, 2015
SHYAMLA Vs. STATE OF MAHARASHTRA AND ORS.
January 21, 2015
SICOM LIMITED Vs. NARESH CHANDRA MALHOTRA AND ORS.
April 16, 2015
SIDDHARAM SHIVAPPA PATIL Vs. STATE OF MAHARASHTRA AND ORS.
August 26, 2015
SIDDHESHWAR Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO. 2 AKOLA AND ORS.
January 30, 2015
SIDDHIVINAYAK MORESHWAR GAWADE Vs. STATE OF MAHARASHTRA
June 17, 2015
SIDERALBA S.P.A. Vs. SHREE PRECOATED STEELS LTD.
October 13, 2015
SIDHAPPA SATAPPA SAVALI Vs. MAHANANDA SIDHAPPA SAVALI AND ORS.
December 8, 2015
SIDHARTH ASHRAM SCHOOL Vs. RUKHMINIBAI
September 10, 2015
SILVARAJ MARIYA RAMASWAMI AND ORS. Vs. THE STATE OF MAHARASHTRA
December 15, 2015
SIMPLEX INFRASTRUCTURE LIMITED Vs. SIEMENS LIMITED
January 5, 2015
SIMPLEX INFRASTRUCTURES LIMITED Vs. THE UNION OF INDIA
July 20, 2015
SINDHUDURG ZILLA SHIKSHAN SANSTHA CHALAK MANDAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 15, 2015
SINHAGAD TECHNICAL EDUCATION SOCIETY Vs. DY CONSERVAT OR OF FOREST
February 3, 2015
SINHGAD DENTAL COLLEGE AND HOSPITAL AND ORS. Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES AND ORS.
April 21, 2015
SINKUKUMAR TANKESHWAR RABHA Vs. THE STATE OF MAHARASHTRA
August 17, 2015
SION PANVEL TOLLWAYS PVT. LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 8, 2015
SITA SHRIPAD NARVEKAR AND ORS. Vs. AUDUTH TIMBLO
September 1, 2015
SITABAI Vs. DURGABAI AND ORS.
July 6, 2015
SITABAI RAMCHANDRA LONKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
April 10, 2015
SITARAM BHASKAR RAUT AND ORS. Vs. HARI RAM GHARAT AND ORS.
June 18, 2015
SITARAM DADA SARODE Vs. THE STATE OF MAHARASHTRA
March 2, 2015
SK. FAROOQUE Vs. AHMED KHAN AND ORS.
January 19, 2015
SK. IMAM Vs. THE STATE OF MAHARASHTRA
April 21, 2015
SK. JAKIR Vs. THE STATE OF MAHARASHTRA
December 10, 2015
SK. MUSTAFA Vs. THE STATE OF MAHARASHTRA
August 12, 2015
SMITA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 16, 2015
SMITA HALANKAR Vs. MAHENDRA HALARNKAR
October 30, 2015
SMITA KHAUNTE Vs. POLICE INSPECTOR, PANAJI TOWN POLICE STATION AND ORS.
October 29, 2015
SMITA PRAKASH CHIKHALE AND ORS. Vs. GAJANAN YASHWANT KHATU
November 26, 2015
SMITA RAJENDRA KADU Vs. THE STATE OF MAHARASHTRA AND ORS.
December 23, 2015
SMITA SUBHASH SAWANT Vs. JAGDEESHWARI JAGDISH AMIN
February 9, 2015
SMITA YOHAN GODBOLE Vs. THE STATE OF MAH. AND ORS.
June 16, 2015
SMT. ANJU W/O RAMCHANDRA ATHAWALE Vs. MAHARASHTRA STATE ROAD TRANSPORTATION CORPORATION, MUMBAI AND OTHERS
September 1, 2015
SMT. BABY NARAYANRAO DEOGADE & ORS. Vs. AMIN PRAYALI LAKHANI & ORS.
August 14, 2015
SMT. MAYADEVI WD/O KANCHEDILAL JAIN Vs. MAKHALAL MOTILAL AGRAWAL
March 26, 2015
SMT. SAROJ M. BIJLANI Vs. CHANDRU G. BIJLANI
April 30, 2015
SMT. SUMAN WD/O CHINTAMAN DHABEKAR, AGED 36 YEARS Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O. KUHI, DISTT. NAGPUR
August 19, 2015
SMT. VAIJAYATA DEEPAK WARKE AND ORS Vs. STATE ELECTION COMMISSION AND ORS
December 11, 2015
SNEHA SAULARAM BANKAR AND ORS. Vs. HANUMANT VAMAN PEDNEKAR AND ORS.
March 19, 2015
SNOWCEM PAINTS PRIVATE LTD. Vs. SNOWCEM PAINTS KAMGAR KARMACHARI UNION
February 3, 2015
SOCIEDADE DE FOMENTO INDUSTRIAL LIMITED Vs. SITA SHRIPAD NARVEKAR
October 19, 2015
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX, MARGAO-GOA
May 8, 2015
SOCIEDATE VERLEKAR Vs. VAYSHALI JOTENDRA SARMALKAR AND OTHERS
October 9, 2015
SODEXO SVC INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
March 20, 2015
SOHAIL ISMAIL HAJI NOOR MOHAMMED AND ORS. Vs. ISMAIL HAJI NOOR MOHD. AND ORS.
July 10, 2015
SOJABAI AND ORS. Vs. HARBANSSING CHATARSING TAVAR AND ORS.
December 22, 2015
SOMA L. RAUT AND ORS. Vs. THE STATE OF GOA AND ORS.
December 22, 2015
SOMERSET PLACE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. INCOME TAX OFFICER 16(2)(1)
February 13, 2015
SOMNATH BHAU SHETE Vs. THE STATE OF MAHARASHTRA AND ORS.
April 17, 2015
SOMNATH DHANAJI GAVLI Vs. STATE OF MAHARASHTRA
September 2, 2015
SOMNATH YESHWANT SHIRSAT Vs. THE STATE OF MAHARASHTRA
June 26, 2015
SONALI NIMISH ARORA Vs. SANDEEP GOPAL RAHEJA
April 30, 2015
SOPAN DHONDIBA CHAVAN Vs. THE STATE OF MAHARASHTRA
January 8, 2015
SOU JAHIDA SIKANDAR USTAD Vs. KRISHNABAI VITHAL MUDGAL AND ORS.
May 7, 2015
SOU TAIBAI SHAMLING SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 8, 2015
SOU. KANCHAN SANJAY BHOPALE Vs. THE SECRETARY, VIDYAPEETH SOCIETY AND ORS.
March 24, 2015
SOU. VAISHALI Vs. SHAILENDRA
July 30, 2015
SOW. DEVKIBAI Vs. THE STATE OF MAHARASHTRA AND ORS.
October 28, 2015
SOW. VIDYABAI SUDHAKAR WALEKAR Vs. BALNATH CHAGAN ADHAVE AND ORS.
December 3, 2015
SPANDANA SPHOORTY FINANCIAL LIMITED Vs. FULLERTON INDIA CREDIT COMPANY LIMITED
July 14, 2015
SPECIAL LAND ACQUISITION OFFICER Vs. TOME ISIDORO CARVALHO
October 27, 2015
SPECIAL LAND ACQUISITION OFFICER (7) Vs. PUNDALIK RAGHUNATH MAHULKAR
March 2, 2015
SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. LAXMIKANT D. NAIK KARMALI AND ORS.
February 5, 2015
SREENIVASAGOPALAN ANANTHAKRISHNA Vs. MEENAKSHI TRIPURARI
July 31, 2015
SRIDHAR SUNDARARAJAN Vs. ULTRAMARINE & PIGMENTS LIMITED AND ORS.
July 16, 2015
SSF PLASTICS INDIA PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
July 27, 2015
STANDARD CHARTERED BANK Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
August 10, 2015
STAR INDIA PRIVATE LIMITED Vs. KALEIDOSCOPE ENTERTAINMENT PRIVATE LIMITED
May 8, 2015
STAR SCALE REPAIRING CENTRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 9, 2015
STATE Vs. SHAILESH @ SHAILU NAIK
March 23, 2015
STATE Vs. SHIVANAND BISHIROTTI
June 30, 2015
STATE Vs. FRANCIS MASRENHAS
June 22, 2015
STATE BANK OF INDIA AND ORS. Vs. DILEEP BALKRISHNA NEVATIA AND ORS.
September 23, 2015
STATE OF GOA Vs. MR. ATISH MANDREKAR
December 1, 2015
STATE OF GOA Vs. JAVED HUSSAIN SAYED
March 31, 2015
STATE OF GOA Vs. ABHAY KUMAR AGARWAL AND ORS.
February 26, 2015
STATE OF GOA Vs. MILLICENT FELICIA PINTO SA
January 30, 2015
STATE OF GOA Vs. CARYL PHARMA AND ORS.
July 22, 2015
STATE OF GOA Vs. SUPERINTENDENT OF POLICE
November 19, 2015
STATE OF GOA AND ORS. Vs. JOSE MARIA MARTINS AND ORS.
November 19, 2015
STATE OF MADHYA PRADESH Vs. JAINAB ABBAS WARAWALA
August 25, 2015
STATE OF MAHARASHTRA Vs. DEVIDAS
July 2, 2015
STATE OF MAHARASHTRA Vs. VITTHAL AND ORS.
January 15, 2015
STATE OF MAHARASHTRA Vs. SANJIV BHIMRAO KAMBLE AND ORS.
October 28, 2015
STATE OF MAHARASHTRA Vs. BALASAHEB KASHINATH SHENDAGE
February 25, 2015
STATE OF MAHARASHTRA Vs. VIRAN GYANLAL RAJPUT
February 16, 2015
STATE OF MAHARASHTRA Vs. KACHARU S/O RAMBHAU RENGADE
January 22, 2015
STATE OF MAHARASHTRA Vs. APPASAHEB BALAJEE PARKHE
January 15, 2015
STATE OF MAHARASHTRA Vs. BALAJI NAMDEO SHINDE
March 23, 2015
STATE OF MAHARASHTRA Vs. INDIRA GENERAL KAMAGAR SANGHATANA
March 23, 2015
STATE OF MAHARASHTRA Vs. PRALHAD MARUTI RANKHAMB
February 23, 2015
STATE OF MAHARASHTRA Vs. NINA TRAMBAK TADAS
February 23, 2015
STATE OF MAHARASHTRA Vs. VIJAY TUKARAM KUSALKAR
February 25, 2015
STATE OF MAHARASHTRA Vs. BABAN KERBA JONDHALE
February 20, 2015
STATE OF MAHARASHTRA Vs. CHANDRAKANT VASANT AYARE
February 20, 2015
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI UTTAMRAO INGOLE AND ORS.
January 15, 2015
STATE OF MAHARASHTRA Vs. RUSTOM BURZOR JOSHI
April 9, 2015
STATE OF MAHARASHTRA Vs. BALU GENA SARVADE
September 14, 2015
STATE OF MAHARASHTRA Vs. FIROZ
April 28, 2015
STATE OF MAHARASHTRA Vs. PUSHKRAJ NARSHINH GODGE PATIL
June 12, 2015
STATE OF MAHARASHTRA Vs. HARI AND ORS.
June 11, 2015
STATE OF MAHARASHTRA Vs. ARUN GOPALRAO VERULKAR
June 23, 2015
STATE OF MAHARASHTRA Vs. RAJKUMAR S/O KERBA DHANADE
July 24, 2015
STATE OF MAHARASHTRA Vs. SUREKHA UMAKANT KASALE
June 23, 2015
STATE OF MAHARASHTRA Vs. KISHOR NATHUSINGH THAKUR AND ORS.
August 19, 2015
STATE OF MAHARASHTRA Vs. RAVINDRA
January 15, 2015
STATE OF MAHARASHTRA Vs. PRAKASH NISHAD @ KEWAT ZINAK NISHAD
October 14, 2015
STATE OF MAHARASHTRA Vs. TASLIMODDIN YUSUFODDIN KAZI
February 9, 2015
STATE OF MAHARASHTRA Vs. TASLIMODDIN YUSUFODDIN KAZI
September 2, 2015
STATE OF MAHARASHTRA Vs. MOHAMMAD YASIN MOHAMMAD IBRAHIM SHAIKH AND OTHERS
August 21, 2015
STATE OF MAHARASHTRA Vs. ANNASAHEB MAHADEV BHANDARE
July 22, 2015
STATE OF MAHARASHTRA Vs. SURENDRA BHAGIRATH SOMANI
August 26, 2015
STATE OF MAHARASHTRA Vs. NIZAMUDDIN KUTUBUDDIN ANSARI
August 20, 2015
STATE OF MAHARASHTRA Vs. RUPESH
October 29, 2015
STATE OF MAHARASHTRA Vs. BALAJI NAGNATH KENDRE AND ORS.
September 11, 2015
STATE OF MAHARASHTRA Vs. MANGALA RAJESH KOTHARI
July 14, 2015
STATE OF MAHARASHTRA Vs. BHAIRU KRISHNA POWAR
July 31, 2015
STATE OF MAHARASHTRA AND ORS Vs. SURENDRAKUMAR MOHANLAL MALHOTRA AND ORS
August 6, 2015
STATE OF MAHARASHTRA AND ORS. Vs. ANITA
March 23, 2015
STATE OF MAHARASHTRA AND ORS. Vs. RUPCHAND AND ORS.
