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Case Index
Title
Date
AAFTAAB AALAM Vs. STATE OF UTTARAKHAND
March 17, 2015
AAFTAAB AALAM Vs. STATE OF UTTARAKHAND AND ORS.
December 7, 2015
AALEEM S/O MAASOOM ALI Vs. STATE OF UTTARAKHAND
February 25, 2015
AAS MOHAMMAD @ ASHU Vs. STATE OF UTTARAKHAND
July 24, 2015
ABBAS Vs. DDC
March 10, 2015
ABDUL HAFIZ Vs. RAM CHANDRA
September 22, 2015
ABDUL KALEEM Vs. GANGA DEVI
April 10, 2015
ABDUL WAHID KHAN Vs. SEWA RAM VIRMANI
April 9, 2015
ABHISHEK PATHAK Vs. STATE OF UTTARAKHAND & OTHERS
September 1, 2015
ABID HUSSAIN KHAN & OTHERS Vs. JASPAL SINGH AND OTHERS
December 15, 2015
ABL PROJECTS Vs. STATE OF UTTARAKHAND AND ORS.
July 3, 2015
ADITI GOYAL Vs. MANU GOYAL
December 2, 2015
AFROJ PARVEEN Vs. STATE OF UTTARAKHAND
April 22, 2015
AFROZ PARVEEN Vs. STATE OF UTTARAKHAND
April 7, 2015
AFROZ PARVEEN Vs. ARSH BARI
April 18, 2015
AHTASHAM Vs. STATE OF UTTARAKHAND
May 5, 2015
AICA LAMINATES INDIA PVT LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX, MEERUT-II, MEERUT
March 9, 2015
AJAY Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2015
AJAY KUMAR ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER
March 19, 2015
AJAY RAJ Vs. STATE OF UTTARAKHAND
March 24, 2015
AJAY SINGH RAWAT Vs. UNION OF INDIA
January 15, 2015
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
May 22, 2015
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
May 7, 2015
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
April 30, 2015
AJEETA @ ANEETA SARKAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
July 1, 2015
AKEEL Vs. STATE OF UTTARAKHAND
December 14, 2015
AKHIL BHARAT VARSHIYA AVDHOOT YOGI MAHA SABHA Vs. SWAMI RAHULESHWARANAND
September 16, 2015
AKHTAR MALIK; ANUJ CHAUHAN & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
August 20, 2015
ALAM Vs. STATE OF UTTARANCHAL AND ORS.
July 8, 2015
ALLAHABAD BANK Vs. BANSIDHAR CHAMAN LAL
May 6, 2015
ALP OVERSEAS PVT. LTD. AND ORS. Vs. EXECUTIVE ENGINEER UPCL AND ORS.
March 17, 2015
ALXIX JOSEPH @ ALEXIS JOSEPH Vs. STATE OF UTTARAKHAND
April 1, 2015
AMANN GULATI Vs. RANJEETA GULATI
December 17, 2015
AMAR JEET KAUR Vs. STATE OF UTTARKAHAND & ANOTHER
September 10, 2015
AMAR KUMAR SINGHAL Vs. STATE OF UTTARAKHAND AND ORS.
March 3, 2015
AMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 4, 2015
AMAR SINGH Vs. DRUGENDRA KUMAR MISHRA
April 20, 2015
AMAR SINGH RAWAT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
August 5, 2015
AMARJEET SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
September 15, 2015
AMBRISH KUMAR AGARWAL Vs. THAKUR DASS
September 8, 2015
AMEER ALAM Vs. STATE OF UTTARAKHAND AND ORS.
January 19, 2015
AMEER ALAM Vs. STATE OF UTTARAKHAND AND ORS.
January 8, 2015
AMIT BISHT Vs. STATE OF UTTARAKHAND
April 28, 2015
AMIT CHABRA Vs. STATE OF UTTARAKHAND
May 8, 2015
AMIT CHUFAL Vs. STATE OF UTTARAKHAND AND ANOTHER
July 3, 2015
AMIT KUMAR SINGH; PRADEEP PANT; LEENA FIRMAL Vs. STATE OF UTTARAKHAND AND OTHERS
August 26, 2015
AMIT RAJ Vs. STATE OF UTTARAKHAND
June 25, 2015
AMITA SHAH & OTHERS; NISHI SOOD Vs. DIRECTOR, BASIC EDUCATION, & ANOTHER
August 5, 2015
AMRIK SINGH Vs. STATE OF UTTARAKHAND
March 24, 2015
ANAND BALA Vs. STATE OF UTTARAKHAND AND ORS.
October 15, 2015
ANAND SINGH Vs. GANGA PRASA
September 8, 2015
ANEES Vs. STATE OF UTTARANCHAL
June 4, 2015
ANGELA MARIA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 22, 2015
ANI TECHNOLOGIES PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.
March 19, 2015
ANIL BISHT Vs. SUSHIL KUMAR JAIN & OTHERS
December 17, 2015
ANIL CHAUDHARY AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 6, 2015
ANIL DHINGARA Vs. STATE OF UTTARAKHAND AND ANOTHER
September 28, 2015
ANIL KANPURIYA Vs. STATE OF UTTARAKHAND AND OTHERS
November 27, 2015
ANIL KAPOOR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
September 7, 2015
ANIL KUKRETI Vs. STATE OF UTTARAKHAND & OTHERS
June 29, 2015
ANIL KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 14, 2015
ANIL KUMAR ARYA Vs. STATE OF UTTARAKHAND & ANOTHER
August 31, 2015
ANIL KUMAR JAISWAL Vs. STATE OF UTTARAKHAND
April 29, 2015
ANJAN NARAIN SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
April 27, 2015
ANJU AGARWAL AND ANOTHER Vs. DISTRICT MAGISTRATE / COLLECTOR, NAINITAL AND OTHERS
December 14, 2015
ANJUM Vs. STATE OF UTTARAKHAND
November 30, 2015
ANKIT MITTAL Vs. STATE OF UTTARAKHAND
March 26, 2015
ANKIT PANWAR Vs. STATE OF UTTARAKHAND
March 26, 2015
ANKUR CHAUDHARY Vs. STATE OF UTTARAKHAND
March 26, 2015
ANUJ MINERALS Vs. STATE OF UTTARAKHAND
May 22, 2015
ANUJA KAUSHIK Vs. STATE OF UTTARAKHAND
March 31, 2015
ANUP SINGH AND ORS. Vs. MAMTA
November 16, 2015
ANUPAM MADAAN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 9, 2015
ANURADHA GUPTA Vs. D A V COLLEGE MANAGING COMMITTEE, CHITRA GUPTA, NEW DELHI
May 19, 2015
APARNA SINGH Vs. APPELLATE AUTHORITY AND DISTRICT JUDGE, DEHRADUN AND OTHERS
March 11, 2015
ARUN ASWAL Vs. STATE OF UTTARAKHAND & ANOTHER
August 6, 2015
ARUN KUMAR Vs. RAMWATI DEVI AND ORS.
September 1, 2015
ARUN KUMAR SHARMA Vs. RAMA RANI
October 7, 2015
ARUN KUMAR; DINESH KUMAR MADAN Vs. STATE OF UTTARAKHAND & ANOTHER
September 14, 2015
ARVIND KUMAR Vs. MUKESH
July 29, 2015
ARVIND MEENA Vs. I I T ROORKEE & OTHERS
July 22, 2015
ARYA VIDHYA SABHA Vs. STATE OF UTTARAKHAND
December 1, 2015
ARYA VIDHYA SABHA; ARYA VIDHYA SABHA GURUKUL KANGRI Vs. STATE OF UTTARAKHAND AND OTHERS
August 10, 2015
ASHIRBAD SEEDS AND OTHERS Vs. PUNJAB NATIONAL BANK
November 30, 2015
ASHIRWAD AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
July 31, 2015
ASHISH KUMAR Vs. STATE OF UTTARAKHAND
April 28, 2015
ASHISH VERMA Vs. STATE OF UTTARAKHAND
April 23, 2015
ASHOK JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
March 17, 2015
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
May 5, 2015
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
May 25, 2015
ASHOK KUMAR GOEL Vs. NATIONAL INSURANCE COMPANY LTD & ANOTHER
July 7, 2015
ASHOK KUMAR MADAN Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
June 17, 2015
ASHUTOSH TIWARI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2015
ASHWINI KUMAR YADAV; AJAY KUMAR CHAUBEY; SAROJ RANJAN Vs. UNION OF INDIA AND OTHERS
October 12, 2015
ASIT MUKHARJEE AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 23, 2015
ATHAR MOHAMMAD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
November 23, 2015
ATS BUILDWELL PVT LTD Vs. AGRA DIOCESAN TRUST ASSOCIATION
March 10, 2015
ATUL MISHRA Vs. STATE OF UTTARAKHAND
April 6, 2015
ATUL SHARMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 2, 2015
AVDHESH KUMAR S/O SRI VIKRAM Vs. RAM AYODHAYA
June 17, 2015
AVINASH SEMALTY AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 2, 2015
AVNISH KUMAR Vs. STATE OF UTTARAKHAND
January 16, 2015
AYAZUDDIN SIDDIQUI Vs. STATE OF UTTARAKHAND AND OTHERS
May 27, 2015
AZIM ILAHI Vs. STATE OF UTTARAKHAND
February 23, 2015
AZIM ILIYAS Vs. STATE OF UTTARAKHANAD
May 1, 2015
B K SHARMA Vs. UNION OF INDIA
May 13, 2015
B.G. INTERNATIONAL LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
January 22, 2015
B.J. SERVICES CO. MIDDLE EAST LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, (O.S.D.) RANGE-1
May 19, 2015
B.K. BANSAL Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION AND ORS.
March 11, 2015
B.R. GUPTA Vs. STATE OF UTTARAKHAND
September 18, 2015
BAASLER INTERNATIONAL Vs. DIRECTOR OF INDUSTRIES AND ORS.
January 8, 2015
BABITA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 13, 2015
BABITA DEVI & ANOTHER Vs. TARA CHAND
August 27, 2015
BABLU & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 14, 2015
BACHAN LAL GHALWAN; KESHWA NAND PURI Vs. STATE OF UTTARAKHAND
April 6, 2015
BACHE SINGH BISHT Vs. STATE OF UTTARAKHAND
August 21, 2015
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
March 26, 2015
BAHADUR SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
August 7, 2015
BAL BRAHMACHARI MISSION REG SOCIETY Vs. RAMKISHAN AND OTHERS
December 21, 2015
BAL KRISHAN Vs. CHIEF REVENUE COMMISSIONER AND ORS.
July 23, 2015
BAL KRISHAN PATHAK; SUDHIR KUMAR MALHOTRA; GARIMA GUPTA; ANIL KUMAR JAIN; SANJAY KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
March 20, 2015
BALAM SINGH Vs. STATE OF UTTARAKHAND
April 18, 2015
BALAM SINGH Vs. STATE OF UTTARANCHAL
August 11, 2015
BALBEER SINGH Vs. STATE OF UTTARAKHAND
March 4, 2015
BALRAJ DHAWAN Vs. ISHWARI DUTT TIWARI
January 16, 2015
BALVAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 31, 2015
BALWANT SINGH Vs. STATE OF UTTARANCHAL
May 22, 2015
BALWANT SINGH Vs. STATE OF UTTARAKHAND
April 6, 2015
BALWINDER KAUR Vs. STATE OF UTTARAKHAND AND ORS.
December 22, 2015
BALWINDER SINGH Vs. VIDYA CHABRA AND ORS.
August 4, 2015
BASANT BALLABH JOSHI Vs. RAJESH CHANDRA BALUTIA
May 27, 2015
BAZPUR CO Vs. CHHATRA PAL
May 11, 2015
BEENA DEVI Vs. DIRECTOR GENERAL, MEDICAL, HEALTH AND FAMILY WELFARE & OTHERS
October 27, 2015
BEGHVATI Vs. COMMISSIONER, GARHWAL MANDAL AND ORS.
September 16, 2015
BHAGESHWARI DEVI Vs. HARENDRA SINGH GUSAI
April 23, 2015
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
January 19, 2015
BHAGWATI PRASAD MADHWAL Vs. STATE OF UTTARAKHAND
April 30, 2015
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
March 4, 2015
BHAMULI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 5, 2015
BHANU SINGH Vs. STATE OF UTTARAKHAND AND ORS.
January 20, 2015
BHARAT NANDAN CHOUBEY AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
September 3, 2015
BHARAT OIL & WASTE MANAGEMENT LTD Vs. STATE OF UTTARAKHAND & OTHERS
November 20, 2015
BHARAT SINGH NEGI Vs. NARENDRA SINGH
January 15, 2015
BHARAT SINGH RAWAT Vs. INDUSTRIAL TRIBUNAL AND ORS.
May 20, 2015
BHARE ALAM AND ORS. Vs. STATE OF UTTARANCHAL
July 9, 2015
BHARTI BHANDARI Vs. UTTARAKHAND SCHOOL EDUCATION BOARD
April 15, 2015
BHIM BAHADUR Vs. VIKRAM SINGH AND ORS.
