Case Index

Title
Date
ALIDA C.K. Vs. UNION OF INDIA
December 1, 2015
ANIE BABU Vs. STATE OF KERALA
December 7, 2015
ANIL Vs. STATE OF KERALA
December 4, 2015
ANOOP N.S. Vs. STATE OF KERALA
December 1, 2015
B.MURALEEDHARAN Vs. STATE OF KERALA
December 2, 2015
B.SUDHARMANI Vs. N.DEVARAJAN
December 3, 2015
BABY @ PAULOSE Vs. STATE OF KERALA
December 3, 2015
C.P.PADMANABHAN Vs. SOUTHERN RAILWAY
December 1, 2015
HANIL KUMAR.M.H Vs. UNION OF INDIA
December 1, 2015
HARI Vs. STATE OF KERALA
December 3, 2015
HARIS Vs. STATE OF KERALA
December 1, 2015
JINCY JUDGE Vs. STATE OF KERALA
December 7, 2015
K.GANGADHARAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
December 2, 2015
K.S.SHIBU Vs. STATE OF KERALA
December 3, 2015
KALIKUTTY Vs. DISTRICT GEOLOGIST DESAMANGALAM VILLAGE
December 2, 2015
KALYANAKRISHNAN V.S. Vs. CHANDRASEKHARAN ACHARI
December 2, 2015
LAJU Vs. STATE OF KERALA
December 1, 2015
M/S.ADROIT PHARMACEUTICAL PVT LTD Vs. THE DRUGS INSPECTOR
December 1, 2015
MAHESH Vs. THE STATE OF KERALA
December 7, 2015
MATHAI Vs. STATE OF KERALA
December 1, 2015
MR. PAULOSE Vs. THE VAIKOM MUNICIPALITY
December 2, 2015
MUTHOOT VEHICLE & ASSET FINANCE LTD Vs. SIYAD V.S.
December 1, 2015
NAJEEB Vs. AJITHA LUKE
December 1, 2015
NATURE LOVERS FORUM Vs. STATE OF KERALA
December 7, 2015
NISHAD Vs. STATE OF KERALA
December 4, 2015
RAJEEV V.K. Vs. THE STATE OF KERALA
December 2, 2015
RASHEED P.P. Vs. STATE OF KERALA
December 3, 2015
SAJI Vs. STATE OF KERALA
December 1, 2015
SALEEM Vs. STATE OF KERALA
December 4, 2015
SANKARANKUTTY Vs. DISTRICT GEOLOGIST
December 1, 2015
SHAJI Vs. STATE OF KERALA
December 3, 2015
SHANMUGHAN Vs. THE SUB INSPECTOR OF POLICE
December 2, 2015
SUMESH Vs. STATE OF KERALA
December 2, 2015
SURESH KUMAR.P.T. Vs. THE SECRETARY
December 4, 2015
T. RAMKUMAR Vs. STATE OF KERALA
December 3, 2015
T.R.RATNAM Vs. STATE OF KERALA
December 7, 2015
UDAYAKUMAR Vs. STATE OF KERALA
December 3, 2015
USHA M. Vs. MANAGER,
December 7, 2015
V. RAVEENDRANATHAN Vs. EXECUTIVE ENGINEER
December 1, 2015
VIJESH.V. Vs. STATE OF KERALA
December 3, 2015
VINODKUMAR Vs. JALAJA P.K.
December 4, 2015
A ABIDA BEEVI Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; DEPUTY DIRECTOR AND ORS
November 19, 2015
A ISMAIL KUNJU Vs. STATE OF KERALA AND OTHERS
November 11, 2015
A K NAZER Vs. STATE OF KERALA AND OTHERS
September 11, 2015
A MANIKANDAN NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS
March 9, 2015
A N VINODKUMAR Vs. MALABAR DEVASWOM BOARD; COMMISSIONER, MALABAR DEVASWOM BOARD; EXECUTIVE OFFICER
September 16, 2015
A NARAYANAN Vs. STATE OF KERALA
August 10, 2015
A O KOCHUTHRESSIA Vs. STATE OF KERALA AND ORS
September 15, 2015
A R C BABU Vs. K M ABDUL RAHIMAN; STATE OF KERALA
December 18, 2015
A SURA @ SURENDRAN Vs. STATE OF KERALA
October 29, 2015
A V FRANCIS @ FRANCIS ALUKKA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
February 9, 2015
A. ABDUL VAHEED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
March 30, 2015
A. BALAN AND ORS. Vs. M.V. ABDUL GAFOOR AND ORS.
March 5, 2015
A. GIRISH Vs. LAND REVENUE COMMISSIONER AND ORS.
April 1, 2015
A. MUHAMMED KANNU Vs. THE LABOUR COURT
January 5, 2015
A. MUTHUSWAMY Vs. UNION OF INDIA
April 28, 2015
A. RAJAGOPALAN AND ORS. Vs. THE STATE OF KERALA
September 10, 2015
A. RAJENDRA NAIR AND ORS. Vs. G. SADASIVAN NAIR
November 3, 2015
A. RAMACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
June 18, 2015
A. RASHEED ALI Vs. THE DISTRICT JUDGE (DISCIPLINARY AUTHORITY), THRISSUR
September 14, 2015
A. SAINULABDEEN AND ORS. Vs. BAIJU D. AND ORS.
April 9, 2015
A. SHEEBA MANOJ Vs. CHEKKOOTTY
November 30, 2015
A. SUMATHY Vs. REGIONAL TRANSPORT AUTHORITY
December 2, 2015
A. UNNIKRISHNAN Vs. ROY KOSHY JOHN AND ORS.
March 6, 2015
A.A. PADMANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION JAGATHY AND ORS.
June 8, 2015
A.B. AGENCIES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH, FKCCI AND ORS.
July 17, 2015
A.J. BHADRAN Vs. THE INDIAN COUNCIL OF AGRICULTURE RESEARCH (ICAR) AND ORS.
July 15, 2015
A.K. YOOSUF Vs. C.S. LIMBASH
January 13, 2015
A.K.CHANDRAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
December 4, 2015
A.K.G. MEMORIAL CO-OPERATIVE HOSPITAL AND RESEARCH CENTRE SOCIETY LTD. Vs. STATE OF KERALA AND ORS.
January 27, 2015
A.K.JOSEPH @ SAJEEV Vs. CIRCLE INSPECTOR OF POLICE
April 28, 2015
A.K.KRISHNAN Vs. P.J.JOSE
April 9, 2015
A.M. ABOOBACKER Vs. THE INCOME TAX OFFICER
May 21, 2015
A.M. ANTONY Vs. DEPUTY SUPERINTENDENT OF POLICE
May 3, 2015
A.M. GIREESH Vs. UNION OF INDIA
October 20, 2015
A.M. MOTORS Vs. UNION OF INDIA AND ORS.
March 27, 2015
A.N. GUNA SHENOY & BROTHERS Vs. PRADEEP NAICK
February 4, 2015
A.N. NOUSHAD Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
February 9, 2015
A.N.S. MENON AND ORS. Vs. THE KOCHI CORPORATION AND ORS.
February 18, 2015
A.O. PAUL Vs. IRINJALAKKUDA TOWN CO-OPERATIVE BANK LTD. AND ORS.
May 21, 2015
A.O. SUNNY Vs. WILSON AND ORS.
March 19, 2015
A.P. RAGHAVAN Vs. STATE OF KERALA AND ORS.
October 14, 2015
A.P.DAISY Vs. BISHOP DR. THOMAS MAR KOORILOSE
October 27, 2015
A.R. RAPHEL Vs. STATE OF KERALA
June 25, 2015
A.R. SAMEENA Vs. STATE OF KERALA AND ORS.
October 12, 2015
A.S. PATEL AND ORS. Vs. THE STATE OF KERALA AND ORS.
April 28, 2015
A.S. SAROJAM Vs. KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
November 25, 2015
A.S. SURENDRAKUMAR Vs. STATE OF KERALA
October 29, 2015
A.V. SAVAD Vs. K.P. SURENDRAN AND ORS.
February 16, 2015
A.V.K. NAIR Vs. THE DENA BANK AND ORS.
January 21, 2015
A.X. GILBERT AND ORS. Vs. STATE OF KERALA AND ORS.
June 19, 2015
ABAAM HOTEL Vs. STATE OF KERALA AND ORS.
August 19, 2015
ABBAS Vs. SOUDA
July 22, 2015
ABDU AND ORS. Vs. PADMANABHAN AND ORS.
February 9, 2015
ABDU RAHMAN P. Vs. THE STATE OF KERALA AND ORS.
July 30, 2015
ABDUL AZEEZ Vs. STATE OF KERALA
December 18, 2015
ABDUL BASHEER Vs. ABDUL KHADER AND ORS.
February 26, 2015
ABDUL FATHAH V.K. Vs. THE DEPUTY DIRECTOR OF PANCHAYATH AND ORS.
February 11, 2015
ABDUL GAFOOR Vs. STATE OF KERALA
December 1, 2015
ABDUL GAFOOR T.P. Vs. KERALA STATE ELECTION COMMISSION, TVM AND ORS.
February 9, 2015
ABDUL KADER AND ORS. Vs. MOHAMMED BASHEER
March 3, 2015
ABDUL KALAM AZAD Vs. ANIL
January 29, 2015
ABDUL KAREEM Vs. STATE OF KERALA
November 26, 2015
ABDUL KAREEM Vs. STATE OF KERALA
November 12, 2015
ABDUL KARIM AND ORS. Vs. STATE OF KERALA AND ORS.
December 4, 2015
ABDUL KHADAR Vs. STATE OF KERALA
October 12, 2015
ABDUL KHADER Vs. THE STATE OF KERALA
March 9, 2015
ABDUL KHADER Vs. STATE OF KERALA AND ORS.
October 6, 2015
ABDUL KHADIR AND ORS. Vs. THE DISTRICT COLLECTOR, KAKKANAD AND ORS.
March 27, 2015
ABDUL LATHEEF C.K. AND ORS. Vs. K.M. HANEEFA AND ORS.
June 3, 2015
ABDUL LATHEEF MOULAVI KUNATHU VALAPPU Vs. THE REGIONAL PASSPORT OFFICER, ERANHIPALAM AND ORS.
May 29, 2015
ABDUL MAJEED Vs. STATE OF KERALA
July 15, 2015
ABDUL MAJEED C.M. AND ORS. Vs. MOHAMMAD SHAFEQUE AND ORS.
December 21, 2015
ABDUL MANAF P.A. Vs. STATE OF KERALA AND ORS.
November 27, 2015
ABDUL MANAF T.A. Vs. CHEMNAD GRAMA PANCHAYATH AND ORS.
April 10, 2015
ABDUL MUNEER Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
March 10, 2015
ABDUL NASER A.M. Vs. KERALA STATE ELECTION COMMISSION AND ORS.
December 23, 2015
ABDUL NAZAR Vs. STATE OF KERALA
March 4, 2015
ABDUL RAHIMAN AND ORS. Vs. K. ABDUL SALIM AND ORS.
June 17, 2015
ABDUL RAHIMAN K.K. Vs. ARAKUZHA GRAMA PANCHAYATH, MOOVATTUPUZHA AND ORS.
October 28, 2015
ABDUL RAHMAN Vs. K.P. TAHIRA AND ORS.
March 19, 2015
ABDUL RASAK C.P. Vs. P. GANGADHARAN AND ORS.
December 10, 2015
ABDUL RAZACK A.A. Vs. STATE OF KERALA AND ORS.
July 30, 2015
ABDUL REHMAN Vs. ORIENTAL INSURANCE CO LTD.
December 8, 2015
ABDUL SALAM Vs. THE DISTRICT COLLECTOR AND ORS.
March 17, 2015
ABDUL SALAM Vs. STATE OF KERALA AND OTHERS
November 4, 2015
ABDUL SALAM K.M. Vs. UNION OF INDIA
April 28, 2015
ABDUL SALEEM Vs. PALATHINKAL HAMSA
June 25, 2015
ABDUL SATHAR Vs. SUB INSPECTOR OF POLICE
January 6, 2015
ABDUL VAHAB Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
July 13, 2015
ABDULKHADER Vs. EXECUTIVE OFFICER, KODIKULAM PANCHAYAT
August 18, 2015
ABDULKHADER Vs. ZUBAIR AND ORS.
July 10, 2015
ABHILASH, S/O APPUKUTTAN Vs. STATE OF KERALA
December 22, 2015
ABILASH Vs. STATE OF KERALA
June 15, 2015
ABILASH V. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
February 27, 2015
ABILASH V.S. AND ORS. Vs. SARASAN AND ORS.
January 23, 2015
ABOOBACKER Vs. SUB INSPECTOR OF POLICE
October 14, 2015
ABOOBACKER THEKKULLAKANDI HOUSE Vs. JACOB FRANCIS HOUSE
January 9, 2015
ABRAHAM BABY AND ORS. Vs. BOBBY KURIAKOSE AND ORS.