July 2, 2015
STATE OF MAHARASHTRA AND ORS. Vs. TUKARAM ANANTHA DERE AND ORS.
July 24, 2015
STATE OF MAHARASHTRA AND ORS. Vs. PANDURANG JANARDHAN WARHADE AND ORS.
August 19, 2015
STATE OF MAHARASHTRA AND ORS. Vs. RAJU VISHWANATH BHUSHANWAR
September 22, 2015
STATES PEOPLE PVT. LTD. Vs. GANGARAM RAJAYYA AND ORS.
January 12, 2015
STEEL AUTHORITY OF INDIA LTD. Vs. NAGPUR AND WARDHA DISTRICT, MATHADI AND UNPROTECTED WORKERS, LABOUR BOARD AND ORS.
October 1, 2015
STERLING CONSTRUCTION & INVESTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INV.), CIR. 21(1)
April 9, 2015
SUBHAM DUTT Vs. THE CONVENOR AND ORS.
July 2, 2015
SUBHASCHANDRA BALCHANDRA BADJATE Vs. THE DIRECTOR GENERAL
April 15, 2015
SUBHASH Vs. THE STATE OF MAHARASHTRA
November 21, 2015
SUBHASH Vs. STATE OF MAHARASHTRA AND ORS.
October 1, 2015
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
December 22, 2015
SUBHASH AND ORS. Vs. JAWAHARLAL AND ORS.
April 16, 2015
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
December 9, 2015
SUBHASH ATMARAM SHARMA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 20, 2015
SUBHASH DADABHAU KALE Vs. THE STATE OF MAHARASHTRA
July 8, 2015
SUBHASH DADABHAU KALE Vs. THE STATE OF MAHARASHTRA
August 7, 2015
SUBHASH DEVYA RAVATE Vs. THE STATE OF MAHARASHTRA
June 17, 2015
SUBHASH GORAKH KHANKAL Vs. THE STATE OF MAHARASHTRA
April 10, 2015
SUBHASH MUKUND KAMBLE Vs. THE STATE OF MAHARASHTRA
May 5, 2015
SUBHASH NARSOPANT SAUNDANKAR Vs. CHANDRAKANT BABANRAO SALUNKE
January 8, 2015
SUBHASH PRALHAD CHAWARE AND ORS. Vs. SAU. VAISHALI SUBHASH CHAWARE
September 14, 2015
SUBHASHCHANDRA AND ORS. Vs. KONDBARAO AND ORS.
August 21, 2015
SUBHASHCHANDRA TULSHIRAM SAHU Vs. JOINT COMMISSIONER AND VICEC CHAIRMAN, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITEE NAGPUR AND OTHERS
December 21, 2015
SUBHASHINI KAR NEE PANDA Vs. SAMIM QURESHI AND ORS.
January 9, 2015
SUBHIKSHA TRADING SERVICES LTD Vs. AZIM PREMJI
May 5, 2015
SUBODHKUMAR MANIKCHAND JAIN Vs. ASSISTANT ENGINEER
January 9, 2015
SUCCORINA PEREIRA AND ORS. Vs. MARIA SAVIA BARRETO AND ORS.
March 4, 2015
SUCHITKUMAR VIJAYSHANKAR BIND AND ORS. Vs. THE STATE OF MAHARASHTRA
April 8, 2015
SUCHITKUMAR VIJAYSHANKAR BIND AND ORS. Vs. THE STATE OF MAHARASHTRA
August 4, 2015
SUDAM NAMDEO KANGUDE Vs. NANA BABURAO KANGUDE AND ORS.
April 23, 2015
SUDAM PANDUJI INGLE Vs. STATE OF MAHARASHTRA AND ORS.
October 5, 2015
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. SHOBAN PIGMENTS
January 19, 2015
SUDEB MANMOHAN PAL Vs. THE STATE OF MAHARASHTRA
February 18, 2015
SUDHA HARI POPHALE Vs. THE ORIENTAL INSURANCE COMPANY LTD.
January 15, 2015
SUDHA RAJESH HALMARE Vs. ORIENTAL INSURANCE COMPANY LTD
December 17, 2015
SUDHA SUDINDRA MATHUR Vs. STATE OF MAHARASHTRA AND ORS.
July 20, 2015
SUDHAKAR Vs. DHARMARAJ SARJAJI KARANDE
August 4, 2015
SUDHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
April 30, 2015
SUDHAKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 2, 2015
SUDHAKAR NATHUJI KAPLE AND ORS. Vs. VICE CHANCELLOR, NAGPUR UNIVERSITY AND ORS.
September 3, 2015
SUDHAKAR PANDURANG JAGTAP AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 2, 2015
SUDHANWA C. BODAS Vs. SNDT WOMENS UNIVERSITY AND ORS.
March 4, 2015
SUDHIR G. BORGAONKAR Vs. ASST. COMMISSIONER OF INCOME TAX
February 10, 2015
SUDHIR SAMBHAJI MALDODE Vs. SOUTH CENTRAL RAILWAY AND ORS.
April 15, 2015
SUHAS D. ANVEKAR Vs. DURGADAS LOTLIKAR
November 23, 2015
SUHAS DATTATRAY PANCHAL AND ORS. Vs. STATE OF MAHARASHTRA
October 27, 2015
SUHAS G LOTLIKAR Vs. SURESH G LOTLIKAR
September 1, 2015
SUHAS KRUSHNA BANDIVADEKAR Vs. THE STATE OF MAHARASHTRA
March 18, 2015
SUHAS S/O TRIMBAKRAO SHIRSATH Vs. STATE OF MAHARASHTRA AND OTHERS
October 28, 2015
SUHASH Vs. SACHIN AND ORS.
January 22, 2015
SUHASINI S. GOVEKAR AND ORS. Vs. THE GOA STATE ELECTION COMMISSIONER AND ORS.
August 26, 2015
SUJATA SUBHASH KONDASKAR Vs. METRO SALES CORPORATION
August 10, 2015
SUJITNATH S/O SUDHANSHUKUMAR BANERJEE Vs. OPADMA WD/O MOTILAL KOTECHA
April 7, 2015
SUKDEV Vs. THE STATE OF MAHARASHTRA
March 11, 2015
SUKHDEO Vs. JYOTI
October 9, 2015
SUKHDEO GANESHRAM TARDEJA Vs. RAJESH DAYARAM SADHWANI AND ORS.
July 9, 2015
SUKHDEO RAMRATANJI MALANI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 20, 2015
SUKHRAM Vs. THE STATE OF MAHARASHTRA
December 15, 2015
SUKUMAR KUMAR PATIL Vs. PRAKASH APPASO PATIL AND ORS.
March 9, 2015
SULEKHABAI YESHWANTRAO CHOWGHULE Vs. SHAIK VAHID JAHANGIR; STATE OF GOA AND ORS
August 7, 2015
SUMAN AND ORS. Vs. THE STATE OF MAHARASHTRA
August 19, 2015
SUMANBAI Vs. THE STATE OF MAHARASHTRA
October 7, 2015
SUMANBAI SHINDE AND OTHERS Vs. SECRETARY, AGRICULTURE AND HORTICULTURE DEPTT AND OTHERS
October 5, 2015
SUMEET APPLIANCES PVT. LTD. Vs. DILIP KUMAR JAIN AND ORS.
October 28, 2015
SUMER BUILDERS PVT. LTD. Vs. NARENDRA GORANI
March 10, 2015
SUMERSING AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 3, 2015
SUMIT Vs. SOU. SHRADHA
July 15, 2015
SUMIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 30, 2015
SUMITRA DWARKANATH SIRSAT AND ORS. Vs. SHIVANAND HANUMANTAPPA BISIROTTI AND ORS.
January 30, 2015
SUN TAN TRADING CO. PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-1(3)(1), MUMBAI AND ORS.
July 23, 2015
SUNBEL ALLOYS CO. OF INDIA LTD. Vs. THE UNION OF INDIA
January 20, 2015
SUNDAR BHANUDAS KHOSE Vs. STATE OF MAHARASHTRA
August 13, 2015
SUNDARABAI GOVIND DHURI AND ORS Vs. INVESTIGATION OFFICER AND ORS
August 5, 2015
SUNDER Vs. SHAMPTRAO
August 27, 2015
SUNDER Vs. MUMBAI MUNICIPAL CORPORATION AND ORS.
October 14, 2015
SUNETRADEVI Vs. AVINASH DINKARRAO BOHATE
September 29, 2015
SUNFLAG IRON AND STEEL COMPANY LTD. Vs. SUNFLAG IRON AND STEEL MAZDOOR SABHA
July 9, 2015
SUNIL Vs. THE STATE OF MAHARASHTRA
March 17, 2015
SUNIL Vs. STATE OF MAHARASHTRA AND ORS.
March 9, 2015
SUNIL Vs. THE STATE OF MAHARASHTRA
August 17, 2015
SUNIL Vs. THE STATE OF MAHARASHTRA
September 28, 2015
SUNIL AGNIHOTRI PRODUCTIONS Vs. UNION OF INDIA AND ORS.
September 1, 2015
SUNIL AND ORS. Vs. THE STATE OF MAHARASHTRA
September 21, 2015
SUNIL DEVNATH MHASE Vs. THE STATE OF MAHARASHTRA
June 23, 2015
SUNIL KASHINATH CHANDANSHIVE Vs. STATE OF MAHARASHTRA
March 23, 2015
SUNIL MAHADEV PATIL Vs. THE STATE OF MAHARASHTRA
August 3, 2015
SUNIL SOMA BHAMBLE Vs. THE STATE OF MAHARASHTRA
September 3, 2015
SUNIL SOMNATH SURYAWANSHI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 9, 2015
SUNITA Vs. THE DISTRICT COLLECTOR, AHMEDNAGAR AND ORS.
May 8, 2015
SUNITA BALKRUSHNA KENDHALE Vs. BHIMRAO AND ORS.
April 16, 2015
SUNITA PARULEKAR AND ORS. Vs. SUDHA PARULEKAR AND ORS.
April 21, 2015
SUNITA SHRIMANT SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA
June 9, 2015
SUPER LABEL MFG. CO. Vs. THE UNION OF INDIA AND ORS.
June 29, 2015
SUPERMAX PERSONAL CARE P. LTD. Vs. VIDYUT METALLICS P. LTD. AND ORS.
July 17, 2015
SUPERMAX PERSONAL CARE PVT. LTD. Vs. VIDYUT METALLICS PVT. LTD. AND ORS.
November 30, 2015
SURAJ AJAY DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
June 25, 2015
SURAJ ARJUN KASHID Vs. SHWETA JITENDRA RUKE
July 23, 2015
SURAJ ARJUN KASHID AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 23, 2015
SURAJKUMAR SATYABRATH PAL Vs. STATE OF MAHARASHTRA AND ORS.
January 15, 2015
SUREKHA Vs. THE STATE OF MAHARASHTRA AND ORS.
January 30, 2015
SURENDRA RAMDAS MAHURE Vs. ANITA SURENDRA MAHURE
January 8, 2015
SURESH Vs. THE STATE OF MAHARASHTRA AND ORS.
March 30, 2015
SURESH Vs. DISTRICT CO-OPERATIVE ELECTION AND ORS.
March 27, 2015
SURESH Vs. PARAG
September 14, 2015
SURESH Vs. THE STATE OF MAHARASHTRA
August 26, 2015
SURESH Vs. THE STATE OF MAHARASHTRA
September 2, 2015
SURESH ANANT KAMAT Vs. THE STATE OF GOA AND ORS.
November 18, 2015
SURESH BABURAO YADAV Vs. SANGITA ASHOK WALUNJ AND ORS.
March 27, 2015
SURESH BALIRAM GAVANE Vs. THE STATE OF MAHARASHTRA
March 31, 2015
SURESH DEVIDAS CHOUDHARI AND ORS. Vs. ADDITIONAL COLLECTOR, WASHIM TAH. & DIST. WASHIM AND ORS.
December 3, 2015
SURESH DNYANDEO WAGH Vs. THE STATE OF MAHARASHTRA
January 22, 2015
SURESH EKNATHRAO KALE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 19, 2015
SURESH JANARDAN MHATRE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 3, 2015
SURESH JIJABA YADAV Vs. STATE OF MAHARASHTRA
April 10, 2015
SURESH KASHINATH SANE Vs. VASANT PANDURANG RAJ AND ORS.
June 10, 2015
SURESH MINZ Vs. INSPECTOR GENERAL OF PRISONS
March 30, 2015
SURESH NANA GOTPAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
November 18, 2015
SURESH NARAYAN REGE Vs. THE SARASWAT COOP. BANK LTD. AND ORS.
August 19, 2015
SURESH RAJARAM ANULEKAR Vs. STATE OF GOA
July 31, 2015
SURESH RAMASWAMY IYER AND ORS. Vs. THE STATE OF MAHARASHTRA
May 5, 2015
SURESH RAMCHANDRA PALANDE AND ORS. Vs. THE GOVERNMENT OF MAHARASHTRA AND ORS.