October 12, 2015
BHUP SINGH & COMPANY Vs. STATE OF UTTARAKHAND AND ORS
November 27, 2015
BHUPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
May 8, 2015
BHUPENDRA SINGH MAHARA Vs. STATE OF UTTARAKHAND AND OTHERS
September 11, 2015
BIHARI D CHHABARIA Vs. MOHAN DAS DISCIPLE OF SWAMI UTTAM DAS UDASIN
May 5, 2015
BIJENDRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
April 28, 2015
BILAL AHMAD AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 12, 2015
BINOD KUMAR CHAUHAN Vs. DISTRICT MAGISTRATE DEHRADUN
March 5, 2015
BIPIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
August 7, 2015
BIRENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
July 17, 2015
BIRENDRA SINGH DHAMI Vs. DISTRICT JUDGE, CHAMPAWAT & OTHERS
October 27, 2015
BISAHMBHAR Vs. COLLECTOR
April 17, 2015
BISHWA KANT PANDEY & ANR Vs. STATE OF UTTARAKHAND & ANR
September 28, 2015
BRAHM PAL Vs. DEPUTY DIRECTOR CONSOLIDATION
April 16, 2015
BRAHMAPAL SINGH Vs. GURANVEET SINGH AND ORS.
May 26, 2015
BRIJ MOHAN Vs. UNION OF INDIA AND ORS.
May 26, 2015
BUDHI RAM Vs. STATE OF UTTARAKHAND AND OTHERS
December 2, 2015
C.P. MANDAL Vs. RAM PRAKASH SHARMA
November 3, 2015
CENTURY PULP & PAPER MILL Vs. STATE OF UTTARAKHAND
February 23, 2015
CHAIRMAN & MANAGING DIRECTOR AND ORS. Vs. BHARAT ELECTRONICS LTD.
January 9, 2015
CHAIRMAN CENTRAL SILK BOARD & OTHERS Vs. SARITA JAIN
September 11, 2015
CHAMEL SINGH Vs. RAMAN RAJWANSI
September 14, 2015
CHANCHAL BALA Vs. STATE OF UTTARAKHAND AND OTHERS
September 16, 2015
CHANCHAL BALA Vs. STATE OF UTTARAKHAND AND OTHERS
August 4, 2015
CHANDAN KUMAR SONI Vs. STATE OF UTTARAKHAND & OTHERS
December 21, 2015
CHANDAN SINGH PANWAR Vs. HEERA SINGH MANRAL
August 31, 2015
CHANDRA DEEP SINGHAL Vs. MAMTA BISHT
August 13, 2015
CHANDRA DEVI AND ORS. Vs. DEEPAK KHARKWAL AND ORS.
December 8, 2015
CHANDRA KALA KHANNA Vs. STATE OF UTTARAKHAND AND ORS.
January 8, 2015
CHANDRA MOHAN SINGH NEGI Vs. STATE OF UTTARAKHAND
April 22, 2015
CHANDRA SEKHAR BHATT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 3, 2015
CHANDRA SHEKHAR TIWARI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 11, 2015
CHANDRAWATI AND OTHERS Vs. CIVIL JUDGE (SENIOR DIVISION) ROORKEE, HARIDWAR AND OTHERS
July 23, 2015
CHANDRAWATI TIWARI Vs. SRIKANT TIWARI AND ORS.
January 20, 2015
CHARAN SINGH AND ORS Vs. VIMLA DEVI AND ORS
September 2, 2015
CHARANJEET KAUR; LATA NEGI Vs. STATE OF UTTARAKHAND & ANOTHER
September 14, 2015
CHETAN DEV RAJPUT Vs. STATE OF UTTARAKHAND AND ORS.
July 24, 2015
CHETAN MEHRA Vs. STATE OF UTTARAKHAND AND ORS.
September 3, 2015
CHETNA ANAND Vs. UNIVERSITY GRANT COMMISSION AND ORS.
October 9, 2015
CHIEF COMMISSIONER OF INCOME TAX Vs. MAHARANI LUXMI BAI MEMORIAL EDUCATIONAL SOCIETY
July 29, 2015
CHIEF GENERAL MANAGER NIRMAN WING UTTARAKHAND PEY JAL NIGAM, DEHRADUN AND OTHERS Vs. COLLECTOR, CHAMPAWAT & OTHERS
September 17, 2015
CITIZEN FOR GREEN DOON TRUST Vs. STATE OF UTTARAKHAND & OTHERS
May 7, 2015
COL (RETD ) SUMAN NEGI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
July 20, 2015
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. SIDHBALI STEELS PVT. LTD.
December 3, 2015
COMMISSIONER OF INCOME TAX Vs. ALL SAINTS COLLEGE SOCIETY NAINITAL AND ORS.
August 28, 2015
COMMISSIONER OF INCOME TAX Vs. OIL & NATURAL GAS CORPORATION LTD
May 14, 2015
COMMISSIONER OF INCOME TAX Vs. EXPRO GULF LIMITED; SBS MARINE LIMITED; BAKER HUGHES ASIA PACIFIC LTD ; SIEM OFFSHORE AS ; HALLIN MARINE UK LTD ; PRECISION ENERGY SERVICES LTD ; WEATHERFORD OIL TOOLS M E LTD ; FURGO GEOTEAM AS
August 6, 2015
COMMISSIONER OF INCOME TAX (TDS) Vs. STATE BANK OF INDIA
October 12, 2015
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. TEHRI STEEL LTD
June 22, 2015
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. OIL & NATURAL GAS CORPORATION LTD.
May 21, 2015
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. UTTARAKHAND VAN VIKAS NIGAM
August 13, 2015
COMMISSIONER, COMMERCIAL TAX UTTARAKHAND Vs. RAHIS AHMAD
August 4, 2015
COMMISSIONER, COMMERCIAL TAX UTTARAKHAND, DEHRADUN Vs. BALLARPUR INDUSTRIES LTD
June 2, 2015
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND ORS.
January 14, 2015
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UTTARAKHAND
February 27, 2015
COMMITTEE OF MANAGEMENT OF RAJA MAHENDRA PRATAP PREM VIDYALAYA INTER COLLEGE GURUKUL NARSEN HARIDWAR Vs. STATE OF UTTARAKHAND AND OTHERS
August 27, 2015
COMMITTEE OF MANAGEMENT, K L D A V INTER COLLEGE, ROORKEE; SHIVANI SAINI Vs. SEEMA RANI
March 24, 2015
COMMR. OF CUS. & C. EX. Vs. JANARDAN PLYWOOD INDUSTRIES LTD.
May 14, 2015
CONSTABLE 67 AP HARISH MEHRA Vs. STATE OF UTTARAKHAND & OTHERS
December 2, 2015
D D TYAGI Vs. STATE OF UTTARAKHAND
April 1, 2015
D K MAHESHWARI Vs. STATE OF UTTARAKHAND AND OTHERS
November 2, 2015
D.C. PANDEY Vs. KICHHA SUGAR COMPANY AND ORS.
May 19, 2015
D.K. MAHESHWARI Vs. STATE OF UTTARAKHAND
December 2, 2015
DABUR INDIA LTD. Vs. RASPINDER SINGH
July 23, 2015
DALBEER SINGH JAYARA Vs. STATE OF UTTARAKHAND AND ORS.
January 20, 2015
DALVEER SINGH AND ORS. Vs. STATE OF UTTARAKHAND
March 9, 2015
DALVEER SINGH AND ORS. Vs. STATE OF UTTARAKHAND
December 22, 2015
DAMANDEEP SINGH AND ORS. Vs. STATE OF UTTARAKHAND
December 18, 2015
DANISH KHAN Vs. STATE OF UTTARAKHAND AND ORS.
February 25, 2015
DARSHAN SINGH Vs. STATE OF UTTARANCHAL
May 11, 2015
DEEP CHANDRA PANT Vs. UTTARAKHAND FOREST HOSPITAL TRUST & OTHERS
November 17, 2015
DEEP RAM Vs. STATE OF UTTARAKHAND & ANOTHER
July 6, 2015
DEEPAK ARYA Vs. STATE OF UTTARAKHAND
October 8, 2015
DEEPAK GARG Vs. MULKIRAJ
September 1, 2015
DEEPAK JOSHI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
July 9, 2015
DEEPAK KUMAR Vs. UNION OF INDIA & OTHERS
August 27, 2015
DEEPAK KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
March 17, 2015
DEEPAK KUMAR YADAV AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 3, 2015
DEEPAK SINGHAL Vs. STATE OF UTTARAKHAND
January 5, 2015
DEEPTI BHATT Vs. SECRETARY, RURAL DEVELOPMENT, STATE OF UTTARAKHAND, DEHRADUN AND OTHERS
October 30, 2015
DEEPTI; SHWETA AGARWAL; KALPANA Vs. DIRECTOR EDUCATION MADHYAMIK SHIKSHA UTTARAKHAND, DEHRADUN & OTHERS
August 5, 2015
DES RAJ SOOD Vs. CENTRAL BUREAU OF INVESTIGATION
June 17, 2015
DEV SINGH NEGI Vs. SAVIN BANSAL & ANOTHER
November 3, 2015
DEVENDRA Vs. STATE OF UTTARAKHAND
July 2, 2015
DEVENDRA KUMAR NIRALA Vs. PARIYOJNA NIDESHAK AND ORS.
May 20, 2015
DEVENDRA SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
April 22, 2015
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
March 10, 2015
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
April 21, 2015
DEVENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND AND ORS.
September 8, 2015
DEVIDAYAL SINGH Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAL AND OTHERS
May 21, 2015
DEVPAL SINGH & ANR Vs. ABDUL HAMEED & OTHERS
September 14, 2015
DEVRAJ MANOCHA Vs. MANOJ KUMAR GUPTA
April 8, 2015
DEWAN CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
August 13, 2015
DHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 29, 2015
DHAN SINGH KANWAL Vs. MAHENDRA SINGH KANWAL
May 26, 2015
DHANANJAY SINGH BISHT Vs. SHAMSHER SINGH AND ORS.
September 3, 2015
DHANANJAY VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
July 7, 2015
DHANNU GIRI @ RISHIPAL GIRI Vs. STATE OF UTTARAKHAND
May 22, 2015
DHANVARSHA STEEL LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
July 29, 2015
DHARAM CHAND ARORA Vs. STATE OF UTTARANCHAL AND ORS.
February 24, 2015
DHARAM SINGH Vs. HANIF AND ORS.
August 19, 2015
DHARMA Vs. DISTRICT CONSOLIDATION OFFICER
April 1, 2015
DHARMENDRA Vs. STATE OF UTTARAKHAND & OTHERS
July 4, 2015
DHEERAJ SAXENA Vs. STATE OF UTTARAKHAND AND ORS.
March 2, 2015
DILSHAD ALVI Vs. IKRAR AHMED
August 26, 2015
DILWAR LAL Vs. STATE OF UTTARAKHAND
December 7, 2015
DIMPAL Vs. RAJESH BALUNI AND ORS.
October 9, 2015
DINESH CHANDRA BAHUGUNA Vs. U P RAJKIYA NIRMAN NIGAM LTD & OTHERS
August 18, 2015
DINESH CHIMWAL Vs. STATE OF UTTARAKHAND AND ORS.
March 18, 2015
DINESH KUMAR JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
October 28, 2015
DINESH KUMAR TAMTA Vs. KAMLA SHAIL
June 16, 2015
DINESH PRATAP SINGH Vs. STATE OF UTTARAKHAND
May 29, 2015
DIPENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
April 16, 2015
DIRECTOR, INCOME TAX Vs. R & B FALCON OFFSHORE LTD. CO.
September 14, 2015
DIRECTOR, WILDLIFE INSTITUTE OF INDIA Vs. J.M. KAPOOR
October 27, 2015
DIVISIONAL FOREST OFFICER Vs. BHIM DUTT PANDEY
November 4, 2015
DIVYANSHI TIWARI Vs. VICE CHANCELLOR, G B PANT UNIVERSITY AND OTHERS
August 5, 2015
DIWAKAR PRASAD PUROHIT AND ORS. Vs. RAGHAV LANGAR AND ORS.
