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Case Index
Title
Date
A.C.I.T. Vs. DLF INFO CITY DEVELOPERS (KOLKATA) LTD.
January 5, 2015
A.C.I.T. Vs. DURGA KRISHNA STORE
January 27, 2015
A.C.I.T. Vs. SELVEL MEDIA SERVICES (P) LTD.
January 23, 2015
A.C.I.T. Vs. H.V. WILLIAMS & CO.
January 30, 2015
A.C.I.T. Vs. SHELL EXTRUDERS
January 9, 2015
A.C.I.T. Vs. THE SURAT VANKAR SAHAKARI SANGH LTD.
January 16, 2015
A.C.I.T. Vs. NITROCHEM INDIA PVT. LTD.
January 16, 2015
A.C.I.T. Vs. RAVINDRA M. AGRAWAL
January 30, 2015
A.C.I.T. Vs. KAPIL BRIJ MOHAN
February 2, 2015
A.C.I.T. Vs. GUJARAT INFO PETRO LTD.
February 6, 2015
A.C.I.T. Vs. HONDA R & D (INDIA) PVT. LTD.
January 29, 2015
A.C.I.T. Vs. KAY KAY ROYAL APARTMENTS PVT. LTD.
January 16, 2015
A.C.I.T. Vs. BADVE ENGINEERING LTD.
January 22, 2015
A.C.I.T. (OSD) Vs. PARIKH ENTERPRISES PVT. LTD.
January 16, 2015
A.C.I.T. (OSD) AND ORS. Vs. SAFAL ENGINEERS & ASSOCIATES AND ORS.
January 30, 2015
A.C.I.T.-6 Vs. SUPER HOUSE LEATHER LTD.
January 13, 2015
A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. LTD. Vs. DCIT
January 2, 2015
ABDUL HAKIM KHAN Vs. INCOME TAX OFFICER
January 9, 2015
ACIT Vs. ISG ESTATE (P) LTD.
January 23, 2015
ACIT Vs. SHASHI PURI
January 23, 2015
ACIT Vs. H.L. MALHOTRA & CO. PVT. LTD.
January 23, 2015
ACIT Vs. NUBERG ENGINEERING LTD.
January 27, 2015
ACIT Vs. B.R. ARORA & ASSOCIATES (P) LTD.
January 13, 2015
ACIT Vs. ANAND & ANAND
January 13, 2015
ACIT Vs. SHIVAANSH ADVERTISING & PUBLICATIONS PVT. LTD.
August 14, 2015
ACIT Vs. HOTEL KAMAL P. LTD.
January 2, 2015
ACIT Vs. BEDMUTHA INDUSTRIES LTD.
January 29, 2015
ACIT Vs. THE LAXMI CO-OPERATIVE BANK LTD.
January 19, 2015
ACIT Vs. THE NASHIK MERCHANTS CO-OP. BANK LTD.
January 19, 2015
ACIT Vs. GUJARAT SPICES AND OILSEEDS GROWERS CO-OP. UNION LTD.
January 23, 2015
ACIT Vs. TUSHAR HARJIBHAI GHELANI
January 9, 2015
ACIT AND ORS. Vs. MANOJ MARKETING PVT. LTD. AND ORS.
January 30, 2015
ACIT AND ORS. Vs. SANJAY DANCHAND GHODAWAT (INDL.) AND ORS.
January 30, 2015
ACIT AND ORS. Vs. RAM NARAYAN KALRA
August 14, 2015
ACIT TDS Vs. APOLLO DKV INSURANCE CO. LTD.
January 12, 2015
ACIT, CENTRAL CIRCLE-13 Vs. RUSSIAN TECHNOLOGY CENTRE PVT. LTD.
January 19, 2015
ACIT-1 Vs. ALLIED EXIMS
February 6, 2015
ACIT-III Vs. RAJA CHKRAVARTY
February 6, 2015
ADANI ENTERPRISES LTD. Vs. ADDL. C.I.T.
January 30, 2015
ADANI WILMAR LIMITED Vs. DCIT
February 6, 2015
ADAR POONAWALLA AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX AND ORS.
January 30, 2015
ADIT, INTERNATIONAL TAXATION Vs. EXPRESS DRILLING SYSTEMS LLC
January 9, 2015
ADVANCE INDIA PROJECTS LTD. Vs. ASSISTANT CIT
August 14, 2015
AGLODIYA DIAMONDS SHAHIBAUG SHOPPING CENTRE Vs. I.T.O.
January 9, 2015
AJAYKUMAR J. PATEL Vs. DY. COMMISSIONER OF INCOME TAX
January 16, 2015
AMERIPRISE INDIA PVT. LTD. Vs. ACIT
August 14, 2015
ANAND TRANSPORT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
August 14, 2015
ANANT VALLAVDAS MEHTA Vs. INCOME TAX OFFICER
January 9, 2015
ANCHAL AGRO CHILLERS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
January 30, 2015
ANDHRA PRADESH POLLUTION CONTROL BOARD Vs. THE DIT (EXEMPTIONS)
January 21, 2015
ANIL BHANSALI Vs. INCOME TAX OFFICER
January 21, 2015
ANIL KUMAR GUPTA AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 30, 2015
ANILKUMAR ARJUNDAS SHARDA Vs. INCOME TAX OFFICER
February 6, 2015
ANILKUMAR BABULAL KATARIYA Vs. THE INCOME TAX OFFICER
January 21, 2015
APPROVA SYSTEMS PVT. LTD. Vs. CIT(A)-IT/TP
January 13, 2015
ARDEE INFRASTRUCTURE PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 15, 2015
ARMY WELFARE PLACEMENT ORGANIZATION Vs. D.I.T. (EXEMPTIONS)
January 22, 2015
ARNAB MUKHERJEE KOLKATA Vs. I.T.O., WARD-2(1)
January 21, 2015
ARUN KAR Vs. A.C.I.T.
