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Case Index
Title
Date
ANGUSAMY Vs. TAMILARASI
December 4, 2015
B.S.DURAI Vs. KULANTHAIAMMAL
December 4, 2015
.B.UDHAYA KANTH Vs. THE INSPECTOR OF POLICE
December 3, 2015
.MURUGESAN Vs. THE STATE REPRESENTED BY
December 2, 2015
A ANANDAKUMRA Vs. COMMISSIONER; JOINT COMMISSIONER
April 17, 2015
A ANANTHI Vs. DIRECTOR GENERAL OF POLICE
April 29, 2015
A ANWAR ALI Vs. STATE
September 8, 2015
A ARPUTHASAMY Vs. JAYARAMAN
April 30, 2015
A JAGANATHAN Vs. PRESIDING OFFICER, LABOUR COURT, SALEM; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; CHIEF ENGINEER/HYDRO GENERATION, TAMIL NADU ELECTRICITY BOARD
November 19, 2015
A KALAI SELVI Vs. TAHSILDAR
September 29, 2015
A KALAIVANI Vs. CHIEF ENGINEER (PERSONNEL)
August 11, 2015
A KALIMUTHAN Vs. DISTRICT REVENUE OFFICER
September 30, 2015
A KRISHNA MANTHRI Vs. STATE OF TAMIL NADU
March 31, 2015
A MADHESWARAN Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT
March 26, 2015
A MARUTHACHALAM Vs. STATE
November 18, 2015
A MEEGA Vs. S BASKAR
September 11, 2015
A MUTHUIRUVAKKAL Vs. STATE BANK OF INDIA AND ANOTHER
November 27, 2015
A RAMADASAN Vs. INSPECTOR OF POLICE
December 22, 2015
A S ARUNACHALAM Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING; DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING; DISTRICT COLLECTOR, TIRUNELVELI DISTRICT; MUNICIPALITY COMMISSIONER, PULIANGUDI MUNICIPALITY; ANNAI MEENAKSHI EDUCATION COLLEGE
July 15, 2015
A S SIVAKUMAR Vs. EXECUTIVE OFFICER AND OTHERS
December 11, 2015
A SATHASIVAM Vs. UNION OF INDIA
June 5, 2015
A SENTHIL KUMAR Vs. GENERAL MANAGER, STATE BANK OF INDIA
August 6, 2015
A SUBRAMANIAN Vs. C KATHIRAVAN; R ANANDHAVALLI
September 9, 2015
A SUNDARARAJAN Vs. SANTHOSH KUMAR; LAKSHMI; REVATHI; BHARATHI; MANIMEGALAI
January 29, 2015
A T KALYANI Vs. L MUTHIAH
September 29, 2015
A TAMILARASI Vs. SECRETARY; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 27, 2015
A V ARUNACHALAM Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CO LTD
September 14, 2015
A YASIM KHAN Vs. A ABDUL
December 18, 2015
A. ABDUL RAHIM AND ORS. Vs. STATE
March 11, 2015
A. AIAMPERUMAL Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 20, 2015
A. ANNADURAI Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT AND ORS.
April 7, 2015
A. ANNAMALAI AND ORS. Vs. SRI OM AMMAN DEVASTHANAM, KRISHNA PUDUR
September 8, 2015
A. ARIVUDAIYAPPAN AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
April 16, 2015
A. ASHOK KUMAR Vs. SUNDER SINGH AND ORS.
February 11, 2015
A. ASUVATHAMAN Vs. UNION OF INDIA AND ORS.
October 30, 2015
A. BALASAMY Vs. UNION OF INDIA AND ORS.
June 16, 2015
A. BEEMA DOWLATH AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
April 9, 2015
A. BHAGAVATHI PARAMASIVAM Vs. THE MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.
February 26, 2015
A. CHANDRASEKARAN Vs. T. VENUGOPAL
January 12, 2015
A. CHIDAMBARAM Vs. JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
September 30, 2015
A. CHINNAPONNU Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 20, 2015
A. CHINNASAMY Vs. STATE AND ORS.
March 19, 2015
A. CHOCKALINGAM Vs. THE UNION OF INDIA AND ORS.
January 30, 2015
A. CLINTON JUDE Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
March 23, 2015
A. DAKSHANAMOORTHY Vs. V. SUYAMBULINGAM
March 18, 2015
A. DEVARAJ Vs. THE MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
April 30, 2015
A. DEVARAJ AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI DISTRICT AND ORS.
June 19, 2015
A. DEVI SANGEETHA AND ORS. Vs. SECRETARY TO GOVT., HEALTH AND FAMILY WELFARE DEPT., SECRETARIAT AND ORS.
April 29, 2015
A. DHAVEETHU Vs. DIST. COLLECTOR AND ORS.
June 10, 2015
A. DIVYA Vs. STATE AND ORS.
June 16, 2015
A. EDWIN ALEX AND ORS. Vs. THE FOOD INSPECTOR, NAGERCOIL MUNICIPALITY
September 21, 2015
A. ELANGOVAN AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
March 11, 2015
A. FRANCIS Vs. THE DISTRICT REVENUE OFFICER AND ORS.
April 17, 2015
A. GANESAN AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
March 9, 2015
A. GOMATHI Vs. A. SANGEETHA
June 24, 2015
A. GOMATHIEASWAR Vs. G. RAJA MEENA
June 19, 2015
A. GOWDHAMAN Vs. SHEELA BALAKRISHNAN AND ORS.
November 17, 2015
A. HARI KUMAR Vs. P. RAJENDRA KUMAR AND ORS.
April 1, 2015
A. HAROON Vs. THE JOINT DIRECTOR DIRECTORATE OF SCHOOL EDUCATION AND ORS.
March 20, 2015
A. INAYATHULLAH Vs. A. RAMESH
January 6, 2015
A. INBARAJ AND ORS. Vs. DINAKARAN
September 11, 2015
A. IRUDAYAM Vs. UNION OF INDIA AND ORS.
June 4, 2015
A. JAWAHARLAL Vs. THAYAMMAL
April 9, 2015
A. JAYAMARY Vs. THE STATE OF TAMIL NADU AND ORS.
March 31, 2015
A. JAYASINGH RAJAMANI Vs. STATE AND ORS.
September 11, 2015
A. JOHNSON AND ORS. Vs. THE CORPORATION OF CHENNAI AND ORS.
March 23, 2015
A. JOSE ANTONY Vs. THE DEPUTY GENERAL MANAGER (I/C) LPG, INDIAN OIL CORPORATION LTD.
October 8, 2015
A. KAILASAM Vs. P. MUTHURAMAN AND ORS.
October 27, 2015
A. KAMAL BATCHA Vs. GOKULAM AMMAL AND ORS.
March 3, 2015
A. KANDASAMY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
August 24, 2015
A. KANNAN Vs. JOINT REGISTRAR OF CO-OP SOCIETIES AND ORS.
April 27, 2015
A. KATHIRESAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
July 31, 2015
A. KAVITHA Vs. THE STATE OF TAMIL NADU AND ORS.
November 3, 2015
A. KISHORE AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
November 23, 2015
A. KRISHNA KUMAR Vs. P. REGINA AND ORS.
March 4, 2015
A. KRISHNAN Vs. STATE OF TAMILNADU AND ORS.
August 18, 2015
A. KUMARAN Vs. STATE
February 20, 2015
A. KUTTRALINGAM Vs. THE DISTRICT COLLECTOR AND ORS.
July 23, 2015
A. LOGANATHAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
May 28, 2015
A. MADASAMY Vs. THUVARAGAPATHY VINAYAGAR SAMUTHAYAM AND ORS.
September 4, 2015
A. MALAISAMY Vs. UNION OF INDIA AND ORS.
September 29, 2015
A. MANIKANDAN AND ORS. Vs. MANONMANI
December 9, 2015
A. MARRAPPAN Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
March 11, 2015
A. MAYAKRISHNAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
June 4, 2015
A. MURUGAN Vs. THE TAMIL NADU STATE ELECTION COMMISSION AND ORS.
September 16, 2015
A. MURUGESAN Vs. THE SUPERINTENDING ENGINEER, TANGEDCO AND ORS.
June 9, 2015
A. NAJEEBUR RAHMAN Vs. THE DISTRICT REVENUE OFFICER, RAMNAD DISTRICT AND ORS.
September 30, 2015
A. NARASIMHAN AND ORS. Vs. ATHILAKSHMI AND ORS.
October 5, 2015
A. NASIRA BEGUM Vs. V. HUSAIN AHMED AND ORS.
October 29, 2015
A. PALANIRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST (FR-1) DEPARTMENT AND ORS.
August 31, 2015
A. PALANIVELU Vs. STATE AND ORS.
February 12, 2015
A. PANDIARAJAN Vs. P. MOORTHY AND ORS.
January 21, 2015
A. PARTHASARATHY AND ORS. Vs. STATE AND ORS.
March 5, 2015
A. PERIYASAMY Vs. STATE
March 2, 2015
A. PERUMAL Vs. STATE AND ORS.
February 23, 2015
A. PRAVEEN Vs. C.K. HARIPRASAD AND ORS.
May 7, 2015
A. RAJA Vs. THE ANNA UNIVERSITY AND ORS.
January 30, 2015
A. RAJA Vs. THE STATE
April 23, 2015
A. RAJASEKARAN Vs. DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION AND ORS.
June 9, 2015
A. RAJENDRAN Vs. THE JOINT COMMISSIONER, HR & CE DEPARTMENT AND ORS.
August 10, 2015
A. RAMACHANDRAN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
November 24, 2015
A. RAMASAMY AND ORS Vs. STATE
October 29, 2015
A. RAMIAH Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ORS.
April 1, 2015
A. RANGARAJU Vs. THE GOBICHETTIPALAYAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY NO. 544
June 12, 2015
A. RAVI Vs. THE DISTRICT COLLECTOR AND ORS.
April 15, 2015
A. ROSALIND SANTHI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 12, 2015
A. SAMBANDAM Vs. NARPATH BOKADIA JAIN AND ORS.
March 5, 2015
A. SANKARA SUBBU Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
August 5, 2015
A. SANTHOS YADAV Vs. THE BAR COUNCIL OF TAMIL NADU AND ORS.
June 19, 2015
A. SARASWATHY Vs. THANGAMUTHU AND ORS.
August 24, 2015
A. SARAVANAN Vs. THE DIRECTOR OF ART & CULTURE AND ORS.
March 10, 2015
A. SELVARAJ KUMAR Vs. STATE
August 20, 2015
A. SENGODAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
July 29, 2015
A. SETHURAMAN AND ORS. Vs. THE STATE
January 28, 2015
A. SHAJAHAN Vs. JOINT DIRECTOR OF HANDLOOMS AND ORS.
February 10, 2015
A. SIVAPERUMAL Vs. TANGEDCO AND ORS.
October 13, 2015
A. SUBBIAH Vs. THE DISTRICT COLLECTOR AND ORS.
October 30, 2015
A. SULTHANKHAN Vs. THE STATE OF TAMIL NADU AND ORS.
April 1, 2015
A. THANGARAJ Vs. JEENATH PARITHA AND ORS.
July 27, 2015
A. THANKASAMY Vs. RAJAM AND ORS.
April 1, 2015
A. THEERTHAGIRI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
March 9, 2015
A. THIRUVASAKAM Vs. J. SATHYANARAYAN
March 27, 2015
A. UNNIKRISHNAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
February 17, 2015
A. VARADHAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
A. VENKATACHALAM AND ORS. Vs. PARVATHAM AND ORS.
September 9, 2015
A. VENKATESWARAN Vs. ARULMIGHU POOLANANTEESWARAR TEMPLE AND ORS.
June 26, 2015
A. VICTOR RAJA Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, ARMED POLICE
February 23, 2015
A. VIJAYA Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS.
March 6, 2015
A. VIJAYALAKSHMI Vs. THE CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
February 24, 2015
A. VIJAYARANI Vs. KARUPPANAN
December 15, 2015
A. WAHAB Vs. THE SPECIAL COMMISSIONER & COMMISSIONER OF REVENUE ADMINISTRATION, CHEPAUK AND ORS.
September 10, 2015
A. ZAHARIAH JEYAKUMAR AND ORS. Vs. S. SUNDAR SINGH AND ORS.
June 3, 2015
A. ZAHIR HUSSAIN Vs. THE REGISTRAR, DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
April 6, 2015
A.A. THAMEEM ANSARI AND ORS. Vs. THE SUB-REGISTRAR SOUTH-JOINT I
March 9, 2015
A.FRANCIS Vs. TAMIL NADU STATE TRANSPORT
December 7, 2015
A.G. GOPAL Vs. THE COMMISSIONER CUM CHIEF SECRETARY, VIGILANCE AND ANTI-CORRUPTION AND ORS.
June 5, 2015
A.GOPAL Vs. THE MANAGING DIRECTOR MADURAI
December 9, 2015
A.I. AGNEL ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 22, 2015
A.JAYANTHI Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
June 19, 2015
A.K. ANBALAZGAGAN Vs. P. KALAIMAGAL
March 10, 2015
A.K. NITHYANANDHAM Vs. SARASWTHI VELUSAMY AND ORS.
August 13, 2015
A.K.R. POLY INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND ORS.
April 9, 2015
A.L. ABUL KALAM AZAD Vs. T. RATHINAKUMAR
September 11, 2015
A.M. ABU BACKER SIDDIQUE Vs. REHAMATHUNNHISA BEGUM AND ORS.
July 16, 2015
A.M. ASHIQ ARAFAT Vs. STATE
December 14, 2015
A.M. MOHAN GANDHI Vs. C. UTHIRAKUMAR AND ORS.
June 4, 2015
A.M.S. SHIHABUDDIN Vs. TAMIL NADU WAKF BOARD AND ORS.
September 25, 2015
A.M.S. SHIHABUDDIN AND ORS. Vs. THE TAMIL NADU WAKF BOARD AND ORS.
November 26, 2015
A.MARY JANCY RANI Vs. THE DIRECTOR OF SCHOOL EDUCATION
December 8, 2015
A.N. DYANESWARAN AND ORS. Vs. THE SPECIAL DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA AND ORS.
August 19, 2015
A.N. SHANMUGAM Vs. G. SARAVANAN
January 9, 2015
A.N. VISALAKSHI Vs. THE SPECIAL COMMISSIONER, URBAN LAND CEILING AND LAND REFORMS AND ORS.
August 5, 2015
A.P. APPUSAMY Vs. S. RAJASEKARAN
February 24, 2015
A.POOVALINGAM Vs. THE TAMIL NADU STATE TRANSPORT
December 9, 2015
A.PRABHU Vs. THE CHAIRMAN
December 2, 2015
A.R. METALLURGICALS P. LTD. Vs. CESTAT, CHENNAI
March 27, 2015
A.RAVI Vs. THE SUPERINTENDENT OF POLICE
December 2, 2015
A.ROHINIKUMAR Vs. THE SECRETARY,MINISTRY OF TRANSPORT AND HIGHWAYS,GOVERNMENT OF INDIA
November 20, 2015
A.S. RADHAKRISHNAN Vs. THE STATE OF TAMIL NADU AND ORS.
July 31, 2015
A.S.CONSTRUCTIONS AND LIGHTING CO. Vs. ELANGOVAN
January 6, 2015
A.SUBBIAH Vs. THE STATE OF TAMIL NADU
December 9, 2015
A.V. BELLARMIN AND ORS. Vs. V. SANTHAKUMARAN NAIR
August 13, 2015
A.V. RAVICHANDRAN Vs. SRI GOKULAM CHIT AND FINANCE COMPANY PVT. LTD.
February 13, 2015
A.V. THOMAS LEATHER & ALLIED PRODUCTS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
October 9, 2015
A.V.SHANMUGASUNDARAM Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE, BS & FC BANGALORE
April 29, 2015
A.VELLADURAI Vs. THE INSPECTOR GENERAL OF POLICE
December 1, 2015
A/M. NAVANEETHESWARA SWAMY THIRUKOIL Vs. STATE OF TAMIL NADU
January 13, 2015
AALANGARAVADIVU Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
April 8, 2015
AARON SASI AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
June 10, 2015
AAT ACADEMY INDIA LIMITED Vs. TASNEEM PATEL
August 6, 2015
AAYEEAMMAL AND ORS. Vs. KAMALAMMAL
June 9, 2015
ABB INDIA LTD. Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
September 30, 2015
ABDUL JABBAR Vs. KAMARUNISHA
June 9, 2015
ABDUL KABUR Vs. UNION OF INDIA AND ORS.
February 4, 2015
ABDUL KHADER AND ORS. Vs. K. PECHIAMMAL
March 3, 2015
ABDUL RAHMAN Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
June 30, 2015
ABDUL RAHMAN Vs. THE INSPECTOR OF POLICE AND ORS.
March 4, 2015
ABDUL RAHUMAN Vs. STATE; SYED ALI FATHIMA
March 31, 2015
ABDUL WAHITH Vs. MOHAMMED ALI
December 4, 2015
ABDUSALAM Vs. A SALEEM
April 28, 2015
ABDUSALAM AND ORS. Vs. S.E. VASUDEVAN
April 28, 2015
ABL TRADERS Vs. THE COMMERCIAL TAX OFFICER, COMMERCIAL TAX DEPARTMENT
September 25, 2015
ABU CONSTRUCTION Vs. COMMISSIONER, ATTUR MUNICIPALITY AND ORS.
December 7, 2015
ABUBACKKAR SIDDIQ AND ORS. Vs. GANESAN
June 2, 2015
ABUBAKKAR Vs. THE STATE
January 5, 2015
ADAIKALARAJ Vs. STATE
September 7, 2015
ADANI ENTERPRISES LTD. Vs. UNION OF INDIA AND ORS.
August 4, 2015
ADHI PENTHECOSTHE SATHIYA SABHAI Vs. V.T. ALEXANDER
March 13, 2015
ADHILAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
June 22, 2015
ADHIMOOLAM Vs. KUMARAVEL
July 6, 2015
ADI AND ORS. Vs. STATE
April 16, 2015
ADI PENTHECOSTHE SATHYA SABHAI Vs. V.T. ALEXANDER
April 1, 2015
ADITYA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
August 11, 2015
ADITYARAM PROPERTIES PVT LTD , CHENNAI Vs. SANTHANAM AND OTHERS
June 2, 2015
ADVANCE INFRA DEVELOPERS PVT LTD Vs. GOVERNMENT OF TAMILNADU; COLLECTOR, NAGAPATTINAM DISTRICT
April 10, 2015
AGROCROPS EXIM LTD. Vs. UNION OF INDIA
July 14, 2015
AHAMED BILAI Vs. SUPERINTENDENT OF POLICE
September 25, 2015
AHAMED KHAN AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER-CUM-SUB-DIVISIONAL MAGISTRATE AND ORS.
November 24, 2015
AIA ENGINEERING LIMITED Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
February 20, 2015
AIDED ELEMENTARY SCHOOL Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
March 2, 2015
AIDEES ELECTRONICS (P.) LTD. Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
August 13, 2015
AIM ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
September 4, 2015
AIRCEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX AND ORS.
June 11, 2015
AIRCEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, COIMBATORE AND ORS.
July 3, 2015
AIRPORTS AUTHORITY OF INDIA CHENNAI INTERNATIONAL AIRPORT Vs. THE STATE OF TAMIL NADU AND ORS.
March 13, 2015
AJAY KUMAR BISNOI AND ORS. Vs. KEI INDUSTRIES LIMITED
September 25, 2015
AJITH KUMAR Vs. SECRETARY TO GOVERNMENT
February 2, 2015
AJITHA GAS AGENCY Vs. THE EXECUTIVE DIRECTOR TAMIL NADU STATE OFFICE INDIAN OIL CORPORATION LTD. AND ORS.
February 4, 2015
AJK SAFETY ENGINEERING Vs. THE COMMERCIAL TAX OFFICER-I AND ORS.
October 29, 2015
AJMEER SHERRIFF AND CO Vs. INCOME TAX OFFICER
February 2, 2015
AKASH DREDGING & MARINE SERVICES (P) LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE DREDGER CSD MARG CAUVERY
January 12, 2015
AKILA RAMACHANDRA PRASAD Vs. STATE
June 5, 2015
AKILAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS.
January 22, 2015
ALAGAPPA SWAMY Vs. DISTRICT COLLECTOR, COLLECTORATE, TIRUNELVELI; EXECUTIVE OFFICER, RAYAGIRI TOWN PANCHAYAT; ASSISTANT DIRECTOR (TOWN PANCHAYAT); ESSAKI DURAICHI
February 12, 2015
ALAGARSAMY Vs. STATE OF TAMIL NADU AND ORS.
April 22, 2015
ALAGARSAMY AND ORS. Vs. ANDIANANDAM AND ORS.
March 16, 2015
ALAGU Vs. STATE
April 28, 2015
ALAGU BALKRISHNAN Vs. THE JOINT SECRETARY, (PSP) AND ORS.
October 8, 2015
ALAGU NACHIYAR EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE; SUPERINTENDING ENGINEER, HIGHWAYS DEPARTMENT; ASSISTANT DIVISIONAL ENGINEER (HIGHWAYS), CONSTRUCTION AND MAINTENANCE; G MANIVEL
December 9, 2015
ALAMELU Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
June 29, 2015
ALEXPANDIAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
March 23, 2015
ALFRED PONNUDASAN Vs. THE STATE OF TAMIL NADU
August 25, 2015
ALIYAR SYED THAHA MOHAMED JALAL Vs. ADDL./JT. SECY., DEPARTMENT OF REVENUE
March 26, 2015
ALL INDIA CHESS FEDERATION Vs. CHESS ASSOCIATION OF INDIA AND ORS.
March 3, 2015
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. JOHN BOSCO POLYTECHNIC COLLEGE
July 22, 2015
ALOYS WOBBEN Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
February 2, 2015
ALSTOM T & D INDIA LTD. Vs. ASSISTANT COMMISSIONER, LTU
November 3, 2015
ALWYIN Vs. STATE
March 30, 2015
AMALA Vs. RAJESHWARI
June 2, 2015
AMALA BOSE AND ORS. Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 2(5) AND ORS.
July 8, 2015
AMALDOSS AND ORS. Vs. STATE
February 5, 2015
AMARAVATHI Vs. .THE ACCOUNTANT GENERAL
December 1, 2015
AMARAVATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 2, 2015
AMARAVATHI CO-OPERATIVE SUGAR MILLS LTD. Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA AND ORS.
April 30, 2015
AMARNATH SHROFF AND ORS. Vs. THE OFFICIAL LIQUIDATOR OF ORIGIN AGRO STAR LTD. AND ORS.
January 30, 2015
AMARPRAKASH DEVELOPERS P LTD Vs. ASSISTANT COMMISSIONER
February 18, 2015
AMBATTUR CLOTHING LTD. Vs. THE PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT AND ORS.
September 9, 2015
AMBEDKAR MANDRAN-THIRUCHULI Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
April 13, 2015
AMBEDKAR TAHDCO CONTRACTORS ASSOCIATION Vs. THE PRINCIPAL SECRETARY TO GOVT. AND ORS.
February 10, 2015
AMBIKA AND ORS. Vs. M. SHAMSHAD AND ORS.
April 21, 2015
AMBRISH ASHOK PATHAK Vs. THE TAMILNADU HOUSING BOARD AND ORS.
February 4, 2015
AMEENABEE Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
February 5, 2015
AMEERJAN AND ORS. Vs. SHANTHA
December 21, 2015
AMERICORP BUSINESS SERVICES PRIVATE LIMITED Vs. THE SUPERINTENDING ENGINEER CEDC (WEST)
March 6, 2015
AMJIT KHAN Vs. STATE
September 22, 2015
AMMA LINES LTD. Vs. FUGRO SURVEY (INDIA) PVT. LTD.
April 30, 2015
AMMAJI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE; SUPERINTENDENT OF PRISON
November 24, 2015
AMMALU Vs. THE STATE OF TAMIL NADU AND ORS.
June 5, 2015
AMOGARAJ Vs. INSPECTOR OF POLICE, T. PALUR POLICE STATION, ARIYALAR
December 11, 2015
AMRUT DISTILLERIES LIMITED Vs. THE AUTHORIZED OFFICER, CHENNAI SEAPORT & AIRPORT, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
March 19, 2015
AMSA Vs. SUBRAMANIAN
June 18, 2015
AMSAVALLI(DIED) Vs. SARANGABANI
December 11, 2015
AMUDHA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
June 3, 2015
AMUDHA Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
March 3, 2015
AMUDHA AND ORS. Vs. JANARDHANAN AND ORS.
July 13, 2015
AMULU Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
December 21, 2015
AMUTHA Vs. STATE OF TAMIL NADU AND ORS.
April 9, 2015
ANANDAN Vs. THE STATE OF TAMIL NADU AND ORS.
June 19, 2015
ANANDAYEE AND ORS. Vs. GOVINDASAMY AND ORS.
July 30, 2015
ANANDHA JOTHI AND ORS. Vs. R. MANIVANNAN AND ORS.
September 25, 2015
ANANDHI Vs. STATE OF TAMILNADU
August 17, 2015
ANANTHAN AND ORS. Vs. STATE
June 16, 2015
ANANTHAN; MAHESH Vs. STATE
June 16, 2015
ANBARASAN Vs. STATE
December 14, 2015
ANBARASU Vs. STATE REP. BY INSPECTOR OF POLICE
December 2, 2015
ANBAZHAGAN Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE COIMBATORE CITY
September 16, 2015
ANBUMANI Vs. THE STATE
March 30, 2015
ANDAL AMMAL Vs. S.RAMALINGAM
October 9, 2015
ANDASU RAVINDER AND ORS. Vs. THE STATE AND ORS.
November 6, 2015
ANDHRA BANK Vs. STATE BANK OF INDIA AND ORS.
June 18, 2015
ANDI GOUNDER Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER; MARIMUTHU
September 10, 2015
ANDREW TENNYSON ABRAHAM Vs. J. DANIEL SAM
March 6, 2015
ANGAMUTHAMMAL Vs. GOVINDARAJ
January 8, 2015
ANGAMUTHULINGAMMAL Vs. MOHANKUMAR
March 19, 2015
ANGELINE VIJULA Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
ANIL JAIN AND ORS. Vs. UNION OF INDIA
February 18, 2015
ANIL THAMPY; GINJU FATHIMA Vs. VANNI ESTATES PRIVATE LIMITED
November 18, 2015
ANILKUMAR Vs. THE STATION HOUSE OFFICER
November 26, 2015
ANJANA S. NAIR Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
March 11, 2015
ANJANEYA TRANSPORT Vs. THE EXECUTIVE DIRECTOR, BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
January 23, 2015
ANKIT ISPAT (P) LTD. Vs. THE CENTRAL BANK OF INDIA
December 22, 2015
ANNA POORANI Vs. SARAVANAN
March 9, 2015
ANNADHURAI Vs. THE STATE
February 17, 2015
ANNADURAI Vs. SUBBURAJ
August 27, 2015
ANNAMALAI Vs. S. KARUNAMURTHY AND ORS.
November 25, 2015
ANNAMALAI @ GANESAN Vs. STATE
September 15, 2015
ANNAPOORANA MEDICAL COLLEGE AND HOSPITAL Vs. THE SECRETARY (MEDICAL EDUCATION), UNION OF INDIA AND ORS.
September 3, 2015
ANNASAMY PANDIAN Vs. V. RAJENDRAN AND ORS.
March 9, 2015
ANSHU TYAGI Vs. DIRECTORATE OF DISTANCE EDUCATION
March 26, 2015
ANTHIYUR TOWN PANCHAYAT Vs. G. ARUMUGAM AND ORS.
February 2, 2015
ANTHONI EDISON @ EDISON Vs. STATE
September 11, 2015
ANTHONY Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
June 8, 2015
ANTHONY @ PAKKU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
March 11, 2015
ANTI CORRUPTION MOVEMENT Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU, CO-OPERATION, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS.
March 10, 2015
ANTONY GOMES Vs. THE STATE AND ORS.
June 29, 2015
ANTONY GOMES Vs. STATE AND ORS.
October 28, 2015
ANTONYAMMAL Vs. REGINA DURAISAMY
August 19, 2015
ANUSHA INVESTMENTS LTD. Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
July 14, 2015
ANUSHAM NAGAR RESIDENTS WELFARE ASSOCIATION AND ORS. Vs. TAMIL NADU AND ORS.
July 8, 2015
APARAJITHA NACHIYAR AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
August 26, 2015
APARANJI Vs. VELAYUTHAM
August 20, 2015
APPOLO CORRUGATIONS PRIVATE LIMITED Vs. C. SADASIVAM
March 31, 2015
APPU Vs. THE STATE OF TAMILNADU AND ORS.
August 24, 2015
ARAFAATH TRAVELS (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, (SOUTHERN BENCH)
December 11, 2015
ARCHANA Vs. THE SECRETARY TO GOVERNMENT AND ORS.
June 16, 2015
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
August 6, 2015
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
July 10, 2015
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 3, 2015
ARCHANA INSTITUTE OF TECHNOLOGY AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
February 27, 2015
AROCKIAMATHA TRANSPORT Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
December 7, 2015
ARTHANARI @ SELVAM Vs. STATE
August 28, 2015
ARTHANARI LOOM CENTRE Vs. SECRETARY, C.B.E. & C.
September 16, 2015
ARUCHAMY Vs. THE STATE
February 4, 2015
ARUKKANIAMMAL Vs. RAKKIYA GOUNDER AND ORS.
December 14, 2015
ARUL @ ARULDASS; VASU Vs. STATE OF TAMIL NADU
November 2, 2015
ARULDOS ASHOK Vs. STATE
October 9, 2015
ARULMIGHU AGATHEESWARA SWAMY KOIL VELIPALAYAM Vs. S. RAMASAMY AND ORS.
June 4, 2015
ARULMIGHU AVINASHILINGESWARAR TEMPLE Vs. KADAMBADI INNOTHY VAGAI KONGU CHETTIAR DHARMAPARIBALANA SABAI
December 21, 2015
ARULMIGHU THIRUNAGESWARAM TEMPLE Vs. THIRUNAGESWARAM KAITHARI NESAVALARGAL GUDISAI VAZHVOR SANGAM
January 9, 2015
ARULMIGU ANGALA ESWARI AMMAN TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
September 30, 2015
ARULMIGU PARAVAI ANNAM KATHARULIYA SWAMY DEITY Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR COLLECTORS OFFICE AND ORS.
June 3, 2015
ARULMIGU VIRUDHAGIRISWARAR TEMPLE Vs. COMMISSIONER, MUNICIPALITY OFFICE
March 29, 2015
ARULNATHAN Vs. SEMATHAMMAL AND ORS.
June 2, 2015
ARUMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
June 15, 2015
ARUMUGAM Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
June 1, 2015
ARUMUGAM Vs. NAVANEETHAM AND ORS.
April 29, 2015
ARUMUGAM Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
July 13, 2015
ARUMUGAM @ ARUMUGANAINAR Vs. STATE
August 12, 2015
ARUMUGAM AND ORS. Vs. THE STATE
April 29, 2015
ARUN AND ORS. Vs. STATE
August 26, 2015
ARUN KUMAR NAGAPPAN Vs. K PON IRULANDI @ SURESH; E VISWANATHAN
August 3, 2015
ARUN RAJ A. Vs. STATE AND ORS.
October 30, 2015
ARUNA AND ORS. Vs. THE JOINT DIRECTOR (PERSONNEL) ELEMENTARY EDUCATION AND ORS.
March 9, 2015
ARUNA C. CHOWATIA AND ORS. Vs. THE JOINT COMMISSIONER OF INCOME TAX (TDS) AND ORS.
October 13, 2015
ARUNACHALAM Vs. SECRETARY, STATE OF TAMIL NADU, HOME
July 13, 2015
ARUNACHALAM AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
June 9, 2015
ARUNACHALAM SUGAR MILLS LTD Vs. INSPECTOR OF POLICE, C B I
October 6, 2015
ARUNKUMAR VELUCHAMY Vs. GURUMOORTHI AND ORS.
March 23, 2015
ARUNSALAM RAJENTHIRAN Vs. THE DEAN
December 1, 2015
ARUPPUKTTAI DEVANGAR ARTS COLLEGE Vs. BALASUBRAMANIASAMY TEMPLE AND ORS.
February 27, 2015
ARYAGOUNDAMPATTI, ODUVANKURICHI AND KADIRANALLUR AYACUT PASANA VIVASAYIGAL NALA SANGAM Vs. STATE OF TAMIL NADU AND ORS.
June 16, 2015
ASHOK MUTHANA Vs. REGIONAL PASSPORT OFFICER, CHENNAI
November 19, 2015
ASHOKKUMAR Vs. STATE
August 6, 2015
ASHWATHANARAYAN RAMJI Vs. PONDICHERRY INSTITUTE OF MEDICAL SCIENCES AND ORS.
February 16, 2015
ASIAN FABRIX PRIVATE LTD Vs. PRINCIPAL SECRETARY / COMMISSIONER OF COMMERCIAL TAXES
October 16, 2015
ASIANET COMMUNICATIONS (P) LTD. Vs. SURYA T.V. AND ORS.
July 13, 2015
ASIRVATHAM AND ORS. Vs. FATIMA JOSEPH AND ORS.
August 26, 2015
ASLAM YOUSUF Vs. INDUMATHI
September 10, 2015
ASSISTANT ENGINEER Vs. SABASTHI AMMAL; TAMIL NADU SLUM CLEARANCE BOARD
January 27, 2015
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
November 4, 2015
ASTRA MEDICAL Vs. THE ASSISTANT COMMISSIONER (CT), VALUVARKOTTAM ASSESSMENT CIRCLE
November 24, 2015
ATHAYAEE AMMAL AND OTHERS Vs. VASANTHA
September 30, 2015
AUTOLEC INDUSTRIES LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
March 17, 2015
AUTOMOTIVE COACHES & COMPONENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
July 23, 2015
AVANTHI LEATHER LTD. Vs. IMPRESS CUTTING DIES PVT. LTD.
March 12, 2015
AYYAMPILLAI Vs. THE STATE OF TAMILNADU AND ORS.
November 5, 2015
AYYANAR Vs. STATE
November 18, 2015
AYYANDURAI Vs. THE STATE OF TAMIL NADU AND ORS.
September 8, 2015
AYYAPPAN Vs. M. CHIDHAMBARAM
June 16, 2015
AYYAPPAN AND ORS. Vs. STATE
December 22, 2015
AYYASAMI Vs. FATHIMA BEGAM
July 8, 2015
AYYASAMY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
January 19, 2015
AZHAGAMMAL Vs. IRUSAPPAN
January 15, 2015
AZHAGUNATHAN Vs. STATE
March 13, 2015
B INDIRA Vs. SECRETARY TO GOVERNMENT
October 27, 2015
B JOSEPH DURAI ANAND Vs. SUB-DIVISIONAL MAGISTRATE AND SUB COLLECTOR
October 16, 2015
B KUMARESAN Vs. DIRECTOR OF AGRICULTURE; DIRECTOR OF HORTICULTURE AND PLANTATION CROPS
September 9, 2015
B MANGILAL Vs. N JANAKIRAMAN ALIAS MOHAN SAI; CHIEF EXECUTIVE OFFICER
September 10, 2015
B MUNIAPPA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT, KRISHNAGIRI; SPECIAL TAHSILDAR (LAND ACQUISITION)
December 8, 2015
B N SUBRAMANIAN Vs. DISTRICT COLLECTOR AND ORS
August 11, 2015
B RAJU Vs. R ANANDAN; R RAVICHANDRAN; GANDHIMATHI; GNANAVELU; SUNDARAVADIVELU
October 30, 2015
B RAVICHANDRAN Vs. C MANOJ BABU
April 21, 2015
B SEKAR Vs. STATE
August 5, 2015
B SUNDAR Vs. SHANMUGAM
November 17, 2015
B THULASIDAS Vs. S SUDHA
October 27, 2015
B. ANBARASAN Vs. THE SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMIL NADU AND ORS.
March 20, 2015
B. ASHOK Vs. THE SECRETARY, MINISTRY OF UNION LAW AND JUSTICE, GOVERNMENT OF INDIA AND ORS.
August 7, 2015
B. BALAKANNAN Vs. THE CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
January 21, 2015
B. BANUMATHI Vs. RAJKUMAR
August 11, 2015
B. DHEENADHAYABARAN Vs. RATHNA VEL
July 24, 2015
B. DOUGLAS MARX Vs. STATE BY DEP. SUPRITENDENT OF POLICE
July 7, 2015
B. GOPAL Vs. C. RAVICHANDRAN
February 10, 2015
B. JANSI RANI Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
July 31, 2015
B. JAYACHANDER Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
April 7, 2015
B. KAMAL Vs. RAMASAMY & CO. AND ORS.
October 5, 2015
B. KHOKHANI AND CO. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
January 21, 2015
B. KOKILA Vs. STATE OF TAMIL NADU
January 19, 2015
B. KRISHNAN AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
February 26, 2015
B. MEENA Vs. THE STATE AND ORS.
July 14, 2015
B. MOHAMED MANZOOR ALI Vs. THE MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. AND ORS.
July 6, 2015
B. MURUGESWARAN Vs. AMIR JAMAL AND ORS.
September 18, 2015
B. NOOR AHMED AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
September 30, 2015
B. POOSAMI Vs. THE STATE OF TAMIL NADU AND ORS.
September 9, 2015
B. PRAKASH Vs. DEEPA AND ORS.
July 28, 2015
B. PRIAKARDIYA Vs. THE CHAIRMAN MAHATMA GANDHI POST GRADUATE INSTITUTE OF DENTAL SCIENCE AND ORS.
May 7, 2015
B. RAJAGOPALAN Vs. THE STATE OF TAMIL NADU AND ORS.
September 30, 2015
B. RAJASEKAR Vs. TUTICORIN PORT MARINERS AND GENERAL STAFF UNION AND ORS.
December 18, 2015
B. RAMESH Vs. THE DIRECTOR OF AGRICULTURE, CHEPAUK AND ORS.
June 8, 2015
B. RAMU Vs. THE REGIONAL PASSPORT OFFICER, PASSPORT OFFICE AND ORS.
September 3, 2015
B. RANGANATHAN Vs. THE REGIONAL PASSPORT OFFICER GOVERNMENT OF INDIA AND ORS.
July 3, 2015
B. SANGEETHA Vs. THE ADDITIONAL SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION, (DEPARTMENT OF CONSUMER AFFAIRS) AND ORS.
February 12, 2015
B. SARANYA Vs. THE DIRECTOR OF PUBLIC LIBRARIES AND ORS.
July 3, 2015
B. SARANYA DEVI Vs. P. KAMALAKANNAN
September 25, 2015
B. SELVAN Vs. THE MANAGING DIRECTOR AND ORS.
June 12, 2015
B. SHARZOO KHAN Vs. S. HASEENA BANU AND ORS.
January 29, 2015
B. SHIVKUMAR Vs. TAMIL NADU TRANSMISSION CORPORATION LIMITED (TANTRANSCO) AND ORS.
October 15, 2015
B. SOODAMANI AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
April 28, 2015
B. SUBRAMANIYAN Vs. THE SYNDICATE OF ANNAMALAI UNIVERSITY AND ORS.
April 17, 2015
B. SUDHARSANADEVI Vs. THE STATE OF TAMIL NADU AND ORS.
February 24, 2015
B. UMA MAHESWARI Vs. PETCHIAMMAL
February 23, 2015
B. VENKATARAMAN Vs. VINCENT JAYASEKARAN
February 13, 2015
B. VENKATESH BABU Vs. COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 30, 2015
B. YAMUNADEVI AND ORS. Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
April 30, 2015
B.A. DORAISAMY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 29, 2015
B.K. GOVINDAN Vs. THE STATE OF TAMIL NADU
January 23, 2015
B.K. RANGACHARI AND ORS. Vs. L.V. MOHAN
March 3, 2015
B.K. VIDHYA Vs. THE DENTAL COUNCIL OF INDIA AND ORS.
February 10, 2015
B.K.C. CHOKKALINGAM Vs. SUNDARESAN AND ORS.
July 7, 2015
B.M. PURNACHANDRAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 9, 2015
B.M. SIVANARAYANAN SAH Vs. BREADWAY AND ORS.
March 30, 2015
B.S. DEEPA Vs. THE REGIONAL PASSPORT OFFICER
January 23, 2015
B.S. SILVER EMPORIUM Vs. THE ASSISTANT COMMISSIONER (CT), PEDDUNAICKANPET ASSESSMENT CIRCLE AND ORS.
October 13, 2015
B.VELLIRAJA Vs. THE SECRETARY TO THE GOVERNMENT
December 2, 2015
B.VIJAYA BABU AND ORS. Vs. THE CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD.
February 19, 2015
BABITHA SURENDRAN Vs. STATE
June 3, 2015
BABU Vs. STATE
December 11, 2015
BABU @ ABUSHAHMAN Vs. K SANTHANAM; INSPECTOR OF POLICE
September 7, 2015
BABU @ PURUSOTHAMAN Vs. S PREM GEETHA
September 28, 2015
BABULAL SURANA Vs. T P SELVA RAYAN AND ORS
September 29, 2015
BABY AND ORS. Vs. KAMALAM KUMERASAN AND ORS.
August 5, 2015
BABY AND ORS. Vs. VELKANNAN AND ORS.
December 17, 2015
BAGAVATHIAPPAN PILLAI Vs. STATE AND ORS.
December 16, 2015
BAGYAM Vs. KALAIVANI AND ORS.
February 16, 2015
BAJA ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. M. MADHAN
June 12, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. M MARANADU AND ORS
March 27, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD , CHENNAI Vs. K J LALITHA AND OTHERS
January 30, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. KONAPPAN
October 30, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KALAISELVI
September 15, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BASKARAN; IRIN EDELLA; PAUL RAJ; UNITED INDIA INSURANCE COMPANY LIMITED
July 20, 2015
BAJAJ BROTHERS Vs. THE COMMERCIAL TAX OFFICER, VELLORE (RURAL)
April 24, 2015
BAKGYAM ENGINEERING CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER
December 16, 2015
BAKKIALAKSHMI Vs. AYYAMAUTHU
August 5, 2015
BALAJI Vs. STATE OF TAMIL NADU
July 14, 2015
BALAKRISHNAN Vs. THE DIRECTOR OF FISHERIES, INLAND FISHERIES AND ORS.
August 12, 2015
BALAKRISHNAN Vs. VENKATARAMAN
April 29, 2015
BALAKRISHNAN AND ORS. Vs. ARULMIGHU SRINIVASA PERUMAL TEMPLE
August 17, 2015
BALAMURUGAN Vs. STATE
April 23, 2015
BALAMURUGAN Vs. RUKMANI
April 29, 2015
BALAMURUGAN Vs. STATE OF TAMIL NADU
September 7, 2015
BALAMURUGAN Vs. STATE
September 12, 2015
BALAMURUGAN Vs. VALARMATHI
September 28, 2015
BALAMURUGAN Vs. STATE
December 9, 2015
BALASUBRAMANIAM Vs. MINOR KANISHKA
March 18, 2015
BALASUBRAMANIAN AND ORS. Vs. STATE
December 10, 2015
BALASUBRAMANIYAN Vs. THE EXECUTIVE OFFICER, HINDU RELIGIOUS AND ENDOWMENT BOARD AND ORS.
June 15, 2015
BALASUNDARAM Vs. RUKMANI AMMAL AND ORS.
September 25, 2015
BALGHEESE BIBI AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
February 26, 2015
BALU Vs. THE STATE
September 2, 2015
BALU Vs. RADHAKRISHNAN AND ORS.
March 13, 2015
BANYAN NETWORKS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 2015
BAR ASSOCIATION, PUDUKOTTAI Vs. THE CHIEF ELECTORAL OFFICER SECRETARY TO GOVERNMENT PUBLIC (ELECTIONS) DEPARTMENT SECRETARIAT AND ORS.
September 10, 2015
BASKARAN Vs. STATE
July 1, 2015
BASKARAN ISSAC AND ORS. Vs. RANGANATHAN
September 14, 2015
BAVANANDAM Vs. STATE
June 18, 2015
BEENA Vs. NANDAKUMAR; S MANOHARAN; DHANALAKSHMI
August 14, 2015
BEKAE PROPERTIES (P) LTD. Vs. KOTHARI INDUSTRIAL CORPORATION LTD. AND ORS.
February 6, 2015
BELAIR CORPORATION PVT. LTD. Vs. MARIA GRACE SUGANTHI AND ORS.
October 5, 2015
BENEDICTA Vs. PHILOMENA AND ORS.
June 25, 2015
BERYL DHINAKARAN Vs. D. ALBERT AND ORS.
July 29, 2015
BHARAT BALAR AND ORS. Vs. RAJENDRA DISTRIBUTORS AND ORS.
March 17, 2015
BHARAT HEAVY ELECTRICALS LTD. Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
July 8, 2015
BHARAT PETROLEUM CORPORATION LTD Vs. MUTHUMANI
February 19, 2015
BHARAT PETROLEUM CORPORATION LTD Vs. K. SUBRAMANIAN
July 14, 2015
BHARAT SALT REFINERIES LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD.
August 21, 2015
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA AND ORS.
March 13, 2015
BHARAT SANCHAR NIGAM LTD. Vs. S. RAJAGOPAL AND ORS.
August 26, 2015
BHARAT STEELS Vs. THE COMMERCIAL TAX OFFICER
April 1, 2015
BHARATHI KANNAMMA Vs. GOVERNMENT OF INDIA AND ORS.
February 5, 2015
BHARATHIDASAN UNIVERSITY BACKWARD CLASS AND MOST BACKWARD CLASS EMPLOYEES ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.
March 24, 2015
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. VASANTHA AND ORS.
June 30, 2015
BHAVANA Vs. STATE OF TAMIL NADU AND ORS.
August 24, 2015
BHAVANI AURU NEERATTRU PASANA VIVASAYEEGAL SANGAM Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 23, 2015
BHEL VALAGA OPPANDA THOZHILALAR NALA SANGAM Vs. THE SECRETARY AND ORS.
July 31, 2015
BHORA MARBLES Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD II AND ORS.
July 3, 2015
BIMABI Vs. V. SUBRAMANIAN
February 3, 2015
BINNY LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS.
March 4, 2015
BINNY LTD. Vs. CHIEF COMMR. OF CUS. (IMPORTS), CHENNAI
August 14, 2015
BIYAR RUBBER PVT. LTD. Vs. THE DIRECTOR AND NODAL OFFICER AND ORS.
December 21, 2015
BLOCK DEVELOPMENT OFFICER, VELLORE DISTRICT & ORS Vs. S JAGADESAN & OTHERS
September 3, 2015
BLUE BREEZE ENTERPRISES Vs. ASSISTANT COMMR. OF CUS., TIRUPUR
March 9, 2015
BLUE OCEAN LOGISTICS LIMITED; SARVESH PRATAP SINGH; G GOPALAKRISHNAN Vs. STATE
March 17, 2015
BOLLEDDU SIVANAGAIAH Vs. THE REGISTRAR, CENTRAL UNIVERSITY OF TAMIL NADU
February 16, 2015
BONFIGLIOLI TRANSMISSIONS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT)
July 15, 2015
BOOMINATHAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
June 11, 2015
BOOPATHY Vs. ASSISTANT COMMISSIONER (CT), WEST TOWER STREET CIRCLE
August 17, 2015
BOOTLEGGERS ISLAND Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
June 4, 2015
BOSE Vs. CHOKALINGAM
August 20, 2015
BOSE CHANDRA EBENEZER AND ORS. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
October 16, 2015
BOSTON SCIENTIFIC INTERNATIONAL BV AND ORS. Vs. TRIVITRON HEALTHCARE PVT. LTD.
August 14, 2015
BRAKES INDIA LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
February 6, 2015
BRANCH MANAGER Vs. MOOKAIAH; CHINNATHAI; K LAKSHMANAN
September 14, 2015
BRANCH MANAGER Vs. MYDHEEN FATHIMA; R CHANDRA SEKAR; RETHINAMONY
September 7, 2015
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. NAGOORAMMAL
June 9, 2015
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS Vs. A ATHINARAYANAN AND ORS
August 25, 2015
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M. BALASUBRAMANI AND ORS.
March 26, 2015
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. C. THANGAMANI AND ORS.
October 8, 2015
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. V. RADHAKRISHNAN AND ORS.
February 16, 2015
BRANCH MANAGER,BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MUTHUKRISHNAN AND ORS
March 27, 2015
BRANCH OFFICE, NATIONAL INSURANCE CO. LTD. Vs. S. RAJINIKANTH AND ORS.
January 29, 2015
BRIAN HAROLD BRODERICK JENKINS Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
September 9, 2015
BUNGS INDIA PVT. LTD. Vs. THE AUTHORISED OFFICER AND ORS.