March 18, 2015
DIWAN SINGH; CHAMAN SINGH Vs. STATE OF UTTARAKHAND
April 16, 2015
DOLPHIN DRILLING PTE LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX
April 3, 2015
DOON DEVBHUMI SHIKSHA SAMITI Vs. STATE OF UTTARAKHAND & OTHERS
December 8, 2015
DOON VALLEY COLONISERS AND BUILDERS (P) LTD Vs. REGISTRAR OF COMPANIES, UTTAR PRADESH AND UTTARAKHAND
December 4, 2015
DR. RAJESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
July 23, 2015
DR. SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND
December 1, 2015
DR. VED PRAKASH TYAGI Vs. UNION OF INDIA
December 8, 2015
DRONA S COLLEGE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND OTHERS
August 18, 2015
DURGA PRASAD Vs. NARAYAN RAM CHANDAANI
August 31, 2015
DURGA PRASAD Vs. NARAYAN RAM CHANDAANI
March 9, 2015
ELECTRO-ELECTRO Vs. NAINITAL BANK LIMITED & OTHERS
August 21, 2015
EXECUTIVE ENGINEER TARAI IRRIGATION Vs. JAGDISH CHANDRA JOSHI
June 4, 2015
EXPRO GULF LIMITED Vs. UNION OF INDIA
January 22, 2015
FACULTY ASSOCIATION, THDC-IHET INSTITUTE OF HYDRO POWER ENGINEERING AND TECHNOLOGY Vs. STATE OF UTTARAKHAND & OTHERS
December 1, 2015
FAEEM AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
August 3, 2015
FAISAL HUSSAIN Vs. STATE OF UTTARAKHAND
April 7, 2015
FARRUKH AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
June 29, 2015
FUGRO GEOTEAM Vs. ADDITIONAL DIRECTOR OF INCOME-TAX
March 31, 2015
G B PANT UNIVERSITY Vs. APPELLATE AUTHORITY
May 13, 2015
G B SUYAL; RAJAT SAH Vs. CHAIRMAN AND C E O NAINITAL BANK AND OTHERS
March 19, 2015
GAJENDER Vs. STATE OF UTTARAKHAND
May 27, 2015
GALFAR ENGINEERING AND CONTRACTING (INDIA) PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
August 18, 2015
GAMBEER SINGH TOMAR Vs. STATE OF UTTARAKHAND
November 19, 2015
GANESH CHANDRA JOSHI Vs. NAINITAL LAKE SPECIAL AREA DEVELOPMENT AUTHORITY & ANOTHER
November 4, 2015
GANGA SINGH Vs. STATE OF UTTARAKHAND
March 11, 2015
GARHWAL MANDAL VIKAS NIGAM LTD Vs. VENUS CEMENT LTD & OTHERS
July 8, 2015
GAURI SHANKAR Vs. VED PRAKASH
June 25, 2015
GAURI SHANKAR SINGHAL Vs. RAJPAL SINGH AND OTHERS
July 28, 2015
GAYATRI IRON & STEEL Vs. STATE OF UTTARAKHAND & OTHERS
December 3, 2015
GAYATRI VERMA AND ORS. Vs. ANIL KUMAR VERMA AND ORS.
May 18, 2015
GHANSHYAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
July 27, 2015
GHASITU Vs. COMMISSIONER GARHWAL MANDAL
April 27, 2015
GIRBER Vs. COLLECTOR
June 24, 2015
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
March 18, 2015
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
June 17, 2015
GIRISH CHANDRA PANT Vs. STATE OF UTTARAKHAND
May 11, 2015
GODHAN SINGH Vs. UNION OF INDIA
June 17, 2015
GOLU MASIH @ ABHISHEK MASIH Vs. STATE OF UTTARAKHAND
September 15, 2015
GOPAL DUTT Vs. STATE OF UTTARAKHAND AND ORS.
November 16, 2015
GOPAL PRASAD RAWAT Vs. STATE OF UTTARAKHAND
May 22, 2015
GOPAL SINGH Vs. BABLU AND ORS.
July 27, 2015
GOPAL SINGH SALAL; HEMWATI SANGA; COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND OTHERS
October 28, 2015
GORKHA SUDHAR SAMITI Vs. STATE OF UTTARAKHAND AND ORS.
January 6, 2015
GOVIND RAM ARORA Vs. MUKHYA NAGAR ADHIKARI, NAGAR NIGAM, RUDRAPUR
March 18, 2015
GOVIND SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
March 17, 2015
GOVIND SINGH SIJWALI Vs. PRINCIPAL SECRETARY, MEDICAL HEALTH & FAMILY WELFARE, UTTARAKHAND
April 6, 2015
GOVINDI DEVI WIFE OF LATE BHAGCHAND SINGH DANU Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY AND ANOTHER
October 28, 2015
GRAM PANCHAYAT, VILLAGE - AJEETPUR Vs. STATE OF UTTARAKHAND
January 22, 2015
GRAM PANCHAYAT-MAKDUMPUR Vs. STATE OF UTTARAKHAND
November 3, 2015
GRAPHIC ERA EDUCATIONAL SOCIETY Vs. STATE OF UTTARAKHAND AND ORS.
August 31, 2015
GRASS ROOTS RESEARCH & CREATION INDIA PRIVATE LTD Vs. STATE OF UTTARAKHAND AND OTHERS
December 22, 2015
GULAB SINGH RAWAT & OTHERS Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION LTD & OTHERS
August 18, 2015
GULAB SINGH S/O SHRI JAGDEV SINGH R/O BANJARIYA, P.S. NANPARA, DISTRICT Vs. STATE OF UTTARAKHAND
December 24, 2015
GULFAM AHMAD Vs. MOHD AAQIL
May 25, 2015
GULZAR S/O MOHD YASEEN Vs. STATE OF UTTARAKHAND AND ANOTHER
November 18, 2015
GURBACHAN SINGH & OTHERS Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND AND OTHERS
June 24, 2015
GURBEER SINGH Vs. STATE OF UTTARAKHAND AND ORS.
April 7, 2015
GURDEV SINGH Vs. CHAIRMAN, UTTARAKHAND TRANSPORT CORPORATION
June 2, 2015
GURMEET SINGH @ GURJEET SINGH Vs. STATE OF UTTARAKHAND
July 2, 2015
GURMEET SINGH KALRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 24, 2015
GURPREET SINGH AHLUWALIA Vs. DISTRICT MAGISTRATE DEHRADUN
January 13, 2015
GURSHARAN KAUR AND ANOTHER Vs. HEMA PANDEY AND OTHERS
November 16, 2015
GURU DUTT Vs. KAVITA
June 2, 2015
GURU NANAK EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
August 19, 2015
GURU NANAK EDUCATION TRUST Vs. UNION OF INDIA AND OTHERS
August 19, 2015
GURU NANAK SHIKSHA SAMITI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
March 19, 2015
GURUDEV MUNI Vs. SWAMI KISHORE DASS
October 14, 2015
GURUMUKH SINGH Vs. STATE OF UTTARANCHAL
June 23, 2015
GURVINDER SINGH Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
July 1, 2015
GURVINDER SINGH CHADHA Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND AND ORS.
August 6, 2015
GYAN PRAKASH Vs. RAM KUMAR GOEL
May 27, 2015
GYANDHARI W/O RATAN LAL Vs. RAM AVTAR S/O RATAL LAL
November 2, 2015
GYANENDRA DATTA SUKLA; VANDANA RANI Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2015
H N B GARHWAL UNIVERSITY SRINAGAR Vs. STATE OF UTTARAKHAND & OTHERS
September 22, 2015
HANSA SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
August 5, 2015
HANU MOTEL PVT LTD ANOTHER Vs. UTTAR PRADESH FINANCIAL CORPORATION & OTHERS
September 18, 2015
HARDEEP SINGH Vs. STATE OF U P
April 29, 2015
HARI CARGO CARRIER Vs. STATE OF UTTARAKHAND
October 30, 2015
HARIDWAR STONE CRUSHER WELFARE ASSOCIATION AND ORS Vs. STATE OF UTTARAKHAND
December 11, 2015
HARINDER RAJ MATTA Vs. AMAR RAJA BATTERIES & OTHERS
September 9, 2015
HARINDER RAJ MATTA Vs. AMAR RAJA BATTERIES AND ORS.
September 9, 2015
HARISH CHANDRA ARYA AND ORS. Vs. UTTARAKHAND INFORMATION COMMISSION AND ORS.
January 8, 2015
HARISH CHANDRA SINGH AITHANI AND ORS. Vs. GOVIND SINGH DANU AND ORS.
October 1, 2015
HARISH CHANDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
April 6, 2015
HARISH RAUTELA Vs. STATE OF UTTARAKHAND & OTHERS
August 17, 2015
HARIYA Vs. STATE OF UTTARAKHAND
January 7, 2015
HARVANS SINGH Vs. STATE OF UTTARAKHAND AND ORS.
July 7, 2015
HASHIM Vs. WAHEED AND ORS.
July 22, 2015
HASHIM AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
April 1, 2015
HEAD CONSTABLE 41 A.P. PURAN SINGH Vs. STATE OF UTTARAKHAND
January 7, 2015
HEERA MANI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 22, 2015
HELLO INDIA Vs. STATE OF UTTARAKHAND & OTHERS
December 17, 2015
HEM CHANDRA ARYA Vs. STATE OF UTTARAKHAND
April 17, 2015
HEMANT KUMAR PANT Vs. STATE OF UTTARAKHAND AND ANOTHER
October 30, 2015
HEMU PANT AND ORS. Vs. STATE OF UTTARAKHAND
June 23, 2015
HIMANI PANDE Vs. STATE OF UTTARAKHAND
May 12, 2015
HIMANSHU SARAN Vs. STATE OF UTTARAKHAND AND ORS
December 2, 2015
HIMSHIKHA INFRASTRUCTURE PVT LTD Vs. PAYYAM
May 13, 2015
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAGRI SINGH
May 5, 2015
HINDUSTAN UNILEVER LIMITED Vs. STATE OF UTTARAKHAND
September 23, 2015
HINDUSTAN UNILEVER LTD Vs. STATE OF UTTARAKHAND
April 6, 2015
HIRA SINGH BARGALI Vs. STATE OF UTTARAKHAND AND ORS.
January 7, 2015
HIRA SINGH SOBTI CONTRACTS LTD. Vs. COMMISSIONER, COMMERCIAL TAX
August 13, 2015
HORI LAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 31, 2015
HOTEL AMARIS Vs. STATE OF UTTARAKHAND
April 9, 2015
IKBAL AHMAD ANSARI Vs. MATLOOB HASAN AND ORS.
May 14, 2015
IMAGINATION AGRI EXPORTS & ANR. Vs. PUNEET KUMAR AGARWAL
November 3, 2015
INAM ALI Vs. COL. SANDEEP VASUDEVA AND ORS.
April 23, 2015
INDER SINGH BISHT Vs. STATE OF UTTARAKHAND
March 4, 2015
INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE Vs. PRAKASH CHANDRA
May 25, 2015
INDIRA SETHI W/O COL A K SETHI Vs. BRIJ MOHAN MARWAHA S/O LATE KISHORI LAL MARWAHA
April 7, 2015
INTEZAR Vs. STATE OF UTTARAKHAND
April 1, 2015
INTEZAR HUSSAIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
October 8, 2015
INTIZAMIA COMMITTEE Vs. UTTARAKHAND WAKF BOARD
March 23, 2015
IRFAN S/O JUMMEY KHAN Vs. STATE OF UTTARAKHAND
February 26, 2015
ISHAQ AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR
March 9, 2015
ISHWAN KUMAR Vs. STATE OF UTTARAKHAND
May 13, 2015
ISHWAR CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
September 9, 2015
ISRAR AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
September 10, 2015
JAGAT NARAIN SUBHARTI CHARITABLE TRUST Vs. UNION OF INDIA & OTHERS
October 7, 2015
JAGAT PRASAD Vs. ADDITIONAL DISTRICT JUDGE
March 26, 2015
JAGAT SINGH @ JASWANT SINGH Vs. AZIZUL WAHID SIDDIKI
March 23, 2015
JAGDISH CHANDRA PUNETHA Vs. STATE OF UTTARAKHAND
May 22, 2015
JAGDISH LAL Vs. RAMAN RAJWANSI
September 14, 2015
JAGDISH PRASAD Vs. DIRECTOR EDUCATION
June 15, 2015
JAGDISH PRASAD GUPTA Vs. STATE OF UTTARAKHAND
May 28, 2015
JAGEER SINGH Vs. POPIN
June 3, 2015
JAGEER SINGH Vs. STATE OF UTTARAKHAND
June 3, 2015
JAGIR SINGH Vs. DURRUNG STEELS LIMITED
February 23, 2015
JAGJEET SINGH Vs. STATE OF UTTARAKHAND
December 14, 2015
JAI GOPAL AGGARWAL Vs. ASHA RANI AGGARWAL
May 25, 2015
JAI PRAKASH Vs. STATE OF UTTARAKHAND
April 27, 2015
JAI PRAKASH Vs. STATE OF UTTARAKHAND & OTHERS
October 15, 2015
JAI PRAKASH @ PRAKASH Vs. STATE OF UTTARAKHAND
February 19, 2015
JAI PRAKASH BADONI Vs. UNION OF INDIA
June 24, 2015
JAIN VIDEO ON WHEELS LTD Vs. DIRECTOR OF MEDICAL, HEALTH & FAMILY WELFARE, GOVERNMENT OF UTTARAKHAND
August 4, 2015
JAMEEL AHMAD MANSOORI Vs. STATE OF UTTARAKHAND
July 24, 2015
JAMUNA DEVI Vs. STATE OF UTTARAKHAND
April 30, 2015
JANARDHAN PRASAD JOSHI Vs. STATE OF UTTARAKHAND
February 2, 2015
JANGI Vs. STATE OF UTTARAKHAND
May 6, 2015
JARNAIL SINGH AND ORS. Vs. STATE OF UTTARAKHAND
December 17, 2015
JASVEER KAUR Vs. STATE OF UTTARAKHAND
August 18, 2015
JASVINDER SINGH Vs. STATE OF UTTARANCHAL
May 19, 2015
JASWANT KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
November 2, 2015
JAYANAND KHANDURI Vs. STATE OF UTTARAKHAND
January 14, 2015
JAYANTI PRASAD DEORARI Vs. UNION OF INDIA AND ORS.