January 21, 2015
ARVIND GUPTA B 7/7 Vs. INCOME TAX OFFICER WARD 2(1)
January 20, 2015
ASHAPURA PROTEINS P. LTD. AND ORS. Vs. THE I.T.O. AND ORS.
January 30, 2015
ASHOKKUMAR H. KOTHARI Vs. THE I.T.O.
January 16, 2015
ASIAD DEVELOPERS AND ORS. Vs. JT. COMMISSIONER OF INCOME TAX AND ORS.
January 28, 2015
ASMITHA MICROFIN LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
January 30, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HOTEL HIMALAY
January 15, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MATADOR SERVICES
January 28, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOUR HARI MAITY AND NETAI MAITY
January 29, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A.S. JEWELLERS PVT. LTD.
January 29, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ALLIED RESINS & CHEMICALS LTD.
January 16, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GANESH PROPERTIES (P) LTD.
January 16, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANANDAMOY DAS
February 6, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHASHIKALA AGARWALA
January 7, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TALBROS ENGINEERING LTD.
January 19, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILLENNIUM PLAZA LIMITED
January 28, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VARDAAN FASHION
January 16, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEX
January 30, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREM TEXTILE INTERNATIONAL
January 30, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VISHWAK SOLUTIONS PVT. LTD.
January 30, 2015
ASST. COMMISSIONER OF INCOME TAX Vs. ESVEEAAR DISTILLERS PVT. LIMITED
January 28, 2015
ASST. COMMISSIONER OF INCOME TAX AND ORS. Vs. DHARESHWAR PROMOTERS & BUILDERS AND ORS.
January 30, 2015
ASST. DIRECTOR OF INCOME TAX Vs. HYDERABAD STUDY CIRCLE
January 30, 2015
ASSTT. CIT-1 Vs. NORTHERN TANNERY
January 16, 2015
ASSTT. CIT-6 Vs. RAJSTHAN LIQUORS PVT. LTD.
January 16, 2015
ASSTT. COMMISSIONER OF INCOME TAX Vs. VAISHYA NAGARI SAHAKARI BANK LTD.
January 12, 2015
ASSTT. COMMISSIONER OF INCOME TAX Vs. RAJAN GUHA
January 6, 2015
ASSTT. COMMISSIONER OF INCOME TAX Vs. JANAPRIYA PROPERTIES PVT. LTD.
January 19, 2015
ASSTT. COMMISSIONER OF INCOME TAX Vs. BIRENDER SINGH
February 2, 2015
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 3(1) Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD.
August 17, 2015
ASSTT. COMMISSIONER OF WEALTH TAX Vs. Y. LAVA KUMAR
August 14, 2015
ASSTT. COMMR. OF INCOME TAX Vs. PIONEER INDUSTRIES LIMITED
January 28, 2015
ASTRIX LABORATORIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
January 16, 2015
B.S. SANGWAN 4 Vs. INCOME TAX OFFICER WARD 2
January 21, 2015
BANWARILAL JHUNJHUNWALA Vs. INCOME TAX OFFICER
January 29, 2015
BARCLAYS TECHNOLOGY CENTRE INDIA PRIVATE LIMITED Vs. ACIT
January 28, 2015
BHAGERIA FINANCE AND INVESTMENT PVT. LTD. Vs. DCIT
January 16, 2015
BHUPINDER PAL SINGH SARNA Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 6, 2015
BIR BAHADUR SINGH SIJWALI Vs. INCOME TAX OFFICER, WARD 1
January 20, 2015
BSC C&C JV Vs. ACIT
January 13, 2015
CANE DEVELOPMENT COUNCIL Vs. THE INCOME TAX OFFICER
January 23, 2015
CARE INSTITUTE OF MEDICAL SCIENCES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 30, 2015
CHETAN A. SANGALE Vs. ITO (HQ) (CIB)
January 12, 2015
CHIRIPAL INDUSTRIES LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX RANGE-1
January 16, 2015
CLASSIC CONCEPTS HOME INDIA (P) LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX (TDS)
January 9, 2015
CO-OP. CANE DEVELOPMENT UNION LTD. Vs. DY. C.I.T.
January 23, 2015
CONVERGYS CUSTOMER MANAGEMENT GROUP INC. Vs. A.C.I.T.
January 28, 2015
COTTON BLOSSOM (INDIA) P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2015
CROWN ESSENTIAL OIL CO. Vs. ADDL. CIT, RANGE-8
January 20, 2015
D.C.I.T. Vs. VIDYASAGAR DONTINENI
January 28, 2015
D.C.I.T. Vs. RUNGTA MINES LTD.
February 2, 2015
D.C.I.T. Vs. ARADHANA INVESTMENT LIMITED
January 27, 2015
D.C.I.T. Vs. APEEJAY TEA LTD. AND ORS.
January 30, 2015
D.C.I.T. Vs. THE OMERGA JANTA SAHAKARI NANDED BANK LTD.
January 30, 2015
D.C.I.T. Vs. DIAMINES & CHEMICALS LTD.
January 16, 2015
D.C.I.T. Vs. TRISHUL MOTORS
January 16, 2015
D.C.I.T. Vs. HANS DYG. & PRTG. MILLS P. LTD.
February 2, 2015
D.C.I.T. Vs. NIRMAN OVERSEAS PVT. LTD.
February 2, 2015
D.C.I.T. Vs. AJEET SINGH KARAN
January 16, 2015
D.C.I.T. Vs. QUALITRON COMMODITIES PVT. LTD.
January 6, 2015
D.C.I.T. AND ORS. Vs. DLF HOME DEVELOPERS LTD. AND ORS.
January 28, 2015
D.C.I.T. AND ORS. Vs. YFC PROJECTS PVT. LTD. AND ORS.
January 23, 2015
D.C.I.T., CIRCLE-2 Vs. ITC INFOTECH INDIA LTD.