December 3, 2015
SURESH S/O PUNDALIKRAO MIRASE Vs. ASHOK GIRDHARILAL CHANDAK AND OTHERS
July 3, 2015
SURESH SHANKAR CHANDANSHIVE Vs. THE STATE OF MAHARASHTRA
April 18, 2015
SURESH SHANKAR DETHE Vs. THE STATE OF MAHARASHTRA
September 21, 2015
SURESH VISHNU PATIL Vs. STATE OF MAHARASHTRA
June 23, 2015
SURESH VITHAL PARKAR Vs. THE STATE OF MAHARASHTRA
January 30, 2015
SURESH VITTHAL PAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 11, 2015
SURESHKUMAR Vs. THE STATE OF MAHARASHTRA
February 2, 2015
SURESHKUMAR MOTILALJI KANKARIYA Vs. STATE OF MAHARASHTRA
July 9, 2015
SURYA @ SURESH MAHADEV SURYAVANSHI Vs. STATE OF MAHARASHTRA
June 16, 2015
SURYABHAN Vs. THE STATE OF MAHARASHTRA
March 3, 2015
SURYABHAN Vs. BHAGIRATHIBAI
September 14, 2015
SURYAKANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 24, 2015
SUSHAMA SUSHILKUMAR DALMIA Vs. STATE OF MAHARASHTRA
June 15, 2015
SUSHANT VASANT SALUNKHE Vs. THE COMMISSIONER OF POLICE GREATER MUMBAI AND ORS.
April 24, 2015
SUSHIL KUMAR SAXENA Vs. MOHAMMAD SAMI AHMED AND ORS.
March 4, 2015
SUSHIL SADANAND SAWANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 25, 2015
SUSHILABAI BACHARAJ RATHI Vs. GULAB MEHBOOB AND ORS.
August 13, 2015
SWAMI VIVEKANAND SHIKSHAN SANSTHA, ITKHEDA AND ORS. Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.
October 27, 2015
SWAN MILLS LIMITED Vs. THE UNION OF INDIA, MINISTRY OF FINANCE LAW & JUSTICE AND ORS.
March 13, 2015
SWAPNALI AND ORS. Vs. THE STATE OF MAHARASHTRA
April 22, 2015
SWAPNARANJAN GOPAL RAUT Vs. STEEL CHAMBER OF INDIA AND ORS.
August 28, 2015
SWAPNIL Vs. THE STATE OF MAHARASHTRA
June 15, 2015
SWAPNIL AND ORS. Vs. NEHA AND ORS.
February 18, 2015
SWARUPCHAND Vs. THE STATE OF MAHARASHTRA
March 24, 2015
SWATI PRASHANT MADAME AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 5, 2015
SWATI SARKAR Vs. PRASANJIT SARKAR
July 22, 2015
SWATI SUNIL NIMBOLKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 11, 2015
SYED KHIZER Vs. NIKHAT PARVEEN AND ORS.
April 23, 2015
SYED MATEEN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 28, 2015
SYED MUZAFARUDDIN AND ORS. Vs. SYED ZEENAT BEE AND ORS.
July 20, 2015
SYED NOMAN HUSSAINI KAUSAR Vs. STATE OF MAHARASHTRA
January 7, 2015
SYED TAHERULLA HUSSAINI Vs. THE STATE OF MAHARASHTRA AND ORS.
September 10, 2015
T.B.P. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 3, 2015
T.N. GORETI FURTADO E FERNANDES Vs. MAHANTESH VEERAYYA HIREMATH AND ORS.
April 16, 2015
TAHNEE HEIGHTS CO-OP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA
August 3, 2015
TALIB TAHIR KHAN Vs. THE STATE OF MAHARASHTRA
November 16, 2015
TANAJI AMBAJI NALAWADE Vs. SANJAY GAURISHANKAR AUSE AND ORS.
January 23, 2015
TANAJI BABURAO RAUT AND ORS. Vs. THE STATE OF MAHARASHTRA
May 7, 2015
TANAJI HARIBHAU JAGDALE Vs. STATE GOVERNMENT OF MAHARASHTRA
May 8, 2015
TANAJI KRISHNA SHINDE Vs. MAHADEO MARUTI PISAL AND ORS.
August 6, 2015
TANAJI KRISHNA SHINDE Vs. MAHADEO MARUTI PISAL AND ORS.
June 8, 2015
TANAJI SAMBHU LANDE Vs. THE STATE OF MAHARASHTRA
January 28, 2015
TANAY RAGHOBA MANDREKAR Vs. SOL RIO RESORTS PVT. LTD. AND ORS.
August 27, 2015
TANZEEM PRINTERS PVT. LTD. Vs. COMMISSIONER
March 23, 2015
TAPADIYA CONSTRUCTION LTD. Vs. SANJAY SUGANCHAND KASLIWAL AND ORS.
December 3, 2015
TAPAN KUMAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
August 27, 2015
TARACHAND JAMNADAS WAGWANI AND ORS. Vs. ANUSAYABAI BAPUJI CHANDRAMORE
July 2, 2015
TARALAKSHMI MANEKLAL Vs. SHANTILAL MAKANJI DAVE
July 24, 2015
TARDEO PROPERTIES PRIVATE LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
September 28, 2015
TARUN RATNANI Vs. STATE OF MAHARASHTRA
September 16, 2015
TATA BUSINESS SUPPORT SERVICES LTD. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
March 26, 2015
TATA CAPITAL FINANCIAL SERVICES LTD Vs. ELDER PHARMACEUTICALS LTD
October 1, 2015
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. UNITY INFRAPROJECTS LTD. AND ORS.
July 6, 2015
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. STATE OF MAHARASHTRA
January 30, 2015
TATA MOTORS FINANCE LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 6, 2015
TATA NET SERVICES LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 3, 2015
TATA SONS LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 20, 2015
TATA TELESERVICES (MAHARASHTRA) LTD. Vs. UNION OF INDIA
March 27, 2015
TATVA GLOBAL ENVIRONMENT (DEONAR) LTD. Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI
March 19, 2015
TCS E-SERVE LTD. Vs. UNION OF INDIA
February 23, 2015
TECHNIPLEX AND ORS. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
March 23, 2015
TEDCO EXPORTS PVT. LTD. Vs. SULEMAN CHAMBERS CO­OPERATIVE HOUSING SOCIETY LTD. AND ORS.
July 7, 2015
TEESTA SETALVAD AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFENCES WING, FORT, MUMBAI AND ANOTHER
August 11, 2015
TEJRAO BAJIRAO MHASKE Vs. DAMODHAR NARAYAN SAWALE AND ORS.
October 30, 2015
TETRA PAK INDIA (P) LTD Vs. TRISTAR BEVERAGES (P) LTD
August 14, 2015
TEXMACO LIMITED Vs. DAULAT SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED
April 7, 2015
TEXPORT SYNDICATE (INDIA) LTD. AND ORS. Vs. KALPANA PANDURANG DHOLAM AND ORS.
August 21, 2015
THE ADDL. COMMISSIONER OF SALES TAX, VAT-II, MUMBAI Vs. AGARWAL CONTAINERS PVT. LTD.
July 28, 2015
THE AHMEDNAGAR MUNICIPAL COUNCIL Vs. PANDIT RAMBHAU AUSARKAR AND ORS.
July 9, 2015
THE AIRPORT DIRECTOR Vs. RAMESH SHANKARRAO NANDGAVE
April 6, 2015
THE AMRAVATI MUNICIPAL CORPORATION AND ORS. Vs. VIJAY MILLS AND ORS.
March 19, 2015
THE ASSISTANT COMMISSIONER OF CUSTOMS Vs. DEEPAK BAJAJ
March 23, 2015
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. NIRMAL LAXMIKANT MHATRE AND ORS.
April 16, 2015
THE ASSOCIATION OF THE TRADERS CARRYING THE FOOD) BUSINESS OF VARIOUS FOOD ITEMS BEING AN REGISTERED) Vs. UNION OF INDIA
September 16, 2015
THE AZMANE URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. KISSAN GOKULDAS NAIK
January 22, 2015
THE BANK OF NOVA SCOTIA Vs. VICTORIA FINANCE PVT. LTD. AND ORS.
December 18, 2015
THE BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 29, 2015
THE BOMBAY MUTTON DEALER ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 14, 2015
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTA AND ORS.
August 21, 2015
THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVBODHANSINGH AND ORS.
August 21, 2015
THE BREACH CANDY SWIMMING BATH TRUST AND ORS. Vs. DIPESH MEHTA AND ORS.
October 29, 2015
THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND AND ORS. Vs. VEEKAY COTSYN LTD.
April 15, 2015
THE CHAMBER OF TAX CONSULTANTS AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
THE CHIEF EXECUTIVE OFFICER Vs. MAHARU KAUTIK PATIL AND ORS.
June 25, 2015
THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD JALNA Vs. BABU AND ORS.
September 11, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPN. LTD.
February 27, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. GL & V. INDIA PVT. LTD.
April 27, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAS (I) P. LTD. AND ORS.
March 12, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. TANSCHEM LIMITED
March 10, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT CHEMICALS
February 26, 2015
THE COMMISSIONER OF CENTRAL EXCISE Vs. PAPER PRODUCTS LTD.
February 27, 2015
THE COMMISSIONER OF CENTRAL EXCISE, MUMBAI - IV Vs. DILIP CHHABARIA DESIGNS PVT. LTD.
March 12, 2015
THE COMMISSIONER OF INCOME ­TAX Vs. LEONIE M. ALMEIDA
February 24, 2015
THE COMMISSIONER OF INCOME TAX Vs. CHEMOSYN LTD.
February 11, 2015
THE COMMISSIONER OF INCOME TAX Vs. SHAM L. CHELLARAM
February 18, 2015
THE COMMISSIONER OF INCOME TAX Vs. NITISH RAMESHCHANDRA CHORDIA AND ORS.
March 30, 2015
THE COMMISSIONER OF INCOME TAX Vs. J.R. DIAMONDS PVT. LTD.
March 11, 2015
THE COMMISSIONER OF INCOME TAX Vs. SMSL-UANRCL (JV)
March 2, 2015
THE COMMISSIONER OF INCOME TAX Vs. SHRIRAM SAHAKARI SAKHAR KARKHANA LTD.
May 7, 2015
THE COMMISSIONER OF INCOME TAX Vs. ALLANA SONS (P.) LTD.
May 7, 2015
THE COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
May 8, 2015
THE COMMISSIONER OF INCOME TAX Vs. EVEREST KENTO CYLINDERS LTD.
May 8, 2015
THE COMMISSIONER OF INCOME TAX Vs. SALGAONKAR MINING INDUSTRIES PVT. LTD.
April 23, 2015
THE COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SAMUH AWAS LIMITED
February 2, 2015
THE COMMISSIONER OF INCOME TAX Vs. JSW ENERGY LTD.
April 30, 2015
THE COMMISSIONER OF INCOME TAX Vs. PASHUPATI CAPITAL SERVICES PVT. LTD.
April 24, 2015
THE COMMISSIONER OF INCOME TAX Vs. RAVIRAJ KOTHARI PUNJABI ASSOCIATES
April 24, 2015
THE COMMISSIONER OF INCOME TAX Vs. RUPAM PICTURES P. LTD.
April 16, 2015
THE COMMISSIONER OF INCOME TAX Vs. MAHINDRA SPICERS LTD.
April 16, 2015
THE COMMISSIONER OF INCOME TAX Vs. DR. BECK & CO. (INDIA)
May 5, 2015
THE COMMISSIONER OF INCOME TAX Vs. J.M. JOSHI
June 26, 2015
THE COMMISSIONER OF INCOME TAX Vs. CHOWGULE & COMPANY LTD.
August 20, 2015
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & COMPANY LTD.
April 9, 2015
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO AND COMPANY PVT. LTD.
September 8, 2015
THE COMMISSIONER OF INCOME TAX Vs. FOREVER DIAMONDS PVT. LTD.
August 12, 2015
THE COMMISSIONER OF INCOME TAX Vs. NATIONAL PEROXIDE LTD.
August 11, 2015
THE COMMISSIONER OF INCOME TAX (TDS) Vs. GRANT MEDICAL FOUNDATION
January 22, 2015
THE COMMISSIONER OF INCOME TAX CENTRAL-II, MUMBAI Vs. GURINDER SINGH BAWA
October 5, 2015
THE COMMISSIONER OF INCOME TAX CENTRAL-III, MUMBAI Vs. HARYANA SHIP BREAKERS LTD.
July 31, 2015
THE COMMISSIONER OF INCOME TAX NO. I Vs. JASUMATI PROPERTIES PVT. LTD. AND ORS.
April 13, 2015
THE COMMISSIONER OF INCOME TAX-10 Vs. HERCULES HOISTS LIMITED
May 7, 2015
THE COMMISSIONER OF INCOME TAX-10 Vs. SYNCHEM CHEMICALS (I) LTD.