January 23, 2015
JEEVAN SINGH Vs. ISHWAR SINGH
January 15, 2015
JIA-UL-HAQ AND OTHERS Vs. WALIDIN AND ANOTHER
October 12, 2015
JITCO OVERSEAS PROJECTS Vs. NATIONAL THERMAL POWER CORPORATION LTD & ANOTHER
October 27, 2015
JOGINDER SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
August 27, 2015
JOKHU RAM GUPTA Vs. PRINCIPAL SECRETARY, SURAJ AVAM BHRASTACHAR UNMULAN JAN SEVA (VIGILANCE) AND ORS.
February 11, 2015
JYOTI PRAKASH UNIYAL AND THREE OTHERS Vs. STATE OF U P AND OTHERS
July 20, 2015
JYOTI PRASAD BHATT Vs. DISTRICT JUDGE, TEHRI GARHWAL AND ORS.
January 5, 2015
JYOTSANA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 7, 2015
KAILASHANAND MISSION TRUST Vs. STATE OF UTTARAKHAND
May 25, 2015
KAIMASH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
September 28, 2015
KALAWATI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
October 7, 2015
KALEEM Vs. STATE OF UTTARAKHAND & ANOTHER
August 27, 2015
KALLU @ ISLAM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
September 10, 2015
KALPANA TIWARI Vs. STATE OF UTTARAKHAND AND OTHERS
October 9, 2015
KAMAL MEHTA Vs. ADDITIONAL DISTRICT JUDGE
January 7, 2015
KAMAL RAUTELA Vs. STATE OF UTTARAKHAND AND OTHERS
March 17, 2015
KAMAL TRADERS Vs. UTTARAKHAND PAY JAL NIGAM & ANOTHER
October 9, 2015
KAMAL WALDIYA Vs. STATE OF UTTARAKHAND
November 4, 2015
KAMIL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 5, 2015
KAMLANDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
December 23, 2015
KAMLESH VERMA Vs. STATE OF UTTARAKHAND
July 27, 2015
KANHAIYA LAL DIKSHIT Vs. STATE OF UTTARAKHAND
May 29, 2015
KANTA DEVI Vs. ARYA SAMAJ PRATINIDHI SABHA HALDWANI
May 19, 2015
KANTI BALLABH SATYAWALI Vs. REWADHAR SATYAWALI AND ORS.
July 7, 2015
KANTI DEVI Vs. STATE OF UTTARAKHAND
December 24, 2015
KAPIL CHAUDHARY Vs. STATE OF UTTARAKHAND AND OTHERS
September 4, 2015
KARAN MESIEH Vs. NAV JYOTI SOCIETY
September 29, 2015
KARAN SINGH Vs. STATE OF UTTARAKHAND
December 1, 2015
KARAN SINGH Vs. SONIYA SINGH @ SONIYA MAJETHIYA
January 9, 2015
KARTAR SINGH Vs. STATE OF UTTARAKHAND
June 15, 2015
KASHI RAM BHASKAR Vs. STATE OF UTTARAKHAND AND ORS.
March 31, 2015
KATAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 23, 2015
KAUSHAL TIKKU Vs. STATE OF UTTARAKHAND
May 27, 2015
KAVETA CHAUDHARY Vs. CHANCHAL KUMAR MUKHARJEE AND ORS.
August 18, 2015
KAVITA BOHRA @ KHANKA Vs. STATE OF UTTARAKHAND & ANOTHER
September 17, 2015
KAVITA SAINI Vs. STATE OF UTTARAKHAND
March 3, 2015
KEEP IN TOUCH CLOTHING Vs. STATE OF UTTARAKHAND
April 15, 2015
KESHWANAND GAUR Vs. STATE OF UTTARAKHAND AND OTHERS
December 11, 2015
KEVIN POWER SOLUTION LTD. AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
June 23, 2015
KHATU SHYAM OILS Vs. NASEEM AHMED & ANOTHER
November 2, 2015
KHUSHAL SINGH NEGI Vs. SATEY SINGH RANA & OTHERS
September 9, 2015
KICHHA SUGAR COMPANY Vs. RAM KRIPAL
August 5, 2015
KISHOR CHANDRA GUNWANT AND ORS. Vs. CO-OPERATIVE CREDIT SOCIETY, LUCKNOW AND ORS.
March 18, 2015
KISHORI LAL Vs. STATE OF UTTARAKHAND
May 14, 2015
KM SHYAM SUNDARI @ NEHA Vs. STATE OF UTTARAKHAND
August 27, 2015
KOMAL YADAV Vs. VICE CHANCELLOR GB PANT UNIVERSITY AND ORS
September 4, 2015
KRESHNI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
July 3, 2015
KRIPAL SINGH Vs. ADMINISTRATOR, BAZPUR COOPERATIVE SUGAR FACTORY
March 23, 2015
KRIPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
April 3, 2015
KRISHAN KANT ANAND Vs. STATE OF UTTARAKHAND
November 6, 2015
KRISHANA BAHUGUNA Vs. UNION OF INDIA & ANOTHER
October 12, 2015
KRISHNA Vs. UNION OF INDIA
May 12, 2015
KRISHNA KUMAR Vs. STATE OF UTTARANCHAL
July 8, 2015
KRISHNA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
January 7, 2015
KRISHNA SINGH AND ORS. Vs. STATE OF UTTARAKHAND
September 30, 2015
KUKRETI STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT-1
May 13, 2015
KULDEEP SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 1, 2015
KULVINDER KAUR AND ORS. Vs. STATE OF UTTARANCHAL
June 22, 2015
KULVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
December 17, 2015
KULWINDER SINGH Vs. SR SUPERINTENDENT OF POLICE
May 7, 2015
KUMAON GHARWAL CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF UTTARAKHAND
April 28, 2015
KUMAUN STONE CRUSHER ASSOCIATION Vs. STATE OF UTTARAKHAND
May 1, 2015
KUMUD KALA Vs. STATE OF UTTARAKHAND
February 25, 2015
KUNDAN RAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 26, 2015
KURBAN Vs. STATE OF UTTARAKHAND
March 30, 2015
KUSHMANT CHAUDHARY Vs. STATE OF UTTARAKHAND AND ORS.
March 4, 2015
KUSUM DEVI Vs. ANIL KUMAR
January 14, 2015
KUSUM DEVI AND ORS. Vs. ANIL KUMAR AND ORS.
January 15, 2015
LAIK AHAMAD Vs. CHIEF EXECUTIVE OFFICER, UTTARAKHAND WAQF BOARD
December 3, 2015
LAKSHAY CONSTRUCTION Vs. STATE OF UTTARAKHAND
March 9, 2015
LAL SINGH Vs. STATE OF UTTARAKHAND
September 2, 2015
LALIT KUMAR VERMA Vs. STATE OF UTTARAKHAND AND ORS.
September 4, 2015
LALIT PRASAD; MANOJ KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
December 14, 2015
LALITA PRASAD TEWARI; HANSA DATT PATHAK; LALIT MOHAN JOSHI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
November 30, 2015
LATA HADALA Vs. STATE OF UTTARAKHAND & OTHERS
November 26, 2015
LATA SINGH Vs. ANIL TYAGI
September 9, 2015
LAXMAN RAM Vs. STATE OF UTTARAKHAND & OTHERS
October 7, 2015
LAXMAN SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
August 14, 2015
LAXMAN SINGH RAWAT Vs. USHA VARDHRAJAN
May 14, 2015
LAXMI CHANDRA BELWAL Vs. KAMLA DEVI AND ORS.
January 21, 2015
LAXMI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
September 17, 2015
LAXMI DUTT JOSHI Vs. PRINCIPAL SECRETARY FOREST DEPARTMENT, UTTARAKHAND, DEHRADUN AND OTHERS
December 10, 2015
LAXMI KANT BARTHWAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 27, 2015
LEELA TEWARI AND ORS. Vs. ASHOTO GOYAL AND ORS.
February 25, 2015
LIYAQAT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 10, 2015
LOKESH KAUSHIK Vs. STATE OF UTTARAKHAND AND ORS.
September 28, 2015
LOTTE ELECTRONICS LIMITED Vs. STATE OF UTTARAKHAND
April 6, 2015
LOTTE ELECTRONICS PVT LTD Vs. STATE OF UTTARAKHAND
February 27, 2015
LUXMI HERBAL PRODUCT Vs. STATE OF UTTARAKHAND AND ORS.
January 8, 2015
M C PANT Vs. UNION OF INDIA
March 24, 2015
M S PUNDIR Vs. RAMAN RAJWANSI
September 14, 2015
M.K. MAMIK Vs. WELHAM GIRLS HIGH SCHOOL
July 20, 2015
M/S NARENDRA SINGH BISHT Vs. COMMISSIONER,
December 7, 2015
MAA CHANDI DEVI TEMPLE TRUST Vs. ROHIT GIRI S/O LATE RAMESH GIRI
January 20, 2015
MADAN LAL Vs. LOKAYUKTA
January 7, 2015
MADAN LAL Vs. STATE OF UTTARANCHAL
May 26, 2015
MADAN LAL Vs. JUGAL KISHOR GUPTA & OTHERS
November 4, 2015
MADAN LAL GUPTA Vs. SURENDRA K SOOD & ANOTHER
April 17, 2015
MADAN MOHAN AND OTHERS Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION AND OTHERS
December 15, 2015
MADAN PAL Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) SAHARANPUR AND ORS.
May 28, 2015
MADAN SINGH Vs. KARTIK AND OTHERS
November 17, 2015
MADHU SUDAN DUTTA Vs. STATE OF UTTARAKHAND
March 5, 2015
MADHU SUDAN PRASAD Vs. STATE OF UTTARAKHAND AND ORS.
January 15, 2015
MADHUR NAWANI Vs. STATE OF UTTARAKHAND AND ORS.
September 8, 2015
MAHADEV CONSTRUCTION; DURGA CONSTRUCTION CO; DHARMENDRA KUMAR; RAJ KUMAR Vs. STATE OF UTTARAKHAND
April 16, 2015
MAHARANI LUXMI BAI MEMORIAL EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
April 27, 2015
MAHAVIR TRANSMISSION UDYOG PVT LTD Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD
June 29, 2015
MAHENDER Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2015
MAHENDER Vs. STATE OF UTTARAKHAND & OTHERS
December 23, 2015
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
October 29, 2015
MAHESH CHANDRA GUPTA Vs. STATE OF UTTARAKHAND
April 20, 2015
MAHESH KUMAR Vs. BRIJRAJ
July 27, 2015
MAHESH PATEL Vs. STATE OF UTTARAKHAND
April 20, 2015
MAHESHWAR DUTT Vs. ADDL. CHIEF REVENUE COMMISSIONER AND ORS.
July 7, 2015
MAHESHWARI BARTWAL Vs. STATE OF UTTARAKHAND AND OTHERS
July 31, 2015
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.
August 18, 2015
MAHIPAL SINGH AND ANOTHER Vs. SMT. NISHA GUPTA
December 18, 2015
MAJID KHAN Vs. GOPAL KRISHNA VERMA
May 21, 2015
MAMRAJ SINGH Vs. GENERAL MANAGER, (P&A), B.H.E.L. AND ORS.
July 7, 2015
MAMTA BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
October 29, 2015
MAN SINGH Vs. STATE OF UTTARAKHAND
August 4, 2015
MAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 26, 2015
MANGAL SINGH Vs. GOVIND RAM KANDWAL
August 6, 2015
MANHAR SHARMA Vs. NAGAR NIGAM, DEHRADUN AND ORS.
September 15, 2015
MANISHA BHASKAR AHLUWALIA Vs. SIDDHARTHA AHLUWALIA
October 26, 2015
MANJEET Vs. STATE OF UTTARAKHAND
July 3, 2015
MANJU KANWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 2, 2015
MANNU YADAV & ANOTHER Vs. KANIKA YADAV
August 3, 2015
MANOJ Vs. STATE OF UTTARAKHAND
March 27, 2015
MANOJ GAUTAM AND ORS. Vs. STATE OF UTTARAKHAND
December 2, 2015
MANOJ NAINWAL Vs. STATE OF UTTARAKHAND
March 9, 2015
MANOJ RAWAT Vs. STATE OF UTTARAKHAND
March 30, 2015
MANOJ SINGH @ MANWAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
August 26, 2015
MANOJ SINGH GAIDA Vs. DISTRICT JUDGE, BAGESHWAR
May 12, 2015
MARIYAM EDUCATIONAL & WELFARE SOCIETY Vs. COLLECTOR, NAINITAL
August 10, 2015
MAYA Vs. STATE OF UTTARAKHAND AND ORS.