October 9, 2015
ABRAHAM SALAMMA AND ORS. Vs. G. VISWANATHAN
January 30, 2015
ABRAHAM THOMAS Vs. STATE OF KERALA AND ORS.
November 16, 2015
ABRAR JUMA MAZJID AND ORS. Vs. MYLOOR JUMA MASJID AND ORS.
March 19, 2015
ABU P.E. Vs. AJITH KUMAR A.V. AND ORS.
March 2, 2015
ACCEL TRANSMATIC LTD. Vs. THE JOINT COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX, THIRUVANANTHAPURAM AND ORS.
July 10, 2015
ACCEL TRANSMATIC LTD. Vs. C.C.E., C. & S.T.
January 28, 2015
ACHAMMA KOSHY AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
January 28, 2015
ACUMEN CAPITAL MARKET (INDIA) LTD. Vs. C.C.E., CUS. & S.T., COCHIN
March 24, 2015
ADANI INFRASTRUCTURE & DEVELOPERS PVT. LTD. Vs. STATE OF KERALA AND ORS.
February 2, 2015
ADHITHA VARRAA RAJA T.K. Vs. IRINJALAKUDA CO-OP AGRICULTURAL & RURAL DEVELOPMENT BANK LTD. AND ORS.
November 20, 2015
ADHITHYA VARMA RAJA, T K Vs. IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD , THRISSUR AND OTHERS
November 25, 2015
ADMINISTRATIVE OFFICER, AMMACHIVEEDU MOORTHI TEMPLE TRUST HOSPITAL Vs. LABOUR COURT
January 7, 2015
ADMINISTRATOR, COSMOPOLITAN HOSPITALS (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, TVM. AND ORS.
July 27, 2015
ADV.K.P.RAMACHANDRAN Vs. STATE OF KERALA
November 25, 2015
AGY GEORGE Vs. STATE OF KERALA AND ORS.
January 30, 2015
AHMED KOYA P. AND ORS. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
January 14, 2015
AI-MAHAMOOD Vs. COMMERCIAL TAX OFFICER, IST CIRCLE AND ORS.
November 4, 2015
AIDED HIGHER SECONDARY TEACHERS ASSOCIATION (AHSTA) AND ORS. Vs. STATE OF KERALA AND ORS.
October 13, 2015
AJAY Vs. STATE OF KERALA AND OTHERS
November 9, 2015
AJAYAKUMAR AND ORS. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
July 27, 2015
AJAYAKUMAR C.R. Vs. STATE OF KERALA AND ORS.
June 29, 2015
AJAYAN M K @ KUNJAN Vs. STATE OF KERALA
December 8, 2015
AJEESH Vs. STATE OF KERALA AND ORS.
April 24, 2015
AJIDAS N.A. Vs. N.K. SUBITHA AND ORS.
February 27, 2015
AJIKUMAR K V Vs. VINOD KUMAR AND OTHERS
December 3, 2015
AJIKUMAR K.V. Vs. VINOD KUMAR AND ORS.
December 3, 2015
AJITH KUMAR Vs. STATE OF KERALA AND ORS.
June 11, 2015
AJITHKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY, KOLLAM AND ORS.
February 26, 2015
AJITHKUMAR G.K. Vs. CANARA BANK AND ORS.
June 16, 2015
AJMAL K. Vs. THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
May 21, 2015
AKASH DEV Vs. THE STATE OF KERALA AND ORS.
April 10, 2015
AKATHETHARA SERVICE CO-OPERATIE BANK LTD. Vs. STATE OF KERALA AND ORS.
May 22, 2015
AKBAR Vs. ANIL AND ORS.
May 25, 2015
AKBAR AND ORS Vs. STATE OF KERALA AND ORS
December 15, 2015
AKHIL Vs. STATE OF KERALA
December 7, 2015
AKKARAPADAM SASI AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 13, 2015
ALAMELU Vs. PUSHKALA
July 24, 2015
ALAN PAPALI Vs. KERALA STATE HOUSING BOARD, TRIVANDRUM AND ORS.
August 6, 2015
ALEX Vs. STATE OF KERALA AND ORS.
March 20, 2015
ALEX Vs. THE KERALA STATE ELECTION COMMISSION
December 14, 2015
ALEX P. CYRIAC Vs. SENIOR GEOLOGIST
July 31, 2015
ALFRED THOMAS Vs. STATE OF KERALA AND ORS.
October 12, 2015
ALI Vs. STATE OF KERALA
August 5, 2015
ALI Vs. DEPUTY TAHASILDAR (INSPECTION)
April 8, 2015
ALI EDAYERATH Vs. STATE OF KERALA AND ORS.
August 4, 2015
ALI EDAYERATH Vs. STATE OF KERALA AND OTHERS
November 11, 2015
ALICE MAMMEN AND ORS. Vs. STATE OF KERALA AND ORS.
December 22, 2015
ALIYARKUNJU Vs. STATE OF KERALA AND OTHERS
March 4, 2015
ALL INDIA L.P.G. DISTRIBUTORS FEDERATION Vs. POLICE COMMISSIONER
April 6, 2015
ALL INDIA RUBBER BOARD EMPLOYEES ORGANIZATION Vs. UNION OF INDIA AND ORS.
March 9, 2015
ALL KERALA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK EMPLOYEES ASSOCIATION Vs. THE DEPUTY REGISTRAR (ADMINISTRATION) AND ORS.
April 10, 2015
ALL KERALA FEDERATION OF PETROLEUM TRADERS AND ORS. Vs. UNION OF INDIA AND ORS.
March 27, 2015
ALL KERALA RIVER PROTECTION COUNCIL Vs. STATE OF KERALA AND ORS.
March 23, 2015
ALLIANCE GRAIN PRODUCTS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
August 11, 2015
ALPHONSA V. Vs. STATE OF KERALA AND ORS.
May 22, 2015
ALRASHAD Vs. STATE OF KERALA
March 13, 2015
AMAL MATHEW Vs. DISTRICT GEOLOGIST
May 26, 2015
AMALA CANCER HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA AND ORS.
June 26, 2015
AMBIKA Vs. STATE OF KERALA
August 31, 2015
AMBROSS Vs. ALEX AND ORS.
January 27, 2015
AMBUJAKSHY PRABHAKARAN Vs. CHANDRA GOPI AND ORS.
July 30, 2015
AMEER KARUVANTDA AND ORS. Vs. STATE OF KERALA AND ORS.
May 28, 2015
AMEERUDHEEN Vs. RAMSEENA
October 6, 2015
AMINA Vs. DISTRICT COLLECTOR
February 24, 2015
AMITHA RAZZAK Vs. STATE OF KERALA AND ORS.
February 3, 2015
AMMAL KAITHERI PRASAD Vs. CHENICHERY NARAYANAN NAMBIAR AND OTHERS
September 3, 2015
AMMINI Vs. BINU J. NALPATHANJIL AND ORS.
July 7, 2015
AMRITHA V.S. AND ORS. Vs. LIJI K. KRISHNAN AND ORS.
June 1, 2015
AMRUT DISTILLERIES LTD. Vs. STATE OF KERALA
March 31, 2015
AMRUTHA M. GEORGE Vs. SPICES BOARD AND ORS.
August 3, 2015
AMRUTHA VENUGOPAL Vs. BALAKRISHNAN NAIR AND ORS.
April 6, 2015
ANAND Vs. UNIVERSITY OF KERALA
October 20, 2015
ANANDAKUMAR Vs. K. RAGHAVAN
December 9, 2015
ANANDAN Vs. MADATHIL PATHU
January 19, 2015
ANANDU P.S. AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
March 20, 2015
ANANTHAPURI EDUCATIONAL SOCIETY, SARASWATHY VIDYALAYA Vs. THE SECRETARY, CORPORATION OF THIRUVANANTHAPURAM AND ORS.
June 11, 2015
ANANTHASIVAN T.L. Vs. GOVERNMENT OF KERALA AND ORS.
April 7, 2015
ANEES Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
December 14, 2015
ANEES P. Vs. THE SUB INSPECTOR OF POLICE, KALLAMBALAM POLICE STATION
March 3, 2015
ANEESH Vs. SUMEESH U. AND ORS.
June 22, 2015
ANEESH KUMAR M.M. AND ORS. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
March 17, 2015
ANEESH KUMAR P. Vs. THE DISTRICT COLLECTOR ALAPPUZHA DISTRICT AND ORS.
March 2, 2015
ANEESH M. Vs. UNION OF INDIA AND ORS.
July 24, 2015
ANEESH N.S. Vs. PREM
July 27, 2015
ANEESH P. Vs. THE SUB REGISTRAR OFFICER AND ORS.
March 11, 2015
ANIDHARAN M.L. Vs. UNION OF INDIA AND ORS.
January 21, 2015
ANIL GEORGE Vs. STATE OF KERALA AND ORS.
July 9, 2015
ANIL K. MUHAMED Vs. STATE AND ORS.
March 17, 2015
ANIL KUMAR Vs. STATE OF KERALA
February 19, 2015
ANIL KUMAR Vs. STATE OF KERALA
May 20, 2015
ANIL KUMAR Vs. STATE OF KERALA AND ORS
December 15, 2015
ANIL KUMAR AND ORS. Vs. ASHOK KUMAR AND ORS.
February 12, 2015
ANIL KUMAR M.K. AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD AND ORS.
October 28, 2015
ANIL KUMAR P. AND ORS. Vs. THE JOINT REGISTRAR (GENERAL), CO-OPERATIVE JOINT RETGISTRS OFFICE AND ORS.
November 13, 2015
ANIL KUMAR P.K. Vs. THE DISTRICT COLLECTOR, ALAPPUZHA AND ORS.
January 13, 2015
ANIL KUMAR T K Vs. SECRETARY, SPICES BOARD, COCHIN & OTHERS
June 29, 2015
ANIL M J Vs. STATE OF KERALA AND ORS
December 21, 2015
ANIL RAJ. A. Vs. THE SECRETARY, MINISTRY OF EXTERNAL AFFAIRS AND ORS.
March 18, 2015
ANIL RAVINDRAN Vs. N. VENUGOPAL AND ORS.
March 26, 2015
ANIL VARGHESE Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND ORS.
April 10, 2015
ANILKUMAR Vs. KUNJAPPAN AND ORS.
January 21, 2015
ANILKUMAR Vs. MANAGING DIRECTOR, KERALA STATE CO
August 12, 2015
ANILKUMAR C.V. Vs. PRINCIPAL SECRETARY, TVM. AND ORS.
August 4, 2015
ANILKUMAR K. Vs. CHIEF SECRETARY TO GOVERNMENT AND ORS.
March 5, 2015
ANISH Vs. STATE OF KERALA
January 7, 2015
ANITHA S. Vs. STATE OF KERALA AND ORS.
July 7, 2015
ANITHAKUMARI Vs. STATE OF KERALA AND ORS.
October 5, 2015
ANJU AROWN ROSS Vs. KERALA STATE SPORTS COUNCIL
June 1, 2015
ANNA SABITHA Vs. A.A. JUDESON
May 22, 2015
ANNAI INFRA DEVELOPERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, KILLIPPALAM AND ORS.
August 3, 2015
ANNAKODY Vs. STATE OF KERALA AND ORS.
September 10, 2015
ANNAMMA MATHEW AND ORS. Vs. STATE OF KERALA AND ORS.
June 17, 2015
ANTHAPILLY PLANTATION Vs. THE STATE OF KERALA AND ORS.
March 25, 2015
ANTHRU AND ORS. Vs. SUB-INSPECTOR OF POLICE, PANAMARAM POLICE STATION AND ORS.
July 24, 2015
ANTO ALIAS Vs. STATE OF KERALA
January 22, 2015
ANTONY CHACKO Vs. UNION OF INDIA AND OTHERS
December 3, 2015
ANTONY DAS Vs. STATE
November 12, 2015
ANTONY JAYAN Vs. STATE OF KERALA AND ORS.
January 15, 2015
ANTONY O.A. AND ORS. Vs. CHANDNI CHITS PVT. LTD. AND ORS.
December 23, 2015
ANTONY P. MATHEW Vs. REGIONAL MANAGER (MARKETING), LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONAL OFFICE AND ORS.
February 9, 2015
ANTONY VARGHESE Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
February 27, 2015
ANUJAYARAJ AND ORS. Vs. STATE OF KERALA AND ORS.
June 18, 2015
ANUPAMA N. AND ORS. Vs. STATE OF KERALA AND ORS.
June 15, 2015
ANUPRIYA SREEDHARAN Vs. THE MANAGER, STATE BANK OF TRAVANCORE
July 17, 2015
ANURANJINI C. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION AND ORS.
May 26, 2015
ANUSREE AND ORS. Vs. STATE OF KERALA AND ORS.
September 29, 2015
ANZIYA Vs. STATE OF KERALA
August 18, 2015
APOLLO TYRES LTD. Vs. THE INDUSTRIAL TRIBUNAL, PALAKKAD AND ORS.