October 13, 2015
THE COMMISSIONER OF INCOME TAX-12 Vs. SANE & DOSHI ENTERPRISES
April 9, 2015
THE COMMISSIONER OF INCOME TAX-13 Vs. DUSHAYANT DEVELOPMENT CORPORATION
July 7, 2015
THE COMMISSIONER OF INCOME TAX-14 Vs. KEWAL SILK MILLS
June 15, 2015
THE COMMISSIONER OF INCOME TAX-15 Vs. FORTALEZA DEVELOPERS
April 9, 2015
THE COMMISSIONER OF INCOME TAX-18 Vs. GAMMON RIZZANI JOINT VENTURE
March 30, 2015
THE COMMISSIONER OF INCOME TAX-2 Vs. DALMIA DYECHEM INDUSTRIES, LTD.
July 6, 2015
THE COMMISSIONER OF INCOME TAX-24 Vs. AMRUTLAL B. SHAH
August 5, 2015
THE COMMISSIONER OF INCOME TAX-24 Vs. SILVASSA WOODEN DRUMS
October 5, 2015
THE COMMISSIONER OF INCOME TAX-25 Vs. SHAILESH S. SHAH
September 30, 2015
THE COMMISSIONER OF INCOME TAX-4 Vs. KARMA ENERGY LTD.
April 7, 2015
THE COMMISSIONER OF INCOME TAX-4 Vs. S. KUMARS NATIONWIDE LTD.
April 15, 2015
THE COMMISSIONER OF INCOME TAX-4 Vs. HSBC SECURITIES & CAPITAL MARKETS (INDIA) P. LTD.
April 20, 2015
THE COMMISSIONER OF INCOME TAX-5 Vs. JINDAL IRON AND STEEL COMPANY LTD.
October 6, 2015
THE COMMISSIONER OF INCOME TAX-5 Vs. JINDAL IRON & STEEL COMPANY LTD.
October 12, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. AVENTIS PHARMA LTD.
April 22, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. VECO ENGINEERING LTD.
June 9, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. SANTOGEN SILK MILLS LTD.
March 25, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. LOK HOUSING & CONSTRUCTIONS LIMITED
April 13, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. SHANTIVIJAY JEWELS LTD.
April 7, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. SOLIX TECHNOLOGIES PVT. LTD.
August 10, 2015
THE COMMISSIONER OF INCOME TAX-8 Vs. OVIRA LOGISTICS PVT. LTD.
April 17, 2015
THE COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. TARA JEWELS EXPORTS PVT. LTD.
October 5, 2015
THE COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. PERFECT THREAD MILLS PVT. LTD., MUMBAI
July 21, 2015
THE COMMISSIONER OF INCOME TAX-9 Vs. INDIA ADVANTAGE SECURITIES LTD.
April 13, 2015
THE COMMISSIONER OF INCOME TAX-9 Vs. SHARDA WORLDWIDE EXPORTS PVT. LTD.
April 17, 2015
THE COMMISSIONER OF INCOME TAX-9 Vs. VIJAYJYOT SEATS PVT. LTD.
July 8, 2015
THE COMMISSIONER OF INCOME TAX-CENTRAL-I Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
August 14, 2015
THE COMMISSIONER OF INCOME TAX-I, AAYAKAR BHAWAN, CIVIL LINES, NAGPUR Vs. THE AKOT GINNING AND PRESSING FACTORY LTD., ANJANGAON ROAD, AKOT
December 8, 2015
THE COMMISSIONER OF INCOME TAX-II Vs. SMC ROHIT J.V.
July 8, 2015
THE COMMISSIONER OF INCOME TAX-II Vs. GAJANAN AGRO FARMS
June 10, 2015
THE COMMISSIONER OF INCOME TAX-II Vs. JAWAHARLAL NEHRU PORT TRUST
June 8, 2015
THE COMMISSIONER OF INCOME TAX-III Vs. SURESH L. WADHWA
April 22, 2015
THE COMMISSIONER OF INCOME TAX-III Vs. SINHGAD TECHNICAL EDUCATION SOCIETY
March 25, 2015
THE COMMISSIONER OF INCOME TAX-III Vs. SHRIRAM HIRALAL SONI
August 12, 2015
THE COMMISSIONER OF INCOME TAX-V Vs. KUNDAN REAL ESTATE
August 12, 2015
THE COMMISSIONER OF INCOME TAX-V Vs. PUDUMJEE PULP & PAPER MILLS LTD.
August 5, 2015
THE COMMISSIONER OF INCOME TAX-V, PUNE Vs. VAIDYA RASHMI KIRAN
July 31, 2015
THE COMMISSIONER OF SALES TAX Vs. JAI HIND INDUSTRIES LIMITED
October 30, 2015
THE COMMISSIONER OF SALES TAX Vs. PARAMHANS SHRI GANESHJI PANDIT MEMORIAL TRUST AND ORS.
March 30, 2015
THE COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. GENERAL CRANES NEAR PITRODA AUTOMOBILES WORKS
April 21, 2015
THE COMMISSIONER, DHULE MUNICIPAL CORPORATION AND ORS. Vs. PRAMILA RAMDAS WAGH AND ORS.
July 10, 2015
THE COURT ON ITS OWN MOTION Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA, NAGPUR AND ORS.
September 11, 2015
THE DEPUTY CONSERVATOR OF FOREST, WILD LIFE, GONDIA AND ORS. Vs. ANWAR ALI KHAN
October 8, 2015
THE DIRECTOR OF INCOME TAX (EXEMPTION) Vs. JASLOK HOSPITAL AND RESEARCH CENTRE
April 20, 2015
THE DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. JASUBHAI FOUNDATION
April 1, 2015
THE DIVISIONAL CONTROLLER Vs. KIRAN SHAM ZADPIDE
June 22, 2015
THE DIVISIONAL CONTROLLER MSRTC AHMEDNAGAR Vs. SHAIKH HASSAN SHAIKH AMIR. AND ORS.
June 19, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD CORPORATION Vs. RAMDAS DAULAT SADARAO AND ORS.
June 15, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. TRIMBAK
June 23, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DURGAPRASAD RAMCHANDRA GUPTA
June 30, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILIP VASANT PACHPUTE
August 21, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL KARIM SAIFANSAB JAVALGE
September 2, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. IFTEKHAR AHMED
November 26, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. THE MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA, LATUR DIVISION AND ORS.
October 26, 2015
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. ANANT DHONDU KOLTE
June 10, 2015
THE EXECUTIVE ENGINEER Vs. MOHANDAS CHINTAMAN SOMKUNWAR
June 25, 2015
THE EXECUTIVE ENGINEER WORKS DIVISION VII (NH) Vs. RAVINDRA S. KENKRE AND ORS.
February 17, 2015
THE EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. BAPU GAMBHIR MORE
September 30, 2015
THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION JALGAON AND ORS. Vs. PUNDLIK SITARAM TAYADE AND ORS.
July 9, 2015
THE GENERAL SECRETARY Vs. NAGNATH GANPAT KHANDAVE
August 13, 2015
THE GRAMPANCHAYAT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2015
THE GRAMPANCHAYAT, NADIWADI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 28, 2015
THE HAJI-ALI MUNICIPAL OFFICERS CO-OP HOUSING SOCIETY LIMITED AND ORS. Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS.
September 8, 2015
THE HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
May 20, 2015
THE INDIAN EXPRESS LIMITED Vs. P.P. KOTHARI AND ORS.
June 15, 2015
THE INDIAN EXPRESS LIMITED AND ORS. Vs. CHANDRA PRAKASH SHIVHARE
October 23, 2015
THE INDIAN HOTELS COMPANY LIMITED Vs. YUVRAJ SURESH KHAIRE
July 14, 2015
THE INDIAN PERFORMING RIGHT SOCIETY LTD. (IPRS) AND ORS. Vs. UNION OF INDIA AND ORS.
March 13, 2015
THE JAL RATAN DEEP CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMAR BUILDERS MUMBAI REALTY PRIVATE LIMITED
June 24, 2015
THE JOINT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. MUNAWWAR HOTEL AND ORS.
June 15, 2015
THE KAGAL CO-OP. DOODH VYAVSAIK SANSTHA Vs. PANKAJ DAIRY PRODUCTS AND ORS.
November 23, 2015
THE KARAD URBAN CO-OPERATIVE BANK LIMITED Vs. SUNIL LAXMAN DALVI AND ORS.
December 15, 2015
THE KHATIK MASJID WAKF Vs. SALIMBAI SHAMSHER SHAIKH
December 9, 2015
THE KOPARGAON SAHAKARI SAKHAR KARKHANA LTD. Vs. THE KOLHAPUR SUGAR MILLS LTD. AND ORS.
September 22, 2015
THE MAHARASHTRA HYBRID SEEDS COMPANY LIMITED AND ORS. Vs. THE GOVERNMENT OF MAHARASHTRA
July 27, 2015
THE MAHARASHTRA STATE CO-OP. HOUSING FINANCE COOPERATION LTD. Vs. THE HONBLE MINISTER FOR COOPERATION, MAHARASHTRA STATE AND ORS.
April 9, 2015
THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ARUN AND ORS.
February 26, 2015
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SHANKARRAO KORKE AND ORS.
June 25, 2015
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN
December 7, 2015
THE MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. KALPANA AND ORS.
August 20, 2015
THE MANAGER, MAHARASHTRA KRUSHI UDYOG VIKAS MAHAMANDAL LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
August 11, 2015
THE MANAGING DIRECTOR, G.I.D.C. AND ORS. Vs. BALKRISHNA S.S. KAKODKAR AND ORS.
January 20, 2015
THE MANAGING DIRECTOR, PARNER TALUKA SAHAKARI SAKHAR KARKHANA LIMITED Vs. POPAT MAHIPATI BORKAR
December 5, 2015
THE MEMBER SECRETARY, MAHARASHTRA TRIBLE PUBLIC SCHOOL SOCIETY AND COMMISSIONER Vs. SHANKARRAO UTTAMRAO PATIL AND ORS.
July 16, 2015
THE MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. GANESH NARAYAN VAZE AND ORS.
February 13, 2015
THE MUNICIPAL CORPORATION, JALGAON Vs. MADHUKAR RAJARAM GADHE
June 26, 2015
THE MUNICIPAL CORPORATION, LATUR Vs. SUBHASH SHANKARRAO KHALDE AND ORS.
June 23, 2015
THE MUNICIPAL COUNCIL Vs. RAMDAS DOMAJI KHADATKAR AND ORS.
April 9, 2015
THE NEW AARTI CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KABRA ESTATE & INVESTMENT CONSULTANTS
June 23, 2015
THE NEW INDIA ASSURANCE CO. LTD. Vs. SONALL AND ORS.
October 29, 2015
THE NEW INDIA ASSURANCE CO. LTD. Vs. VIBHAVARI R. FADTE AND ORS.
November 19, 2015
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. LAXMIBAI AND ORS.
December 16, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNIL PARSHARAM GARUD AND ORS.
October 29, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAMOD AND ORS.
August 11, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJNI HARSHWARDHAN SHARMA AND ORS.
November 8, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJNI HARSHWARDHAN SHARMA AND ORS.
August 11, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. RAMRAO LALA BORSE AND ORS.
October 23, 2015
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GAJANAN AND ORS.
September 21, 2015
THE OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD. Vs. NAVDEEP BUILDERS AND ORS.
July 27, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. SHAIKH RAHIM AND ORS.
August 6, 2015
THE ORIENTAL INSURANCE COMPANY Vs. CHANDRAKALA RAMESH SONUNE AND ORS.
January 5, 2015
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VANITA AND ORS.
June 15, 2015
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JAIBUNBI AND ORS.
November 26, 2015
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MADHURI T. RIVONKAR AND ORS.
January 30, 2015
THE PHARMACEUTICALS PRODUCTS OF INDIA LTD. Vs. THE MAHARASHTRA SALES TAX TRIBUNAL AND ORS.
July 28, 2015
THE POLICE INSPECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs. STATE OF GOA AND ORS.
September 16, 2015
THE POONA MERCHANT CHAMBER AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
May 19, 2015
THE PRESIDENT, LOK SHIKSHAN MANDAL AND ORS. Vs. KU. JYOTI UMAKANTJI PAITHANKAR AND ORS.
March 19, 2015
THE PRINCIPAL, INDUSTRIAL TRAINING INSTITUTE AND ORS. Vs. ANANT NIVRUTTI BHURE
April 28, 2015
THE QUEPEM URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
April 17, 2015
THE RATNAKAR BANK LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
September 11, 2015
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPN. Vs. M/S. HOTEL HORIZON PVT. LTD.
December 22, 2015
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. WILLIAMS BEACH RETREAT PVT. LTD.
September 28, 2015
THE SECRETARY, NITI NIKETAN SHIKSHAN SANSTHA AND ORS. Vs. VAISHALI RAMDAS THOTE AND ORS.
August 10, 2015
THE SHIPPING CORPORATION OF INDIA LTD. Vs. MARIANA FELIPA DAS NEVES PEREIRA
July 24, 2015
THE SHRIRAMPUR MUNICIPAL COUNCIL SHRIRAMPUR Vs. LAXMAN CHIMAJI NAMDE AND ORS.
September 3, 2015
THE STATE OF MAHABHARATA AND ORS. Vs. RUSTOM BURZOR JOSHI AND ORS.
August 28, 2015
THE STATE OF MAHARASHTRA Vs. KAILAS
July 20, 2015
THE STATE OF MAHARASHTRA Vs. BALASAHEB RANGARAO PATIL
July 17, 2015
THE STATE OF MAHARASHTRA Vs. RAGHO DHARMA KOLI AND ORS.