March 9, 2015
MAYA & ANR Vs. DURBAL SINGH
September 14, 2015
MEENA DEVI Vs. ADDL. CHIEF REVENUE COMMISSIONER
May 7, 2015
MEENA PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
March 5, 2015
MEENAXI KHANI Vs. STATE OF UTTARAKHAND AND ORS.
July 28, 2015
MEERA DEVI Vs. IIIRD F.T.C./ADDITIONAL DISTRICT JUDGE, HARIDWAR AND ORS.
September 16, 2015
MEHANDI HASAN Vs. STATE OF UTTARAKHAND
May 6, 2015
MEHCHUVA RAM DUGTAL Vs. STATE OF UTTARAKHAND
June 17, 2015
MEHRU B GUPTA Vs. KAILSAH NATH GUPTA @ SWAMI KAILASHANAND CHELA SWAMI KESHWANAND
May 13, 2015
MIRAJ Vs. STATE OF UTTARAKHAND AND ORS.
March 4, 2015
MOD HIE PRIVATE LTD. Vs. UTTARAKHAND POWER CORPORATION LTD.
August 5, 2015
MOHAMMAD ALI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
April 27, 2015
MOHAMMAD IDRIS Vs. NAUSHAD AHMAD
January 9, 2015
MOHAMMAD SALIM KHAN Vs. FAZAR AHMAD
February 27, 2015
MOHAN LAL Vs. VIRENDRA KUMAR AND ORS.
July 21, 2015
MOHAN SINGH Vs. STATE OF UTTARAKHAND
April 18, 2015
MOHAN SINGH AND ORS. Vs. HEMA DEVI AND ORS.
August 11, 2015
MOHAN SINGH BARGALI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
October 26, 2015
MOHAN SINGH RANA Vs. CHANDRA SHEKHAR TIWARI AND ORS.
August 6, 2015
MOHD AASIM Vs. STATE OF UTTARAKHAND
September 14, 2015
MOHD DILSHAD Vs. STATE OF UTTARAKHAND
May 1, 2015
MOHD IRFAAN & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 6, 2015
MOHD KATAR @ KHALIL Vs. STATE OF UTTARAKHAND
February 23, 2015
MOHD MIRAJ S/O CHHOTE PAHALWAN Vs. STATE OF UTTARAKHAND
March 4, 2015
MOHD RIZWAN Vs. GOVIND BALLABH PANT UNIVERSITY AND OTHERS
August 5, 2015
MOHD SALEEM Vs. SHAKEEL AHMAD AND ANOTHER
July 9, 2015
MOHD TAWWAR Vs. STATE OF UTTARAKHAND
April 21, 2015
MOHD UMAR Vs. STATE OF UTTARAKHAND
April 16, 2015
MOHD UMAR FAROOQ Vs. SHER BAHADUR SINGH
April 29, 2015
MOHD WASIM AKRAM Vs. STATE OF UTTARAKHAND & OTHERS
July 14, 2015
MOON TOURS AND TRAVELS AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 6, 2015
MS DASAUNI Vs. STATE OF UTTARAKHAND
November 23, 2015
MUJJAMMIL AND ORS. Vs. STATE OF UTTARAKHAND
May 21, 2015
MUKESH Vs. STATE OF UTTARAKHAND
October 15, 2015
MUKESH KUMAR Vs. STATE OF UTTARAKHAND
May 27, 2015
MUKESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
July 27, 2015
MUKESH KUMAR PANDEY ; SANDEEP KUMAR DIXIT Vs. STATE OF UTTARAKHAND & ANOTHER
December 16, 2015
MUKESH KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
September 14, 2015
MUKESH SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
July 10, 2015
MUKESH YADAV Vs. STATE OF UTTARAKHAND AND ORS.
June 29, 2015
MUKHTIYAR SINGH Vs. STATE OF UTTARAKHAND
February 20, 2015
MUNESHWARI DEVI Vs. STATE OF UTTARAKHAND
January 12, 2015
MUNISH KUMAR SHARMA Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE, HARIDWAR & ANOTHER
December 17, 2015
MURTAJA ALI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 13, 2015
MUSHARRAF JAHAN Vs. STATE AND ORS.
March 30, 2015
MUSTAKEEM Vs. STATE OF UTTARAKHAND & OTHERS
August 27, 2015
MUSTAKIM AND ORS. Vs. STATE OF UTTARAKHAND
November 6, 2015
N D KANDPAL Vs. STATE OF UTTARAKHAND
May 6, 2015
N N NAGRATH Vs. SUSHIL NAGRATH
January 13, 2015
NAGAR NIGAM, DEHRADUN Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
May 5, 2015
NAGAR PALIKA AND ORS. Vs. BOARD OF REVENUE AND ORS.
August 28, 2015
NAGAR PALIKA PARISHAD Vs. PRESCRIBED AUTHORITY AND ORS.
March 27, 2015
NAGENDRA DUTT JAGURI Vs. STATE OF UTTARAKHAND AND OTHERS
July 1, 2015
NANDA DEVI AND ORS. Vs. MEHBOOB AND ORS.
March 9, 2015
NANDAN GIRI Vs. STATE OF UTTARAKHAND AND ORS.
June 25, 2015
NANDAN SINGH KOSHYARI Vs. SHIV PRASAD SEMWAL AND ORS.
January 14, 2015
NAPINO AUTO & ELECTRONICS LTD Vs. PARMENDER SINGH
April 3, 2015
NARAIN SINGH Vs. BHAGWAN SINGH & ANOTHER
August 13, 2015
NARENDRA KUMAR Vs. PRESIDING OFFICER LABOUR COURT, DEHRADUN & ANOTHER
November 26, 2015
NARESH CHANDRA Vs. SHAKIL AHMAD
November 24, 2015
NARESH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
September 28, 2015
NARESH KUMAR AND ORS. Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND ORS.
February 25, 2015
NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
April 15, 2015
NASEER AHMAD & OTHERS Vs. STATE OF UTTARAKHAND
August 20, 2015
NATHAN SINGH AND ORS. Vs. SUNIL
October 8, 2015
NATHIRAM KASHYAP Vs. OMKAR
September 4, 2015
NATIONAL INSURANCE COMPANY LTD Vs. SURABHI SHARMA
June 17, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SARIKA BANSAL & OTHERS
November 26, 2015
NATTHA SINGH AND ORS. Vs. RAJ KUMAR
July 22, 2015
NATTHO DEVI & ANOTHER Vs. STATE OF UTTARAKHAND
August 18, 2015
NAV BHARAT INTERNATIONAL LTD Vs. STATE OF UTTARAKHAND
January 13, 2015
NAVEEN @ YATENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
July 31, 2015
NAVEEN SHARAN NISCHAL Vs. STATE OF UTTARAKHAND
March 27, 2015
NAZEER AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 13, 2015
NAZMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 7, 2015
NEERAJ AGGARWAL Vs. HARPHOOL CHAND
June 23, 2015
NEERAJ KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
July 2, 2015
NEM CHANDRA Vs. GAYATRI DEVI
March 3, 2015
NEW DREAMLAND ESTATE AND ORS. Vs. NAINA SAAGI
July 21, 2015
NEW INDIA ASSURANCE CO LTD Vs. VEENA JOSHI
March 10, 2015
NEW INDIA ASSURANCE CO LTD Vs. BIRMA & OTHERS
November 20, 2015
NEW INDIA ASSURANCE CO LTD Vs. MAZO
February 27, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA AND ORS.
October 12, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. KULVINDER SINGH AND ORS.
July 6, 2015
NEW INDIA ASSURANCE CO.LTD. Vs. KUNWAR SINGH BISHT
November 16, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA DEVI
February 27, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHMOOD KHAN
February 23, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. VINITA VERMA
May 11, 2015
NIKESH CHANDRA AGARWAL Vs. CANTONMENT BOARD ROORKEE
May 26, 2015
NIRANJAN KUMAR AGARWAL Vs. LAXMAN SINGH BIST
April 8, 2015
NISHA SRIVASTAVA Vs. UNITED COMMERCIAL BANK
January 14, 2015
NITISH @ KALA Vs. STATE OF UTTARAKHAND
May 6, 2015
NIYAZ AHMAD @ NIZAM Vs. TEHSILDAR, KASHIPUR
January 6, 2015
NUPUR SINGH @ NUPUR CHAUHAN & OTHERS Vs. SMT. SHALINI PREM & OTHERS
December 1, 2015
OM PRAKASH Vs. STATE OF UTTARAKHAND
March 9, 2015
OM PRAKASH Vs. DEPUTY DIRECTOR CONSOLIDATION
April 28, 2015
OM PRAKASH BAJAJ Vs. MAHANT PRAVEEN PRAKASH
March 17, 2015
OM PRAKASH KOTNALA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 4, 2015
OMPRAKASH SHASTRI @ BALA NAND CHELA SUTEPARKASH Vs. PANCHE RAM
May 29, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. BACHULI DEVI @ BASANTI DEVI & OTHERS
July 4, 2015
P L SHARMA Vs. STATE OF UTTARAKHAND
May 18, 2015
P.K. DARBARI Vs. STATE OF UTTARAKHAND AND ORS.
September 8, 2015
PADI RAM & OTHERS; POORAN RAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 3, 2015
PADMA KUMAR DEVI Vs. STATE OF UTTARAKHAND AND ORS.
September 8, 2015
PAHAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ORS.
July 21, 2015
PAN SINGH Vs. STATE OF UTTARAKHAND
July 13, 2015
PANDEV BHATT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 23, 2015
PANKAJ AND ORS. Vs. STATE OF UTTARAKHAND
April 10, 2015
PANKAJ KUMAR MINOR Vs. STATE OF UTTARAKHAND
May 28, 2015
PANKAJ S/O RAJKUMAR Vs. STATE OF UTTARAKHAND
April 7, 2015
PAPPU Vs. STATE OF UTTARAKHAND AND OTHERS
November 23, 2015
PAPPU SINGH Vs. STATE OF UTTARAKHAND
March 11, 2015
PARAS ELECTRICALS LTD. Vs. STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
March 4, 2015
PARIHAR MINERALS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES UTTARAKHAND, KANPUR
January 6, 2015
PARRYS Vs. COMMERCIAL TAX TRIBUNAL
June 30, 2015
PARVATIYA PLYWOOD PVT LTD Vs. UNION OF INDIA & OTHERS
August 11, 2015
PARVEEN CHANDOK Vs. SUBHASH GOGIA
May 14, 2015
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
August 7, 2015
PAWAN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 2, 2015
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
March 25, 2015
PERNOD RICARD INDIA (PVT.) LIMITED Vs. STATE OF UTTARAKHAND AND ORS.
July 8, 2015
PODDAR ALLOYS PVT. LIMITED Vs. STATE OF UTTARAKHAND
September 3, 2015
POOJA ARYA Vs. MUKESH TAMTA AND OTHERS
October 1, 2015
POOJA PANT Vs. STATE OF UTTARAKHAND
June 4, 2015
POONAM VERMA Vs. CANTONMENT BOARD, DEHRADUN
May 6, 2015
POORAN RAM Vs. SHANKAR DATT
July 2, 2015
POORAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 3, 2015
POORAN SINGH ASWAL Vs. SURAJBHAN
June 22, 2015
POORAN SINGH S/O LATE KESAR SINGH Vs. AMERICAN METHODIST MISSION
January 22, 2015
POORNI DEVI Vs. COMMISSIONER GARHWAL DIVISION
May 26, 2015
POWER GRID CORPORATION OF INDIA Vs. DEEPAK MOHAN BHATT AND ORS.
June 15, 2015
PRABHA RANI SISODIA Vs. RAJEEV BANSAL
May 29, 2015
PRADEEP CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
November 16, 2015
PRADEEP GARG Vs. STATE OF UTTARAKHAND
April 27, 2015
PRAKASH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
July 17, 2015
PRAMOD NAUTIYAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 18, 2015
PRAMOD SHARMA Vs. STATE OF UTTARAKHAND
March 10, 2015
PRASHANT KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 10, 2015
PRATAP SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS.
February 25, 2015
PRATAP SINGH MEWAL Vs. RAGUNATH SINGH AND ORS.
July 6, 2015
PRAVEEN CHANDNA AND ORS. Vs. SHEFALI BHASKAR AND ORS.