September 16, 2015
APPACHAN @ JOSEPH Vs. STATE OF KERALA
December 9, 2015
APPU Vs. STATE OF KERALA
June 26, 2015
APPU AND OTHERS Vs. STATE OF KERALA
December 2, 2015
APPURAJAN NADAR Vs. KERALA NADAR MAHAJANA SANGHAM (KNMS) AND ORS.
February 10, 2015
ARAVIND @ VAIDYAR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, KOCHI
October 14, 2015
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA
December 18, 2015
ARCHANA T.A. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
May 27, 2015
ARCHANA VARGHESE Vs. THE DISTRICT COLLECTOR, PATHANAMTHITTA
February 24, 2015
ARDRA SUDHAKARAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
July 30, 2015
ARUN Vs. STATE OF KERALA
November 6, 2015
ARUN K. ANTONY Vs. M.G. UNIVERSITY AND ORS.
July 29, 2015
ARUNKUMAR Vs. DISTRICT MAGISTRATE
July 21, 2015
ARUNKUMAR Vs. SATHYAKUMAR AND ORS.
February 24, 2015
ARUNKUMAR M. Vs. STATE OF KERALA AND ORS.
October 20, 2015
ARUNKUMAR V. Vs. THE INFORMATION KERALA MISSION (IKM) AND ORS.
October 21, 2015
ARYA K.R. AND ORS. Vs. THE ASSISTANT GENERAL MANAGER, RESERVE BANK OF INDIA, RURAL PLANNING AND CREDIT DEPARTMENT AND ORS.
October 13, 2015
ARYAKRISHNA U.R. AND ORS. Vs. STATE OF KERALA AND ORS.
February 20, 2015
ASGAR Vs. VASUDEVA MENON
December 11, 2015
ASHA JOSE Vs. JAYAKRISHNAN AND ORS.
April 6, 2015
ASHARAF Vs. STATION HOUSE OFFICER, KASARGODE POLICE STATION AND ORS.
February 9, 2015
ASHARAF Vs. THE DISTRICT COLLECTOR, MALAPPURAM AND ORS.
August 18, 2015
ASHARAF KOKKUR Vs. K.V. ABDUL KHADER AND ORS.
May 8, 2015
ASHOK KUMAR Vs. KOOTTALA KSHETHRA KSHEMA SAMITHY
June 24, 2015
ASHOKAN Vs. STATE OF KERALA
December 22, 2015
ASHRAF Vs. ABOOBACKER
June 11, 2015
ASHRAF Vs. STATE OF KERALA
October 14, 2015
ASHRAF Vs. STATE OF KERALA
June 5, 2015
ASHRAF T.M. AND ORS. Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES AND ORS.
July 15, 2015
ASIANET SATELLITE COMMUNICATIONS LTD. Vs. THE COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM
August 12, 2015
ASOKAN Vs. STATE OF KERALA
December 4, 2015
ASOKAN Vs. STATE OF KERALA
December 9, 2015
ASOKAN @ ASOK KUMAR Vs. STATE OF KERALA
December 17, 2015
ASOKAN P.K. Vs. STEPHEN PINHEIRO AND ORS.
April 9, 2015
ASPINWALL & CO. (TRAVANCORE) LTD. Vs. THE CHIEF EXECUTIVE, KERALA COIR WORKERS WELFARE FUND BOARD AND ORS.
October 19, 2015
ASSISTANT COMMISSIONER (ASSMT.)II AND ORS. Vs. SWASTHIK ENTERPRISES AND ORS.
June 18, 2015
ASSISTANT COMMISSIONER AIR CUSTOMS, CALICUT AIRPORT, KARIPUR Vs. KALLIDUMBIL ABDUL RAHIMAN; STATE OF KERALA
December 22, 2015
ASSOCIATION OF REGULAR MUSIC POST GRADUATES AND OTHERS Vs. PRINCIPAL; MAHATMA GANDHI UNIVERSITY AND OTHERS
October 21, 2015
ASST ENGINEER; ASST EXE ENGINEER Vs. C V SANTHOSH KUMAR
November 13, 2015
ASSYRIAN CHARITIES KURIES LTD Vs. JAMES C JOSEPH
March 6, 2015
ASWATHI RAVEENDRAN Vs. T.B. SUDHAKARAN AND ORS.
March 5, 2015
ASWATHI VEDALMAJI KRISHNARPANAM AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 16, 2015
ASWATHI VINOD AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
March 24, 2015
ASWATHY A.V. Vs. STATE OF KERALA AND ORS.
June 25, 2015
ASWATHY P.R. Vs. PRINCIPAL SECRETARY GENERAL EDUCATION DEPARTMENT AND ORS.
November 17, 2015
ASWATHY R. AND ORS. Vs. STATE OF KERALA AND ORS.
November 4, 2015
ASWATHY. A.V. Vs. STATE OF KERALA AND ORS.
June 12, 2015
ASWIN V K Vs. STATE OF KERALA
February 10, 2015
ATHUL K.S. Vs. KERALA STATE SPORTS COUNCIL AND ORS.
April 10, 2015
ATTINKARA ELECTRONICS DIVISION Vs. STATE OF KERALA
September 16, 2015
AUGUSTINE KUNJUNJU Vs. STATE OF KERALA
February 3, 2015
AUGUSTINE V.M. Vs. AYYAPPANKUTTY AND ORS.
March 4, 2015
AUGUSTY C.P. Vs. STATE OF KERALA AND ORS.
July 24, 2015
AUSHIM SOFT PVT. LTD. Vs. STATE OF KERALA AND ORS.
November 18, 2015
AUTHORIZED OFFICER, COCHIN SEA PORT & AIRPORT FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA Vs. MONDELEZ INDIA FOOD LTD. AND ORS.
February 4, 2015
AVINASH DAS B.A. AND ORS. Vs. UNIVERSITY OF KERALA AND ORS.
October 20, 2015
AYISHA Vs. P. ABDUL AZIZ AND ORS.
January 9, 2015
AYISHA Vs. THE DISTRICT COLLECTOR AND ORS.
March 24, 2015
AYISU Vs. SAIDU
January 7, 2015
AYODYA PRINTERS LTD. Vs. STATE OF KERALA AND ORS.
September 22, 2015
AYSHA HOSIERY FACTORY PVT. LTD. Vs. TALUK LAND BOARD AND ORS.
February 3, 2015
AYSUMMA Vs. UNION OF INDIA; COMPETENT AUTHORITY; REGISTRAR
November 18, 2015
AYYAMPILLY KIZHAKKEPADAM KARSHAKA SAMAJAM AND ORS. Vs. KUZHUPPILLY GRAMA PANCHAYATH AND ORS.
June 1, 2015
AYYAPPAN NAIR Vs. STATE OF KERALA
June 19, 2015
B SHINE BOSE Vs. KERALA PUBLIC SERVICE COMMISSION
January 12, 2015
B VASU Vs. STATE OF KERALA
January 20, 2015
B. ASHOK Vs. STATE OF KERALA AND ORS.
August 21, 2015
B. CHITHRA Vs. JYOTHISHKUMAR AND ORS.
February 11, 2015
B. JAYARAJAN Vs. THE STATE OF KERALA AND ORS.
January 30, 2015
B. REGHU AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
July 31, 2015
B. SAJEEVAN AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
September 7, 2015
B. SREEKALA Vs. THE STATE OF KERALA AND ORS.
March 12, 2015
B. SREENIVASAN Vs. INSURANCE OMBUDSMAN AND ORS.
February 6, 2015
B. USHAKUMARI, WIFE OF SUKUMARAN, AMEEN, KOLLAM COURT, NOW L.D.CLERK, SUB COURT, KOLLAM, ASWATHI BHAVAN, KIZHIYAM, CHEMMAKKAD.P.O., PERINAD, KOLLAM DISTRICT Vs. STATE OF KERALA AND OTHERS
November 4, 2015
B.A. KASIM Vs. STATE ELECTION COMMISSION, KERALA AND ORS.
October 21, 2015
B.M. AJITHKUMAR Vs. THE INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED AND ORS.
August 3, 2015
B.SUDHARMANI Vs. BABURAJAN K.
December 3, 2015
BABU Vs. THE SUB INSPECTOR OF POLICE AND ORS.
September 30, 2015
BABU Vs. STATE OF KERALA
November 13, 2015
BABU Vs. THE SUB INSPECTOR OF POLICE
January 6, 2015
BABU Vs. STATE OF KERALA
October 30, 2015
BABU Vs. SHERIN
December 9, 2015
BABU @ POKLU Vs. STATION HOUSE OFFICER BAKAL POLICE STATION
November 2, 2015
BABU ABRAHAM Vs. C.PHILIP GEORGE
April 9, 2015
BABU DCRUZ Vs. THE STATE OF KERALA
August 10, 2015
BABU M. Vs. STATE OF KERALA AND ORS.
June 10, 2015
BABU RAGHAVENDRA PAI V. Vs. V. GOPALAKRISHNA PRABU AND ORS.
March 25, 2015
BABU T.A. Vs. STATE OF KERALA AND ORS.
September 3, 2015
BABU, S/O APPU Vs. STATE OF KERALA
October 7, 2015
BABURAJ M.S. Vs. STATE OF KERALA AND ORS.
April 8, 2015
BABURAJAN Vs. SARASU AND ORS.
June 22, 2015
BABY Vs. STATE OF KERALA
October 9, 2015
BABY Vs. STATE OF KERALA
December 1, 2015
BABY JOHN Vs. KIZHAKKE VEETTIL SABIN
January 7, 2015
BABY JOHN Vs. UNION OF INDIA AND ORS.
July 1, 2015
BABY JOHN Vs. THE PERAMANGALAM SERVICE CO-OPERATIVE BANK LTD. AND ORS.
May 28, 2015
BABY K.T. Vs. KUMARI THOMASKUTTY AND ORS.
April 7, 2015
BABY M. PURACKAL Vs. RASUDHA M.R. AND ORS.
September 28, 2015
BABY VARGHESE Vs. ANITHA ROY AND ORS.
May 22, 2015
BABYCHAN ANTONY Vs. ELDHOSE AND ORS.
March 5, 2015
BADARUDEEN AND ORS. Vs. STATE OF KERALA
January 12, 2015
BADARUDEEN, V.E. AND ORS. Vs. STATE OF KERALA
May 29, 2015
BADARUDHEEN Vs. STATE OF KERALA AND ORS.
August 4, 2015
BADHARUDEEN Vs. KANDANASSERY GRAMA PANCHAYATH AND ORS.
February 24, 2015
BAHULEYA PANICKER Vs. SUDHAKUMARI; P UDAYAKUMAR
July 16, 2015
BAIJU K.T. Vs. THE REGIONAL TRANSPORT OFFICER AND ORS.
March 4, 2015
BAISIL ATTIPETTY Vs. UNION OF INDIA
July 9, 2015
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD. Vs. SOMAN NAIR E.N
March 31, 2015
BAKKER Vs. STATE OF KERALA
February 20, 2015
BALACHANDRAN Vs. STATE OF KERALA
October 27, 2015
BALACHANDRAN Vs. STATE OF KERALA AND ORS.
January 27, 2015
BALACHANDRAN Vs. STATE OF KERALA
December 2, 2015
BALACHANDRAN NAIR Vs. SIMON AND ORS.
March 31, 2015
BALACHANDRAN NAIR Vs. SIMON, S/O.YESU VAIDYAN
February 19, 2015
BALACHANDRAN NAIR Vs. KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LIMITED AND ORS.
June 18, 2015
BALAGOPALA MENON Vs. P.T.SURESH BABU
January 8, 2015
BALAGOPALAN V K Vs. BRIGITTY PIOUS; STATE OF KERALA
October 13, 2015
BALAKRISHNAN Vs. GEETHA N.G.
January 22, 2015
BALAKRISHNAN Vs. STATE OF KERALA
July 24, 2015
BALAKRISHNAN H. Vs. THE MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD.
March 24, 2015
BALAKRISHNAN NAIR AND ORS. Vs. CHANDRAN AND ORS.
July 7, 2015
BALAN Vs. STATE OF KERALA
August 10, 2015
BALAN Vs. STATE OF KERALA
December 18, 2015
BALAN Vs. STATE OF KERALA
December 10, 2015
BANERJEE MEMORIAL CLUB Vs. TALUK TAHSILDAR
November 25, 2015
BANERJI MEMORIAL CLUB Vs. TALUK TAHSILDAR TRICHUR AND ORS.
November 25, 2015
BANGANTAVIDA NAZIR Vs. INSPECTOR OF CUSTOMS
February 11, 2015
BANK OF INDIA Vs. STATE OF KERALA AND ORS.
August 4, 2015
BARGAVAN PILLAI Vs. STATE OF KERALA
September 4, 2015
BASHARUDHIN AND ORS. Vs. KUNJIMON
November 13, 2015
BASHEER PALLIYALI Vs. STATE OF KERALA AND ORS.
July 9, 2015
BASIN JOSEPH Vs. STATE OF KERALA
December 22, 2015
BAVA K.M. Vs. DISTRICT COLLECTOR, COLLECTORATE AND ORS.