July 30, 2015
THE STATE OF MAHARASHTRA Vs. SHANKAR BHIKU WALAPKAR
July 14, 2015
THE STATE OF MAHARASHTRA Vs. AMIR SK. ABDULLA AND ORS.
August 6, 2015
THE STATE OF MAHARASHTRA Vs. BHASKAR SHANKAR WAGH AND ORS.
July 6, 2015
THE STATE OF MAHARASHTRA Vs. SHARAD BALKRISHNA PAWASKAR
July 8, 2015
THE STATE OF MAHARASHTRA Vs. VINOD DAMARKUMAR SHAHI AND ORS.
August 28, 2015
THE STATE OF MAHARASHTRA Vs. BHAGVAN TUKARAM BHOIR AND ORS.
December 8, 2015
THE STATE OF MAHARASHTRA Vs. HARDEEPSING KARNALSINGH DHANOVA AND ORS.
April 29, 2015
THE STATE OF MAHARASHTRA Vs. TUKARAM RAMCHANDRA KOLHE
August 12, 2015
THE STATE OF MAHARASHTRA Vs. KUBER GOVINDRAO MORE
October 20, 2015
THE STATE OF MAHARASHTRA Vs. AJAY RAGHURAM GALAT
August 4, 2015
THE STATE OF MAHARASHTRA Vs. CHANDRAKANT SOPAN KADAM AND ORS.
July 30, 2015
THE STATE OF MAHARASHTRA Vs. RASHID BAGUBHAI SHAIKH AND ORS.
July 3, 2015
THE STATE OF MAHARASHTRA Vs. ARUN AND ORS.
June 18, 2015
THE STATE OF MAHARASHTRA Vs. VASANT AND ORS.
June 18, 2015
THE STATE OF MAHARASHTRA Vs. ANKUSH AND ORS.
September 23, 2015
THE STATE OF MAHARASHTRA Vs. MOHAN SAMPAT KHARAT AND ORS.
August 13, 2015
THE STATE OF MAHARASHTRA Vs. SOMA LAHANU VAYAL AND ORS.
August 13, 2015
THE STATE OF MAHARASHTRA Vs. RAMKISHAN AND ORS.
July 6, 2015
THE STATE OF MAHARASHTRA Vs. RAM SHESHRAO PAWAR AND ORS.
June 11, 2015
THE STATE OF MAHARASHTRA Vs. SANDEEP SAMBHAJI PANWAL AND ORS.
April 30, 2015
THE STATE OF MAHARASHTRA Vs. DHONDAPPA MALIKARJUN AND ORS.
June 11, 2015
THE STATE OF MAHARASHTRA Vs. SANTOSH BABAN MADHE
July 2, 2015
THE STATE OF MAHARASHTRA Vs. NARAYAN NIMBAJI WAKCHAURE
July 14, 2015
THE STATE OF MAHARASHTRA Vs. SATLINGA MAHALINGA KETKALE AND ORS.
June 26, 2015
THE STATE OF MAHARASHTRA Vs. SADASHIV DHONDIRAM PATIL
July 3, 2015
THE STATE OF MAHARASHTRA Vs. KALU SITARAM MANE
June 30, 2015
THE STATE OF MAHARASHTRA Vs. GORAKH PANDURANG JEDHE
June 29, 2015
THE STATE OF MAHARASHTRA Vs. MOJA SOMA PAWAR
March 26, 2015
THE STATE OF MAHARASHTRA Vs. BALASAHEB DNYANESHWAR MURTADAK AND ORS.
February 10, 2015
THE STATE OF MAHARASHTRA Vs. UDHAV SITARAM YADAV AND ORS.
January 20, 2015
THE STATE OF MAHARASHTRA Vs. LALA AND ORS.
June 18, 2015
THE STATE OF MAHARASHTRA Vs. SUDHAKAR MAROTI GIRDE AND ORS.
June 23, 2015
THE STATE OF MAHARASHTRA Vs. ASHOK MUNNA RAI
April 6, 2015
THE STATE OF MAHARASHTRA Vs. MADHAVRAO JALBAJI KARNALE
April 16, 2015
THE STATE OF MAHARASHTRA Vs. AMBADAS DHONDIBA SHELAR
June 9, 2015
THE STATE OF MAHARASHTRA Vs. DEVIDAS KISHANRAO MORE AND ORS.
June 11, 2015
THE STATE OF MAHARASHTRA Vs. ANANDA VEDU PAGAR
June 12, 2015
THE STATE OF MAHARASHTRA Vs. NANDU CHANDRAKANT GAIKWAD AND ORS.
January 8, 2015
THE STATE OF MAHARASHTRA Vs. SUNIL VISHNU OMBASE
January 27, 2015
THE STATE OF MAHARASHTRA Vs. SANTOSH GORAKH PATIL AND ORS.
February 20, 2015
THE STATE OF MAHARASHTRA Vs. RAMESH AMBADAS JOSHI AND ORS.
February 9, 2015
THE STATE OF MAHARASHTRA Vs. MV MSC CLEMENTINA AND ORS.
March 24, 2015
THE STATE OF MAHARASHTRA Vs. CHINDIBAI GANPAT THAKUR AND ORS.
March 19, 2015
THE STATE OF MAHARASHTRA Vs. ANNASAHEB MAHADEV BHANDARE
July 27, 2015
THE STATE OF MAHARASHTRA Vs. ANIL JAGANNATH PAWAR
July 30, 2015
THE STATE OF MAHARASHTRA Vs. SURENDRA RAMCHANDRA MESTRI
August 3, 2015
THE STATE OF MAHARASHTRA Vs. KUMAR BHIMRAO KOLEKAR AND ORS.
March 5, 2015
THE STATE OF MAHARASHTRA Vs. MURLIDHAR SITARAM DATAR
March 23, 2015
THE STATE OF MAHARASHTRA Vs. SUNIL BALWANT PEVEKAR AND ORS.
February 12, 2015
THE STATE OF MAHARASHTRA Vs. ANKUSH NIVRUTTI TAMBE AND ORS.
March 30, 2015
THE STATE OF MAHARASHTRA Vs. BHIMRAO NAGNATH SUTAKAR AND ORS.
January 15, 2015
THE STATE OF MAHARASHTRA Vs. DNYANESHWAR AND ORS.
May 6, 2015
THE STATE OF MAHARASHTRA Vs. NAMDEO SITARAM TITARE AND ORS.
April 23, 2015
THE STATE OF MAHARASHTRA Vs. DEVILAL AND ORS.
February 4, 2015
THE STATE OF MAHARASHTRA Vs. MOHSIN AND ORS.
February 5, 2015
THE STATE OF MAHARASHTRA Vs. PARASHURAM VISHWANATH HULE
February 24, 2015
THE STATE OF MAHARASHTRA Vs. MAHEBOOB KHAN AND ORS.
March 9, 2015
THE STATE OF MAHARASHTRA Vs. SAHEBRAO LAXMAN DAHIWAL
March 5, 2015
THE STATE OF MAHARASHTRA Vs. VISHWAS VIJAN GEDAM
March 20, 2015
THE STATE OF MAHARASHTRA Vs. PADUBIDRI DAMODHAR SHENOY
March 30, 2015
THE STATE OF MAHARASHTRA Vs. ABDUL KARIM ABDUL KADAR
February 12, 2015
THE STATE OF MAHARASHTRA Vs. SHRIPATI PANDURANG PATIL AND ORS.
January 15, 2015
THE STATE OF MAHARASHTRA Vs. MAHENDRAKUMAR SHADIRAM SOOD
January 15, 2015
THE STATE OF MAHARASHTRA Vs. RAGHUNATH RAMCHANDRA SABLE
June 29, 2015
THE STATE OF MAHARASHTRA Vs. SHESHRAO
January 22, 2015
THE STATE OF MAHARASHTRA Vs. SURESH JAYRAM KOLI AND ORS.
March 5, 2015
THE STATE OF MAHARASHTRA Vs. GUNDU AND ORS.
April 9, 2015
THE STATE OF MAHARASHTRA Vs. BABARAO BALAJI SHINDE AND ORS.
March 12, 2015
THE STATE OF MAHARASHTRA Vs. MADHAV AND ORS.
February 26, 2015
THE STATE OF MAHARASHTRA Vs. ASHWIN HARIRAM RUPAREL AND ORS.
September 23, 2015
THE STATE OF MAHARASHTRA Vs. RAMRAO AND ORS.
November 24, 2015
THE STATE OF MAHARASHTRA Vs. SHESHRAO SHANKARRAO RAUT AND ORS.
November 17, 2015
THE STATE OF MAHARASHTRA Vs. RAMESH LINGRAM MAHAJAN AND ORS.
November 21, 2015
THE STATE OF MAHARASHTRA Vs. SAINATH AND ORS.
September 2, 2015
THE STATE OF MAHARASHTRA Vs. BALWANTSINGH ROUTELA
March 8, 2015
THE STATE OF MAHARASHTRA Vs. BALWANTSINGH ROUTELA
August 3, 2015
THE STATE OF MAHARASHTRA Vs. KRISHNA RAMCHANDRA GAWAND
August 25, 2015
THE STATE OF MAHARASHTRA Vs. ANIL NARAYAN PAWAR AND ORS.
July 2, 2015
THE STATE OF MAHARASHTRA Vs. SHANKAR OMKAR CHAVAN AND ORS.
July 23, 2015
THE STATE OF MAHARASHTRA Vs. PALJI NARAYAN SAPARIA AND ORS.
July 13, 2015
THE STATE OF MAHARASHTRA Vs. MOHAMMAD MANNAN AKTAR SHAIKH AND ORS.
July 21, 2015
THE STATE OF MAHARASHTRA Vs. RAJESHWAR RAGHUNATH BIJAMWAR
August 31, 2015
THE STATE OF MAHARASHTRA Vs. KISHOR RAMDAS DABHADE & ORS.
August 27, 2015
THE STATE OF MAHARASHTRA Vs. SHIRISH
December 9, 2015
THE STATE OF MAHARASHTRA Vs. KISHAN TULSHIRAM PANCHAL
September 1, 2015
THE STATE OF MAHARASHTRA Vs. DEVIDAS ANANDRAO BAVISKAR AND ORS.
September 9, 2015
THE STATE OF MAHARASHTRA Vs. RAOSAHEB YESHWANT JADHAV AND ORS.
April 30, 2015
THE STATE OF MAHARASHTRA Vs. CHAND BEG
April 27, 2015
THE STATE OF MAHARASHTRA Vs. HIRASING DALLUCHAND SABLE
April 20, 2015
THE STATE OF MAHARASHTRA Vs. ANANT DEVIDAS PATHAK
March 24, 2015
THE STATE OF MAHARASHTRA Vs. GANESH VIJAY JOSHI AND ORS.
August 28, 2015
THE STATE OF MAHARASHTRA Vs. BABAN SHANKAR DAPHAL AND ORS.
August 25, 2015
THE STATE OF MAHARASHTRA Vs. ANANDA SHIVA SUTAR AND ORS.
March 5, 2015
THE STATE OF MAHARASHTRA Vs. SHIVSAMBH AND ORS.
March 19, 2015
THE STATE OF MAHARASHTRA Vs. BALASAHEB DASHRATH SHEP AND ORS.
May 5, 2015
THE STATE OF MAHARASHTRA Vs. MAROTI PUTAJI TAGADPALLE
April 30, 2015
THE STATE OF MAHARASHTRA Vs. DNYANDEO RAMCHANDRA NARALE AND ORS.
March 5, 2015
THE STATE OF MAHARASHTRA Vs. PANDURANG LAXMAN KHAIRNAR AND ORS.
June 19, 2015
THE STATE OF MAHARASHTRA Vs. BABARAO BALAJI SHINDE AND ORS.
December 3, 2015
THE STATE OF MAHARASHTRA Vs. BABURAO SADASHIO MHASKE
December 10, 2015
THE STATE OF MAHARASHTRA Vs. MADHUKAR MARUTI SABALE
June 18, 2015
THE STATE OF MAHARASHTRA Vs. SHATRUGHNA BABAN MESHRAM
October 12, 2015
THE STATE OF MAHARASHTRA Vs. SURESH GANESH JADHAV
October 5, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. NARESH RAJESHWARRAO PATIL AND ORS.
March 25, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. ARMAN GULZAR TADVI AND ORS.
March 12, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. NAMDEO
June 11, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. DADARAOJI PANDURANGJI GAINAR
June 22, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. SUDHIR AND ORS.
January 21, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. ANANT AND ORS.
January 29, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. SANDEEP LAXMAN TIRUKHE AND ORS.
September 1, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. NARAYAN BHAUSAHEB WAMAN (VENDOR) AND ORS.
August 26, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. GANPATI AND ORS.
November 21, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. SHANKAR VITTHAL GULAVE AND ORS.
July 6, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. VIMAL DAGDU SHINDE
August 19, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. SHANKAR VITTHAL GULAVE AND ORS.
June 7, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. BHASKAR ASRUBA SATPUTE
July 6, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. DNYANOBA BHIMRAO YADAV AND ORS.