March 30, 2015
PRAVEEN CHANDRA GOSWAMI Vs. STATE OF UTTARAKHAND AND OTHERS
July 3, 2015
PRAVEEN KUMAR Vs. STATE TRANSPORT APPELLATE
June 17, 2015
PRAVEEN KUMAR GAUTAM & ANOTHER Vs. NAINITAL BANK LIMITED & OTHERS
August 21, 2015
PRAVEEN KUMAR MANWAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY & ANOTHER
December 2, 2015
PRAVEEN KUMAR RASTOGI Vs. RAJ GOPAL ARYA
April 21, 2015
PREM SINGH Vs. COMMISSIONER KUMAON DIVISION, NAINITAL
March 10, 2015
PREM SINGH AND ORS. Vs. STATE OF UTTARAKHAND
June 23, 2015
PREM SINGH RAWAT Vs. DIRECTOR ACCOUNTS AND PENSION UTTARAKHAND & OTHERS
November 16, 2015
PRITAM Vs. STATE OF UTTARAKHAND
May 6, 2015
PROF AJAY SINGH RAWAT Vs. UNION OF INDIA
April 30, 2015
PROFESSOR H B TRIPATHI Vs. STATE OF UTTARAKHAND
May 14, 2015
PUNEET OBEROI Vs. STATE OF UTTARAKHAND AND ORS.
September 24, 2015
PUNIT ARORA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 28, 2015
PURAN CHANDRA DALAKOTI Vs. STATE OF UTTARAKHAND AND ORS.
January 14, 2015
PURAN CHANDRA MELKANI Vs. GOPAL SINGH
July 8, 2015
PURAN SINGH RAWAT Vs. BALKAR SINGH
April 1, 2015
PURAN SINGH RAWAT Vs. CANTONMENT BOARD AND ANOTHER
August 12, 2015
PUREWAL STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
August 10, 2015
PURNIMA SHARMA Vs. SHIV KUMAR AND ORS.
February 26, 2015
PURSHOTAM INDUSTRIES LTD. Vs. STATE OF UTTARAKHAND AND ORS.
September 7, 2015
PUSHKAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
May 22, 2015
PUSHPA DEVI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
April 28, 2015
R A NARIMAN & COMPANY Vs. PETROLEUM AND EXPLOSIVE SAFETY ORGANISATION
April 23, 2015
R K VASHISTHA Vs. GAURAV BHARDWAJ
July 29, 2015
R S SHUKLA Vs. CHANCELLOR, HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ORS
August 4, 2015
R.A. NARIMAN & COMPANY AND ORS. Vs. PETROLEUM AND EXPLOSIVES SAFETY ORGANIZATION (PESO) AND ORS.
March 17, 2015
R.K. AGARWAL Vs. COMMISSIONER OF C. EX., MEERUT-II
April 18, 2015
RADHIKA DEVI Vs. STATE OF UTTARAKHAND
October 1, 2015
RADHIKA DEVI Vs. PRINCIPAL CHIEF CONSERVATOR, FOREST DEPARTMENT, UTTARAKHAND, DEHRADUN AND OTHERS
August 10, 2015
RAGHUNATH PRASAD RAYAL Vs. DISTRICT MAGISTRATE, TEHRI GARHWAL
April 1, 2015
RAI BAHADUR NARAYAN SUGAR MILLS Vs. STATE OF UTTARAKHAND AND ORS.
June 22, 2015
RAIS AHMAD Vs. DEV SINGH AND ORS.
August 13, 2015
RAIS AHMAD Vs. HAZI WALI MOHAMMAD
July 6, 2015
RAISUDDIN Vs. STATE OF UTTARAKHAND
June 4, 2015
RAJ KAMAL Vs. STATE OF UTTARAKHAND
March 26, 2015
RAJ KUMAR Vs. PUBLIC WORKS DEPARTMENT, HARIDWAR
November 24, 2015
RAJ KUMAR AND TWO Vs. STATE OF UTTARANCHAL
June 1, 2015
RAJ NARAIN Vs. STATE OF U P
March 10, 2015
RAJAN KHANNA Vs. VIKAS GUPTA @ JIMMI AND ANOTHER
November 24, 2015
RAJBHRA MEDICARE PRIVATE LTD ; MAHESH KUMAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 8, 2015
RAJEEV KUMAR SHARMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 29, 2015
RAJEEV SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
June 24, 2015
RAJENDRA CHALISGAONKAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 17, 2015
RAJENDRA DUTT KOTHARI Vs. NATHI PRASAD KOTHARI & OTHERS
September 15, 2015
RAJENDRA PRASAD AND ORS. Vs. PRABHAGIYA VANADHIKARI AND ORS.
May 20, 2015
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
March 24, 2015
RAJENDRA SINGH Vs. U P STATE COOPERATIVE FEDERATION
February 25, 2015
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
February 27, 2015
RAJENDRA SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 18, 2015
RAJENDRA SINGH JEENA Vs. STATE OF UTTARAKHAND & OTHERS
December 11, 2015
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
October 27, 2015
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
May 14, 2015
RAJESH KUMAR SAXSENA Vs. UTTARAKHAND PARIVAHAN NIGAM AND ORS.
October 12, 2015
RAJESH KUMAR SHARMA Vs. U P HILL ELECTRONICS CORPORATION LIMITED
May 21, 2015
RAJESH KUMAR YADAV Vs. STATE OF UTTARAKHAND & OTHERS
August 31, 2015
RAJESH PATEL Vs. STATE OF UTTARAKHAND
April 20, 2015
RAJESH SACHDEVA Vs. STATE OF UTTARANCHAL
May 14, 2015
RAJNISH BATRA Vs. STATE OF UTTARAKHAND AND ORS.
February 20, 2015
RAJU BHATT Vs. RISHIRAM
September 17, 2015
RAJU SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 3, 2015
RAJVEER SINGH Vs. APPELLATE AUTHORITY/ DISTRICT JUDGE HARDWAR & OTHERS
March 19, 2015
RAKA SAXENA AND OTHERS Vs. CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
December 3, 2015
RAKESH CHAND & OTHERS; JAWAHAR SINGH RATHOR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
August 5, 2015
RAKESH DHASMANA Vs. STATE OF UTTARAKHAND
April 24, 2015
RAKESH KUMAR Vs. UNION OF INDIA AND ORS.
September 14, 2015
RAKESH KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
April 16, 2015
RAKESH KUMAR ARORA Vs. KANCHAN ARORA
June 18, 2015
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
March 10, 2015
RAKESH SINGH Vs. STATE OF UTTARANCHAL
May 28, 2015
RAKESH VYAS Vs. UNION OF INDIA
May 14, 2015
RAM CHANDRA Vs. LAL SINGH
January 7, 2015
RAM GANGA STEEL UNIT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
May 14, 2015
RAM HARI SHARMA Vs. STATE OF UTTARAKHAND
September 10, 2015
RAM KISHAN Vs. PRITHIVI SINGH
May 14, 2015
RAM KRIPAL Vs. STATE OF UTTARAKHAND
February 19, 2015
RAM KUMAR SAINI Vs. DINESH CHANDRA PATHOI
November 17, 2015
RAM LAL Vs. STATE OF UTTARAKHAND AND ORS.
July 3, 2015
RAM MOHAN AGRAWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
May 12, 2015
RAM PRAKASH Vs. STATE OF UTTARAKHAND AND ANOTHER
March 17, 2015
RAM PRASAD Vs. UNION OF INDIA & OTHERS
March 19, 2015
RAM SEVAK SABHA Vs. DISTRICT MAGISTRATE, DISTRICT NAINITAL & OTHERS
September 2, 2015
RAMA Vs. DEPUTY DIRECTOR CONSOLIDATION & OTHERS
September 9, 2015
RAMA Vs. D D C
May 15, 2015
RAMA DEVI AND ORS. Vs. MAHENDRA PAL AND ORS.
September 15, 2015
RAMANAND RANA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
January 15, 2015
RAMAYAN RAM Vs. STATE OF UTTARAKHAND AND ORS.
July 16, 2015
RAMCHANDRA MAURYA Vs. RAVINDRA SINGH PUNDIR
July 9, 2015
RAMESH CHANDRA Vs. STATE OF UTTARAKHAND
September 30, 2015
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
August 31, 2015
RAMESH CHANDRA GURURANI Vs. STATE OF UTTARAKHAND
January 19, 2015
RAMESH CHANDRA PUROHIT Vs. STATE OF UTTARAKHAND
April 18, 2015
RAMESH CHANDRA SANGURI Vs. ADJ/1ST F T C , UDHAM SINGH NAGAR
April 21, 2015
RAMESH KUMAR KASHYAP Vs. REENA KASHYAP
March 2, 2015
RAMESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
January 8, 2015
RAMESH SINGH Vs. STATE OF UTTARAKHAND
August 18, 2015
RAMESHWAR DAYAL Vs. STATE OF UTTARAKHAND
December 9, 2015
RAMESHWAR PRASAD MENESHWAR PRASAD Vs. LALIT KUMAR VERMA AND ANOTHER
June 25, 2015
RAMNATH TIWARI Vs. SECRETARY AGRICULTURE (PRODUCTION) GOVERNMENT OF UTTARAKHAND AND ORS.
January 21, 2015
RAMVATI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 17, 2015
RAMVATI DEVI Vs. UNION OF INDIA AND OTHERS
December 16, 2015
RANJEET SINGH @ HAJURA SINGH Vs. JAGMINDER SINGH
July 29, 2015
RASHID AHMAD Vs. SHAKEEL AHMAD
January 9, 2015
RASHMI MUKHI Vs. PAVAN KUMAR NATH
August 20, 2015
RASHMI PARIHAR Vs. STATE OF UTTARAKHAND & ANOTHER
August 21, 2015
RATAN KAUR Vs. RANJEET KUMAR BANERJEE
May 25, 2015
RATAN SINGH AND ANOTHER Vs. BHAGAT SINGH
August 10, 2015
RATAN SINGH RAWAT Vs. MANAGING DIRECTOR, GARHWAL MANDAL VIKAS NIGAM LTD & OTHERS
October 26, 2015
RAVI MOHAN JOSHI Vs. STATE OF UTTARAKHAND
March 30, 2015
RAVIKANT AND ORS. Vs. UTTAR PRADESH STATE FINANCIAL CORPORATION
March 17, 2015
RAVIKANT AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
April 27, 2015
RAVINDER KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
April 22, 2015
RAVINDER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
December 17, 2015
RAVINDRA JUGRAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 21, 2015
RAVINDRA PAL SINGH NEGI Vs. STATE OF UTTARAKHAND
April 30, 2015
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
June 4, 2015
RECKITT BENCKISER (INDIA) LIMITED AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 6, 2015
REENA & OTHERS Vs. KALBE HASAN & OTHERS
November 19, 2015
REENA NAULIA Vs. STATE OF UTTARAKHAND
May 5, 2015
REGISTRAR, GURUKUL KANGRI VISHWAVIDYALAYA, DEEMED TO BE UNIVESITY, HARIDWAR AND ANOTHER Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE HARIDWAR, AND ANOTHER
December 18, 2015
REKHA DEVI Vs. BUNIYAD HUSAIN AND ORS.
September 15, 2015
REKHA DEVI Vs. BUNIYAD HUSSAIN AND ANOTHER
August 12, 2015
REKHA DEVI Vs. BUNIYAD HUSSAIN
July 23, 2015
RENU SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2015
RESHAM LAL AND ORS. Vs. STATE OF UTTARAKHAND
August 17, 2015
RESHAM SINGH AND ORS. Vs. S.S.P. UDHAM SINGH NAGAR AND ORS.
February 27, 2015
RESHAMA Vs. STATE OF UTTARAKHAND
April 16, 2015
RISHI RAM KRISHNA DISCIPLE BHRAMLEEN RISHI KESHWA NAND JI MAHARAJ Vs. RISHI BAL VIDYALAYA NIRDHAN NIKETAN ASHRAM AND OTHERS
December 21, 2015
RITA DEVI AND ORS. Vs. KUSUM AGRAWAL AND ORS.
October 5, 2015
RITU SINGH Vs. PREMLATA SINGH
March 27, 2015
RIYAZ Vs. STATE OF UTTARAKHAND
February 16, 2015
ROMIL SAINI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 25, 2015
ROSHNI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
July 13, 2015
ROSHNI DEVI Vs. DIRECTOR, REHABILITATION AND ORS.
January 6, 2015
S K BHALLA Vs. STATE OF UTTARAKHAND
April 27, 2015
S S M ENGINEERS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
May 18, 2015
S. JAGIR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 23, 2015
SAB INDUSTRIES LTD. Vs. SIDCUL
June 23, 2015
SACHIDANAND PAINULI Vs. STATE OF UTTARAKHAND AND ORS.
January 16, 2015
SADAB ALI ANSARI Vs. STATE OF UTTARAKHAND
September 29, 2015
SAGAR STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
July 27, 2015
SAHAB SINGH Vs. PUPENDAR SINGH
March 5, 2015
SAHADAT ALI Vs. STATE OF UTTARAKHAND
February 27, 2015
SAHARBANO Vs. CHANDAN SINGH BISHT & ANOTHER
August 11, 2015
SAHARBANO Vs. STATE OF UTTARAKHAND
April 6, 2015
SAHIR HUSAIN Vs. BHARAT HEAVY ELECTRICALS LTD.