June 11, 2015
BEACON PROJECTS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
June 23, 2015
BEEBA K. NATH Vs. THE STATE OF KERALA AND ORS.
July 27, 2015
BEENA Vs. B. MOHAMMED KHAN
January 6, 2015
BEENA BENCY Vs. NIRANAM GRAMA PANCHAYAT
October 29, 2015
BEENA JOHNSON Vs. REVENUE DIVISIONAL OFFICER, IDUKKI AND ORS.
June 30, 2015
BEENA JOLLY Vs. STATE OF KERALA AND ORS.
August 21, 2015
BEENA JOLLY Vs. STATE OF KERALA AND ORS.
September 16, 2015
BEENA THOMAS Vs. E. SHAJAHAN AND ORS.
February 5, 2015
BEJOY Vs. STATE OF KERALA
September 18, 2015
BELIEVERS CHURCH OF INDIA Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
May 28, 2015
BENAZIR Vs. RAHEESA BEEGUM
January 8, 2015
BENAZIR HUSSAIN Vs. AUTHORIZED OFFICER, DEWAN HOUSING FINANCE CORPORATION LTD
September 17, 2015
BENCILY BOY Vs. STATE OF KERALA
November 30, 2015
BENNY M. VARGHESE Vs. A.H. ABDUL JAMAL
July 13, 2015
BENNY PAUL @ BENNY S/O. PAULOSE, MAZHUVANCHERIL HOUSE BHARANANGANAM VILLAGE, EDAPPALLY KARA Vs. STATE OF KERALA CIRCLE INSPECTOR OF POLICE, PALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
September 30, 2015
BENSON Vs. STATE OF KERALA
September 16, 2015
BHAGHEERATHA ENGINEERING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 2015
BHAGYALEKSHMI P.C. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
January 28, 2015
BHARAT SANCHAR NIGAM LIMITED, CORPORATE OFFICE, STATESMAN HOUSE, BHARAKHAMBA ROAD NEW DELHI, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR Vs. BSNL PESONAL STAFF ASSOCIATION, KERALA CIRCLE UNIT, REP. BY ITS CIRCLE TREASURER SRI. M.T. SASIDHARA MENON
June 26, 2015
BHARAT SANCHAR NIGAM LTD Vs. V VINOD KUMAR UNION OF INDIA
August 11, 2015
BHARATH BUILDERS ENGINEERS & CONTRACTORS Vs. UNION OF INDIA
May 20, 2015
BHARATHAN Vs. IRINJALAKUDA MUNICIPALITY AND ORS.
January 14, 2015
BHARATHAN Vs. STATE OF KERALA
December 10, 2015
BHARATI TELEMEDIA LTD. Vs. UNION OF INDIA AND ORS.
December 8, 2015
BHARGAVI AMMA Vs. ARBAHAM
May 25, 2015
BHARGAVI AMMA P. Vs. K.P. AJAYAKUMAR
June 30, 2015
BHASKARAN Vs. STATE OF KERALA
September 7, 2015
BHASKARAN Vs. STATE OF KERALA
August 19, 2015
BHASKARAN PILLAI K.K. Vs. STATE OF KERALA AND ORS.
February 24, 2015
BHASKARAN T. AND ORS. Vs. M.P. MOHANDAS AND ORS.
November 26, 2015
BHASKARAN, S/O KOCHUKUNJU Vs. STATE OF KERALA AND ORS
December 21, 2015
BHAVANA RAMESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
December 16, 2015
BHAVANI Vs. THE STATE OF KERALA
November 6, 2015
BHAVANI Vs. STATE OF KERALA
October 15, 2015
BHAVANI K. Vs. MAYADEVI G. AND ORS.
July 2, 2015
BHAVYA U J Vs. STATE OF KERALA
February 16, 2015
BHEL ELECTRICAL MACHINES LTD. Vs. BHEL EML EMPLOYEES ASSOCIATION AND ORS.
October 12, 2015
BHUVANESWARAN Vs. STATE OF KERALA
March 2, 2015
BICHUKOYA K. Vs. JOSHI AND ORS.
March 9, 2015
BIJI B. ANAND Vs. STATE OF KERALA AND ORS.
September 15, 2015
BIJIMOL V.S. Vs. THE MAINTENANCE TRIBUNAL & THE REVENUE DIVISIONAL OFFICER AND ORS.
June 16, 2015
BIJU Vs. STATE OF KERALA AND ORS.
May 21, 2015
BIJU Vs. STATE OF KERALA
November 25, 2015
BIJU AND OTHERS Vs. STATE OF KERALA
December 9, 2015
BIJU K.J. Vs. STATE OF KERALA AND ORS.
March 6, 2015
BIJU K.V. Vs. NEENU ROY
March 25, 2015
BIJU KUMAR AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
March 3, 2015
BIJU MON Vs. STATE OF KERALA AND ORS.
February 19, 2015
BIJU R. Vs. THE VILLAGE OFFICER
January 5, 2015
BIJU S. Vs. STATE OF KERALA AND ORS.
June 23, 2015
BIJU SAHIB S/O SHAHUL HAMEED Vs. N G BALAKRISHNAN AND ORS
September 1, 2015
BIJU THOMAS Vs. MARY NIRMAL
July 13, 2015
BIJU-BABU Vs. STATE OF KERALA AND ORS.
December 7, 2015
BIJY GEORGE Vs. STATE OF KERALA AND OTHERS
November 4, 2015
BINANI ZINC EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. LIZY RAJAN AND ORS.
May 20, 2015
BINCY RAJ D.R. AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
July 7, 2015
BINDU SASIKUMAR Vs. THE TAHSILDAR, DEVIKULAM TALUK AND ORS.
February 11, 2015
BINDU V.S. AND ORS. Vs. UNION OF INDIA AND ORS.
October 15, 2015
BINI B. Vs. JAYAN P.R.
January 30, 2015
BINIMOL Vs. STATE OF KERALA
December 3, 2015
BINNY ITTY Vs. P. LALITHAMMA AND ORS.
March 4, 2015
BINO J. CHOORANOLY Vs. THE BHARANANGANAM GRAMA PANCHAYATH AND ORS.
January 14, 2015
BINOY K. MATHEW Vs. GODLEY DEV JOHN AND ORS.
July 29, 2015
BINU Vs. STATE OF KERALA
February 16, 2015
BINU Vs. STATE OF KERALA
December 15, 2015
BINU Vs. STATE OF KERALA
December 10, 2015
BINU KUMAR Vs. STATE OF KERALA
January 6, 2015
BINU PAUL Vs. STATE OF KERALA AND ORS.
March 23, 2015
BINUKUMAR P. Vs. VENGANOOR GRAMA PANCHAYATH AND ORS.
March 4, 2015
BISMI HYPER MART PVT LTD Vs. STATE OF KERALA AND OTHERS
December 8, 2015
BLESSON ANTONY Vs. THE MANAGER, BRAHMANDODAYAM HIGH SCHOOL AND ORS.
March 27, 2015
BLESSY VARGHESE EDATTUKARAN Vs. SONU
September 15, 2015
BOARD OF DIRECTORS OF STATE CO-OPERATIVE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 12, 2015
BOARD OF DIRECTORS OF THE KOLIYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. RETURNING OFFICER
November 3, 2015
BOARD OF TRUSTEES Vs. R JANARDANAN AND OTHERS
December 10, 2015
BOBBY KURIAKOSE Vs. ST. MARYS HOTELS P. LTD. AND ORS.
March 31, 2015
BRIJI GOPAL DAGA AND ORS. Vs. STATE OF KERALA AND ORS.
March 20, 2015
BROWN SHOOTERS CLUB Vs. T.K. SARASWATHI AND ORS.
February 3, 2015
C BALAN Vs. STATE OF KERALA
December 22, 2015
C K SHAJAN S/O VELAYUDHAN Vs. T S JOSEPH S/O SAMUVEL AND ORS
July 8, 2015
C. GEORGE PANICKER Vs. STATE OF KERALA AND ORS.
March 25, 2015
C. GIRISH Vs. STATE OF KERALA AND ORS.
March 18, 2015
C. HASHIM Vs. C. JASMINE AND ORS.
July 8, 2015
C. MAMMOOTTY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISTION AND ORS.
June 29, 2015
C. MANIKANDAN Vs. STATE OF KERALA
July 8, 2015
C. SURESH Vs. INDIA CEMENTS CAPITAL AND FINANCE LIMITED AND ORS.
November 27, 2015
C. THANGARAJ Vs. STATE OF KERALA AND ORS.
December 16, 2015
C. VISWANATHAN Vs. CHAIRMAN, SOUTH MALABAR GRAMIN BANK AND ORS.
May 20, 2015
C.B.I. AND ORS. Vs. BASHEER
December 23, 2015
C.C. CHERIAN Vs. K.C. BABU
January 15, 2015
C.G. RAVEENDRAN AND ORS. Vs. C.G. GOPI AND ORS.
July 1, 2015
C.G.PRABHAKARAN Vs. UNIVERSITY OF CALICUT
April 10, 2015
C.H. MOHAMMED AND ORS. Vs. STATE OF KERALA
April 24, 2015
C.H. NABEEZA Vs. K.H. ABDUL KAREEM AND ORS.
October 15, 2015
C.H. SUHARA Vs. THE STATE OF KERALA AND ORS.
October 26, 2015
C.I.MAJEED Vs. THE KERALA STATE WASKF BOARD
November 26, 2015
C.K. DIVAKARAN Vs. ANOOP JOY AND ORS.
June 5, 2015
C.K. JOSEPH Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
May 20, 2015
C.K. RAVI Vs. MOHAMMED MANSOOR AND ORS.
September 4, 2015
C.K. RAVIKUMAR Vs. STATE OF KERALA AND ORS.
March 9, 2015
C.K. ZEENATH Vs. STATE POLICE CHIEF/DIRECTOR GENERAL OF POLICE AND ORS.
September 8, 2015
C.L. ANTO Vs. STATE OF KERALA AND ORS.
October 6, 2015
C.L. CICILY AND OTHERS Vs. SEETHARAM TEXTILES LIMITED AND ANOTHER
March 18, 2015
C.M. ABDUL RAHIMAN Vs. THE STATE OF KERALA AND ORS.
November 3, 2015
C.M. DINESH MANI Vs. STATE OF KERALA AND ORS.
July 8, 2015
C.M. ISMAYIL AND ORS. Vs. CHEMBARATHUKUNNU MUSLIM JAMA-ATH, CHEMBARATHUKUNNU AND ORS.
February 18, 2015
C.M. KUNJALI AND ORS. Vs. C.P. MANJUNAD AND ORS.
January 15, 2015
C.N. RAJAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
February 24, 2015
C.N. VENUGOPALAN Vs. UNION BANK OF INDIA AND ORS.
October 6, 2015
C.P. BABY Vs. STATE OF KERALA AND ORS.
March 27, 2015
C.P. DAMODARAN PILLAI Vs. STATE OF KERALA AND ORS.
October 7, 2015
C.P. MOHAMMEDKUTTY Vs. STATE OF KERALA
July 16, 2015
C.P. VELAYUDHAN AND ORS. Vs. SHAJITHA AND ORS.
April 10, 2015
C.P.PADMANABHAN Vs. THE GENERAL MANAGER
December 1, 2015
C.R. BHAVADAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
June 18, 2015
C.R. SASIDHARAN Vs. THE DEPUTY EXCISE COMMISSIONER, ALAPPUZHA AND ORS.
March 2, 2015
C.S. AGENCIES Vs. KALAIMAHAL
February 12, 2015
C.S. PEETHAMBARAN Vs. STATE OF KERALA
June 10, 2015
C.V. GEETHA Vs. THE KERALA PUBLIC SERVICE COMMISSION
January 8, 2015
C.V. RAJAN Vs. ILLIKKAL RAMESAN AND ORS.
February 25, 2015
C.V. SHAJI AND ORS. Vs. THE FEDERAL BANK LTD. AND ORS.
August 31, 2015
C.V.SETHUMADHAVAN Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
January 8, 2015
CABLE T.V. OPERATORS ASSOCIATION AND ORS. Vs. STATE OF KERALA AND ORS.
August 4, 2015
CAPT. ROBIN CHAKALAKAL GEORGE AND ORS. Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.
August 5, 2015
CARAVEL SHIPPING SERVICES PVT. LTD. Vs. PREMIER SEA FOODS EXIM PVT. LTD.
September 8, 2015
CASINO HOTEL Vs. COMMERCIAL TAX OFFICER (WC & LT)
May 29, 2015
CATTLE RACE CLUB OF INDIA AND ORS. Vs. STATE OF KERALA AND ORS.
April 8, 2015
CBI Vs. P VIJAYARAGHAVAN
January 6, 2015
CENTRAL BANK OF INDIA, KOCHI Vs. STATE OF KERALA AND ORS.
September 4, 2015
CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIMES BRANCH Vs. V.K. RAMACHANDRAN AND ORS.