October 8, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. DHONDIRAM TANVANAPPA CHIVATE AND ORS.
February 27, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. MAHEBOOBBI
May 5, 2015
THE STATE OF MAHARASHTRA AND ORS. Vs. IMTIYAZUDDIN BASHIRUDDIN PATEL AND ORS.
March 25, 2015
THE STOCK EXCHANGE, MUMBAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2) AND ORS.
October 15, 2015
THE SUPERINTENDENT OF POLICE Vs. SATISH AND ORS.
June 18, 2015
THE TRAINING MANAGER, ZONAL TRAINING CENTRE, PUNJAB NATIONAL BANK AND ORS. Vs. MEERABAI AND ORS.
September 4, 2015
THE UNION OF INDIA Vs. GULAM HUSSAIN MUHAMMAD MUNIR NALKHANDE AND ORS.
October 1, 2015
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. PANCHFULABAI AND ORS.
August 3, 2015
THE UNIVERSITY OF PUNE Vs. STATE OF MAHARASHTRA AND ORS.
March 13, 2015
THE VAISHYA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. ALKA TORASKAR AND ORS.
July 1, 2015
THE VILLAGE PANCHAYAT OF BETQUI-CANDOLA Vs. GOAN PARADISE AND ORS.
September 4, 2015
THE ZILLA PARISHAD Vs. MAYA TUKARAM SONAWANE
June 17, 2015
THE ZONAL MANAGER, THE MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. RAMKISAN JAISWAL
June 24, 2015
THOTA SAYYED Vs. UNION OF INDIA
April 7, 2015
TIGRANIA METAL & STEEL INDUSTRIES P. LTD. Vs. COMMR. OF CENTRAL EXCISE
February 27, 2015
TILOTTAMA Vs. STATE OF MAHARASHTRA AND ORS.
June 16, 2015
TNT INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (II) AND ORS.
October 12, 2015
TOP SECURITY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
July 13, 2015
TRADE WINGS HOTELS LIMITED Vs. STATE OF GOA
September 1, 2015
TRAJANO DMELLO Vs. STATE OF GOA AND ORS.
December 17, 2015
TRAMBAK BABUJI SANAP Vs. STATE OF MAHARASHTRA AND ORS.
October 29, 2015
TRANSCON SHETH CREATORS PVT LTD Vs. STATE OF MAHARASHTRA
December 23, 2015
TRANSPORT AND DOCK WORKERS UNION, MUMBAI Vs. SHREE SADGURU KRUPA FREIGHT SERVICES, RAIGAD
August 14, 2015
TRILOK BOTHRA AND ORS. Vs. CHANDRASHEKHAR GOVINDGIR GIRI AND ORS.
April 10, 2015
TRIMURTI EXPORTS AND ORS. Vs. MODELAMA EXPORTS LIMITED
August 7, 2015
TRYAMBAK Vs. THE BANK OF MAHARASHTRA AND ORS.
September 23, 2015
TSERING TOBGES Vs. UNION OF INDIA AND ORS.
August 28, 2015
TUKARAM Vs. THE STATE OF MAHARASHTRA
September 7, 2015
TUKARAM Vs. THE STATE OF MAHARASHTRA
July 9, 2015
TUKARAM Vs. SAYYED ZAHURUL-HAQU AND ORS.
December 15, 2015
TUKARAM ICCHARAM PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
June 9, 2015
TUKARAM KRUSHNAJI PARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 28, 2015
TULIP HOTELS PVT LTD Vs. TRADE WINGS LTD AND ORS
October 1, 2015
TULIP HOTELS PVT. LTD. AND ORS. Vs. TRADE WINGS LTD. AND ORS.
January 10, 2015
TULSA AND ORS. Vs. SITA AND ORS.
September 10, 2015
TULSHIDAS Vs. THE MAHATMA PHULE KRISHI VIDYAPEETH AND ORS.
September 22, 2015
TULSHIRAM BABASAHEB MULIK Vs. THE STATE OF MAHARASHTRA
July 6, 2015
TULSHIRAM NARAYAN PARDHI Vs. THE STATE OF MAHARASHTRA
March 25, 2015
TUSHAR JIVRAM CHAUHAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 24, 2015
TUSHAR NAJUKRAO PUNDKAR Vs. STATE OF MAHARASHTRA
December 17, 2015
TWIN & DECCAN BUILDERS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 31, 2015
UBALDO FERNANDES AND ORS. Vs. STATE
April 15, 2015
UCO BANK Vs. SULBHA MANGESH NAIK AND ORS.
April 8, 2015
UDAY MADHAVRAO PATWARDHAN AND ORS. Vs. SANGLI, MIRAJ & KUPWAD MUNICIPAL CORPORATION AND ORS.
January 9, 2015
UDAY MADHU RAWAL & ORS. Vs. THE STATE OF MAHARASHTRA
December 5, 2015
UDDHAV Vs. MEENA AND ORS.
November 18, 2015
UDDHAVRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
February 12, 2015
UJJWAL GORAKSHAN SANSTHA Vs. STATE OF MAHARASHTRA AND ORS.
September 9, 2015
UJWAL NARAYANRAO CHIRDE AND ORS. Vs. UNION OF INDIA AND ORS.
April 29, 2015
ULHAS Vs. THE STATE OF MAHARASHTRA
January 30, 2015
ULHAS KHEMU CHODANKAR ALIAS CHANDRAMOHAN CHODANKAR Vs. MUKTABAI VASSANT KAMAT
July 4, 2015
ULHAS S. PARAB Vs. THE VISITOR OF GOA UNIVERSITY AND ORS.
April 1, 2015
ULTRATECH CEMENT LTD. Vs. UNION OF INDIA
February 11, 2015
ULTRATECH CEMENT LTD. AND ORS. Vs. DALMIA CEMENT BHARAT LTD.
January 29, 2015
UMAKANT KISAN MANE Vs. THE DEAN, RAJAWADI MUNICIPAL HOSPITAL AND ORS.
December 21, 2015
UMAKANT KISAN MANE Vs. DEAN, RAJAWADI MUNICIPAL HOSPITAL, GHATKOPAR (EAST)
December 22, 2015
UMANATH NAIK AND ORS. Vs. VINAYAK SHRINIVAS NAIK AND ORS.
June 23, 2015
UMASHANKAR DHANNU KOLI Vs. AJABRAO ANANDA AWACHAR
October 27, 2015
UMESH Vs. THE STATE OF MAHARASHTRA
July 30, 2015
UMESH AND ORS. Vs. STATE OF MAHARASHTRA
August 26, 2015
UMESH JAGNU SARJARE Vs. STATE OF MAHARASHTRA
November 27, 2015
UMESH JAGNU SARJARE Vs. THE STATE OF MAHARASHTRA
July 15, 2015
UMESH RAJABHAU KHANDEKAR Vs. THE STATE OF MAHARASHTRA
March 26, 2015
UNIMERS INDIA LTD. APPLICANT/ORIG.DEFT.NO.1 IN THE MATTER BETWEEN : ICICI BANK LIMITED Vs. UNIMERS INDIA LTD.
January 6, 2015
UNION OF INDIA Vs. INDUSIND BANK LTD. AND ORS.
July 27, 2015
UNION OF INDIA Vs. SARATHI ENTERPRISES
April 20, 2015
UNION OF INDIA Vs. J.P. YADAV
April 20, 2015
UNION OF INDIA Vs. K.P. TRADERS
April 20, 2015
UNION OF INDIA Vs. P.M. WAGH
January 9, 2015
UNION OF INDIA Vs. SHYAMA CHARAN AGARWALA
January 21, 2015
UNION OF INDIA Vs. AIRWIDE EXPRESS CARGO AND ORS.
April 6, 2015
UNION OF INDIA Vs. BRIGHT POWER PROJECT (I) PVT. LTD.
April 7, 2015
UNION OF INDIA Vs. VINAY AGARWAL
May 6, 2015
UNION OF INDIA Vs. RASHTRIYA KARMACHARI UNION (I) AND ORS.
April 21, 2015
UNION OF INDIA Vs. NANDABAI AND ORS.
August 6, 2015
UNION OF INDIA Vs. KESHARIA CONCRETE PRODUCTS
June 26, 2015
UNION OF INDIA Vs. DIMPLE D. SHETH
October 26, 2015
UNION OF INDIA Vs. PRADEEP UTTAM GID
July 31, 2015
UNION OF INDIA Vs. VEERUMAL DULARAM NAINWANI AND ORS.
March 26, 2015
UNION OF INDIA Vs. SANGEETA W/O DEVIDAS SONKAMBLE AND OTHERS
July 27, 2015
UNION OF INDIA Vs. MOHMAD HUSSAIN AND ORS.
September 28, 2015
UNION OF INDIA AND ORS. Vs. RAOSAHEB SHANKAR KALE AND ORS.
March 13, 2015
UNION OF INDIA AND ORS. Vs. ANANDRAO SHANKARRAO
June 24, 2015
UNION OF INDIA AND ORS. Vs. PRAKASH KASIRAM VYAVAHARE
June 24, 2015
UNION OF INDIA AND ORS. Vs. SUMLA SHANKAR CHAVAN
February 4, 2015
UNION OF INDIA AND ORS. Vs. PRAKASH AND ORS.
April 9, 2015
UNITED BREWERIES (HOLDINGS) LTD. AND ORS. Vs. 3I INFOTECH TRUSTEESHIP SERVICES LTD. AND ORS.
April 16, 2015
UNITED INDIA INSURANCE CO LTD Vs. SAISH SHIVANAND RAIKAR
March 27, 2015
UNITED INDIA INSURANCE CO. Vs. MULLA CHANDPASHA AND ORS.
December 17, 2015
UNITED INDIA INSURANCE CO. AND ORS. Vs. BHIMRAO VISAHVANATH KANSE AND ORS.
July 27, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. DILAWAR MAHEBUB ATTAR AND ORS.
November 16, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SHAIKH AKBAR NAJIR AND ORS.
March 26, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL KHALIL
June 11, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SNEHAL SUDHIR WATE AND ORS.
July 17, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NILKANTH S/O RAMRAOJI FUKE AND ORS
August 19, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANJARI DILIP CHUNEKAR AND ORS.
September 11, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. SONAL DHARMENDRA PAWAR AND ORS.
November 26, 2015
UNITED SHIPPERS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 5, 2015
UNIVERSAL TRANSPORT SERVICE AND ORS. Vs. MAHARASHTRA STATE WAREHOUSING CORPORATION AND ORS.
April 30, 2015
URAN EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 28, 2015
URDU EDUCATION ASSOCIATION AND ORS. Vs. FARRUKH ARA KHHATUN AND ORS.
May 8, 2015
URMI DEEPAK KADIA Vs. STATE OF MAHARASHTRA
August 11, 2015
USHA UDDHAV CHANPHANE Vs. UDDHAV CHIRKUT CHANPHANE
August 6, 2015
UTSAV SAFETY SYSTEMS PVT LTD Vs. STATE OF GOA
July 16, 2015
UTSAV SAFETY SYSTEMS PVT. LTD. AND ORS. Vs. STATE OF GOA AND ORS.
July 16, 2015
UTTAM Vs. THE STATE OF MAHARASHTRA AND ORS.
July 7, 2015
UTTAM Vs. OMPRAKASH AND ORS.
February 20, 2015
UTTAM BABAN ABHANG Vs. DURWANI KARMACHARI SAHAKARI PATSANSTHA MARYADIT AND ORS.
February 18, 2015
UTTAM GALVA STEELS LTD. Vs. COMMISSIONER OF C. EX. & CUS.
January 28, 2015
UTTAMRAO S/O. RAMBHAU RAUT Vs. THE STATE OFMAHARASHTRA
October 27, 2015
UTTARESHWAR RAMCHANDRA DEVKAR Vs. THE STATE OF MAHARASHTRA
July 8, 2015
UTV MOTION PICTURES AND ORS. Vs. MURPHY ENTERPRISES AND ORS.
December 7, 2015
V.M. KARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
April 20, 2015
V.M. SALGAOCAR & BROS. LTD. Vs. M.V. PRIYAMVADA AND ORS.
March 18, 2015
V.M. SALGAOCAR & BROTHER PVT. LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
April 22, 2015
V.M. SALGAONCAR SALES INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
May 7, 2015
VADILAL DAIRY INTERNATIONAL LTD. Vs. THE STATE OF MAHARASHTRA
September 1, 2015
VAIBHAV Vs. CHHYA
January 13, 2015
VAIBHAV BASANTKUMAR SHUKLA AND ORS. Vs. LORNA CORDEIRO AND ORS.
October 27, 2015
VAIDYA NARENDRA Vs. STATE OF MAHARASHTRA AND ORS.
May 8, 2015
VAIDYAKIYA KARMACHARI SANGHATANA, AHMEDNAGAR DISTRICT AND ORS. Vs. PRAVARA MEDICAL TRUST
December 21, 2015
VAISHALI @ SONALI Vs. SHESHERAO S/O RAMBHAU
February 12, 2015
VAISHALI A. WAGHMARE Vs. ANIL P. WAGHMARE AND ORS.
December 10, 2015
VALECHA ENGINEERING LIMITED AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA (I.A.D.)