July 8, 2015
C A RAJADURAI Vs. BUTT ROAD JUMMA MASJID; JUNIOR ENGINEER; CHIEF EXECUTIVE OFFICER
November 17, 2015
C ANANDHAKUMAR Vs. STATE BANK OF INDIA
August 13, 2015
C AROCKIYASAMY Vs. STATE OF TAMIL NADU
October 8, 2015
C CHANDRAN Vs. SETHURAMACHANDRAN
December 2, 2015
C CHINNADURAI AND OTHERS Vs. STATE
October 12, 2015
C CHINNAKUZHANDHAI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
August 12, 2015
C DAS Vs. STATE OF TAMIL NADU
April 29, 2015
C GOVINDAN Vs. KRISHNAMOORTHY; R UMARANI; RANGANATHAN
September 11, 2015
C GOVINDARAJAN Vs. STATE OF TAMIL NADU
August 20, 2015
C KARTHIKEYAN Vs. STATE
October 5, 2015
C MUTHUKUMAR Vs. TAHSILDAR, MADURAI SOUTH TALUK AND OTHERS
September 30, 2015
C NAGARAJ Vs. STATE OF TAMIL NADU
September 23, 2015
C P SUDHAKAR Vs. J S RAGHUSEKAR
December 17, 2015
C P THIYAGARAJAN Vs. GOVERNMENT OF TAMIL NADU AND ORS
July 2, 2015
C R KRISHNAN Vs. JRP / KRP BENEFIT FUND LTD
July 15, 2015
C RAJA Vs. R M RAYMONDRAJ AND ORS
April 28, 2015
C RAJAMMAL Vs. V LEELA; COMMISSIONER OF POLICE, COIMBATORE
July 7, 2015
C RAMAKRISHNA Vs. STATE OF TAMIL NADU AND OTHERS
October 12, 2015
C RAMAN Vs. M VIJAYAKUMAR
March 27, 2015
C RAMASAMY Vs. DISTRICT COLLECTOR
April 24, 2015
C RAVI SUBRAMANYAM Vs. STATE OF TAMIL NADU AND OTHERS
October 12, 2015
C S E P D I Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
April 7, 2015
C STEPHEN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
April 10, 2015
C U ASOKAN; N GOPALSWAMY Vs. STATE
March 17, 2015
C VEERATHEVAN Vs. N JAYARAJ AND ORS
April 16, 2015
C VENKATESWARA RAO Vs. STATE OF TAMIL NADU AND OTHERS
October 12, 2015
C. ANANDANE Vs. STATE
January 27, 2015
C. ANDIAPPAN AND ORS. Vs. THE JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS.
December 14, 2015
C. ANUBA Vs. DIRECTOR OF COLLEGIATE AND ORS.
June 29, 2015
C. BAKKYAM Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
March 30, 2015
C. BALACHANDRAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 31, 2015
C. CHELLAMUTHU Vs. THE DEPUTY DIRECTOR, PREVENTION OF MONEY LAUNDERING ACT, DIRECTORATE OF ENFORCEMENT
October 14, 2015
C. CYNTHIA MABEL Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
March 13, 2015
C. DEVI Vs. S. KUNGUMALATHA AND ORS.
January 27, 2015
C. DHAYABARAN Vs. S. SARLES
October 16, 2015
C. DURAIRAJU AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
February 20, 2015
C. ERANIAPPAN Vs. THE SUPERINTENDENT OF POLICE, KANCHEEPURAM DISTRICT AND ORS.
September 11, 2015
C. GANESAN AND ORS. Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
June 1, 2015
C. GOPINATH AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE, DINDIGUL AND ORS.
December 14, 2015
C. JAYASIVA Vs. STATE
November 6, 2015
C. JEYAPANDIAN AND ORS. Vs. S.P. BALAGANESAN
February 5, 2015
C. KAMARAJ Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
June 16, 2015
C. KRISHNAKUMAR Vs. V.P. BALASUBRAMANIAN
August 20, 2015
C. KRISHNAMURTHY Vs. INCOME TAX OFFICER, WARD 1(1) AND ORS.
July 13, 2015
C. LAKSHMINARAYANAN Vs. THE CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE AND PRINCIPAL SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS.
September 30, 2015
C. MATHURAM AND ORS. Vs. TECHNICAL STAFF HOUSING SOCIETY AND ORS.
February 16, 2015
C. MOHAN RAM Vs. VENTURE EAST PROACTIVE FUND LLC AND ORS.
August 3, 2015
C. MUTHUPANDIAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND ORS.
April 15, 2015
C. MUTHUSELVI AND ORS. Vs. R. VANAJA
July 23, 2015
C. NAGARAJAN Vs. M. VENNILA
April 20, 2015
C. NATARAJAN Vs. THE COMPETENT AUTHORITY AND SPECIAL DISTRICT REVENUE OFFICER (LAND ACQUISITION AND ORS.
January 23, 2015
C. NIJA Vs. THE STATE OF TAMIL NADU AND ORS.
April 16, 2015
C. PONNURANGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
April 9, 2015
C. PORCHILAI Vs. THE DIRECTOR OF GOVERNMENT EXAMINATIONS
June 19, 2015
C. PUGAL ARASAN Vs. M. CONGRESS PON PANDIAN
June 3, 2015
C. PUZHUGANDI Vs. THE STATE OF TAMIL NADU AND ORS.
October 16, 2015
C. RAJENDRAN Vs. S. NIRMALA
April 7, 2015
C. RAMASAMY AND ORS. Vs. V. ELANGOVAN
April 24, 2015
C. RANI Vs. THE COMMISSIONER, TAMBARAM MUNICIPALITY AND ORS.
April 1, 2015
C. RANI Vs. THE COMMISSIONER, TAMBARAM MUNICIPALITY AND ORS.
February 3, 2015
C. RAVICHANDRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
September 18, 2015
C. ROUMANA Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
June 11, 2015
C. SARASWATHI Vs. SUPERINTENDENT OF POLICE, NAGERCOIL AND ORS.
June 15, 2015
C. SATHISHKARNAN Vs. K. RAJA NANDHINI
August 14, 2015
C. SELVARAJ Vs. STATE OF TAMIL NADU AND ORS.
August 21, 2015
C. SELVARAJU AND ORS. Vs. STATE AND ORS.
February 4, 2015
C. SHANMUGANATHAN AND ORS. Vs. A. MURUGESAN AND ORS.
July 9, 2015
C. SUBRAMANIAN Vs. STATE
November 17, 2015
C. SUNDARA RAJ Vs. THE STATE OF TAMIL NADU AND ORS.
February 5, 2015
C. SURESH Vs. THE CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
July 7, 2015
C. TAMIL SELVI AND ORS. Vs. SCORPION WATCH AND WARD SERVICES (P) LTD. AND ORS.
March 2, 2015
C. THENNARASU AND ORS. Vs. THE BRANCH MANAGER, INDIAN OVERSEAS BANK AND ORS.
June 8, 2015
C. THIYAGARAJAN Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
September 1, 2015
C. THUKKARAMAN AND ORS. Vs. C. SADASIVAM
November 24, 2015
C. UDAYACHANDRIKA Vs. THE SECRETARY AND TAMILNADU LEGISLATIVE ASSEMBLY AND ORS.
February 10, 2015
C. VAIRAMUTHU Vs. N. SELVARAJ AND ORS.
April 6, 2015
C. VALLIAPPA Vs. H. SYED ABUTHAKIR AND ORS.
February 3, 2015
C. VEERASAMY AND ORS. Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
March 12, 2015
C. VIJAYARAJ Vs. THE STATE OF TAMIL NADU AND ORS.
November 4, 2015
C. VISWANATHAN AND ORS. Vs. THE STATE AND ORS.
March 6, 2015
C.BABU RAJAN Vs. THE DISTRICT REVENUE OFFICER
December 3, 2015
C.K. RAJAPPA AND ORS. Vs. M. GANESAN AND ORS.
November 27, 2015
C.MARIMUTHU Vs. THE SECRETARY TO GOVERNMENT
December 4, 2015
C.P. MUNIKRISHNAPPA AND ORS. Vs. THE SPECIAL TAHSILDAR (LA) AND ORS.
February 17, 2015
C.P. PRABHAKARAN AND ORS. Vs. ARJUN AMARAVATHI CHITS (P) LTD.
October 7, 2015
C.R. JAYANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
June 10, 2015
C.R. KRISHNAN AND ORS. Vs. JRP/KRP BENEFIT FUND LTD. AND ORS.
October 15, 2015
C.R.L. NARASIMHAN Vs. STATE BANK OF INDIA AND ORS.
March 13, 2015
C.RAJESHWARI Vs. RAMALAKSHMI
December 1, 2015
C.RAMACHANDRAN Vs. DEPUTY COMMERCIAL TAX OFFICER
December 18, 2015
C.V. ANANTH PADMANABHAN Vs. BINDU
April 16, 2015
CADD CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CITY CIRCLE-II(2)
December 1, 2015
CANARA BANK Vs. BANKING OMBUDSMAN AND ORS.
March 24, 2015
CANARA BANK Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
September 21, 2015
CANBO ELECTRONICS PRIVATE LTD. Vs. THE CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.
April 15, 2015
CANNIAPPAN AND ORS. Vs. BAGUIRDAY AND ORS.
March 23, 2015
CANON INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
July 27, 2015
CAPPITHAN AGENCIES Vs. COMMISSIONER OF CUSTOMS
October 13, 2015
CARAVEL LOGISTICS PVT LTD Vs. PREMIER SEA FOODS EXIM PVT LTD
January 9, 2015
CARAVEL SHIPPING SERVICES P LIMITED Vs. GOVERNMENT OR INDIA AND ORS
October 7, 2015
CARBOLINE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 30, 2015
CARBORUNDUM UNIVERSAL LIMITED Vs. THE JOINT COMMISSIONER OF INCOME TAX
January 12, 2015
CARBORUNDUM UNIVERSAL LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
January 22, 2015
CARDAMOM PLANTERS ASSOCIATION COLLEGE Vs. G. SELVA AND ORS.
July 6, 2015
CARE STREAM HEALTH INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT
February 26, 2015
CARESS INDUSTRIES PVT. LTD. Vs. CESTAT
April 9, 2015
CARLISLE TRADING & MANUFACTURING (I) P. LTD. Vs. DY. C.C. (SVB), CHENNAI
June 8, 2015
CARRIER RACE TECHNOLOGIES PVT. LTD. Vs. INCOME TAX OFFICER
October 12, 2015
CASA GRANDE SHELTER LLP Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
February 12, 2015
CASTROL INDIA LIMITED AND ORS. Vs. APEX TOOLING SOLUTIONS AND ORS.
February 10, 2015
CEE DEE YES HOUSING AND INFRASTRUCTURE LTD Vs. STATE OF TAMIL NADU AND OTHERS
September 2, 2015
CENTRAL UNIVERSITY OF TAMIL NADU Vs. MINOR P SUNDAR
January 8, 2015
CETHAR LTD. Vs. THE DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND ORS.
October 16, 2015
CHAIRMAN AND MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LTD ; CHIEF REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. A SUNDARAM
March 16, 2015
CHAKKARAVARTHI Vs. STATE
August 26, 2015
CHANDRA CFS AND TERMINAL OPERATORS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
October 1, 2015
CHANDRA KRISHNAMURTHY Vs. JOINT SECRETARY TO GOVERNMENT; PONDICHERRY UNIVERSITY
December 15, 2015
CHANDRA SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU; SPECIAL TAHSILDAR
June 17, 2015
CHANDRABOSE Vs. THE ASSISTANT COMMISSIONER OF POLICE AND ORS.
August 31, 2015
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU AND ORS.
April 29, 2015
CHANDRAKALA Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
September 22, 2015
CHANDRALEKHA AND ORS. Vs. S. JESURAJ
October 29, 2015
CHANDRAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE AND ORS.
August 17, 2015
CHANDRAN Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMILNADU, HOME, PROHIBITION & EXCISE [XVI] DEPARTMENT AND ORS.
December 21, 2015
CHANDRAN AND ORS. Vs. THE STATE
November 16, 2015
CHANDRASEKARAN Vs. SHANMUGAM; D N GANDHI
November 19, 2015
CHANDRASEKARAN AND ORS. Vs. N.T. RAMASAMY GOUNDER AND ORS.
August 12, 2015
CHANDRIKA KRISHNAN Vs. STATE AND ORS.
March 13, 2015
CHANDRU AND ORS. Vs. DISTRICT LEVEL VIGILANCE COMMITTEE AND ORS.
March 3, 2015
CHANDRU AND ORS. Vs. STATE
January 20, 2015
CHANGEINDIA Vs. GOVERNMENT OF TAMIL NADU AND ORS.
March 3, 2015
CHARLES AND ORS. Vs. STATE
December 21, 2015
CHELLA CARGO WINGS Vs. THE COMMISSIONER OF CUSTOMS
October 13, 2015
CHELLA MUTHUKUMAR Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, SIRKALI
November 6, 2015
CHELLADURAI Vs. STATE AND ORS.
February 27, 2015
CHELLADURAI AND ORS. Vs. AVUDAIPPAN KONAR AND ORS.
January 27, 2015
CHELLAMMAL Vs. STATE OF TAMIL NADU REP.
December 4, 2015
CHELLAPPA Vs. THE STATE
March 4, 2015
CHENDRAYAMMAL Vs. THE REVENUE DIVISIONAL OFFICER
January 19, 2015
CHENNAI Vs. KALPANA AGENCIES
February 16, 2015
CHENNAI FRUIT COMMISSION AGENTS ASSOCIATION Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
July 28, 2015
CHENNAI KOYAMBEDU FLOWER WHOLE SALE MERCHANT ASSOCIATION Vs. STATE OF TAMILNADU AND ORS.
September 9, 2015
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA AND ORS.
August 12, 2015
CHENNAI RADHA ENGINEERING WORKS PVT , LTD Vs. EXECUTIVE ENGINEER
December 22, 2015
CHENNAIYAN Vs. THE STATE
November 24, 2015
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT), TRICHY DIVISION AND ORS.
November 30, 2015
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT) AND ORS.
March 24, 2015
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED AND ORS. Vs. KAMARAJAR PORT LIMITED AND ORS.
September 22, 2015
CHIEF COMMISSIONER OF CUSTOMS Vs. COMMISSIONER OF CUSTOMS; HIMACHAL EXIM
October 8, 2015
CHIEF COMMISSIONER OF INCOME TAX AND ORS. Vs. SHRI ANAND RISHI JAIN SOCIETY
February 3, 2015
CHIEF GENERAL MANAGER, BSNL Vs. T SUNDAR
March 5, 2015
CHIEF MANAGER, CO-PERSONNEL DEPARTMENT Vs. K. USHA AND ORS.
March 6, 2015
CHIEF WORKS MANAGER, SOUTHERN RAILWAY CARRIAGE WORKS Vs. V. MANIMEKALAI
September 29, 2015
CHIKKANNAN AND ORS. Vs. A.R. PERUMAL AND ORS.
June 25, 2015
CHINAPPAPPA AND ORS. Vs. RAJENDRAN AND ORS.
November 25, 2015
CHINNA AZHAGAN Vs. STATE
September 7, 2015
CHINNA PILLAI AND ORS. Vs. T.S. NATARAJAN AND ORS.
September 2, 2015
CHINNAMMAL Vs. THE STATE OF TAMILNADU AND ORS.
June 4, 2015
CHINNAMMAL Vs. PRAKASH
March 2, 2015
CHINNAMMAL Vs. RAJESWARI
January 21, 2015
CHINNAPAIYAN Vs. R. HARI VENKATESH AND ORS.
June 8, 2015
CHINNAPONNU Vs. THE STATE OF TAMILNADU AND ORS.
March 23, 2015
CHINNASAMY Vs. THE STATE AND ORS.
June 11, 2015
CHINNASAMY AND ORS. Vs. REVENUE DIVISIONAL OFFICER, TIRUCHIRAPALLI
June 23, 2015
CHINNASELLAN Vs. SANTHA
June 8, 2015
CHINNASWAMY AND ORS. Vs. NATARAJAN AND ORS.
June 26, 2015
CHINNATHAMBI AND ORS. Vs. RAJALINGAM AND ORS.
January 28, 2015
CHITHIRA Vs. STATE
March 18, 2015
CHITHRA Vs. STATE OF TAMIL NADU AND ORS.
March 24, 2015
CHITHRA Vs. STATE OF TAMIL NADU; THANGARAJ; SIVALINGAM NADAR; SANKARAPANDI
September 7, 2015
CHITRA Vs. KANNAN
January 30, 2015
CHITRA GOYAL AND ORS Vs. S PREMKUMAR AND ORS
October 12, 2015
CHITRARASAN Vs. STATE
February 9, 2015
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. SELVI AND ORS.
February 9, 2015
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. R A SELVAM @ AROKKASWAMY AND OTHERS
October 7, 2015
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INSANE DEVARAJ AND ORS.
August 10, 2015
CHRISTIAN MEDICAL COLLEGE Vs. THE SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE AND ORS.
June 30, 2015
CHRISTIAN MEDICAL COLLEGE Vs. SECRETARY; MEDICAL COUNCIL OF INDIA
September 9, 2015
CHRISTIANA Vs. A. MOHAMED IBRAHIM
March 9, 2015
CHROMACHEMIE LABORATORY PRIVATE LIMITED Vs. THE AUTHORIZED OFFICER, CHENNAI SEAPORT & AIRPORT, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
September 25, 2015
CITIBANK N.A. Vs. T.R. RAMESH AND ORS.
June 10, 2015
CITY TOWER BENEFIT FUND LIMITED Vs. C. VINAYAGAM
February 20, 2015
COIMBATORE ROLLER RLOUR MILLS LTD Vs. CHANDRAMOULI
October 1, 2015
COMMISSIONER Vs. K S DEVARAJ
February 27, 2015
COMMISSIONER OF C. EX. Vs. SUNDARAM AUTO COMPONENTS LTD.
August 27, 2015
COMMISSIONER OF C. EX. Vs. INDIAN HUME PIPES CO. LTD.
August 28, 2015
COMMISSIONER OF C. EX. Vs. CESTAT
February 13, 2015
COMMISSIONER OF C. EX. Vs. CASTROL INDIA LTD.
March 12, 2015
COMMISSIONER OF C. EX. Vs. CESTAT
June 11, 2015
COMMISSIONER OF C. EX. Vs. INDIA PISTONS LTD.
July 2, 2015
COMMISSIONER OF C. EX. Vs. SUPER SPINNING MILLS LTD.
June 26, 2015
COMMISSIONER OF C. EX. & S.T. Vs. MRF
July 31, 2015
COMMISSIONER OF C. EX. & S.T. Vs. HYUNDAI MOTOR INDIA LTD.
November 26, 2015
COMMISSIONER OF C. EX. & S.T., TIRUCHIRAPALLI Vs. INDIA CEMENTS LTD.
January 29, 2015
COMMISSIONER OF C. EX., PONDICHERRY Vs. CESTAT, CHENNAI
April 9, 2015
COMMISSIONER OF C. EX., SALEM Vs. THRIVENI EARTH MOVERS PVT. LTD.
June 18, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. PETER & MILLER PACKERS
February 20, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. TABLETS INDIA LTD. AND ORS.
June 19, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. K.T.V. OIL MILLS
March 5, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. HEERA ELECTRONICS
February 26, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. ALLIED INDUSTRIES
January 29, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. DOLLAR COMPANY PVT. LTD.
January 30, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. THE CONCRETE PRODUCTS & CONSTRUCTION COMPANY AND ORS.
January 29, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE
January 22, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT, CHENNAI
January 30, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. ENTEX PVT. LTD.
June 26, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. JAYASHREE CABLES & CONDUCTORS (P.) LTD.
June 12, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT CELL
July 3, 2015
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. THE INDIA CEMENTS LTD. AND ORS.
April 24, 2015
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. G. GOVINDARAJ AND ORS.
July 10, 2015
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LARGE TAX PAYER UNIT Vs. TURBO ENERGY LTD.
February 26, 2015
COMMISSIONER OF CENTRAL EXCISE PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
April 24, 2015
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. CESTAT, CHENNAI
March 20, 2015
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. URBANE INDUSTRIES
July 23, 2015
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. LUCAS TVS LTD.
December 10, 2015
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV COMMISSIONERATE Vs. KYUNGSHIN INDUSTRIAL MOTHERSON LTD.
June 19, 2015
COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
June 12, 2015
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. CESTAT, CHENNAI
June 19, 2015
COMMISSIONER OF CUS. & C. EX. Vs. ANAND FREIGHT OVERSEAS PVT. LTD.
August 28, 2015
COMMISSIONER OF CUS. (EXPORTS) Vs. I. SAHAYA EDIN PRABHU
January 8, 2015
COMMISSIONER OF CUS. (IMPORT), CHENNAI Vs. N.T. RAMA RAO
June 18, 2015
COMMISSIONER OF CUS. (SEA PORT IMPORT) Vs. CESTAT
August 25, 2015
COMMISSIONER OF CUSTOMS Vs. S. JANARTHANAN
February 27, 2015
COMMISSIONER OF CUSTOMS Vs. CHETTINAD CEMENT CORP. LTD.
June 25, 2015
COMMISSIONER OF CUSTOMS (APPEALS) CUSTOM HOUSE Vs. ACE DESIGNERS AND ORS.
March 20, 2015
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. SAYONARA EXPORTS PVT. LTD. AND ORS.
March 6, 2015
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. ROYAL IMPEX AND ORS.
February 26, 2015
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. D.S. METAL (P) LTD. AND ORS.
March 5, 2015
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BILLIARDS POINT AND ORS.
April 30, 2015
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. NGA STEELS (P.) LTD.
June 5, 2015
COMMISSIONER OF CUSTOMS (PORT EXPORT), CHENNAI Vs. M. RENGANATHAN AND ORS.
July 2, 2015
COMMISSIONER OF CUSTOMS (PORT EXPORTS) Vs. BRAKES INDIA LTD ; CUSTOMS EXCISE & SERVICE TAX
September 11, 2015
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. KAMALABHAI
July 24, 2015
COMMISSIONER OF INCOME TAX Vs. K. RAJINIKANTH
July 22, 2015
COMMISSIONER OF INCOME TAX Vs. G.R. THANGAMALIGAI FIRM AND ORS.
July 22, 2015
COMMISSIONER OF INCOME TAX Vs. AMBATTUR CLOTHING LTD.
June 1, 2015
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.
June 30, 2015
COMMISSIONER OF INCOME TAX Vs. SCM SILKS PVT. LTD.
July 7, 2015
COMMISSIONER OF INCOME TAX Vs. VIJAYESWARI TEXTILES LTD.
July 27, 2015
COMMISSIONER OF INCOME TAX Vs. GR THANGAMALIGAI FIRM AND ORS.
June 1, 2015
COMMISSIONER OF INCOME TAX Vs. CYLWIN KNITWEAR
June 1, 2015
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON TEXTILES
June 1, 2015
COMMISSIONER OF INCOME TAX Vs. VETAL TEXTILES AND ELECTRONICS PVT. LTD.
June 1, 2015
COMMISSIONER OF INCOME TAX Vs. BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST
March 24, 2015
COMMISSIONER OF INCOME TAX Vs. AMMAN STEEL & ALLIED INDUSTRIES
February 10, 2015
COMMISSIONER OF INCOME TAX Vs. SRI VASUDEVA TEXTILES PVT. LTD.
July 22, 2015
COMMISSIONER OF INCOME TAX Vs. S.K. USMAN ALI
February 25, 2015
COMMISSIONER OF INCOME TAX Vs. FUNSKOOL (I) LTD
April 22, 2015
COMMISSIONER OF INCOME TAX Vs. M.A.M. RAMASWAMY (NO. 2)
February 24, 2015
COMMISSIONER OF INCOME TAX Vs. KALPANA AGENCIES
February 16, 2015
COMMISSIONER OF INCOME TAX Vs. C.T. KIRUBA
January 19, 2015
COMMISSIONER OF INCOME TAX Vs. R. YUVARAJ
April 21, 2015
COMMISSIONER OF INCOME TAX Vs. KONGOOR TEXTILE PROCESS
April 20, 2015
COMMISSIONER OF INCOME TAX Vs. VIDYA THANGAKUMAR
April 20, 2015
COMMISSIONER OF INCOME TAX Vs. C.N.V. TEXTILES PVT. LTD.
June 25, 2015
COMMISSIONER OF INCOME TAX Vs. SREE NARASIMHA TEXTILES PVT. LTD.
June 23, 2015
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY CHLORATE LTD.
January 13, 2015
COMMISSIONER OF INCOME TAX Vs. MANGAL TIRTH ESTATES LTD.
January 19, 2015
COMMISSIONER OF INCOME TAX Vs. PRABHU SPINNING MILLS (P) LTD.
January 19, 2015
COMMISSIONER OF INCOME TAX Vs. KALYANI CONSTRUCTIONS P. LTD.
January 13, 2015
COMMISSIONER OF INCOME TAX Vs. SUNRISE KNITTING MILLS
April 7, 2015
COMMISSIONER OF INCOME TAX Vs. MALLOW INTERNATIONAL
April 7, 2015
COMMISSIONER OF INCOME TAX Vs. SHANTHINATH BENEFIT FUND LTD.
January 7, 2015
COMMISSIONER OF INCOME TAX Vs. STADS LTD.
March 11, 2015
COMMISSIONER OF INCOME TAX Vs. LIGHT ALLOY PRODUCTS LTD.
March 11, 2015
COMMISSIONER OF INCOME TAX Vs. SAKA MARKETING SERVICES P. LTD.
February 24, 2015
COMMISSIONER OF INCOME TAX Vs. ORIENT EXPRESS
March 2, 2015
COMMISSIONER OF INCOME TAX Vs. ROOTS INDUSTRIES INDIA LTD.
March 10, 2015
COMMISSIONER OF INCOME TAX Vs. EASTMAN EXPORTS GLOBAL CLOTHING P. LTD.
January 12, 2015
COMMISSIONER OF INCOME TAX Vs. IRBAZ SHOE COMPANY
January 5, 2015
COMMISSIONER OF INCOME TAX Vs. POPPYS KNITWEAR (P) LIMITED
February 4, 2015
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES P. LTD.
February 23, 2015
COMMISSIONER OF INCOME TAX Vs. EASTMAN EXPORTS GLOBAL CLOTHING (P) LIMITED
February 2, 2015
COMMISSIONER OF INCOME TAX Vs. P. RAMANATHAN
February 2, 2015
COMMISSIONER OF INCOME TAX Vs. MOHAN BREWERIES AND DISTILLERIES LTD.
January 21, 2015
COMMISSIONER OF INCOME TAX Vs. CAUVERY STONE IMPEX PVT. LTD.
February 2, 2015
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FINANCE LTD.
February 2, 2015
COMMISSIONER OF INCOME TAX Vs. HACKBRIDGE HEWITTIC AND EASUN LTD.
March 4, 2015
COMMISSIONER OF INCOME TAX Vs. RAMRAJ HANDLOOMS
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. VTM LIMITED
September 21, 2015
COMMISSIONER OF INCOME TAX Vs. DEVI MARINE FOOD EXPORTS LTD.
July 14, 2015
COMMISSIONER OF INCOME TAX Vs. ARUN TEXTILES PVT. LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. BEST CORPORATION LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS LTD.
June 15, 2015
COMMISSIONER OF INCOME TAX Vs. DXN HERBAL MANUFACTURING INDUSTRIES PVT. LTD.
September 7, 2015
COMMISSIONER OF INCOME TAX Vs. S S SPINNING MILLS
September 14, 2015
COMMISSIONER OF INCOME TAX Vs. PIONEER WOVEN SACKS PVT. LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. S.V.P.B. SPINNERS PVT. LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES PVT. LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. RANGAMMA STEELS & MALLEABLES
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR VALVES PVT. LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX Vs. EXCEL COTSPIN INDIA P LTD
April 27, 2015
COMMISSIONER OF INCOME TAX Vs. MEERA TEXTILES MILLS P LTD
April 27, 2015
COMMISSIONER OF INCOME TAX Vs. ANAND TEXTILES
April 27, 2015
COMMISSIONER OF INCOME TAX Vs. VOORA PROPERTY DEVELOPERS P. LTD.
March 9, 2015
COMMISSIONER OF INCOME TAX Vs. RAJASEKARAN BALASUBRAMANIAM
March 3, 2015
COMMISSIONER OF INCOME TAX Vs. S. SUDHAKAR
August 25, 2015
COMMISSIONER OF INCOME TAX Vs. JAIN CORPORATION
January 5, 2015
COMMISSIONER OF INCOME TAX Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
September 16, 2015
COMMISSIONER OF INCOME TAX Vs. PALANQUIN INVESTMENTS P LTD
January 27, 2015
COMMISSIONER OF INCOME TAX Vs. INDIAN EDUCATIONAL TRUST GOPINATHAPURAM
January 28, 2015
COMMISSIONER OF INCOME TAX Vs. CHENNAI FOOTWEAR PVT LTD
August 31, 2015
COMMISSIONER OF INCOME TAX Vs. AMBATTUR CLOTHING LIMITED
September 28, 2015
COMMISSIONER OF INCOME TAX Vs. SAIYANA WAREHOUSE PVT LTD
February 24, 2015
COMMISSIONER OF INCOME TAX Vs. K INDIRA
February 23, 2015
COMMISSIONER OF INCOME TAX Vs. M M FORGINGS LTD
October 27, 2015
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED
December 15, 2015
COMMISSIONER OF INCOME TAX Vs. FABIOLA STEPHEN
October 13, 2015
COMMISSIONER OF INCOME TAX Vs. S MARTIN
December 14, 2015
COMMISSIONER OF INCOME TAX Vs. S P APPARELS
August 25, 2015
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED
November 23, 2015
COMMISSIONER OF INCOME TAX Vs. ELEGANT ESTATES
December 7, 2015
COMMISSIONER OF INCOME TAX COMPANY CIRCLE Vs. EASTMAN SPINNING MILLS (P) LIMITED
February 18, 2015
COMMISSIONER OF INCOME TAX, CENTRAL III Vs. M. THANGAMALIGAI TRUST
September 28, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. THIRU AROORAN SUGARS LTD.
February 24, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ARVIND REMEDIES LTD.
June 8, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SEA ROSE MARINES PVT. LTD.
June 8, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BALAHA CHEMICALS AGENCIES
December 16, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ORIENT EXPRESS
July 7, 2015
COMMISSIONER OF INCOME TAX, CHENNAI Vs. T.L. PRASANTH
July 3, 2015
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. SANGEETH TEXTILES LTD.
July 8, 2015
COMMISSIONER OF INCOME TAX, SALEM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
July 20, 2015
COMMISSIONER OF INCOME TAX, SALEM Vs. PONKUMAR MAGNESITE MINES
April 27, 2015
COMMISSIONER OF INCOME TAX, TAMIL NADU-VII Vs. TEXTILE DYE CHEM CORPORATION
December 7, 2015
COMMISSIONER OF INCOME TAX, THIRUCHIRAPALLI Vs. R. SETHURAMAN
August 5, 2015
COMMISSIONER OF INCOME TAX, TRICHY Vs. THE KARUR VYSYA BANK LTD.
June 9, 2015
COMMISSIONER OF INCOMETAX Vs. N ARUMUGAM
February 25, 2015
COMMISSIONER OF POLICE Vs. KAMALAVENI
April 9, 2015
COMMISSIONER OF POLICE AND OTHERS Vs. P MOORTHY
October 27, 2015
COMMISSIONER OF REVENUE ADMINISTRATION Vs. R THIRUMARAN
June 4, 2015
COMMISSIONER OF SERVICE TAX Vs. AIRCEL CELLULAR LTD.
March 26, 2015
COMMISSIONER OF WEALTH TAX Vs. T.V. SUNDARAM IYENGAR & SONS LTD.
March 19, 2015
COMMISSIONER, AMBUR MUNICIPALITY; M THILAGAR Vs. PRESIDING OFFICER
February 6, 2015
COMMISSIONER, CORPORATION OF CHENNAI Vs. MEERA S.V. KUMAR
February 12, 2015
COMMISSIONER, RANIPET MUNICIPALITY Vs. COMMR. OF C. EX., CHENNAI-III
March 17, 2015
COMMR. OF C. EX. & S.T. Vs. RANE TRW STEERING SYSTEMS LTD.
March 27, 2015
COMMR. OF C. EX. & S.T., LTU Vs. TAMILNADU PETROPRODUCTS LTD.
September 4, 2015
COMMR. OF C. EX. & S.T., TIRUCHIRAPALLI Vs. KANNAPPA CORPORATION
June 25, 2015
COMMR. OF C. EX., COIMBATORE Vs. HINDUSTAN PETROLEUM COPRN. LTD.
June 11, 2015
COMMR. OF C. EX., PONDICHERRY Vs. SPIC PHARMACEUTICALS DIVISION
July 9, 2015
COMMR. OF CENTRAL EXCISE Vs. SUNDARAM DYNACAST LTD.
March 12, 2015
COMMR. OF CUS. Vs. VEEJAY LAKSHMI ENGINEERING WORKS LTD.
February 27, 2015
COMMR. OF CUS. (SEAPORT-IMPORTS) Vs. ANAND IMPEX
September 14, 2015
COMMR. OF CUS. (SEAPORT/IMPORT) Vs. SANCO TRANS LTD.
November 5, 2015
COMMR. OF S.T., CHENNAI Vs. ZAK TRADE FAIRS & EXHIBITIONS PVT. LTD.
June 11, 2015
COMMUNITY ACTION FOR RURAL DEVELOPMENT (CARD) Vs. THE SECRETARY, MINISTRY OF WOMEN & CHILD DEVELOPMENT AND ORS.
March 12, 2015
CONCAST STEEL & POWER LTD Vs. MICRO AND SMALL ENTERPRISES AND OTHERS
December 14, 2015
CONFIDENCE PETROLEUM INDIA LTD. Vs. ADDL. C.C., C.E. & S.T.
April 29, 2015
CONSUL CONSOLIDATED PRIVATE LIMITED Vs. RADHAKRISHNAN RAGHAVAN NAIR
August 5, 2015
COOPER BUSSMANN INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS (GROUP 7 A) AND ORS.
March 4, 2015
COSMOPOLITAN CLUB Vs. THE TAHSILDAR, MAMBALAM - GUINDY TALUK AND ORS.
March 9, 2015
COVAI DISTRICT NEW DEMOCRATIC LABOUR FRONT Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
September 9, 2015
COXSWAIN TECHNOLOGIES LIMITED Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
February 26, 2015
CRAFTSMAN AUTOMATION P LTD Vs. COMMISSIONER OF INCOME TAX
September 30, 2015
CRESCENT TRADE LINKS Vs. ASSISTANT COMMISSIONER (CT), COIMBATORE
June 18, 2015
CSEPDI - TRISHE CONSORTIUM Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED (TANGEDCO) AND ORS.
September 7, 2015
D BASANTH KUMAR RANKA Vs. STATE
August 4, 2015
D JAGANATHAN Vs. D DAMODHARAN
December 1, 2015
D KRISHNAMOORTHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION; GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION
December 8, 2015
D MURALI Vs. MEENAKSHI; SIVANI
September 23, 2015
D MUTHUKUMARASAMY Vs. V SIVAKUMAR
September 14, 2015
D PANEER @ PANNEER SELVAM Vs. BALARAMAN
August 10, 2015
D PRABHU Vs. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); NADU ROAD DEVELOPMENT CORPORATION (TNRDC)
September 2, 2015
D RADHAKRISHNAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
November 19, 2015
D RAJENDRAN Vs. S R VIJAYARAGHAVAN (ALIAS) VIJAYARAJAN
October 5, 2015
D RAJESH Vs. ANBUSELVI
July 27, 2015
D RUKMANI Vs. S H HALAMMAL
July 7, 2015
D RUKMANI AMMAL Vs. STATE OF TAMIL NADU
April 29, 2015
D THANGARAJ Vs. R UMAPATHI AND OTHERS
December 16, 2015
D. BALARAMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
December 11, 2015
D. CHELLADURAI Vs. STATE
September 3, 2015
D. DEEYANESWAR AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
September 11, 2015
D. DESINGURAJA Vs. STATE BANK OF INDIA AND ORS.
December 10, 2015
D. DHANALAKSHMI Vs. RADHAKRISHNA MULTIPLE INDUSTRIES (P) LTD., (CEMENT DIVISION) AND ORS.
June 1, 2015
D. FRANKLIN JOSEPH SWAMIDOSS Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
February 11, 2015
D. GAYATHRI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
October 14, 2015
D. IRUTHAYARAJ Vs. COPYIST SUPERINTENDENT, CHIEF METROPOLITAN MAGISTRATE COURT
March 4, 2015
D. JAGADEESAN Vs. BANK OF BARODA AND ORS.
January 27, 2015
D. JANARDHANAN Vs. STATE
June 17, 2015
D. JAYAJOTHI Vs. STATE OF TAMIL NADU AND ORS.
January 28, 2015
D. JAYAPAL AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
March 20, 2015
D. JERALD INNOCENT BABU Vs. THE EXECUTIVE DIRECTOR (MARKETING) LIFE INSURANCE CORPORATION OF INDIA AND ORS.
September 23, 2015
D. KALAICHELVAN Vs. UNION BANK OF INDIA AND ORS.
April 1, 2015
D. KOUSALYA AND ORS. Vs. A. MADAIYAN AND ORS.
March 4, 2015
D. KRISHNAMOORTHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS.
August 12, 2015
D. KUMAR Vs. THE EXECUTIVE OFFICER, SHOLINGHUR SELECTION GRADE TOWN PANCHAYAT AND ORS.
November 5, 2015
D. LOGAN Vs. THE HEADMASTER, R.V. GOVERNMENT BOYS HIGHER SECONDARY SCHOOL AND ORS.
October 7, 2015
D. LOGU Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
D. MAHENDRAN Vs. SUJATHA AND ORS.
February 26, 2015
D. MURALIDHARAN Vs. THE SUB-INSPECTOR OF POLICE
March 9, 2015
D. NAMACHIVAYAM AND ORS. Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 5, 2015
D. NATHIYA Vs. STATE OF TAMIL NADU AND ORS.
June 30, 2015
D. NATHIYA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD AND ORS.
June 15, 2015
D. PALANISAMY Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS, GOVERNMENT OF TAMIL NADU AND ORS.
June 9, 2015
D. POYYAMOZHI Vs. THE MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. AND ORS.
November 27, 2015
D. PREMAKUMARI Vs. RAVICHANDRAN AND ORS.
April 1, 2015
D. RAMALINGAM Vs. THE STATE OF TAMIL NADU AND ORS.
March 3, 2015
D. RAMAMOORTHY Vs. THE COMMISSIONER KANCHEEPURAM MUNICIPALITY AND ORS.
June 11, 2015
D. RAMAMORTHY AND ORS. Vs. THE MAYOR, TRICHIRAPPALLI CORPORATION AND ORS.
September 16, 2015
D. RAMESH Vs. COMMISSIONER, USILAMPATTI MUNICIPALITY AND ORS.
March 24, 2015
D. RAMESH Vs. THE COMMISSIONER, USILAMPATTI MUNICIPALITY AND ORS.
July 22, 2015
D. RAMYA Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
August 10, 2015
D. ROSELIN JOYCE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. AND ORS.
February 17, 2015
D. RUKMANI AMMAL AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
October 28, 2015
D. SANKAR Vs. THE CHIEF DIRECTOR, CONSTRUCTION AND MAINTENANCE, HIGHWAYS DEPARTMENT AND ORS.
March 10, 2015
D. SELVI SAROJINI BAI Vs. STATE OF TAMIL NADU
September 4, 2015
D. SENTHILKUMAR Vs. M.D. KUMARESAN
June 2, 2015
D. SUNDARESWARAN Vs. STATE
September 16, 2015
D. THAMPI DHARMARAJ Vs. THE STATE OF TAMILNADU AND ORS.
June 15, 2015
D. THANGALINGAM AND ORS. Vs. M. IYYAPPAN AND ORS.
March 20, 2015
D. THILLAIRAJ Vs. BUREAU OF INDIAN STANDARDS
January 21, 2015
D. UMAPATHI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
April 8, 2015
D. VALLUVAN Vs. THE SUB-INSPECTOR OF POLICE, NARIKUDI POLICE STATION
June 1, 2015
D. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
July 31, 2015
D.A. PRABAKAR Vs. THE SECRETARY, MINISTRY OF ENVIRONMENT, FOREST & C.C AND ORS.
September 10, 2015
D.DANIEL PARNABAS Vs. THE PRINCIPAL SECRETARY CUM
December 7, 2015
D.G.R. NARASIMMAN Vs. TMT. BHAVANI AND ORS.
July 23, 2015
D.JONAS Vs. TAMIL NADU STATE TRANSPORT
December 4, 2015
D.K. GANESAN Vs. ARUMUGHAM
March 23, 2015
D.L. SALEEM AHAMED Vs. EVAN PAPER & BOARD (INDIA) PVT. LTD.
March 28, 2015
D.L. SALEEM AHAMED Vs. EVAN PAPER & BOARD (INDIA) PVT. LTD.
May 28, 2015
D.MURUGAN Vs. THE CHAIRMAN CHENNAI
December 3, 2015
D.R. BIBIN Vs. C. JASMINE SHELLY
March 2, 2015
D.S. NARAYANAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
February 18, 2015
D.V.R. FREIGHT FORWARDERS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT), CHENNAI AND ORS.
July 15, 2015
D.V.R. FREIGHT FORWARDERS PVT. LTD. Vs. COMMR. OF CUS. (IMPORTS)
August 26, 2015
D.VIJAYMOORTHI Vs. THE SUPERINTENDENT OF POLICE
December 7, 2015
DAIMLER INDIA COMMERCIAL VEHICLES PRIVATE LIMITED Vs. DEPUTY COMM OF INCOME TAX
January 30, 2015
DALICHAND JAIN AND ORS. Vs. STATE
February 18, 2015
DANIEL AND SAMUEL LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., THOOTHUKUDI
September 8, 2015
DANIEL DURAIRAJ Vs. STATE OF PUDUCHERRY
March 31, 2015
DATA FIELD INDIA LIMITED Vs. THE DEPUTY COMMISSIONER OF CUSTOMS (EOU)
October 14, 2015
DAULATHRAM L. AHUJA Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
DAVE JEYASELVAN Vs. M.P. PONRAJ
June 26, 2015
DAYALAN ELANGOVAN Vs. THE TRANSPORT COMMISSIONER
February 5, 2015
DAYANAND P.SESHAN Vs. M. DHANASEKARAN AND OTHERS
June 8, 2015
DAYANIDHI MARAN Vs. STATE
August 10, 2015
DECCAN CHRONICAL HOLDINGS LIMITED Vs. CANARA BANK
June 12, 2015
DECCAN CHRONICLE HOLDINGS LTD Vs. YES BANK LTD
December 29, 2015
DEIVANAI Vs. MUTHUSAMY AND OTHERS
December 14, 2015
DEIVANAI Vs. J. MASILAMANI REDDI AND ORS.
November 19, 2015
DEIVASIGAMANI Vs. C.P. SUBRAMANIAM AND ORS.
August 24, 2015
DELKOR TECHNIK INDIA PRIVATE LIMITED Vs. STATE
October 12, 2015
DELPHI TVS DIESEL SYSTEMS LTD. Vs. UNION OF INDIA AND ORS.
November 24, 2015
DELPHI-TVS DIESEL SYSTEMS LTD. Vs. CESTAT
September 7, 2015
DEN ERFOLG SWITCHGEARS (P) LTD. Vs. TAMIL NADU TRANSMISSION CORPORATION LTD. AND ORS.
September 2, 2015
DENTAL COUNCIL OF INDIA Vs. K.S.R. INSTITUTE OF DENTAL SCIENCE & RESEARCH AND ORS.
September 29, 2015
DEPUTY COLLECTOR REVENUE (SOUTH), PONDICHERRY AND ORS Vs. NAVASAKTHI TOWNSHIP DEVELOPERS PVT LTD
October 30, 2015
DEPUTY COMMISSIONER (CT), TIRUCHIRAPPALLI Vs. NATHAN AND COMPANY
March 18, 2015
DEPUTY SECRETARY TO THE GOVERNMENT OF TAMILNADU, TRANSPORT DEPARTMENT AND ORS. Vs. CHANDRAMANI AND ORS.
April 30, 2015
DEPUTY SUPERINTENDENT OF POLICE Vs. R PARTHASARATHY
April 7, 2015
DESHRATNA DR. RAJENDRA PRASAD MEMORIAL TRUST (MADRAS) (REGD.) Vs. BIHAR ASSOCIATION (REGD.) AND ORS.
June 1, 2015
DEVA CONSTRUCTION CONTRACTORS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER AND ORS.
April 1, 2015
DEVAKI THIYAGARAJAN Vs. AHAMED AND ORS.
July 13, 2015
DEVARAJ Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS
October 7, 2015
DEVARAJAN Vs. THE STATE OF TAMIL NADU
January 12, 2015
DEVDUTT R.R. SIKKA Vs. SAJJANRAJ NATHAR & SONS
April 29, 2015
DEVENDHARAN Vs. STATE
September 3, 2015
DEVI Vs. S. RAJKUMAR
April 17, 2015
DEVI Vs. THE STATE OF TAMIL NADU AND ORS.
March 12, 2015
DEVI AND ORS. Vs. STATE
December 10, 2015
DEVI KARUMARIAMMAN EDUCATIONAL TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS)-I, CHENNAI CIRCLE AND ORS.
July 3, 2015
DEVIKARANI AND ORS. Vs. A. ILLAYARAJA AND ORS.
January 21, 2015
DHAKSHANA KAMMAVAR MAHAJANA SANGAM AND ORS. Vs. V.P.S. SUBBIAH
August 20, 2015
DHANALAKSHMI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
January 19, 2015
DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
February 2, 2015
DHANALAKSHMI AND ORS. Vs. SARASWATHY AND ORS.
June 2, 2015
DHANALAKSHMI AND ORS. Vs. MOHANAMURALI AND ORS.
April 21, 2015
DHANALAKSHMI BANK LTD Vs. THILAGAVATHEE ALIAS THILAGAVATHY
September 15, 2015
DHANALAKSHMI BOTTLES SUPPLIES Vs. THE STATE OF TAMIL NADU AND ORS.
August 25, 2015
DHANAM @ DHANALAKSHMI; POONGOTHAI; ANNAKILI; NAGAMMAL Vs. KANAGARAJ ASARI
September 28, 2015
DHANASAMY Vs. MUNUSAMY (DIED); SANGUNTHALA; SIVAKUMAR; SURYAMURTHY; SHANTHI; KALAVATHY
July 14, 2015
DHANASEKARAPANDIAN Vs. AMINAMMAL
March 18, 2015
DHANDAPANI Vs. ELUMALAI
June 4, 2015
DHANDAPANI Vs. THE DISTRICT COLLECTOR AND ORS
March 16, 2015
DHARANI AMMAL AND ORS. Vs. ARAYEE
January 23, 2015
DHARMALINGAM Vs. VIJAYALAKSHMI
April 13, 2015
DHARMALINGAM AND ORS. Vs. STATE
March 10, 2015
DHARMAN Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT; DISTRICT COLLECTOR
April 16, 2015
DHARMAPURI PAPER MILLS PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
August 25, 2015
DHARMARAJ Vs. THE INSPECTOR OF POLICE
March 2, 2015
DHARMENDRA KUMAR AND ORS. Vs. THE STATE
December 9, 2015
DHAVAMANI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
November 20, 2015
DHAYAL Vs. STATE OF TAMIL NADU AND ORS.
November 6, 2015
DIDAR MOTORS Vs. COMMISSIONER OF SERVICE TAX
August 6, 2015
DINAKARAN Vs. STATE
December 16, 2015
DIRECTOR GENERAL OF POLICE Vs. P SELVARAJU
September 29, 2015
DIRECTOR GENERAL OF POLICE Vs. SUBRAMANIAYN
August 5, 2015
DIRECTOR OF ELEMENTARY EDUCATION AND ORS. Vs. A.P. SHANTHA AND ORS.
December 8, 2015
DIRECTOR OF LAND REFORMS, CHEPAUK Vs. DISTRICT REVENUE OFFICER (LAND TRIBUNAL)AND ORS.
July 31, 2015
DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. CHITRALEKHA
December 9, 2015
DIRECTOR; TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. K MAHALAKSHMI
December 18, 2015
DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS. Vs. M. KAMALA AND ORS.
December 16, 2015
DIVISIONAL MANAGER Vs. G PANNEER AND ORS
February 11, 2015
DIVISIONAL MANAGER Vs. N MANOHARAN; MURUGESAN
September 9, 2015
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. S.BOSE
March 18, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M. MUTHARASI AND ORS.
July 21, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BALA @ BALAMANI
September 2, 2015
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. B. PANNEERSELVAM AND ORS.
August 3, 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD , PONDICHERRY Vs. KANDIBAN AND OTHERS
January 30, 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. M SATHIAMOORTHY; S ARUMUGAM AND ORS
October 5, 2015
DIVISIONAL MANAGER, THE NEW INDIA INSURANCE COMPANY LTD. Vs. R. KRISHNASELVI
July 8, 2015
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. DEEPA AND ORS
October 13, 2015
DIVYA Vs. THE STATE OF TAMIL NADU AND ORS.
June 17, 2015
DIWANGANI Vs. SAHARVAN BEEVI AND ORS.
March 16, 2015
DONALD FERNANDES Vs. STATE OF TAMIL NADU
August 11, 2015
DOOR SOLUTIONS AND ORS. Vs. R. SATHEESH KUMAR AND ORS.
November 23, 2015
DORAISANI AND ORS. Vs. J. MURALI AND ORS.
March 2, 2015
DOUBLE TANK COLONY FLAT OWNERS HOUSE SERVICE SOCIETY Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER AND ADO; DOUBLE TANK HIG FLAT OWNERS ASSOCIATION; COMMISSIONER, CORPORATION OF CHENNAI
November 18, 2015
DR. AMBEDKAR MANDRAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
April 13, 2015
DR..M.KAVIKUMAR Vs. THE STATE OF TAMIL NADU,
December 4, 2015
DR.A.P.SHANTHINI Vs. THE REGISTRAR
December 7, 2015
DR.Y.THAIYUB KHAN Vs. STATE REP. BY
December 1, 2015
DRAVIDAR KAZHAGAM AND ORS. Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
April 13, 2015
DREAM CASTLE Vs. COMMISSIONER OF CENTRAL EXCISE
March 25, 2015
DUDINIK VALENTYN Vs. INSPECTOR OF POLICE
April 22, 2015
DURAI Vs. STATE
June 18, 2015
DURAIPANDI; RAMAKKARAN; VEERANNASAMY Vs. STATE
February 5, 2015
DURAISAMY THEVAR Vs. GOVINDAMMAL; UDAYAKKAL; UDAYAR; MANGALASAMY; RAMU
September 30, 2015
DURAISELVAN AND ORS. Vs. STATE AND ORS.
October 14, 2015
DURAISINGAM Vs. S.R. JAGANNATHAN AND ORS.
August 27, 2015
DURGESH DISTRIBUTORS Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS.