January 9, 2015
D.Y. PATIL EDUCATION SOCIETY Vs. THE DY. COMMISSIONER OF INCOME TAX
January 30, 2015
DASHRATHBHAI V. PATEL Vs. D.C.I.T.
January 23, 2015
DASSAULT SYSTEMS INDIA PVT. LTD. Vs. D.C.I.T.
January 22, 2015
DCIT Vs. HONDA SIEL POWER PRODUCTS LTD.
January 23, 2015
DCIT Vs. A.T. INVOFIN INDIA P. LTD.
January 13, 2015
DCIT Vs. DISCOVER INDIA TOURS PVT. LTD.
August 14, 2015
DCIT Vs. SATKAR ROADLINES PVT. LTD.
August 14, 2015
DCIT Vs. ZUBAIR SIDDIQUI
August 14, 2015
DCIT Vs. NORTHERN CONSTRUCTION
August 14, 2015
DCIT Vs. WINGS PHARMACEUTICALS PVT. LTD.
January 6, 2015
DCIT AND ORS. Vs. EON TECHNOLOGIES (P) LTD. AND ORS.
January 30, 2015
DE SHAW INDIA SOFTWARE PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
January 21, 2015
DEBASISH BANERJEE Vs. INCOME TAX OFFICER
February 3, 2015
DEEPAK DAHIYA Vs. I.T.O.
January 30, 2015
DEEPAKBHAI H. AMARSEDA Vs. I.T.O.
January 16, 2015
DEEPSHREE BUILDCON LTD. Vs. THE ACIT
January 9, 2015
DEPUTY CIT, CIRCLE 10(1) Vs. DANISCO (INDIA) PVT. LTD.
August 17, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. V.N. ENTERPRISES LTD. AND ORS.
August 14, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. EMERALD JEWEL INDUSTRY (INDIA) LTD.
January 30, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. G. MOHAN
January 30, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. PIYUSH APARTMENT P. LTD.
January 1, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. GRANT MEDICAL FOUNDATION
January 29, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. BLA INDUSTRIES PVT. LTD.
January 16, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. SELVEL MEDIA SERVICES PVT. LTD.
January 9, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHIVAM INDIA LIMITED
January 30, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOTEL DIPLOMAT
January 2, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMIN MACHINERY PVT. LTD.
January 30, 2015
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NARODA ENVIRO PROJECTS LTD.
January 29, 2015
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) - III Vs. A.R. RAHMAN FOUNDATION
January 30, 2015
DEVI SARAN AGARWAL Vs. INCOME TAX OFFICER 3(1)
January 16, 2015
DILLI KARIGARI LTD. Vs. D.C.I.T.
February 2, 2015
DY. C.I.T. Vs. ARYAVART GRAMIN BANK
August 14, 2015
DY. C.I.T. Vs. E-SOFT TECHNOLOGIES LTD.
August 14, 2015
DY. C.I.T. Vs. SHREE MANI MANDIR SEWA NYAS SAMITI
January 13, 2015
DY. C.I.T. Vs. KISHORE KUMAR KAYA
February 6, 2015
DY. C.I.T. Vs. NARBADA STEEL LTD.
January 12, 2015
DY. C.I.T.-6 Vs. FOODS PRODUCTS PVT. LTD.
January 16, 2015
DY. CIT Vs. RAM AGARWAL
January 8, 2015
DY. CIT Vs. KAYSONS BUILDERS PVT. LTD.
January 23, 2015
DY. CIT-6 Vs. HANS METALS PVT. LTD.
February 6, 2015
DY. COMMISSIONER OF INCOME TAX Vs. PARADISE CONSTRUCTION
January 12, 2015
DY. COMMISSIONER OF INCOME TAX Vs. DECCAN CHRONICLE HOLDINGS LTD.
January 30, 2015
DY. COMMISSIONER OF INCOME TAX Vs. BLEND COLOURS PRIVATE LIMITED
February 6, 2015
DY. COMMISSIONER OF INCOME TAX Vs. RELIANCE GRANITE PVT. LTD.
January 14, 2015
DY. COMMISSIONER OF INCOME TAX Vs. IBM INDIA PVT. LTD.
August 14, 2015
DY. COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR AGGARWAL
January 30, 2015
DY. COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD.
January 27, 2015
DY. COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR AGARWAL
January 27, 2015
DY. COMMR. OF INCOME TAX Vs. KASHMIR STEEL ROLLING MILLS
January 16, 2015
DY. DIRECTOR OF INCOME TAX Vs. MICRON INSTUMENTS PVT. LTD.
January 27, 2015
DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I) Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
February 6, 2015
DY. DIRECTOR OF INCOME TAX AND ORS. Vs. EICHER GOODEARTH INVESTMENT LTD. AND ORS.
January 30, 2015
E. KRISHNAPPA Vs. INCOME TAX OFFICER, WARD 6(1)
August 14, 2015
E.C. ANTONY Vs. DY. CIT
February 6, 2015
ERA ADVERTISING & MARKETING LTD. Vs. A.C.I.T.
January 28, 2015
ESCAPADE RESORTS (P) LTD. Vs. THE ACIT, CIR. 1(1)
January 9, 2015
FARIDA LEATHER COMPANY Vs. THE INCOME TAX OFFICER
August 14, 2015
FLEX FOODS LTD. Vs. DCIT, CENTRAL CIRCLE-18
January 16, 2015
FORTUNE PLOYMERS INDUSTRIES PVT. LTD. Vs. DCIT
January 16, 2015
FRIENDS LAND & ESTATE DEVELOPERS P. LTD. Vs. ITO
January 9, 2015
FRIENDS OF WWB INDIA Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
August 14, 2015
GHANSHYAM DAS AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 9, 2015
GHANTA VIJAYA BHASKAR Vs. INCOME TAX OFFICER
January 7, 2015
GITA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
January 29, 2015
GLITZ BUILDERS AND PROMOTERS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 2, 2015
GOVINDARAJULU PUJARI Vs. INCOME TAX OFFICER
February 6, 2015
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ACIT
January 9, 2015
GUJARAT INDUSTRIAL SECURITY FORCE SOCIETY Vs. DY. DIT (EXEMPTION)
August 14, 2015
GUJARAT STATE FERTILIZERS & CHEMICALS LIMITED Vs. D.C.I.T.