October 9, 2015
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY Vs. P V UNNIKRISHNAN
February 2, 2015
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AND ORS.
June 1, 2015
CHAIRMAN, COIR BOARD COIR HOUSE, MAHATMA GANDHI ROAD, COCHIN AND OTHERS Vs. DR. DAS ANITHA RAVINDRANATH
October 29, 2015
CHAIRMAN, QUILON MEDICAL TRUST Vs. S SUNIL AND OTHERS
December 10, 2015
CHAKLIAN CHANDRAN Vs. STATE OF KERALA
November 16, 2015
CHALISSERY KIRANA MERCHANT Vs. UNION OF INDIA
February 2, 2015
CHALISSERY KIRANA MERCHANT Vs. UNION OF INDIA
March 9, 2015
CHALISSERY KIRANA MERCHANT AND ORS. Vs. UNION OF INDIA AND ORS.
March 13, 2015
CHANDRA PRASAD @ POKKADA KANNAN Vs. STATE OF KERALA
October 29, 2015
CHANDRAN Vs. STATE OF KERALA
March 17, 2015
CHANDRAN Vs. THE SECRETARY, PERAMBRA GRAMMA PANCHAYATH AND ORS.
June 23, 2015
CHANDRAN Vs. THE STATE OF KERALA
April 7, 2015
CHANDRAN AND ORS. Vs. STATE OF KERALA AND ORS.
June 23, 2015
CHANDRAN C.V. Vs. STATE OF KERALA AND ORS.
October 1, 2015
CHANDRAN P. Vs. K.GOPI,
December 4, 2015
CHANDRAN PILLAI N. Vs. UNION OF INDIA
August 3, 2015
CHANDRIKA P. AND ORS. Vs. GEORGE MATHEW AND ORS.
February 3, 2015
CHATHAN MADHAVI Vs. DARSANA VASTHRALAYAM AND ORS.
January 21, 2015
CHATHAN MADHAVI Vs. DARSANA VASTHRALAYAM AND ORS.
March 26, 2015
CHAWARE EKTA SANJAYRAO Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
January 23, 2015
CHELANGATTIL MOIDEEN Vs. STATE
January 21, 2015
CHELLAPPAN Vs. STATE OF KERALA
November 2, 2015
CHEMBILALI NISAR Vs. UPPIKKARAMBATH MUSTAFA AND ORS.
January 27, 2015
CHEMMARAM KAYYIL MOOSA Vs. CIRCLE INSPECTOR OF POLICE; STATE
December 9, 2015
CHEMMARATHIL CASHEW COMPANY AND ORS. Vs. CHL COMMODITIES HANDLERS INC.
February 20, 2015
CHERIAKODE MODEMBIL VISHNU TEMPLE COMMITTEE Vs. STATE OF KERALA AND ORS.
February 25, 2015
CHERIAN VARKEY CONSTRUCTION CO (P) LTD Vs. STATE OF KERALA AND OTHERS
September 7, 2015
CHERIYA RARU Vs. THE EXCISE INSPECTOR, BALUSSERY AND ORS.
October 19, 2015
CHEVAYUR SERVICE CO-OPERATIVE BANK LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
June 25, 2015
CHI COMMODITIES HANDLERS INC. Vs. NAJEEM CASHEW INDUSTRIES
July 7, 2015
CHI COMMODITIES HANDLERS INC. Vs. RANJITH LAL
October 6, 2015
CHIEF GENERAL MANAGER, BSNL AND ORS. Vs. RAJESH S.
January 19, 2015
CHIEF MANAGER (AUTHORISED OFFICER), STATE BANK OF TRAVANCORE AND ORS. Vs. BIJI B.
June 10, 2015
CHIMINI ANI AND ORS. Vs. THE STATE OF KERALA AND ORS.
September 23, 2015
CHINMAYA VIDYALAYA Vs. P.K. GEETHA DEVI AND ORS.
December 22, 2015
CHINNAMADATH KHADEEJA Vs. THE DISTRICT COLLECTOR, KANNUR AND ORS.
May 21, 2015
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK Vs. K. SANTHOSH AND ORS.
September 14, 2015
CHITRA DEVI T.A. Vs. STATE OF KERALA AND ORS.
February 5, 2015
CLASSIC CONCEPTS HOME INDIA PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
May 21, 2015
COCHIN BLUE METAL INDUSTRIES (P) LTD. Vs. THE INTELLIGENCE OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
October 6, 2015
COCHIN CO-OPERATIVE HOSPITALS SOCIETY LTD. Vs. P.C. CHERIAN AND ORS.
April 10, 2015
COCHIN GYMKHANA CLUB Vs. STATE OF KERALA AND ORS.
October 9, 2015
COCHIN PORT LABOUR UNION Vs. UNION OF INDIA AND ORS.
March 5, 2015
COCHIN SEA PORT AND AIRPORT FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA Vs. MONDELEZ INDIA FOOD LTD.
February 4, 2015
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. APOLLO TYRES LTD.
July 20, 2015
COMMISSIONER OF CUSTOMS Vs. E. ORIENTAL TIMBERS
November 21, 2015
COMMISSIONER OF INCOME TAX, KANNUR Vs. MUTHAPPAN ENTERPRISES
June 12, 2015
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. B.S.VALSALA NAIR
January 6, 2015
CONFRATE CARGO SERVICES PVT. LTD. Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
July 22, 2015
CONTRACTORS UNION, TVM AND ORS. Vs. CORPORATION OF THIRUVANANTHAPURAM AND ORS.
January 20, 2015
CORPORATION OF THIRUVANANTHAPURAM Vs. S.I. PROPERTY (KERALA) (P) LTD. AND ORS.
February 20, 2015
CORPORATION OF THIRUVANANTHAPURAM Vs. KRISHNAKUMAR
November 12, 2015
COVEMA WOOD PLAST Vs. STATE OF KERALA
March 3, 2015
D MANOHARAN Vs. CORPORATION OF THIRUVANANTHAPURAM
September 14, 2015
D SIVAMANI Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER
June 2, 2015
D. RAJKUMAR Vs. ARUVIPURAM SREE NARAYANA DHARMA PARIPALANA YOGAM AND ORS.
March 3, 2015
D. RAVEENDRAN AND ORS. Vs. THE STATE LEVEL COMMITTEE ON SALES TAX AND ORS.
January 14, 2015
D.M. BHASKARAN Vs. STATE
February 23, 2015
D.R. SHINY Vs. THE STATE OF KERALA AND ORS.
November 6, 2015
DAISY PHILIP @ JESSY JOSEPH Vs. RAZIA KONTHALAM
September 11, 2015
DAMODARAN Vs. STATE OF KERALA
July 29, 2015
DAMODARAN Vs. STATE OF KERALA
December 17, 2015
DANE SHOM Vs. REGIONAL TRANSPORT AUTHORITY
January 21, 2015
DARUSALAM MASJID AND ORS. Vs. MOHAMMED HANEEFA AND ORS.
March 18, 2015
DAVID T.K. Vs. KURUPPUMPADY SERVICE CO-OPERATIVE BANK AND ORS.
March 11, 2015
DAYANAND PANDATH Vs. RAJAN AND ORS.
March 6, 2015
DEEPA C. AND ORS. Vs. SADANANDAN P.
June 5, 2015
DEEPA E V Vs. UNION OF INDIA
January 16, 2015
DEEPA E.V. Vs. UNION OF INDIA AND ORS.
July 20, 2015
DEEPTHI RAJAN Vs. RAJASEKHAR
November 18, 2015
DEEPU Vs. STATE OF KERALA
January 5, 2015
DEEPU M.R. Vs. SECRETARY TO GOVERNMENT AND ORS.
February 4, 2015
DELMON DIAGNOSTICS & RESEARCH CENTRE (DDRC) AND ORS. Vs. DOCTORS DIAGNOSTICS & RESEARCH CENTRE (DDRC)
March 13, 2015
DELSON DAVIS P. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
November 13, 2015
DELTA COMMUNICATIONS Vs. THE STATE OF KERALA
July 31, 2015
DENNIS Vs. STATE OF KERALA
September 29, 2015
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. VASCO SALES AND MARKETING CORPORATION
July 3, 2015
DEPUTY DIRECTOR Vs. LALITHA RAMAKRISHNAN AND ORS.
July 27, 2015
DEPUTY DIRECTOR, EMPLOYEES INSURANCE CORPORATION Vs. OLD COURTYARD
February 4, 2015
DEVAKI AMMA Vs. DISTRICT COLLECTOR, KOZHIKODE
August 6, 2015
DEVAN AND ORS. Vs. K. BHAVYA GOPAL AND ORS.
June 9, 2015
DEVARAJAN, S/O PAPPU Vs. STATE OF KERALA AND ORS
December 15, 2015
DEVASSYA @ JOYI Vs. STATE OF KERALA
December 3, 2015
DEVIDASAN Vs. THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE AND ORS.
February 16, 2015
DEVIKA RAJ Vs. STATE OF KERALA AND ORS.
June 1, 2015
DEVIPRASAD S. Vs. STATE OF KERALA AND ORS.
January 29, 2015
DHANESH KUMAR KURUNGAT Vs. UNION OF INDIA
August 20, 2015
DHANYA D.L. Vs. THE SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
August 4, 2015
DHANYA P. KODIYAN Vs. UNIVERSITY OF CALICUT AND ORS.
January 23, 2015
DHANYAMO Vs. STATE OF KERALA
August 17, 2015
DHARMA PARIPALANA YOGAM Vs. STATE OF KERALA
August 4, 2015
DHARMAPUTHRAN T Vs. STATE OF KERALA
January 8, 2015
DIETZ GEN CREDO SOONER Vs. STATE OF KERALA
September 22, 2015
DILEEP KUMAR V.S. Vs. UNION OF INDIA
February 18, 2015
DILEEPKUMAR Vs. BINU K MATHEW
January 7, 2015
DILNA B. AND ORS. Vs. MANAGING DIRECTOR, KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. AND ORS.
October 8, 2015
DINCHU MOHANAN Vs. STATE OF KERALA AND ORS.
March 4, 2015
DINESAN A. Vs. VETTOM GRAMA PANCHAYATH AND ORS.
March 11, 2015
DINESH Vs. STATE OF KERALA
December 4, 2015
DINESH B.T. Vs. STATE OF KERALA AND ORS.
September 7, 2015
DINESH DIVAKARAN Vs. DISTRICT COLLECTOR AND ORS.
March 2, 2015
DINESH M.P. AND ORS. Vs. STATE OF KERALA AND ORS.
February 10, 2015
DINESHAN K. Vs. THE DISTRICT INSURANCE OFFICER, KERALA STATE INSURANCE DEPARTMENT
March 6, 2015
DIRECTOR, LISIE HOSPITAL Vs. ANSON FERNANDEZ AND ORS.
August 20, 2015
DISTRICT COLLECTOR AND CHAIRMAN Vs. OMANA MAHASENAN
September 8, 2015
DISTRICT COLLECTOR, IDUKKI AND ORS. Vs. M.D. DILEEP AND ORS.
February 9, 2015
DISTRICT PROGRAMME MANAGER, ANERT NO. KM VIII 180(3), WAYANAD Vs. M.M. PAILY AND ORS.
January 8, 2015
DIVAKARAN, S/O KOCHUKUNJU Vs. STATE OF KERALA
October 15, 2015
DIVISIONAL FOREST OFFICER Vs. JALAL
October 16, 2015
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. M MURUGAN
February 10, 2015
DIVYA Vs. STATE OF KERALA
August 10, 2015
DIVYA Vs. CITY POLICE COMMISSIONER, ERNAKULAM AND ORS.
July 2, 2015
DROUPATHI Vs. STATE OF KERALA AND ORS.
November 11, 2015
E C CHANDRAN Vs. VARKEY OMMAN S/O OMMEN CHACKO
September 1, 2015
E C SCARIA Vs. STATE
December 22, 2015
E K KALAM Vs. VIJAYAN K A & ANR
April 7, 2015
E S I CORPORATION Vs. K S ANILKUMAR AND OTHERS
December 4, 2015
E V RAMANARAYANAN, SENIOR MANAGER (STANDS REMOVED) Vs. GENERAL MANAGER (HRM), HRM DEPARTMENT, INDUSTRIAL RELATIONS DIVISION AND ORS
December 23, 2015
E. GOPINATHA KURUP, S/O. RAYARAPPA KURUP, PROPRIETOR, M/S. SASTHA MOTORS, GURUVAYOOR ROAD, POONKUNNAM, THRISSUR, REP. BY POWER OF ATTORNEY HOLDER, P. BALAGANGADHARAN, S/O. ARAVINDAKSHAN NAIR, SALES SUPERVISOR, M/S. SASTHA MOTORS Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHERS.
November 21, 2015
E. KAMARUDEEN Vs. K.J. MATHEW AND ORS.
July 20, 2015
E. MOHAMMED HUSSAIN Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
June 12, 2015
E. MOHANAN AND ORS. Vs. T.P. ARAVINDAKSHAN
January 13, 2015
E.C MARY Vs. RAJAN
December 7, 2015
E.C. MARY AND ORS. Vs. RAJAN AND ORS.
