Case Index

Title
Date
AMUDHA TEXTILES Vs. THE CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
July 30, 2015
ARVIND V. ASWAL AND ORS. Vs. ARIHANT REALTORS AND ORS.
April 8, 2015
CAVELOSSIM VILLAGERS FORUM Vs. VILLAGE PANCHAYAT OF CAVELOSSIM AND ORS.
July 9, 2015
CAVELOSSIM VILLAGERS FORUM AND ORS. Vs. VILLAGE PANCHAYAT OF CAVELOSSIM AND ORS.
April 8, 2015
DHARMARAJAN Vs. THE DISTRICT COLLECTOR AND ORS.
July 31, 2015
DINKAR SITARAM DHULGAND Vs. UTECH SUGAR LTD. AND ORS.
September 2, 2015
DIPAK MONDAL Vs. POLLUTION CONTROL APPELLATE AUTHORITY AND ORS.
December 23, 2015
GONGAT VIRODHI MANCH AND ORS. Vs. THE COMMISSIONER, PUNE MUNICIPAL CORPORATION AND ORS.
August 26, 2015
GRAMA PANCHAYAT SALANA JEEVAN SINGH WALA AND ORS. Vs. UNION OF INDIA AND ORS.
August 17, 2015
HARUBAI JAGNNATH SABLE AND ORS. Vs. SHRADHA STONE CRUSHER AND ORS.
March 27, 2015
KRISHAN LAL GERA Vs. STATE OF HARYANA AND ORS.
August 25, 2015
L. MICHEAL Vs. TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
March 3, 2015
LAKHAN MUSAFIR AND ORS. Vs. SARDAR SAROVAR NARMADA NIGAM LIMITED AND ORS.
September 1, 2015
MARIE CHRISTINE REBILLET AND ORS. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY AND ORS.
May 29, 2015
MATHUR GRAMA KUDIYIRUPPOR PODU NALA SANGAM Vs. THE DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND ORS.
March 31, 2015
N. GAJENDRAN AND ORS. Vs. PRINCIPAL SECRETARY/COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
September 2, 2015
OIL & NATURAL GAS CORPORATION LTD. Vs. RAMDAS JANARDAN KOLI AND ORS.
April 21, 2015
P. MURUGAIYAN Vs. THE DISTRICT ENVIRONMENTAL ENGINEER, THE TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
September 2, 2015
P.S. VAJIRAVEL Vs. THE CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
March 26, 2015
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. THE CESS APPELLATE COMMITTEE AND ORS.
July 16, 2015
SARANG YADVADKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
March 27, 2015
SATISH KAMALAKANT NAVELKAR AND ORS. Vs. STATE OF GOA AND ORS.
April 8, 2015
SUNIL KUMAR CHUGH AND ORS. Vs. SECRETARY, ENVIRONMENT DEPARTMENT, GOVERNMENT OF MAHARASHTRA AND ORS.
September 3, 2015
THE GOA FOUNDATION Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY AND ORS.
March 27, 2015
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CHIEF SECRETARY, GOVERNMENT OF MAHARASHTRA AND ORS.
September 3, 2015
V. SUNDAR Vs. UNION OF INDIA AND ORS.
March 25, 2015
VANASHAKTI PUBLIC TRUST Vs. MAHARASHTRA COASTAL ZONE MANAGEMENT AUTHORITY
January 7, 2015