January 30, 2015
GULAB DEVI MUTHA Vs. THE ITO
January 9, 2015
HABEEB-UR-RAHMAN Vs. ASST. COMMISSIONER OF INCOME TAX
August 14, 2015
HANUMANT CONSTRUCTION P. LTD. Vs. D.C.I.T.
February 2, 2015
HARI MOHAN GHOSH Vs. INCOME TAX OFFICER, WARD-1(4)
January 22, 2015
HARSHADBHAI RATILAL PATEL Vs. ITO
January 9, 2015
HCL COMNET SYSTEMS AND SERVICES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 15, 2015
HINAFIL INDIA LTD. Vs. A.C.I.T.
January 30, 2015
HINDUSTAN ANTIBIOTICS LTD. Vs. CIT-V
January 29, 2015
I.T.O. Vs. ANIRUDHA ASHOK JAJOO
January 23, 2015
I.T.O. Vs. DEVIKA R. AGRAWAL
February 2, 2015
I.T.O. Vs. BHAGWATI PLASTO WORKS PVT. LTD.
January 28, 2015
I.T.O. Vs. JAGGI ISPAT PVT. LTD.
January 19, 2015
I.T.O. Vs. RASHMI LOGISTICS PVT. LTD.
January 22, 2015
I.T.O. Vs. ITESH KUMAR JAIN
January 23, 2015
I.T.O. Vs. GURUDAYAL SONTOSH KUMAR
February 4, 2015
I.T.O. Vs. MD. IBRAHIM
February 5, 2015
I.T.O. Vs. MALA MOHAN BAJAJ
January 22, 2015
I.T.O. Vs. ETHNO FINANCIAL RESEARCH PVT. LTD.
January 30, 2015
I.T.O. (INTERNATIONAL TAXATION) Vs. HEUBACH COLOUR PVT. LTD.
January 23, 2015
IDEA CELLULAR LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX (TDS)
January 15, 2015
ILLAKSHI SYNTHETICS PVT. LTD. Vs. THE DY. CIT
August 14, 2015
INCOME TAX OFFICER Vs. DIPAK KALIDAS PAUWALA
August 14, 2015
INCOME TAX OFFICER Vs. REKHA BANSAL
August 14, 2015
INCOME TAX OFFICER Vs. PIONEER RADIO TRAINING SERVICES PVT. LTD.
January 19, 2015
INCOME TAX OFFICER Vs. SUMAN GARG
January 27, 2015
INCOME TAX OFFICER Vs. N. SARAVANAN
January 30, 2015
INCOME TAX OFFICER Vs. HARE KRISHNA INTERNATIONAL LTD.
January 30, 2015
INCOME TAX OFFICER Vs. NAGENDRA PRASHAD PROP.
January 28, 2015
INCOME TAX OFFICER Vs. MAA DURGA INDUSTRIES
January 13, 2015
INCOME TAX OFFICER Vs. ASHISH SAHAI
January 7, 2015
INCOME TAX OFFICER Vs. ANITA GUSAIN
January 8, 2015
INCOME TAX OFFICER Vs. AKHIL KAKKAR
January 7, 2015
INCOME TAX OFFICER Vs. RAJPUTANA STORES (BOMBAY) (P) LTD.
January 12, 2015
INCOME TAX OFFICER Vs. NEMICHAND BHANDARI ASSOCIATES
January 12, 2015
INCOME TAX OFFICER Vs. CHANDRAI CONSTRUCTIONS
January 22, 2015
INCOME TAX OFFICER Vs. AWASIYA SHIV RAM SINGH EDUCATIONAL SOCIETY
January 8, 2015
INCOME TAX OFFICER Vs. MEHRA BROTHERS
January 13, 2015
INCOME TAX OFFICER Vs. SUMAN SRIVASTAVA
January 13, 2015
INCOME TAX OFFICER Vs. PREETI VASUDEV LUND AND ORS.
January 28, 2015
INCOME TAX OFFICER Vs. PRARAMBH ASSOCIATES
January 20, 2015
INCOME TAX OFFICER Vs. INSIGHT CHANNEL NET WORK PVT. LTD.
January 16, 2015
INCOME TAX OFFICER Vs. RONAK MOTORS
January 29, 2015
INCOME TAX OFFICER Vs. ATAM RICE MILLS
January 27, 2015
INCOME TAX OFFICER Vs. SUBHASH CHAWLA
January 27, 2015
INCOME TAX OFFICER Vs. JANAK RAJ
January 12, 2015
INCOME TAX OFFICER Vs. RANJIT SINGH SURANA
January 27, 2015
INCOME TAX OFFICER Vs. SIMPLEX CONSTRUCTION
January 30, 2015
INCOME TAX OFFICER Vs. DIPAK DUTTA
January 27, 2015
INCOME TAX OFFICER Vs. SUBHAS AND CO.
January 13, 2015
INCOME TAX OFFICER Vs. AMUSAR SERVICES & SUPPLIERS PVT. LTD.
January 30, 2015
INCOME TAX OFFICER Vs. K. JAGAN MOHAN REDDY
January 7, 2015
INCOME TAX OFFICER Vs. P. CHANDRASEKHAR
January 28, 2015
INCOME TAX OFFICER Vs. VIPANCHI CHIT FUNDS PVT. LTD.