July 20, 2015
E K PALANISAMY Vs. P C KRISHNAN; A BALASUBRAMANIAM; C BALACHANDRAN; RAJAMMAL
August 18, 2015
E N PALANISAMY DIRECTOR Vs. MEENAKSHI; STATE
December 16, 2015
E P JEYARAMAN Vs. AUTHORIZED OFFICER, INDIAN BANK AND ORS
April 15, 2015
E S MALARVIZHI Vs. V MADHUSUDANAN
July 16, 2015
E SEKAR Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU SECRETARIAT ST FORT GEORGE, CHENNAI; DISTRICT COLLECTOR, COLLECTORATE KANCHEEPURAM DISTRICT; PROJECT OFFICER, SIPCOT SIRUSERI OLD MAHABALIPURAM ROAD
November 20, 2015
E TAMILARASI & OTHERS Vs. MUNICIPAL COUNCIL AND OTHERS
December 18, 2015
E. DAMODHARAN Vs. TRIPLICANE ANNADHANA SAMAJAM
December 17, 2015
E. GANESABOOPATHY Vs. THE INSPECTOR OF POLICE AND ORS.
April 22, 2015
E. JEYA SEKAR ELISHA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
January 19, 2015
E. KANNIYAPPAN AND ORS. Vs. GOVT. OF TAMILNADU AND ORS.
June 11, 2015
E. KRISHNADAS Vs. THE STATE OF TAMIL NADU AND ORS.
January 23, 2015
E. MANOHARAN Vs. SURESH AND ANOTHER
August 4, 2015
E. MARY OLIVIA Vs. THE STATE AND ORS.
April 8, 2015
E. MURUGAN AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
April 17, 2015
E. NATARAJAN Vs. THE STATE AND ORS.
December 18, 2015
E. PARASUPILLAI Vs. THE DISTRICT COLLECTOR AND ORS.
March 25, 2015
E. PARASUPILLAI Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
August 12, 2015
E. RAMAIAH Vs. THAMIZHCHELVAN AND ORS.
April 29, 2015
E. RAVINDRAN Vs. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS.
July 21, 2015
E. RAYAPPAN Vs. P.K. JALEEL AND ORS.
March 3, 2015
E. SIVAKUMAR AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT
November 26, 2015
E. SUNDARRAJ Vs. E. MAHALINGAM
March 12, 2015
E. THYAGARAJAN Vs. RAVI AND ORS.
July 7, 2015
E. VENKATRAYAN Vs. STATE AND ORS.
March 26, 2015
E. VISWANATHAN Vs. V.T. JESUDAS
July 8, 2015
E.I.D. PARRY INDIA LIMITED AND ORS. Vs. CUSTOMS EXCISE AND SERVICE TAX AND ORS.
January 27, 2015
E.K. PALANISAMY Vs. P.C. KRISHNAN AND ORS.
June 4, 2015
E.S. MOHAMMED YUSUF KHAN AND ORS. Vs. D. RAJU
June 10, 2015
EASA COLLEGE OF ENGINEERING & TECHNOLOGY Vs. THE COMMISSIONER OF TOWN AND COUNTRY PLANNING AND ORS.
April 22, 2015
EASAK Vs. STATE
October 27, 2015
EASTERN CONDIMENT (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), THENI-1
October 5, 2015
EASWARAMURTHY ARUMUGAM Vs. SREE THIRUMALAI ELECTRONICS PVT LTD
August 7, 2015
EASWARAMURTHY ARUMUGAM AND ORS. Vs. SREE THIRUMALAI ELECTRONICS PVT. LTD. AND ORS.
August 7, 2015
EDVIN MERWIN HURTIS Vs. THE REGIONAL PASSPORT OFFICER
March 13, 2015
ELANGESWARAN Vs. SOWRIRAJAN; VAIRAMANI; ANBURAJAN
January 6, 2015
ELITE ENGINEERING AND CONSTRUCTIONS Vs. TECHTRANS CONSTRUCTION INDIA PRIVATE LIMITED
September 18, 2015
ELIZABETH RAJARAM Vs. THE PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
July 27, 2015
ELPE LABS Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT IMPORT), CHENNAI II AND ORS.
August 18, 2015
ELUMALAI Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
April 6, 2015
ELUMALAI Vs. STATE
September 28, 2015
ELUMALAI Vs. THE INSPECTOR OF POLICE
October 27, 2015
EMARAJAN Vs. THE STATE
March 12, 2015
EMBIOTIC LABORATORIES (P) LTD. AND ORS. Vs. STATE OF TAMIL NADU
April 10, 2015
EMIL MATHEW Vs. UNION OF INDIA
January 5, 2015
EMILY AGENCIES Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) (EAST) AND ORS.
April 30, 2015
ENGINEERING DIPLOMA ASSOCIATION Vs. STATE OF TAMIL NADU; CHIEF ENGINEER
February 4, 2015
ENGINEERING ELECTRONICS & GENERAL WORKERS UNION Vs. SHRIRAM ENGINEERING PRODUCTS PVT. LTD. AND ORS.
February 9, 2015
ERA. SOUNDARA PANDIAN Vs. STATE OF TAMIL NADU AND ORS.
October 30, 2015
ERODE MILK CONSUMERS CO-OP. SOCIETY LTD. Vs. COMMR. OF CUS. & C. EX., SALEM
August 27, 2015
ERULAPILLAI AND ORS. Vs. KANDASAMY PILLAI AND ORS.
December 4, 2015
ESAKI THEVAR Vs. MARI
April 9, 2015
ESAKKIAMMAL Vs. STATE BY INSPECTOR OF POLICE, CB CID
October 26, 2015
ESAKKIAMMAL AND ORS. Vs. STATE
August 12, 2015
ESAYAMMAL Vs. SECRETARY; COMMISSIONER OF POLICE
April 8, 2015
ESCAPADE REAL ESTATE PRIVATE LIMITED Vs. STATE
April 28, 2015
ESSAY EXPORTS Vs. K EZHILARASAN AND OTHERS
December 11, 2015
ESTATE OF T.S. MURUGAIAN AND ORS. Vs. T.K.S. NAGAR WELFARE ASSOCIATION AND ORS.
February 3, 2015
ESTEEM POLYMER PRODUCTS PRIVATE LIMITED Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ORS.
September 22, 2015
ESWARAN Vs. THE REVENUE DIVISIONAL OFFICER THE SUB DIVISIONAL MAGISTRATE CUM-REVENUE DIVISIONAL OFFICER
June 11, 2015
ESWARAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 17, 2015
ESWARAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
December 10, 2015
ESWARAN; CHANDRASEKARAN Vs. STATE
September 16, 2015
ESWARI Vs. STATE; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
November 24, 2015
ETA POWER GEN PRIVATE LIMITED Vs. STATE
March 30, 2015
ETERNAL WORD TRUST Vs. STATE OF TAMIL NADU AND OTHERS
December 9, 2015
ETHIRAJ Vs. CHELLAMMAL
March 9, 2015
EVERGREEN SEA FOODS PVT LTD Vs. RUSKIM SEA FOODS LTD
July 13, 2015
EXECUTIVE DIRECTOR (PERSONNEL), LIFE INSURANCE CORPORATION OF INDIA Vs. C RAMAMURTHY
September 2, 2015
EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LTD., TIRUCHIRAPALLI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 27, 2015
EXECUTIVE DIRECTOR, F.SEYAD RABBANI, SEYAD COTTON MILLS LTD. AND ORS. Vs. THE ADDITIONAL DIRECTOR, DEPARTMENT OF REVENUE INTELLIGENCE AND ORS.
September 3, 2015
EZHULAMALAI Vs. STATE OF TAMILNADU
August 18, 2015
EZHUMALAI Vs. K. VENKATESAN
January 29, 2015
EZHUMALAI Vs. M. MURUGESAN AND ORS.
March 6, 2015
F. DADABHOY Vs. THE RESERVE BANK OF INDIA
February 26, 2015
F.M. ANTHONI Vs. R. JOHNSON AND ORS.
July 13, 2015
FAMILY OF SP. S.S. SP. SUBRAMANIAN CHETTIAR Vs. INCOME TAX OFFICER
February 10, 2015
FATHIMA COLLEGE OF PHARMACY Vs. THE CONTROLLER OF EXAMINATIONS TAMIL NAD DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
February 16, 2015
FAZEELATHUNNISA BEGUM SHEBAS MOSQUE AND ENDOWMENT Vs. NOOR KHANUM AND ORS.
March 4, 2015
FEDERATION OF TAMIL NADU NEWSPRINT AND PAPERS OPPANTHA THOZHILALAR SANGAMS AND ORS. Vs. THE CHAIRMAN, TAMIL NADU STATE ADVISORY CONTRACT LABOUR BOARD AND THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
June 22, 2015
FENNER INDIA LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
August 27, 2015
FIFTH AVENUE SOURCING (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
June 12, 2015
FINANCIAL TECHNOLOGIES (INDIA) LIMITED Vs. UNION OF INDIA AND ORS
August 10, 2015
FIRST GARMENT MFG CO. (INDIA) PVT. LTD. Vs. THE ASSISTANT COMMISSIONER
October 30, 2015
FLEXION IMAGING SOLUTIONS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI-IV
June 24, 2015
FLORENS CONTAINERS INC. Vs. MERIDIAN LOGISTICS
May 7, 2015
FOODS, FATS AND FERTILISERS LTD AND ORS Vs. DEPUTY COMMISSIONER OF CUSTOMS, CUSTOM HOUSE
June 4, 2015
FRANCIS AND ORS. Vs. STATE
August 26, 2015
FRANCIS GOEL Vs. COMMISSIONER OF CUSTOMS
April 28, 2015
FRANCIS SALAYSIA Vs. STATE
October 15, 2015
G BABU Vs. L S MILLS LIMITED
April 16, 2015
G BAPPUDURAI Vs. REGISTRAR; BAR COUNCIL OF TAMIL NADU
January 23, 2015
G BASKARAN Vs. MANAGING DIRECTOR; SENIOR REGIONAL MANAGER; MANAGER
September 23, 2015
G GNANAVEL Vs. S GANESAN
September 10, 2015
G GOPINATH Vs. NATIONAL INSTITUTE OF TECHNOLOGY; DIRECTOR, CENTRAL COUNSELLING BOARD; REVENUE DIVISIONAL OFFICER, DHARMAPURI AND ORS
December 15, 2015
G KANNAN Vs. SPECIAL DEPUTY COLLECTOR; SPECIAL COMMISSIONER FOR REHABILITATION; SPECIAL TAHSILDAR
June 4, 2015
G KRISHNA RAJA REDDIAR Vs. DISTRICT COLLECTOR
February 16, 2015
G RADHAKRISHNAN Vs. S MAHENDRAN
January 12, 2015
G RADHAKRISHNAN Vs. STATE
September 15, 2015
G RAJA Vs. STATE
October 6, 2015
G RAKKU Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR; TAHSILDHAR
November 16, 2015
G S MANI & OTHERS Vs. R SRINIVASAN & OTHERS
December 17, 2015
G SARASAL Vs. GOVERNMENT OF TAMIL NADU
February 24, 2015
G SARATHA RANI Vs. DISTRICT COLLECTOR, NAMAKKAL
August 24, 2015
G SARAVANAN Vs. DISTRICT COLLECTOR, VELLORE
November 24, 2015
G SIDDHANATHAN Vs. JOINT COMMISSIONER; ASSISTANT COMMISSIONER; ARULMIGU DHANDAYUTHAPANI SWAMI THIRUKOIL
July 1, 2015
G SIVANANDAM Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU HOUSING BOARD; SPECIAL DEPUTY COLLECTOR; COMMISSIONER, CORPORATION OF CHENNAI
December 17, 2015
G SRINIVASA BABU Vs. GOPINATH; MOHANRAJ; NAJMUL HODA
July 16, 2015
G SUBBA REDDY Vs. COMMISSIONER OF LAND ADMINISTRATION; COMMISSIONER OF SURVEY AND SETTLEMENT
September 9, 2015
G SUBRAMANI Vs. STATE
August 13, 2015
G V GRANITES Vs. V A ARUNACHALAM
March 18, 2015
G VENKATRAMAN Vs. N PAPPANNAN
October 26, 2015
G. ANANDAN Vs. THE STATE
November 24, 2015
G. ANANDHI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 19, 2015
G. ARASUKUMAR AND ORS. Vs. STATE BANK OF INDIA AND ORS.
July 1, 2015
G. ARUMUGAM AND ORS. Vs. DISTRICT COLLECTOR, KANCHEEPURAM AND ORS.
June 9, 2015
G. ARUN PRASANNA Vs. ELANGO AND ORS.
August 24, 2015
G. BALASUNDARAM Vs. THE SECRETARY, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT AND ORS.
July 28, 2015
G. BASKARAN Vs. THE MANAGING DIRECTOR AND ORS.
July 28, 2015
G. BHAKIA Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
July 6, 2015
G. BOOVARAGHAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
September 18, 2015
G. CHANDRASEKAR AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
July 1, 2015
G. CHANDRASEKHARAN AND ORS. Vs. THE REGISTRAR GENERAL HIGH COURT AND ORS.
February 26, 2015
G. DEVARAJAN Vs. THE POLICE COMMISSIONER AND ORS.
February 4, 2015
G. EASWARAN AND ORS. Vs. GOVERNMENT OF TAMILNADU AND ORS.
February 4, 2015
G. ELANGOVAN Vs. THE CHAIRMAN & MANAGING DIRECTOR (TELECOMMUNICATION CONSULTANTS INDIA LTD.) AND ORS.
April 15, 2015
G. FARIDHA BEGUM Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.
August 19, 2015
G. GANAPATHY Vs. GOVERNMENT OF TAMIL NADU AND ORS.
January 9, 2015
G. GANESSAN Vs. THE SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND ORS.
January 21, 2015
G. GOVINDARAJ Vs. P. JAICHAND
July 15, 2015
G. GURUSWAMY Vs. STATE BY INSPECTOR OF POLICE
March 10, 2015
G. JAWAHAR ENTERPRISES Vs. GLENCORE GRAINS B.V. AND ORS.
June 26, 2015
G. JEYACHANDRAN Vs. RADHA
April 1, 2015
G. JUSTUS ABRAHAM Vs. STATE
November 27, 2015
G. KALAIVANI Vs. MANAGEMENT OF THIRUMAGAL MILLS LTD. AND ORS.
June 15, 2015
G. KANNAMMAL Vs. K. GOVINDASWAMY AND ORS.
March 23, 2015
G. KANNAN Vs. STATE
February 26, 2015
G. KARTHIK Vs. THE REGISTRAR, ANNA UNIVERSITY
February 18, 2015
G. KRISHNAMURTHY Vs. THE UNION AND ORS.
February 10, 2015
G. MALAR SELVI AND ORS. Vs. STATE AND ORS.
April 27, 2015
G. MALARVILEE Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
June 17, 2015
G. MANIMEGALAI Vs. STATE AND ORS.
March 5, 2015
G. MARTIN Vs. KARUNGAL TOWN PANCHAYAT REP. BY EXECUTIVE OFFICER, KARUNGAL.
September 1, 2015
G. MOHANA SUNDARAM Vs. STATE AND ORS.
April 1, 2015
G. MURUGENDRAN Vs. UNION OF INDIA AND ORS.
April 27, 2015
G. MUTHURAJAN Vs. THE STATE OF TAMILNADU AND ORS.
November 4, 2015
G. MUTHUVEL Vs. STATE
April 8, 2015
G. NARAYANASAMY Vs. STATE
June 23, 2015
G. NATARAJAN Vs. VENKATESAN AND ORS.
January 21, 2015
G. NATARAJAN Vs. THE DISTRICT COLLECTOR, MADURAI AND ORS.
September 18, 2015
G. NESATHAMILAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
December 1, 2015
G. PADMANABHAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
December 15, 2015
G. PANDIYARAJAN AND ORS. Vs. THE STATE AND ORS.
April 23, 2015
G. PUSHPAM Vs. THE SUPERINTENDING ENGINEER, TNEB
November 20, 2015
G. RADHAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 1, 2015
G. RAJA ANAND Vs. S.R. SIVAKUMAR
October 28, 2015
G. RAJESHWARI Vs. SECRETARY TO THE GOVERNMENT
July 14, 2015
G. RAJKUMAR Vs. DISTRICT COLLECTOR, COIMBATORE AND ORS.
October 1, 2015
G. RAJU Vs. J. PREMASEKARAN AND ORS.
April 8, 2015
G. RAMAKRISHNAN Vs. G. SUBRAMANIAN AND ORS.
February 11, 2015
G. RAMAMOORTHI CONSTRUCTIONS (I) PVT. LTD. Vs. THE COMMISSIONER (ADJUDICATION) AND ORS.
July 28, 2015
G. RAVEENDRAN Vs. THE COMMISSIONER OF INCOME TAX
February 18, 2015
G. RAVINDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
April 15, 2015
G. SAMPATH Vs. S. SIVAKAMI
June 5, 2015
G. SEKAR Vs. K. MASILAMANI
June 9, 2015
G. SELVAM AND ORS. Vs. KASTHURI AND ORS.
July 10, 2015
G. SELVARAJ Vs. G. SHANMUGANATHAN AND ORS.
September 21, 2015
G. SELVIN JOEL Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, STATE HIGHWAYS DEPARTMENT AND ORS.
June 9, 2015
G. SHANTHI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
January 9, 2015
G. SRINIVASAN Vs. SESHAYYA AND ORS.
February 3, 2015
G. THAMBIDURAI Vs. THE TAHSILDAR AND ORS.
April 16, 2015
G. THIRUMAL Vs. THE DEPUTY GENERAL MANAGER & APPOINTING AUTHORITY (PERSONNEL), THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
February 5, 2015
G. THIRUMURUGAN Vs. STATE
March 16, 2015
G. VASU Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION WING
July 29, 2015
G. VENKATESAN Vs. BALU
March 12, 2015
G. VENKATESAN AND ORS. Vs. KAMALA
July 22, 2015
G. VENKATESH AND ORS. Vs. BRIDGE FEDERATION OF INDIA AND ORS.
June 24, 2015
G. VENKATESWARAN Vs. PRABHAVATHY
March 18, 2015
G. VENKITASAMY Vs. THE CHAIRMAN STATE LEVEL SCRUTINY COMMITTEE
December 21, 2015
G. VICTORIA Vs. THE STATE OF TAMIL NADU AND ORS.
September 1, 2015
G.ANGAYARKANNI Vs. THE SUPERINTENDENT OF ENGINEER
December 7, 2015
G.BALAKRISHNAN Vs. K.JAYALAKSHMI
September 10, 2015
G.DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
January 9, 2015
G.K. PALANI Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
September 1, 2015
G.K. PARTHASARATHY Vs. SANTHI AND ORS.
March 17, 2015
G.K. THEPPESWARAN Vs. NASEEM BANU AND ORS.
December 22, 2015
G.K. YARNS AND ORS. Vs. PALLIPALAYAM SPINNERS (P) LTD. AND ORS.
June 10, 2015
G.KATTAMARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
November 20, 2015
G.L. SANKARAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 1, 2015
G.M. JAGANNATHAN AND ORS. Vs. H. INDIRA AND ORS.
August 3, 2015
G.PAZHAMALAI Vs. THE STATE OF TAMIL NADU
December 7, 2015
G.R. NATHAN Vs. P.S. JAGADEESA IYENGAR AND ORS.
March 23, 2015
G.R.RAMESH Vs. THE MANAGING DIRECTOR,TAMILNADU STATE TRANSPORT CORPORATION (TIRUNELVELI)
November 24, 2015
G.S. MICHAEL AND ORS. Vs. J. VICTOR
July 15, 2015
G.V. SELVAM Vs. G.V. SAMPATH AND ORS.
September 29, 2015
GAJENDIRAN AND ORS. Vs. STATE
September 7, 2015
GALAXY AMAZE KINGDOM LIMITED Vs. STEWARD CAPITAL PVT. LTD.
June 17, 2015
GALAXY GRANITES P. LTD. Vs. NMAA GRANITE P. LTD.
April 27, 2015
GAMESA WIND TURBINES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF CUSTOMS, SPECIAL VALUATION BRANCH AND ORS.
June 30, 2015
GAMMON-OJSC MOSMETROSTROY JV AND ORS. Vs. CHENNAI METRO RAIL LIMITED AND ORS.
September 8, 2015
GANAPATHY Vs. THE INSPECTOR OF POLICE, TINDIVANAM POLICE STATION
January 13, 2015
GANDHIMATHI AND ORS. Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 5, 2015
GANDOUR INDIA FOOD PROCESSING PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 25, 2015
GANESAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
January 23, 2015
GANESAN Vs. STATE
March 4, 2015
GANESAN Vs. STATE AND ORS.
February 18, 2015
GANESAN Vs. THE DISTRICT COLLECTOR AND ORS.
March 31, 2015
GANESAN Vs. STATE
September 30, 2015
GANESAN Vs. THE STATE
August 6, 2015
GANESAN Vs. STATE
August 13, 2015
GANESAN Vs. DEIVAKKANNU
July 21, 2015
GANESAN @ NALLAMARA GOUNDER Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT
April 10, 2015
GANESHAN Vs. STATE
September 3, 2015
GANGA FOUNDATIONS PVT. LTD. Vs. THE COMMISSIONER LARGE TAXPAYER UNIT (LTU)
September 2, 2015
GANGADHARAN Vs. THE STATE AND ORS.
February 27, 2015
GARUDAZHWAR TEMPLE CONSTRUCTION COMMITTEE AND OTHERS Vs. C V RANGANATHAN
October 8, 2015
GBR METALS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
July 8, 2015
GEETHA DEVI AND ORS. Vs. D.I. NATHAN AND ORS.
March 24, 2015
GEM GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV AND ORS.
August 27, 2015
GEMINI CONSOLIDATED PROJECTS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, CHIDAMBARAM
October 8, 2015
GENERAL MANAGER, CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD Vs. V SURESH BABU
September 11, 2015
GENERAL MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL
February 6, 2015
GEORGE KAVALAM Vs. P. VIJAYALAKSHMI
June 18, 2015
GIANT CEMENT TRADING PVT. LTD. AND ORS. Vs. THE ASSISTANT COMMISSIONER (CT)
August 5, 2015
GIMPEX LTD. Vs. AANCHAL CEMENT LIMITED
April 27, 2015
GIRIJA ARUNACHALAM PILLAI AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU
February 25, 2015
GLOBAL HEALTH CITY Vs. AHAL ASSOCIATES
January 30, 2015
GNANAPRAKASAM AND ORS. Vs. STATE AND ORS.
February 12, 2015
GNANASEKARAN Vs. STATE OF TAMIL NADU AND ORS.
June 23, 2015
GOJAY AGRO FOOD INDUSTRIES P LTD Vs. STATE OF TAMIL NADU AND ORS
December 10, 2015
GOMATHI Vs. THE STATE AND ORS.
March 6, 2015
GOMATHI Vs. P.RAJA
October 15, 2015
GOMATHI AMMAL Vs. S. ARUNACHALAM AND ORS.
April 9, 2015
GOMATHI AND ORS. Vs. RAJA
February 2, 2015
GOMATHY THIRUNAVUKKARASU Vs. M. RAVINDRAN AND ORS.
September 8, 2015
GOPI; VEERAKUMAR Vs. STATE
September 22, 2015
GOVERNMENT OF INDIA AND ORS. Vs. AKS PANWAR
April 27, 2015
GOVERNMENT OF TAMIL NADU Vs. M RAGHUPATHY; G SITRARASU; K G RAJAMANIKKAM; C KANNABIRAN; SUBRAMANI NAICKER AND ORS
July 6, 2015
GOVERNMENT OF TAMIL NADU AND ORS Vs. R MALARVILI
March 3, 2015
GOVERNMENT OF TAMIL NADU AND ORS. Vs. P. PACKIANATHAN AND ORS.
January 9, 2015
GOVERNMENT OF TAMIL NADU AND ORS. Vs. N. KARUPPUSAMI
September 18, 2015
GOVERNMENT OF TAMILNADU AND OTHERS Vs. K M GUNASEKARAN AND OTHERS
October 9, 2015
GOVERNMENT OF TAMILNADU; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER Vs. B RAGHAVENDRAN
March 16, 2015
GOVIND CHANDRASEKHAR Vs. THE UNION OF INDIA AND ORS.
June 26, 2015
GOVINDAMMAL AND ORS. Vs. VIJAYALAKSHMI
June 1, 2015
GOVINDAN Vs. SANKAR
October 9, 2015
GOVINDAN Vs. SHIRE DHANDAPANI BUS SERVICE; ORIENTAL INSURANCE CO LTD
September 9, 2015
GOVINDAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE
December 16, 2015
GOVINDAN AND ORS. Vs. KARUPPANNAN AND ORS.
December 11, 2015
GOVINDAPPA Vs. PRABHAKAR REDDY
March 4, 2015
GOVINDARAJALU Vs. STATE
June 10, 2015
GOVINDARASU Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE
September 15, 2015
GOVINDASAMY Vs. THE STATE
June 29, 2015
GOVINDASAMY PADAYACHI Vs. EZHUMALAI
June 2, 2015
GOWTHAMAN; SEKAR; MURUGESAN; MANI Vs. STATE
August 13, 2015
GOWTHAMCHAND Vs. INDHRANI
June 9, 2015
GOYAL ISPAT LTD. Vs. CESTAT
March 12, 2015
GRACE C. NAULAK Vs. THE MANAGEMENT OF AIR INDIA LIMITED AND ORS.
February 12, 2015
GRACE C. NAULAK Vs. THE MANAGEMENT OF AIR INDIA LIMITED AND ORS.
January 22, 2015
GRAHAM MARK ROZARIIO Vs. LAKSHMI
January 7, 2015
GREENS AGENCY Vs. THE COMMERCIAL TAX OFFICER
June 19, 2015
GULABDOSS NARAYANDOSS & COMPANY Vs. CALVE SADASIVA CHETTY (MADRAS); CALVE SAMBASIVAM; S LUTCHMIAH CHETTY; V NAGARAJ; G VIJAYKUMAR
March 16, 2015
GUNASEKARAN AND ORS. Vs. SETTU AND ORS.
February 9, 2015
GURUNATHAN Vs. STATE
October 29, 2015
GURUSAMY AND ORS. Vs. THE FOOD INSPECTOR, SATTUR MUNICIPALITY
August 6, 2015
GURUSAMYPILLAI Vs. ATHINARAYANAN AND ORS.
July 9, 2015
GURUVAMMAL AND ORS. Vs. THE COMMISSIONER OF POLICE AND ORS.
March 2, 2015
H MEHARAJ BEGUM Vs. STATE AND OTHERS
October 26, 2015
H. DEEPCHAND AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
H. MOHAMED GHOUSE Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS.
July 27, 2015
H. RATNAKUMAR Vs. GOPINATH AND ORS.
July 7, 2015
H. VIJAYAKUMAR Vs. A. CHARLES CHANDRASEKAR
March 23, 2015
H.D. SIMON Vs. THE STATE OF TAMIL NADU AND ORS.
February 12, 2015
H.H. SRIVAN SADAGOPA Vs. THE COMMISSIONER, H.R. & C.E. AND ORS.
July 22, 2015
H.R. THOULATH HANAN Vs. THE HOLY CROSS COLLEGE AND ORS.
July 16, 2015
HABASIT IAKOKA PRIVATE LIMITED Vs. STATE
September 30, 2015
HAIROONTHAI PUBLIC SCHOOL Vs. THE DISTRICT COLLECTOR-CUM-MAGISTRATE AND ORS.
March 11, 2015
HAMSA Vs. GOVERNMENT OF TAMIL NADU AND ORS.
April 1, 2015
HARI BASKAR Vs. EASTHER AROCKIA MARY
July 31, 2015
HARITHA CONSTRUCTIONS AND LOGISTICS Vs. THE BLOCK DEVELOPMENT OFFICER AND ORS.
November 27, 2015
HARJEET SINGH Vs. INSPECTOR OF POLICE
April 23, 2015
HAWVA NACHIYAR AND ORS. Vs. BALKISH BEEVI AMMAL AND ORS.
October 29, 2015
HAYARAJA Vs. STATE
June 23, 2015
HDFC BANK LIMITED Vs. THE STATE OF TAMILNADU
August 12, 2015
HDFC BANK LIMITED Vs. STATE
December 21, 2015
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. AMMU AND ORS.
July 22, 2015
HEALTHWARE PRIVATE LIMITED Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
October 15, 2015
HEERAMMA Vs. THE STATE OF TAMIL NADU AND ORS.
March 31, 2015
HELIOS AND MATHESON INFORMATION TECHNOLOGY LTD. Vs. THE STATE
August 28, 2015
HEMA AND ORS. Vs. KAVERIAMMAL AND ORS.
July 31, 2015
HEMALATHA AND ORS. Vs. THE SUB INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
June 10, 2015
HEMAVATHY Vs. UDHAVUM KARANGAL
July 13, 2015
HEMENDHRA REDDY AND ORS. Vs. THE STATE
December 15, 2015
HERITAGE PRINTERS Vs. JOINT COMMISSIONER (SMR) OF COMMERCIAL TAXES AND ORS.
February 17, 2015
HEWLETT PACKARD INDIA SALES PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER (CT) IV (FAC)
November 2, 2015
HIDESIGN INDIA (PVT.) LTD. Vs. THE SUPERINTENDENT OF POLICE
January 20, 2015
HINDU MUNNANI Vs. THE COMMISSIONER OF POLICE AND ORS.
June 5, 2015
HINDU MUNNANI Vs. COMMISSIONER OF POLICE; DEPUTY COMMISSIONER OF POLICE; INSPECTOR OF POLICE
June 7, 2015
HINDU RELIGIOUS & CHARITABLE ENDOWMENTS BOARD AND ORS. Vs. ATHITIA GNAANAM
March 19, 2015
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 10, 2015
HINDUSTAN APPAREL INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (EPCG) AND ORS.
March 18, 2015
HINDUSTAN LEVER LTD. Vs. UNION OF INDIA
September 2, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
June 17, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. M.N. VITTO BAI AND ORS.
January 28, 2015
HINDUSTAN UNILEVER LTD. Vs. THE PRESIDING OFFICER AND ORS.
July 9, 2015
HINUSTAN UNILEVER LTD Vs. PRESIDING OFFICER, LABOUR COURT
February 6, 2015
HLG TRADING AND ORS. Vs. UNION OF INDIA AND ORS.
October 30, 2015
HOTEL & BAR (FL.3) ASSOCIATION OF TAMIL NADU (HOBAT) Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 31, 2015
HOTEL AMUTHAS Vs. THE DISTRICT COLLECTOR AND ORS.
June 12, 2015
HOTEL SOUTHSON PVT. LTD. Vs. CESTAT
December 18, 2015
HOUSING AND DEVELOPMENT FINANCE CORPORATION AND ORS. Vs. STATE AND ORS.
March 18, 2015
HRB BOARDING & LODGING PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
June 11, 2015
HRISHIKESHKUNDU AND ORS. Vs. STATE AND ORS.
October 5, 2015
HSI AUTOMOTIVES LIMITED Vs. THE STATE OF TAMIL NADU
September 16, 2015
HUKMARAM PATEL Vs. K.C. SIVAKARAN
March 23, 2015
HUSSAIN A. JODHPURWALA Vs. YUSUF A. JODHPURWALA AND ORS.
November 6, 2015
HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS.
February 23, 2015
HYUNDAI MOTOR INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA
February 4, 2015
I BASAVARAJ Vs. R BASAVARAJ
January 7, 2015
I C M C CORPORATION LTD Vs. COMMISSIONER OF APPEALS II, DEPARTMENT OF CUSTOMS
March 4, 2015
I DREAMS BUILDERS Vs. THE CHAIRMAN, TAMIL NADU HOUSING BOARD AND ORS.
March 3, 2015
I HASHIM AND ANOTHER Vs. SRI KRISHNA CORPORATION AND OTHERS
January 31, 2015
I IFTHIQAR ASHIQ Vs. DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
October 7, 2015
I. ALI MOHAMMED YUNUS Vs. THE ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD (O & M) AND ORS.
June 29, 2015
I. EASWARAN Vs. STATE AND ORS.
June 30, 2015
I. HASSAIN BEIG AND ORS. Vs. THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
March 16, 2015
I. ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
April 1, 2015
I. KADER BATCHA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POL. 2) DEPARTMENT AND ORS.
January 6, 2015
I. MANIKANDAN Vs. STATE
September 14, 2015
I. PERIASAMY Vs. STATE OF TAMIL NADU
April 15, 2015
I. RANI Vs. THE SECRETARY TO THE GOVT. AND ORS.
February 23, 2015
I. SANKARAMANI Vs. THE SUPERINTENDENT OF POLICE (SOUTHERN REGION) AND ORS.
January 22, 2015
I. SAVARINATHAN Vs. THE ASST. GENERAL MANAGER, DISCIPLINARY AUTHORITY/CENTRAL BANK OF INDIA AND ORS.
November 3, 2015
I. SHAKILA Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) AND ORS.
March 25, 2015
I. SIDDIQ Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
February 10, 2015
I. SUNDARRAJ AND ORS. Vs. THE COMMISSIONER, SATTUR MUNICIPALITY AND ORS.
March 5, 2015
I.I.66, ULUNDURPET FORMERS SERVICE CO-OPERATIVE SOCIETY LTD. Vs. V. SEKAR AND ORS.
September 11, 2015
IBRAHIM AND ORS. Vs. THE DISTRICT REGISTRAR, REGISTRATION DEPARTMENT AND ORS.
March 6, 2015
IBRAHIM AND ORS. Vs. THE SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER, UTHAMAPALAYAM AND ORS.
September 7, 2015
IBRAHIM SHA AND ORS. Vs. STATE
October 29, 2015
ICICI BANK LTD. Vs. TRISHLA APPARELS PVT. LTD.
February 24, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS. Vs. M.R. GNANESWARAN AND ORS.
March 11, 2015
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. K.RAJENDRAN
February 23, 2015
ICICI LOMBARD GIC LTD. Vs. N.S.K. BUILDERS
March 30, 2015
IDEAL EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS, TUTICORIN
June 11, 2015
IDS DENMED PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
September 30, 2015
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. S CHANDRAMOHANA AND OTHERS
October 26, 2015
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. NAGAMMAL
January 12, 2015
IFFCO-TOKIO, GENERAL INSURANCE CO. LTD. Vs. K. ELAMMAL AND ORS.
February 17, 2015
IGNACIMUTHU Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
April 1, 2015
ILAIYARAJA Vs. B. NARSIMHASN, AGI MUSIC PVT. LTD. AND ORS.
March 3, 2015
ILAVARASI Vs. STATE OF TAMIL NADU AND ORS.
December 10, 2015
ILAYARAJA Vs. STATE AND ORS.
June 23, 2015
ILLAMARAN AND ORS. Vs. PARAMOUNT HEAVY CARRIERS AND ORS.
February 10, 2015
IMAYAM TRUST AND ORS. Vs. BALAKUMAR AND ORS.
February 10, 2015
IMCOLA EXPORTS LIMITED Vs. STATE OF TAMIL NADU BY SECRETARY DEPARTMENT OF PROHIBITION AND EXCISE AND ORS.
December 18, 2015
IMPERIAL SPIRITS AND WINE PRIVATE LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
June 17, 2015
IN RE: B. RANGASWAMY NAIDU ORCHARDS PRIVATE LIMITED AND ORS. Vs. STATE
June 22, 2015
IN RE: CEDRES INDUSTRIES INDIA PRIVATE LIMITED Vs. STATE
June 24, 2015
IN RE: ELEKTRO THERMAL KINETICS PRIVATE LIMITED Vs. STATE
February 10, 2015
IN RE: IDFC LIMITED AND ORS. Vs. STATE
June 25, 2015
IN RE: KAR MOBILES LIMITED AND ORS. Vs. STATE
February 26, 2015
IN RE: MICHELIN INDIA PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 AND ORS. Vs. STATE
February 4, 2015
IN RE: P. DHARMARAJ AND ORS. Vs. STATE
November 5, 2015
IN RE: PURE COIR INDIA PRIVATE LIMITED AND ORS. Vs. STATE
June 22, 2015
IN RE: R. SUBRAMANIAN CHETTIAR Vs. STATE
July 15, 2015
IN RE: RAMAMOORTHY AND ORS. Vs. STATE
November 2, 2015
IN RE: SHASUN PHARMACEUTICALS LIMITED Vs. STATE
June 16, 2015
IN RE: STATE AND ORS. Vs. STATE
October 16, 2015
IN RE: SUNDARAM INVESTMENT LIMITED Vs. STATE
January 13, 2015
IND BARATH ENERGY (UTKAL) LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD. AND ORS.
February 24, 2015
INDIA CEMENTS CAPITAL & FINANCE LTD. Vs. MAGNUM NEWS PUBLICATIONS LTD. AND ORS.
August 12, 2015
INDIA CEMENTS CAPITAL LTD Vs. RATNAJEET POLYCON LTD
September 25, 2015
INDIA CEMENTS LTD. Vs. THE STATE OF TAMIL NADU
June 3, 2015
INDIA CEMENTS LTD. Vs. THE CUSTOM, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
March 6, 2015
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
February 6, 2015
INDIA PISTONS LTD. Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 26, 2015
INDIA STEEL & ALLOYS Vs. VENKATESA INDUSTRIAL SUPPLIERS
April 24, 2015
INDIAN ACADEMY OF OTORHINOLARYNGOLOGY HEAD AND NECK SURGERY Vs. ASSOCIATION OF OTOLARYNGOLOGISTS OF INDIA AND ORS.
June 1, 2015
INDIAN AIRPORTS KAMGAR UNION Vs. THE AIRPORTS AUTHORITY OF INDIA (SR) AND ORS.
December 1, 2015
INDIAN BANK Vs. S MAHESWARI
September 11, 2015
INDIAN BANK JEWEL APPRAISERS ASSOCIATION Vs. GOVERNMENT OF INDIA AND ORS.
August 25, 2015
INDIAN BANK, Vs. S P BHOOMA; V GOUMI
March 24, 2015
INDIAN CHRISTION OUTREACH MINISTRIES Vs. COMMR. OF CUS.
September 7, 2015
INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISHI BHAVAN Vs. S.KULASEKARAPANDIAN
November 18, 2015
INDIAN HOMEOPATHIC MEDICAL GRADUATES ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF HEALTH & FAMILY WELFARE AND ORS.
March 9, 2015
INDIAN OIL CORPORATION LIMITED; GENERAL MANAGER (HR) Vs. K KARTHIKEYAN
July 3, 2015
INDIAN POWER PROJECTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 2015
INDIGO BUSINESS SERVICE PVT LTD Vs. FOCAL MERCHANDISING PVT LTD
March 10, 2015
INDIRA VENKATAN Vs. NIRMALA NITHYANANDAN
September 21, 2015
INDIRANI Vs. SARASWATHY AND ORS.
February 23, 2015
INDIRANI Vs. THE MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORPORATION
December 16, 2015
INDIRANI AND ORS. Vs. INSPECTOR OF POLICE CBCID AND ORS.
November 20, 2015
INDO TECH TRANSFORMERS LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) AND ORS.
October 16, 2015
INDORAMA SYNTHETICS(INDIA)LTD Vs. KWALITY SPINNING MILLS LTD; M MEYAPPAN
October 29, 2015
INDRA Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
June 11, 2015
INDRA Vs. B.G. GIRI
December 1, 2015
INDRA CHIDAMBARAM Vs. QUICK FOTOS
March 10, 2015
INDRANI AMMAL Vs. M. RAVI
January 13, 2015
INDUS FINANCE CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 29, 2015
INDUS TEQSITE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER KODAMBAKKAM ASSESSMENT CIRCLE
February 5, 2015
INFRASTRUCTURE DEVELOPMENT FINANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
September 8, 2015
INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. L. NARAYANA REDDY
January 21, 2015
INTEGRATED FINANCE CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
March 17, 2015
INTEGRATED FINANCE CO. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
July 21, 2015
INTER GLOBE TECHNOLOGY QUOTIENT PVT LTD Vs. RASI TRAVELS & CARGO PVT LTD AND OTHERS
October 27, 2015
INTERFREIGHT SERVICES PRIVATE LIMITED Vs. A.R. GHERKINS (P) LTD. AND ORS.
March 2, 2015
INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD. Vs. RASI TRAVELS & CARGO PVT. LTD. AND ORS.
October 27, 2015
INTERNATIONAL COMPONENTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2015
IPOUR GKC AND RKC & SONS Vs. HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.
October 30, 2015
IQBAL Vs. STATE
October 8, 2015
IRSAPPAN @ ARUN RAVI Vs. MANICKAM
September 3, 2015
IRULAPPAN Vs. KARUPPIAN(DIED)
August 13, 2015
IRUTHAYAM Vs. THE DISTRICT COLLECTOR, THANJAVUR AND ORS.
June 23, 2015
ISHAD AHAMED Vs. STATE
November 30, 2015
ISSAC PONRAJ AND ORS. Vs. P. STELLA JESUMATHY AND ORS.
March 31, 2015
ITC LIMITED Vs. NESTLE INDIA LIMITED
April 29, 2015
ITC LIMITED Vs. GANESH FLOUR MILLS AND ORS.
June 5, 2015
ITC LIMITED Vs. ASSISTANT COMMISSIONER (CT)
December 18, 2015
ITTA BADRINATH AND ORS. Vs. STATE AND ORS.
August 13, 2015
IYANAAR Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE
April 1, 2015
IYYANAR AND ORS. Vs. STATE
March 6, 2015
IYYAPPAN Vs. THE STATE
February 18, 2015
J ARIVALAGAN Vs. R VIJI
September 29, 2015
J BHAKTHAVATHSALA RAO Vs. ABHAI FINANCIERS
June 3, 2015
J CHELLAMMAL Vs. SUPERINTENDENT OF POLICE AND OTHERS
October 16, 2015
J JOEL Vs. CHAKKARAVARTHY DANIEL AND ORS
October 14, 2015
J MURALI Vs. P RAVICHANDRAN
September 2, 2015
J MUSTHAQ ALI Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD , CHENNAI AND OTHERS
January 27, 2015
J RAJALAKSHMI Vs. LAKSHMI
September 10, 2015
J S ARUNKUMAR Vs. STATE OF TAMIL NADU
June 10, 2015
J UMA Vs. C BAMA
August 7, 2015
J VADIVUKKARASI Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
August 17, 2015
J. ANTHONY NISHA Vs. THE STATE OF TAMIL NADU AND ORS.
August 13, 2015
J. B. MALHOTRA Vs. SHANKAR MOHAN
July 22, 2015
J. BASIL Vs. E.N. KOSALRAM
February 24, 2015
J. CHELLAIAH Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
September 18, 2015
J. JAMES ANBIAH Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
February 26, 2015
J. JESWIN SAMUEL Vs. THE STATE OF TAMILNADU AND ORS.
July 16, 2015
J. JESWIN SAMUEL Vs. THE STATE OF TAMIL NADU AND ORS.
April 22, 2015
J. JEYAKUMARAN Vs. THE CHANCELLOR UNIVERSITIES IN TAMIL NADU RAJ BHAVAN AND ORS.
February 9, 2015
J. KALIDAS AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 19, 2015
J. KANAGARAJ Vs. STATE
August 5, 2015
J. KRISHNA MURTHY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 1, 2015
J. KUBENDRAN AND ORS. Vs. D. RAJAPPA AND ORS.
October 7, 2015
J. KUMARAN Vs. UNION OF INDIA
January 23, 2015
J. MURUGANANDHI Vs. STATE AND ORS.
October 28, 2015
J. MURUGESWARI Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS.
January 28, 2015
J. NAGAKESARI AND ORS. Vs. STATE AND ORS.
April 10, 2015
J. NAGESH Vs. THE DISTRICT COLLECTOR, CHENNAI DISTRICT AND ORS.
June 16, 2015
J. PETER RAJ Vs. THE STATE
September 1, 2015
J. RAMRAJ Vs. THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS.
February 4, 2015
J. RAVIKRISHNA AND ORS. Vs. SATHYA NAGAR WELFARE ASSOCIATION AND ORS.
April 1, 2015
J. SARASWATHI Vs. THE INSPECTOR OF PANCHAYAT AND ORS.
March 23, 2015
J. SATHYAKUMAR Vs. RAJESH AGARWAL
March 2, 2015
J. SHANTHAKUMARI AND ORS. Vs. THE REGISTRAR, THE DEBTS RECOVERY TRIBUNAL AND ORS.
March 16, 2015
J. STEPHEN RAJA Vs. THE STATE OF TAMIL NADU AND ORS.
April 7, 2015
J. SUNDARARAJAN Vs. GOVERNMENT OF TAMILNADU AND ORS.
October 9, 2015
J. THULASIDASAN Vs. THE GOVERNMENT OF INDIA AND ORS.
September 30, 2015
J. VIJAYAKUMAR Vs. K. SRINIVASAN
November 23, 2015
J. VINCENT Vs. S. SRINIVASAN
October 1, 2015
J.ALEXANDRIA REMY JHANSI RANI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
December 8, 2015
J.D.IMPEX Vs. COMMISSIONER OF CUSTOMS (AIRPORT)
November 24, 2015
J.K.S. AIR TRAVELS Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND ORS.
November 24, 2015
J.P. RENIN Vs. INSPECTOR OF POLICE
July 10, 2015
J.S. AMBROSE Vs. GOVERNMENT OF TAMIL NADU AND ORS.
March 12, 2015
J.SANDHYA Vs. THE DIRECTOR
December 10, 2015
J.SHIJO JOSE Vs. STATE OF TAMIL NADU
September 21, 2015
J.V. RAJASEKARAN Vs. THE STATE OF TAMIL NADU AND ORS.
August 28, 2015
JAGADEESAN Vs. THE COMMISSIONER OF POLICE AND ORS.
June 15, 2015
JAGADESAN Vs. STATE OF TAMIL NADU
February 17, 2015
JAGAJOTHI SPINNING MILLS AND ORS. Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED AND ORS.
May 28, 2015
JAGMOHAN MEENA; V ASAI THAMPI; T MANJULA; B FRANKLIN BENJAMIN; N GIRIPRASAD Vs. STATE
August 7, 2015
JAI AANUMAN JEWELLARY Vs. P. MURUGAN
September 25, 2015
JAIMATAJI CARGO (REGD.) Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD-IV ENFORCEMENT (NORTH)
September 2, 2015
JALAGOPAL LINGAM Vs. SYED MOHAMED
August 18, 2015
JAMES SRINIVASAN AND ORS. Vs. THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, KARUR
December 7, 2015
JAN DE NUL N.V. Vs. ENNORE PORT LTD.
August 4, 2015
JANARDHANAN Vs. THE STATE
April 8, 2015
JANARTHANAN Vs. VIJAYA AND ORS.
June 24, 2015
JANMATHUL Vs. THE JOINT SUB REGISTRAR - II
March 30, 2015
JANNATH MARY ANITHA Vs. STATE AND ORS.
April 20, 2015
JAS FORWARDING WORLDWIDE PVT.LTD. Vs. P.CHANGAIAH
August 14, 2015
JAVEED BASHA AND ORS. Vs. RUKKAMMA AND ORS.
January 23, 2015
JAYA AMMAL Vs. C. SUBRAMANIYAN
January 30, 2015
JAYA MEDICALS AND DEVELOPMENTAL STORE Vs. DISTRICT COLLECTOR
September 23, 2015
JAYA RAGHAVAA COLOUR Vs. EURO IMPEX AND ORS.
January 27, 2015
JAYACHANDRAN Vs. VENKATESAN
January 6, 2015
JAYALAKSHMI Vs. SRIDHAR
April 7, 2015
JAYALAKSHMI Vs. THE DISTRICT MAGISTRATE AND COLLECTOR, THIRUVALLUR DISTRICT AND ORS.
September 8, 2015
JAYALAKSHMI TEXTILES AND ORS. Vs. S.K. KOLANDASAMY
April 24, 2015
JAYAMOORTHY Vs. R VIVEKANANDAN
November 24, 2015
JAYAMURUGAN GRANITE EXPORTS Vs. SQNY GRANITES AND ORS.
August 21, 2015
JAYANTHI Vs. SECRETARY TO GOVERNMENT PROHIBITION & EXCISE DEPARTMENT
March 23, 2015
JAYANTHILAL Vs. V.M. MUTHU KUMAR AND ORS.
April 1, 2015
JAYANTHILAL G. BAFNA Vs. V.DHARAJ
September 9, 2015
JAYAPRAKASH Vs. STATE AND ORS.
February 13, 2015
JAYARAJ Vs. THE STATE
January 19, 2015
JAYARAJ Vs. CHOCKALINGAM CHETTIAR
April 16, 2015
JAYARAMAN Vs. RAMAKRISHNAN
April 13, 2015
JAYARAMAN AND ORS. Vs. JOSEPH POUVATCHY
April 29, 2015
JAYASANKAR Vs. STATE
April 6, 2015
JAYAVARTHANAN AND ORS. Vs. THE STATION HOUSE OFFICER
August 5, 2015
JEBAKUMAR Vs. ROBERT SOLOMON
February 9, 2015
JEELANI BEGUM AND ORS. Vs. SUBBANNA GOUNDER AND ORS.
March 16, 2015
JEERA AMMAL Vs. G KESAVAN
September 30, 2015
JEETENDRA CHOPRA Vs. T.S. SUNDARESA DAVEY AND ORS.
March 11, 2015
JEEVA Vs. THE ASSISTANT COMMISSIONER OF POLICE, MADIPAKKAM RANGE
November 3, 2015
JEEVA Vs. UNION OF INDIA; GOVERNMENT OF PUDUCHERRY; CONVENOR CENTRALISED ADMISSION COMMITTEE (CENTAC); TAHSILDAR CUM EXECUTIVE MAGISTRATE TALUK OFFICE OULGARET PUDUCHERRY
September 25, 2015
JEEVA AND ORS. Vs. SARASWATHY AND ORS.
March 24, 2015
JEEVAN EMU CARE INDIAN (P) LTD. AND ORS. Vs. THE STATE OF TAMIL NADU
June 18, 2015
JEEVAN SINGH @ LAMBU; HEMANTH KUMAR; NALAN Vs. STATE
February 10, 2015
JEGANKUMAR Vs. S SUKANYA
December 15, 2015
JENJISKHAN Vs. STATE
February 2, 2015
JENOVA Vs. STATE OF TAMIL NADU AND ORS.
January 22, 2015
JEYAKUMAR Vs. STATE
August 18, 2015
JEYALAKSHMI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
June 15, 2015
JEYANTHI Vs. JEYAPAUL
October 15, 2015
JEYASEELAN Vs. THE STATE OF TAMIL NADU
July 22, 2015
JEYASEKARAN Vs. THE CHIEF POSTMASTER GENERAL, ANNA SALAI AND ORS.