September 3, 2015
SAHNAZAR AND ANOTHER Vs. UP SANCHALAK CHAKBANDI AND OTHERS
September 1, 2015
SAIDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR AND ORS.
April 15, 2015
SAJIYA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
September 1, 2015
SAMBHAV SINGH ADHIKARI AND ORS. Vs. S.K. MAHESHWARI AND ORS.
January 16, 2015
SAMBHU PASWAN Vs. UNION OF INDIA
May 11, 2015
SAMIE AHAMAD Vs. FATEHUDDIN
May 12, 2015
SAMSHER GANI Vs. STATE OF UTTARAKHAND
January 14, 2015
SAMUEL K. ARUN Vs. STATE OF UTTARAKHAND AND ORS.
September 30, 2015
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
April 17, 2015
SANDEEP KUMAR VERMA Vs. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, STATE OF UTTARAKHAND, DEHRADUN AND OTHERS
August 6, 2015
SANDEEP PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
July 2, 2015
SANDESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
November 27, 2015
SANJAY CONSTRUCTIONS Vs. STATE OF UTTARAKHAND
February 6, 2015
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
March 27, 2015
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
April 15, 2015
SANJAY KUMAR Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
April 16, 2015
SANJAY KUMAR AND ORS. Vs. JAGDISH CHANDRA AND ORS.
September 4, 2015
SANJAY SONKAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
March 24, 2015
SANJAY VYAS Vs. STATE OF UTTARAKHAND
May 28, 2015
SANJEEV VERMA Vs. JAGAT NARAIN SUBARTI CHARITABLE TRUST
January 14, 2015
SANT STEEL & ALLOYS PRIVATE LTD Vs. COMMISSIONER CENTRAL EXCISE MEERUT
April 21, 2015
SANTOKH SINGH Vs. STATE OF UTTARAKHAND
February 27, 2015
SANTOSH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
January 7, 2015
SANTOSH KUMAR JUYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
April 28, 2015
SANTOSH KUMARI MISHRA & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 3, 2015
SARASWATI Vs. STATE OF UTTARAKHAND
July 27, 2015
SARDAR JOGENDRA SINGH AND ORS. Vs. JAL VIDYUT AWAS EVAM VIKAS SAHKARI SAMITI LTD. AND ORS.
September 2, 2015
SAROJ VERMA Vs. 1ST ADDITIONAL DISTRICT JUDGE, UDHAM SINGH NAGAR
August 13, 2015
SARTAJ SINGH SAJWAN Vs. STATE OF UTTARAKHAND
November 3, 2015
SATENDRA SINGH BISHT Vs. MANAGING DIRECTOR, GARHWAL MANDAL VIKAS NIGAM AND ORS
August 19, 2015
SATENVENDRA SINGH & OTHERS Vs. MOHAN SINGH
December 18, 2015
SATISH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
March 19, 2015
SATISH KUMAR SAINI Vs. STATE OF UTTARAKHAND
May 28, 2015
SATISH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
October 12, 2015
SATISH SHARMA & OTHERS Vs. KUSUMLATA CHAUDHARY & ANOTHER
July 7, 2015
SATISH SINGH Vs. STATE OF UTTARAKHAND
September 24, 2015
SATPAL BOHRA Vs. DEVENDRA SINGH BISHT
February 24, 2015
SATVEER SINGH @ PUNCHI JAT Vs. STATE OF UTTARAKHAND
July 24, 2015
SATYAPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
December 11, 2015
SATYAVEER SINGH Vs. STATE OF UTTARAKHAND
May 26, 2015
SATYESHWARI LEKHWAR Vs. DISTRICT MAGISTRATE/COLLECTOR, DEHRADUN & OTHERS
December 7, 2015
SAURABH KASHYAP Vs. STATE OF UTTARAKHAND AND ORS.
September 10, 2015
SAYYAD ASAD ABBAS Vs. STATE OF UTTARAKHAND
April 10, 2015
SEEDA Vs. YASHPAL
March 4, 2015
SEEMA BHATT Vs. RANVEER SINGH AND OTHERS
July 16, 2015
SEPTAFARMS COLLECTIVE COOPERATIVE FARMING SOCIETY Vs. STATE OF UTTARAKHAND
July 21, 2015
SETH INDUSTRIES Vs. VIJAY BANK
May 14, 2015
SEWA SINGH Vs. STATE OF U P
March 9, 2015
SHAHEED Vs. SAYEED AND ORS.
September 15, 2015
SHAHNAZ BEGUM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
April 22, 2015
SHAILENDRA SHARMA Vs. STATE OF UTTARAKHAND
April 28, 2015
SHAILENDRA SINGH Vs. SUBHEG SINGH
May 11, 2015
SHAKEEL Vs. STATE
January 8, 2015
SHAKIR Vs. STATE OF UTTARAKHAND AND ORS.
February 3, 2015
SHAKUNTALA W/O LATE HARI LAL Vs. ASHARAM ANGLO VEDIC TRUST AND VIDHYA PRACHARAK SABHA
January 8, 2015
SHALINI Vs. CANTONMENT BOARD, GARHI CANTT, DEHRADUN
May 13, 2015
SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND AND ANOTHER
December 1, 2015
SHANKAR FULARA Vs. STATE OF UTTARAKHAND
June 2, 2015
SHANTI BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
October 14, 2015
SHANTI PRASAD AND ANOTHER Vs. DIRECTOR ELEMENTARY EDUCATION & OTHERS
September 30, 2015
SHARAD KUMAR MITTAL Vs. STATE OF UTTARAKHAND AND OTHERS
December 18, 2015
SHARIQ Vs. PUNJAB NATIONAL BANK AND ORS.
July 21, 2015
SHASHI KANT PANDEY Vs. DEPUTY INSPECTOR GENERAL OF POLICE & ANOTHER
July 27, 2015
SHASHI SHARMA Vs. POWER GRID CORPORATION OF INDIA LTD
March 12, 2015
SHASHI SHARMA AND ORS. Vs. POWER GRID CORPORATION AND ORS.
January 21, 2015
SHEKHAR ARORA Vs. STATE OF UTTARAKHAND
April 29, 2015
SHEKHAR JOSHI AND ORS. Vs. STATE OF UTTARAKHAND
February 26, 2015
SHIBU THAPA Vs. RAJENDRA SINGH & OTHERS
March 17, 2015
SHIKHA MAMGAIN Vs. STATE OF UTTARAKHAND
April 21, 2015
SHINY Vs. STATE OF UTTARAKHAND
September 22, 2015
SHISHPAL SINGH KRISHALI Vs. STATE OF UTTARAKHAND & OTHERS
September 28, 2015
SHIV RAJ SINGH PAL Vs. STATE OF UTTARAKHAND
May 22, 2015
SHIVA ELECTRICALS SHIV KUTI Vs. UTTARAKHAND PAY JAL SANSTHAN VIKAS EVAM NIRMAN NIGAM
June 3, 2015
SHIVALIK DRUGS AND ORS Vs. LALIT KUMAR JAIN AND ORS
August 21, 2015
SHRI DEV BHOOMI INSTITUTE OF EDUCATION SCIENCE & TECHNOLOGY, DEHRADUN Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY & OTHERS
December 2, 2015
SHRI GURU NANAK SHIKSHA SAMITI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 19, 2015
SHRI KUMAR Vs. STATE OF UTTARAKHAND
March 3, 2015
SHRI MUNISHWAR VEDANG VIDYALAYA, RISHIKESH Vs. LUXMI DEVI & OTHERS
April 11, 2015
SHRIKANT Vs. STATE OF UTTARAKHAND
September 14, 2015
SHYAM GUPTA @ SHYAMU Vs. STATE OF UTTARAKHAND
December 2, 2015
SHYAM LAL Vs. STATE OF UTTARAKHAND
April 6, 2015
SINGHAL BROTHERS Vs. ASHOK KUMAR
March 4, 2015
SINGLA ENGINEERS AND CONTRACTORS PVT LTD Vs. STATE OF UTTARAKHAND
March 3, 2015
SINGLA REALTERS LIMITED Vs. MUNICIPAL BOARD PARISHAD
June 2, 2015
SIRAJ AHMAD; USHA PANT JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
August 26, 2015
SMT. MEDHA JINDAL Vs. STATE OF UTTARAKHAND & OTHERS
July 28, 2015
SOBAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
June 5, 2015
SOM PRAKASH Vs. DISTRICT JUDGE, DEHRADUN
April 9, 2015
SOM PRAKASH Vs. DISTRICT JUDGE, DEHRADUN
April 7, 2015
SONA DEVI AND THREE Vs. STATE OF UTTARANCHAL
May 20, 2015
STATE Vs. URAJ NISAR
May 13, 2015
STATE BANK OF INDIA Vs. MANOJ THAKUR
May 18, 2015
STATE BANK OF INDIA Vs. ADDL DISTRICT JUDGE
March 25, 2015
STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. UTTARAKHAND STATE INFORMATION COMMISSION AND ORS.
May 26, 2015
STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD. Vs. MORPHOGENESIS ARCHITECTURE STUDIO PVT. LTD.
May 14, 2015
STATE OF UTTAR PRADESH Vs. BEEHIVE COLLEGE OF ENGINEERING AND TECHNOLOGY
May 15, 2015
STATE OF UTTARAKHAND Vs. UMRAO SINGH
June 2, 2015
STATE OF UTTARAKHAND Vs. VINOD SINGH CHAUHAN
October 7, 2015
STATE OF UTTARAKHAND Vs. SAUKEEN AND ORS.
October 7, 2015
STATE OF UTTARAKHAND Vs. PADMI RAM
October 15, 2015
STATE OF UTTARAKHAND Vs. KAMLA DEVI AND ORS.
September 30, 2015
STATE OF UTTARAKHAND Vs. SURESH JOSHI
October 15, 2015
STATE OF UTTARAKHAND Vs. NARESH SINGH BOHRA AND ORS.
August 27, 2015
STATE OF UTTARAKHAND Vs. SHIV SINGH
October 7, 2015
STATE OF UTTARAKHAND Vs. DINESH SINGH AND ORS.
November 16, 2015
STATE OF UTTARAKHAND Vs. VINOD SINGH AND ORS.
August 5, 2015
STATE OF UTTARAKHAND Vs. HANSA SINGH NEGI AND ORS.
December 16, 2015
STATE OF UTTARAKHAND Vs. SUMIT
December 17, 2015
STATE OF UTTARAKHAND Vs. MOHAN SINGH
May 26, 2015
STATE OF UTTARAKHAND Vs. RAGHUVIR SINGH NEGI
April 3, 2015
STATE OF UTTARAKHAND Vs. SHAHEED CAPTAIN DK KHOLA COLLEGE OF EDUCATION
March 25, 2015
STATE OF UTTARAKHAND Vs. KUNWER PAL
May 6, 2015
STATE OF UTTARAKHAND Vs. CHANDRA SHEKHAR JOSHI AND ORS.
March 25, 2015
STATE OF UTTARAKHAND Vs. WAJID
March 18, 2015
STATE OF UTTARAKHAND Vs. BHIM RAM
August 27, 2015
STATE OF UTTARAKHAND Vs. SHANKER SINGH CHAUHAN
March 18, 2015
STATE OF UTTARAKHAND Vs. VIJAY LAL AND ORS.
August 4, 2015
STATE OF UTTARAKHAND Vs. MADHAVI DEVI AND ORS.
August 4, 2015
STATE OF UTTARAKHAND Vs. LEELADHAR JOSHI AND ORS.
August 26, 2015
STATE OF UTTARAKHAND Vs. MANOJ KUMAR AND ORS.
August 26, 2015
STATE OF UTTARAKHAND Vs. BHAGWAN SINGH AND ORS.
August 26, 2015
STATE OF UTTARAKHAND Vs. RAJENDRA
August 26, 2015
STATE OF UTTARAKHAND Vs. RAJU @ KRISHNA
September 3, 2015
STATE OF UTTARAKHAND Vs. VIJAY SINGH
October 28, 2015
STATE OF UTTARAKHAND Vs. GURUDEV RAJ
August 5, 2015
STATE OF UTTARAKHAND Vs. RAM PRASAD SATI
August 19, 2015
STATE OF UTTARAKHAND Vs. SUBHASH AND OTHERS
August 13, 2015
STATE OF UTTARAKHAND & OTHERS Vs. GURU NANAK SHIKSHA SAMITI AND ANOTHER
September 14, 2015
STATE OF UTTARAKHAND AND ANOTHER Vs. KESHWA NAND JOSHI AND OTHERS
July 14, 2015
STATE OF UTTARAKHAND AND ORS. Vs. ABL PROJECTS AND ORS.
October 1, 2015
STATE OF UTTARAKHAND AND ORS. Vs. CHANDAN SINGH AND ORS.