December 7, 2015
E.G. JECCO AND ORS. Vs. THRISSUR MUNICIPAL CORPORATION
November 19, 2015
E.I. SUGUNAN Vs. P.M. RIYAS AND ORS.
January 28, 2015
E.L. JOSEPH Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
October 29, 2015
E.M. GIREESH BABU Vs. VENU K. AND ORS.
June 30, 2015
E.M. ISMAIL AND ORS. Vs. B.M. JAMAL AND ORS.
January 29, 2015
E.P.PAULOSE Vs. DEVASI
August 11, 2015
E.S. MANOJ Vs. THE DISTRICT COLLECTOR AND ORS.
April 28, 2015
EADHU KRISHNA K. Vs. STATE OF KERALA
March 12, 2015
EASWARI Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
September 17, 2015
EASWARI AMMA PRASANNAKUMARI Vs. RADHAKRISHNA PILLAI AND ORS.
November 4, 2015
ELDHO Vs. STATE OF KERALA
February 20, 2015
ELITE MACHINE TOOLS COMPANY AND ORS. Vs. C. KAMALADEVI AND ORS.
July 21, 2015
ELIZA V , WIFE OF JAYACHANDRAN AND ORS Vs. STATE OF KERALA AND ORS
November 2, 2015
ELIZABETH AND ORS. Vs. SUB INSPECTOR OF POLICE, VAKATHANAM AND ORS.
July 16, 2015
ELSY AND ORS. Vs. FRANCIS AND ORS.
July 8, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED
January 14, 2015
EMPLOYEES STATE INSURANCE CORPORATION Vs. VELLINGIRI
August 3, 2015
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. MALABAR DECORATIONS
September 3, 2015
EN YES KAY ENTERPRISES Vs. PALAKKAD DISTRICT TEXTILE LABOUR UNION AND OTHERS
December 9, 2015
EQUITY INTELLIGENCE INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
July 3, 2015
ESCAPADE RESORTS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 30, 2015
ESI CORPORATION Vs. LEELA UNNIKRISHNAN
February 18, 2015
ESMARIO EXPORT ENTERPRISES, KOLLAM Vs. STATE OF KERALA AND ORS.
August 21, 2015
EUIGEN Vs. STATE OF KERALA
August 31, 2015
EYOCHAN Vs. JOSAFINA
January 16, 2015
FACT MANAGERIAL STAFF HOUSE CONSTRUCTION CO-OPERAT Vs. MUHAMMED ALI
March 13, 2015
FAHAD MASHOOR Vs. STATE OF KERALA
August 10, 2015
FAISAL Vs. ASSISTANT SUB COLLECTOR
February 20, 2015
FAISAL Vs. STATE OF KERALA
October 15, 2015
FAREEDA HAJI VAHEED Vs. THE DEPUTY COMMISSIONER APPEALS COMMERCIAL TAXES AND ORS.
February 19, 2015
FASEENA V. AND ORS. Vs. THE SECRETARY, KUNNAMANGALAM BLOCK PANCHAYATH AND ORS.
August 11, 2015
FATHEELA BEEGOM Vs. STATE OF KERALA
December 15, 2015
FATHIMA S. HAMEED Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
January 13, 2015
FATHIMA SUHRA Vs. STATE OF KERALA
February 2, 2015
FATHIMATH SUHARA M. Vs. MUHAMMED EARATTAYIL AND ORS.
October 1, 2015
FAYIS Vs. THE ASSISTANT POLICE COMMISSIONER AND ORS.
September 16, 2015
FAZIL BAPPU Vs. UNIVERSITY OF CALICUT
December 4, 2015
FIAT JUSTICIA Vs. STATE OF KERALA
December 2, 2015
FIAT JUSTICIA Vs. STATE OF KERALA AND ORS.
December 23, 2015
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
March 9, 2015
FINY SUSAN FRANCIS Vs. BINU PHILIP PAUL
October 6, 2015
FIRDOUZ A. Vs. THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR) AND ORS.
March 19, 2015
FIRST COMMODITIES EXCHANGE OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
January 29, 2015
FLAKT (INDIA) PRIVATE LIMITED Vs. 24 ASSURED SERVICES PRIVATE LTD
December 23, 2015
FLIPKART INTERNET PRIVATE LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
October 20, 2015
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA AND ORS.
February 12, 2015
FOOD CORPORATION OF INDIA AND ORS. Vs. ABOOBACKER M.
July 31, 2015
FORUM FOR RURAL & URBAN DEVELOPMENT AND SERVICE Vs. STATE OF KERALA AND ORS.
December 10, 2015
FOUSI M.S. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
April 17, 2015
FRANCIS Vs. STATE OF KERALA
June 8, 2015
FRANCIS AND ORS. Vs. D. IBRAHIM AND ORS.
March 23, 2015
FRANCIS ANTONY K.G. Vs. JOHN MATHEW AND ORS.
March 12, 2015
FRANCIS ANTONY K.G. Vs. SUMA JOHN
March 13, 2015
FRANCIS K.T. Vs. SABU AUGUSTINE AND ORS.
September 8, 2015
FURNACE FABRICA (INDIA) LTD. Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
February 19, 2015
G PRAMOD Vs. STATE OF KERALA
October 8, 2015
G RAMACHANDRAN Vs. CHANDRAN KUTTY; STATE OF KERALA
October 7, 2015
G SARASU Vs. BHASKARAN; STATE OF KERALA
October 27, 2015
G SOMARAJAN Vs. STATE OF KERALA
December 18, 2015
G SUNIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD
January 9, 2015
G. ALEX Vs. STATE OF KERALA
September 17, 2015
G. DANIEL Vs. STATE OF KERALA
June 29, 2015
G. MURALEEDHARAN KURUP Vs. M.G. UNIVERSITY AND ORS.
March 23, 2015
G. SANANDAN UNNITHAN Vs. R.ANEESH KUMAR
December 1, 2015
G. SREEPADA BHAT AND ORS. Vs. STATE OF KERALA AND ORS.
September 4, 2015
G. SUNIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
March 5, 2015
G. TEC AND ORS. Vs. KOULATH KAREEM
July 9, 2015
G. THANKAPPAN Vs. STATE OF KERALA
June 30, 2015
G. UNNIKRISHNAN NAIR AND ORS. Vs. THE STATE OF KERALA AND ORS.
June 18, 2015
G. VENKITESHWARA PRABHU Vs. STATE OF KERALA AND ORS.
February 27, 2015
G. VENUGOPAL Vs. JOYAN
June 10, 2015
G.BHAGAVATH SINGH Vs. MANOJ JOSEPH
December 1, 2015
G.S. NARAYAN AND ORS. Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION
March 26, 2015
GAIA PROPERTIES AND INFRASTRUCTURE INDIA (P) LTD Vs. INTELLIGENCE OFFICER (IB) I
October 28, 2015
GANESH KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
August 19, 2015
GANGADHARAN Vs. STATE OF KERALA
October 9, 2015
GANGADHARAN Vs. STATE OF KERALA
November 18, 2015
GANGADHARAN V.S. AND ORS. Vs. STATE OF KERALA AND ORS.
June 10, 2015
GAYATHRI KUNJITHAYA Vs. STATE OF KERALA
January 19, 2015
GAYATHRIDEVI Vs. THULASIBAI
May 26, 2015
GAZABO BUILDERS AND DEVELOPERS PVT. LTD. Vs. STATE OF KERALA AND ORS.
April 8, 2015
GBOTS SOFTWARE DEVELOPMENT CENTRE PVT. LTD. (PCS INDIA) AND ORS. Vs. LBS SOFTWARE SERVICES PVT. LTD.
June 2, 2015
GEEMON Vs. THE STATE OF KERALA AND ORS.
March 11, 2015
GEETHA AND ORS. Vs. SATHEESH KUMAR AND ORS.
May 22, 2015
GEETHA K. AND ORS. Vs. THE PERINGOME-VAYAKKARA GRAMA PANCHAYATH AND ORS.
February 4, 2015
GEETHA RAMANUJAN Vs. ESTATE MANAGER, COCHIN PORT TRUST AND ORS.
July 14, 2015
GEETHA RAMANUJAN Vs. ESTATE MANAGER, COCHIN PORT TRUST AND ORS.
October 7, 2015
GEETHA T.K. AND ORS. Vs. STATE OF KERALA AND ORS.
August 11, 2015
GEETHAKRISHNAN Vs. STATE ELECTION COMMISSION
October 6, 2015
GEETHANJALI PAI Vs. MOHANACHANDRAN NAIR
May 26, 2015
GENERAL RUBBERS Vs. ASST. COMMISSIONER (KVAT), COMMERCIAL TAXES AND ORS.
September 30, 2015
GENERAL SECRETARY ERNAKULAM DISTRICT ENGINEERING AND INDUSTRIALWORKERS UNION PRAKASH BHAVAN Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY
September 16, 2015
GENERAL SECRETARY, COCHIN PORT TRUST THOZHILALI UNION Vs. PRESIDENT, UNITED STEVEDORES ASSOICATION (P) LTD
January 7, 2015
GENERAL SECRETARY, KERALA UNION PLANTATION WORKERS UNION Vs. SENIOR MANAGER, TATA COFFEE LTD
February 25, 2015
GEO JOSE Vs. STATE OF KERALA
December 4, 2015
GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX AND ORS.
July 6, 2015
GEOLOGIST Vs. SUNIL KUMAR
April 10, 2015
GEORGE Vs. REVENUE DIVISIONAL OFFICER AND ORS.
March 5, 2015
GEORGE Vs. EXECUTIVE OFFICER, SABARIMALA
December 15, 2015
GEORGE Vs. RAJU; RUBY AND ORS
December 22, 2015
GEORGE A.L. Vs. STATE OF KERALA AND ORS.
June 22, 2015
GEORGE ISSAC Vs. THE ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
January 28, 2015
GEORGE JOSEPH Vs. COMMISSIONER OF EXCISE
October 9, 2015
GEORGE JOSEPH Vs. STATE OF KERALA; DISTRICT COLLECTOR; EXECUTIVE ENGINEER; ASSISTANT EXECUTIVE ENGINEER; RAJU MATHEW
November 12, 2015
GEORGE JOSEPH AND ORS. Vs. STATE OF KERALA AND ORS.
March 10, 2015
GEORGE JOSEPH AND ORS. Vs. THE PALA MUNICIPALITY AND ORS.
March 25, 2015
GEORGE KOCHUPARAMBIL Vs. STATE OF KERALA AND ORS.
March 6, 2015
GEORGE KURUVILA Vs. STATE OF KERALA AND ORS
September 11, 2015
GEORGE P. CHERUKOTH Vs. MARIYUMMA AND ORS.
September 28, 2015
GEORGE PUTHENANGADI AND ORS. Vs. STATE BANK OF INDIA AND ORS.
October 12, 2015
GEORGE SONS & COMPANY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
March 3, 2015
GEORGE VARGHESE Vs. STATE OF KERALA
February 6, 2015
GEORGE VATTUKULAM Vs. STATE OF KERALA AND ORS.
February 6, 2015
GEORGE, S/O MANAS Vs. STATE OF KERALA
October 7, 2015
GEORGEKUTTY Y. Vs. STATE OF KERALA
December 10, 2015
GIGI HENRY Vs. REGIONAL TRANSPORT AUTHORITY AND ORS
September 15, 2015
GIREESAN K. Vs. THE SUB INSPECTOR OF POLICE, MANNARKKAD POLICE STATION
April 8, 2015
GIREESAN. R. Vs. STATE OF KERALA
October 29, 2015
GIREESHKUMAR R.G. AND ORS. Vs. STATE OF KERALA AND ORS.
November 2, 2015
GIRIDHARAN M. Vs. MALABAR DEVASWOM BOARD AND ORS.
July 15, 2015
GIRIJA AND ORS. Vs. RAJAN AND ORS.
January 28, 2015
GIRIJA V.K. Vs. STATE OF KERALA AND ORS.
March 27, 2015
GIRIJA VALLABHAN NAIR Vs. S.S.BEENA
March 11, 2015
GIRISH KUMAR R. Vs. THE CENTRAL UNIVERSITY OF KERALA AND ORS.
February 9, 2015
GLOBAL UNITED SHIPPING INDIA PVT. LTD. Vs. DY. COMMR., S.T. DIVISION
September 8, 2015
GOLD VIEW VYPAR PVT. LTD. Vs. A.K. RAJAN AND ORS.
October 28, 2015
GOLDVIEW VYAPAR PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 19, 2015
GOPA & GOPAKUMARAN Vs. STATE OF KERALA
September 7, 2015
GOPAKUMAR Vs. STATE OF KERALA
December 3, 2015
GOPAKUMAR K.V. Vs. STATE OF KERALA AND ORS.
October 20, 2015
GOPALAKRISHNAN Vs. STATE OF KERALA
January 29, 2015
GOPALAKRISHNAN NAIR Vs. NALINAKUMARI AND ORS.