January 9, 2015
JEYASHANKAR Vs. STATE
September 2, 2015
JEYPORE SUGAR COMPANY LIMITED Vs. LAXMI ORGANIC INDUSTRIES LTD. AND ORS.
July 6, 2015
JEYPORE SUGAR COMPANY LTD. Vs. LAXMI ORGANIC INDUSTRIES LIMITED AND ORS.
December 1, 2015
JKM DAERIM AUTOMOTIVE LTD. Vs. COMMR. OF CUS. (APPEALS)
August 7, 2015
JOHN BOSCO Vs. EZHILRANI; MINOR ARTHI ANANDHI
March 26, 2015
JOHN EBENEZER Vs. THE REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
August 28, 2015
JOHN PAUL Vs. THE STATE AND ORS.
February 10, 2015
JOHNROSE Vs. VAMANAN NADAR
September 29, 2015
JOHNSON Vs. STATE
August 3, 2015
JOINT ACTION COMMITTEE OF AUT AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
July 1, 2015
JONES INVESTMENT CO. INC. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD (IPAB)
July 2, 2015
JOSE DHANAPAUL AND ORS. Vs. THE STATE
February 24, 2015
JOSEPH Vs. STATE
January 19, 2015
JOSEPH AND ORS. Vs. S. ATHIYAPPAN AND ORS.
June 19, 2015
JOSEPH AROCKIARAJ Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
August 28, 2015
JOSEPH SELVARAJ Vs. VASANTHA RANI; VATHANA INIGO
July 27, 2015
JOSEPH STANISLAUS Vs. M. MARY MARGARET RANI
June 4, 2015
JOTHI Vs. THE STATE OF TAMIL NADU
August 4, 2015
JOTHIMANI Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE; STATE; INSPECTOR OF POLICE
November 24, 2015
JOTHIMURUGAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
April 16, 2015
JOY JABAMALAR Vs. C M S EVANGELICAL SCHOOLS OF ALWANERY & OTHERS
June 8, 2015
JSW STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2015
JUNAID ABID ALI Vs. MOHAMMED YASEEN AND ORS.
July 7, 2015
JUPITER PRINT PAC Vs. SRI SARI PAPERS PVT. LTD.
June 8, 2015
JYOTHY LABORATORIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
February 23, 2015
JYOTHY LABORATORIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
October 9, 2015
K A SHANMUGAM; M THAMBIRAJ; K KAMUDHIN Vs. K A PRABHU
October 9, 2015
K ANAND Vs. TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION LTD
March 26, 2015
K BALU Vs. STATE; GOVINDASAMY; THNAGAMANI; MARIYAPPAN; MURTHY AND ORS
November 24, 2015
K C PALANISWAMI Vs. KASTURI & SONS LIMITED
April 30, 2015
K CHANDRAMOHAN Vs. V MYTHILI
August 6, 2015
K CHINNAPPA Vs. A SELVAM
October 16, 2015
K DURAI Vs. PADMA
December 18, 2015
K DURAIMUTHU; R SANTHANAM; G V LOGANATHAN; D MOHANRAJ; A N DEENADAYALAN Vs. MANAGING DIRECTOR AND ORS
August 13, 2015
K GIRIJA Vs. STATE GOVERNMENT; DIRECTOR OF MEDICAL AND RURAL
March 31, 2015
K GNANASEKARAN Vs. D NEELAVATHI
December 18, 2015
K GNANASEKARAN Vs. D MOORTHY
November 23, 2015
K HARIHARAN Vs. CO-OPERATIVE HOUSING SOCIETY
August 17, 2015
K K RAMESH Vs. GOVERNMENT OF TAMIL NADU
April 13, 2015
K KAILASAM Vs. AUTHORISED OFFICER; AMBALAVANAN
September 2, 2015
K KANAGARAJ Vs. P PAPPATHI
February 2, 2015
K KANNUSAMI Vs. K SUNDRASAMI
October 29, 2015
K MADIVANANE Vs. SPECIAL SECRETARY (REVENUE) AND OTHERS
September 16, 2015
K MATHUSUTHANAN Vs. STATE
December 14, 2015
K MOORTHY & ANOTHER Vs. DIRECTOR OF PLANNING, NATIONAL HIGHWAYS AUTHORITY OF INDIA, TRICHY & OTHERS
January 20, 2015
K N SUBRAMANIAN Vs. STATE
August 20, 2015
K NAGARAJAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER AND OTHERS
October 7, 2015
K NEELAMMA Vs. SECRETARY TO GOVERNMENT
August 12, 2015
K NITHIYA Vs. STATE OF TAMIL NADU
August 17, 2015
K P SENTHILVEL Vs. SUBBATHAL AND ORS
July 9, 2015
K PALANI Vs. K S VEDAMMAL; RAMANI AMMAL; MALLIGA
December 18, 2015
K PALANIVELU Vs. GOVERNMENT OF TAMILNADU; DIRECTOR OF COLLEGIATE EDUCATION; T SENTHAMIZH SELVI; GOVERNMENT ARTS COLLEGE (AUTONOMOUS); K DURAIARASAN
March 4, 2015
K R GANESH KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
November 25, 2015
K R RAMASWAMY @ TRAFFIC RAMASWAMY Vs. STATE OF TAMIL NADU; CHIEF ELECTION COMMISSIONER; CHIEF ELECTORAL OFFICER OF TAMIL NADU AND ORS
June 29, 2015
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. CHIEF ELECTION COMMISSIONER & OTHERS
December 30, 2015
K RAGHUNATHAN Vs. REGIONAL DEPUTY DIRECTOR
September 14, 2015
K RAJA Vs. DISTRICT FOREST OFFICER
October 5, 2015
K RAMACHANDRAN Vs. P THIRUMOORTHY
September 29, 2015
K RAMAKRISHNAN Vs. SUB REGISTRAR, ALANDUR ; NAGAMMAL; REVATHI
February 4, 2015
K S AROKIADOSS Vs. S JOHN; S JOSEPH; PERIYANAYAGAMERY; SPECIAL TAHSILDAR
October 28, 2015
K S B PUMPS LIMITED Vs. STATE OF TAMIL NADU
September 30, 2015
K S PALANIAPPAN Vs. STATE OF TAMIL NADU
March 3, 2015
K SARANGAPANI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
September 15, 2015
K SEKAR; THIRUMOORTHY Vs. STATE; DEPUTY SUPREINTENDENT OF POLICE
December 11, 2015
K SELVAMARAN Vs. PRINCIPAL SECRETARY
September 9, 2015
K SIVAMANI AND OTHERS Vs. INSPECTOR OF POLICE AND OTHERS
September 21, 2015
K SUNDARAMURTHI Vs. JOINT REGISTRAR OF CO-OPERATIVE; MANAGEMENT
September 16, 2015
K THUKKARAM Vs. RAM SAKTHI
September 16, 2015
K V JAYARAMAN Vs. ULTRATECH HOUSING LIMITED AND OTHERS
October 12, 2015
K V RAJASEKAR Vs. REGIONAL PASSPORT OFFICER
July 2, 2015
K VENKATESAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI DISTRICT
January 19, 2015
K VIJAYAKUMAR Vs. P M MOORTHY; VASANTHI
September 9, 2015
K VIKRAM Vs. STATE
October 1, 2015
K. ABU BAKAR CHITTICK AND ORS. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
October 16, 2015
K. AMUTHA Vs. SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
December 10, 2015
K. ANAND AND ORS. Vs. G. SIVAKUMAR AND ORS.
March 26, 2015
K. ANBANATHAN AND ORS. Vs. THE PUDUCHERRY PLANNING AUTHORITY AND ORS.
April 30, 2015
K. ANBU AND ORS. Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION
February 5, 2015
K. ANNADURAI Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
July 10, 2015
K. ARUL Vs. TMT. VIJAYALAKSHMI
March 11, 2015
K. BALA GOPALA KRISHNAN Vs. THE DISTRICT COLLECTOR AND ORS.
February 13, 2015
K. BALABADMARANI Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) KAMARAJ SALAI AND ORS.
March 23, 2015
K. BALAMURUGAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
July 31, 2015
K. BALASEKAR Vs. STATE
August 31, 2015
K. BALASUNDARI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
January 9, 2015
K. BRINDAVATHY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
September 22, 2015
K. DEVARAJ Vs. TAMIL NADU ELECTRICITY BOARD AND ORS.
April 1, 2015
K. DEVARAJAN AND ORS. Vs. THE STATE
December 10, 2015
K. DEVENDRAN Vs. PRESIDING OFFICER, 1ST ADDITIONAL LABOUR COURT, CHENNAI AND ANR.
April 15, 2015
K. DHANABAGIYAM Vs. THE DISTRICT ELECTION OFFICER CUM DISTRICT COLLECTOR AND ORS.
February 16, 2015
K. DHEENADHAYALAN AND ORS. Vs. THE STATE
October 29, 2015
K. ELANGOO AND ORS. Vs. SECRETARY, BAR COUNCIL OF TAMIL NADU, MADRAS HIGH COURT AND ORS.
October 14, 2015
K. GANAPATHY Vs. MANICKA SWAMY NAIDU HR. SEC. SCHOOL AND ORS.
March 23, 2015
K. GANAPATHY AND ORS. Vs. M. ABDUL MAJEED AND ORS.
January 30, 2015
K. GANGA Vs. K. VALLINAYAGAM
August 25, 2015
K. GNANA SAMBANDAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
April 8, 2015
K. GOKUL CHANDRAN Vs. THE DISTRICT COLLECTOR, CHENNAI AND ORS.
July 24, 2015
K. GOPAL Vs. STATE
November 4, 2015
K. GOPALRAM Vs. A. MUTHUMARI
April 8, 2015
K. GOVINDARAJ Vs. VARUNI BIOMASS ENERGY PRODUCTS (P) LTD. AND ORS.
December 14, 2015
K. GOVINDARAJULU Vs. STATE OF TAMILNADU AND ORS.
June 15, 2015
K. JANAKARAMASWAMY Vs. THE EXECUTIVE COMMITTEE AND ORS.
June 11, 2015
K. JAYAKKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
K. JAYALAKSHMI RAO AND ORS. Vs. DASAPARAKSH PARADISE AND ORS.
February 17, 2015
K. JAYANTHA KUMAR Vs. THE JOINT SECRETARY TO GOVERNMENT AND ORS.
February 26, 2015
K. JAYAPRAKASH Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING MINISTRY OF LABOUR AND ORS.
March 3, 2015
K. JAYARAJ Vs. MADRAS LAMPS (P) LTD.
August 18, 2015
K. JAYASHANKAR Vs. THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
June 15, 2015
K. JEGANNATHAN Vs. THE DIVISIONAL ENGINEER, NATIONAL HIGHWAYS AND ORS.
March 31, 2015
K. JEYARAMAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
September 4, 2015
K. KAILASAM Vs. THE AUTHORISED OFFICER, CANARA BANK AND ORS.
September 3, 2015
K. KALA Vs. DISTRICT REGISTRAR AND ORS.
November 18, 2015
K. KALAIVENI Vs. THE DISTRICT VIGILANCE COMMITTEE-CUM-DISTRICT COLLECTOR AND ORS.
February 11, 2015
K. KALAIYARASAN AND ORS. Vs. K. SELVI AND ORS.
June 19, 2015
K. KALAIYARASI AND ORS. Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
March 20, 2015
K. KALIDOSS Vs. THE DIRECTOR, DIRECTORATE FOR MUNICIPAL ADMINISTRATION AND ORS.
March 25, 2015
K. KANDASAMY Vs. THE AUTHORIZED OFFICER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED AND ORS.
February 18, 2015
K. KANNAIYAN Vs. MOHAMMED ISSAK AND ORS.
June 11, 2015
K. KANNAN Vs. INDIAN BANK AND ORS.
July 9, 2015
K. KARTHIKEYAN AND ORS. Vs. V. ANBAZHAGAN AND ORS.
April 24, 2015
K. KARUMARAPPAN Vs. T. RATHINAKUMAR
July 13, 2015
K. KARUNAMOORTHY AND ORS. Vs. THE DIRECTOR OF RURAL DEVELOPMENT & PANCHAYAT RAJ AND ORS.
February 23, 2015
K. KATHIRESAN Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 16, 2015
K. KETHISWARAN AND ORS. Vs. THE ASSISTANT ENGINEER [O&M], TAMIL NADU ELECTRICITY BOARD AND ORS.
July 3, 2015
K. KRISHNAMOORTHY Vs. THE REGISTRAR GENERAL, MADRAS HIGH COURT, CHENNAI AND ANOTHER
September 9, 2015
K. KRISHNAMURTHY Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
K. KRISHNAVENI Vs. THE COMMISSIONER OF POLICE, VEPERY AND ORS.
February 24, 2015
K. KUPPAN Vs. PANDURANGAN
March 31, 2015
K. KUPPUSAMY Vs. ANNA UNIVERSITY AND ORS.
March 18, 2015
K. LOGANATHAN Vs. THE DISTRICT COLLECTOR, ERODE AND ORS.
September 22, 2015
K. MADHAIYAN AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
August 21, 2015
K. MADHANA GOPAL Vs. THE SUPERINTENDENT OF POLICE, THENI AND ORS.
August 26, 2015
K. MADHANAGOPAL Vs. STATE OF TAMIL NADU AND ORS.
March 25, 2015
K. MADURAIVEERAN AND ORS. Vs. STATE
March 11, 2015
K. MAHALINGAM Vs. THE STATE OF TAMIL NADU AND ORS.
June 9, 2015
K. MALATHI Vs. THE INCOME TAX OFFICER
October 16, 2015
K. MANI Vs. G. DEVARAJAN
February 24, 2015
K. MARIMUTHU AND ORS. Vs. V. JAGATHEESAN AND ORS.
March 26, 2015
K. MOHAMED RABEEK Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND ORS.
July 10, 2015
K. MUNIAPPAN Vs. K.T. SOMASUNDARAM AND ORS.
October 14, 2015
K. MUNIYANDI Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
K. MUNIYANDI AND ORS. Vs. THE STATE
August 31, 2015
K. MUNUSWAMY Vs. THE SPECIAL TAHSILDAR AND ORS.
July 10, 2015
K. MUTHU MARIAPPAN Vs. THE STATE
June 12, 2015
K. MUTHUSAMY Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
March 25, 2015
K. NAGALINGAM Vs. V. SELVARAJ
October 12, 2015
K. NAGAPOOSHNAM Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
March 5, 2015
K. NAGU THEVAN Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS.
December 15, 2015
K. NARAYANAPPA Vs. THE STATE AND ORS.
February 23, 2015
K. NATARAJAN Vs. NANDANAR KALVIKAZHAGAM AND ORS.
January 21, 2015
K. NATARAJAN Vs. THANGAIAH
July 6, 2015
K. PALANICHAMY Vs. STATE
June 30, 2015
K. PALANISAMI GOUNDER Vs. KANDAYEE
August 25, 2015
K. PALANISAMY Vs. THE COMMISSIONER DHARAPURAM MUNICIPALITY
July 14, 2015
K. PALANISAMY AND ORS. Vs. THE STATE
July 21, 2015
K. PALANISWAMY Vs. M. CHINNAYAN
September 29, 2015
K. PANJAMURTHY Vs. STATE OF TAMILNADU AND ORS.
September 14, 2015
K. PARASURAMAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 5, 2015
K. PATCHAIPERUMAL Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
February 16, 2015
K. PATTAPPASAMY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 25, 2015
K. PAVITHRAN Vs. K. GANESAN
June 3, 2015
K. PERUMAL Vs. D. MURALIDHARAN
January 13, 2015
K. PITCHAMMAL Vs. V. PERUMAL AND ORS.
June 8, 2015
K. PRAKASH Vs. R. NAGARAJAN
July 24, 2015
K. PRITHIKA YASHINI (TRANSGENDER) Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
November 3, 2015
K. RAJAKUMAR AND ORS. Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
August 31, 2015
K. RAJALAKSHMI Vs. A. KARTHIK
March 12, 2015
K. RAJENDRAN Vs. DISCIPLINARY AUTHORITY AND REGIONAL MANAGER AND ORS.
April 16, 2015
K. RAJESWARI Vs. PADMAVATHI AND ORS.
November 23, 2015
K. RAJESWARI AND ORS. Vs. M.V. SHANMUGAM AND ORS.
June 4, 2015
K. RAMADOSS Vs. STATE
July 3, 2015
K. RAMALINGAM Vs. ANJALAI
November 24, 2015
K. RAMAR AND ORS. Vs. PANCHALI AMMAL AND ORS.
June 9, 2015
K. RANGANATHAN Vs. THE COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
June 24, 2015
K. RANGANATHAN Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
May 24, 2015
K. RATHINAVEL MUDALIAR AND R. SELVARAJ MUDALIAR Vs. THE COMMERCIAL TAX OFFICER
December 7, 2015
K. REMIL Vs. T.P. SASIDHARAN
February 17, 2015
K. RUKMANI AND ORS. Vs. THE JOINT COMMISSIONER (ENFORCEMENT) AND ORS.
August 17, 2015
K. SAJI KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
June 18, 2015
K. SANNASI Vs. VETERINARY SURGEON (ASSISTANT DIRECTOR) AND ORS.
July 6, 2015
K. SELVAMANI Vs. THE STATE OF TAMIL NADU
April 1, 2015
K. SELVARAJ Vs. THE DISTRICT COLLECTOR THIRUVALLUR AND ORS.
February 3, 2015
K. SELVARAJ Vs. REGIONAL TRANSPORT OFFICER, TRICHIRAPPALLI AND ORS.
April 6, 2015
K. SENTHIL KUMAR Vs. THE STATE OF TAMIL NADU
February 10, 2015
K. SENTHILKUMAR Vs. STATE
October 27, 2015
K. SHOBANA Vs. THE STATE HUMAN RIGHTS COMMISSION AND ORS.
December 10, 2015
K. SITARAMAN Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
K. SIVAJI Vs. UNIVERSITY OF MADRAS AND ORS.
June 19, 2015
K. SIVAKUMAR Vs. N. KADHAR ALI
June 16, 2015
K. SIVAKUMAR Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING AND ORS.
March 9, 2015
K. SIVAKUMAR Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING MINISTRY OF LABOUR AND ORS.
March 12, 2015
K. SIVAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 1, 2015
K. SIVASANGEETHA Vs. THE REGISTRAR AND ORS.
April 1, 2015
K. SIVASUBRAMANIAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
K. SUBRAMANIAN Vs. T.R. ASHOK
September 9, 2015
K. SUGUMAR Vs. P.K. SUNDARAM AND ORS.
April 29, 2015
K. SUNDARARAJ Vs. R. CHELLAMUTHU AND ORS.
February 5, 2015
K. SUNIL KUMAR AND ORS. Vs. UNION OF INDIA, MINISTRY OF RAILWAYS
February 12, 2015
K. SYED SULTHAN IBRAHIM AND ORS. Vs. THE CHAIRMAN, TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD AND ORS.
September 14, 2015
K. THAIMANAVAR Vs. GOVT. OF TAMIL NADU AND ORS.
July 31, 2015
K. THIRUMALAISAMI Vs. THE JOINT COMMISSIONER III (SMR)
July 10, 2015
K. UMA PRIYA Vs. YOGENDRA MANI BALAN
June 24, 2015
K. VAHITHARAHMAN Vs. THE STATE OF TAMILNADU AND ORS.
June 26, 2015
K. VANNIARAJ Vs. USHA SELVAKUMARI
April 28, 2015
K. VASANTHA Vs. THE SUB REGISTRAR, RAMANATHAPURAM DISTRICT AND ORS.
June 22, 2015
K. VEERAMANI Vs. THE STATE OF TAMIL NADU AND ORS.
December 18, 2015
K. VEERAPUTHIRAN Vs. THE DISTRICT COLLECTOR
January 27, 2015
K. VELAYUTHAM AND ORS. Vs. INDIRA GANDHI
July 16, 2015
K. VELU AND ORS. Vs. STATE
July 31, 2015
K. VENKATESAN Vs. THE STATE OF TAMIL NADU AND ORS.
June 15, 2015
K. VENUGOPAL Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
K.A. HARIKRISHNAN Vs. BHUVANESWARI TEXTILES FARM AND ORS.
January 27, 2015
K.A.A. SALAM AND ORS. Vs. DY. SUPERINTENDENT OF POLICE CBI:ACB
September 16, 2015
K.B. HARDWARES Vs. COMMERCIAL TAX OFFICER
April 1, 2015
K.C. BABU Vs. THE NUCLEAR POWER CORPORATION OF INDIA LIMITED AND ORS.
September 18, 2015
K.CHELLAM Vs. THE ASSISTANT EXECUTIVE ENGINEER
December 1, 2015
K.G. CHINNAIYA NAIDU Vs. THE STATE OF TAMILNADU AND ORS.
January 28, 2015
K.G. CONSTRUCTION LTD. Vs. THE ASSISTANT COMMISSIONER (CT) FAC
September 25, 2015
K.G. KANNAN Vs. THE STATE OF TAMIL NADU AND ORS.
July 6, 2015
K.G. MUTHUVENKATESHWARAN Vs. R. DIVYA
October 16, 2015
K.G. SATHYAMURTHY Vs. STATE BANK OF TRAVANCORE AND ORS.
January 22, 2015
K.G.UTHAYAKUMAR Vs. STATE
January 7, 2015
K.GANESAN Vs. THE SUPERINTENDENT OF POLICE
December 3, 2015
K.GOMATHI Vs. THE SECRETARY TO HIGHER EDUCATION
December 9, 2015
K.J. SARAVANAN Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU SECRETARIAT AND ORS.
October 29, 2015
K.K. PONGIANNAN AND ORS. Vs. KARUPPANA GOUNDER AND ORS.
June 8, 2015
K.K.S.S. RAMACHANDRAN Vs. STATE
February 19, 2015
K.KALIAPERUMAL Vs. THE TAMIL NADU STATE TRANSPORT
December 9, 2015
K.M. SARAVANAKUMAR Vs. CENTRAL BANK OF INDIA AND ORS.
January 5, 2015
K.M. SUBBAIYAN Vs. THE DISTRICT COLLECTOR AND ORS.
June 17, 2015
K.MALLIGA BEGAM Vs. THE SUPERINTENDENT OF POLICE
December 8, 2015
K.MUNIYANDI Vs. THE PRINCIPAL ACCOUNTANT GENERAL
December 4, 2015
K.N. MOHAN RAJ Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS.
November 30, 2015
K.O. MOHANDURAI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
August 19, 2015
K.O. PERIYAKARUPPAN Vs. UNION OF INDIA
December 16, 2015
K.P. RAJENDRAN Vs. THE DIRECTOR, DRUGS CONTROL DEPARTMENT AND ORS.
November 30, 2015
K.P.M. CHINNASAMY @ K.P. CHINNASAMY Vs. A.N. SURESH BABU
January 19, 2015
K.P.N. TRAVELS INDIA LIMITED Vs. POONAMALLEE
March 30, 2015
K.R. BABU Vs. STATE OF TAMIL NADU AND ORS.
June 19, 2015
K.R. DURAISAMY Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
March 5, 2015
K.R. GANAPATHY Vs. THE TAMILNADU ELECTRICITY BOARD AND ORS.
October 28, 2015
K.R. JAGANNATHAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 1, 2015
K.R. KANDASAMY Vs. V.P. BALASUBRAMANIAM
July 24, 2015
K.R. KIRUBAKARAN Vs. G. LAKSHMI AND ORS.
July 1, 2015
K.R. LATHA Vs. STATE
October 14, 2015
K.R. RAMASWAMY Vs. THE SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, GOVERNMENT OF INDIA AND ORS.
March 5, 2015
K.R. RAMASWAMY Vs. THE CHIEF ELECTION COMMISSIONER AND ORS.
April 29, 2015
K.R. SAKUNTHALA AND ORS. Vs. THE JOINT DIRECTOR, HIGHER SECONDARY, DPI CAMPUS COLLEGE ROAD AND ORS.
September 11, 2015
K.R. SELVARAJ KUMAR Vs. M. THULASIAMMAL
August 28, 2015
K.R.K. YARN TRADING CO. Vs. SANGEETHA EXPORTS AND ORS.
March 10, 2015
K.R.KUPPUSAMY Vs. THE DISTRICT COLLECTOR
December 7, 2015
K.R.S. GIRIJA SHYAMSUNDAR Vs. THE STATE OF TAMILNADU
January 7, 2015
K.S. BALARAMAN Vs. V. SANKARAN
November 5, 2015
K.S. KALIAPPAN Vs. N. DHARMALINGAM AND ORS.
October 29, 2015
K.S. SURESH Vs. THE DISTRICT COLLECTOR, VELLORE DISTRICT AND ORS.
March 18, 2015
K.S. THIRUNAVUKKARASU Vs. THE STATE OF TAMIL NADU AND ORS.
March 27, 2015
K.S.K. MAHANADHI POWER COMPANY LTD. AND ORS. Vs. IND BARATH ENERGY (UTKAL) LTD. AND ORS.
July 6, 2015
K.S.P.S. NATARAJAN & CO. Vs. THE JOINT COMMISSIONER OF INCOME TAX
January 20, 2015
K.SARASU Vs. THE INSPECTOR OF POLICE
December 3, 2015
K.SENTHIL KUMAR Vs. THE SECRETARY TO THE GOVERNMENT
December 1, 2015
K.V. ANANDHA NARAYANAN AND ORS. Vs. A. NATARAJAN AND ORS.
January 5, 2015
K.V. SRINIVASAN Vs. STATE OF TAMIL NADU AND ORS.
February 20, 2015
K.V. VENKATACHALAM Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 24, 2015
K.V.S. KUBERAN Vs. THE DISTRICT COLLECTOR AND ORS.
March 24, 2015
K.W. ENGINEERING & SIGNS PRIVATE LIMITED Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS.
June 24, 2015
KA.SO.KA. POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 13, 2015
KAASHYAP TECHNOLOGIES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, CHENNAI AND ORS.
February 26, 2015
KABALI Vs. G RAJALAKSHMI; SUB INSPECTOR OF POLICE
November 18, 2015
KABIBAL BEEVI AND ORS. Vs. STATE
March 24, 2015
KADHARIYA ORIENTAL NURSERY AND PRIMARY SCHOOL AND ORS. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
July 31, 2015
KADHIR @ KADHIR KAMAN Vs. STATE
April 22, 2015
KADIRVEL Vs. CHELLAMMAL AND ORS.
August 31, 2015
KAJA MOIDEEN AND ORS. Vs. THE STATE AND ORS.
February 9, 2015
KAL COMM PVT. LTD. AND ORS. Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE GOVERNMENT OF INDIA
June 10, 2015
KALA Vs. THE DISTRICT COLLECTOR AND ORS.
July 2, 2015
KALA @ KAVITHA Vs. STATE
August 18, 2015
KALAI @ KALAIKUMAR; SELVAKUMAR; KANNAN; MURUGAN @ MURUGANANDAM Vs. STATE
August 5, 2015
KALAIARASI AND ORS. Vs. STATE AND ORS.
October 27, 2015
KALAIGNAR TV PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
September 29, 2015
KALAISELVI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 27, 2015
KALAPET PRIMARY AGRICULTURAL CO-OP. CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER AND ORS.
June 5, 2015
KALEESWARAN Vs. UMA
October 29, 2015
KALEESWARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (PRISONS), CHENNAI AND ORS.
November 5, 2015
KALI AERATED WATER WORKS Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
November 3, 2015
KALIAMOORTHY AND ORS. Vs. JOTHIMANI AND ORS.
July 2, 2015
KALIAPERUMAL Vs. STATE
February 4, 2015
KALIAPPA CHARITABLE TRUST Vs. PANKAJAM
September 22, 2015
KALIYAMMAL Vs. GANAPATHI
April 8, 2015
KALIYAMMAL Vs. SECRETARY TO GOVERNMENT
March 17, 2015
KALIYAN AND ORS. Vs. THE DISTRICT COLLECTOR, TIRUCHIRAPPALLI DISTRICT AND ORS.
October 1, 2015
KALIYAPERUMAL Vs. RAMALINGAM AND ORS.
November 30, 2015
KALIYAPERUMAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION
November 24, 2015
KALIYAPPAN Vs. THE STATE
November 6, 2015
KALYANASUNDARAM AND ORS. Vs. MURUGAN
August 6, 2015
KALYANI Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU COOPERATION AND ORS.
June 1, 2015
KAMAL BATCHA Vs. DEPUTY DIRECTOR OF ENFORCEMENT, DIRECTORATE AND ORS.
October 7, 2015
KAMALA Vs. VALLI
June 15, 2015
KAMALAM AND ORS. Vs. STATE
October 13, 2015
KAMALESH KUMAR SHETH Vs. THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH-II
November 3, 2015
KAMARAJ Vs. THE STATE
November 3, 2015
KAMAT HOTELS (INDIA) LTD. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
February 11, 2015
KAMATCHI Vs. ARUNACHALAM PILLAI AND ORS.
February 11, 2015
KAMATCHI Vs. THE PRINCIPAL SECRETARY
December 3, 2015
KANAGARAJ Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE AND ORS.
August 24, 2015
KANAKKU RAMASAMY Vs. THE STATE
August 14, 2015
KANAPATHY CHARITABLE TRUST AND ORS. Vs. K.V. KARTHILK AND ORS.
October 30, 2015
KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA MATRICULATION SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
April 23, 2015
KANCHI SILK PALACE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
December 17, 2015
KANDASAMY AND ORS. Vs. THIAGARAJAN AND ORS.
October 29, 2015
KANDASWAMY KANDAR Vs. DEIVANAI AMMAL AND ORS.
February 5, 2015
KANDERI FRUITPACK PVT. LTD. Vs. THE AUTHORISED OFFICER/ASSISTANT GENERAL MANAGER
January 7, 2015
KANI AMMAL AND ORS. Vs. TAMIL NADU SLUM CLEARANCE BOARD AND ORS.
July 16, 2015
KANMANI Vs. SECRETARY TO GOVERNMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 12, 2015
KANNADASAN Vs. CHINNA KOLANDAIAMMAL AND ORS.
August 13, 2015
KANNADASAN Vs. STATE OF TAMIL NADU
October 7, 2015
KANNAMMAL Vs. STATE OF TAMIL NADU
August 24, 2015
KANNAN Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 27, 2015
KANNAN Vs. STATE OF TAMIL NADU; DISTRICT REVENUE OFFICER
September 23, 2015
KANNAN Vs. THE INSPECTOR OF POLICE, C1 OTHAKADAI POLICE STATION
August 27, 2015
KANNAN Vs. STATE
September 12, 2015
KANNAN Vs. SESHATHIRI @ THAIVASILAI RAMASAMY
April 21, 2015
KANNAN Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 3, 2015
KANNAN STORES Vs. COMMISSIONER TAX OFFICER (CT), PATTUKKOTTAI-I ASSESSMENT CIRCLE
October 27, 2015
KANNIAH NAIDU Vs. J. RADHAKRISHNAN
July 29, 2015
KANNIAH PHOTO STUDIO Vs. THE INCOME TAX OFFICER WARD-I (1)
June 15, 2015
KANNIAMMAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT ; COMMISSIONER OF POLICE
March 18, 2015
KANNIYAPPAN; NAGAPPAN Vs. STATE
March 2, 2015
KANTHIMATHI Vs. VASANTHI; VANITHA; KARTHIKEYAN; KUMAR; MEHANATHAN; CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
March 12, 2015
KARAMATHULLAH Vs. SHEIK SYED ABDULLAH; NOORJAHAN; BALKIS; JINNAKARAN; KALEEL RAHUMAN; SATHAKATHULLAH
July 1, 2015
KARI SAMPATH Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.
June 9, 2015
KARISMAA MEP SERVICES PVT. LTD. Vs. KGS MILESTONE CONSTRUCTIONS LTD.
August 21, 2015
KARNAN Vs. THE STATE
March 17, 2015
KARNAN @ KARUNANIDHI/A3 Vs. STATE REP. BY INSPECTOR OF POLICE SOUTH P.S. THANJAVUR
September 9, 2015
KARNATAKA POWER CORPORATION LIMITED Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS AND ORS.
June 11, 2015
KARRUPPANA GOUNDER Vs. KARRUPPASAMY GOUNDER
September 23, 2015
KARTHICK Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 20, 2015
KARTHICK Vs. INSPECTOR OF POLICE
September 7, 2015
KARTHIK Vs. STATE BY INSPECTOR OF POLICE, RPF
July 23, 2015
KARTHIKEYAN T.T. AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
October 16, 2015
KARUMALAI AND ORS. Vs. KITTU
October 12, 2015
KARUNAMBAL; SIGAMANI; TAMILMANI; THIRUGNANASAMBANDAM Vs. CHIDAMBARASAMY
September 3, 2015
KARUNANIDHI Vs. STATE
October 14, 2015
KARUNANITHI Vs. STATE
February 5, 2015
KARUNANITHI AND OTHERS Vs. THANGARASU
September 2, 2015
KARUPAYEE; PETCHI Vs. P KANNAN
September 9, 2015
KARUPPAIAH Vs. STATE AND ORS.
October 13, 2015
KARUPPANNAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
June 3, 2015
KARUPPASAMY AND ORS. Vs. K. RAMASAMY
June 12, 2015
KARUPPIAH Vs. STATE
February 18, 2015
KARUPPIAH AMBALAM AND ORS Vs. RUKMANI AND ORS
October 8, 2015
KARUPPIAH AND ORS. Vs. RAJANGAM AND ORS.
August 27, 2015
KARUPPUDAYAR Vs. UNION OF INDIA AND OTHERS
September 4, 2015
KARUVAYAN ALIAS KANAGARAJ Vs. STATE
October 1, 2015
KASI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 27, 2015
KASIRAJAN Vs. THE STATE AND ORS.
June 26, 2015
KASPER AND ORS. Vs. SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
December 11, 2015
KASTHURI Vs. STATE OF TAMIL NADU AND ORS
October 5, 2015
KATHIJA BEGAM AND ORS. Vs. NIZAMMUDEEN AND ORS.
July 9, 2015
KATHIRESAN Vs. THE STATE
December 16, 2015
KATTAIKAL RAJA Vs. THE SECRETARY, STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 27, 2015
KATTARI AND ORS. Vs. STATE
November 25, 2015
KATTURAJA Vs. INSPECTOR OF POLICE, N.I.B. C.I.D. POLICE
February 25, 2015
KATTURAJA Vs. STATE
July 13, 2015
KAVIYAN SCHOOL Vs. THE DIRECTOR OF MATRICULATION SCHOOLS
April 6, 2015
KEL VOLT INDIA PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER
June 30, 2015
KEMBARAJ Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
March 25, 2015
KEMPAIYA AND ORS. Vs. THE DISTRICT COLLECTOR, DHARMAPURI DISTRICT AND ORS.
November 25, 2015
KERN LOGISTICS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER
December 1, 2015
KESAVAKUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
September 4, 2015
KESAVAN CHETTIYAR Vs. STATE
September 2, 2015
KESHSON Vs. SUPERINTENDING ENGINEER AND OTHERS
December 15, 2015
KEVIN JOHN SAJITH Vs. THE INSPECTOR OF POLICE, AIRPORT STATION POLICE AND ORS.
December 22, 2015
KEYCER AGRO CHEMICALS LIMITED AND ORS. Vs. THIRUMALAI KONERI
April 22, 2015
KHADHAR HUSSIAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
March 20, 2015
KHIVRAJ MOTORS (P) LTD. Vs. THE SECRETARY (HOME), TRANSPORT DEPARTMENT, STATE GOVERNMENT OF TAMIL NADU AND ORS.
December 10, 2015
KHIVRAJ MOTORS PVT. LTD. Vs. UNION OF INDIA AND ORS.
January 28, 2015
KING OVERSEAS Vs. ASSTT. COMMR. OF CUS. (REFUNDS)
October 13, 2015
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD - II AND ORS.
July 3, 2015
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-II AND ORS.
July 15, 2015
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER AND ORS.
July 24, 2015
KIRUTHIKA Vs. THE ADDITIONAL SECRETARY, GOVERNMENT OF INDIA AND ORS.
March 3, 2015
KIVA ESTATES PRIVATE LIMITED Vs. LAKSHMAIAH AND ORS.
June 25, 2015
KODY ELCOT LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE XI
February 10, 2015
KOILPILLAI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI AND ORS.
August 10, 2015
KOKILA Vs. KALPANA AND ORS.
May 6, 2015
KOMARA GOVINDAN Vs. C. GOVINDAN
June 22, 2015
KONGUNADU HOSPITALS (P) LTD. Vs. THE RECOVERY OFFICER AND ORS.
July 10, 2015
KOODAMMAL Vs. THE JUNIOR ENGINEER, PWD - WRO
September 2, 2015
KOTAK MAHINDRA BANK LTD. Vs. KOTHARI INDUSTRIAL CORPORATION LTD.
March 17, 2015
KOTAK MAHINDRA PRIME LTD. Vs. STATE AND ORS.
June 22, 2015
KOTTAR AND ORS. Vs. THE STATE AND ORS.
October 29, 2015
KOUSALYA Vs. THE DISTRICT COLLECTOR AND ORS.
November 18, 2015
KOVAAI SILICATES Vs. CESTAT
July 23, 2015
KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST Vs. K CHELLAMUTHU
September 18, 2015
KOVI MANISEKARAN AND ORS. Vs. S. PERIANNAN
August 6, 2015
KOVILRAJ Vs. THE SUPERINTENDENT OF POLICE
December 9, 2015
KOYA MOIDEEN AND ORS. Vs. DISTRICT FOREST OFFICER AND ORS.
May 28, 2015
KRIPA FABS PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
June 5, 2015
KRIPA OUTDOOR PUBLICITY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
December 16, 2015
KRISHNAKUMARI Vs. PONNUSAMY
March 18, 2015
KRISHNAKUMARI AND ORS. Vs. STATE
September 1, 2015
KRISHNAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
June 3, 2015
KRISHNAN Vs. ABRAHAM SAMARENDRANATHA SARCAR; VENKATARAMANI
November 19, 2015
KRISHNAN ANBU AND ORS. Vs. INSPECTOR OF POLICE, SPE: CBI: ACB: CHENNAI
March 13, 2015
KRISHNAN AND ORS. Vs. KAMALA
June 9, 2015
KRISHNAN AND ORS. Vs. STATE
September 15, 2015
KRISHNAN MENON Vs. STATE
March 12, 2015
KRISHNAPILLAI AND ORS. Vs. MARIMUTHUPILLAI
January 28, 2015
KRITHIKA LAKSHMI Vs. THE STATE AND ORS.
October 13, 2015
KUBENDRAN Vs. STATE
October 27, 2015
KULANTHAIYAMMAL AND ORS. Vs. S. PADMANABAN AND ORS.
December 10, 2015
KUMAR Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
January 7, 2015
KUMAR Vs. INSPECTOR OF POLICE
June 10, 2015
KUMAR Vs. MUTHU NARAYANAN
June 9, 2015
KUMAR Vs. THE DISTRICT COLLECTOR AND ORS.
March 5, 2015
KUMAR Vs. STATE OF TAMIL NADU
September 10, 2015
KUMAR Vs. STATE
August 11, 2015
KUMAR Vs. R RAVINDAR KUMAR
September 16, 2015
KUMAR Vs. STATE
September 14, 2015
KUMAR Vs. STATE
September 22, 2015
KUMAR @ JAYAKUMAR Vs. INSPECTOR OF POLICE
August 18, 2015
KUMAR @ JAYAKUMAR Vs. STATE
February 6, 2015
KUMAR @ JEYAKUMAR Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
August 4, 2015
KUMAR AND ORS. Vs. STATE
August 4, 2015
KUMAR SINNIAH Vs. THE DEPUTY COMMISSIONER OF CUSTOMS AND ORS.
June 5, 2015
KUMARADEVAR Vs. KALIAPERUMAL
December 14, 2015
KUMARAVEL Vs. STATE
March 30, 2015
KUMARAVEL Vs. STATE
July 9, 2015
KUMARESAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 23, 2015
KUPPUSAMY Vs. MADESWARI
August 26, 2015
KUPPUSAMY Vs. KARUPPA PADAYACHI
September 29, 2015
KUPPUSAMY AND ORS. Vs. THE TAHSILDAR, AMAINDAKARAI TALUK AND ORS.
March 3, 2015
KUTTI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
November 27, 2015
L KRISHNAN Vs. COMMISSIONER, TIRUVALLORE MUNICIPALITY; COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK
August 5, 2015
L NARASIMAN AND OTHERS Vs. MINOR NAVEEN KUMAR AND OTHERS
September 25, 2015
L S MARIAPPAN Vs. P RAMALINGAM AND OTHERS
September 29, 2015
L SAHAYAM Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
December 11, 2015
L SIVAKAMI; A R PALANIAPPAN Vs. SUJATHA
September 9, 2015
L. ASHOK CHAND Vs. C. RAMABAI
June 11, 2015
L. BALAJI Vs. THE TRANSPORT COMMISSIONER, CHEPAUK AND ORS.
November 4, 2015
L. CHANDRASEKARAN Vs. THE COMMISSIONER, DEPARTMENT OF ART AND CULTURE AND ORS.
February 25, 2015
L. DEVAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
July 24, 2015
L. LEEF BRIGHTY Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
April 6, 2015
L. MANJULA Vs. STATE OF TAMIL NADU AND ORS.
December 13, 2015
L. MANJULA Vs. THE STATE OF TAMIL NADU AND ORS.
October 13, 2015
L. NACHIAPPAN Vs. ANTHONYMUTHU UDAYAR AND ORS.
July 31, 2015
L. PRAKASH Vs. STATE
April 24, 2015
L. RAMACHANDRAN AND ORS. Vs. K. RAMESH AND ORS.
September 7, 2015
L. STELLA Vs. V. PONNUSAMY
September 11, 2015
L. VIJAY ANAND AND ANOTHER Vs. N. SUJATHA
September 23, 2015
L.AMARNATH Vs. THE PRESIDING OFFICER TRICHY
December 1, 2015
L.MANOHARAN Vs. STATE, INSPECTOR OF POLICE
September 21, 2015
L.MANOHARAN Vs. THE GOVERNMENT OF TAMILNADU
October 12, 2015
L.P. SARAVANAN AND ORS. Vs. THE SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND ORS.
September 29, 2015
LAKSHMANAN SERVAI; RAMAN SERVAI; V SUBRAMANIYAN Vs. S KARUPPAIAH
March 30, 2015
LAKSHMI Vs. STATE OF TAMILNADU AND ORS.
August 4, 2015
LAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
March 9, 2015
LAKSHMI Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE
August 24, 2015
LAKSHMI AMMAL Vs. THE SUB-REGISTRAR, VILLIVAKKAM AND ORS.
March 5, 2015
LAKSHMI AND ORS. Vs. SURESH BABU AND ORS.
March 30, 2015
LAKSHMI AND ORS. Vs. SOMASUNDARAMOORTHY AND ORS.
June 26, 2015
LAKSHMI AND ORS. Vs. THE DISTRICT REVENUE OFFICER AND ORS.
February 16, 2015
LAKSHMI AND ORS. Vs. MANONMANIAM SUNDARANAR UNIVERSITY
October 30, 2015
LAKSHMI APARTMENTS FLAT OWNERS WELFARE ASSOCIATION Vs. CHITHAMANI COLONY FLAT OWNERS WELFARE ASSOCIATION
July 23, 2015
LAKSHMI FINANCIERS Vs. DAMODARAN
August 25, 2015
LAKSHMI GENERAL FINANCE COMPANY Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
August 17, 2015
LAKSHMI KRISHNA KUMAR Vs. UNION OF INDIA AND ORS.
October 28, 2015
LAKSHMI SHANMUGA SPINNING MILLS LTD Vs. PROVIDENT FUND INSPECTOR
June 23, 2015
LAKSHMI SHANMUGA SPINNING MILLS LTD. AND ORS. Vs. PROVIDENT FUND INSPECTOR
July 29, 2015
LAKSHMIAMMAL Vs. NATCHIAR AMMAL
August 19, 2015
LAKSHMIAMMAL AND ORS. Vs. KAUSALYA DEVI AND ORS.
June 23, 2015
LAKSHUMANAN Vs. STATE
October 16, 2015
LALCHAND Vs. ENFORCEMENT DIRECTORATE
January 23, 2015
LALITH KUMAR C. SONI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 29, 2015
LATHA MAHALINGAM Vs. THE DIRECTOR
December 7, 2015
LATIF ESTATE LINE INDIA LIMITED Vs. THE PRINCIPAL SECRETARY REVENUE DEPARTMENT AND ORS.
March 27, 2015
LEDER FX Vs. THE DEPUTY COMMERCIAL TAX OFFICER, VEPERY ASSESSMENT CIRCLE
November 18, 2015
LENINKUMAR AND ORS. Vs. STATE
June 8, 2015
LIFE CELL INTERNATIONAL (P.) LTD. Vs. UNION OF INDIA AND ORS.
March 27, 2015
LILA POLYMERS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
March 13, 2015
LILLY AND ORS. Vs. THAMIMUL ANSARI AND ORS.
April 21, 2015
LINGAMOORTHY AND ORS. Vs. V. GANESAN AND ORS.
February 27, 2015
LIONS CLUB OF MADRAS (HOST CLUB) Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPPON BUILDINGS; ASSISTANT REVENUE OFFICER, CORPORATION OF CHENNAI
November 19, 2015
LIZIE RAJ Vs. DELILAH LOUIS AND ORS.
February 5, 2015
LOHA Vs. THE DISTRICT EDUCATIONAL OFFICER, SRIVILLIPUTHOOR
June 8, 2015
LOKANATHAN Vs. NARAYANASWAMY
January 6, 2015
LOKESH GUPTA Vs. S. YEITISH
July 29, 2015
LOUIS CANNAIYA Vs. ADDITIONAL SECRETARY; DISTRICT COLLECTOR, DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
August 19, 2015
LUCAS INDIAN SERVICE LIMITED Vs. THE COMMERCIAL TAX OFFICER-I, PUDUCHERRY
July 8, 2015
LUCAS TVS LTD Vs. ASST COMMMISSIONER OF INCOME TAX
March 4, 2015
LUMINOUS POWER TECHNOLOGIES PVT. LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER(C.T.) AND ORS.