January 9, 2015
INCOME TAX OFFICER Vs. KCEL-MEIL(JV)
January 13, 2015
INCOME TAX OFFICER Vs. SHRI RAM BABU ATMAKURU
January 22, 2015
INCOME TAX OFFICER (E) Vs. CHARANJIV CHARITABLE TRUST
August 14, 2015
INCOME TAX OFFICER 1(3) Vs. RAJESH PASSAN
January 8, 2015
INCOME TAX OFFICER 5(3) Vs. RAJESH KUMAR GUPTA
February 6, 2015
INCOME TAX OFFICER AND ORS. Vs. VANAJA RAO QUICK MARRIAGES PRIVATE LTD. AND ORS.
February 6, 2015
INCOME TAX OFFICER AND ORS. Vs. ANIL KUMAR AND ORS.
January 30, 2015
INCOME TAX OFFICER AND ORS. Vs. AVNEESH KUMAR AGARWAL AND ORS.
January 30, 2015
INCOME TAX OFFICER AND ORS. Vs. ASHOK KUMAR GUPTA AND ORS.
January 30, 2015
INCOME TAX OFFICER WARD-6(1) Vs. PRAVIN B. KACHADIA
January 30, 2015
INCOME TAX OFFICER, WARD-2 Vs. VOKKALIGARA SANGHA
August 14, 2015
INCOME TAX OFFICER-1 Vs. MAHENDRA KUMAR NANWANI
January 8, 2015
INDERJEET GULATI Vs. ACIT
January 5, 2015
INDO DOHA CHEMICALS & PHARMACEUTICALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2015
INTAS PHARMACEUTICALS LTD. Vs. DCIT AND ORS.
August 14, 2015
INTEGRATED DATABASES INDIA. LTD. Vs. DCIT
February 6, 2015
INTERNATIONAL SPECIALTY PRODUCTS (I) PVT. LTD. Vs. INCOME TAX OFFICER
January 7, 2015
IP INDIA FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
January 30, 2015
ISHTIYAQ AHMAD Vs. INCOME TAX OFFICER-III
January 23, 2015
ITO Vs. SAMEER DEVELOPERS
January 19, 2015
ITO Vs. SURESH SETH
February 6, 2015
ITO Vs. FRANCO LEOME SHOES P. LTD.
January 7, 2015
ITO Vs. LAXMI ELECTRONICS
January 23, 2015
ITO Vs. RAKESH
January 23, 2015
ITO AND ORS. Vs. MUKESH KUMAR TYAGI AND ORS.
February 6, 2015
ITO WARD-2 Vs. SIDDHARTHA EDUCATIONAL SOCIETY
January 12, 2015
ITO, WARD 27(4) Vs. MANJUSHA AND ORS.
August 14, 2015
ITO, WARD-12(1) Vs. BIJCO HOLDINGS LTD.
January 9, 2015
JAI KUMAR GOLANI Vs. THE DCIT
January 9, 2015
JAY LAXMI LAND DEVELOPERS Vs. I.T.O.
February 2, 2015
JCIT Vs. HIGHWAY MULTIPLE CHARITABLE TRUST 16
January 5, 2015
JCIT Vs. H-ONE INDIA PVT. LTD.
February 6, 2015
JIS FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2015
JOHRI LAL SODHANI Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL)
January 16, 2015
JOINT COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES PVT. LTD.
January 30, 2015
JOINT COMMISSIONER OF INCOME TAX AND ORS. Vs. MIL INDIA LIMITED
January 28, 2015
JOTINDRA STEEL & TUBE LTD. Vs. ACIT
January 21, 2015
JT. C.I.T. Vs. ASHOK KUMAR PATHAK CONTRACTOR
January 23, 2015
JT. C.I.T. (OSD)/DCIT-6 Vs. SUPER HOUSE LEATHER LTD.
February 6, 2015
K. GOVINDA PILLAI Vs. DY. CIT, CENT. CIR
January 9, 2015
K. THOMAS JOY AND ORS. Vs. THE ITO AND ORS
February 6, 2015
K.K. SHUKLA Vs. A.C.I.T.
January 16, 2015
K.V. MATHEW, PHOENIX ENTERPRISES Vs. THE INCOME TAX OFFICER
January 9, 2015
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. Vs. ITO
January 9, 2015
KAMAL INDUSTRY (HUF) Vs. ITO
January 16, 2015
KAMAL PANDEY Vs. THE INCOME TAX OFFICER
January 16, 2015
KAMLESH KUMAR KEWLANI Vs. THE INCOME TAX OFFICER
January 16, 2015
KANCAST PVT. LTD. Vs. INCOME TAX OFFICER
January 19, 2015
KANHA RAM AGARWAL Vs. THE D.C.I.T.
January 29, 2015
KANKARIA MANINAGAR NAGARIK SAHAKARI BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 2015
KARAM ALI KHAN Vs. INCOME TAX OFFICER
January 16, 2015
KATTA NARAIAH Vs. THE INCOME TAX OFFICER
January 16, 2015
KAUSHIK B. PATEL Vs. THE DY. CIT
June 9, 2015
KEE PHARMA LTD. Vs. A.C.I.T.
January 16, 2015
KERALA CARS (P) LTD. Vs. JT. CIT (OSD)
January 9, 2015
KIRLOSKAR PNEUMATIC CO. LTD. Vs. ADDL. CIT
January 19, 2015
KIRTILAL NAGARDAS SHAH Vs. DCIT
January 16, 2015
KRISHNA DAS Vs. I.T.O.