June 3, 2015
GOPALAN Vs. STATE OF KERALA
August 19, 2015
GOPALAN A.M. Vs. UMASANKAR AND ORS.
July 24, 2015
GOPALKRISHNA PILLAI Vs. STATE OF KERALA
December 17, 2015
GOPI Vs. STATE OF KERALA
October 12, 2015
GOPINATHAN Vs. STATE OF KERALA
October 15, 2015
GOPINATHAN P.A. Vs. LEELADEVI
June 2, 2015
GOPINATHAN PILLAI Vs. SUMATHYKUTTY AMMA AND ORS.
October 28, 2015
GRACEAMMA THOMAS Vs. VIJAYAKRISHNAN AND ORS.
May 22, 2015
GRACY THOMAS Vs. STATE OF KERALA AND ORS.
September 28, 2015
GRACY VINCENT Vs. THRISSUR CORPORATION AND ORS.
March 23, 2015
GREEN CROSS WORLD ENVIRONMENT PROTECTION ACTION GROUP Vs. UNION OF INDIA AND ORS.
June 12, 2015
GRIHALAKSHMI VISION Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
August 7, 2015
GTN INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
May 28, 2015
GUNASEELAN Vs. STATE OF KERALA
December 4, 2015
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. SATHYAN AND ORS.
August 11, 2015
H. PRAKASH PAI Vs. STATE OF KERALA
June 29, 2015
H. RAMA Vs. P.A. ABOOBACKER AND ORS.
July 27, 2015
H. RAMAKRISHNAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
April 6, 2015
HABEEB RAHMAN Vs. STATE OF BANK OF RAVANCORE
September 17, 2015
HADI AMAAN V.R. Vs. UNION OF INDIA AND ORS.
May 25, 2015
HAFSATH Vs. THE PERINTHALMANNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK AND ORS.
November 6, 2015
HAIRUNEESA Vs. THE VILLAGE OFFICER, PATTIMATTOM VILLAGE AND ORS.
March 3, 2015
HAJIRA IBRAHIM AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
March 11, 2015
HALDAR VIKAS CREDIT CO-OPERATIVE SOCIETY LTD. Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
August 18, 2015
HAMZA AND ORS. Vs. THE THIRUNAVAYA GRAMA PANCHAYATH AND ORS.
July 29, 2015
HANEEFA Vs. STATE OF KERALA
September 25, 2015
HANEEFA AND ORS. Vs. SUB INSPECTOR OF POLICE AND ORS.
May 25, 2015
HANEEFA P.S. Vs. STATE OF KERALA AND ORS.
November 3, 2015
HANEEFA T. Vs. STATE OF KERALA
January 8, 2015
HAREESH T.A. Vs. SANTHOSHKUMAR AND ORS.
August 11, 2015
HARIDAS P.R. Vs. SIYAD HASSAN AND ORS.
March 25, 2015
HARIDAS R. Vs. THE UNIVERSITY OF CALICUT AND ORS.
May 22, 2015
HARIJAN PALA Vs. STATE OF KERALA
October 1, 2015
HARIKUMAR Vs. STATE OF KERALA
June 2, 2015
HARIKUMAR Vs. INSPECTOR OF FACTORIES AND BOILERS AND ORS.
September 1, 2015
HARIKUMAR Vs. T.R. AJITH KUMAR AND ORS.
March 27, 2015
HARIKUMAR T V Vs. STATE OF KERALA; TONY JOSEPH; LIMMY SEBASTIAN AND ORS
November 18, 2015
HARILAL J. Vs. STATE OF KERALA AND ORS.
March 24, 2015
HARIS C.C. Vs. THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR) AND ORS.
March 19, 2015
HARISHANKAR B.S. Vs. THE VICE CHANCELLOR, UNIVERSITY OF KERALA AND ORS.
July 21, 2015
HASEENA REHMAN Vs. THE DIRECTOR OF MEDICAL EDUCATION
January 13, 2015
HASHIR Vs. SHIMA
March 10, 2015
HASNIYA ISLAMIC CENTRE P.O. ULLANAM Vs. THE DISTRICT COLLECTOR, MALAPPURAM AND ORS.
August 11, 2015
HASSAN KOYA Vs. THE TRANSPORT COMMISSIONER, TVM AND ORS.
January 9, 2015
HASSAN SABITH Vs. UNITED INDIA INSURANCE CO. LTD.
July 9, 2015
HAVVA T.P. AND ORS. Vs. TIRUR MUNCIPALITY AND ORS.
July 30, 2015
HENRY ANTONY Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
May 21, 2015
HI-TECH DRIVING SCHOOL (PVT) LTD. Vs. VASU V.T.
March 20, 2015
HIGH COURT OF KERALA; REGISTRAR Vs. K A AUGUSTINE
January 16, 2015
HILITE BUILDERS (P) LTD. Vs. STATE OF KERALA
January 27, 2015
HIMAYOON S. Vs. THE DEPUTY SECRETARY, VIGILANCE (E) DEPARTMENT AND ORS.
November 11, 2015
HINDUSTAN HARDWARE STORES AND ORS. Vs. V. UMESH KAMATH AND ORS.
December 2, 2015
HINDUSTAN NEWSPRINT LTD. Vs. HNL CASUAL AND CONTRACT WORKERS CENTRE AND ORS.
December 21, 2015
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. KERALA STATE ELECTRICITY BOARD LIMITED AND ORS.
November 26, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SUKRAN M.G. AND ORS.
October 5, 2015
HOLY FAMILY ENGLISH MEDIUM L.P. SCHOOL Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 23, 2015
HOTEL HIGHWAY PALACE Vs. INDIAN RAILWAYS CATERING & TOURISM, CORPORATION LIMITED AND ORS.
October 13, 2015
HOTEL INDRAPRASTHA Vs. K. SOMASEKHARAN NAIR AND ORS.
September 16, 2015
HOTEL KEETHI AND ORS. Vs. STATE OF KERALA AND ORS.
December 9, 2015
HOTEL MALIKA RESIDENCY AND ORS. Vs. ETTUMANOOR GRAMA PANCHAYATH AND ORS.
May 22, 2015
HOTEL SEAGULL Vs. SEAGULLS CATCH RESTAURANT PVT. LTD. AND ORS.
October 19, 2015
HOTEL VIJAYA PALACE Vs. STATE OF KERALA AND ORS.
November 9, 2015
HOUSE SURGEONS ASSOCIATION OF GOVERNMENT MEDICAL COLLEGE Vs. STATE OF KERALA
November 2, 2015
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. STATE OF KERALA
June 3, 2015
HUSSAIN KOYA Vs. MOYINKUTTY POCKER AND ORS.
March 2, 2015
HYCINTH MARY Vs. THE COMMERCIAL TAX OFFICER (LT) AND ORS.
September 8, 2015
HYDROSS AND ORS. Vs. P.K. SURESH BABU AND ORS.
June 30, 2015
IBRAHIM Vs. SUB INSPECTOR OF POLICE
January 8, 2015
IBRAHIM.P.P. Vs. STATE OF KERALA
January 7, 2015
IBRAHIMKUTTY Vs. STATE OF KERALA AND ORS.
April 7, 2015
IBRAHIMKUTTY K. Vs. CHAIRMAN AND MANAGING DIRECTOR, KSRTC
January 6, 2015
IBS SOFTWARE SERVICES PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
March 20, 2015
ICICI LOMBARD GENERAL INSURANCE CO. Vs. NIKHIL AND ORS.
September 23, 2015
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. CHACKO AND ORS.
August 31, 2015
IJAS Vs. STATE OF KERALA
January 27, 2015
IN RE: MATHU AND ORS. Vs. STATE
February 11, 2015
INDIA CEMENTS CAPITAL LIMITED Vs. WILLIAM AND ORS.
August 18, 2015
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA AND OTHERS
October 8, 2015
INDIAN CHAMBER OF COMMERCE AND INDUSTRY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-1 AND ORS.
January 30, 2015
INDIAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES (GENERAL) AND ORS.
August 19, 2015
INDIAN OIL CORPORATION AND ORS. Vs. N. RAVEENDRANATHAN AND ORS.
June 15, 2015
INDIAN POTASH LTD. Vs. STATE OF KERALA
December 1, 2015
INDIRA Vs. PATHUTTY
January 29, 2015
INDIRA MOTOR SERVICE AND ORS. Vs. PANAKKAT NAZARUDDIN AND ORS.
October 7, 2015
INDIRA N. Vs. SHYJU AND ORS.
February 20, 2015
INDITRADE DERIVATIVES & COMMODITIES LTD. Vs. UNION OF INDIA
February 25, 2015
INDUJA K. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
March 12, 2015
INDUMOLAGED Vs. KERALA STATE
December 4, 2015
INDUS IND BANK LTD. Vs. JOINT REGIONAL TRANSPORT OFFICER AND ORS.
April 8, 2015
INDUS MOTOR COMPANY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 18, 2015
INFANT THOMAS, MATTEL HOUSE, MACHIPLAVU, ADIMALY IDUKKI Vs. THE STATE OF KERALA AND OTHERS
December 23, 2015
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU Vs. LIJO K. JOSE
November 17, 2015
INTER MEDIA PUBLISHING LTD. Vs. STATE OF KERALA AND ORS.
June 23, 2015
INTERFIELD LABORATORIES Vs. STATE OF KERALA
September 16, 2015
INTERNATIONAL MERCHANDIUCE TRADE & EXPORTS PVT. (LTD) AND ORS. Vs. INTELLIGENCE OFFICER (IB) AND ORS.
April 9, 2015
IRINJALAKUDA DIOCESAN EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
June 11, 2015
ISLAHUL MUSLIMEEN JAMA-ATH Vs. KARUNAGAPPALLY GRAMA PANCHAYAT AND ORS.
March 17, 2015
ISSAC E.A. Vs. BINDHU THOMAS
May 21, 2015
ISSAC K.J. Vs. REGHUNATHAN CHETTIAR NJERAVILA VEEDU AND ORS.
April 6, 2015
ISSATHUL ISLAM MADRASSA Vs. KEEZHATTOOR GRAMA PANCHAYATH
July 3, 2015
ITC FREIGHT SERVICES PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
September 17, 2015
IVRCL LIMITED Vs. UNION OF INDIA
April 10, 2015
J JOSEPH FRANCIS @ BOBAN Vs. STATE OF KERALA
December 17, 2015
J. JOSE AND ORS. Vs. THE MANAGER/SECRETARY, CHRIST COLLEGE AND ORS.
February 23, 2015
J. RAMKUMAR Vs. ASHOK JACOB AND ORS.
March 24, 2015
J. SREELATHA Vs. STATE OF KERALA AND ORS.
November 27, 2015
J.RADHAKRISHNA VADHYAR Vs. STATE OF KERALA
November 6, 2015
JABBAR Vs. MOHAMMED AND ORS.
March 20, 2015
JABBAR AND ORS. Vs. STATE OF KERALA AND ORS.
June 26, 2015
JACOB MANUAL @ MANAPPAN Vs. SANTHOSH V.PRABHU
March 19, 2015
JACOB MATHEW Vs. EXCISE COMMISSIONER
December 22, 2015
JACOB STEPHEN; G SIVAPRASAD; PADMINI SUDHEESH Vs. STATE OF KERALA AND ORS
October 19, 2015
JACOB THOMAS Vs. ASSISTANT EXCISE COMMISSIONER AND ORS.
October 16, 2015
JAFFER P. Vs. USMAN AND ORS.
October 26, 2015
JAGADEESAN Vs. STATE OF KERALA
December 15, 2015
JAILY MATHEW AND ORS. Vs. KOOTHATTUKULAM GRAMA PANCHAYATH AND ORS.
July 22, 2015
JAIMON, S/O LALU UMMAN Vs. STATE OF KERALA
January 6, 2015
JAIPAL JOHNSON Vs. THE DISTRICT COLLECTOR AND ORS.
June 3, 2015
JAISON C. COOPER Vs. STATE OF KERALA AND ORS.
March 3, 2015
JAISON KARAKKAT Vs. K.C. CHAKO AND ORS.
March 4, 2015
JAISON PAUL Vs. SUB INSPECTOR OF POLICE
April 24, 2015
JALADHARAN Vs. STATE OF KERALA
October 8, 2015
JALAJA SREENIVASAN AND ORS. Vs. STATE OF KERALA AND ORS.
July 24, 2015
JAMALUDHEEN C.G. Vs. STATION HOUSE OFFICER, MINICOY POLICE STATION AND ORS.
September 28, 2015
JAMEELA Vs. STATE OF KERALA AND ORS.
April 9, 2015
JAMEELA Vs. JAMES JOSEPH V AND OTHERS
October 9, 2015
JAMEELA K. Vs. STATE OF KERALA AND ORS.
June 1, 2015
JAMES Vs. MOHANACHANDRAN NAIR AND ORS.