March 5, 2015
M ANANDARAJ Vs. CENTRAL PUBLIC INFORMATION OFFICER AND ORS
February 23, 2015
M ARJUNAN Vs. STATE
September 7, 2015
M ARUMUGAM AND OTHERS Vs. STATE
September 22, 2015
M ARUMUGHAM Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER, RANIPET MUNICIPALITY
March 17, 2015
M ARUNACHALAM Vs. TAMIZH CHELVAM REGISTRAR IN-CHARGE AND ORS
January 30, 2015
M CHANDRAN Vs. CORRESPONDENT, SELVAM ARTS AND SCIENCE COLLEGE
August 3, 2015
M DAMODARAN Vs. K MANI; KUPPUAMAL; M SENTHILKUMAR
September 7, 2015
M DEVARAJ Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT; DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING CORPORATION COMPLEX
April 21, 2015
M ESAKKI Vs. SECRETART TO THE GOVERNMENT
March 12, 2015
M G HANIF Vs. SECRETARY TO GOVERNMENT AND OTHERS
September 21, 2015
M JAGADEESAN Vs. SECRETARY TO GOVERNMENT
March 31, 2015
M JAMES PAUL RAJAN Vs. CHURCH OF JEHOVAH SHUMMAH
December 22, 2015
M JAWAHAR AND ANOTHER Vs. STATE OF TAMIL NADU AND ANOTHER
January 21, 2015
M K VITTAL RAO Vs. P PUSHPA DEVI
September 16, 2015
M KARUNAKARAN Vs. MANAGER, MD INDIA HEALTH CARE SERVICES P LIMITED AND ORS
August 18, 2015
M KASIMANI Vs. INSPECTOR OF POLICE
August 24, 2015
M LAKSHMI Vs. D D 9 UTHANKARAI
April 28, 2015
M LOGANATHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 18, 2015
M M AASAI THAMBI Vs. GOVERNMENT OF TAMILNADU BY SECRETARY TO GOVERNMENT; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; MADAPALLI, FARMERS SERVICE CO-OPERATIVE SOCIETY
December 18, 2015
M MANJULA Vs. DIRECTOR GENERAL OF POLICE DIRECTORATE GENERAL AND OTHERS
October 7, 2015
M MUNUSAMY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL; SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
July 21, 2015
M NEDUNCHEZHIAN Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY AND ORS
July 21, 2015
M PADMANAPAN Vs. DISTRICT COLLECTOR; COMMISSIONER; K S NARAYANAN; K S SUBBU; V T MANI
August 5, 2015
M PALANIMUTHU Vs. SECRETARY TO GOVERNMENT; CHAIRMAN INDIAN OIL CORPORATION LIMITED; J ARUN KUMAR; K MOHAMMED SHERIFF; K KANNIGA PARAMESWARI; KISHEN RAFIZ
September 7, 2015
M PANDIKKANI Vs. GOVERNMENT OF TAMIL NADU AND ORS
March 9, 2015
M PAULRAJ Vs. N PARAMASIVAN
March 31, 2015
M PERIYASAMY Vs. STATE
September 2, 2015
M RADHAKRISHNAN Vs. R INBAVALLI AND OTHERS
October 1, 2015
M RAMALINGAM Vs. P JHANSI
September 8, 2015
M RAMASWAMI Vs. P SRINIVASAN; S RAMUTHAI; S SUBRAMANI; S KRISHNAVENI
September 2, 2015
M RATHINASAMY NADAR Vs. P SAKUNTHALA
October 1, 2015
M RATHINAVELU Vs. STATE
November 20, 2015
M SANGEETHA Vs. DISTRICT COLLECTOR; EXECUTIVE OFFICER, BATLAGUNDU TOWN PANCHAYAT
April 9, 2015
M SEKARAN Vs. STATE AND OTHERS
October 7, 2015
M SELVARANI Vs. STATE
July 1, 2015
M SENTHIL KUMAR Vs. INSPECTOR OF POLICE
September 29, 2015
M SHANMUGHASUNDARAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
October 13, 2015
M SIRIL BERNARD Vs. REGISTRAR, UNIVERSITY OF MADRAS
March 3, 2015
M SIVAMANI Vs. STATE
October 16, 2015
M SRINIVASAN Vs. UNION OF INDIA AND OTHERS
October 12, 2015
M SUBRAMANIAM Vs. STATE OF TAMIL NADU AND ORS ; DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI; JOINT DIRECTOR, CENTRAL BUREAU OF INVESTIGATION (CBI); SUPERINTENDENT OF POLICE, CUDDALORE
April 30, 2015
M SUGUMAR Vs. CORPORATION OF CHENNAI AND OTHERS
October 16, 2015
M SURESH Vs. STATE
October 7, 2015
M UMAPATHY Vs. COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDINGS; ASSISTANT ENGINEER
June 5, 2015
M VALLI AND OTHERS Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
September 30, 2015
M VENKATESULU Vs. KANDERI FRUIT PACK PVT LTD
October 27, 2015
M VINODH KUMAR Vs. M SARAVANAN
December 14, 2015
M. AALIAPPAN Vs. VINOTH KHANNA
August 12, 2015
M. ABINAYA Vs. THE COMMISSIONER, DIRECTORATE OF TECHNICAL EDUCATION (DTE) AND ORS.
March 25, 2015
M. ADITHYA CHOLAN AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 12, 2015
M. ALPHONSE PACKIARAJ Vs. L&T HOUSING FINANCE LTD. AND ORS.
January 30, 2015
M. AMBIKABATHI AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND ORS.
November 27, 2015
M. AMUL AND ORS. Vs. THULASIDHARAN AND ORS.
June 24, 2015
M. ANANDARAJ Vs. THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
February 23, 2015
M. ANBALAGAN Vs. K.M. ASALM BASHA AND ORS.
July 1, 2015
M. ANBAZHAGAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
November 3, 2015
M. ANBUSELVAN Vs. N. KUMUTHAM
October 28, 2015
M. ARUNACHALA Vs. THE GENERAL MANAGER AND ORS.
June 25, 2015
M. ASHOK Vs. THE MEDICAL SERVICES RECRUITMENT BOARD AND ORS.
February 11, 2015
M. ASOKAN Vs. THE DISTRICT REGISTRAR (SOCIETIES) AND ORS.
May 14, 2015
M. BALA GURUSAMY Vs. THE DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR
November 26, 2015
M. BALAN Vs. M. KUMARESAN
March 24, 2015
M. BALASUNDARAM Vs. THE STATE OF TAMILNADU AND ORS.
February 16, 2015
M. BAMA Vs. R. NIRUPAMA AND ORS.
April 27, 2015
M. BARANI AND ORS. Vs. THE INSPECTOR OF POLICE, NORTH POLICE STATION, KARAIKUDI TOWN
September 10, 2015
M. BASKAR Vs. THE PRINCIPAL SECRETARY/COMMISSIONER OF LAND REFORMS AND ORS.
September 2, 2015
M. BRIGHT KENNEDY AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
March 9, 2015
M. BUVANA Vs. THE COMMISSIONER OF POLICE AND ORS.
July 6, 2015
M. CHANDRAKUMAR Vs. THE TAHSILDAR, THOVALAI TALUK
July 2, 2015
M. CHELLAMMAL AND ORS. Vs. C. SHANTHI AND ORS.
June 9, 2015
M. CHELLATHURAI Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
January 21, 2015
M. CHINNA KARUPPASAMY Vs. KANIMOZHI
July 16, 2015
M. CHINNA KARUPPASAMY Vs. KANIMOZHI
August 16, 2015
M. CHITHIRAIVADIVU Vs. THE CENTRAL BUREAU OF INVESTIGATION AND ORS.
September 1, 2015
M. CHITRA MARY Vs. THE STATE OF TAMIL NADU AND ORS.
November 30, 2015
M. CHOKKALINGAM Vs. A.P. MANI AND ORS.
March 17, 2015
M. DASTHAGEER AND ORS. Vs. ROHIT NANDAN AND ORS.
June 30, 2015
M. DHANAM AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 6, 2015
M. DHANRAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS.
June 30, 2015
M. DHARMA AND ORS. Vs. STATE
July 22, 2015
M. GNANAM Vs. THE STATE OF TAMIL NADU AND ORS.
February 12, 2015
M. GOPALAKRISHNAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
April 1, 2015
M. GOVINDASWAMY AND ORS. Vs. THE COLLECTOR, OFFICE OF THE COLLECTORATE, DHARMAPURI DISTRICT AND ORS.
February 19, 2015
M. GOWRISHANKAR Vs. THE PRESIDING OFFICER AND ORS.
June 2, 2015
M. JAGGUBAR ALI AND ORS. Vs. THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
August 11, 2015
M. JAMES PAUL RAJAN AND ANOTHER Vs. CHURCH OF JEHOVAH SHUMMAH AND ANOTHER
September 22, 2015
M. JAYAKUMARI AND ORS. Vs. U. CHELLIAH AND ORS.
February 20, 2015
M. JOHN AND ORS. Vs. THE STATE
October 27, 2015
M. JOSEPH CHARLES Vs. THE SECRETARY TO GOVERNMENT AND ORS.
March 19, 2015
M. KALA Vs. THE INSPECTOR OF POLICE AND ORS.
March 24, 2015
M. KALYANI MATHIVANAN AND ORS. Vs. M. PARTHASARATHI
June 24, 2015
M. KAMALKHAN Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
March 5, 2015
M. KAMARAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HIGHWAYS & MINOR PORTS (HL1) DEPARTMENT AND ORS.
March 9, 2015
M. KAMATCHI SUNDARAM Vs. THE DISTRICT COLLECTOR AND ORS.
July 8, 2015
M. KANDASAMY Vs. G. BALASUBRAMANIAN AND ORS.
December 22, 2015
M. KANNABIRAN Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
June 9, 2015
M. KANNAMMAL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
June 8, 2015
M. KANTHA Vs. P. VALMURTHY
December 8, 2015
M. KARUNAKARAN Vs. THE MANAGER, MD INDIA HEALTH CARE SERVICES P. LIMITED AND ORS.
August 18, 2015
M. KASTHURI AND ORS. Vs. R. KASTHURI AND ORS.
June 15, 2015
M. KESAVAN Vs. A. JAYARAMAN
March 23, 2015
M. KINGSTON VIJAY ASIR Vs. MEDICAL COUNCIL OF INDIA AND ORS.
June 10, 2015
M. KOMALA AND ORS. Vs. MEMBER - SECRETARY TEACHERS RECRUITMENT BOARD AND ORS.
February 16, 2015
M. KRISHNAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 20, 2015
M. KUMARESAN Vs. THE UNION OF INDIA AND ORS.
October 15, 2015
M. LALITHA Vs. STATE
February 10, 2015
M. MADHANAGIRI Vs. THE COMMISSIONER OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
January 19, 2015
M. MAGESH NAGARAJAN Vs. ENGINEER IN CHIEF, WATER RESOURCE DEPARTMENT (WRD) & CHIEF ENGINEER
January 5, 2015
M. MALLIGA Vs. DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
November 24, 2015
M. MANIMEKALAI Vs. THE INSURANCE OMBUDSMAN AND ORS.
July 31, 2015
M. MANJUNATH Vs. GOWRAMMA
March 2, 2015
M. MANOHARAN AND ORS. Vs. P. RASU AND ORS.
April 13, 2015
M. MANONMANI AND ORS. Vs. S. NATARAJAN AND ORS.
June 23, 2015
M. MANUNEETHI CHOLAN Vs. UNION OF INDIA AND ORS.
December 21, 2015
M. MAZOOD Vs. PARISHAL
October 5, 2015
M. MEENA AND ORS. Vs. THE DISTRICT COLLECTOR, KARUR DISTRICT AND ORS.
March 12, 2015
M. MOHAMED ABBAS Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
March 31, 2015
M. MOHAMED IBRAHIM Vs. M. INUL MARLIYA AND ORS.
September 22, 2015
M. MOHAMMED Vs. UNION OF INDIA AND ORS.
February 12, 2015
M. MOHAMMED ISMAIL AND ORS. Vs. K.P. SUBBIAH AND ORS.
February 23, 2015
M. MOHAN Vs. PRINCIPAL, KENDRIYA VIDYALAYA SANGATHAN, KENDRIYA VIDYALAYA
April 30, 2015
M. MUGUNDAN Vs. ANNA MGR MEMORIAL BEACH SMALL SHOP VENDORS ASSOCIATION AND ORS.
January 23, 2015
M. MUNUSAMY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHENNAI AND ORS.
August 10, 2015
M. MURUGAN Vs. M. VENKATESH AND ORS.
July 2, 2015
M. MURUGAN Vs. STATE
December 21, 2015
M. MURUGAN AND ORS. Vs. STATE
June 5, 2015
M. MURUGAN AND ORS. Vs. M. RAJAMOHAMMED
September 8, 2015
M. MURUGESAN Vs. REGISTRAR OF CO
October 8, 2015
M. MURUGIAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
February 3, 2015
M. MUTHUKUMARAN AND ORS. Vs. ATLAS LOGISTICS PVT. LTD.
June 2, 2015
M. NAGARAJAN Vs. THE DISTRICT COLLECTOR, VIRUDHUNGAR AND ORS.
December 1, 2015
M. NARAYANA AND ORS. Vs. THE SUB COLLECTOR, HOSUR AND ORS.
February 17, 2015
M. NARENDRAN AND ORS. Vs. THE DIRECTOR OF MEDICAL EDUCATION AND ORS.
September 30, 2015
M. NATARAJAN Vs. THIRU. K.R. PALANICHAMY AND ORS.
June 5, 2015
M. NAVSHATH Vs. THE STATE OF TAMIL NADU AND ORS.
January 29, 2015
M. NEDUNCHEZHIAN Vs. THE BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
July 21, 2015
M. NITHYA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. AND ORS.
November 25, 2015
M. PACHIAPPAN AND ORS. Vs. GOURI AND ORS.
July 8, 2015
M. PADMAPRIYA AND ORS. Vs. THE CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA AND ORS.
December 10, 2015
M. PADMINI AND ORS. Vs. RAJ TELEVISION NETWORK LIMITED
April 13, 2015
M. PALANIMUTHU Vs. THE SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE AND ORS.
September 7, 2015
M. PANCHAVARNAM Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
June 3, 2015
M. PANCHAVARNAM Vs. M. JEYANTHI
September 3, 2015
M. PANDIA NADAR AND ORS. Vs. SIVAKAMASUNDARI AND ORS.
April 30, 2015
M. PANDIKKANI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
March 9, 2015
M. PANEERSELVAM Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND ORS.
March 5, 2015
M. PARAMESHWARI AND ORS. Vs. R. SAMPATH AND ORS.
July 15, 2015
M. PATTIES Vs. THE STATE
July 22, 2015
M. PAULRAJ Vs. N. PARAMASIVAN
March 31, 2015
M. PAVALAKODI Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 5, 2015
M. PERIYA SAMY Vs. THE ASSISTANT DIRECTOR OF TOWN PANCHAYATS, MADURAI AND ORS.
July 14, 2015
M. PERUMAL Vs. MASTHNAMMAL
January 8, 2015
M. PONNARASI Vs. THE GOVERNMENT OF TAMILNADU
June 2, 2015
M. PONNUPANDIAN Vs. THE DISTRICT COLLECTOR AND ORS.
February 23, 2015
M. POORNACHANDRAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 9, 2015
M. POTTIAMMAL Vs. THE SECRETARY, HIGHER EDUCATION DEPARTMENT AND ORS.
March 2, 2015
M. PRABHA PUNNIAVATHI Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
July 22, 2015
M. PRAKASAM Vs. THE INSPECTOR OF POLICE
January 23, 2015
M. PUGALENDRAN Vs. THE COMMISSIONER, HR & CE DEPARTMENT
June 10, 2015
M. RAJA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 15, 2015
M. RAJAN AND ORS. Vs. OIL AND NATURAL GAS AND ORS.
November 20, 2015
M. RAJESEKARAN Vs. UNION OF INDIA AND ORS.
July 9, 2015
M. RAJKUMAR Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY
March 6, 2015
M. RAMALINGAM Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) AND ORS.
March 18, 2015
M. RAMAMOORTHY AND ORS. Vs. R. THIRUNAVUKKARASU
July 6, 2015
M. RAMASAMY AND ORS. Vs. STATE
October 28, 2015
M. RAVICHANDRAN Vs. STATE
March 9, 2015
M. REJI AND ORS. Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
August 28, 2015
M. RENGARAMANUJAM Vs. STATE
March 2, 2015
M. SAHUL HAMEED Vs. THE COMMISSIONER OF COMMERCIAL TAXES, CHENNAI AND ORS.
July 9, 2015
M. SAKTHIVEL AND ORS. Vs. SANKARESWARI
July 15, 2015
M. SAMINATHAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
June 18, 2015
M. SAMPATH KUMAR Vs. THE PRINCIPAL DISTRICT JUDGE
January 5, 2015
M. SANGEETHA Vs. THE ARBITRATOR CUM DISTRICT COLLECTOR VILLUPURAM AND ORS.
April 13, 2015
M. SANGILIYANDI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
March 10, 2015
M. SANKARAN Vs. THE SECRETARY, DEPARTMENT OF MUNICIPAL ADMINISTRATION WATER SUPPLY AND ORS.
April 7, 2015
M. SANTHAKUMAR Vs. AYYATH BASHA AND ORS.
January 27, 2015
M. SANTHANAKRISHNAN AND ORS. Vs. THE COMMISSIONER, COIMBATORE CORPORATION
June 9, 2015
M. SARASWATHI Vs. THE PRINCIPAL SECRETARY HOME (TRANSPORT-2) DEPARTMENT AND ORS.
March 2, 2015
M. SARASWATHI Vs. THE STATE AND ORS.
August 25, 2015
M. SARAVANAN AND ORS. Vs. THE DEPUTY COMMISSIONER OF POLICE AND ORS.
June 23, 2015
M. SASIKALA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
September 18, 2015
M. SEKAR Vs. THE REGISTRAR GENERAL MADRAS HIGH COURT AND ORS.
February 17, 2015
M. SEKAR AND ORS. Vs. THE TAMIL NADU STATE COUNCIL OF THE COMMUNIST PARTY OF INDIA AND ORS.
August 21, 2015
M. SELVAM Vs. THE DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
October 30, 2015
M. SELVARAJ AND ORS. Vs. STATE
November 6, 2015
M. SENTHIL VADIVEL Vs. THE MANAGING DIRECTOR
December 2, 2015
M. SENTHILVEL Vs. GAGAN DEEP SINGH BEDI AND ORS.
February 2, 2015
M. SHANMUGAM Vs. THE GENERAL MANAGER AND ORS.
February 3, 2015
M. SHANMUGASUNDARAM Vs. THE STATE AND ORS.
June 5, 2015
M. SHEELA Vs. THE ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION AND ORS.
September 9, 2015
M. SHEIKA ABDULLA AND ORS. Vs. THE CHAIRMAN, BOARD OF EXAMINATIONS, DIRECTORATE OF TECHNICAL EDUCATION AND ORS.
February 16, 2015
M. SINGARAJA AND ORS. Vs. RAJESHWARI
December 14, 2015
M. SINGARAVELU Vs. THE DISTRICT REGISTRAR, KARUR REGISTRATION DEPARTMENT AND ORS.
August 12, 2015
M. SIRAJUDDIN SAYEED Vs. TAMIL NADU WAKF BOARD AND ORS.
February 18, 2015
M. SIRIL BERNARD Vs. THE REGISTRAR, UNIVERSITY OF MADRAS
March 3, 2015
M. SIVAGNANAM PILLAI Vs. THE SPECIAL SECRETARY TO GOVERNMENT AND ORS.
June 17, 2015
M. SIVAKUMAR Vs. STATE
October 29, 2015
M. SIVAMANI Vs. STATE
October 16, 2015
M. SIVARANI AND ORS. Vs. THE CHIEF ENGINEER (EMPLOYMENT), TAMIL NADU ELECTRICITY GENERATION AND GENERATION CORPORATION AND ORS.
March 24, 2015
M. SRINIVASA RAO Vs. THE UNION OF INDIA AND ORS.
March 5, 2015
M. SRINIVASAN Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
March 10, 2015
M. SUBRAMANI Vs. THE STATE OF TAMIL NADU AND ORS.
February 13, 2015
M. SUBRAMANI Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
June 23, 2015
M. SULOCHANA Vs. THE PRINCIPAL DISTRICT AND SESSIONS JUDGE, TIRUVALLUR DISTRICT AND ORS.
September 9, 2015
M. SUMATHI Vs. THE INSPECTOR OF PANCHAYATS/THE DISTRICT COLLECTOR, SALEM DISTRICT AND ORS.
August 28, 2015
M. SUNDARARAJ AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.
November 26, 2015
M. UDHAYA SOORIYAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
February 5, 2015
M. VARADHARAJAN Vs. V. BALASUBRAMANIAN
November 26, 2015
M. VEERABATHARAPPA Vs. THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT AND ORS.
September 28, 2015
M. VELAMUDHA Vs. EMAAR MGF LAND LIMITED AND ORS.
September 25, 2015
M. VELMURUGAN Vs. THE CHAIRMAN, CHENNAI PORT TRUST AND ORS.
August 24, 2015
M. VENKATESAWARARAJ AND ORS. Vs. THE DISTRICT COLLECTOR, COIMBATORE DISTRICT AND ORS.
March 27, 2015
M. VIJAYA Vs. M.R. CHINNADURAI AND ORS.
March 20, 2015
M. VIJAYAKUMAR AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
July 10, 2015
M. VIJAYAKUMAR AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
December 16, 2015
M. VIJAYAKUMARI AND ORS. Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
September 22, 2015
M. VIJAYALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
September 18, 2015
M. VIMALA Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
July 7, 2015
M.A. MUTHU Vs. MURUGABHARATHY
July 31, 2015
M.B. VENKATARATHINAM Vs. CITTY VIJAYALAKSHMI
July 23, 2015
M.D. OVERSEAS LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
March 3, 2015
M.DHANAKUMAR Vs. C. VIVEKANANDAN
August 7, 2015
M.F. GARMENTS Vs. SUN TRADING AND ORS.
February 27, 2015
M.G. SEKAR AND ORS. Vs. STATE
July 29, 2015
M.G.M. INDIA BENEFIT FUND Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
September 30, 2015
M.K. BALAN AND ORS. Vs. R. BALASUBRAMANIAN
June 2, 2015
M.K. MALA Vs. M.K.RAVI
March 19, 2015
M.KANAGASUNDARAM Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, CHENNAI & ORS.
August 6, 2015
M.KARUPPASAMY Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
December 3, 2015
M.MANI Vs. THE DISTRICT COLLECTOR
December 3, 2015
M.NAVEEN Vs. THE SUPERINTENDENT OF POLICE
December 8, 2015
M.P. BHAVANI Vs. STATE
December 21, 2015
M.P. MEENAKSHISUNDARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH
April 27, 2015
M.P. MUTHUSAMY Vs. THE EXECUTIVE ENGINEER AND ORS.
April 23, 2015
M.P. NATESAN AND ORS. Vs. PALANISAMY
August 10, 2015
M.PACHAIYAPPAN Vs. TAMIL NADU STATE TRANSPORT
December 7, 2015
M.R. KARUPPIAH AND ORS. Vs. R. RENGASAMY
February 26, 2015
M.R. PALANISAMY Vs. SPICEX CHEMICALS PRIVATE LIMITED AND ORS.
March 5, 2015
M.R. PRO TECH PVT. LTD. Vs. DIRECTOR, ISRO PROPULSION COMPLEX AND ORS.
June 3, 2015
M.R.F. EMPLOYEES UNION Vs. THE MANAGEMENT OF MRF LIMITED
June 9, 2015
M.R.F. LTD. Vs. WORKMEN OF M.R.F. PLANT AND ORS.
February 7, 2015
M.ROSILY Vs. THE DIRECTOR GENERAL OF POLICE
December 8, 2015
M.S. CHINNUSAMY Vs. S. JAYALAKSHMI AND ORS.
March 18, 2015
M.S. KUPPUSAMY AND ORS. Vs. STATE
March 25, 2015
M.S. RAMASAMY Vs. INCOME TAX OFFICER
July 15, 2015
M.S. SHEELA EVANJALIN AND ORS. Vs. MUNICIPAL COMMISSIONER AND ORS.
March 17, 2015
M.S.S. JANNATHUL FIRTHOUS Vs. DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION AND ORS.
January 22, 2015
M.SADAYAPPAN Vs. THE DISTRICT COLLECTOR
December 3, 2015
M.SATHISHKUMAR Vs. THE SUPERINTENDENT OF POLICE,
December 9, 2015
M.SHANMUGAM Vs. S.LAKSHMI
April 29, 2015
M.V. KRISHNA RAO Vs. K. SHIVAKUMAR AND ORS.
September 7, 2015
M.V. KRISHNAMURTHY AND ORS. Vs. C.R. SATYANARAYANAN AND ORS.
December 21, 2015
M.V. PAULRAJ Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
April 13, 2015
M.V. SETHUMADAVAN Vs. STATE
December 11, 2015
M.V.PREMA Vs. K.V.F.MAHARAJA
January 8, 2015
M.VEERAMALAI Vs. STATE REPRESENTED BY
December 3, 2015
M.VISHNUPRIYA Vs. REGIONAL PASSPORT OFFICER
May 14, 2015
M/S SWATHI STEELS, REPRESENTED BY ITS PROPRIETOR, M.P. SIVARAMAKRISHNAN AND OTHERS Vs. C. ASHOK AND ANOTHER
March 2, 2015
M/S. ENBEST PUMPS INDIA PRIVATE LIMITED Vs. DEPUTY DIRECTOR INDUSTRIAL SAFETY AND HEALTH FIRST DIVISION COIMBATORE
September 4, 2015
M/S. NATIONAL INSURANCE CO. LTD. Vs. MR. GANESAN
June 29, 2015
M/S.CHAKRAPANI VYAPAR PRIVATE LIMITED Vs. THE DEPUTY COMMERCIAL TAX OFFICER
December 1, 2015
M/S.HDFC GENERAL INSURANCE CO. LTD. Vs. S.SRINIVASAN
September 1, 2015
M/S.PRAKASH GOLD PALACE P LIMITED Vs. THE COMMISSIONER OF CUSTOMS (AIRPORT & AIR CARGO)
December 18, 2015
M/S.ROMANA DISTILLERY INDUSTRIES PVT. LTD REP. BY ITS MANAGER, SANAL K.S. NO.5/1 THIRUKKURUNGUDI POST TIRUNELVELI DISTRICT TAMIL NADU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
June 11, 2015
MACRO HITECH ENGINEERING Vs. THE COMMERCIAL TAX OFFICER ENFORCEMENT ROWING SQUAD AND ORS.
September 8, 2015
MADAPPAN Vs. K.VENKATACHALAPATHY
August 26, 2015
MADATHI Vs. RAJAMMAL AND OTHERS
August 6, 2015
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. THE UNION OF INDIA AND ORS.
September 18, 2015
MADHAVAN Vs. STATE
July 2, 2015
MADHAVAN AND ORS. Vs. STATE
December 17, 2015
MADHESWARAN Vs. SHANMUGA AND OTHERS
October 12, 2015
MADRAS ALUMINIUM COMPANY LTD. Vs. COMMR. OF CUS. (EXPORT), CHENNAI
September 2, 2015
MADRAS AUTO GLASS Vs. STATE OF TAMIL NADU
April 9, 2015
MADRAS FERTILIZERS LTD. Vs. STATE OF TAMIL NADU
January 7, 2015
MADRAS HARBOUR WORKERS UNION Vs. UNION OF INDIA; CHENNAI PORT TRUST
August 12, 2015
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. THE SECRETARY BAR COUNCIL OF TAMIL NADU AND ORS.
June 19, 2015
MADRAS STEEL AGENCIES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
October 13, 2015
MADRAS UNIVERSITY TEACHERS ASSOCIATION (MUTA) Vs. UNIVERSITY OF MADRAS AND ORS.
December 18, 2015
MADURA COATS PRIVATE LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
March 31, 2015
MADURA COATS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
April 27, 2015
MADURAI COATS PUBLIC SERVANTS CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS. Vs. MADURAI COATS LTD. AND ORS.
October 16, 2015
MADURAI YAGAPPANAGAR MUSLIM JAMAAT Vs. SUB-REGISTRAR, THEPPAKULAM AND ORS.
October 16, 2015
MAHALAKSHMI Vs. RAMAKRISHNAN NAIDU
November 19, 2015
MAHALAKSHMI AND ORS. Vs. STATE AND ORS.
March 19, 2015
MAHALAKSHMI TEXTILE MILLS LTD. Vs. M. PETER AND ORS.
March 26, 2015
MAHALINGAM Vs. STATE
October 7, 2015
MAHARAJAN AND ORS. Vs. STATE
July 8, 2015
MAHARAJAN AND ORS. Vs. THE STATE
April 30, 2015
MAHAVIR CHAND KOTHARI Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
September 18, 2015
MAHAVIR HOME APPLIANCES Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
November 2, 2015
MAHENDRA HIRE PURCHASE FINANCE LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2015
MAHESH Vs. STATE
January 9, 2015
MAHESH KUMAR, V.K. Vs. THE APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES DEPARTMENT GOVERNMENT OF PUDUCHERRY
March 12, 2015
MAHESWARI Vs. THE CORPORATION OF CHENNAI AND ORS.
July 7, 2015
MAHESWARI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
December 15, 2015
MAHESWARI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, EGMORE
August 3, 2015
MAHESWARI AND ORS. Vs. M. GOPAL AND ORS.
March 18, 2015
MAHINDRA & MAHINDRA LIMITED Vs. THE JOINT COMMISSIONER (C.T.) AND ORS.
February 12, 2015
MAHINDRA SUSTEN PRIVATE LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER
September 3, 2015
MAILAMMAL Vs. KRISHNAVENI
April 13, 2015
MAJLIS E-TAHAFFUZ-E-URDU Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, DEPARTMENT OF EDUCATION, STATE OF TAMIL NADU; DIRECTOR OF MATRICULATION SCHOOLS AND ORS
December 14, 2015
MALARKODI AND ORS. Vs. SAKTHIVEL AND ORS.
February 16, 2015
MALARVIZHI Vs. THE SECRETARY TO THE GOVERNMENT STATE OF TAMIL NADU AND ORS.
April 20, 2015
MALATHY Vs. THE COMMERCIAL TAX OFFICER, COMMERCIAL TAXES DEPARTMENT
June 24, 2015
MALLADI DRUGS & PHARMACEUTICALS LTD. Vs. UNION OF INDIA
March 27, 2015
MALLADI DRUGS & PHARMACEUTICALS LTD. Vs. THE ASSISTANT COMMISSIONER-CT, NANDAMBAKKAM ASSESSMENT CIRCLE AND ORS.
December 17, 2015
MALLAIYAN Vs. MAHALAKSHMI
September 7, 2015
MALLAIYAN Vs. A V GOPINATH
September 7, 2015
MALLIGA Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
July 20, 2015
MANAGEMENT OF CHEMECH ENGINEERS (P) LTD., CHENNAI AND ANOTHER Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI AND OTHERS
February 5, 2015
MANAGEMENT OF METTUR THERMAL POWER STATION, TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES AND ORS.
November 26, 2015
MANAGEMENT OF MRF LIMITED Vs. PRINCIPAL SECRETARY; ASSISTANT COMMISSIONER OF LABOUR-II
July 21, 2015
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM-III) LTD. Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ORS.
January 12, 2015
MANAGEMENT OF TAMIL NADU, STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LTD. Vs. K. SUNDAR AND ORS.
November 18, 2015
MANAGEMENT OF TATA CONSULTANCY SERVICES LIMITED REPRESENTED BY THE VICE PRESIDENT Vs. SELVINTH GNANESH JOSHUA AND ANOTHER
March 3, 2015
MANAGEMENT, DHANALAKSHMI MILLS LTD., REP. BY S. KR Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE & 60 O
October 5, 2015
MANAGEMENT, HOTEL TAMIL NADU, TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. C. ATHIRSHTABOOPATHY AND ORS.
December 8, 2015
MANAGEMENT, THANJAVUR MUNICIPALITY Vs. A. NAGARAJAN AND ORS.
September 1, 2015
MANAGER CLAIMS, TATA AIG GENERAL INSURANCE CO LTD Vs. D KRISHNAMURTHY
August 5, 2015
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. ASAITHAMBI AND ORS
March 27, 2015
MANAGING DIRECTOR Vs. AMSAVALLI AND OTHERS
October 1, 2015
MANAGING DIRECTOR Vs. THENMOZHI, W/O LATE SUNDARESAN; MINOR GOWTHAMAN, S/O LATE SUNDARESAN; MANGALAM, W/O GOPALAKRISHNAN
September 2, 2015
MANAGING DIRECTOR Vs. ESWARI; THAMARAISELVI; DHANAPRIYA
August 10, 2015
MANAGING DIRECTOR Vs. D AKILANDESWARI; D HASHNI (MINOR); D VIJAYALAKSHMI
September 9, 2015
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. NAGAMALLI
December 1, 2015
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M.DEVI
September 18, 2015
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. HARANI
June 17, 2015
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. K. AMIRTHA VALLI
August 28, 2015
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. CLARA JEYAMANI; SOPHIYA; MINOR KIRUPA SALINI; MARIA AROCKIAM
April 20, 2015
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GUNAVATHY AND ORTHERS
October 6, 2015
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PUNITHAMANI AND OTHERS
October 8, 2015
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KANCHIPURAM Vs. S JAGADISH ALIAS C JAGADEESAN
January 23, 2015
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. V SATHIYAVANI; VENKATESAN; V KOMATHI; RITA; KARTHICK RAJA
August 6, 2015
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. J PREMA; VINOTH KANNAN J ; J KAVIARASAN; MINOR J KALAIVANI; THANGAMMA
August 20, 2015
MANAGING DIRECTOR, TWAD BOARD AND OTHERS Vs. V. SATHIA JACOB, TWAD BOARD EMPLOYEES UNION (CITU) AND ANOTHER
April 24, 2015
MANAPULLY CHITS (P) LTD ; V RAMESH KUMAR Vs. K KUMAR
July 6, 2015
MANDAIYAN AND ORS. Vs. THE STATE
June 11, 2015
MANI AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
January 30, 2015
MANI AND ORS. Vs. THE INSPECTOR OF POLICE, PROHIBITION ENFORCEMENT WING AND ORS.
October 13, 2015
MANI AND OTHERS Vs. STATE
September 8, 2015
MANICKAM Vs. VADIVAMBAL
September 25, 2015
MANICKAM Vs. PARAMASIVAM
April 10, 2015
MANIKANDAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
December 14, 2015
MANIKANDAN Vs. STATE OF TAMILNADU AND OTHERS
October 6, 2015
MANIKANDAN TYRES Vs. THE ASSISTANT COMMISSIONER (CT), SANKARI
November 16, 2015
MANIKANDAN VATHAN CHETTIAR Vs. MADRAS HIGH COURT
August 14, 2015
MANIKANDAN VATHAN CHETTIAR AND ORS. Vs. BAR COUNCIL OF TAMIL NADU AND ORS.
November 3, 2015
MANIKANDASAMY Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
December 14, 2015
MANIKKA THYAGARAJAN Vs. C.S. MEENATCHI AND ORS.
September 4, 2015
MANIKUNJAN Vs. STATE
December 16, 2015
MANIMARAN Vs. THE INSPECTOR OF POLICE, ARUPPUKOTTAI TOWN POLICE STATION
August 28, 2015
MANIMEGALAI Vs. SRIRAM AND ORS.
January 27, 2015
MANIMEGALAI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 20, 2015
MANIMUTHU Vs. THE INSPECTOR OF POLICE
January 13, 2015
MANIVANNAN AND ORS. Vs. STATE
June 19, 2015
MANOHARAN Vs. STATE
April 24, 2015
MANOHARAN AND ORS. Vs. STATE
June 23, 2015
MANOHARAN AND ORS. Vs. PANNEERSELVAM AND ORS.
August 19, 2015
MANOJ GOEL AND ORS. Vs. STATE AND ORS.
February 6, 2015
MANOKARAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 5, 2015
MANONMANI Vs. K. PALANIVELU AND ORS.
March 19, 2015
MANONMANIAM SUNDARANAR UNIVERSITY FACULTY ASSOCIATION AND ORS. Vs. MANONMANIAM SUNDARANAR UNIVERSITY AND ORS.
February 2, 2015
MARAGADHAM Vs. PERIYARAJA AND ORS.
June 9, 2015
MARAKKA Vs. THE STATE OF TAMIL NADU AND ORS.
March 24, 2015
MAREESWARI Vs. THE PRINCIPAL SECRETARY, HOME DEPARTMENT, STATE OF TAMIL NADU AND ORS.
October 27, 2015
MARIADASSOU PHILOMENE DOMINIQUE MARIE ANTHOINETTE AND ORS. Vs. THE MEMBER SECRETARY, TOWN COUNTRY PLANNING BOARD, TOWN AND COUNTRY PLANNING DEPARTMENT AND ORS.
March 3, 2015
MARIAMMAL Vs. STATE OF TAMIL NADU AND ORS.
March 24, 2015
MARIAMMAL AND ORS. Vs. NARAYANAN
March 31, 2015
MARIAPPAN Vs. SUBBAN AND ORS.
September 7, 2015
MARIAPPAN Vs. MUTHU
July 1, 2015
MARIAPPAN Vs. STATE
August 12, 2015
MARIAPPAN ALIAS MARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT CHENNAI & ANOTHER
April 1, 2015
MARIMUTHU Vs. ANJALAI AMMAL
July 8, 2015
MARIMUTHU Vs. STATE
October 15, 2015
MARIMUTHU Vs. STATE
September 2, 2015
MARIMUTHU Vs. SUB-DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER
September 3, 2015
MARIMUTHU AND ORS. Vs. THE INSPECTOR OF POLICE, ARUPPUKOTTAI TALUK POLICE STATION, MALLANGINARU
September 11, 2015
MARIMUTHU AND ORS. Vs. STATE
August 26, 2015
MARINE PRODUCTS EXPORTERS ASSOCIATION Vs. THE UNION OF INDIA AND ORS.
September 16, 2015
MARITHOMANI Vs. CHINNATHAMBI
December 15, 2015
MARIUM BEBE Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ORS.
April 20, 2015
MARIYAPPAN Vs. THE STATE OF TAMILNADU AND ORS.
August 19, 2015
MARS SHIPPING SERVICES Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT)
April 30, 2015
MARTIN FELIX CELVIA Vs. M M NAGARAJAN
July 20, 2015
MARUDAMUTHU Vs. LAKSHMANAN
August 13, 2015
MARUDHAYEE AND ORS. Vs. KALIAMMAL AND ORS.
December 18, 2015
MARUTHUVA AAIVAGA NUTBUNAR MUNNETRA SANGAM (CMLT) AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 10, 2015
MARY Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
April 10, 2015
MARY Vs. DURAI AND ORS.
July 22, 2015
MASTERSTROKE FREIGHT FORWARDERS PVT. LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS.
October 27, 2015
MATHIVANAN Vs. STATE
September 3, 2015
MATHIYAZHAGAN Vs. STATE AND ORS
July 9, 2015
MATHURAMBAL Vs. THE DISTRICT COLLECTOR PERAMBALUR AND ORS.
January 28, 2015
MAYA VENKATESAN Vs. THE STATE
June 25, 2015
MAYAKKAL Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
March 26, 2015
MAYANDI Vs. STATE
September 30, 2015
MAYILVANAM Vs. SECRETARY TO GOVERNMENT AND OTHERS
December 7, 2015
MEDIAONE GLOBAL ENTERTAINMENT LTD Vs. AD BUREAU ADVERTISING PVT. LTD.
March 9, 2015
MEDOPHARM Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 13, 2015
MEDSOURCE OZONE BIOMEDICALS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
September 21, 2015
MEENA Vs. THE STATE OF TAMILNADU AND ORS.
January 8, 2015
MEENA D. BHATTACHARYA Vs. THE DIRECTOR, VIGILANCE & ANTI-CORRUPTION AND ORS.
August 31, 2015
MEENAKSHI Vs. THE INSPECTOR OF POLICE AND ORS.
February 26, 2015
MEENAKSHI SUNDARAM Vs. SEEMAICHAMY AND ORS.
July 7, 2015
MEENAKSHI SUNDARESWARAR AANMEGA SEVA SANGAM Vs. THE ASSISTANT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT AND ORS.
July 31, 2015
MEENAMBIGAI Vs. STATE
October 29, 2015
MEERA AND ORS. Vs. KAMALA AMMAL
August 13, 2015
MEHALA Vs. PADMANABHAN AND ORS.
June 19, 2015
MEHARRUNNISSA Vs. ESTHER RANI AND ORS.
July 20, 2015
MEHTA FINE ARTS Vs. CESTAT
September 2, 2015
MEKUBA PETROLEUM INDIA PRIVATE LIMITED AND ORS. Vs. WYNNS MEKUBA INDIA PRIVATE LIMITED AND ORS.
September 29, 2015
MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. SANTHOSH DEVI JAIN AND ORS.
March 31, 2015
MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. B RUKMANI
April 23, 2015
MENTOR PRINTING AND LOGISTICS PVT LTD Vs. S2S CONSULTANTS
September 18, 2015
MERLIN Vs. STATE
September 3, 2015
METROPOLITAN TRANSPORT CORPORATION Vs. S SATHYAKALA; S ANANDHI; R KALAISELVI; V RAJAMANICKAM
September 11, 2015
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. E. ALLI AND ORS.
October 26, 2015
METROPOLITAN TRANSPORT CORPORATION LTD Vs. MURUGAN @ THIRUMURUGAN; MINOR PIRAVIN; MINOR SWETHA
June 5, 2015
METTUR TEXTILES MILLS QUARTERS RESIDENTS WELFARE SOCIETY Vs. THE OFFICIAL LIQUIDATOR AND ORS.
July 3, 2015
METTUR THERMAL POWER STATION Vs. THE CENTRAL BOARD OF EXCISE AND CUSTOMS AN ORS.
July 15, 2015
MGM INTERNATIONAL EXPORTS Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
June 22, 2015
MICRO ELECTRIC CONTROLS Vs. PRESIDING OFFICER; G FRANCIS RAJA
April 10, 2015
MICRO LABS LIMITED Vs. ERIS LIFE SCIENCES PVT. LTD.
September 15, 2015
MINOR A KISHORE Vs. DIRECTOR OF SCHOOL EDUCATION
November 23, 2015
MINOR KABHILAN Vs. STATE OF TAMIL NADU
June 26, 2015
MOBIS INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 4, 2015
MOHAMED ANZER AND ORS. Vs. THE STATE AND ORS.
July 24, 2015
MOHAMED IMRAN MANSOORI AND ORS. Vs. INTELLIGENCE OFFICER, NCB SOUTH ZONE
October 14, 2015
MOHAMED RAFIQUE Vs. MUTHU BEGAM AND ORS.
February 18, 2015
MOHAMED RAHAMATHULLAH Vs. THE PRESIDENT (SPECIAL OFFICER), CUDDALORE AND ORS.
March 4, 2015
MOHAMED SHEEK ALAVUDEEN Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 24, 2015
MOHAMED SHIREEN Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
March 17, 2015
MOHAMMAD FAROOK AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
May 28, 2015
MOHAMMAD HUSSAIN Vs. CHEMAX TANNERS PVT. LTD.
July 23, 2015
MOHAMMED ABDUL HAKKEEM AND ORS Vs. M RAMACHANDRAN
September 29, 2015
MOHAMMED IRFAN Vs. MAHAMMED SABIR
January 13, 2015
MOHAMMED IRFAN Vs. SAASWATH KRIT WEARS AND ORS.
January 13, 2015
MOHAMMED KASIM Vs. K. RAYAPPAN
January 13, 2015
MOHAMMED MUSTAFA Vs. STATE
July 22, 2015
MOHAN Vs. MEENAKSHISUNDARAM AND ORS.
February 2, 2015
MOHAN Vs. STATE
August 31, 2015
MOHAN Vs. STATE BY INSPECTOR OF POLICE
December 8, 2015
MOHAN BREWERIES & DISTILLERIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
September 16, 2015
MOHANASAMY Vs. PALANISAMY GOUNDER AND ORS.
August 31, 2015
MOHD. ISMAIL HAROON Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL
February 3, 2015
MOHIT C. MURGAI AND ORS. Vs. THE STATE AND ORS.
April 23, 2015
MOKKIA THEVAR Vs. STATE
January 21, 2015
MOOKAMBIKAI SPINNERS Vs. THE COMMERCIAL TAX OFFICER
February 6, 2015
MOOKANDI Vs. THE STATE
July 22, 2015
MOORTHY Vs. STELLA AND ORS.
January 19, 2015
MOSE MINISTRIES AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE AND ORS.
December 7, 2015
MOTOR AND SERVICES (P) LTD. Vs. THE TRANSPORT COMMISSIONER
July 14, 2015
MOUNTAIN SPINNING MILLS LIMITED Vs. THE DIRECTOR (DISTRIBUTION) TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
December 22, 2015
MOUNTAIN SPINNING MILLS LTD Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD & ORS
January 7, 2015
MR.A.GANESAN Vs. STATE REP BY SECRETARY TO GOVERNMENT
December 2, 2015
MRF LIMITED Vs. UJJAWAL SAMPATH CHORDIA AND ORS.
February 27, 2015
MRF LIMITED Vs. DEPUTY COMMISSIONER OF POLICE
April 30, 2015
MRF LIMITED, REP. BY ITS GENERAL MANAGER, CHENNAI Vs. WORKMEN OF MRF PLANT, REP. BY ITS MRF EMPLOYEES UNION CHENNAI AND ANR.
July 2, 2015
MRF LTD. Vs. THE COMMERCIAL TAX OFFICER - (IAC-I)
June 25, 2015
MRP EMPLOYEES UNION; MANAGEMENT OF MRF LTD AND ORS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS
December 17, 2015
MRS.K.S.MALEESWARI Vs. THE REGISTRAR,STATE HUMAN RIGHTS COMMISSION
August 25, 2015
MUMTAJ Vs. STATE OF TAMIL NADU AND ORS.
January 27, 2015
MUNEES AND ORS. Vs. THE SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER-F) DEPARTMENT, STATE OF TAMIL NADU AND ORS.
December 18, 2015
MUNIAMMAL (DECEASED) AND ORS. Vs. CHINAMMA AND ORS.
June 11, 2015
MUNIAPPA Vs. THE STATE OF TAMIL NADU AND ORS.
March 6, 2015
MUNIRATHINAM; POOVAMMAL Vs. T CHINNAPPAN
July 22, 2015
MUNISAMY Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE COIMBATORE DISTRICT, COIMBATORE ; SUPERINTENDENT OF PRISON
July 6, 2015
MUNIYAN Vs. KANNAIYAN
September 8, 2015
MUPIDATHY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
December 15, 2015
MURUGAN Vs. THE STATE
February 17, 2015
MURUGAN Vs. THE STATE
February 3, 2015
MURUGAN Vs. UNION OF INDIA AND ORS.
August 26, 2015
MURUGAN Vs. STATE OF TAMIL NADU
September 15, 2015
MURUGAN Vs. STATE
August 14, 2015
MURUGAN Vs. REGIONAL PASSPORT OFFICER
August 12, 2015
MURUGAN Vs. SUBRAMANIA SWAMY
October 12, 2015
MURUGAN AND ORS. Vs. STATE
February 12, 2015
MURUGAN AND ORS. Vs. GOPU
June 8, 2015
MURUGAN; MEERA MYTHEEN Vs. STATE
March 11, 2015
MURUGANANDHAM Vs. STATE
April 1, 2015
MURUGANANTHAM Vs. STATE
August 27, 2015
MURUGANANTHAM Vs. STATE
August 24, 2015
MURUGASAMY GOUNDER Vs. STATE BY INSPECTOR OF POLICE
December 18, 2015
MURUGENDRAN AND OTHERS Vs. INSPECTOR OF POLICE
September 21, 2015
MURUGESAN Vs. T.K. RAMASAMY
April 7, 2015
MURUGESAN Vs. J. KANNAYIRAM AND ORS.
June 19, 2015
MURUGESAN Vs. STATE
June 29, 2015
MURUGESAN Vs. SANKAR AND ORS.
April 27, 2015
MURUGESAN AND ORS. Vs. STATE
August 10, 2015
MUTHALAGU Vs. STATE
September 7, 2015
MUTHALAMMAN TRADERS Vs. V RAJAGOPAL
October 7, 2015
MUTHIAH Vs. STATE
September 3, 2015
MUTHIAN SIVATHANU Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS.
July 14, 2015
MUTHIAN SIVATHANU Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT AND ORS.
February 20, 2015
MUTHU FISHERIES GROUP PVT. LTD. Vs. CENTRAL BANK OF INDIA
July 9, 2015
MUTHU IRULAYI Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE IX DEPARTMENT AND ORS.
March 23, 2015
MUTHU MEENAKSHI Vs. SRINIVASAN AND ORS.
August 26, 2015
MUTHU PILLAI AND ORS. Vs. KASI PILLAI AND ORS.
July 6, 2015
MUTHU RAMAN Vs. STATE
July 14, 2015
MUTHUKRISHNAN AND ORS. Vs. STATE
September 30, 2015
MUTHUKRISHNAN AND OTHERS Vs. STATE
October 6, 2015
MUTHUKUMAR Vs. STATE
August 14, 2015
MUTHUKUMAR AND ORS. Vs. M. PALANISAMY AND ORS.
June 18, 2015
MUTHULAKASHMI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
December 14, 2015
MUTHULAKSHMI Vs. THE CHAIRMAN, TAMILNADU SLUM CLEARANCE BOARD AND ORS.
April 13, 2015
MUTHULAKSHMI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 29, 2015
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
March 10, 2015
MUTHULAKSHMI Vs. .THE STATE OF TAMIL NADU
December 4, 2015
MUTHUMANICKAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 27, 2015
MUTHUPANDI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
January 12, 2015
MUTHUPANDI Vs. STATE
August 6, 2015
MUTHUPANDI @ KANI Vs. STATE
August 21, 2015
MUTHURAJA AND ORS. Vs. LAKSHMINARAYANA
July 14, 2015
MUTHURAJARAM AND OTHERS Vs. STATE
December 8, 2015
MUTHURAMALINGAM Vs. STATE OF TAMILNADU AND ORS.
January 29, 2015
MUTHURAMAN @ GANESAN; MUTHU Vs. STATE
September 14, 2015
MUTHUSAMY Vs. STATE
September 2, 2015
MUTHUSAMY AND ORS. Vs. A. MARUCHAMY AND ORS.
March 17, 2015
MUTHUSAMY AND ORS. Vs. SEMBAYEE AND ORS.