January 27, 2015
KUL FOUNDATION Vs. COMMISSIONER OF INCOME TAX-I
January 30, 2015
L & T INFOCITY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 2015
L&T INFOCITY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2015
M. MURALIDHARA RAO Vs. INCOME TAX OFFICER
January 2, 2015
M. SAILAJA Vs. INCOME TAX OFFICER
January 2, 2015
MAGRATH PROPERTIES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 6, 2015
MAHALAXMI HOUSING & FINSTOCK PVT. LTD. Vs. THE ACIT
August 14, 2015
MAHENDRA KUMAR AGARWAL Vs. DY. COMMISSIONER OF INCOME TAX
February 6, 2015
MAHESH ENTERPRISES Vs. INCOME TAX OFFICER
January 28, 2015
MAHESH MEETAL Vs. INCOME TAX OFFICER
January 16, 2015
MANGLAM PHOSPHATE LTD. Vs. I.T.O.
January 16, 2015
MANISH MIMANI Vs. COMMISSIONER OF INCOME TAX
February 3, 2015
MANOJ KUMAR MORE Vs. INCOME TAX OFFICER
January 19, 2015
MATESHWARI DEVELOPERS SRDV CHAWL AND ORS. Vs. INCOME TAX OFFICER AND ORS.
January 30, 2015
MENASI SEEMEYA GROUP GRAMAGALA SEVA SAHAKARI SANGA NIYAMITHA Vs. THE COMMISSIONER OF INCOME TAX
February 6, 2015
MINDA ACOUSTIC LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 16, 2015
MINDA SAI LTD. Vs. INCOME TAX OFFICER
January 9, 2015
MIRACLE SOFTWARE SYSTEMS (I)(P) LTD. Vs. JCIT RANGE-3
January 12, 2015
MOHAN N. KARNANI Vs. THE ACIT 19(3)
August 14, 2015
MYLAN LABORATORIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
January 16, 2015
NARULA EDUCATIONAL TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2015
NATIONAL HORTICULTURE BOARD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 2015
NATUKAARI GOPAL Vs. THE INCOME TAX OFFICER, WARD-I
January 21, 2015
NAVNEET KUMAR AGARWAL Vs. INCOME TAX OFFICER
January 7, 2015
NEELU MANOJ KOTHARI Vs. THE INCOME TAX OFFICER
February 2, 2015
NIRMA UNIVERSITY Vs. DY. DIRECTOR OF INCOME TAX (EXEMPTION)
January 29, 2015
NITCO LOGISTICS PVT. LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
January 16, 2015
NITROCHEM INDIA PVT. LTD. Vs. A.C.I.T.
January 16, 2015
NOSCH LABS (P) LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
January 23, 2015
NTT DATA INDIA ENTERPRISE APPLICATION SERVICES P. LTD. Vs. ACIT
January 2, 2015
OMNI FARMS PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2015
OSGL BUILDWELL PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2015
OSWAL MACHINERY LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
January 16, 2015
P. SRINIVASALU YADAV Vs. INCOME TAX OFFICER
January 28, 2015
PACIFIC CONSULTANTS INTERNATIONAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
January 12, 2015
PADAM KUMAR MITTAL Vs. INCOME TAX OFFICER
January 12, 2015
PANDIAN CHEMICALS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 27, 2015
PAUL P. ABRAHAM Vs. ACIT
January 9, 2015
PAWAN OIL INDUSTRIES Vs. ASST. COMMISSIONER OF INCOME TAX
January 21, 2015
PAWAR WINE SHOP Vs. THE TAX RECOVERY OFFICER
January 21, 2015
PHILIPS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 2, 2015
PHILIPS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
January 23, 2015
PHOENIX CONVEYOR BELT INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2015
PIMS MEDICAL & EDUCATION CHARITABLE SOCIETY Vs. COMMISSIONER OF INCOME TAX-II
January 29, 2015
PLANET ONLINE PVT. LTD. AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
January 30, 2015
PRAGATI PRAKASHAN Vs. CIT, MEERUT
August 14, 2015
PRAGATI VANIJYA LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 16, 2015
PRAJAY ENGINEERS SYNDICATE LTD. Vs. ADDL. CIT
January 20, 2015
PRAMOD KUMAR CHAUDHARY Vs. INCOME TAX OFFICER
January 29, 2015
PRATHIMA EDUCATIONAL SOCIETY Vs. DY. COMMISSIONER OF INCOME TAX
January 9, 2015
PREM PRAKASH GUPTA Vs. THE I.T.O.
January 29, 2015
PUSHPAK AUTO CENTRE Vs. INCOME TAX OFFICER
January 16, 2015
PVS MULTIPLEX (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
August 14, 2015
R-9000 TEXTILES AND GARMENTS Vs. ADDL. C.I.T.
January 23, 2015
R.A.K. CERAMICS INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
February 4, 2015
R.V. REFRACTORIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2015
RADHESHYAM B. AGARWAL Vs. I.T.O.
February 2, 2015
RAIBAREILLY DISTRICT CO-OPERATIVE BANK LTD. Vs. DIRECTOR OF INCOME TAX (I&CI)
January 16, 2015
RAJ GRAMODYOG VIKAS SAMITI Vs. CIT
August 14, 2015
RAJ HANS TOWERS PVT. LTD. Vs. ITO
August 14, 2015
RAJAN MADHUKAR PATIL Vs. ITO
January 29, 2015
RAJKUMAR P. SHEWANI Vs. DY. COMMISSIONER OF INCOME TAX
January 23, 2015
RAJMAL LAKHICHAND Vs. JCIT
January 16, 2015
RAMLAL BISRAM KATRE AND ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1)
August 19, 2015
RAMTECH SOFTWARE SOLUTIONS PVT. LTD. Vs. ACIT
August 14, 2015
RANTHAMBORE TIGER CONSERVATION FOUNDATION Vs. THE COMMISSIONER OF INCOME TAX
January 9, 2015
RASHTRIYA ISPAT NIGAM LIMITED Vs. ADDL. CIT
January 8, 2015
RASRANJAN FOOD PRODUCTS P. LTD. AND ORS. Vs. I.T.O. AND ORS.
February 2, 2015
RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
January 20, 2015
REKHA UTTAM Vs. ACIT CENTRAL CIRCLE I
February 6, 2015
RIFFLEBERG CAPITAL (P) LTD. Vs. ADDL. C.I.T.