September 29, 2015
STATE OF UTTARAKHAND AND ORS. Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
September 16, 2015
STATE OF UTTARAKHAND AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT HARIDWAR AND ORS.
July 30, 2015
STATE OF UTTARAKHAND AND ORS. Vs. MAHENDRA SINGH AND ORS.
August 3, 2015
STATE OF UTTARAKHAND AND ORS. Vs. ARADHANA RAWAT
January 21, 2015
STATE OF UTTARAKHAND AND ORS. Vs. KILKILESHWAR MINING CO. AND ORS.
January 20, 2015
STATE OF UTTARAKHAND AND ORS. Vs. SURJEET BATRA AND ORS.
October 8, 2015
STATE OF UTTARAKHAND AND OTHERS Vs. CHIEF INFORMATION COMMISSIONER & OTHERS
September 3, 2015
STATE OF UTTARAKHAND AND OTHERS Vs. SUNITA DEVI
December 10, 2015
STATE OF UTTARANCHAL Vs. MANGAT RAM
May 20, 2015
STEEL FABS Vs. STATE OF UTTARAKHAND
May 5, 2015
SUBE SINGH AND ORS. Vs. KAMAL KISHORE
March 11, 2015
SUBHASH CHAND S/O LATE BADH SINGH MISTRY Vs. KAMLA DEVI THAPA @ CHANDRA KALA
October 13, 2015
SUBHASH RAUTHAN Vs. STATE OF UTTARAKHAND
January 13, 2015
SUDESH KUMAR ARORA Vs. DISTRICT JUDGE HARIDWAR
March 27, 2015
SUDHA SHARMA AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
November 3, 2015
SUDHIR KUMAR SAXENA Vs. STATE OF UTTARAKHAND
April 9, 2015
SUKH PAL SINGH PANWAR Vs. STATE OF UTTARAKHAND & OTHERS
November 3, 2015
SUKHVINDER SINGH @ GOLDI Vs. STATE OF UTTARAKHAND
April 28, 2015
SUMAN KISHOR TAMTA Vs. STATE OF UTTARAKHAND & OTHERS
April 17, 2015
SUMITRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 30, 2015
SUNIL CHAND Vs. STATE OF UTTARAKHAND
January 9, 2015
SUNIL KUMAR Vs. SHUBHAM (MINOR) & ANOTHER
June 2, 2015
SUNIL KUMAR AND ORS. Vs. STATE OF UTTARAKHAND
September 3, 2015
SUNIL KUMAR BHATNAGAR Vs. CHIEF EXECUTIVE OFFICER
February 27, 2015
SUNIL KUMAR GUPTA & ANOTHER Vs. BHUSHAN STEEL & STRIPS LTD
April 16, 2015
SUNITA PAHWA Vs. PURAN CHANDRA KANDPAL
January 6, 2015
SURAJ SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
July 29, 2015
SURENDRA Vs. STATE OF UTTARAKHAND
May 27, 2015
SURENDRA AGGARWAL Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
March 3, 2015
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
March 26, 2015
SURENDRA SINGH Vs. STATE OF UTTARANCHAL
July 6, 2015
SURENDRA SINGH AND ORS. Vs. ADDL. CHIEF REVENUE COMMISSIONER AND ORS.
July 8, 2015
SURESH CHAND Vs. DEVPAL
March 11, 2015
SURESH CHANDRA Vs. STATE OF UTTARAKHAND & OTHERS
April 24, 2015
SURESH CHANDRA NAINWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 11, 2015
SURESH KUMAR SAINI Vs. POWER GRID CORPORATION OF INDIA AND ORS.
January 21, 2015
SURESH PAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 14, 2015
SUSHIL KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
December 3, 2015
SUSHILA Vs. AMIT KUMAR AGGARWAL AND ORS.
August 6, 2015
SUSHILA AND ORS. Vs. DISTRICT JUDGE AND ORS.
July 13, 2015
SUSHMA GUPTA Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 20, 2015
SWAMI BELI RAM UDASIN ASHRAM KANKHAL Vs. DISTRICT JUDGE
March 31, 2015
SWAMI MAHESHWARANAND Vs. STATE OF UTTARAKHAND & ANOTHER
July 30, 2015
SWAMI RAM NIVAS RAM SANEHI Vs. SWAMI RAM VINOD AND ORS.
September 9, 2015
SWAPAN MARWAHA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
November 20, 2015
TABASSUM Vs. STATE OF UTTARAKHAND
June 19, 2015
TAHESEEN Vs. STATE OF UTTARAKHAND AND ORS.
April 28, 2015
TARA CHAND Vs. STATE OF UTTARAKHAND
May 25, 2015
TARUN TIWARI @ TARU TIWARI Vs. STATE OF UTTARAKHAND & ANOTHER
September 18, 2015
TAWWAR Vs. STATE OF UTTARAKHAND AND ORS.
April 21, 2015
TAZAMMUL @ BHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR HARIDWAR
March 31, 2015
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. SAYED SHAUKAT ALI (SINCE DECEASED) & OTHERS
September 17, 2015
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD.
August 25, 2015
TEJPAL CHAUDHARY Vs. STATE OF UTTARAKHAND
April 22, 2015
TEK CHAND Vs. JAGDISH PARSHAD
January 13, 2015
THAKUR SINGH Vs. BHIMSEN
May 25, 2015
THE NEW INDIA ASSURANCE CO. LTD. Vs. NEEMA DEVI AND ORS.
December 7, 2015
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KUSUMA BALUNI AND ORS.
March 31, 2015
TRILOK SINGH Vs. DISTRICT MAGISTRATE, BAGESHWAR
January 19, 2015
TVC RAO Vs. STATE OF UTTARAKHAND
April 1, 2015
U.P.S.R.T.C. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
January 15, 2015
UJVN LIMITED Vs. HYDEL CONSTRUCTION PVT. LTD. AND ORS.
June 30, 2015
UMA SHANKER SHARMA Vs. PRINCIPAL JUDGE, FAMILY COURT, RUDRAPUR
April 21, 2015
UMED SINGH Vs. STATE OF UTTARAKHAND
December 18, 2015
UMMED SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 5, 2015
UNION BANK OF INDIA Vs. VIKASH KUMAR
May 11, 2015
UNION OF INDIA Vs. MOHINDER SINGH
June 4, 2015
UNION OF INDIA AND ANOTHER Vs. JAGANNATH SHARMA
August 10, 2015
UNITED INDIA INSURANCE CO LTD Vs. SHAKIR ALI
February 26, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. KALAWATI PANDEY AND ORS.
September 7, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. IRSHAD ALI AND ORS.
April 20, 2015
UNITED INDIA INSURANCE COMPANY LTD Vs. MINAKSHI GUPTA & OTHERS
September 9, 2015
UNITED SPIRITS LIMITED Vs. UTTARAKHAND AGRICULTURAL PRODUCE MARKETING BOARD AND ORS.
December 23, 2015
UNITED SPIRITS LIMITED AND ORS. Vs. UTTARAKHAND AGRICULTURAL PRODUCE MARKETING BOARD AND ORS.
November 26, 2015
UPENDRA BIJALWAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 24, 2015
URBAN COOPERATIVE BANK LTD Vs. RAM KUMAR AGARWAL
June 22, 2015
USHA KIRAN BHANDARI Vs. ABHINAV SINGH BHANDARI S/O LATE PRADEEP BHANDARI
November 3, 2015
USMAN SIDDIQUIE AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 16, 2015
UTTARAKHAND FOREST DEVELOPMENT CORPORATION Vs. JAYAMA DEBI
May 18, 2015
UTTARAKHAND POWER CORPORATION LTD Vs. DOIWALA SUGAR COMPANY LTD
April 10, 2015
UTTARAKHAND POWER CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD. AND ORS.
May 26, 2015
UTTARAKHAND POWER CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD. AND ORS.
September 29, 2015
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. RAM KHILADI SURYA AND OTHERS
July 20, 2015
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF UTTARAKHAND
March 10, 2015
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. RAMESH CHANDRA JOSHI
April 24, 2015
UTTARAKHAND RURAL ROAD DEVELOPMENT AGENCY Vs. DISTRICT MAGISTRATE
May 21, 2015
UTTARAKHAND TRANSPORT CORPORATION Vs. SAVITA
March 25, 2015
UTTARAKHAND TRANSPORT CORPORATION Vs. PRESCRIBED AUTHORITY
March 17, 2015
V A JOSEPH Vs. STATE OF UTTARAKHAND
May 15, 2015
V K AGGARWAL & ANOTHER Vs. SHASHI ARORA & OTHERS; VINOD KUMAR ARORA & OTHERS
December 22, 2015
VARUN KUMAR Vs. STATE OF UTTARAHAND
April 22, 2015
VED MATA AUTO RICKSHAW VIKRAM AND CHALAK KALYAN SAMITI Vs. AUTO VIKRAM MAALIK & CHALAK KALYAN SAMITI
December 15, 2015
VEER KISHAN SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
July 8, 2015
VIBHA BISHT Vs. UNION OF INDIA AND ORS.
January 12, 2015
VIDYA PUSHP ACADEMY AND ORS. Vs. KUMAON UNIVERSITY AND ORS.
August 26, 2015
VIJAN SINGH Vs. GEETA
May 19, 2015
VIJAY RAM SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
July 2, 2015
VIKAS KUMAR AND ORS. Vs. MOHAN SINGH TOMKIYAL AND ORS.
December 23, 2015
VIKAS KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND
July 13, 2015
VIKRAM SINGH @ BALDEV SINGH Vs. DISTRICT MINORITY WELFARE/ASSISTANT WAQF SURVEY COMMISSIONER AND ANOTHER
November 18, 2015
VIMLA DEVI Vs. DISTRICT CHIEF EDUCATION OFFICER & OTHERS
August 24, 2015
VIMLA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 23, 2015
VIMLESHWARI DEVI Vs. CENTRAL INFORMATION COMMISSION AND ORS.
November 4, 2015
VIMMI KHADI GRAMOUDYOG VIKAS SANSTHAN Vs. DIRECTOR, A.V.F.P.I. KHADI & VILLAGE INDUSTRIES COMMISSION AND ORS.
January 7, 2015
VINAI KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
September 8, 2015
VINAY KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
April 15, 2015
VINAY SAINI @ MONTI Vs. STATE OF UTTARAKHAND
January 22, 2015
VINOD KUMAR Vs. SURENDRA & COMPANY
April 22, 2015
VINOD KUMAR Vs. STATE
July 8, 2015
VINOD KUMAR AGARWAL Vs. U.P. FINANCIAL CORPORATION AND ORS.
August 14, 2015
VINOD KUMAR VERMA Vs. STATE OF UTTARAKHAND
December 16, 2015
VINOD KUMAR YADAV Vs. STATE OF UTTARAKHAND
January 14, 2015
VINOD PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
June 3, 2015
VIPIN KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 16, 2015
VIRENDRA KUMAR PATHAK AND ORS. Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY AND ORS.
January 19, 2015
VIRENDRA KUMAR TEWARI AND ORS. Vs. STATE OF U.P. AND ORS.
April 8, 2015
VIRENDRA NAUTIYAL Vs. STATE OF UTTARANCHAL
May 18, 2015
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
March 25, 2015
VIRENDRA SINGH RANA Vs. CHAIRMAN & MANAGING DIRECTOR,FOOD CORPORATION OF INDIA
May 26, 2015
VISHAMBHAR Vs. STATE OF UTTARAKHAND AND ORS.
August 4, 2015
VISHNU KUMAR Vs. DISTRICT SUPPLY OFFICER, HARIDWAR AND ORS.
March 9, 2015
Y N O ASEE AND OTHERS Vs. GANGA RAM BHATEJA AND OTHERS
August 5, 2015
YASEEN S/O NANHE Vs. STATE OF UTTARAKHAND AND ANOTHER
November 20, 2015
YASEEN; RAHEESA BEGUM; SHALAB KUMAR; KAMLESH RANI; AJAY AGRAWAL AND ORS Vs. STATE OF UTTARAKHAND & OTHERS
July 21, 2015
YASHPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
April 10, 2015
YASHPAL SINGH RAWAT BENAM Vs. STATE OF UTTARAKHAND
April 20, 2015
YASHPAL SINGH RAWAT BENAM Vs. STATE OF UTTARAKHAND
April 1, 2015
YASMEEN; GULJAAR JAHAN Vs. STATE OF UTTARAKHAND
July 27, 2015
YOGENDRA KUMAR YADAV Vs. STATE OF UTTARAKHAND
May 22, 2015
YOGESH CHANDRA BRIJWASI Vs. STATE OF UTTARAKHAND & OTHERS
April 16, 2015
YOGESH RAUTELA AND ORS. Vs. STATE OF UTTARAKHAND
November 18, 2015
YUNIS AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
November 3, 2015
ZABBAR Vs. STATE OF UTTARAKHAND & OTHERS
September 16, 2015
ZAHID ANSARI AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
March 19, 2015