August 5, 2015
MUTHUVEL Vs. NALINI
September 8, 2015
MUZHUMATHI AND ORS. Vs. THE INSPECTOR OF POLICE, KEERAMANGALAM POLICE STATION
September 8, 2015
N ARUMUGAM Vs. M THANGARAJ AND OTHERS
October 12, 2015
N B UMA MAHESWARI Vs. V RANGANATHAN; MINOR R MADHUVANDHI; MINOR R MAHALAKSHMI
July 8, 2015
N BALARAMAN Vs. UNION OF INDIA AND OTHERS
September 11, 2015
N CHIDAMBARAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR; SPECIAL TAHSILDAR
September 7, 2015
N GANDHI Vs. N SRINIVASAN
November 17, 2015
N K SURANA Vs. RAMU AND OTHERS
December 17, 2015
N KOKILA Vs. ASSISTANT ZONAL ENGINEER (HIGHWAYS)
February 20, 2015
N MANI CHETIAR AND OTHERS Vs. SUPERINTENDENT OF POLICE AND OTHERS
October 13, 2015
N POWNRAJ Vs. INSPECTOR GENERAL OF REGISTRATION CUM; SPECIAL DEPUTY COLLECTOR (STAMPS); SUB-REGISTRAR
February 26, 2015
N RAJENDRAN Vs. STATE
August 21, 2015
N RANGASAMY Vs. STATE OF TAMIL NADU
March 3, 2015
N RAVI Vs. STATE
August 13, 2015
N RAVIKUMAR Vs. DURAISAMY; DHANALAKSHMI; RAJA
August 18, 2015
N SANTHY Vs. DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGE EDUCATION; SECRETARY, NESAMONY MEMORIAL CHRISTIAN COLLAGE
November 16, 2015
N SARAVANAN AND ORS Vs. MANUJOTHI ASHRAM AND ORS
July 20, 2015
N SENTHIL KUMAR Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD; JOINT COMMISSIONER
September 14, 2015
N SURESH Vs. STATE OF TAMIL NADU
March 25, 2015
N UMA CHANDRA Vs. STATE OF TAMIL NADU
August 19, 2015
N V THAYUMANAVAR Vs. STATE
March 30, 2015
N. ABRAHAM Vs. S. ESAKKI
March 9, 2015
N. ADAIKALAM Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ORS.
November 6, 2015
N. AMALA Vs. THE SECRETARY TO GOVERNMENT AND ORS.
June 3, 2015
N. AMULU Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE [XVI] DEPARTMENT SECRETARIAT AND ORS.
April 8, 2015
N. ANANDAN Vs. THE PRINCIPAL, WHITE MEMORIAL HOMOEO MEDICAL COLLEGE AND ORS.
February 10, 2015
N. ANANDAN AND ORS. Vs. LEELABAI RAJENDRAN AND ORS.
October 30, 2015
N. ANTONY AND ORS. Vs. STATE
March 25, 2015
N. BAASKARAN Vs. STATE AND ORS.
February 17, 2015
N. BALASUBRAMANIAN Vs. THE DISTRICT COLLECTOR/PRESIDENT, THE DISTRICT WELFARE FUND COMMITTEE AND ORS.
October 30, 2015
N. BALASUBRAMANIAN AND ORS. Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
June 12, 2015
N. CHANDRAN Vs. INSPECTOR OF POLICE AND ANOTHER
June 6, 2015
N. CHINNAN Vs. THE STATE AND ORS.
March 3, 2015
N. DIVIYA Vs. THE CHAIRMAN, ETHICS COMMITTEE MEDICAL COUNCIL OF INDIA AND ORS.
June 11, 2015
N. DURAISAMY Vs. THE SUPERINTENDING ENGINEER, TWAD BOARD AND ORS.
February 20, 2015
N. ELANGOVAN Vs. MANIMARAN
January 21, 2015
N. FAKRUDHIN ALI AND ORS. Vs. STATE
June 12, 2015
N. GANGABAI Vs. D. JEYACHANDRAN
July 10, 2015
N. GURUVAIAH Vs. THE DEPUTY DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE INSTITUTE OF PUBLIC HEALTH
February 13, 2015
N. HIRIAN Vs. B. SIVAKUMAR
March 9, 2015
N. JEGATHEESAN Vs. DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-2
November 18, 2015
N. KRISHNAMOORTHY Vs. SALAPURI AND ORS.
February 25, 2015
N. KUMARAVEL Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
March 3, 2015
N. KUPPUSAMY NAIDU Vs. SAROJA
February 5, 2015
N. MANIGANDAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
November 19, 2015
N. MOHAMMED ALI Vs. INCOME TAX OFFICER
October 27, 2015
N. MOHAN Vs. THE DISTRICT JUDGE
January 6, 2015
N. MOORTHY AND ORS. Vs. THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU AND ORS.
September 29, 2015
N. MURUGESWARI Vs. THE STATE OF TAMIL NADU AND ORS.
August 6, 2015
N. MURUVAMMAL Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
June 19, 2015
N. MUTHUSAMY Vs. THE STATE OF TAMIL NADU AND ORS.
November 6, 2015
N. NAGENDRA PRASAD Vs. STATE AND ORS.
January 30, 2015
N. NALLA PALANISAMI AND ORS. Vs. STATE AND ORS.
June 18, 2015
N. NALLAMMAL Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS), SALEM
January 27, 2015
N. NATARAJAN Vs. THE EXECUTIVE OFFICER
March 30, 2015
N. NATARAJAN Vs. STATE BANK OF INDIA AND ORS.
September 11, 2015
N. NATTATHY Vs. THE GENERAL MANAGER, FOOD CORPORATION OF INDIA AND ORS.
October 1, 2015
N. PALANIAPPAN AND ORS. Vs. S.V. BALAKRISHNAN AND ORS.
June 18, 2015
N. PALANIVEL Vs. S. PALANIVEL
July 1, 2015
N. PAPPA Vs. THE INSPECTOR OF POLICE AND ORS.
July 8, 2015
N. PERIYANNAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 5, 2015
N. PRABHU Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIAN BANK AND ORS.
February 2, 2015
N. RAJASEKARAN NAIR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 12, 2015
N. RAJU Vs. THE TAMIL NADU SLUM CLEARANCE BOARD
February 19, 2015
N. RAMADAS Vs. C.A. MOHAMED ABDUL HUQ
January 12, 2015
N. RAMANUJAM Vs. S. THILLAI
January 13, 2015
N. RAMASAMY Vs. BHARAT HEAVY ELECTRICALS LTD.
March 16, 2015
N. RAMESH Vs. STATE
January 8, 2015
N. RAMU Vs. THE STATE
October 26, 2015
N. RAVI Vs. PRADEEP SRINIVASAN
February 18, 2015
N. RAVI AND ORS. Vs. S.K. THIRUNAVUKKARASU AND ORS.
March 26, 2015
N. RAVICHANDRAN AND ORS. Vs. INSPECTOR OF PANCHAYAT, SIVAGANGAI DISTRICT AND ORS.
September 14, 2015
N. RAVINDRAN Vs. V. RAMACHANDRAN
April 16, 2015
N. RENGASAMY Vs. LATHA AND ORS.
February 9, 2015
N. SANJAY KUMAR JAIN Vs. S. KRISHNAMURTHY AND ORS.
July 1, 2015
N. SANKAR Vs. THE JOINT DIRECTOR, (TEACHERS RECRUITMENT BOARD) AND ORS.
February 25, 2015
N. SANTHI AND ORS. Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
March 31, 2015
N. SANTOSH KUMAR AND ORS. Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
March 31, 2015
N. SARAVANAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 21, 2015
N. SARAVANAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 30, 2015
N. SELVAM AND ORS. Vs. THE SECRETARY TO THE GOVERNMENT, THE GOVERNMENT OF TAMIL NADU AND ORS.
March 12, 2015
N. SIVAGURU AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
July 10, 2015
N. SRIDHAR Vs. STATE
March 4, 2015
N. SUNDARARAJAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
February 23, 2015
N. SURESH AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 25, 2015
N. THANGAVEL Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.
June 2, 2015
N. THIRUMAL ALAGU Vs. THE STATE OF TAMIL NADU AND ORS.
January 22, 2015
N. VAIDYANATHAN Vs. STATE
February 24, 2015
N. VALLIAMMAL AND ORS. Vs. M. KANNIAH AND ORS.
December 9, 2015
N. VANJIMUTHU Vs. THE COMPETENT AUTHORITY & COMMISSIONER OF LAND ADMINISTRATION, DRO AND ORS.
December 15, 2015
N. VELLAICHAMY Vs. THE DISTRICT COLLECTOR AND ORS.
August 5, 2015
N.A. SENTHILNATHAN Vs. THE PRINCIPAL SECRETARY/COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
March 4, 2015
N.BALASUBRAMANIAN Vs. STATE
September 3, 2015
N.DURAISAMY Vs. SMT.SAROJINI
December 1, 2015
N.G. GOVINDAN Vs. THE STATE AND ORS.
March 18, 2015
N.J. ROZY AND ORS. Vs. LAWRENCE
August 31, 2015
N.K. MAHESH Vs. VASNA SOMAN AND ORS.
June 16, 2015
N.K. RAMANUJA THATCHARIAR AND ORS. Vs. S. VEERARAGHAVA THATCHARIAR
July 14, 2015
N.M. NARASIMHA RAO AND ORS. Vs. THE INSPECTOR OF POLICE, E4 POLICE STATION AND ORS.
November 5, 2015
N.R. HARIKUMAR Vs. WW APPARELS (INDIA) PRIVATE LIMITED AND ORS.
April 16, 2015
N.R.R. KHANNAN Vs. S. VANITHA
August 28, 2015
N.S. SAKINA BEGUM AND ORS. Vs. MOHAMMED IBRAHIM AND ORS.
June 23, 2015
N.S.N. & CO. AND ORS. Vs. MEHUL J. PATEL AND ORS.
August 31, 2015
N.SALLIMUTHHU Vs. ARULMIGU KADAIYESWARAN KOIL TRUSTEE RAGUNATHEN
June 4, 2015
N.SIVAKUMAR Vs. PUDUCHERRY HOUSING BOARD
December 21, 2015
NACHIAPPAN Vs. STATE
February 27, 2015
NAGALAKSHMI Vs. THE SECRETARY TO GOVERNMENT
January 19, 2015
NAGALINGAM Vs. M SIVALINGAM; RAJINI MAHALINGAM; N MANIKANDAN
November 18, 2015
NAGAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
September 7, 2015
NAGAPPA GOUNDER AND ORS. Vs. K. SELVARAJ
February 25, 2015
NAGARAJ Vs. STATE
September 2, 2015
NAGARAJAN Vs. THE DISTRICT MANAGER, TASMAC (RETAIL VENDING)
June 4, 2015
NAGARAJAN R Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
March 18, 2015
NAGARJUNA OIL CORPORATION LIMITED Vs. THE ASSISTANT COMMISSIONER (COMMERCIAL TAXES)
March 2, 2015
NAGOOR KANIAMMAL AND ORS. Vs. TENKASI VANGARU MUTHU MEERAN SAHIB THAILKA PALLIVASAL AND ORS.
April 30, 2015
NAINAR AND ORS. Vs. P. KRISHNASAMY AND ORS.
June 15, 2015
NAINAR AND ORS. Vs. CHELLIAH AND ORS.
November 6, 2015
NALINI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
August 11, 2015
NALLAGATLA SUKANYA Vs. NALLAGATLA NAGESH AND ORS.
August 7, 2015
NALLAMMA NAIDU Vs. PAUL PANDIAN AND ORS.
August 13, 2015
NALLUSAMY Vs. GANESAN AND ORS.
October 28, 2015
NAMBIKKAI MARY Vs. SUB-REGISTRAR-II, THANJAVUR DISTRICT AND ORS.
July 31, 2015
NANDA @ NANDAKUMAR; AMULU @ VADIVUKKARASI Vs. STATE
October 29, 2015
NANDAKUMAR Vs. STATE AND ORS.
March 24, 2015
NANDAKUMAR Vs. STATE
August 4, 2015
NANDHAKUMAR Vs. ARULMIGHU KACHALEESHWARAR DEVASTHANAM
January 19, 2015
NANDHI DHALL MILLS Vs. COMMISSIONER OF INCOME TAX
February 16, 2015
NANDHINI Vs. VINAYAGA TEXTILES AND ORS.
March 27, 2015
NANTU MAITY Vs. ALLAHABAD BANK, MUGAPPAIR BRANCH AND ORS.
June 29, 2015
NARASA REDDY KONDLAPUDI AND ORS. Vs. THE ANDHRA SOCIAL & CULTURAL ASSOCIATION
November 23, 2015
NARASIMHAN @ LAKSHIMI NARAYANAN; T KOTEESWARAN @ KOTTI Vs. STATE INSPECTOR OF POLICE
August 5, 2015
NARASIMHAN CHAKRAVARTHI SRINIVASAN Vs. ADDITIONAL DIRECTOR (INDUSTRIAL SAFETY AND HEALTH)
August 11, 2015
NARASIMMAN AND ORS. Vs. R. SANTHAKUMARI
June 2, 2015
NARAYAN JAIN Vs. ADDL DIR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
September 2, 2015
NARAYANAN Vs. V VENU
March 18, 2015
NARENDRA PRASAD AND ORS. Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED AND ORS.
July 28, 2015
NARIYAN Vs. STATE
October 15, 2015
NATARAJAN Vs. STATE
August 25, 2015
NATARAJAN Vs. THE DISTRICT COLLECTOR
December 7, 2015
NATARAJAN Vs. SATHIYAVANI
September 16, 2015
NATARAJAN Vs. GOPAL
September 25, 2015
NATARAJAN Vs. STATE
October 7, 2015
NATHIYA Vs. THE STATE REP. BY
December 8, 2015
NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION (NHRDF) Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
October 28, 2015
NATIONAL INSURANCE CO LTD Vs. LAKSHMIKANTHAN; V T SELVAM
August 5, 2015
NATIONAL INSURANCE CO LTD. Vs. P. USHA AND ORS.
March 23, 2015
NATIONAL INSURANCE CO. LTD. Vs. R. ESWARI AND ORS.
March 30, 2015
NATIONAL INSURANCE CO. LTD. Vs. R. VIMALA AND ORS.
September 8, 2015
NATIONAL INSURANCE CO. LTD. Vs. SRINIVASAN AND ORS.
January 9, 2015
NATIONAL INSURANCE CO. LTD. Vs. TMT. C. CHELLAMMAL AND ORS.
March 26, 2015
NATIONAL INSURANCE CO. LTD. Vs. MANI AND ORS.
August 13, 2015
NATIONAL INSURANCE CO.LTD. Vs. CHELLAMMAL
October 29, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. MEERA SAHIB AND ORS.
March 24, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. SEKAR AND OTHERS
November 19, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. TMT.TAMILARASI
March 30, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. N. PONNAN AND ORS.
April 1, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. P. SURESH AND ORS.
April 1, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. PALANIAMMAL AND ORS.
August 12, 2015
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. L. PAULRAJ AND ORS.
December 22, 2015
NATIONAL LEPROSY MEDICAL EMPLOYEES UNION Vs. THE STATE OF TAMIL NADU AND ORS.
September 22, 2015
NATIONAL TEXTILE CORPORATION LTD. Vs. ETTAPPAN & SONS AND ORS.
October 29, 2015
NATIONAL TEXTILE CORPORATION LTD. AND ORS. Vs. COIMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM, COIMBATORE AND ORS.
February 23, 2015
NATYA SANKALPAA Vs. DIRECTOR, INCOME TAX (EXEMPTIONS)
June 17, 2015
NAVANEEDHA KANNAN Vs. RADHA AND ORS.
February 16, 2015
NAVANEETHA KRISHNAN AND ORS. Vs. STATE
April 6, 2015
NAVANEETHA KRISHNAN AND ORS. Vs. THE INSPECTOR OF POLICE, Q BRANCH POLICE STATION
July 24, 2015
NAVBHARAT MARBLES Vs. THE DEPUTY COMMERCIAL TAX OFFICER
October 9, 2015
NAVEEN SRIRAM Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT
October 1, 2015
NAVINRAJ Vs. GNANASEKAR; ANNATHAI; SUTHA; VIJILA; PIRAMILA
August 11, 2015
NAWAB WALLAJAH SAHIB PALLIVASAL Vs. THE COMMISSIONER OF LAND ADMINISTRATION/BOARD OF REVENUE AND ORS.
October 30, 2015
NAZEER ABDUL Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 23, 2015
NAZEER JALALUDEEN AND ORS. Vs. STATE
November 24, 2015
NEDUMARAN AND ORS. Vs. THE DISTRICT COLLECTOR NAGAI QUIDE MILLETH DISTRICT AND ORS.
July 6, 2015
NEEL INDUSTRIES PVT. LTD. Vs. STATE OF TAMIL NADU
February 18, 2015
NEELAKANDAN Vs. DURAIMUTHU AND ORS.
July 1, 2015
NEELAKANDAN Vs. STATE
September 21, 2015
NEELAMEGAM Vs. GOPALAKRISHNAN
June 2, 2015
NEELAMMAL Vs. STATE OF TAMIL NADU AND ORS.
March 30, 2015
NEELAVENI Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
August 17, 2015
NEEM ENGINEERING (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
March 6, 2015
NESAMONY Vs. SELVAMONY
April 1, 2015
NETHAJI Vs. A.S. GANESAN
June 4, 2015
NETHAJI AND ORS. Vs. STATE
January 20, 2015
NEW CONSOLIDATED CONSTRUCTION CO. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
March 17, 2015
NEW INDIA ASSURANCE CO LTD Vs. GRACELYN DAVIDSON
September 18, 2015
NEW INDIA ASSURANCE CO LTD Vs. S NEMAVATHI; M RANJITHAM
August 3, 2015
NEW INDIA ASSURANCE CO LTD Vs. J SAKUNTHALA AND OTHERS
July 24, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. P. PANDI AND ORS.
March 26, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. A. MANOHARAN AND ORS.
March 10, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. MANIAMMAL AND OTHERS
January 7, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. P. MAHARBAN BIVI AND ORS.
July 1, 2015
NEW INDIA ASSURANCE CO.LTD Vs. GOVINDAMMAL
September 8, 2015
NEW INDIA ASSURANCE CO.LTD. Vs. R.VIJAYA
June 19, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. U. KARMEGAM AND ORS.
August 12, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMPATH
September 2, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. R. SAROJINI BAI AND ORS.
August 24, 2015
NIDI HOLDING Vs. SIR JOHN DEMONTE TRUST
April 23, 2015
NIJAMUDEEN Vs. THE INSPECTOR OF POLICE AND ORS.
July 9, 2015
NIJANTHAN Vs. STATE REPRESENTED BY
December 1, 2015
NIKEE ENTERPRISES Vs. ASSISTANT COMMISSIONER
August 12, 2015
NILGIRI BOUGHT LEAF TEA MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA; TEA BOARD OF INDIA; EXECUTIVE DIRECTOR; DEPUTY DIRECTOR OF TEA DEVELOPMENT, TEA BOARD OF INDIA; ASSISTANT DIRECTOR OF TEA DEVELOPMENT, TEA BOARD OF INDIA; R AMBALAVANAN, EXECUTIVE DIRECTOR, TEA BOARD OF INDIA; NILGIRI NELIKOLU MICRO
February 27, 2015
NIPPON ENTERPRISES (SOUTH) Vs. JOINT COMMISSIONER (CT); COMMERCIAL TAX OFFICER
April 30, 2015
NIRMAL Vs. THE STATE OF TAMIL NADU
September 25, 2015
NIRMALA FILAMENTS (INDIA) PVT LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
April 30, 2015
NIRMALA VIJAYARAGHAVAN Vs. SANKARAN
August 12, 2015
NISAR AHAMED Vs. S. LEELA
October 30, 2015
NITHILA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION COLLEGE AND ORS.
January 22, 2015
NITISH TOOLS PVT. LIMITED AND ORS. Vs. CUSTOMS, CENTRAL EXCISE & SERVICE TAX AND ORS.
August 7, 2015
NIYAMATHULLA @ SHAIK KHAFFAR Vs. KARUNANIDHI; NATIONAL INSURANCE COMPANY LTD
August 14, 2015
NLC LABOUR STAFF UNION (CITU) AND ORS. Vs. NLC LIMITED AND ORS.
November 16, 2015
NLC WORKERS PROGRESSIVE UNION Vs. CHAIRMAN AND MANAGING DIRECTOR; GENERAL MANAGER
July 15, 2015
NOBIL AROCKIRAJ AND ORS. Vs. STATE
February 24, 2015
NOKIA INDIA SALES PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT) SRIPERUMBUDUR ASSESSMENT CIRCLE AND ORS.
July 15, 2015
NON-SUCH ESTATES PVT LTD , NILGIRIS DISTRICT Vs. DISTRICT COLLECTOR, NILGIRIS DISTRICT, NILGIRIS & OTHERS
February 27, 2015
NOOR MOHAMED AND ORS. Vs. OLYMPIC PRINTS AND ORS.
September 16, 2015
NOORJAHAN Vs. SECRETARY TO GOVERNMENT
July 8, 2015
NOVARTIS A.G. Vs. UNION OF INDIA AND ORS.
July 28, 2015
NOVEL DIGITAL ELECTRONICS Vs. THE COMMISSIONER CUSTOMS (IMPORTS) AND ORS.
March 13, 2015
NOVILLA YADAVENDRAN Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
March 6, 2015
NOWSHAD ALI Vs. PANNEER SELVAM
September 2, 2015
NSK INDIA SALES COMPANY PRIVATE LTD. Vs. PROACTIVE UNIVERSAL TRADING COMPANY PRIVATE LTD.
August 12, 2015
NUCLEAR POWER CORPORATION Vs. TAMIL NADU ATOMIC POWER EMPLOYEES UNION AND ORS.
January 7, 2015
NUMERO UNO TYRES & SERVICES Vs. R PREMA
November 19, 2015
O. CHANDRASEKARAN AND ORS. Vs. STATE
February 17, 2015
O.K. GOPALAN Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
July 20, 2015
O.S.SURIYAVELU MUDALIAR Vs. J.PALANIVELU MUDALIAR
September 23, 2015
OIKATTAN Vs. STATE AND ORS.
October 28, 2015
OIL AND NATURAL GAS COMMISSION, U.P. AND ORS. Vs. ARUL ANAND
February 25, 2015
OLAM AGRO INDIA PVT. LTD. AND ORS. Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD
July 14, 2015
OLI MOHAMMED Vs. STATE
March 3, 2015
OM PRIYADHARSHINI Vs. STATE
July 10, 2015
OM SPUN PIPES & CONCRETE WORKS Vs. THE UNION OF INDIA AND ORS.
December 11, 2015
OMNI AGATE SYSTEM PVT. LTD. Vs. SOUTHERN RAILWAY
April 10, 2015
ORDETTA HANNA MENDOZA Vs. GOVT. OF TAMIL NADU AND ORS.
April 30, 2015
ORIENTAL INSURANCE CO. LTD. Vs. JAYAPAL AND ORS.
August 25, 2015
ORIENTAL INSURANCE CO.LTD. Vs. SAMS
October 27, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. NALLUCHAMY AND ORS.
March 9, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. S MALARVIZHI AND OTHERS
September 2, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. P RAJKUMAR
July 27, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. SANGEETHA AND ORS.
August 24, 2015
OSA SHIPPING PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
September 18, 2015
P A JASWANT BABU Vs. PULIYADI A BALUSAMY IYER TRUST; P B BISWAJIT BABU; MINOR KARNA ALAGARSAMY; V M JAIDEEP SEENIVASAN AND OTHERS
July 21, 2015
P ARUN KUMAR Vs. GOVERNMENT OF TAMIL NADU; CHIEF ENGINEER; SUPERINTENDING ENGINEER; DIVISIONAL ENGINEER; CHIEF ACCOUNTS OFFICER
August 3, 2015
P ASOKAN Vs. R RAJALAKSHMI
March 18, 2015
P BABU Vs. CHIEF REVENUE CONTROLLING OFFICER
September 2, 2015
P CHOCKALINGAM Vs. STATE
August 13, 2015
P DANAPAL Vs. STATE
March 23, 2015
P DHANASEKARAN Vs. REV D RATHINARAJ; SELVARAJ; D N NALLATHAMBI; GNANAPUSHPAM
August 19, 2015
P GANESAN Vs. STATE
September 15, 2015
P GANTHA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT; COMMISSIONER OF POLICE
March 23, 2015
P K PRAKASHAN Vs. P K SOMAN
January 13, 2015
P K SURESH Vs. DISTRICT COLLECTOR/INSPECTOR OF VILLAGE PANCHAYATS
March 3, 2015
P KANDHASAMY Vs. SECRETARY, UNION OF INDIA; DIRECTOR OF POSTAL SERVICES; CHIEF POST MASTER GENERAL; SENIOR SUPERINTENDENT OF POST OFFICES; MANAGER, MAIL MOTOR SERVICE; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
August 5, 2015
P KRISHNAMOORTHY Vs. S SARGUNAVATHY
April 21, 2015
P KUMAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
December 11, 2015
P L PADIKASU Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
March 6, 2015
P M PALANISAMY Vs. KRISHNAN ALIAS KITTAMOOPPAN
April 13, 2015
P MADHEV Vs. S SANKAR
September 1, 2015
P MUTHUPANDI Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
November 24, 2015
P MUTHUSWAMY Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU HOUSING BOARD
March 31, 2015
P ORR AND SONS (P) LTD Vs. LAND ACQUISITION OFFICER; ASSOCIATED PUBLISHERS (MADRAS) LTD
April 1, 2015
P PANDI SELVAM Vs. CHIEF ENGINEER
January 29, 2015
P PUGALENTHI PRESIDENT, THAMIZHDESA MAKKAL KATCHI Vs. DEPUTY SUPERINTENDENT OF POLICE
August 28, 2015
P R RAVICHANDRAN; R SWETHA; R SWATHY; R GOWTHAM Vs. K ASWANI KUMAR
August 4, 2015
P R THIRUPATHY Vs. COMMISSIONER; JOINT COMMISSIONER; ASSISTANT COMMISSIONER; FIT PERSON; S P SHANMUGAM
March 19, 2015
P RAJESH Vs. V SHANTHI; M A PANCHATCHARAM
September 22, 2015
P RAJKUMAR; SHANTO Vs. YOGA @ YOGALAKSHMI
March 6, 2015
P RAMAR AND OTHERS Vs. INSPECTOR OF POLICE
October 6, 2015
P SAKTHIVEL Vs. ADDITIONAL DIRECTOR OF AGRICULTURE AND OTHERS
October 28, 2015
P SATHYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
September 21, 2015
P SELVAM Vs. REGIONAL TRANSPORT OFFICER
September 21, 2015
P SENGODAN Vs. NAGAPPAN
April 1, 2015
P SRINIVASAN Vs. AVAYAMBIGAI; RAJAN; VASUKI; SUDHAKAR; JENBAGAVALLI
July 14, 2015
P SUBRAMANIAN AND ORS Vs. R GANESAN AND ORS
September 29, 2015
P VADIVEL Vs. K ARUNA; K KIRUBAKARAN
August 11, 2015
P VANAMAMALAI Vs. P MARIYAPPAN; DISTRICT REVENUE OFFICER; SPECIAL DEPUTY COLLECTOR; TENANCY RECORD TAHSILDAR; EXECUTIVE OFFICER; ASHOK KUMAR
March 19, 2015
P VEERAMUTHU Vs. E SIVARAJ; E SELVAKUMAR; E THIRUNAM; E THIRUSANGU
July 14, 2015
P VELU Vs. STATE; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT; REVENUE DIVISIONAL OFFICER CHENGALPET TALUK; TAHSILDAR, THIRUKAZHUKUNDRAM TALUK; ASSISTANT ENGINEER PUBLIC WORKS DEPARTMENT
June 24, 2015
P VIJAYAN Vs. V ANITHA; ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY; JOINT DIRECTOR DIRECTORATE OF ENFORCEMENT; ICICI BANK LIMITED
July 9, 2015
P VIJAYCHAND Vs. STATE OF TAMIL NADU
September 2, 2015
P YASMIN BEGUM Vs. CHAIRMAN BAR COUNCIL OF INDIA; SECRETARY BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY
September 7, 2015
P. AJMEER ABDUL RAHMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 15, 2015
P. ANANDA BASKARAN Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
March 5, 2015
P. ARULAPPAN Vs. M. AYILSAMY AND ORS.
February 2, 2015
P. ARUMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
September 30, 2015
P. AYYAPPAN Vs. INSPECTOR OF POLICE
October 7, 2015
P. AYYASWAMI Vs. THE CHIEF SECRETARY, GOVT. OF TAMIL NADU AND ORS.
March 6, 2015
P. BALASUBRAMANIAM Vs. THE INSPECTOR GENERAL OF REGISTRATION
January 13, 2015
P. BASKARRAN AND ORS. Vs. STATE
August 10, 2015
P. BHASKARAN AND ORS. Vs. S.K.M. SIVAKUMARAN AND ORS.
May 28, 2015
P. BUSHNAM Vs. STATE OF TAMIL NADU AND ORS.
June 4, 2015
P. CHANDRAMOHAN Vs. THE MADURAI KAMARAJ UNIVERSITY AND ORS.
November 27, 2015
P. CHANDRAN Vs. N. MURUGANANTHI
April 8, 2015
P. CHANDRIKA Vs. THE COMMISSIONER, COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX AND ORS.
February 18, 2015
P. CHELLADURAI AND ORS. Vs. ROMAN CATHOLIC MISSION AND ORS.
March 27, 2015
P. CHINNAIYAN Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
February 12, 2015
P. DHANAPAL Vs. THE DISTRICT COLLECTOR, DINDIGUL AND ORS.
August 11, 2015
P. DHANASEKARAN Vs. THE INSPECTOR OF POLICE, TRAFFIC INVESTIGATING WING AND ORS.
October 28, 2015
P. DHARAMCHAND Vs. THE INSPECTOR OF POLICE AND ORS.
July 9, 2015
P. DINESH KARTHICK Vs. THE INSPECTOR OF POLICE, USILAMPATTI TOWN POLICE STATION
May 21, 2015
P. ELANCHEZHIYAN Vs. THE DISTRICT COLLECTOR, ARIYALUR DISTRICT AND ORS.
August 12, 2015
P. ELANGOVAN Vs. PONDEVAKI AND ORS.
October 16, 2015
P. ERANNAN Vs. THE DISTRICT MAGISTRATE & DISTRICT COLLECTOR AND ORS.
May 28, 2015
P. GANAPATHI AND ORS. Vs. S. BALASARASWATHI AND ORS.
April 8, 2015
P. GOPAKRISHNAN Vs. GOVERNMENT OF TAMILNADU AND ORS.
January 29, 2015
P. GOVINDAN Vs. STATE
January 29, 2015
P. GOVINDASAMY Vs. MANICKAM AND ORS.
December 1, 2015
P. GURUSAMY Vs. THE SUPERINTENDENT OF POLICE AND ORS.
September 4, 2015
P. JAYALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
December 17, 2015
P. JAYARAJ Vs. THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
February 27, 2015
P. JOSEPH RAJ Vs. THE DISTRICT COLLECTOR AND ORS.
June 16, 2015
P. KAMATCHI PILLAI Vs. THE STATE AND ORS.
July 8, 2015
P. KANNADASAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM AND ORS.
October 28, 2015
P. KANNAMMA Vs. THE STATE AND ORS.
July 14, 2015
P. KANNIYAMMAL AND ORS. Vs. G. KRISHNAKUMAR AND ORS.
January 29, 2015
P. KARAPURANAHASWAMY Vs. C. SHANMUGA SUNDARAM AND ORS.
March 25, 2015
P. KARUPPAN Vs. THE STATE
April 29, 2015
P. KASILINGAM Vs. STATE
October 14, 2015
P. KIRUBHA Vs. THE DISTRICT COLLECTOR AND ORS.
January 22, 2015
P. KRISHNAMOORTHY Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND TOWN AND COUNTRY PLANNING AND ORS.
April 23, 2015
P. KUMARAN Vs. V. RAMASWAMI
January 13, 2015
P. LILLY MERCY SANTHA KUMARI Vs. THE SECRETARY, MINISTRY OF PETROLEUM AND NATURAL GASES, NEW DELHI
October 30, 2015
P. MADHAN MOHAN Vs. D.A. HAJA MOHIDEEN
February 24, 2015
P. MALLIGA Vs. P. KALAIVANI AND ORS.
June 26, 2015
P. MANOHARAN Vs. THE STATE OF TAMIL NADU AND ORS.
March 30, 2015
P. MARUDHACHALAM AND ORS. Vs. K. SRIDHAR AND ORS.
June 16, 2015
P. MATHIYAS Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION
February 12, 2015
P. MOHAN Vs. STATE AND ORS.
October 5, 2015
P. MURUGAN Vs. STATE
March 26, 2015
P. MURUGESAN Vs. THE SECRETARY TO THE STATE, DEPARTMENT OF REVENUE AND ORS.
July 9, 2015
P. MUTHUKARUPPAN Vs. JOINT COMMISSIONER OF INCOME TAX
March 26, 2015
P. NAGARAJAN Vs. MURUGESAN AND ORS.
September 29, 2015
P. NANDAKUMAR AND ORS. Vs. LALITHA
March 23, 2015
P. PALANI AND ORS. Vs. G. SUBRAMANIAM
June 18, 2015
P. PALANI AND ORS. Vs. THE SENIOR MANAGER, CENTRAL BANK OF INDIA AND ORS.
January 28, 2015
P. PALANISAMY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
February 10, 2015
P. PANDIYARAJAN Vs. PARKUNAN
February 9, 2015
P. PARAMASIVAN AND ORS. Vs. THE MANAGEMENT OF MADURAI CORPORATION AND ORS.
September 3, 2015
P. PARTHASARATHY AND ORS. Vs. KEE PEE YES (TRUST) AND ORS.
November 30, 2015
P. PAULRAJ NAIDU Vs. GOPAL NAIDU
January 9, 2015
P. PONNARASAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
April 20, 2015
P. PRABIN AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
December 16, 2015
P. PRADEEP CHANDRA Vs. THE ASSISTANT ENGINEER, (OPERATION & MAINTENANCE), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
September 18, 2015
P. PUGALENTHI Vs. STATE OF TAMIL NADU AND ORS.
March 3, 2015
P. RADHA KRISHNAN Vs. THE STATE AND ORS.
September 9, 2015
P. RAJESH Vs. V. SHANTHI AND ORS.
September 22, 2015
P. RAM MOHAN AND ORS. Vs. STATE OF TAMIL NADU
September 8, 2015
P. RAMAMOORTHY Vs. M. SADASIVAM AND ORS.
February 24, 2015
P. RAMARAJ Vs. THE REGISTRAR GENERAL AND ORS.
March 27, 2015
P. RAVICHANDRAN AND ORS. Vs. THE PRESIDENT, C. KOTHANGUDI PANCHAYAT AND ORS.
March 9, 2015
P. RAVINDRANATH Vs. K. CHANDRAGANDHI AND ORS.
July 27, 2015
P. RENUGOPAL Vs. STATE
January 21, 2015
P. SADAYAMMAL Vs. V. PALANISAMY AND ORS.
June 17, 2015
P. SAKTHIVEL AND ORS. Vs. THE PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) AND ORS.
December 16, 2015
P. SANTHI Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
March 2, 2015
P. SANTOSH KUMAR Vs. THE INSPECTOR OF POLICE, KULASEKARAPATNAM POLICE STATION AND ORS.
August 10, 2015
P. SATHEESH KUMAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
November 16, 2015
P. SELVAM Vs. THE REGIONAL TRANSPORT OFFICER
September 21, 2015
P. SELVARAJ Vs. P.M. PALANISAMY
June 17, 2015
P. SENTHIL KUMAR Vs. STATE AND ORS.
June 9, 2015
P. SENTHIL KUMAR Vs. STATE
June 24, 2015
P. SENTHILKUMAR Vs. STATE
July 13, 2015
P. SHANMUGAM Vs. THE SENIOR DIVISIONAL MANAGER AND ORS.
April 16, 2015
P. SHANMUGAM AND ORS. Vs. P. KATHIRVEL
August 24, 2015
P. SHYAMALA Vs. RAVI
March 17, 2015
P. SIVASUBRAMANI Vs. THE SECRETARY TO GOVERNMENT, TAMIL NADU PUBLIC SERVICE COMMISSION
March 24, 2015
P. SOUNDARARAJAN Vs. THE PRINCIPAL SECRETARY/ CHAIRMAN & MANAGING DIRECTOR, SIPCOT LTD. AND ORS.
March 9, 2015
P. SOUNDARRAJAN Vs. U. UMA MAHESWARI
June 24, 2015
P. STANELY MAINZEN PRINCE Vs. THE REGISTRAR AND ORS.
July 9, 2015
P. SUBBU Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU, HOME DEPARTMENT AND ORS.
July 21, 2015
P. SUBRAMANIAM Vs. R. UTHIRAKUMAR
June 22, 2015
P. SUBRAMANIAN Vs. THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ORS.
February 12, 2015
P. SUGUMAR Vs. THE DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
June 9, 2015
P. SUKANYA Vs. UNION OF INDIA AND ORS.
July 9, 2015
P. SUMATHI Vs. K. KRISHNA GOUNDER AND ORS.
December 15, 2015
P. SUNDAR AND ORS. Vs. THE SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT AND ORS.
March 5, 2015
P. SUNDARAJAN Vs. STATE OF TAMIL NADU AND ORS.
November 16, 2015
P. SUNDARAMURTHY Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU, TOURISM, CULTURAL & RELIGIOUS DEPARTMENT AND ORS.
March 31, 2015
P. SUNDARARAJAN AND ORS. Vs. THE DEPUTY REGISTRAR NATIONAL GREEN TRIBUNAL AND ORS.
July 7, 2015
P. SURESH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
April 21, 2015
P. TAMILSELVI AND ORS. Vs. THE TRANSPORT COMMISSIONER
July 7, 2015
P. THANGADURAI AND ORS. Vs. S. JANARTHANAN AND ORS.
June 11, 2015
P. VAIRAMUTHU Vs. INSPECTOR OF POLICE, OOMACHIKULAM POLICE STATION
August 14, 2015
P. VALMEEKI Vs. THE CHIEF MANAGER/DISCIPLINARY AUTHORITY AND ORS.
March 26, 2015
P. VANAMAMALAI AND ORS. Vs. THE DISTRICT REVENUE OFFICER AND ORS.
March 19, 2015
P. VEERAMUTHU Vs. THE SECRETARY AND ORS.
February 10, 2015
P. VELLINGIRI GOUNDER AND ORS. Vs. KANNAMMAL AND ORS.
March 17, 2015
P. VELMURUGAN Vs. THE DIRECTOR OF LOCAL FUND AUDIT AND ORS.
March 6, 2015
P. VIJAYALAKSHMI Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
March 9, 2015
P. YASMIN BEGUM Vs. THE CHAIRMAN, BAR COUNCIL OF INDIA AND ORS.
April 6, 2015
P.A.CHINNAKALAI Vs. P.ARUMUGAM
December 1, 2015
P.D.JAWAHAR Vs. THE INSPECTOR OF POLICE
December 7, 2015
P.DHANAJAYAN Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD.
November 24, 2015
P.G. RAJAGOPAL AND ORS. Vs. THE REGISTRAR GENERAL, HIGH COURT OF MADRAS AND ORS.
April 1, 2015
P.K. ATHEEQUE AHAMED Vs. STATE AND ORS.
March 31, 2015
P.K. SHEFI Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
June 12, 2015
P.K. SIVANMALAI Vs. T. SAKUNTHALA
January 5, 2015
P.K. SOMAN Vs. JEEJA SURESH
January 13, 2015
P.K. SRIKUMAR Vs. HARSHITHA GOPINATHAN
August 4, 2015
P.K.M. SELVAM AND ORS. Vs. STATE AND ORS.
August 20, 2015
P.KANNAN Vs. THE STATE OF TAMIL NADU
December 7, 2015
P.L. PADIKASU Vs. THE DISTRICT COLLECTOR
March 16, 2015
P.N. RETHINAKUMAR Vs. J. MANIKANDAN
February 26, 2015
P.PARIMALAM Vs. THE MANAGING DIRECTOR
December 9, 2015
P.PREM KUMAR Vs. GENERAL MANAGER I/C (RS), INDIAN OIL CORPORATION LIMITED AND ANR.
June 26, 2015
P.R. KAVITHA Vs. STATE AND ORS.
April 15, 2015
P.R. MANJUNATHA CHETTY Vs. VARALAKSHMI AND ORS.
June 26, 2015
P.RENGARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 1, 2015
P.S. GUNASEKARAN Vs. THE STATE OF TAMILNADU AND ORS.
February 9, 2015
P.S. JAYACHANDRAN AND ORS. Vs. THE MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
June 30, 2015
P.S. JEGANNATHAN Vs. STATE OF TAMILNADU AND ORS.
July 28, 2015
P.S. RAJAN AND ORS. Vs. THE STATE AND ORS.
February 27, 2015
P.S. RAJESWARI AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2015
P.S. SUNDARAVADIVELU Vs. GOVERNMENT OF TAMIL NADU
January 9, 2015
P.S.A. RAFICK AHAMED Vs. P. KARUPPUSAMY
December 3, 2015
P.S.N. JEYA GANESH Vs. LAWRENCE JOSEPH AND ORS.
January 12, 2015
P.SANKARANARAYANAN Vs. THE MANAGEMENT OFTAMIL NADU STATE
December 4, 2015
P.SEETHARAMAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED
November 24, 2015
P.SIVAMURUGAN Vs. THE SUPERINTENDENT OF POLICE
December 7, 2015
P.SUNDARAM Vs. T.BALASUBRAMANIAN
September 11, 2015
P.T. MANOHARAN Vs. THE REGIONAL PASSPORT OFFICER
June 25, 2015
P.T. SATHEESKUMAR Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
June 11, 2015
P.V. KATHIRAVAN Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME AND ORS.
November 4, 2015
P.V. MAMMU HAJI Vs. C.H. JAYAPRAKASH AND ORS.
March 26, 2015
P.V. SARGURU Vs. STATE
March 10, 2015
P.V. SELVAM @ SELVARAJ Vs. S. SUKUMARAN
February 12, 2015
P.V. SUBRAMANIAN AND ORS. Vs. SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
March 17, 2015
P.V. SURENDRAN Vs. THE STATE OF TAMIL NADU
April 9, 2015
PACHAMUTHU Vs. K. THANGAMUTHU
January 12, 2015
PACHIAPPAN AND ORS. Vs. DEIVANAI AND ORS.
March 25, 2015
PADMA Vs. STATE
September 14, 2015
PADMAVATHI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
January 23, 2015
PADMAVATHI Vs. R SHYAM SAI SUNDAR
April 17, 2015
PAGE INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS (APPEALS-II) AND ORS.
April 29, 2015
PALANI Vs. THE INSPECTOR OF POLICE, ANDIPATTI POLICE STATION
September 2, 2015
PALANI Vs. BOSE
August 19, 2015
PALANI Vs. DHAMODHARAN; PANNEEL SELVAM; MADHU; GANDHI; ANBU
August 3, 2015
PALANI @ KRISHNASAMY Vs. D VELAYUTHAM @ THANGARASU; V JAYAKUMAR; V JANARTHANAN; V MOHAN
March 19, 2015
PALANIAMMAL Vs. ALAMELU AND ORS.
June 4, 2015
PALANIAMMAL Vs. KARUPPUSAMY SOUNDER AND OTHERS
January 13, 2015
PALANIAPPAN Vs. NALLAMMAL AND ORS.
July 8, 2015
PALANIAPPAN Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, DEPARTMENT OF COOPERATION, FOOD AND CONSUMER PROTECTION AND ORS.
December 14, 2015
PALANIAPPAP GOUNDER AND ORS. Vs. SINGARAVELAN AND ORS.
November 6, 2015
PALANICHAMY NADAR Vs. STATE
July 8, 2015
PALANISAMY Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
July 20, 2015
PALANISAMY Vs. MARIAMMAL
January 28, 2015
PALANIYAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
October 16, 2015
PALLAVAN EDUCATIONAL TRUST RUNNING THE KANCHI PALLAVAN ENGINEERING COLLEGE Vs. THE COMMISSIONER OF TOWN AND COUNTRY AND ORS.
June 1, 2015
PALURU LAKSHMANA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
February 17, 2015
PANCHALAI Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
June 18, 2015
PANCHATCHARAM Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
June 18, 2015
PANCHAYAT PRESIDENT Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT AND OTHERS
September 30, 2015
PANCHU VALLIAPPAN Vs. V.R. SUBRAMANIAN
October 27, 2015
PANDI Vs. THE STATE OF TAMIL NADU
July 28, 2015
PANDI Vs. G. SASIKALA AND ORS.
September 1, 2015
PANDIAMMAL Vs. STATE AND ORS.
March 2, 2015
PANDIAN Vs. THE STATE
August 25, 2015
PANDIYAN Vs. STATE
September 29, 2015
PANDURANGANADHASWAMI DEVASTANAM Vs. SHEVAPET SOWRASHTRA VIDHYALAYA SABAI AND ORS.
July 3, 2015
PANRUTI INDUSTRIAL TRAINING CENTRE AND ORS. Vs. THE COMMISSIONER OF EMPLOYMENT AND TRAINING AND ORS.
February 4, 2015
PAPPAMMAL Vs. MUTHURAMAN AND ORS.
June 26, 2015
PARAMAN AND ORS. Vs. KUMARAYEE AMMAL
July 31, 2015
PARAMASIVAM Vs. VISHNU PARTHIPAN AND ORS.
June 10, 2015
PARAMASIVAM Vs. STATE OF TAMIL NADU
March 6, 2015
PARAMASIVAM AND ORS. Vs. STATE
December 10, 2015
PARAMESHWARI Vs. THE STATE OF TAMIL NADU AND ORS.
April 22, 2015
PARAMESWARI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, CHENNAI POLICE
August 10, 2015
PARAMOUNT GROUP PRIVATE LIMITED Vs. LAND MARVELS HOMES (LM) AND ORS.
February 27, 2015
PARASMAL JAIN AND ORS. Vs. M. RAJESH
July 31, 2015
PARENTS ASSOCIATION OF SAINIK SCHOOL, AMARAVATHINAGAR (PASSAM) Vs. THE PRINCIPAL, SAINIK SCHOOL, AMARAVATHINAGAR AND ORS.
September 3, 2015
PARIDHAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2015
PARKINS TEXTILES LABOUR UNION Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.
January 20, 2015
PART AND DEAL & CO Vs. STERLING HOLIDAY RESORTS (INDIA) LTD
September 25, 2015
PARTHASARATHY Vs. RUKMANI AND ORS.
December 22, 2015
PARVATHI DEVI N. HEMAGIRI AND ORS. Vs. B. PALANI AND ORS.
March 25, 2015
PARVEEN BANU Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
August 17, 2015
PASARAI BALU AND ORS. Vs. KARUPPAN AND ORS.
March 12, 2015
PASTON J. DAVID PONARJ Vs. SHEELA EBINEZAR AND ORS.
February 17, 2015
PATCO INVESTMENT AND CONSULTANCY SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 2015
PATEL CONSTRUCTION CO Vs. CHIEF ENGINEER, CHENNAI ZONE, CHENNAI AND OTHERS
January 9, 2015
PATEL WOOD WORKS Vs. THE ASSISTANT COMMISSIONER (CT)
March 31, 2015
PATTABIRAM YARN CO. Vs. SANEEETHA EXPORTS AND ORS.
March 10, 2015
PATTABIRAMAN Vs. THE STATE AND ORS.
February 6, 2015
PATTU Vs. MADURAIVEERAN AND ORS.
February 23, 2015
PAUL NADAR BENNET SINGH Vs. THE CHAIRMAN, V.O. CHIDAMBARNAR PORT TRUST AND ORS.
July 31, 2015
PAUL SANKAR Vs. UNION OF INDIA AND ORS.
February 10, 2015
PAZHANISAMY Vs. THE STATE
January 28, 2015
PECHIAMMAL Vs. STATE OF TAMIL NADU
March 30, 2015
PECHIAMMAL Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. AND ORS.
June 1, 2015
PERIASAMY Vs. JAYARAJ
March 11, 2015
PERIASAMY Vs. MANOHARAN AND ORS.
June 16, 2015
PERIYANAIYAKI Vs. THE STATE AND ORS.
August 25, 2015
PERIYASAMY Vs. KASI AMMAL AND ORS.
June 8, 2015
PERIYASAMY Vs. INSPECTOR OF POLICE, ATTUR POLICE STATION
June 5, 2015
PERIYASAMY Vs. STATE
August 11, 2015
PERIYASAMY Vs. GOVERNMENT OF TAMILNADU AND ORS.
September 1, 2015
PERIYASAMY Vs. GOVERNMENT OF TAMILNADU AND ORS.
January 9, 2015
PERIYASAMY Vs. STATE
November 24, 2015
PERIYASAMY AND ORS. Vs. STATE
July 10, 2015
PERIYATHAMBI AND ORS. Vs. STATE
October 14, 2015
PERUMAL Vs. STATE
March 16, 2015
PERUMAL Vs. SENGODAN
August 5, 2015
PERUMAL AND ORS. Vs. MURUGESAN
April 28, 2015
PERUMAL AND ORS. Vs. THE STATE
August 31, 2015
PERUNDURAI ENVIRONMENT PROTECTION TRUST Vs. THE DISTRICT COLLECTOR AND ORS.
April 9, 2015
PETER SUKUMAR PRAKASH Vs. ANNA SHOBNA PRAMILA
October 27, 2015
PHILIPS INDIA LTD. Vs. THE DEPUTY COMMISSIONER (CT)-II AND ORS.
October 16, 2015
PHYSIQUE Vs. PHYSIQUE INDIA LIMITED
August 24, 2015
PICHAIAPPAN Vs. R.PADMANABHAN
April 13, 2015
PICHAIKKARAN Vs. THE STATE
June 12, 2015
PICHAIMANI Vs. SUPERINTENDING ENGINEER (DISTRIBUTION), TAMIL NADU ELECTRICITY BOARD AND ORS
October 8, 2015
PICHAMMAL Vs. STATE
September 3, 2015
PIONEER BUILDING SYNDICATE PVT. LTD. AND ORS. Vs. SURESH BAFNA
April 29, 2015
PL. VAIRAVAN AND ORS. Vs. AL. SELVAKUMAR
March 10, 2015
PLANTERS ASSOCIATION OF TAMIL NADU Vs. SECRETARY TO GOVERNMENT
January 7, 2015
PNC INFRATECH LTD. Vs. UNION OF INDIA
August 4, 2015
POINTEC PENS PVT. LTD. Vs. THE ADDITIONAL SUPERINTENDENT OF POLICE AND ORS.
March 31, 2015
POLARIS CONSULTING SERVICES LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX AND ORS.
July 15, 2015
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. UNION TERRITORY OF INDIA
February 6, 2015
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. UNION OF TERRITORY OF INDIA, GOVERNMENT OF PUDUCHERRY AND ORS.
July 14, 2015
PONDICHERRY HINDUSTAN LEVEL THOZHILALAR SANGAM Vs. THE SECRETARY TO THE GOVERNMENT, LABOUR DEPARTMENT, GOVERNMENT OF PUDUCHERRY AND ORS.
July 12, 2015
PONDICHERRY HINDUSTAN LEVEL THOZHILALAR SANGAM Vs. SECRETARY; COMMISSIONER OF LABOUR, LABOUR DEPARTMENT; PONDS EXPORTS LIMITED FOOTWEAR FACTORY
December 7, 2015
PONMUTHUVEL; PITCHAI @ GANDHI; MURUGAN; MUNIASAMY @ KURIPATTI MUNIASAMY Vs. INTELLIGENT OFFICER, NARCOTIC CONTROL BUREAU
March 12, 2015
PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
October 28, 2015
PONNUSAMY Vs. SELVAKUMAR AND ORS.
June 12, 2015
PONSEKAR Vs. STATE
February 17, 2015
POOMALAI Vs. THE STATE
November 16, 2015
POONGUDI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
April 28, 2015
POORANI Vs. SANKAR
March 24, 2015
POOVALI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 7, 2015
POOVAMMAL Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
September 25, 2015
POOVARASU Vs. STATE OF TAMIL NADU AND ORS.
February 6, 2015
POPULAR FRONT OF INDIA Vs. DIRECTOR GENERAL OF POLICE AND ORS.
February 17, 2015
POPULAR FRONT OF INDIA Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
August 12, 2015
POTHIYAPPAN Vs. K. SELVAM
March 18, 2015
PR. PALANIAPPAN AND ORS. Vs. CT.C. NACHIAPPA CHETTIAR AND ORS.
September 9, 2015
PRABAVATHY Vs. STATE; COMMISSIONER OF POLICE
August 17, 2015
PRABHU AND ORS. Vs. STATE
February 23, 2015
PRACHI SILKS Vs. COMMISSIONER OF CUSTOMS, CHENNAI-I
October 27, 2015
PRAGADEESWARI Vs. STATE
January 6, 2015
PRAKASAM Vs. SINGARAVEL AND ORS.
February 9, 2015
PRANAY CHOUDHRY Vs. JAYALAKSHMI AND ORS.
March 23, 2015
PRASAD PRODUCTIONS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, MEDIA CIRCLE-I
February 25, 2015
PRASANNA Vs. STATE
June 9, 2015
PRASANNA KUMAR Vs. STATE AND ORS.
January 19, 2015
PRASANTHI CASHEW COMPANY PVT. LTD. Vs. A. ABDUL SALAM AND ORS.
January 28, 2015
PRASHANTH TEXTILES PRIVATE LIMITED Vs. STATE
August 6, 2015
PRAVEEN BEGUM Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
August 17, 2015
PREMA Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND ORS.