February 2, 2015
RLF LTD. Vs. INCOME TAX OFFICER
January 20, 2015
ROCKET ENGINEERING CORPORATION PRIVATE LIMITED Vs. JCIT
January 12, 2015
ROLLS-ROYCE INDIA PVT. LTD. Vs. D.C.I.T.
January 16, 2015
RUBFILA INTERNATIONAL LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 9, 2015
S. UMA DEVI AND ORS. Vs. COMMISSIONER OF INCOME TAX-IV
January 30, 2015
S.P.P.S. SYSTEMS (P) LTD. Vs. DY. CIT
January 9, 2015
S.S. NETWORKS Vs. INCOME TAX OFFICER
January 28, 2015
SAHA ENTERPRISE Vs. INCOME TAX OFFICER
February 6, 2015
SAJ CERA COLOURS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 9, 2015
SANJAY KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2015
SANJAY KUMAR BUCHA Vs. I.T.O.
February 6, 2015
SAPTASATIJ METATECH PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 29, 2015
SARITA BANKA Vs. D.C.I.T.
February 6, 2015
SARITA KANODIA Vs. COMMISSIONER OF INCOME TAX
January 30, 2015
SATKAR FINCAP LTD. Vs. ACIT
August 14, 2015
SATYABRATA MUKHERJEE Vs. INCOME TAX OFFICER
January 13, 2015
SAVI VISION (P) LTD. Vs. INCOME TAX OFFICER, WARD-7(4)
January 8, 2015
SCOOTERS INDIA LIMITED Vs. DY. C.I.T.
February 6, 2015
SCORPIOS APPARELS PRIVATE LTD. Vs. ACIT
January 9, 2015
SHAILESH DUNGARBHAI PRAJAPATI Vs. ITO
January 9, 2015
SHREEJI EXHIBITORS Vs. ASSTT. COMMISSIONER OF INCOME TAX
August 14, 2015
SHRI PURAN MULTIMEDIA LIMITED Vs. DY. C.I.T.-VI
January 23, 2015
SHYAM BIHARI MISRA MEMORIAL CHARITABLE TRUST Vs. DY. C.I.T.
January 8, 2015
SHYAMAL KUMAR MALLICK Vs. INCOME TAX OFFICER
January 15, 2015
SILVER STONE DEVELOPERS PVT. LTD. Vs. JCIT, RANGE 8
August 14, 2015
SOBHA JOSE Vs. THE ITO
January 9, 2015
SOCIETY OF CARDIAC INTERVENTIONS Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
January 9, 2015
SRI SRI SRI DATTATREYA SEVA SAMSTHANAM Vs. DIRECTOR OF INCOME TAX
January 14, 2015
SRJ PEETY STEELS PVT. LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX
January 16, 2015
STAR TANNING INDUSTRIES Vs. DY. C.I.T.
January 13, 2015
STATE BANK OF HYDERABAD Vs. DY. COMMISSIONER OF INCOME TAX
August 14, 2015
STATE FORUM OF BANKERS CLUB Vs. THE ITO(TECH)
January 9, 2015
SUKARMA FINANCE LTD. Vs. D.C.I.T.
January 16, 2015
SUKHMANI SOCIETY FOR CITIZEN SERVICES Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX OFFICER
January 27, 2015
SUN PHARMACEUTICAL INDUSTRIES LTD. SPARC Vs. ACIT
February 6, 2015
SUNNY TREXIM PVT. LTD. AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
January 29, 2015
SUSHAMA BHATIA Vs. ITO, WARD 39 (4)
August 14, 2015
SUSHIL KUMAR GUPTA AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 30, 2015
SUSHMA GUPTA Vs. INCOME TAX OFFICER
February 3, 2015
SWARANSINGH G. SOHAL Vs. D.C.I.T.
January 21, 2015
SYED AFSAR HASAN Vs. THE INCOME TAX OFFICER
January 14, 2015
SYNTHETITE INDUSTRIES LTD. AND ORS. Vs. JCIT (OSD) AND ORS.
February 6, 2015
TAMIL NADU CRICKET ASSOCIATION Vs. THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)
August 14, 2015
TANVIR COLLECTIONS PVT. LTD. Vs. ACIT
January 16, 2015
THE A.C.I.T. Vs. SHRI MAHALAXMI BIDI TRADING COMPANY
January 9, 2015
THE A.C.I.T. Vs. VINITA AGARWAL
January 9, 2015
THE A.C.I.T. Vs. BHATIA CORPORATION PVT. LTD.
January 16, 2015
THE A.C.I.T. Vs. PARAGBHAI RAMANLAL PATEL
January 23, 2015
THE A.C.I.T. CIRCLE-4 Vs. PUSHP ENTERPRISES
January 16, 2015
THE ACIT Vs. THE ALWAR CENTRAL COOPERATIVE BANK LTD.
January 9, 2015
THE ACIT CIRCLE- 2 Vs. GILLETTE INDIA LTD.
January 16, 2015
THE ACIT CIRCLE-4 Vs. KHETAN TILES (P) LTD.
January 16, 2015
THE ADDL. COMMISSIONER OF INCOME TAX Vs. GURUSHANTAPPA NAGAPPA LATURE
January 22, 2015
THE ADDL. COMMISSIONER OF INCOME TAX Vs. ANNASAHEB MAGAR SAHAKARI BANK MARYADIT
January 29, 2015
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. D. CHANDRASEKARAN
February 2, 2015
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANDASAMY SAH
January 23, 2015
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. MILAPCHAND DADHA & SONS
January 20, 2015
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOMATESH GRANITES
January 19, 2015
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. REVATHI EQUIPMENT LIMITED
January 19, 2015
THE ASST. COMMISSIONER OF INCOME TAX Vs. MALLIKARJUN B. PATIL
January 19, 2015
THE ASST. COMMISSIONER OF INCOME TAX Vs. BAJAJ FINANCE LIMITED
January 29, 2015
THE ASST. COMMISSIONER OF INCOME TAX Vs. DARODE JOG BUILDERS PVT. LTD.