September 8, 2015
VALLABHDAS Vs. PRITAMSINGH HARDARSHING AND ORS.
October 13, 2015
VALPOI VALLEY BOTANICALS PVT. LTD. Vs. ANIL ASHOK JAWARE
August 10, 2015
VAMAN ANANT PRABHU GAONKAR AND ORS. Vs. THE DY. COLLECTOR AND LAND ACQUISITION OFFICER AND ORS.
February 24, 2015
VANA Vs. THE STATE OF MAHARASHTRA
July 30, 2015
VANDANA Vs. THE STATE OF MAHARASHTRA
February 5, 2015
VANDANA VIJAY WABALE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2015
VANITA ANIL KRIPALANI Vs. ANIL PARSRAM KRIPALANI
May 8, 2015
VANITA OM AGRAWAL INDIAN HABITANT Vs. CHARISMA BUILDERS LIMITED
July 3, 2015
VANKATESH Vs. THE STATE OF MAHARASHTRA AND ORS.
April 8, 2015
VANVAIBHAV SHIKSHAN MANDAL AND ORS. Vs. NASRAT FARID SHEIKH AND ORS.
May 5, 2015
VARIETY FOOD PRODUCTS Vs. HARNIK GENERAL FOODS PRIVATE LIMITED AND ORS.
October 6, 2015
VARSHA VINESH PALYEKAR Vs. VINESH GAJANAN PALYEKAR
September 11, 2015
VARUN BEVERAGES LTD Vs. ABHAY SHAH
June 30, 2015
VASANT Vs. PUSHPA
July 28, 2015
VASANT Vs. THE STATE OF MAHARASHTRA AND ORS.
February 4, 2015
VASANT Vs. SANYOGITA VASANT PAWAR AND ORS.
September 2, 2015
VASANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 21, 2015
VASANT AND ORS. Vs. THE STATE OF MAHARASHTRA
September 10, 2015
VASANT D. DHAMALE AND ORS. Vs. NARAYAN S. PAYGUDE
August 6, 2015
VASANT MAHADEO GUJAR AND ORS. Vs. BAITULLA ISMAIL SHAIKH AND ORS.
August 4, 2015
VASANT MAHADEO POWAR Vs. STATE OF MAHARASHTRA AND ORS.
July 31, 2015
VASANT MANAJI KAMBLE Vs. CHAIRMAN, BHASKAR PANDURANG HIWALE EDUCATION SOCIETY AND ORS.
July 13, 2015
VASANT NAMDEV Vs. UNION OF INDIA
November 30, 2015
VASANT PANDURANG GURAO Vs. STATE OF MAHARASHTRA
December 11, 2015
VASANT S GALA Vs. STATE OF MAHARASHTRA
April 28, 2015
VASANT SANTOSHRAO PALWE Vs. GOVERNMENT OF MAHARASHTRA
February 17, 2015
VASANT SHANKAR MANE Vs. WAMAN VITTHAL CHINDHE AND ORS.
January 30, 2015
VASANT SHANKAR WALANJ Vs. IRIS FERNANDES
January 6, 2015
VASANT VITHAL GAWAND Vs. SHANTARAM TUKARAM GAWAND AND ORS.
October 28, 2015
VASANTDADA PATIL PRATISHTHAN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
August 14, 2015
VASANTLAL CHANDANMAL BHALGHAT AND ORS. Vs. ZUMBERLAL GHEVARCHAND BOTHRA AND ORS.
July 29, 2015
VASANTRAO AND ORS. Vs. AURANGABAD MUNICIPAL CORPORATION AND ORS.
March 5, 2015
VASANTRAO NAIK SHETKARI SAHAKARI TRUST Vs. C.C.E. & CUS., NAGPUR
October 9, 2015
VASANTRAO RAMCHANDRA PATIL Vs. THE STATE OF MAHARASHTRA
July 17, 2015
VASCO-DA-GAMADISTILLERIES PVT LTD Vs. COMMISSIONER OF EXCISE
September 3, 2015
VASCON ENGINEERS LTD. Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
July 9, 2015
VASEEM IQBAL KAPADIA Vs. UNION OF INIDA AND ORS.
June 29, 2015
VASSANTRAM MEHTA & CO. (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
April 17, 2015
VASUDEO AND ORS. Vs. THE SUB DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE
March 4, 2015
VATCHALABAI SHANKARRAO SHEWATKAR AND ORS. Vs. ZUBEDABANO JAHAR AHMED AND ORS.
October 8, 2015
VBHC, MUMBAI VALUE HOMES PVT. LTD. Vs. LAXMAN BHOIR AND ORS.
July 3, 2015
VECTOR PROGRAM PVT. LTD. AND ORS. Vs. STANDARD CHARTERED BANK AND ORS.
July 31, 2015
VEENA NALIN MERCHANT Vs. MESSRS LALJEE GODHOO & CO
May 6, 2015
VEENA RAMCHANDRA PATEL Vs. BAKHTAWAR ARZAN GHADIALLY
June 16, 2015
VEENA WD/O DILIP GOREY Vs. PRAFULLA GOPALRAO WAGHMARE
April 6, 2015
VENAND S/O LEELADHAR WANJARI Vs. JYOTI W/O VENAND WANJARI
September 4, 2015
VENKATESH M. KAREKAR AND ORS. Vs. ROSEMARY FERNANDES AND ORS.
October 15, 2015
VENKATESH SADANAND PAI Vs. KANCHAN A. SHENVI KAKODKAR AND ORS.
July 3, 2015
VENUBAI VALUJI TALEKAR (AWARI) AND ORS. Vs. RANJANA RAMESH NISAL AND ORS.
February 25, 2015
VIDARBHA BOTTLERS PRIVATE LIMITED AND ORS. Vs. DEVILAL HARDEOLAL JAISWAL AND ORS.
September 23, 2015
VIDARBHA INDUSTRIES ASSOCIATION (VIA) AND ORS. Vs. UNION OF INDIA AND ORS.
July 2, 2015
VIDARBHA KABADDI ASSOCIATION AND ORS. Vs. THE AMATEUR KABADDI FEDERATION OF INDIA AND ORS.
July 28, 2015
VIDARBHA LIQUOR CORPORATION Vs. THE STATE OF MAHARASHTRA AND ORS.
February 24, 2015
VIDARBHA SAHITYA SANGH Vs. HIRAMAN NATHUJI DHANGE AND ORS.
June 15, 2015
VIDARBHA TAXPAYERS ASSOCIATION (VTA) AND ORS. Vs. STATE OF MAHARASHTRA, URBAN DEVELOPMENT DEPARTMENT AND ORS.
December 5, 2015
VIJAY Vs. THE DIRECTOR
January 6, 2015
VIJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
February 13, 2015
VIJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
October 29, 2015
VIJAY Vs. STATE OF MAHARASHTRA
August 25, 2015
VIJAY AMBADAS PAWAR Vs. AMRUT VASANTRAO DESHMUKH
September 22, 2015
VIJAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 22, 2015
VIJAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 26, 2015
VIJAY BHAGWANTA VARPE Vs. SHANTABAI MOHAN MHASKE AND ORS.
August 4, 2015
VIJAY BHUJANGRAO DESHMUKH AND ORS. Vs. ZILLA PARISHAD, AMRAVATI AND ORS.
April 13, 2015
VIJAY DASHRATH PANDAGALE Vs. STATE OF MAHARASHTRA
February 11, 2015
VIJAY DATTATRAY NAIK Vs. MAKARAND V. NAIK AND ORS.
February 27, 2015
VIJAY GANGADHAR DANDE AND ORS. Vs. DILIP GYANCHAND KHEMANI
February 4, 2015
VIJAY GANPAT MOGRE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 16, 2015
VIJAY JAYANT TEJALE Vs. THE STATE OF MAHARASHTRA
August 10, 2015
VIJAY JAYANT TEJALE Vs. THE STATE OF MAHARASHTRA
October 8, 2015
VIJAY KHAIRATILAL BHATIA Vs. ASHWIN RAMESH MITTAL
August 14, 2015
VIJAY KHAIRATILAL BHATIA Vs. BHAGIRATH CHANDULAL ARYA AND ORS.
August 4, 2015
VIJAY KHAIRATILAL BHATIA Vs. BHAGIRATH CHANDULAL ARYA & ANR.
August 14, 2015
VIJAY KHAIRATILAL BHATIA AND ORS. Vs. BELA KAMLESH GANERIWALA AND ORS.
August 14, 2015
VIJAY KUMAR S/O VASANTRAO KAVISHWAR Vs. STATE OF MAHARASHTRA
January 16, 2015
VIJAY LAXMAN BHIKE Vs. STATE OF GOA AND ORS
July 23, 2015
VIJAY NAMDEORAO BALAPURE Vs. VICE-PRESIDENT AND DIVISIONAL DIRECTOR, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
March 25, 2015
VIJAY PRABHAKAR DESALE Vs. THE STATE OF MAHARASHTRA
February 23, 2015
VIJAY SEVASHANKAR UPADHYAY Vs. STATE OF MAHARASHTRA
November 19, 2015
VIJAY SHANTARAM MANDAVKAR Vs. STATE OF MAHARASHTRA
February 6, 2015
VIJAY UDHYOG Vs. THE COMMISSIONER OF INCOME TAX
April 9, 2015
VIJAYA W/O BALASAHEB DESHMUKH Vs. SANDHYA W/O RAVINDRA DESHMUKH
March 17, 2015
VIJAYANAND Vs. PRERNA
January 15, 2015
VIJAYDEEP HOTELS PVT. LTD. Vs. UNION OF INDIA
July 27, 2015
VIJAYKUMAR Vs. STATE OF MAHARASHTRA AND ORS.
March 25, 2015
VIJAYKUMAR AND ORS. Vs. THE DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS.
August 27, 2015
VIJAYKUMAR DWARKADAS SHARMA Vs. DAMODAR RAMKRUSHNADAS KOWALE
March 10, 2015
VIJAYKUMAR RAMRATANLAL JAISWAL AND ORS Vs. JOSHI TRUST AND ORS
July 8, 2015
VIJAYLAXMI ANANDRAO MUJUMDAR AND ORS. Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ORS.
March 19, 2015
VIJAYRAJ R. DESAI Vs. STATE
December 10, 2015
VIJAYRAJ R. DESSAI Vs. STATE AND ORS.
April 17, 2015
VIJAYSINGH Vs. SHRI DHANORKAR ADHUNIK GRAM JEEVAN SHIKSHAN PRASARAK MANDAL AND ORS.
October 1, 2015
VIKAS Vs. THE STATE OF MAHARASHTRA
July 29, 2015
VIKAS Vs. THE STATE OF MAHARASHTRA
March 5, 2015
VIKAS Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2015
VIKAS Vs. STATE OF MAHARASHTRA AND ORS.
November 16, 2015
VIKAS Vs. MEGHA VIKAS
December 14, 2015
VIKAS AND ORS. Vs. STATE OF MAHARASHTRA
August 25, 2015
VIKAS BABURAO PATIL-SHIRGAONKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
March 25, 2015
VIKAS BALAKDAS MAHANT Vs. SAVITA VIKAS MAHANT AND ORS.
September 9, 2015
VIKAS SHIKSHAN SANSTHA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
August 21, 2015
VIKASH Vs. VIDYA
July 29, 2015
VIKHE PATIL FOUNDATIONS Vs. UNION OF INDIA AND OTHERS
August 14, 2015
VIKRAM Vs. THE STATE OF MAHARASHTRA
April 15, 2015
VIKRAM RANGNATH KESHBHAT Vs. THE STATE OF MAHARASHTRA
September 30, 2015
VIKRAM SABOO AND ORS. Vs. SICOM LTD.
July 20, 2015
VIKRAMSINGH VILAS KHADE AND ORS. Vs. THE STATE OF MAHARASHTRA
July 17, 2015
VIKRANT RAJKUMAR GUPTA Vs. THE STATE OF MAHARASHTRA
January 22, 2015
VILAS Vs. STATE OF MAHARASHTRA
September 23, 2015
VILAS AND ORS. Vs. THE STATE OF MAHARASHTRA
February 11, 2015
VILAS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 22, 2015
VILAS ARJUN PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
April 29, 2015
VILAS MOHAN PATIL Vs. DHANKORBAI VILAS PATIL
February 16, 2015
VILAS SARJERAO KADAM Vs. THE STATE OF MAHARASHTRA
March 27, 2015
VILAS YADAVRAO NIMBALKAR Vs. THE STATE OF MAHARASHTRA
November 17, 2015
VILASRAO BHAUSO SHINDE AND ORS. Vs. SANGLI DISTRICT CENTRAL CO-OPERATIVE BANK AND ORS.
April 18, 2015
VILASRAO DESHMUKH SHIKSHAN PRASARAK Vs. HONBLE MEMBER, SCHOOL TRIBUNAL, AMRAVATI
April 28, 2015
VILASRAO SHRIPATRAO PATIL Vs. PRATAPSINGH RANOJIRAO DESAI AND ORS.
August 28, 2015
VILLAGE PANCHAYAT OF BETQUI-CANDOLA Vs. GOAN PARADISE
September 2, 2015
VIMAL HARIBHAU NAIK Vs. STATE OF MAHARASHTRA
May 5, 2015
VIMAL M. PUJARI AND ORS. Vs. GANESH M. KONAR AND ORS.