October 26, 2015
PREMIER ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2015
PREMIER GARMENT PROCESSING Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
February 27, 2015
PREMKUMAR K KHATRI Vs. INCOME TAX OFFICER
February 18, 2015
PRESIDENT, DRL (C)NO 80, SATHYAMANGALAM PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK, Vs. T RAVIRAJ; T GUNASEKARAN; ANNAPOORANI
September 28, 2015
PRIME HITECH ENGINEERING LTD. Vs. THE COMMERCIAL TAX OFFICER (CT) AND ORS.
August 12, 2015
PRIME TECHNOLOGIES AND ORS. Vs. HAMSA WATCH GLASS PVT. LTD.
November 25, 2015
PRINCE IMMANUVEL ALEXANDER Vs. THE EXECUTIVE OFFICER AND ORS.
December 17, 2015
PRINCIPAL DISTRICT JUDGE, SALEM Vs. STATE AND ORS.
July 1, 2015
PRINCIPAL SECRETARY Vs. G PARAMASIVAM
October 28, 2015
PRINCIPAL SIR THEAGARAYA COLLEGE Vs. VEERAPPAN
July 27, 2015
PRIYA Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
July 22, 2015
PRIYA Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
July 1, 2015
PRIYA SAROJINI Vs. THE DIRECTOR GENERAL OFEMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
February 20, 2015
PROPRIETOR, ALAGAR BLUE METAL (CRUSHER) Vs. V. PALANIVEL
March 23, 2015
PSN INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. SHIFAN SAFAR AND ORS.
December 9, 2015
PUNITHAVALLI Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD AND ORS.
February 3, 2015
PUNJAB NATIONAL BANK Vs. THE CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
February 5, 2015
PUNJAB NATIONAL BANK Vs. P. VASANTHA AND ORS.
October 30, 2015
PUSHPAKANTHAMANI AMMAL Vs. SURYANARAYANAN AND ORS.
February 2, 2015
PUSHPAVALLI AGENCIES Vs. THE COMMERCIAL TAX OFFICER, TIRUKOILUR VILLUPURAM DISTRICT AND ORS.
July 7, 2015
PUTHIYA JANANAAYAGA THOZHILALAR Vs. GOVERNMENT OF TAMIL NADU & OTHERS
February 23, 2015
PUTHIYAL; DURAICHI; MARIAPPAN @ MAHARAJAN Vs. KARUPAYEE; SUBBIAH @ SEEMATHURAI; LAKSHMAN; NAGOOR KANI
October 9, 2015
PVP VENTURES LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 5(2)
June 11, 2015
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. AND ORS. Vs. PUMA SPORTS INDIA (PVT.) LTD. AND ORS.
June 23, 2015
R ALAGARSAMY Vs. A NARAYANASAMY
April 15, 2015
R ALAMELU Vs. GNANANDHA NIKETHAN TRUST
August 21, 2015
R ANANDAPADMANABAN Vs. CHIEF METROPOLITAN MAGISTRATE; INDIABULLS HOUSING FINANCE LTD
June 12, 2015
R BALAJI Vs. STATE OF TAMIL NADU AND OTHERS
January 22, 2015
R CHANDRASEKARAN AND OTHERS Vs. COMMISSIONER, ERODE MUNICIPAL CORPORATION AND OTHERS
September 16, 2015
R CHINNASAMY Vs. UNION OF INDIA; DIVISIONAL RAILWAY MANAGER
September 18, 2015
R D SETHURAMAN Vs. STATE
April 22, 2015
R DHANSUNDARI Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
September 22, 2015
R JANAKIRAMAN Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR; DEAN-IN-CHARGE; DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES
August 3, 2015
R JAYA @ JEYALAKSHMI Vs. STATE
October 15, 2015
R JEYALAKSHMI Vs. G RAJENDRAN
November 18, 2015
R KAMALA Vs. STATE OF TAMIL NADU AND ORS
September 28, 2015
R KUMAR Vs. SUPERINTENDING ENGINEER
September 18, 2015
R M MOHAN Vs. SARASWATHI
October 16, 2015
R MALA Vs. GOVERNMENT OF TAMIL NADU
February 20, 2015
R MALLIGESWARI Vs. V MUNUSWAMY
April 24, 2015
R MASILAMANI Vs. MANIVASAGAM
August 4, 2015
R MOHAMED IBRAHIM Vs. C CHANDRA
March 19, 2015
R MOHAN Vs. DEBT RECOVERY TRIBUNAL
April 8, 2015
R MOTTAIYAN AND OTHERS Vs. STATE
October 8, 2015
R NATARAJAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
October 13, 2015
R PERIYASAMY Vs. NAWAB KHAIRUNNISSA
October 26, 2015
R PONNUSAMY (DIED) AND ORS Vs. S VELUSAMY
June 9, 2015
R RABIYA Vs. STATE; COMMISSIONER OF POLICE
August 3, 2015
R RAGHAVAN Vs. R VENKITAPATHY AND OTHERS
October 15, 2015
R RAGHUNANDAN Vs. DISCIPLINARY DIRECTORATE
June 5, 2015
R RATHI Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
December 7, 2015
R RENGANATHAN; N M SARAVANA KUMAR; R VASANTHI Vs. GOVERNMENT OF TAMIL NADU
August 7, 2015
R RENOLD Vs. STATE
March 24, 2015
R RUBAVATHI Vs. STATE GOVERNMENT OF TAMIL NADU AND OTHERS
June 9, 2015
R SAKTHIVEL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
September 25, 2015
R SANKARAPPAN AND OTHERS Vs. SUB-INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, MADURAI AND ANOTHER
February 11, 2015
R SEKAR Vs. KALYANI
July 21, 2015
R SELVAM Vs. REGISTRAR GENERAL HIGH COURT, CHENNAI AND OTHERS
April 10, 2015
R SHYAMALA Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
September 22, 2015
R SUBRAMANIAN Vs. ASSISTANT DIRECTOR
August 18, 2015
R SUJI Vs. SECRETARY TO GOVERNMENT HOME; COMMISSIONER OF POLICE
August 17, 2015
R T RAMESH Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
December 7, 2015
R V S VEERAMANI @ V MANI Vs. COMMISSIONER, H R AND C E (ADMN ) DEPARTMENT AND OTHERS
September 30, 2015
R VELLADURAI Vs. STATE
October 28, 2015
R VELUNDAN @ SAKTHIVEL Vs. STATE
September 22, 2015
R VENKATESAN Vs. SHARADA RAJAMANI AND OTHERS
December 7, 2015
R VIJAYALAKSHMI; N RAJKUMAR Vs. KOTAK MAHINDRA BANK LIMITED
July 6, 2015
R VISALAKSHI Vs. PRESIDENT, KAMBANOOR PANCHAYAT
October 12, 2015
R. ABDUL AMEED Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 2, 2015
R. AMARAVATHI Vs. STATE AND ORS.
June 9, 2015
R. ANITEEN PRINCEY AND ORS. Vs. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS.
September 2, 2015
R. ANITEEN PRINCEY AND ORS. Vs. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS.
February 9, 2015
R. APPADURAI Vs. T.K. SAMIKKANNU
July 22, 2015
R. ARAVINDHAN Vs. K.R.S. JANAKIRAMAN (A.K.A.) AND ORS.
July 29, 2015
R. ARUMUGAM Vs. SRI SUJIES BENEFIT FUND LIMITED
January 28, 2015
R. BABASHANKAR AND ORS. Vs. THE STATE AND ORS.
June 18, 2015
R. BADRINARAYANAN Vs. STATE
April 1, 2015
R. BALAKRISHNAN AND ORS. Vs. THE JOINT SECRETARY, GOVERNMENT OF INDIA AND ORS.
September 4, 2015
R. BALAMURUGAN Vs. STATE
January 8, 2015
R. BALASUBRAMANIAM Vs. THE INSPECTOR OF POLICE
February 24, 2015
R. BANUMATHI Vs. R. BALASUBRAMANIAM AND ORS.
June 2, 2015
R. BHUVANESWARI Vs. THE CHAIRMAN
January 19, 2015
R. BOOPATHY Vs. R. PALANISAMY GOUNDER AND ORS.
June 30, 2015
R. CHANDRAJINI Vs. THE AGRICULTURAL PRODUCTION COMMISSIONER/SECRETARY TO GOVERNMENT AND ORS.
February 23, 2015
R. CHANDRAMOHAN Vs. THE COMMISSIONER OF POLICE, GREATER CHENNAI AND ORS.
February 23, 2015
R. CHANDRAN AND ORS. Vs. THE STATE
February 24, 2015
R. CHELLAIAH AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 2, 2015
R. CHELLAPANDIAN Vs. STATE AND ORS.
February 2, 2015
R. CHENDILVEL Vs. G. DAMODARAN
January 9, 2015
R. DEEPA Vs. THE SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT AND ORS.
March 9, 2015
R. DEVI Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION & EXCISE DEPARTMENT AND ORS.
March 3, 2015
R. DHAKSHINAMURTHY Vs. THE DESK OFFICER (VIGILANCE PETITION) AND ORS.
March 11, 2015
R. DURAIRAJ Vs. THE SECRETARY TO THE GOVERNMENT, EDUCATION DEPARTMENT AND ORS.
December 18, 2015
R. DURAISAMI Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
R. DURAISAMY AND ORS. Vs. STATE AND ORS.
April 10, 2015
R. EASKI DURAI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
November 27, 2015
R. ELUMALAI Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
R. FLOWER Vs. INDIAN OVERSEAS BANK AND ORS.
October 16, 2015
R. GOBINATH Vs. STATE AND ORS.
April 21, 2015
R. GOPALAKRISHNAN AND ORS. Vs. B. VISALAKSHI AND ORS.
January 22, 2015
R. GOPINATH Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR AND ORS.
August 27, 2015
R. GOVINDAMMAL Vs. THE PRINCIPAL SECRETARY, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPARTMENT AND ORS.
April 13, 2015
R. GOVINDARAJ Vs. THE STATE OF TAMIL NADU AND ORS.
June 23, 2015
R. GOVINDASAMY Vs. STATE
February 10, 2015
R. GUNASEKARAN Vs. UNION OF INDIA AND ORS.
March 5, 2015
R. HARIKRISHNAN Vs. THE COLLECTOR AND ORS.
March 31, 2015
R. ILLAVENIL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS.
December 9, 2015
R. INBARAJ Vs. STATE
September 30, 2015
R. JAMUNA PETCHIYAMMAL AND ORS. Vs. THE PRINCIPAL SECRETARY, THE STATE PROJECT DIRECTOR AND ORS.
June 5, 2015
R. JANARTHANAN Vs. THE INDIAN OVERSEAS BANK AND ORS.
November 4, 2015
R. JAYARATHINA GANDHI Vs. STATE OF TAMIL NADU AND ORS.
March 10, 2015
R. JEYARAMAN Vs. SENTHILKUMARI
June 15, 2015
R. KAMAL JAIN Vs. AXIS BANK LIMITED
February 5, 2015
R. KANIMOZHI Vs. THE STATE OF TAMIL NADU AND ORS.
February 3, 2015
R. KANNAIAYAN Vs. THE DIRECTOR, COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
March 25, 2015
R. KANNAN Vs. STATE
June 30, 2015
R. KARTHICK Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT AND ORS.
July 13, 2015
R. KARUNAKARAN Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
June 24, 2015
R. KESAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
February 16, 2015
R. KOTHANDAPANI REDDIAR AND ORS. Vs. KANNAN AND ORS.
March 3, 2015
R. KRISHNA MOHAN Vs. ASSTT. COMMR. OF C. EX.
March 26, 2015
R. KRISHNAMOORTHY Vs. THE REVENUE DIVISIONAL OFFICER
June 17, 2015
R. KRISHNAMURTHY Vs. THE STATE OF TAMILNADU AND ORS.
May 6, 2015
R. KRISHNAMURTHY AND ORS. Vs. THE CITY PUBLIC PROSECUTOR
February 25, 2015
R. KRISHNAPERUMAL AND ORS. Vs. THE DISTRICT COLLECTOR/CHAIRMAN, DISTRICT RURAL DEVELOPMENT AGENCY AND ORS.
March 12, 2015
R. KUMAR Vs. THE COMMISSIONER, NAGERCOIL MUNICIPALITY AND ORS.
December 11, 2015
R. KUPPAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
January 22, 2015
R. LAKSHMANAN AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
March 16, 2015
R. LAKSHMI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
June 26, 2015
R. LAKSHMI Vs. THE FOREST SETTLEMENT OFFICER AND ORS.
September 22, 2015
R. LAKSHMI AND ORS. Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
July 24, 2015
R. MADASAMY Vs. STATE
October 8, 2015
R. MADESH Vs. M. RATHINAM
February 11, 2015
R. MAHALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND ORS.
April 9, 2015
R. MAKESWARAN Vs. THE STATE
September 10, 2015
R. MALA AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
February 20, 2015
R. MALLIKA AND ORS. Vs. A. BABU AND ORS.
June 8, 2015
R. MANOHARAN Vs. THE DIRECTOR OF SCHOOL EDUCATION
March 30, 2015
R. MATHIALAGAN Vs. V. RAVICHANDRIKA
August 5, 2015
R. MATHIAZHAGAN AND ORS. Vs. P.J. ETHIRAJ AND ORS.
April 23, 2015
R. MURALIDHARAN Vs. THE SECRETARY MINISTRY OF LAW AND JUSTICE
March 11, 2015
R. MURUGAMMAL Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 22, 2015
R. MURUGESAN Vs. THE STATE OF TAMIL NADU AND ORS.
June 11, 2015
R. MURUGESAN Vs. THIRU. P. CHELLADURAI
August 10, 2015
R. MUTHUKRISHNAN Vs. STATE OF TAMIL NADU AND ORS.
November 3, 2015
R. MUTHULAKSHMI & CO. Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 9, 2015
R. MYILSAMY Vs. S. MYILSAMY AND ORS.
November 4, 2015
R. NAGENDRAN Vs. THE CHAIRMAN, TAMIL NADU BAR COUNCIL AND ORS.
August 11, 2015
R. NALLA GOUNDER Vs. P. RAJAPANDIAN
June 11, 2015
R. NATARAJAN AND ORS. Vs. DHANASEKARAN AND ORS.
April 24, 2015
R. PADMANABHAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 19, 2015
R. PALANI Vs. THE STATE OF TAMILNADU AND ORS.
March 11, 2015
R. PALANI AND ORS. Vs. V.S. SAI NARAYANAN AND ORS.
August 19, 2015
R. PANCHAVARNAM Vs. THE DISTRICT REGISTRAR (ADMINISTRATION) MADURAI (NORTH) REGISTRATION DEPARTMENT
September 30, 2015
R. PARTHASARATHY Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 20, 2015
R. PRAKASH Vs. V. CHINNADURAI AND ORS.
February 18, 2015
R. PRAKASH AND ORS. Vs. BITCHIAMMAL AND ORS.
June 29, 2015
R. RADHA Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
June 11, 2015
R. RADHAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 9, 2015
R. RAJAGOPAL Vs. S. RAMAYAMMA AND ORS.
November 4, 2015
R. RAJARAJAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS.
March 20, 2015
R. RAJENDRAN Vs. M.S. SIVA TEX YARN LIMITED AND ORS.
February 25, 2015
R. RAM NIVAS Vs. STATE
September 8, 2015
R. RAM NIVAS Vs. STATE
August 9, 2015
R. RAMAMURTHY Vs. T. LEELAVATHI AMMAL AND ORS.
October 14, 2015
R. RAMASAMY Vs. THE REGISTRAR GENERAL AND ORS.
July 31, 2015
R. RAMASUNDARAM Vs. THE DISTRICT COLLECTOR, TRICHY DISTRICT
June 26, 2015
R. RAMESH Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
January 28, 2015
R. RAMESH AND ORS. Vs. STATE OF TAMILNADU AND ORS.
January 21, 2015
R. RANI Vs. THE REGISTRAR GENERAL AND ORS.
June 4, 2015
R. RAVI Vs. THE REGIONAL TRANSPORT OFFICER
March 4, 2015
R. RAVINDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
June 8, 2015
R. RENGANATHAN Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS.
August 27, 2015
R. RENOLD Vs. STATE
March 24, 2015
R. RENU Vs. STATE
July 21, 2015
R. REVATHY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT AND ORS.
January 6, 2015
R. ROYAL MARY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
January 19, 2015
R. RUKMANI Vs. JAYAKUMAR
April 1, 2015
R. SARANYA Vs. STATE OF TAMIL NADU AND ORS.
March 10, 2015
R. SASI KUMAR Vs. STATE
December 2, 2015
R. SASIDARAN Vs. THE STATE
June 11, 2015
R. SELVAMANI Vs. CORPORATION OF CHENNAI AND ORS.
March 5, 2015
R. SENBAGAM Vs. THE COLLECTOR OF NAGAPATTINAM DISTRICT AND ORS.
July 22, 2015
R. SENTHIL KUMAR Vs. THE DISTRICT COLLECTOR, (INSPECTOR OF PANCHAYATS), SIVAGANGAI DISTRICT AND ORS.
July 31, 2015
R. SIVASAMY Vs. THE DISTRICT COLLECTOR AND ORS.
February 5, 2015
R. SUBBARAYA GOUNDER Vs. KALIYAPPAN
March 26, 2015
R. SUBBIAH Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 27, 2015
R. SUBBURAM AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
February 11, 2015
R. SUBRAMANI AND ORS. Vs. STATE OF TAMILNADU AND ORS.
January 13, 2015
R. SUBRAMANIAN Vs. THE ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 27, 2015
R. SUBRAMANIAN Vs. STATE OF TAMIL NADU AND ORS.
September 18, 2015
R. SUBRAMANIAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION I) LTD.
April 24, 2015
R. SUBRAMANIAN AND ORS. Vs. STATE OF TAMIL NADU
October 16, 2015
R. SUBRAMANIAN AND ORS. Vs. ICICI BANK LTD. AND ORS.
June 5, 2015
R. SUJATHA Vs. THE DIRECTOR OF SOCIAL WELFARE, DIRECTORATE OF SOCIAL WELFARE AND ORS.
December 2, 2015
R. SUSEELA Vs. THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT AND ORS.
July 15, 2015
R. THAMARAISELVAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
February 10, 2015
R. THIRUPATHY Vs. THE DISTRICT COLLECTOR
January 12, 2015
R. UNNAMALAI Vs. THE STATE AND ORS.
March 5, 2015
R. USHA Vs. A.C. SARANGAN AND ORS.
February 18, 2015
R. VASANTHI Vs. M. SOUNDARARAJAN
February 6, 2015
R. VEDAGIRI Vs. THE DEPUTY DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE, INSTITUTE OF PUBLIC HEALTH
June 4, 2015
R. VELUSAMY Vs. THE UNION OF INDIA AND ORS.
August 13, 2015
R. VELUSAMY Vs. THAAYAARAMMAL
July 31, 2015
R. VENKATACHALAM AND ORS. Vs. S.R. LAKSHMANAN AND ORS.
June 9, 2015
R. VIGNESH Vs. PUDUCHERRY HOUSING BOARD AND ORS.
February 13, 2015
R. VIGNESH Vs. THE STATE
September 9, 2015
R. VIJAYA CHAMUNDESWARI Vs. INSPECTOR OF POLICE, MAILAM POLICE STATION
April 29, 2015
R. VIJAYALAKSHMI Vs. THE SUB-REGISTRAR GUMMUDIPONDY
February 19, 2015
R. VINAYAGAM AND ORS. Vs. M. PREMA AND ORS.
July 1, 2015
R. VISWANATHAN Vs. R. SANTHANAM AND ORS.
July 31, 2015
R. VIVEKANANDAN Vs. VIJAYALAKSHMI
March 27, 2015
R. VIVEKANANDAN Vs. CHANDRAKANTHAN
March 27, 2015
R. YOGA PRIYA Vs. P. RAJAKANNU
June 22, 2015
R.ANBALAGAN Vs. TAMIL NADU STATE TRANSPORT
December 4, 2015
R.C. MEHTA AND ORS. Vs. STATE
June 3, 2015
R.CHANDRABABU Vs. THE STATE OF TAMIL NADU
December 7, 2015
R.F.L. WILSON Vs. THE GENERAL MANAGAR, SOUTHERN RAILWAY AND ORS.
September 9, 2015
R.G. RAJ Vs. MEENAKSHI
January 9, 2015
R.JEYASUDHA Vs. STATE OF TAMIL NADU
December 7, 2015
R.K. ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
October 12, 2015
R.K. RAVINDRAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
February 25, 2015
R.K.M. POWERGEN PRIVATE LIMITED Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
August 26, 2015
R.KUNDUMALAI Vs. THE GOVERNMENT OF TAMIL NADU
October 5, 2015
R.M. REGITHA Vs. LIGORI VALAN
January 19, 2015
R.M. THANDAYUTHAPANI Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
March 20, 2015
R.P.P. - INFRA PROJECTS LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., (TANGEDCO) AND ORS.
January 6, 2015
R.P.S. KARTHEESAN Vs. K.R. NANTHAKUMAR AND ORS.
February 23, 2015
R.PANDIAN Vs. THE MANAGEMENT OFTAMIL NADU STATE TRANSPORT
December 9, 2015
R.R.NEDUNCHEZIAN Vs. THE REGIONAL DEPUTY REGISTRAR
December 8, 2015
R.S. NARAYANAN Vs. BALAMURUGAN
June 1, 2015
R.S. PERUMAL Vs. THE SUB REGISTRAR, CHENNAI AND ORS.
October 13, 2015
R.S. RAJA KANNAPPAN Vs. K.R. PERIAKARUPPAN AND ORS.
October 28, 2015
R.S. VAIYAPURI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 16, 2015
R.S.B. VENMANI Vs. S. BALASUBRAMANIAN
March 9, 2015
R.SHEKMEER Vs. RANJITH KUMAR
December 2, 2015
R.V.E. VENKATACHALAM AND ORS. Vs. B.A. DEVANESON AND ORS.
January 27, 2015
R.VEERAPANDIAN Vs. THE PRINCIPAL SECRETARY
December 2, 2015
RABIC KADAR Vs. STATE
August 27, 2015
RADHA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND ORS.
February 3, 2015
RADHA AMMAL AND ORS. Vs. SOUNDAR
February 5, 2015
RADHAKRISHNAN AND ORS. Vs. PANCHAYAT BOARD AND ORS.
April 27, 2015
RADHAKRISHNAN RAGHAVAN NAIR Vs. CONSUL CONSOLIDATED PRIVATE LIMITED AND ORS.
April 27, 2015
RAGAS DENTAL COLLEGE AND HOSPITAL Vs. THE GOVERNMENT OF INDIA AND ORS.
July 16, 2015
RAGHU Vs. STATE GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT ; REVENUE DIVISIONAL OFFICER , CHENGALPET TALUK; TAHSILDAR, THIRUKAZHUKUNDRAM TALUK; ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
July 3, 2015
RAGHUNESAN; RAJAGOPAL; A JEYAROOBAN @ MAVU Vs. STATE
August 21, 2015
RAGUNATHAN Vs. THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
June 10, 2015
RAHIMA BEEVI AND ORS. Vs. T.N. BALARAMAN AND ORS.
June 5, 2015
RAHMANIA COFFEE WORKS AND ORS. Vs. STATE
February 26, 2015
RAILWAY EMPLOYEES COOPERATIVE STAFF UNION Vs. STATE OF TAMIL NADU AND OTHERS
December 15, 2015
RAINBOW FOUNDATIONS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
March 30, 2015
RAJ GLASS & PLYWOODS AND ORS. Vs. THE ASSISTANT COMMISSIONER (CT), OPPANAKARA STREET ASSESSMENT CIRCLE AND ORS.
June 25, 2015
RAJA Vs. THE STATE
February 17, 2015
RAJA Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
February 11, 2015
RAJA Vs. STATE
July 23, 2015
RAJA Vs. STATE OF TAMIL NADU
October 6, 2015
RAJA Vs. STATE
August 13, 2015
RAJA Vs. INSPECTOR OF POLICE
December 1, 2015
RAJA AND ORS. Vs. STATE
September 8, 2015
RAJA HOLDINGS Vs. S. RAJNIKANTH AND ORS.
March 2, 2015
RAJA JAYA SEKAR Vs. THE DISTRICT COLLECTOR AND ORS.
January 30, 2015
RAJA MAHESH KUMAR Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
March 24, 2015
RAJALAKSHMI Vs. THE ADDITIONAL SECRETARY
December 2, 2015
RAJALAKSHMI Vs. A NAGARAJAN
October 26, 2015
RAJALAKSHMI AND ORS. Vs. VANIGA VYSYA SANGAM
August 12, 2015
RAJAMANI Vs. STATE
September 3, 2015
RAJAMANICKAM Vs. ALAMELU
September 7, 2015
RAJAMANICKAM Vs. STATE
August 12, 2015
RAJAMANICKAM Vs. THE TAHSILDAR,ALANGUDI,PUDUKOTTAI DISTRICT
October 1, 2015
RAJAMANICKAM AND ORS. Vs. ALAMELU AND ORS.
September 11, 2015
RAJAMMAL AND OTHERS Vs. P K SADASIVAM AND OTHERS
December 11, 2015
RAJAN Vs. STATE
March 31, 2015
RAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
April 7, 2015
RAJAN RAN Vs. CESTAT, NEW DELHI
September 22, 2015
RAJAN TEXTILES Vs. R GOMATHY
October 6, 2015
RAJAPANDI Vs. THE SUB COLLECTOR
December 7, 2015
RAJARAMAN AND ORS. Vs. SUBRAMANIYAN
September 25, 2015
RAJASEKARAN Vs. THE STATE AND ORS.
January 29, 2015
RAJASHREE KUDIYIL HOUSE Vs. UNION OF INDIA
June 3, 2015
RAJATHI Vs. STATE
January 20, 2015
RAJATHI AND OTHERS Vs. G NAGAMANI AND OTHERS
September 8, 2015
RAJAVEL Vs. RAJAGOPAL
January 7, 2015
RAJENDIRAN AND ORS. Vs. MURUGAN
December 9, 2015
RAJENDRAN Vs. MALIKA
January 12, 2015
RAJENDRAN Vs. AKKAMMAL
March 5, 2015
RAJENDRAN Vs. R PUSHPARAJ; PUSHPALATHA
January 7, 2015
RAJENDRAN AND ORS. Vs. ANTHONY AMMAL AND ORS.
September 21, 2015
RAJENDRAN; NAGAMUTHU; RAMU Vs. AMMACHA AMMAL
September 9, 2015
RAJESH Vs. ALAMELU MANGAI
October 16, 2015
RAJESH KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU & OTHERS
April 17, 2015
RAJESH KUMAR GOEL Vs. MAMTA
March 11, 2015
RAJESHWARI Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
June 9, 2015
RAJESWARI Vs. GOVINDARAJ
March 30, 2015
RAJESWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME PROHIBITION
September 7, 2015
RAJESWARI AND OTHERS Vs. S RAJENDRAN AND OTHERS
December 15, 2015
RAJI AND ORS. Vs. KRISHNA VENI AND ORS.
September 10, 2015
RAJKUMAR Vs. GOVERNMENT OF TAMILNADU; COMMISSIONER OF POLICE
June 10, 2015
RAJKUMAR Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
February 2, 2015
RAJKUMARI CHANDAK Vs. ASST COMMISSIONER OF INCOME TAX COMPANY
April 29, 2015
RAJU Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS.
June 23, 2015
RAKKAMMAL AND ORS. Vs. PARAMAKUDI ARIYA VAISIYA SABAI
July 29, 2015
RAM GOPAL KUDAL Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
June 26, 2015
RAM-NATH AND CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 24, 2015
RAMACHANDRA NAIDU AND ORS. Vs. ALAMELU AND ORS.
June 18, 2015
RAMACHANDRAN AND ORS. Vs. GURUVI REDDY
June 16, 2015
RAMAE GOUNDER AND ORS. Vs. THE SETTLEMENT TAHSILDAR AND ORS.
May 28, 2015
RAMAKRISHNAN AND ORS. Vs. SENTHILKUMAR AND ORS.
April 28, 2015
RAMALAKSHMI Vs. THE STATE
March 6, 2015
RAMALINGAM Vs. STATE
October 15, 2015
RAMAMOHAN RAO MYNAMPATI Vs. SPECIAL DIRECTOR, ADJUDICATING AUTHORITY, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
September 15, 2015
RAMAMOORTHI Vs. RAJENDRAN
January 8, 2015
RAMAMOORTHY; MAYILSAMY; DOMINIC RAVI; PRABAKARAN Vs. STATE
November 2, 2015
RAMAMURTHY Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
October 28, 2015
RAMAMURTHY Vs. STATE
June 5, 2015
RAMANAIAH NAIDU GARIAPATI Vs. CITICORP FINANCE (INDIA) LIMITED; D SARAVANAN
February 17, 2015
RAMASAMI REDDY AND ORS. Vs. GOVINDA REDDY AND ORS.
June 4, 2015
RAMASAMY Vs. ARUL KUMAR
December 22, 2015
RAMASAMY AND ORS. Vs. ARULMIGHU VISWESWARASWAMY VEERARAGHAVAPERUMAL TEMPLE TIRUPPUR AND ORS.
June 18, 2015
RAMASAMY GOUNDER AND ORS. Vs. DINESWARAN
October 30, 2015
RAMASUBBU Vs. R. MUTHULAKSHMI AMMAL AMMAL
March 2, 2015
RAMBAL LIMITED Vs. THE DEPUTY COMMISSIONER OF LABOUR II AND ORS.
March 17, 2015
RAMCO CEMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
August 11, 2015
RAMES Vs. K. SUNDAR
March 19, 2015
RAMESH Vs. SPECIAL DEPUTY SUPERINTENDENT OF POLICE, GUDIYATTAM RURAL POLICE STATION
March 4, 2015
RAMESH Vs. STATE
March 3, 2015
RAMESH Vs. THE COMMISSIONER OF POLICE, CHENNAI POLICE AND ORS.
October 14, 2015
RAMESH Vs. K V SATHYANARAYANAN; SEKAR; MURUGAN
November 25, 2015
RAMESH AND ORS. Vs. CHANDRAN AND ORS.
November 25, 2015
RAMESH AND OTHERS Vs. STATE REP. THROUGH THE INSPECTOR OF POLICE, CUMBUM NORTH POLICE STATION, CUMBUM (CRIME NO.215 OF 1999)
December 4, 2015
RAMESH CONDUCTORS P. LIMITED AND ORS. Vs. M & SE FACILITATION COUNCIL (MICRO & SMALL ENTERPRISES) AND ORS.
November 24, 2015
RAMIYA PULIYADI THIMMA EASWARI KUTTI AND ORS. Vs. ALWAR AND ORS.
June 2, 2015
RAMKUMAR Vs. THE STATE
February 5, 2015
RAMU Vs. STATE
September 25, 2015
RAMU Vs. STATE
September 29, 2015
RAMU AND ORS. Vs. S. VENKATACHALAM AND ORS.
April 1, 2015
RAMU MUDALIAR Vs. PACHAYAMMAL; PANDURANGAN; THIRUMANGAI AMMAL
August 31, 2015
RAMYA Vs. THE STATE OF TAMIL NADU AND ORS.
March 31, 2015
RANA SUGARS LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
February 26, 2015
RANE BRAKE LININGS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, PONDICHERRY AND ORS.
December 11, 2015
RANE ENGINE VALVE LIMITED AND ORS. Vs. THE COLLECTOR AND ORS.
February 18, 2015
RANE MADRAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 17, 2015
RANGANATHAN Vs. NARAYANAN
March 9, 2015
RANGANATHAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
November 2, 2015
RANGANATHAN AND ORS. Vs. SANNAMANIAMMAL AND ORS.
December 15, 2015
RANI Vs. RAJAMANI AND ORS.
February 10, 2015
RANI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
July 8, 2015
RANI; RAJESHWARI; MINOR MAHESWARI; MINOR VENKATESA PERUMAL Vs. NANDHAKUMAR
September 9, 2015
RANJINI Vs. STATE OF TAMIL NADU; DETAINING AUTHORITY
August 3, 2015
RANJIT Vs. STATE
November 18, 2015
RANJIT SUNDARAMURTHY Vs. CESTAT, CHENNAI
August 6, 2015
RANK INTERNATIONAL Vs. THE COMMISSIONER
January 8, 2015
RASU Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND ORS.
November 26, 2015
RASU @ RAGHUNATHAN Vs. STATE
September 7, 2015
RATHI GURUSAMY AND ORS. Vs. STATE
July 9, 2015
RATHIKA KUMARAN Vs. ASSISTANT GENERAL MANAGER
August 18, 2015
RATHINAM Vs. SORIAPPAN AND ORS.
July 15, 2015
RATHINASABAPATHY Vs. SELLATHAL
July 28, 2015
RATHNA Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION AND ORS.
March 18, 2015
RATHNA CAFE Vs. THE COMMERCIAL TAX OFFICER, THIRUVALLIKENI ASSESSMENT CIRCLE AND ORS.
July 8, 2015
RATHNAMAL ANTONY Vs. MALAR
March 23, 2015
RATNA STORES PVT. LTD. Vs. K. CHANDRASEKAR
April 10, 2015
RAVI Vs. STATE
June 23, 2015
RAVI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
June 3, 2015
RAVI Vs. STATE OF TAMIL NADU AND ORS.
June 2, 2015
RAVI Vs. NISANI
July 27, 2015
RAVI Vs. APPADURAI GOUNDER
November 23, 2015
RAVI KUMAR Vs. THE STATE
March 3, 2015
RAVICHANDRAN Vs. MANJULA
March 13, 2015
RAVICHANDRAN Vs. SADIK HUSSAIN AND ORS.
November 30, 2015
RAVICHANDRAN AND ORS. Vs. THE STATE
June 4, 2015
RAVICHANDRAN AND ORS. Vs. ARUMUGA KONDIAR AND ORS.
October 15, 2015
RAVIKUMAR Vs. THE BHARATHIDASAN UNIVERSITY
April 1, 2015
RAVIKUMAR Vs. THE INSPECTOR OF POLICE
July 16, 2015
RAVIKUMAR Vs. STATE
September 29, 2015
RAVISHANKAR Vs. SASIKANTH AND ORS.
June 8, 2015
RBT EXPORTS Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 2015
REAGAN S. BELL Vs. THE STATE OF TAMIL NADU AND ORS.
June 2, 2015
REFEX INDUSTRIES LTD Vs. CHIEF COMMISSIONER OF CUSTOMS AND OTHERS
October 15, 2015
REGENCY CERAMICS LIMITED Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
July 15, 2015
REGIONAL DEPUTY DIRECTOR Vs. L&T ARUN EXCELLO REALTY PVT LTD
March 26, 2015
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL, NEW DELHI AND ORS.
June 11, 2015
REGIONAL PROVIDENT FUNDS COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, MADURAI Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL, NEW DELHI AND ORS.
July 11, 2015
REGISTRAR (ADMINISTRATION), MADURAI BENCH OF MADRAS HIGH COURT, MADURAI Vs. PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU & OTHERS
March 24, 2015
REGISTRAR, ANNA UNIVERSITY AND ORS. Vs. S. CHANDRAMOHAN AND ORS.
April 23, 2015
REGMA PACKAGING LIMITED Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
July 15, 2015
REKHA Vs. THE STATE OF TAMIL NADU AND ORS.
June 16, 2015
RELIANCE GENERAL INSURANCE CO LTD Vs. G PADMAVATHY; G SANTHIYA; MINOR G SUGANYA; M SINGARAM; T MAYILSAMY; M SURESH KUMAR; P MANIKANDAN
September 14, 2015
RELIANCE GENERAL INSURANCE CO LTD Vs. V CHITRA AND OTHERS
October 8, 2015
RELIANCE GENERAL INSURANCE CO LTD Vs. P BRINDA; R SUMATHY
August 21, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. MEENA AND ORS.
July 22, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. SOUNDERI AND ORS.
August 26, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. ANBAZHAGAN AND ORS.
September 23, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. G. SUBASHINI AND ORS.
June 22, 2015
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S USHAKUMARI; S SHARANYA; S BAVANI AMMAL; G PERIYASAMY
September 9, 2015
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. D DEVI AND OTHERS
September 2, 2015
RENGANATHAN Vs. THE PRINCIPAL SECRETARY
December 2, 2015
RENGASUBRAMANIAN Vs. THE PRINCIPAL ACCOUNTANT GENERA
December 2, 2015
RENUGA AND ORS. Vs. K.G. CHANDRAN AND ORS.
March 19, 2015
RENUKA RAMNATH Vs. HCL INFOSYSTEMS LIMITED
June 10, 2015
REVATHI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ORS.
November 6, 2015
REWARD CONSTRUCTIONS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
October 9, 2015
REYNOLD JAYASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION AND ORS.
April 30, 2015
RHIZOME DISTILLERIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
November 5, 2015
RISHIKESH ELECTRICALS Vs. ASSISTANT COMMISSIONER (CT)
March 30, 2015
RITA MARY AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
January 27, 2015
RITHTHIKA CONSTRUCTION Vs. DIRECTOR/POWER, NEYVELI LIGNITE CORPORATION LTD
March 23, 2015
RMZ INFOTECH PRIVATE LIMITED Vs. THE COMMISSIONER, CORPORATION OF CHENNAI REVENUE DEPARTMENT AND ORS.
September 21, 2015
ROADWAYS INDIA LTD. AND ORS. Vs. RANDIR SINGH
October 28, 2015
ROHIT RASIKCHANDRA PATHAK Vs. GOVERNMENT OF TAMIL NADU
January 13, 2015
ROJA FREED BONDED LABOURERS WELFARE ASSOCIATION Vs. THE STATE OF TAMIL NADU
December 8, 2015
ROJAVATHI Vs. THE COMMISSIONER OF POLICE AND ORS.
June 18, 2015
ROMANA DISTILLERY INDUSTRIES PVT. LTD. Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 11, 2015
ROOPESH AND ORS. Vs. DEPUTY SUPERINTENDENT OF POLICE, Q BRANCH CID, COIMBATORE RANGE
October 15, 2015
ROOTS MULTICLEAN LTD. Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
December 18, 2015
ROYAL CHICKENS AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 18, 2015
ROYAL GLASS AND PLYWOODS Vs. THE COMMERCIAL TAX OFFICER
September 23, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. M YASMIN
August 19, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. NAVAMANI
September 7, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. ANAND AND ORS.
August 25, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. VENNILA AND ORS.
October 13, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. E.PRIYA
July 20, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. T. SELVARANI
July 29, 2015
RUKKU Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 31, 2015
RUPA & CO. LTD. Vs. CESTAT
August 13, 2015
RUPERT J. BARNABAS Vs. THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
February 3, 2015
S ARJUN Vs. ANNA UNIVERSITY AND OTHERS
November 5, 2015
S ARUMUGAM Vs. STATE
September 9, 2015
S ARUN PRASATH; E J SARAVANAN; K R SARAVANAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU, HIGHER EDUCATION INCLUDING TECHNICAL EDUCATION SCIENCE & ELECTRONICS SECRETARIAT AND ORS
July 1, 2015
S ARUNACHALAM Vs. T JAYALAKSHMI
September 16, 2015
S ASHOKAN Vs. STATE
April 24, 2015
S BALAKRISHNA PRADEEP Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
April 20, 2015
S BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU; PRINCIPAL CHIEF CONSERVATOR OF FORESTS; DISTRICT FOREST OFFICER
July 2, 2015
S CHANDRAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER; ASSISTANT COMMISSIONER LAND REFORMS
November 19, 2015
S DIWAKAR Vs. L SUBRAMANIAM
July 29, 2015
S ESWARI SUNDARAMOORTHI Vs. STATE; COLLECTOR; VATHIRAYIRUPPU MAJOR PANCHAYAT
September 9, 2015
S JAYARAMA PANDIAN Vs. J RATHINA SINGH
November 4, 2015
S JAYARAMAN Vs. ANANYAKRISHNAA CONSTRUCTIONS PVT LTD
December 17, 2015
S K VELUCHAMY @ STEEPHAN Vs. DISTRICT COLLECTOR; VEERA GANESH @ VEERAKUMAR; ESWARAN; RAJAMANIKAM
June 4, 2015
S KAMALAKANNAN Vs. SANGEETHA
October 27, 2015
S KANNAN @ SEEIKVASAN Vs. STATE
September 29, 2015
S KANNAN MEENAKSHISUNDARAM Vs. SECRETARY TO GOVERNMENT AND ORS
July 20, 2015
S KARUNANIDHI Vs. CABINET SECRETARY, UNION OF INDIA, NEW DELHI & OTHERS
January 13, 2015
S KASIRAJAN Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
August 5, 2015
S KAVIKKUYIL Vs. CHAIRMAN
September 30, 2015
S KAVITHA Vs. STATE OF TAMIL NADU
April 28, 2015
S KEERTHANA Vs. G SRIDHAR
August 6, 2015
S KUPPUSAMY Vs. VICE CHANCELLOR, UNIVERSITY OF MADRAS AND OTHERS
September 28, 2015
S LAKSHMI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
August 17, 2015
S M BALAMURUGAN AND OTHERS Vs. DISTRICT REGISTRAR AND OTHERS
September 30, 2015
S MAHARAJAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
March 5, 2015
S MUNIYANDI Vs. MUMTAJ; MYDEEN PITCHAIKANI
October 8, 2015
S MUTHAIAH Vs. DISTRICT REVENUE OFFICER
August 17, 2015
S MUTHAMILSELVI Vs. STATE
September 9, 2015
S MUTHU KRISHNAN Vs. SENIOR SUPERINTENDENT OF POLICE OFFICES; INSPECTOR OF POST OFFICES; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
December 22, 2015
S NANDHIVARMAN Vs. J KUMARAN
April 1, 2015
S P SANTHANAM Vs. COMMISSIONER AND SECRETARY
November 16, 2015
S PRAGADEESHWER Vs. MEDICAL COUNCIL OF INDIA
April 29, 2015
S PRASANNAN Vs. COMMISSIONER (APPEALS-I); ASSISTANT COMMISSIONER OF CENTRAL EXCISE
November 30, 2015
S PRASHANTH Vs. NOORJAGHAN; ORIENTAL INSURANCE CO LTD
September 9, 2015
S RAJAGOPAL Vs. REGISTRAR
August 27, 2015
S RAJINIKANTH Vs. RAJA HOLDINGS (ARM)
July 1, 2015
S RAMASAMY Vs. UNION OF INDIA
June 8, 2015
S RAMESH Vs. STATE
October 12, 2015
S RANI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF MUNICIPAL ADMINISTRATION