January 19, 2015
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. T. DHEVANATHAN
August 14, 2015
THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. SANTRO TILES LIMITED AND ORS.
January 23, 2015
THE D.C.I.T. Vs. AAHAR PRODUCTS PVT. LTD.
January 23, 2015
THE D.C.I.T. AND ORS. Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. AND ORS.
January 29, 2015
THE D.C.I.T. CIRCLE-6 Vs. BHAWANI SHANKAR SHARMA
January 16, 2015
THE DCIT Vs. B.S.P. EXPORTS "PITRU CHHAYA"
August 14, 2015
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. R. SANTHANALAKSHMI
January 30, 2015
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. M.J. JOY
January 9, 2015
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1 Vs. ASHOK SHETTY
August 14, 2015
THE DIT (EXEMPTIONS)-1 Vs. SOCIAL ACTION FOR RURAL EDUCATION, HEATH & LOVING LIFE OF ABUNDANCE SOCIETY
January 21, 2015
THE DY. COMMISSIONER OF INCOME TAX Vs. JAYPRAKASH P. SHROFF
January 19, 2015
THE DY. COMMISSIONER OF INCOME TAX Vs. SANDVIK MINING & CONSTRUCTION TOOLS INDIA LTD.
January 28, 2015
THE I.T.O. Vs. SHIVAM DEVELOPERS
January 30, 2015
THE I.T.O. Vs. PRATAP CHOUDHARY
January 9, 2015
THE I.T.O. Vs. MANJU DEVI GOYAL
January 9, 2015
THE I.T.O. WARD 2 Vs. KAILASH CHAND METHI
January 16, 2015
THE INCOME TAX OFFICER Vs. H.E.H. THE NIZAMS JEWELLERY TRUST
January 16, 2015
THE INCOME TAX OFFICER Vs. MAHALAKSHMI REAL ESTATE
January 16, 2015
THE INCOME TAX OFFICER Vs. SRINILAYA A.R. PROJECTS
January 9, 2015
THE INCOME TAX OFFICER Vs. D. UMAPATHY
August 14, 2015
THE INCOME TAX OFFICER Vs. V. SABITHAMANI
January 21, 2015
THE INCOME TAX OFFICER Vs. MANI & CO.
January 23, 2015
THE INCOME TAX OFFICER Vs. LOTUS DEVELOPERS
January 16, 2015
THE INCOME TAX OFFICER Vs. PREETAM MEDICAL FOUNDATION & RESEARCH CENTRE
January 16, 2015
THE INCOME TAX OFFICER Vs. RAMBILAS RATHI
January 16, 2015
THE INCOME TAX OFFICER AND ORS. Vs. DINESH B. GANDHI AND ORS.
January 29, 2015
THE ITO Vs. SANJAY MATAI
January 9, 2015
THE ITO Vs. SURESH KUMAR GOYAL
January 9, 2015
THE LAXMI COOPERATIVE BANK LTD. Vs. ACIT
January 12, 2015
THE NASHIK MERCHANTS CO-OPERATIVE BANK LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
January 30, 2015
THE PRIME CO-OPERATIVE BANK LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
January 9, 2015
THE TAX RECOVERY OFFICER (CENTRAL) Vs. SANJAY CHANGDEORAO HOLKAR
January 21, 2015
TIMES INTERNET LTD. AND ORS. Vs. ADDITIONAL CIT, RANGE-16 AND ORS.
August 17, 2015
TRINITI ADVANCED SOFTWARE LABS PVT. LTD. Vs. INCOME TAX OFFICER
February 4, 2015
U.P. ELECTRONICS CORPORATION LTD. Vs. DCIT (TDS)
January 23, 2015
U.P. PROJECTS CORPORATION LIMITED Vs. DY. C.I.T.
January 16, 2015
UNIVERSAL CABLES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 14, 2015
UNNAM PARTHASARATHY Vs. INCOME TAX OFFICER
August 14, 2015
USHODAYA ENTERPRISES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 7, 2015
V.S. JOSHI & ASSOCIATES Vs. ADDL. COMMISSIONER OF INCOME TAX
January 29, 2015
VAIRAMS KINDERGARTEN SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)
February 6, 2015
VENKATAPPAIAH NAIDU VADDINENI Vs. DCIT
January 2, 2015
VIGNESH YARNS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 30, 2015
VIMAL OIL & FOODS LTD. Vs. ACIT
January 9, 2015
VINOD KUMAR Vs. INCOME TAX OFFICER
January 27, 2015
VISHAL CHEMTRADE (P) LTD. Vs. THE ACIT CIRCLE-1
January 16, 2015
VISHAL NEERAJ AGRAWAL Vs. THE DCIT
August 14, 2015
VISHNU & CO. AND ORS. Vs. INCOME TAX OFFICER WARD 8(2) AND ORS.
January 30, 2015
VOSSLOH SCHWABE INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-3(3)
August 14, 2015
WEALTH TAX OFFICER Vs. FERROLITE PRODUCTS LTD.
February 6, 2015
WEL INTERTRADE PVT. LTD. Vs. INCOME TAX OFFICER, WARD 18(3)
August 14, 2015
WELSPRING UNIVERSAL Vs. JCIT
January 12, 2015
Y. SIDDAIAH NAIDU Vs. ASST. COMMISSIONER OF INCOME TAX
February 6, 2015
YARLAGADDA SRINIVASA RAO Vs. INCOME TAX OFFICER
January 7, 2015
YETURU RAMACHANDRA REDDY AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
January 28, 2015
ZELAN PROJECTS P. LTD. Vs. DCIT
January 12, 2015