March 19, 2015
VIMAL R. AMBANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 20, 2015
VIMALABAI Vs. GANESH AND ORS.
February 25, 2015
VIMALBAI SAHEBRAO GAWAI AND ORS. Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI AND ORS.
June 29, 2015
VINAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 16, 2015
VINAYAK Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH AND ORS.
January 29, 2015
VINAYAK Vs. THE STATE OF MAHARASHTRA AND ORS.
February 26, 2015
VINAYAK ASHISH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ESSAR ENTERPRISES AND ORS.
August 25, 2015
VINESH FAL DESAI Vs. SUPERINTENDENT OF COLVALE JAIL
December 10, 2015
VINITA Vs. YASHODHARA AND ORS.
February 11, 2015
VINOD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 8, 2015
VINOD D. GANGWAL Vs. STATE OF MAHARASHTRA AND ORS.
October 30, 2015
VINOD GOPAL DALVI AND ORS. Vs. THE STATE OF MAHARASHTRA
February 16, 2015
VINOD HINIGORANI Vs. THE SECURITIES & EXCHANGE BOARD OF INDIA AND ORS.
March 10, 2015
VINOD KANABAR Vs. STATE OF MAHARASHTRA AND ORS.
December 9, 2015
VINOD KUMAR MATHUR Vs. UNION OF INDIA
March 9, 2015
VINOD RAMGOPALJI MAHESHWARI Vs. SHOBHA AND ORS.
June 23, 2015
VINOD S/O PANDURANG GHORAD Vs. STATE OF MAHARASHTRA
February 17, 2015
VINOD S/O. RAMBHAU WANKHADE Vs. UJJWAL S/O. RAMESH CHANDRA AGRAWAL
February 13, 2015
VINYL CHEMICALS INDIA LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 28, 2015
VIRAJ GOVEKAR Vs. STATE OF GOA
January 30, 2015
VIRANGNA BHARDWAJ Vs. UNION BANK OF INDIA AND ORS.
September 11, 2015
VIRATNA VIDYABANICH AND ORS. Vs. MOHAN J. JHANGIANI AND ORS.
September 8, 2015
VIRENDRAKUMAR RATANCHAND BANTHIA Vs. AZIM BRADRUDDIN MUKHARI
June 16, 2015
VISAKHA PETROLEUM PRODUCTS PVT LTD Vs. B L BANSAL
March 4, 2015
VISHAL NANDKUMAR DHADVAD INDIRA NAGAR Vs. CENTRAL BANK OF INDIA, CHAIRMAN AND MANAGING DIRECTOR
March 20, 2015
VISHAL SHKISHAN PRASARAK MANDAL, DHULE Vs. THE STATE OF MAHARASHTRA AND ORS.
October 12, 2015
VISHANT SATYAVIJAY NAIK Vs. SHREYANS KUMAR JAIN AND ORS.
April 16, 2015
VISHNU Vs. THE STATE OF MAHARASHTRA
March 18, 2015
VISHNU Vs. STATE OF MAHARASHTRA
February 2, 2015
VISHNU Vs. THE STATE OF MAHARASHTRA
August 21, 2015
VISHNU BARKYA TUMBADA Vs. THE STATE OF MAHARASHTRA
April 30, 2015
VISHNU SHRIHARI KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
June 8, 2015
VISHRAM KRISHNA KANTAK AND ORS. Vs. CANACONA MUNICIPAL COUNCIL AND ORS.
June 26, 2015
VISHRAM SINGBAL Vs. THE STATE OF GOA AND ORS.
March 27, 2015
VISHWABHARTI GRUHA NIRMAN SAHAKARI SANSTHA LIMITED Vs. VINAYAK SHANKARRAO PARKHE
January 8, 2015
VISHWANATH Vs. ADDITIONAL COLLECTOR AND ORS.
April 6, 2015
VISHWANATH DNYANOBA KIRADE Vs. NAV AKANKSHA MAHILA MANDAL AND ORS.
February 5, 2015
VISHWANATH YESHWANT ROHOKALE AND ORS. Vs. NARAYAN GUNAJI ROHOKALE AND ORS.
January 30, 2015
VISHWAS AND ORS. Vs. THE STATE OF MAHARASHTRA
March 3, 2015
VISHWAS CHANDAR NEJDAR-MANE Vs. SHRI CHHATRAPATI RAJARAM SAHAKARI SAKHAR KARKHANA LTD. AND ORS.
February 26, 2015
VITHAL KONDIBA PADGHANE Vs. THE STATE OF MAHARASHTRA
October 6, 2015
VITHALNAGAR COOPERATIVE HOUSING SOCIETY Vs. THE DIVISIONAL JOINT REGISTRAR AND ORS.
February 4, 2015
VITHOBA NINGAPPA TALWAR Vs. THE STATE OF MAHARASHTRA
March 27, 2015
VITO JOAO LOBO E SOUZA TICLO Vs. NUNO XAVIER LOBO DE SOUZA TICLO
June 12, 2015
VITORIA AND ORS. Vs. RAJENDRA VITTHAL BAHIRAT AND ORS.
August 25, 2015
VITTHAL AND ORS. Vs. SHRIKISAN AND ORS.
September 16, 2015
VITTHAL GANPAT WAGHMARE Vs. STATE OF MAHARASHTRA
August 13, 2015
VITTHAL RAYAJI GADEKAR Vs. THE STATE OF MAHARASHTRA
February 3, 2015
VIVEK ARUN KABRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 25, 2015
VIVEK NARENDRAKUMAR CHOURE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 7, 2015
VIVEK VISHNUPANT KULKARNI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 27, 2015
VIVEKANAND JAWALI AND ORS. Vs. STATE OF GOA AND ORS.
February 10, 2015
VIVEKANAND RUGNALAYA Vs. GANGA
June 25, 2015
VIVIDH PHARMACEUTICALS PVT. LTD. Vs. NILOPHER NADIR REPORTER
July 16, 2015
VIVIDHA URGAN CO-OPERATIVE CREDIT SOCIETY LTD Vs. NEETA NARAYAN VAIGANKAR; STATE
March 27, 2015
VKE PLUMBING PRIVATE LIMITED Vs. BLUE RIDGE HOTELS PRIVATE LIMITED AND ORS.
September 29, 2015
VODAFONE INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, MUMBAI II
September 10, 2015
VODAFONE INDIA SERVICES PVT LTD Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
October 8, 2015
VODAFONE INDIA SERVICES PVT LTD Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
December 23, 2015
VRUSHALI VILAS AMBOKAR Vs. STATE OF MAHARASHTRA AND ORS
July 30, 2015
VRUSHIKET AND ORS. Vs. PAMABAI AND ORS.
June 17, 2015
VYANKATESH SHIKSHAN SANSTHA LATUR Vs. THE STATE OF MAHARASHTRA AND ORS.
April 16, 2015
VYOMA VUTTA Vs. STATE OF MAHARASHTRA & ORS
July 24, 2015
WAIRAGADE ENGINEERING CORPORATION Vs. HIREN ALUMINUM LTD. AND ORS.
July 16, 2015
WALMIK LIMBAJI KANDE Vs. THE STATE OF MAHARASHTRA
August 5, 2015
WALNI PARDI MAJOOR KAMGAR SAHAKARI SANSTHA LIMITED Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES (HOUSING)
April 24, 2015
WAMANRAO S/O VYANKATRAO SHINDE Vs. MUNNIBAI WD/O PARMANAND JAIN
March 31, 2015
WANBURY LTD. Vs. CANDID DRUG DISTRIBUTORS
July 15, 2015
WARNA VALLEY SAHKARI KHAREDI VIKRI SOCIETY LIMITED Vs. ASHOK J. GAIKWAD AND ORS.
March 26, 2015
WASIM HUSSAIN SHAIKH Vs. THE STATE OF MAHARASHTRA
February 25, 2015
WASUDEO NINAJI SAKALKALE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 19, 2015
WELSPUN ENTERPRISES LIMITED Vs. ARSS INFRASTRUCTURE PROJECTS LIMITED AND ORS.
August 3, 2015
WELSPUN MAXSTEEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 2, 2015
WEST COAST PAPER MILLS LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
May 5, 2015
WESTERN COALFIELDS LIMITED AND ORS. Vs. PLR PROJECTS PVT. LIMITED AND ORS.
April 7, 2015
WESTERN COALFIELDS LIMITED AND ORS. Vs. PLR PROJECTS PVT. LIMITED AND ORS.
July 4, 2015
WESTERN COALFIELDS LTD Vs. TAJ MOHAMMED S/O LAL MOHAMMED
September 2, 2015
WESTERN COALFIELDS LTD. Vs. PROGRESSIVE ENGINEERING COMPANY
July 31, 2015
WESTERN COALFIELDS LTD. Vs. BABULAL ATHANKAR AND ORS.
January 12, 2015
WESTERN COALFIELDS LTD. AND ORS. Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL) AND ORS.
January 15, 2015
WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD. Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION EMPLOYEES UNION, PUNE AND ORS.
September 10, 2015
WIKA INSTRUMENTS INDIA PVT. LTD. Vs. SWATI U. NOWGAONKAR
October 1, 2015
X Vs. THE STATE OF MAHARASHTRA
April 15, 2015
XYZ Vs. UNION OF INDIA AND ORS.
April 27, 2015
XYZ Vs. UNION OF INDIA
October 28, 2015
YADAVRAO Vs. PRABHAKARRAO
June 16, 2015
YASH SOCIETY INDUSTRY HOUSE Vs. CHIEF COMMISSIONER OF INCOME TAX AAYAKAR BHAVAN
March 12, 2015
YASHODHAN BANK OF INDIA COOPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
February 11, 2015
YASHWANT HIRAMAN THAKARE Vs. THE STATE OF MAHARASHTRA
May 8, 2015
YASHWANT S/O. MOTIRAM TADAS Vs. THE STATE OF MAHARASHTRA
August 3, 2015
YATIN GORDHANDAS DOSSA Vs. SUPRIYA SHAILESH PATEL
January 20, 2015
YATIN LAXMAN PABALE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 16, 2015
YAVATMAL SAHAKARI GINNING & PRESSING FACTORY YAVATMAL Vs. MEMBER, INDUSTRIAL COURT, YAVATMAL AND ORS.
August 4, 2015
YESHWANT LAXMAN PAI RAIKAR AND ORS. Vs. LAXMAN V. SINGBAL AND ORS.
June 12, 2015
YESHWANT PANDURANG KEER Vs. THE STATE OF MAHARASHTRA
June 18, 2015
YESHWANT SAKHALKAR (D) AND ORS. Vs. HIRABAI PRABHAKAR KAMAT MAMAI (D) AND ORS.
March 13, 2015
YESPAL KEVAL SINGH CHANDI AND ORS. Vs. UNION OF INDIA AND ORS.
September 7, 2015
YESUDAS Vs. PRAMILA
June 8, 2015
YOGESH Vs. STATE OF MAHARASHTRA
January 13, 2015
YOGESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 26, 2015
YOGESH ARJUN MARAL Vs. THE STATE OF MAHARASHTRA
September 16, 2015
YOGESH ARUN SONAWANE Vs. SAU. JYOSTNA YOGESH SONAWANE
April 7, 2015
YOGESH BALKRISHNA KAKADE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 3, 2015
YOGESH PANDHARINATH DALVI AND ORS. Vs. THE STATE OF MAHRASHTRA AND ORS.
August 20, 2015
YOGESHWARBHAI PRAMOD THAKRE Vs. SATISH RAMJI BARWAD
August 25, 2015
YOSEF Vs. THE STATE OF MAHARASHTRA
August 14, 2015
YOSEPH Vs. THE STATE OF MAHARASHTRA AND ORS.
February 10, 2015
YUNNUS ABUBAKAR HAWALDAR Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1
April 30, 2015
YUVAK CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ANURADHA S. AUSEKAR AND ORS.
December 10, 2015
ZACARIAS MENDES Vs. MILTON OLUMPIA MARQUES AND ORS.
March 11, 2015
ZAHIR AHMED SAEED AHMED MISTRY AND ORS. Vs. THE STATE OF MAHARASHTRA
December 7, 2015
ZAMA GOTYA JADHAV Vs. STATE OF MAHARASHTRA
January 6, 2015
ZEE NEWS LTD. Vs. SONIKA TIWARI AND ORS.
September 7, 2015
ZILLA PARISHAD NAGPUR Vs. SHRIRANG S/O WADGUJI WANJARI
April 30, 2015
ZODIAC DEVELOPERS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-8
June 18, 2015
ZOHARABI AND ORS. Vs. UTTAM SHANKAR MATKAR
June 22, 2015
ZONAL MANAGER MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD AMRAOTI Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
August 27, 2015
ZONAL MANAGER, MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED AND ANOTHER Vs. OFFICE OF ADDITIONAL COMMISSIONER OF LABOUR
August 27, 2015
ZULFIKAR JEEWANJEE MORISWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX, (TDS)-2(3)
February 18, 2015
ZULHKAR JEEWANJEE MORISWALA AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS) AND ORS.
March 5, 2015