April 15, 2015
S RAVI RATHINAM Vs. STATE; ANANDARAJ; JANAKIRAMAN; PRAKASAM
July 3, 2015
S SELVAKUMAR Vs. COMMISSIONER OF POLICE
August 14, 2015
S SOMAN Vs. STATE
August 21, 2015
S SRIDHARANE Vs. STATE
September 9, 2015
S SUBRAMANI Vs. STATE OF TAMIL NADU
April 29, 2015
S SUBRAMANI Vs. STATE
September 10, 2015
S SUBRAMANIAN Vs. R RADHA
July 9, 2015
S SUGUMAR Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
July 6, 2015
S THIAGARAJAN Vs. CHITKALA GOVINDASWAMY
September 29, 2015
S THIRUMENI ALIAS BAKIAVATHI Vs. MARUTHANAYAGAM; SHANMUGA THEVAR; BAKKIATHAI; DURAISINGH
March 10, 2015
S UNNAMALAI Vs. ALWARPET BENEFIT FUND LIMITED
April 16, 2015
S VAIDYANATHAN; GOMATHY; S ASHOK KUMAR; A VIJAYA Vs. INSPECTOR OF POLICE
August 18, 2015
S VAIKUNDARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 25, 2015
S VENKATESA PERUMAL Vs. V RAMKUMAR
July 24, 2015
S VENKATESH Vs. COMMISSIONER OF POLICE; DEPUTY COMMISSIONER OF POLICE; INSPECTOR OF POLICE
July 6, 2015
S. ABUBAKKAR SIDDIQ Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.
December 18, 2015
S. AMIRTHAVALLI Vs. STATE AND ORS.
April 10, 2015
S. ANAND Vs. B. NARAYANASAMY
June 10, 2015
S. ANAND Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
March 30, 2015
S. ANANDHAN Vs. THE SECRETARY, ELECTION COMMISSION OF INDIA AND ORS.
March 12, 2015
S. ANANDHAN Vs. THE SECRETARY, ELECTION COMMISSION OF INDIA AND ORS.
December 3, 2015
S. ANBALAGAN Vs. PRESIDING OFFICER AND ORS.
October 27, 2015
S. ANBARASAN AND ORS. Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE AND ORS.
April 8, 2015
S. ANDIYANNAN AND ORS. Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
March 27, 2015
S. ANDREWS JAWAHAR Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
March 10, 2015
S. ANTONY MARIYA SEKAR AND ORS. Vs. THE DIRECTOR, DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS.
December 11, 2015
S. ARANGANATHAN Vs. INSPECTOR OF POLICE, ANNA NAGAR AND ORS.
February 24, 2015
S. ARUL DHAS Vs. F. HUBERT AND ORS.
April 7, 2015
S. ARUMUGAM Vs. S. VELMURUGAN
March 27, 2015
S. ARUMUGAM Vs. STATE
February 16, 2015
S. ASHOK KUMAR Vs. STATE AND ORS.
December 22, 2015
S. AYYAKKANNU & CO. Vs. CESTAT, CHENNAI
June 17, 2015
S. AZHAGAIAH Vs. THE DIRECTOR OF MEDICAL EDUCATION AND ORS.
April 15, 2015
S. BALAMANI Vs. VIJAYASHANTHI
July 23, 2015
S. BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU AND ORS.
January 21, 2015
S. BALASUBRAMANIARAJA Vs. M. MUTHUSAMY
April 21, 2015
S. BALASUBRAMANIYAN Vs. KRISHNAN
February 12, 2015
S. BALRAJ Vs. THE STATE OF TAMIL NADU AND ORS.
January 6, 2015
S. BENJAMIN JACOB Vs. V.S. GUNASEELAN
December 8, 2015
S. CHANDRAMOHAN Vs. THE DIRECTOR GENERAL OF POLICE, CHENNAI AND ORS.
June 12, 2015
S. CHANDRAMOULI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
March 17, 2015
S. CHITRADEVI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
August 10, 2015
S. DEEPA Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY AND ORS.
September 18, 2015
S. DHANALAKSHMI Vs. D. RAGHURAM REDDY AND ORS.
March 25, 2015
S. DHANALAKSHMI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
October 12, 2015
S. DHANARAJ AND ORS. Vs. KAFF APPLIANCES (INDIA) PVT. LTD.
April 30, 2015
S. DHARMARAJAN Vs. RM. LAKSHMANAN AND ORS.
October 5, 2015
S. DINESH Vs. TAMILNADU SLUM CLEARANCE BOARD AND ORS.
June 10, 2015
S. GAJENDRAN Vs. NATARAJAN
July 29, 2015
S. GANAPATHY Vs. N. SENTHILVEL
April 27, 2015
S. GANESH Vs. THE CHIEF SECURITY COMMISSIONER AND ORS.
February 11, 2015
S. GETHAAPATHY AND ORS. Vs. THE SECRETARY TO GOVERNMENT AND ORS.
April 1, 2015
S. GNANASEKARAN AND ORS. Vs. SUNDARAJAN
April 9, 2015
S. GNANAVADIVU AND ORS. Vs. ABDUL AZEEZ SON & COMPANY AND ORS.
July 23, 2015
S. GOMATHI Vs. THE DISTRICT COLLECTOR AND ORS.
February 23, 2015
S. GOMATHI NAYAGAM Vs. STATE OF TAMIL NADU AND ORS.
November 16, 2015
S. GOPALAKRISHNAN Vs. STATE
September 11, 2015
S. GOVINDARAJAN Vs. THE REGIONAL TRANSPORT OFFICER
October 27, 2015
S. GULAB MAIDEEN Vs. ANTHONY SELVAM
August 10, 2015
S. GUNASEKARAN Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
January 8, 2015
S. GURUSHANKAR Vs. GOVERNMENT OF TAMIL NADU
May 27, 2015
S. HEMA Vs. THE VICE CHANCELLOR BHARATHIR UNIVERSITY AND ORS.
February 13, 2015
S. ILANAHAI Vs. STATE OF MUMBAI
January 13, 2015
S. INBARAJ Vs. THE HOME SECRETARY, HOME DEPARTMENT AND ORS.
June 4, 2015
S. JANAKI Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
April 8, 2015
S. JANAKIBANU Vs. J. SIVA KUMAR
April 30, 2015
S. JAYALAKSHMI AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.
December 16, 2015
S. JAYARAJ Vs. THE STATE OF TAMILNADU AND ORS.
July 31, 2015
S. JAYARAMA PANDIAN Vs. J. RATHINA SINGH
July 2, 2015
S. JEEVA ASHOK Vs. KALARANI
February 18, 2015
S. JEEVAN Vs. THE ASSISTANT COMMISSIONER OF POLICE AND ORS.
November 26, 2015
S. JEEVARATHINAM Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
June 16, 2015
S. JOEL Vs. UNION GOVERNMENT OF INDIA AND ORS.
April 20, 2015
S. JOTHI SANTHANAM Vs. N. VENKATESH
February 10, 2015
S. KAILASANATHAN AND ORS. Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND CEILING AND LAND TAX AND ORS.
September 9, 2015
S. KALAIMURUGAN Vs. THE STATE OF TAMILNADU AND ORS.
August 21, 2015
S. KAMALA Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS.
January 30, 2015
S. KANDASAMY Vs. KANDASAMY GOUNDER
July 1, 2015
S. KANDASAMY Vs. THIRUMOORTHY
June 26, 2015
S. KANIMOHAMED Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
July 24, 2015
S. KANNAN Vs. SPECIAL OFFICER, DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
February 3, 2015
S. KANNAN Vs. THE STATE OF TAMILNADU AND ORS.
July 24, 2015
S. KANNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
March 2, 2015
S. KANNAN Vs. A. ANTONY SAMY
March 17, 2015
S. KANTHIMATHIAMMAL AND ORS. Vs. NAGAMMAL AND ORS.
March 31, 2015
S. KARTHIGEYAN Vs. STATE
March 18, 2015
S. KARTHIYAYINI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
March 23, 2015
S. KARUNAKARAN Vs. S. RAMALINGAM
June 9, 2015
S. KARUPPAIAH Vs. STATE
December 15, 2015
S. KARUPPANAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
February 24, 2015
S. KARUPPIAH Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
December 3, 2015
S. KARUPPIAH Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
March 12, 2015
S. KASIVISWANATHAN Vs. STATE OF TAMIL NADU AND ORS.
June 11, 2015
S. KATHIRESAN POOSARI AND ORS. Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
December 3, 2015
S. KAVIKKUYIL AND ORS. Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
September 30, 2015
S. KAVITHA Vs. THE STATE OF TAMIL NADU AND ORS.
February 24, 2015
S. KAVYA Vs. THE TAMIL NADU DR. MGR MEDICAL UNIVERSITY AND ORS.
April 9, 2015
S. KAYALVIZHI Vs. THE SUPERINTENDENT OF POLICE (CBCID) AND ORS.
April 23, 2015
S. KIRTHIKA Vs. K. SELVARAJU
September 9, 2015
S. KISHORE CHAND AND ORS. Vs. THE SECRETARY TO THE GOVT., DEPARTMENT OF SCHOOL EDUCATION AND ORS.
July 16, 2015
S. KRISHNAMOORTHY Vs. STATE
February 9, 2015
S. KRISHNAN Vs. THE GOVERNMENT OF INDIA AND ORS.
February 24, 2015
S. KRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
June 8, 2015
S. KUMARESH Vs. K. NITHIN SAI AND ORS.
April 15, 2015
S. LAKSHMANAN Vs. THE DIRECTOR, VILLAGE PANCHAYAT DIRECTORATE AND ORS.
September 14, 2015
S. LALITHA Vs. DISTRICT COLLECTOR
January 8, 2015
S. LAXMI KUMARI Vs. L.V. BOOPAL AND ORS.
July 2, 2015
S. LINGESHWARAN Vs. THE SUB-REGISTRAR, PURASAWALKAM AND ORS.
February 20, 2015
S. LOURDUSAMY AND ORS. Vs. STATE AND ORS.
February 24, 2015
S. MAHALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
February 20, 2015
S. MAHARAJAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
March 5, 2015
S. MAHESWARAN Vs. THE REGIONAL TRANSPORT OFFICER
October 14, 2015
S. MANICKAM Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
March 11, 2015
S. MANIVANNAN AND ORS. Vs. S. VENKATESAN
March 5, 2015
S. MANOHARAN Vs. THE DEPUTY REGISTRAR AND ORS.
February 26, 2015
S. MANOHARAN AND ORS. Vs. MARAYAMMAL AND ORS.
June 25, 2015
S. MARAN Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ORS.
July 2, 2015
S. MARI AND ORS. Vs. THE PRESIDENT GNAYIRU FIRST GRADE PANCHAYAT SHOLAVARAM AND ORS.
March 23, 2015
S. MARY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
April 8, 2015
S. MOHAMED JAMAL MOHIDEEN Vs. THE STATE OF TAMIL NADU AND ORS.
October 30, 2015
S. MUKANCHAND BOTHRA Vs. SHANMUGA SELVI
March 6, 2015
S. MUKANCHAND BOTHRA Vs. P. MANI
March 6, 2015
S. MURALIDHARAN Vs. NOGARAJ AND ORS.
July 27, 2015
S. MURUGAN Vs. MALAICHAMY
July 27, 2015
S. MURUGAN AND ORS. Vs. THE CHAIRMAN, SATHYAMANGALAM MUNICIPALITY AND ORS.
March 11, 2015
S. MUTHAMILSELVI Vs. THE STATE
September 9, 2015
S. MUTHUKRISHNAN Vs. THE DIRECTOR AND ORS.
April 6, 2015
S. MUTHUKUMAR Vs. M. PARI
March 30, 2015
S. MYTHILI Vs. BALAJI AND ORS.
June 23, 2015
S. NAGAMANI AND ORS. Vs. THE DISTRICT REGISTRAR OF SOCIETIES AND ORS.
August 28, 2015
S. NAGARAJ Vs. THE DIRECTOR GENERAL OF POLICE
January 7, 2015
S. NAMBHURAJAN Vs. THE INSPECTOR OF POLICE KENIKARAI POLICE STATION
September 1, 2015
S. NARAYANAN Vs. N. MUTHULAKSHMI
October 1, 2015
S. NATARAJAN Vs. S.V. GLOBAL MILLS LTD. AND ORS.
April 27, 2015
S. NATARAJAN Vs. THE UNION TERRITORY OF PONDICHERRY AND ORS.
November 5, 2015
S. NATARAJAN AND ORS. Vs. S.V. GLOBAL MILLS LIMITED AND ORS.
December 18, 2015
S. NIRMALA Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
June 23, 2015
S. NITHYANANDHAM Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
December 18, 2015
S. NOVA Vs. THE DISTRICT REGISTRAR, MADURAI AND ORS.
June 8, 2015
S. OUMAPADY Vs. THE GOVERNMENT OF INDIA AND ORS.
February 17, 2015
S. PALANISAMY AND ORS. Vs. S. SUNDARAM AND ORS.
October 15, 2015
S. PANDI Vs. THE STATE
April 21, 2015
S. PARVEEN AND ORS. Vs. N. SHAMEEMKHAN AND ORS.
March 26, 2015
S. PERIASWAMY Vs. INDIA BUILDERS AND ORS.
June 4, 2015
S. PERIYASAMY Vs. THE DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT AND ORS.
March 9, 2015
S. PERIYASAMY Vs. D. RAJASEKAR
February 24, 2015
S. PORCHEZHIAN Vs. THE JOINT DIRECTOR (PERSONAL) DEPARTMENT OF SCHOOL EDUCATION AND ORS.
March 9, 2015
S. PRAGASAM Vs. THE SUPERINTENDENT OF POLICE AND ORS.
March 13, 2015
S. PRAKASH Vs. A. PALANIAPPAN
February 24, 2015
S. PREMKUMAR Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
July 14, 2015
S. PRIJI Vs. DISTRICT COLLECTOR
January 28, 2015
S. PRIYA Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
April 13, 2015
S. PURUSHOTHAMAN AND ORS. Vs. CHINNI SUBBAIAH CHETTY CHARITIES AND ORS.
January 13, 2015
S. RADHAKRISHNAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
February 10, 2015
S. RAJ PANDYAN Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU HOUSING & URBAN DEVELOPMENT AND ORS.
February 23, 2015
S. RAJAGOPALA GOWDA Vs. THE MOTRO VEHICLES INSPECTOR
December 1, 2015
S. RAJALAKSHMI Vs. THE SUB-REGISTRAR
February 19, 2015
S. RAJAMMAL AND ORS. Vs. THE DISTRICT COLLECTOR, DHARMAPURI AND ORS.
October 14, 2015
S. RAJASEKAR AND ORS. Vs. SARTAJ BEGUM AND ORS.
March 9, 2015
S. RAJASEKARAN Vs. THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
February 25, 2015
S. RAJENDRAN Vs. K. RAMANUJAM AND ORS.
March 6, 2015
S. RAJKANNU Vs. R. SHANMUGAPRIYA
August 20, 2015
S. RAMADOSS Vs. STATE
December 22, 2015
S. RAMESH AND ORS. Vs. A. RAMAKICHENANE
October 30, 2015
S. RANGARAJAN Vs. THE STATE OF TAMIL NADU AND ORS.
February 24, 2015
S. RAVI AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
March 6, 2015
S. RAVICHANDRAN Vs. THE EXECUTIVE OFFICER, DHARMA RAJA VEMBULIAMMAN THIRUKOIL AND ORS.
December 15, 2015
S. SAMPATH Vs. THE JOINT REGISTRAR/MANAGING DIRECTOR AND ORS.
February 4, 2015
S. SANKAR GANESH Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND ORS.
December 4, 2015
S. SANTHANAKRISHNAN Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION MADURAI (DIV-IV) LTD.
February 10, 2015
S. SANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND CHIEF REVENUE CONTROLLING AUTHORITY AND ORS.
January 27, 2015
S. SANTHI Vs. R. CHINNA CHETTY AND ORS.
June 8, 2015
S. SARANYAH Vs. E. MANIKANDAN
August 12, 2015
S. SARASWATHI AND ORS. Vs. K.D. RAMACHANDRA MUDALIAR
February 18, 2015
S. SARAVANA KUMAR Vs. R. SRINIVASAN
February 12, 2015
S. SARAVANA KUMAR Vs. M. SUBBAIYAN AND ORS.
March 20, 2015
S. SAROJA Vs. M.C.T.A. RAJAN AND ORS.
April 20, 2015
S. SASIKALA DEVI AND ORS. Vs. THE TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
July 28, 2015
S. SATHISH KUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
February 27, 2015
S. SATHYA Vs. STATE OF TAMILNADU AND ORS.
September 1, 2015
S. SEKAR AND ORS. Vs. THE CHIEF ENGINEER TRANSMISSION PROJECT-I TAN TRANSCO TAMILNADU ELECTRICITY BOARD AND ORS.
July 7, 2015
S. SELVAM Vs. THE DISTRICT MANAGER
August 3, 2015
S. SELVARAJ Vs. RAMJANALLY EBRAHIMCURRIM CHATRIWALA TRUST AND ORS.
November 27, 2015
S. SENKUTTUVAN Vs. THE STATE AND ORS.
April 8, 2015
S. SENTHOORAN Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT (ADMIN.) AND ORS.
January 5, 2015
S. SHANMUGAM Vs. ANNAMMAL
August 10, 2015
S. SHANMUGAM AND ORS. Vs. CHANDRASEKARAN
November 2, 2015
S. SHANMUGAVEL Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
February 16, 2015
S. SIVAGAMI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 26, 2015
S. SIVALINGAM Vs. UNION OF INDIA AND ORS.
August 17, 2015
S. SOMACHANDRASEKARAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (TIRUNELVELI) LTD. AND ORS.
April 29, 2015
S. SOUNDAR RAJAN AND ORS. Vs. STATE
April 6, 2015
S. SOUNDARAPANDIAN Vs. R. SRINIVASAN AND ORS.
December 18, 2015
S. SRINIVASAN Vs. THE DISTRICT COLLECTOR, MADRAS DISTRICT AND ORS.
December 22, 2015
S. SUBABALASUNDARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 23, 2015
S. SUBBIAH Vs. STATE
October 29, 2015
S. SUGAVANAM Vs. K.N. SUBRAMANIA SHAH AND ORS.
September 8, 2015
S. SUNDARSANAKUMARI Vs. THE COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT AND ORS.
November 20, 2015
S. TAMILSELVAN AND ORS. Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ORS.
July 2, 2015
S. THARMARAJ Vs. THE UNION OF INDIA AND ORS.
January 19, 2015
S. THEIVANAI Vs. THE COMMISSIONER, CORPORATION OF MADURAI AND ORS.
April 15, 2015
S. THIAGARAJAN Vs. TAMILSELVI AND ORS.
April 7, 2015
S. THILLAI NADARAJAN Vs. RAMAKRISHNA THEVAR AND ORS.
February 17, 2015
S. THIRUMANI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
October 30, 2015
S. THIRUMOORTHY Vs. STATE
April 21, 2015
S. UDAYASANKAR Vs. R. KOTHANDAPANI AND ORS.
July 21, 2015
S. UMAMAHESWARAN Vs. M.S. & CO.
April 28, 2015
S. VAIDYANATHAN Vs. ELYSIAN LIFE SCIENCES PRIVATE LIMITED
September 25, 2015
S. VAIKUNDARAJAN AND ORS. Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
March 25, 2015
S. VARADHARAJAN Vs. G. RAJAVELU
October 14, 2015
S. VARADHARAJAN AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER
August 28, 2015
S. VEERAKUMAR Vs. STATE AND ORS.
June 11, 2015
S. VEERALAKSHMI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
February 3, 2015
S. VELANKANNI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, SIVAGANGAI AND ORS.
April 24, 2015
S. VENKATACHALAM Vs. THE COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT AND ORS.
June 3, 2015
S. VENKATARAMAN Vs. K.S. BALAKRISHNAN (BABU) AND ORS.
October 26, 2015
S. VENUGOPAL Vs. THE REGIONAL TRANSPORT OFFICER
October 27, 2015
S. VIJAYALAKSHMI Vs. R. CHANDRASEKARAN
March 25, 2015
S. VINCENT Vs. THE STATE OF TAMIL NADU AND ORS.
June 4, 2015
S. VINOTH Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.
November 18, 2015
S. VISHNU Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND ORS.
September 2, 2015
S. VISHUDHA Vs. THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT AND ORS.
June 22, 2015
S. VISWANATHAN Vs. STATE BANK OF INDIA AND ORS.
February 18, 2015
S. VIVEK Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
November 4, 2015
S.A. HAKIM Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
November 18, 2015
S.A. RAMALINGAM Vs. ELUMALAI
February 27, 2015
S.ANBARASU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU,SOCIAL WELFARE DEPARTMENT
July 8, 2015
S.BALAKRISHNAN Vs. THE MANAGING DIRECTOR
December 8, 2015
S.BHARANI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
January 5, 2015
S.C. RATHINA VELU Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
October 16, 2015
S.C. RETHISH KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
June 1, 2015
S.DURAIRAJ Vs. THE TAMIL NADU STATE TRANSPORT KUMBAKONAM
December 9, 2015
S.E. IQBAL AND ORS. Vs. THE SUB REGISTRAR AND ORS.
February 24, 2015
S.G. MANIVEL Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
April 24, 2015
S.G. RAJAMANICKAM Vs. S. KANAGAVALLI AND ORS.
February 24, 2015
S.G.P. RAJ Vs. STATE
March 17, 2015
S.ILANGO Vs. THE DEPUTY SUPERINTENDENT OF POLICE
December 4, 2015
S.J. VASUDEVAN Vs. SUB DIVISIONAL MAGISTRATE
January 9, 2015
S.J.S. PAUL AND ORS. Vs. R.M. THANGAPALAM AND ORS.
June 26, 2015
S.K. MAHENDRAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
June 2, 2015
S.K. SREEDHAR Vs. R. RAGHAVAN
February 16, 2015
S.K. SUBRAMANIAM AND ORS. Vs. CHINNAKANNU
February 5, 2015
S.K. SUNDARAM Vs. THE DISTRICT REVENUE OFFICER AND ORS.
November 25, 2015
S.KASTURI KALYANI Vs. THE DIRECTOR OF SCHOOL EDUCATION
December 8, 2015
S.M. ANAND VEL Vs. UNION OF INDIA AND ORS.
July 20, 2015
S.M. ANANTHA MURUGAN Vs. HOME SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
June 12, 2015
S.M. ANANTHA MURUGAN Vs. THE CHAIRMAN, BAR COUNCIL OF INDIA AND ORS.
October 6, 2015
S.M. RAMIAH Vs. THE ASSISTANT SUPERINTENDENT OF POLICE
January 20, 2015
S.M. SUBRAMANIAM AND ORS. Vs. PERIASAMY AND ORS.
April 15, 2015
S.M.J. MARY JOSELIN KINGSLY Vs. THE DISTRICT EDUCATIONAL OFFICER, THUCKALAY AND ORS.
April 30, 2015
S.MADHIYAZHAGAN Vs. STATE
August 20, 2015
S.MANOHAR Vs. THE COMMISSIONER
December 3, 2015
S.MUKANCHAND BOTHRA Vs. RAJIV GANDHI MEMORIAL EDUCATIONAL CHARITABLE TRUST
December 22, 2015
S.N. SUMATHI Vs. STATE OF TAMIL NADU AND ORS.
April 10, 2015
S.N. THIYAGARAJAN AND ORS. Vs. S. RATHINAMMAL AND ORS.
July 13, 2015
S.P. SARASWATHI TRADERS AND ORS. Vs. REGIONAL DIRECTOR, ESI CORPN.
September 3, 2015
S.P. VASUDEVAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
April 30, 2015
S.P. VASUDEVAN AND ORS. Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
December 4, 2015
S.PANDIYAN Vs. THE DISTRICT COLLECTOR
December 3, 2015
S.PAUL JEYASTAN Vs. THE PASSPORT OFFICER
December 4, 2015
S.PURUSHOTHAMAN Vs. THE PRESIDENT
December 3, 2015
S.R. DEEPAK Vs. THE TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
October 15, 2015
S.R. SRIDHAR Vs. VENKITAPATHY AND ORS.
November 23, 2015
S.R.S. TRAVELS AND ORS. Vs. THE TRANSPORT COMMISSIONER
June 4, 2015
S.RAJENDRA PRASA Vs. THE REGIONAL TRANSPORT OFFICER
December 9, 2015
S.RAJENDRAN Vs. THE DIRECTOR GENERAL OF POLICE
December 3, 2015
S.S. ANANDARAJA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. AND ORS.
April 6, 2015
S.S. SHRINIDHI Vs. THE STATE OF TAMIL NADU AND ORS.
August 11, 2015
S.S.KRISHNAN Vs. THE STATE OF TAMIL NADU
December 9, 2015
S.S.M. TRADERS Vs. THE COMMERCIAL TAX OFFICER
April 13, 2015
S.SAPNA Vs. THE BRANCH MANAGER
December 2, 2015
S.SELVA KUMAR Vs. STATE
April 21, 2015
S.T. CHANDRAMOHAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
January 5, 2015
S.THUKKAMUTHU Vs. MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
November 23, 2015
S.UDAYAN Vs. THE SUPERINTENDENT OF POLICE
December 4, 2015
S.V. KUMAR Vs. VIMALA
October 6, 2015
S.V.D. JEEVANAND Vs. NIC ARTS AND ORS.
August 13, 2015
S.V.R. SAROJA AND ORS. Vs. S.V. MATHAPRASAD AND ORS.
February 16, 2015
S.V.S. EDUCATIONAL AND SOCIAL SERVICE TRUST Vs. THE UNDER SECRETARY, DEPARTMENT OF AYURVEDA, YOGA & NATUROPATHY UNANI, SIDDHA & HOMEOPATHY (AYUSH), GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND WELFARE AND ORS.
January 6, 2015
SABITHA BANU Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
December 14, 2015
SADASIVAM Vs. STATE OF TAMIL NADU AND ORS.
March 23, 2015
SADASIVAM Vs. KASILINGAM AND ORS.
March 12, 2015
SADASIVAN Vs. STATE
March 17, 2015
SADAYAN AND ORS. Vs. PARAMASIVAM AND ORS.
April 22, 2015
SADISHKUMAR AND ORS. Vs. THE STATE
January 30, 2015
SAEHAN STAMPING PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-IV
April 16, 2015
SAGAYARAJ Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT , CHENNAI-9 ; COMMISSIONER OF POLICE, CHENNAI ; INSPECTOR OF POLICE, M3 PUZHAL POLICE STATION, CHENNAI
March 31, 2015
SAHELI EXPORT PRIVATE LIMITED Vs. MINISTRY OF NEW AND RENEWALABLE ENERGY; INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED
March 17, 2015
SAI CATERERS Vs. THE THE STATION DIRECTOR, NUCLEAR POWER CORPORATION OF INDIA LTD. AND ORS.
February 12, 2015
SAI CATERERS Vs. STATION DIRECTOR, NUCLEAR POWER CORPORATION OF INDIA LTD ; MANAGER (HR-ER- & ENGINEER IN CHARGE NUCLEAR POWER CORPORATION OF INDIA LTD
March 18, 2015
SAIBUDEEN Vs. TAMIL NADU WAKF BOARD AND ORS.
August 19, 2015
SAISUDHIR INFRASTRUCTURES LTD. AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.
March 18, 2015
SAJJAN DEVI MEHTA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 11, 2015
SAKTHI GAS AGENCY Vs. UNION OF INDIA
March 4, 2015
SAKTHI GOPALAKRISHNAN AND ORS. Vs. MYLATHAL AND ORS.
December 22, 2015
SAKTHI INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 30, 2015
SAKTHIKUMAR Vs. THE SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ORS.
April 13, 2015
SAKTHIKUMAR Vs. STATE
November 30, 2015
SAKTHIVEL Vs. STATE
February 4, 2015
SAKTHIVEL Vs. STATE
November 24, 2015
SAKTHIVEL Vs. STATE
January 9, 2015
SAKTHIVEL Vs. STATE
June 29, 2015
SAKTHIVEL Vs. GOVINDAMMAL AND ORS.
October 28, 2015
SAKUNTHALA Vs. CHINNAPONNU AND ORS.
January 29, 2015
SAKUNTHALA Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
September 15, 2015
SALEEMA BEEVI Vs. A JAFFER SAIT
June 8, 2015
SALEM TOLLWAYS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
February 12, 2015
SALOMI AND ORS. Vs. RAJAMANI
June 30, 2015
SAMBANDAM AND ORS. Vs. STATE
October 14, 2015
SAMBAR @ SHANMUGAM Vs. STATE
August 6, 2015
SAMBOORNAMMAL Vs. STATE OF TAMIL NADU AND ORS.
February 12, 2015
SAMEER KUMAR SHARMA Vs. GOVERNMENT OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS; ASSISTANT COMMISSIONER; ROTARY CLUB OF MADRAS
September 16, 2015
SAMI NADAR Vs. JOHNSON MOSES
July 31, 2015
SAMI RAJ, MINOR RESPONDENTS 2 AND 3 ARE REPRESENTED BY THEIR MOTHER AND NATURAL GUARDIAN, THE FIRST RESPONDENT HEREIN SOUNDARAVALLIAMMAL (SINCE DECEASED) Vs. S. NEELAVATHY
July 28, 2015
SAMPATH KUMAR Vs. THE STATE
January 28, 2015
SAMSUL HUDA Vs. MAHAMADA BEEVI AND OTHERS
October 15, 2015
SAMSUL HUDA Vs. MAHAMADA BEEVI AND ORS.
October 15, 2015
SAMUTHIRAM Vs. THE STATE
October 1, 2015
SAMUTHIRAPANDI Vs. RAMAKRISHNAN AND ORS.
October 28, 2015
SANCHAR NIGAM ASSOCIATION OF TELECOM Vs. UNION OF INDIA
March 26, 2015
SANCHETI MOTORS LTD. Vs. THE INCOME TAX OFFICER, COMPANY WARD I(3)
February 18, 2015
SANCO TRANS LIMITED Vs. THE COMMISSIONER OF CUSTOMS SEA PORT/IMPORTS CUSTOMS HOUSE
June 11, 2015
SANGEETHA Vs. A. RAJA
March 3, 2015
SANGEETHA ENTERPRISES Vs. THE ASSISTANT COMMISSIONER (CT)
September 25, 2015
SANGILIPANDI Vs. STATE OF TAMIL NADU
October 7, 2015
SANJAY SINGH Vs. THE STATE AND ORS.
June 30, 2015
SANJEEV NARULA AND ORS. Vs. STATE AND ORS.
June 26, 2015
SANKARANARAYANAN Vs. PONNUSAMY
June 23, 2015
SANKARAPANDIAN Vs. STATE
January 13, 2015
SANMAR SPECIALITY CHEMICALS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 18, 2015
SANTHA Vs. ANJALI DEVI
September 11, 2015
SANTHANA MERCY Vs. SECRETARY, GOVERNMENT OF TAMILNADU
September 2, 2015
SANTHANALAKSHMI AND ORS. Vs. R. JANANI
April 10, 2015
SANTHANAM AND ORS. Vs. STATE
September 2, 2015
SANTHIRAKANI AND ORS. Vs. VIJAYA AND ORS.
March 30, 2015
SANTHOSH Vs. INSPECTOR OF POLICE
September 2, 2015
SARALA Vs. STATE OF TAMIL NADU
March 23, 2015
SARALA VASU AND ORS. Vs. BELAIR CORPORATION PRIVATE LIMITED AND ORS.
July 1, 2015
SARAN ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
October 15, 2015
SARANYA Vs. STATE OF TAMIL NADU AND ORS.
November 6, 2015
SARASU Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE
August 18, 2015
SARASWATHI Vs. P.S. SWARNALATHA
March 12, 2015
SARASWATHI AMMAL AND ORS. Vs. G. DURAIRAJ
June 15, 2015
SARATHBABU Vs. STATE
October 28, 2015
SARAVANA GLOBAL ENERGY LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
October 16, 2015
SARAVANA KUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
January 21, 2015
SARAVANA TRANSPORTS Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
August 11, 2015
SARAVANAKUMAR Vs. N KARTHIKEYAN
July 8, 2015
SARAVANAN Vs. STATE
June 11, 2015
SARAVANAN Vs. STATE
February 10, 2015
SARAVANAN Vs. STATE
August 17, 2015
SARAVANAN Vs. STATE
September 30, 2015
SARAVANAN RAVI Vs. STATE
October 13, 2015
SARFARRAZ ALI A.S.Y. Vs. SAVEETHA SCHOOL OF LAW
September 9, 2015
SARNITA COMPACTORS PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.
October 8, 2015
SARO INTERNATIONAL FREIGHT SYSTEM Vs. COMMISSIONER OF CUSTOMS
December 8, 2015
SAROJA AND ORS. Vs. P. ARUMUGAM AND ORS.
September 1, 2015
SAROJA AND ORS. Vs. THE STATE
April 22, 2015
SAROJA CHANDRASEKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
July 15, 2015
SAROJINI AND ORS. Vs. NANJAKKAL AND ORS.
June 26, 2015
SASIKALA Vs. THE DISTRICT COLLECTOR AND ORS.
March 17, 2015
SASIKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
March 30, 2015
SASIKUMAR Vs. STATE AND ORS.
June 4, 2015
SATHIS Vs. STATE
March 10, 2015
SATHIYARAJ Vs. INSPECTOR OF POLICE
September 30, 2015
SATHYAMANGALAM AGRICULTURAL PRODUCERS COOP. MARKETING SOCIETY LTD. Vs. CESTAT
August 7, 2015
SATYASEELAN Vs. THE COMMISSIONER OF EXCISE AND ORS.
December 18, 2015
SCHWAN-STABILO SCHWANHAEUSSER GMBH & CO. Vs. LUXOR WRITING INSTRUMENTS PVT. LTD.
June 24, 2015
SECRETARY DEPARTMENT OF AYURVEDA YHOGA Vs. S V S EDUCATIONAL
August 17, 2015
SECRETARY TO GOVERNMENT Vs. S MUTHUCHAMY PANDIAN
November 4, 2015
SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, DEPARTMENT OF SCHOOL EDUCATION & LITERACY AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 27, 2015
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. C. YATHEESHVARAN
September 11, 2015
SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS Vs. G PARTHIBAN
October 16, 2015
SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE; ASSISTANT COMMISSIONER OF POLICE; INSPECTOR OF POLICE Vs. C MUTHUPANDIAN @ MUTHUPANDI
November 17, 2015
SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT; DIRECTOR OF SURVEY AND SETTLEMENT,; ASSISTANT DIRECTOR OF SURVEYS, SURVEY AND LAND RECORDS Vs. C DURAIRAJU
April 28, 2015
SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, PUDUCHERRY; CHAIRMAN, CENTRALIZED ADMISSION COMMITTEE (CENTAC), PUDUCHERRY ENGINEERING COLLEGE CAMPUS, PUDUCHERRY; CONVENOR, CENTRALIZED ADMISSION COMMITTEE, PUDUCHERRY UNION TERRITORY Vs. MINOR R NANDHINI
October 1, 2015
SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS. Vs. V. RADHAKRISHNAN
June 3, 2015
SECRETARY TO GOVERNMENT; PAY AND ACCOUNTS OFFICER Vs. T BABU
March 31, 2015
SECRETARY, RAJAPALAYAM RAJUS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION AND ORS
February 24, 2015
SECRETARY, TRANSPORT DEPARTMENT, SECRETARIAT Vs. K A PADMAVATHI; MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION
August 5, 2015
SECURSYS TECHNOLOGIES (P) LTD. Vs. IVRCL LIMITED
February 9, 2015
SEENU Vs. STATE
September 4, 2015
SEERANGAN AND ORS. Vs. MURUGAN
September 18, 2015
SEETHA Vs. THE DISTRICT COLLECTOR AND ORS.
February 10, 2015
SEETHA Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE SALEM CITY
July 13, 2015
SEETHALAKSHMI Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT
July 8, 2015
SEKAR Vs. COMMISSIONER OF POLICE, THOOTHUKUDI DISTRICT, THOOTHUKUDI AND OTHERS
December 4, 2015
SEKAR AND ORS. Vs. STATE
September 23, 2015
SELECT & CO. Vs. THE COMMERCIAL TAX OFFICER
March 24, 2015
SELLA PAPPA AND ORS. Vs. C. JAYARAMAN
September 8, 2015
SELLADURAI Vs. STATE
October 5, 2015
SELLAMUTHU DEVAR FILMS Vs. NIC ARTS; CHIMBU CINE ARTS; GEMINI COLOR LABORATORIES
August 13, 2015
SELLAPAGOUNDER Vs. SAMIYAPPAN AND ORS.
October 29, 2015
SELLAPPA GOUNDER Vs. PALANISAMI AND ORS.
October 6, 2015
SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
July 24, 2015
SELVAKUMAR Vs. STATE AND ORS
September 30, 2015
SELVAM Vs. THE STATE
January 27, 2015
SELVAM AND ORS. Vs. STATE
August 18, 2015
SELVARAJ Vs. INSPECTOR OF POLICE, KAVARAPETTAI POLICE STATION
February 4, 2015
SELVARAJ Vs. M.ASAITHAMBI
February 25, 2015
SELVARAJ Vs. RAVICHANDRAN AND ORS.
April 28, 2015
SELVARAJ AND ORS. Vs. STATE
April 17, 2015
SELVARAJU Vs. THE DISTRICT REVENUE OFFICER, THANJAVUR DISTRICT AND ORS.
September 9, 2015
SELVARATHINATHAMMAL Vs. R. RAJESWARI
July 2, 2015
SELVASUBRAMANIAM Vs. SUBBURATHINAM
March 25, 2015
SELVI Vs. STATE OF TAMIL NADU AND ORS.
June 30, 2015
SELVI Vs. STATE
October 29, 2015
SELVI G. PADMAVATHY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
September 7, 2015
SELVI NIVETHA B Vs. VICE CHANCELLOR; GOVERNING COUNCIL; CHAIRMAN STANDING ACADEMIC BOARD
September 25, 2015
SELVINTH GNANESH JOSHUA Vs. LABOUR OFFICER - III
January 21, 2015
SEMBU HARINATH Vs. THE DEPUTY GENERAL MANAGER
January 20, 2015
SENATHI NA.VENKITASALAPATHI AYYER & SONS PRIVATE TRUST Vs. INDHUMATHI AND ORS.
February 5, 2015
SENGODAN Vs. MANICKAM
January 28, 2015
SENIOR REGIONAL MANAGER Vs. DISTRICT COLLECTOR; JOINT CHIEF CONTROLLER OF EXPLOSIVES; S SANKAR RAMAN; LALITHA SETHURAMAN
September 9, 2015
SENTHIL Vs. STATE
March 19, 2015
SENTHIL Vs. INSPECTOR OF POLICE, S S COLONY POLICE STATION
March 31, 2015
SENTHIL @ GOWTHAMAN Vs. STATE
October 1, 2015
SENTHIL ALIAS KADAL SENTHIL Vs. STATE
November 24, 2015
SENTHIL ANDAVAR Vs. MUTHUMARI AND ORS.
June 17, 2015
SENTHIL KUMAR Vs. SHANKAR
February 3, 2015
SENTHILKUMAR Vs. STATE
August 19, 2015
SENTHILKUMAR Vs. RANJANA DEVI
August 17, 2015
SENTHILKUMARI Vs. STATE OF TAMIL NADU
September 16, 2015
SENTHILNATHAN Vs. THE INSPECTOR OF POLICE
April 1, 2015
SESA STERLITE LTD. Vs. THE UNION OF INDIA AND ORS.
February 5, 2015
SESA STERLITE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2015
SESA STERLITE LTD. Vs. UNION OF INDIA
April 15, 2015
SESCOT SHEET METAL WORKS LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
March 20, 2015
SESHASAYEE INDUSTRIES LTD. AND ORS. Vs. PATEL ROADWAYS (P) LTD.
June 23, 2015
SETHU BASKARAN @ NAGU; MUTHAMMAL Vs. STATE
August 14, 2015
SETHULINGAM AND ORS. Vs. THE STATE
April 9, 2015
SETTHU Vs. THE STATE OF TAMILNADU AND ORS.
August 10, 2015
SEVEN ARTS FILMS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 7, 2015
SEVEN HILLS MEDTECH SYSTEMS Vs. COMMERCIAL TAX OFFICER, AMMAINDAKARAI ASSESSMENT CIRCLE, DAWLATH TOWERS
December 17, 2015
SEYADHU BEEDI COMPANY REGISTERED FIRM, (REGD. NO. 26/55) Vs. T. LINGADURAI
April 16, 2015
SHAGUL HAMMED Vs. MOHAMMED HUSSAIN AND ORS.
February 18, 2015
SHAIK NOORUDEEN Vs. A. AZIZUL KARIM AND ORS.
October 29, 2015
SHAJAHAN BEGAUM Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
August 19, 2015
SHAKUNTHALA Vs. THE STATE AND ORS.
March 19, 2015
SHAKUNTHALA Vs. R GOVINDAN; R GOVINDASAMY NAIDU
December 15, 2015
SHALIMAR TANNING COMPANY Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
October 13, 2015
SHAMNAD BASHEER Vs. UNION OF INDIA AND ORS.
March 10, 2015
SHAN HOLIDAY INN PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
September 21, 2015
SHANMUGA Vs. RUKMANI
January 12, 2015
SHANMUGA ARTS SCIENCE AND TECHNOLOGY RESEARCH ACADEMY Vs. THE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND ORS.
January 9, 2015
SHANMUGAM Vs. THE SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU (HOME) PROHIBITION AND EXCISE DEPT. AND ORS.
March 31, 2015
SHANMUGAM Vs. STATE
October 1, 2015
SHANMUGAM Vs. BANUMATHI
July 13, 2015
SHANMUGAM Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE; ASSISTANT COMMISSIONER; INSPECTOR HINDU RELIGIOUS AND CHARITABLE; M KOTHANDAPANI; A PAZHANI; A RAMALINGAM; R SAMBASIVAM; R VISWANATHAN; S SUNDARAM; G RENGANATHAN; K SADIYAN; M KONORI GOUNDER; PICHAI GOUN
March 24, 2015
SHANMUGAM AND ORS. Vs. THE CHILD TRUST AND ORS.
January 23, 2015
SHANMUGAM CHETTIAR Vs. THE JOINT COMMISSIONER-CUM-EXECUTIVE OFFICER, ARULMIGHU DHANDAYUTHAPANI SWAMY THIRUKOIL
May 14, 2015
SHANMUGANANDA BAJANAI MUTT AND ORS. Vs. SHANMUGANANDA BAJANI MUTT AND ORS.
March 31, 2015
SHANMUGANATHAN Vs. T.M.ARUNKANNAN
December 3, 2015
SHANMUGAPRIYA Vs. K. JEGATHEESWARAN
September 7, 2015
SHANMUGASUNDARAM Vs. THE STATE
January 12, 2015
SHANMUGASUNDARAM Vs. N.JEYAPANDIAN
December 4, 2015
SHANMUGAVADIVEL AND ORS. Vs. THE SUPERINTENDENT OF POLICE, THENI DISTRICT AND ORS.
June 3, 2015
SHANMUGHA MUDALIAR Vs. KRISHNASAMY MUDLIAR
January 27, 2015
SHANMUGHAM AND ORS. Vs. VELLAIYAPPA GOUNDER AND ORS.
October 29, 2015
SHANMUGHASUNDARAM Vs. SIVASANKAR
February 5, 2015
SHANTHA Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR & DISTRICT MAGISTRATE VELLORE DISTRICT
July 13, 2015
SHANTHA SRINIVASAN Vs. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
April 30, 2015
SHANTHAMMAL Vs. E. NARAYANASWAMY AND ORS.
February 2, 2015
SHANTHI Vs. STATE
April 20, 2015
SHANTHI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
September 1, 2015
SHANTHI Vs. GOVERNMENT OF TAMIL NADU
August 14, 2015
SHANTHI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
July 20, 2015
SHANTHI AND ORS. Vs. M. MASANAM
March 17, 2015
SHANTHI HATCHERIES Vs. DIRECTOR GENERAL OF INCOME TAX
October 27, 2015
SHARATH SRINIVAS Vs. UNION OF INDIA AND ORS.
March 25, 2015
SHARMILA Vs. RICH SOURCE INTERNATIONAL AND ORS.
March 24, 2015
SHARMILA Vs. M. IRENE MANOHAR AND ORS.
February 4, 2015
SHARPUDHIN AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
June 12, 2015
SHEIK MOHAMED ALI MOSQUE Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
July 10, 2015
SHEIK MOHAMMED RAFIQUE AHMED Vs. JT./ADDL. C.C., AIRPORT
November 24, 2015
SHEJINDEV C. Vs. THE CONTROLLER OF EXAMINATIONS
December 8, 2015
SHENBAGAVALLI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
January 9, 2015
SHENBAGAVALLI Vs. STATE
August 18, 2015
SHESHA KARTHIK Vs. STATE AND ORS.
April 30, 2015
SHEVVAPET SOWRASHTRA SANGAM Vs. SAROJA
November 25, 2015
SHIVAJI RAO GAIKWAD Vs. VARSHA PRODUCTIONS
February 3, 2015
SHOLAVANDAN CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. DEPUTY COMMISSIONER OF LABOUR AND ORS.
February 10, 2015
SHREE ASSOCIATES Vs. THE COMMERCIAL TAX OFFICER, TALLAKULAM ASSESSMENT CIRCLE
August 19, 2015
SHRI KUPPAYANNA SWAMY AGENCY Vs. THE COMMERCIAL TAX OFFICER
June 26, 2015
SHRI RAMALINGA MILLS LTD. Vs. CESTAT, CHENNAI
August 12, 2015
SHRUSHTHI PLASTICS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
June 25, 2015
SHUBU REALITY (SOUTH) PVT LTD Vs. ITTOOP T MALLIYEKEL; SUPER WIND PROJECT (PVT) LTD ; VASANTHA; M NELLAIAPPAN; CHIEF ENGINEER AND OTHERS
July 22, 2015
SHUNMUGAM Vs. BHARATHI
July 28, 2015
SHYAMLAL BACHANI AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (AIRPORT & AIR CARGO) INTEGRATED CARGO COMPLEX AND ORS.
July 3, 2015
SIDDHARTH SURYANARAYAN Vs. UNION OF INDIA AND ORS.
February 26, 2015
SIEMENS LIMITED Vs. PRINCIPAL SECRETARY, INDUSTRIES DEPARTMENT AND ORS.
January 30, 2015
SILAMBARASAN Vs. SUNDHARI
December 4, 2015
SIMS METAL MANAGEMENT LIMITED Vs. SABARI EXIM PRIVATE LIMITED
April 30, 2015
SINGARA NILGIRI PLANTATION CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 2015
SINGARAM CHETTIYAR Vs. THE DISTRICT REVENUE OFFICER, PUDUKKOTTAI AND ORS.
July 1, 2015
SINGARAM PILLAI AND ORS. Vs. ANGAMMAL
October 9, 2015
SINGARAVELU UDAYAR Vs. BALAGURUSAMY AND ORS.
March 31, 2015
SIR M.CT. MUTHAIAH CHETTIAR HR. SEC. SCHOOL TEACHING AND NON-TEACHING STAFF ASSOCIATION AND ORS. Vs. SIR M.CT. MUTHAIAH CHETTIAR HR. SEC. SCHOOL AND ORS.
December 1, 2015
SITARAM GOEL AND ORS. Vs. STATE AND ORS.
June 25, 2015
SIVA Vs. STATE
October 5, 2015
SIVAGAMI Vs. SONAIMUTHU
August 10, 2015
SIVAKUMAR Vs. STATE
July 31, 2015
SIVAKUMAR Vs. STATE
October 9, 2015
SIVAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
March 17, 2015
SIVAKUMAR AND ORS Vs. STATE
September 1, 2015
SIVAKUMAR AND OTHERS Vs. STATE
December 17, 2015
SIVALINGAM AND ORS. Vs. MANGAI ALIAS MANGAMMAL AND ORS.
February 18, 2015
SIVALINGRAM Vs. STATE
October 6, 2015
SIVAN AND ORS. Vs. STATE
October 8, 2015
SIVANANDAM Vs. CHINNASAMY AND ORS.
October 27, 2015
SIVANANTHAM Vs. STATE
February 3, 2015
SIVANESAN & CO. Vs. KANCHAN HOME APPLIANCES AND ORS.
March 17, 2015
SIVAPRAKASAM Vs. VENKATESAN
July 8, 2015
SIVARAMA THEVAR Vs. NARASUS SPINNING MILLS OFFICE
June 30, 2015
SIVARAMAN AND ORS. Vs. SUBRAMANIYAN AND ORS.
January 21, 2015
SIVASHANKAR Vs. THE STATE
July 31, 2015
SIVASUBRAMANIAM Vs. STATE
February 23, 2015
SLO INDUSTRIES LIMITED Vs. UNION OF INDIA AND ORS.
January 8, 2015
SNC POWER CORPORATION (P) LTD Vs. BHARAT HEAVY ELECTRICALS LTD
September 11, 2015
SNEHA CORPORATION Vs. FOUNTAIN CONSUMER APPLIANCES COMPANY
October 7, 2015
SOLAMALI ENTERPRISES AND ORS. Vs. THE TAMIL NADU STATE
September 23, 2015
SOLOMON THANGARAJ Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND ORS.
October 1, 2015
SOLOMONRAJ Vs. REVATHY AND ORS.
March 17, 2015
SOLVENTS AND CHEMICALS Vs. COMMERCIAL TAX OFFICER (FAC)
December 18, 2015
SOMASUNDARAM Vs. RAJESWARI AND ORS.
September 1, 2015
SOMNATH PAL Vs. THE INTELLIGENCE OFFICER
May 13, 2015
SOONDAN Vs. SELLAKKANNU AMBALAM
October 30, 2015
SOORYA WEAVERS Vs. J.P. ANTHONY RAJ
February 23, 2015
SORATTAIYAN Vs. THE STATE
January 9, 2015
SOSAMMA MATHEN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, REVENUE DEPARTMENT AND ORS.
August 18, 2015
SOUNDARARAJA MILLS LIMITED AND ORS. Vs. GAIL (INDIA) LIMITED
September 9, 2015
SOUNDARARAJAN AND ORS. Vs. STATE
June 3, 2015
SOUNDARARAJAN AND ORS. Vs. STATE
August 12, 2015
SOUTH INDIA STRUCTURAL CORPORATION LTD. Vs. THE DY. COMMISSIONER OF WEALTH TAX
March 10, 2015
SOUTHERN AGRIFURNACE INDUSTRIES (P) LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
October 6, 2015
SOUTHERN PROPERTIES & PROMOTERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2015
SOUTHERN SIZING MILLS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE I
March 18, 2015
SOUTHERN TRAVELS Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2015
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST Vs. THE JOINT COMMISSIONER HR & CE DEPARTMENT, MADURAI AND ORS.
September 23, 2015
SPECIAL TAHSILDAR OUTER RING ROAD PROJECT Vs. SARASWATHI; R PALAYAM
August 10, 2015
SPECIAL TAHSILDAR Vs. L R RAVI PRASAD AND OTHERS
October 29, 2015
SPECIAL TAHSILDAR (L A) NEIGHBOURHOOD SCHEME SALEM Vs. MANNU
August 3, 2015
SPECIAL TAHSILDAR (LA), ADI-DRAVIDAR WELFARE, ARUPPUKOTTAI Vs. GANESAN
March 12, 2015
SPECIAL TAHSILDAR(L A ) Vs. PETCHIAMMAL; V PAULCHAMY; STATE OF TAMIL NADU AND OTHERS
September 9, 2015
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. A P RANGA RAO
August 13, 2015
SPECIAL THASHILDAR Vs. KALIMUTHU; DEFENCE ESTATE OFFICER
September 29, 2015
SPECTRASOFT TECHNOLOGIES PRIVATE LIMITED Vs. STATE
March 27, 2015
SRA SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS, CHENNAI
March 27, 2015
SREE ANNAPOORNA HOSPITALITY SERVICES PVT. LIMITED Vs. THE COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX
April 1, 2015
SREE DURGA METAL & ALLOYS Vs. THE ASSISTANT COMMISSIONER (CT)
October 15, 2015
SREE FOUNDATION Vs. THE TAX RECOVERY OFFICER-I, COMPANY RANGE I AND ORS.
October 13, 2015
SREE GOKULAM CHIT & FINANCE CO. (P) LTD. Vs. S. SHANTHI
November 20, 2015
SREE GOKULAM CHITS AND FINANCE COMPANY PRIVATE LIMITED Vs. A.P. KUMAR
March 3, 2015
SREE KUMAR ENGINEERING WORKS Vs. THE ASSISTANT COMMISSIONER (CT)
February 9, 2015
SREE VADIVAMBIGAI GINNING INDUSTRIES PVT. LTD. AND ORS. Vs. TAMIL NADU MERCANTILE BANK LIMITED
April 28, 2015
SREE VISHNU ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE
June 18, 2015
SRI AGENCY Vs. THE COMMERCIAL TAX OFFICER
April 9, 2015
SRI AMBAL BLUE METALS (INDIA) PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.
May 14, 2015
SRI BAKGYAM ENGINEERING CORPORATION Vs. THE DEPUTY COMMERCIAL TAX OFFICER
December 16, 2015
SRI BALA & COMPANY AND ORS. Vs. A.R. BROTHERS
February 23, 2015
SRI BALAJI ENTERPRISES Vs. THE DEPUTY COMMERCIAL TAX OFFICER (FAC), ARAKKONAM ASSESSMENT CIRCLE
April 24, 2015
SRI DEVI Vs. THE SECRETARY TO TAMIL NADU GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
December 14, 2015
SRI KALIAPPA CHARITABLE TRUST AND ORS. Vs. PANKAJAM AND ORS.
September 22, 2015
SRI KRISHNA SMELTERS (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
October 29, 2015
SRI LAKSHMI GRANITES AND TILES Vs. THE ASSISTANT COMMISSIONER
February 6, 2015
SRI MANAKULA VINAYAGA EDUCATIONAL TRUST AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, SPECIAL POLICE ESTABLISHMENT, ANTI CORRUPTION BUREAU AND ORS.
July 31, 2015
SRI RAJA VINAYAGAR MILLS Vs. CESTAT, CHENNAI
September 4, 2015
SRI RATNA ELECTRICALS Vs. THE ASSISTANT COMMISSIONER (CT), SHOLAVARAM ASSESSMENT CIRCLE
August 25, 2015
SRI RENGANATHASWAMY Vs. P.K.THOPPULAN CHETTIAR RAMANUJA KOODAM ANNADHANA TRUST
December 9, 2015
SRI SAIRAM EXPORTS Vs. REGISTRAR, CESTAT, CHENNAI
October 1, 2015
SRI THIRUMALAI TRADERS Vs. THE COMMERCIAL TAX OFFICER (MAIN)
April 28, 2015
SRI VARI BALAJI FINANCIERS Vs. R. SUBBULAKSHMI
February 25, 2015
SRI VENUGOPALASWAMY TEMPLE Vs. K.T. SIVASUNDARARAJAN AND ORS.
January 29, 2015
SRI VINAYAKA AGENCIES Vs. THE COMMERCIAL TAX OFFICER
March 23, 2015
SRIDHAR AND ORS. Vs. CHANDRA PRIYA
June 17, 2015
SRINIVASA STEEL Vs. THE JOINT COMMISSIONER (CT) AND ORS.
August 10, 2015
SRIRAM LODGE Vs. COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM AND ORS.
October 15, 2015
SRIRANGAM COOPERATIVE BUILDING SOCIETY LIMITED Vs. N. SRINIVASAN
September 29, 2015
SSS TRADERS Vs. THE COMMERCIAL TAX OFFICER
September 29, 2015
ST MICHAEL HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER; ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
November 16, 2015
ST. GEORGES CATHEDRAL TRUST Vs. V. DEVASAHAYAM AND ORS.
September 21, 2015
ST. INFANT JESUS THERESAS PARISH CHURCH, KANDANVILAI Vs. S. VIAGAPPAN
September 9, 2015
ST. MARYS KALMANE & AREKAL ESTATES Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
December 2, 2015
STATE Vs. A. KUDDUS
April 20, 2015
STATE Vs. THE LEPROSY MISSION (TLM) AND ORS.
April 13, 2015
STATE Vs. K.P. SANKAR AND ORS.
August 12, 2015
STATE Vs. R. PARTHASARATHY
April 7, 2015
STATE Vs. SEETHARAMAN
March 3, 2015
STATE Vs. KUTTY
June 18, 2015
STATE Vs. S. SUBRAMANIAN
July 22, 2015
STATE Vs. K.N. RAMESH BABU
April 27, 2015
STATE Vs. G.P. ANILKUMAR
June 10, 2015
STATE Vs. S. KANNAN AND ORS.
February 2, 2015
STATE Vs. RAJAMANICKAM AND ORS.
January 30, 2015
STATE Vs. V.R. MURALI
February 25, 2015
STATE Vs. G. NAMASIVAYAM AND ORS.
March 16, 2015
STATE Vs. G.K. MURALIKISHNA AND ORS.
April 27, 2015
STATE Vs. MARIMUTHU
October 9, 2015
STATE Vs. RAMESH; SELVAM; ALEXANDAR; MANUVEL; MANICKAM; ANTONY
August 13, 2015
STATE Vs. BALAMURUGAN @ BALU; SANGILIPANDI; DURAI @ CHINNADURAIPANDIAN
August 14, 2015
STATE Vs. S RAMAN; S LAKSHMANAN
August 10, 2015
STATE Vs. R GOVINDASAMY
October 16, 2015
STATE Vs. S YAMUNA BAI
October 27, 2015
STATE Vs. MURUGAN
August 17, 2015
STATE Vs. NAGARAJAN; MAHALINGAM; BALAKRISHNAN; RAJKUMAR
August 17, 2015
STATE Vs. P RAMASAMY
August 6, 2015
STATE Vs. SUBBURU @ SUKKIRIYAN @ SUBRAMANIAM; MURUGAN @ BANK MURUGAN; SELVARAJ
August 19, 2015