February 24, 2015
JAMES GEORGE Vs. STATE OF KERALA
September 17, 2015
JAMES JOSEPH Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
December 3, 2015
JAMES JOSEPH V. Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
August 17, 2015
JAMES MATHEW Vs. STATE OF KERALA AND ORS
February 13, 2015
JAMES MATHEW Vs. STATE OF KERALA AND ORS.
March 6, 2015
JANAKI AMMA AND ORS. Vs. RENUKA SADANANDAN AND ORS.
October 15, 2015
JANARDHAN PAI K V Vs. STATE OF KERALA
September 4, 2015
JANARDHANAN Vs. STATE OF KERALA
February 20, 2015
JANET J. Vs. STATE OF KERALA AND ORS.
April 10, 2015
JANI A Vs. STATE OF KERALA AND OTHERS
November 4, 2015
JASEELA P.K. AND ORS. Vs. STATE OF KERALA AND ORS.
August 20, 2015
JASHIR KUNHAMMED PALIKKUNNIL Vs. KADAVATH ABDULLA KUNHI ABDUL KHADAR; FAJIB ABDUL KHADAR AND ORS
December 17, 2015
JASNA P.M. Vs. UNIVERSITY OF CALICUT AND ORS.
January 22, 2015
JAYA BALAGANGADHARAN Vs. THE STATE OF KERALA AND ORS.
November 3, 2015
JAYA JOSE Vs. STATE OF KERALA AND ORS.
June 12, 2015
JAYACHANDRAN E. Vs. UNION OF INDIA
March 31, 2015
JAYACHANDRAN K.R. Vs. THE INTELLIGENCE OFFICER, NCB
November 3, 2015
JAYAGOSH Vs. STATE OF KERALA AND OTHERS
December 4, 2015
JAYAKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD
January 22, 2015
JAYAKRISHNAN Vs. UNNIKRISHNAN AND ORS.
June 23, 2015
JAYAKUMAR Vs. THE REGIONAL PASSPORT OFFICER
June 23, 2015
JAYAKUMAR Vs. DEVI VILASOM KETTUTHENGU SANGHAM AND ORS.
July 28, 2015
JAYALEKSHMI Vs. STATE OF KERALA AND ORS.
September 29, 2015
JAYALEKSHMI B. Vs. P. SUGUNAN AND ORS.
August 13, 2015
JAYAMON Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
March 31, 2015
JAYAN KUTTICHAKKU Vs. SIMON S/O. MATHEW
January 8, 2015
JAYAPALAN Vs. KAMALA MENON
June 23, 2015
JAYAPRAKASH Vs. STATE OF KERALA
September 9, 2015
JAYAPRAKASH AND ORS. Vs. VALSA R. AND ORS.
September 16, 2015
JAYARAMAN; GIRISH Vs. HAMEED
December 23, 2015
JAYASEELAN Vs. STATE OF KERALA AND ORS.
November 4, 2015
JAYASREE AND ORS. Vs. RAJAN AND ORS.
August 12, 2015
JEEVAN TELECASTING CORPORATION LTD. Vs. C.C.E., C. & S.T.
March 30, 2015
JEIBIN MATHEWS VARGHESE Vs. STATE OF KERALA
September 11, 2015
JERLIN ANTONY AND ORS. Vs. STATE OF KERALA
August 5, 2015
JESSY Vs. STATE OF KERALA AND ORS.
November 23, 2015
JESSY ALEXANDER Vs. KANDASAMY AND ORS.
March 10, 2015
JESSY AND ORS. Vs. A.V. KORATH AND ORS.
April 7, 2015
JIBI BAHULEYAN AND ORS. Vs. THE VILLAGE OFFICER, KADUNGALLOOR VILLAGE AND ORS.
February 27, 2015
JIJI THOMSON Vs. STATE OF KERALA
January 8, 2015
JIJO MATHEW Vs. UNIVERSITY OF KERALA AND ORS.
January 30, 2015
JIJU LUKOSE Vs. STATE OF KERALA AND ORS.
November 30, 2015
JINSON Vs. STATE OF KERALA
August 11, 2015
JISHA P. SUGATHAN Vs. STATE OF KERALA AND ORS.
September 29, 2015
JISHA PRADEEP AND ORS. Vs. RATHEESH P.T. AND ORS.
May 28, 2015
JITHIN B.K. AND ORS. Vs. KANNUR UNIVERSITY AND ORS.
September 28, 2015
JOBISH MATHEW Vs. STATE OF KERALA
October 27, 2015
JOBY V B Vs. ADIMALY GRAMA PANCHAYATH
December 9, 2015
JOBY VARGHESE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
June 15, 2015
JOHN Vs. STATE OF KERALA
November 13, 2015
JOHN @ KUTTAN Vs. STATE OF KERALA
December 14, 2015
JOHN JOHN Vs. STATE ELECTION COMMISSION AND ORS.
June 26, 2015
JOHN JOSEPH Vs. DISTRICT COLLECTOR DEPARTMENT OF MINING AND GEOLOGY, KOTTAYAM DISTRICT
January 8, 2015
JOHN JOSEPH Vs. ASHA N C ; STATE OF KERALA
December 8, 2015
JOHN T.J. AND ORS. Vs. CHURCH OF SOUTH INDIA AND ORS.
June 26, 2015
JOHN V MUKKADAKKAL Vs. BLUE DOT CONSTRUCTIONS (P)LTD
January 29, 2015
JOHNSON Vs. ANJUKUMARI
June 5, 2015
JOHNY Vs. STATE OF KERALA
January 9, 2015
JOHNY E.C. Vs. THE ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM AND ORS.
September 22, 2015
JOHNY MATHAI Vs. STATE OF KERALA AND ORS.
March 31, 2015
JOHNY P. VARGHESE Vs. STATE OF KERALA
October 20, 2015
JOLLY P.G. Vs. UNION OF INDIA AND ORS.
November 26, 2015
JOLLY THOMAS Vs. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO.
October 29, 2015
JOLLY VARGHESE Vs. SREE GOKULAM CHITS AND FINANCE COMPANY (PVT.) LTD. AND ORS.
February 23, 2015
JOLY GEORGE K. Vs. THE MANAGER, S.K.G.M.A.U.P. SCHOOL AND ORS.
November 4, 2015
JOMON Vs. KAIPARAMBU GRAMA PANCHAYAT AND ORS.
November 11, 2015
JOSE Vs. THE STATE OF KERALA
July 10, 2015
JOSE Vs. SUBRAMANYAN AND ORS.
July 1, 2015
JOSE Vs. THE ASSISTANT SUB INSPECTOR OF POLICE, PERAMANGLAM POLICE STATION AND ORS.
April 8, 2015
JOSE Vs. NIYAS
December 17, 2015
JOSE AND ORS. Vs. PUSPA AND ORS.
November 19, 2015
JOSE KURUVINAKUNNEL Vs. THE COMMISSIONER OF INCOME TAX
June 8, 2015
JOSE KUTTIYANY Vs. LAND REVENUE COMMISSION AND ORS.
May 28, 2015
JOSE P.V. Vs. CELESTINA V.P. AND ORS.
September 16, 2015
JOSE PALLIKUNNEL AND ORS. Vs. THE STATE OF KERALA AND ORS.
April 1, 2015
JOSE SEBASTIAN Vs. AJI JAMES AND ORS.
June 15, 2015
JOSE UTHUPPAN AND ORS. Vs. FOREST RANGE OFFICER AND ORS.
September 15, 2015
JOSE V.A. AND ORS. Vs. ST. MARYS ORTHODOX SYRIAN CHURCH AND ORS.
June 9, 2015
JOSE V.JACOB Vs. THALAYOLAPARAMBU GRAMA PANCHAYATH
December 15, 2015
JOSEPH Vs. LEELA @ SUNDHARI; THANKAPPAN
August 20, 2015
JOSEPH Vs. STATE OF KERALA
February 23, 2015
JOSEPH Vs. STATE OF KERALA
October 8, 2015
JOSEPH Vs. STATE OF KERALA
December 18, 2015
JOSEPH AND ORS. Vs. STATE OF KERALA AND ORS.
October 30, 2015
JOSEPH KUNJU ZACHARIAH Vs. SENIOR DIVISIONAL MANAGER AND OTHERS
October 9, 2015
JOSEPH KURIAN Vs. THE PULINCUNNOO SERVICE CO-OPERATIVE BANK LTD. AND ORS.
March 27, 2015
JOSEPH M.C. Vs. STATE OF KERALA AND ORS.
March 9, 2015
JOSEPH MATHEW Vs. NEYYATTINKARA P. NAGARAJ AND ORS.
July 10, 2015
JOSEPH MATHEW Vs. STATE OF KERALA AND ORS.
June 8, 2015
JOSEPH P.J. Vs. STATE OF KERALA AND ORS.
August 10, 2015
JOSEPH PETER Vs. MARY PETER
February 25, 2015
JOSEPH SCARIAH @ JOSEKUTTY Vs. STATE OF KERALA
December 3, 2015
JOSEPH THOMAS Vs. AGRICULTURAL OFFICER, ALAPPUZHA AND ORS.
September 17, 2015
JOSEPHINE SEBASTIAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
August 7, 2015
JOSHWA Vs. STATE OF KERALA
December 18, 2015
JOSHY Vs. STATE OF KERALA
December 1, 2015
JOSHY Vs. STATE OF KERALA
May 20, 2015
JOUSHAR K. Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
April 8, 2015
JOY Vs. BHARAT SANCHAR NIGAM LTD.
March 30, 2015
JOY Vs. STATE OF KERALA
July 31, 2015
JOY Vs. STATE OF KERALA
September 17, 2015
JOY @ VARGHESE Vs. STATE OF KERALA
December 3, 2015
JOY CHERIAN Vs. SUB INSPECTOR OF POLICE
March 26, 2015
JOY K. Vs. THIRUVALLA CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY
June 9, 2015
JOY K. MATHEW Vs. STATE OF KERALA AND ORS.
April 10, 2015
JOY KAITHARATH Vs. STATE OF KERALA AND ORS.
February 20, 2015
JOY THOMAS AND ORS. Vs. THE PALA MUNICIPALITY AND ORS.
August 3, 2015
JUBY JOHN Vs. STATE OF KERALA AND ORS.
August 13, 2015
JYOTHI DANIEL AND ORS. Vs. UNION OF INDIA AND ORS.
January 28, 2015
K A THOMAS Vs. STATE OF KERALA; GURU SUNDARAM
December 22, 2015
K B ROHINI Vs. STATE OF KERALA; DISTRICT COLLECTOR; SPECIAL TAHSILDAR; COMMISSIONER OF LAND REVENUE
March 10, 2015
K BABURAJ, GOVERNMENT CONTRACTOR Vs. STATE OF KERALA; SECRETARY , P W D GOVERNMENT OF KERALA
December 22, 2015
K CHANDRASEKHARAN NAIR Vs. DAIRY EXTENSION OFFICER, MUGHATHALA AND OTHERS
November 3, 2015
K GOPALAKRISHNAN AND OTHERS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
December 8, 2015
K J MARYKUTTY Vs. STATE OF KERALA
February 3, 2015
K K SURESH Vs. COCHIN DEVASWOM BOARD; SPECIAL COMMISSIONER
December 22, 2015
K M POULOSE Vs. STATE OF KERALA AND ORS
January 20, 2015
K M PRASAD Vs. STATE OF KERALA AND ORS
December 23, 2015
K M RAJAN Vs. STATE OF KERALA
December 17, 2015
K P DAMODARAN NAIR Vs. INCOME TAXOFFICER
June 3, 2015
K P MANOHARAN Vs. STATE OF KERALA; DEPUTY DIRECTOR OF EDUCATION; DISTRICT EDUCATIONAL OFFICER
September 16, 2015
K RAMA Vs. STATE OF KERALA
June 1, 2015
K RAMACHANDRAN PILLAI Vs. STATE OF KERALA AND OTHERS
September 16, 2015
K S DISTILLERY Vs. STATE OF KERALA; COMMISSIONER OF EXCISE; EXCISE INSPECTOR
December 2, 2015
K S RAJU, S/O K SUDHAKARAN Vs. STATE OF KERALA; REGISTRAR, (SUBORDINATE JUDICIARY), HIGH COURT OF KERALA; ADDL CHIEF SECRETARY TO GOVERNMENT; PRINCIPAL SECRETARYTO GOVERNMENT
March 10, 2015
K S VINCENT Vs. STATE OF KERALA; KUNNEL SREEDHARAN
December 18, 2015
K SURESH Vs. ROSHINI RAJENDRAN; STATE OF KERALA
December 17, 2015
K T BALAKRISHNAN Vs. STATE OF KERALA
October 28, 2015
K V BALAN Vs. BHAVYANATH
October 8, 2015
K V HAMEED Vs. STATE OF KERALA; V APPUKUTTAN MASTER
September 3, 2015
K V PRASAD S/O KRISHNAN Vs. STATE
October 30, 2015
K. AMMU AND ORS. Vs. NAFEESA AND ORS.
August 18, 2015
K. ANIL KUMAR Vs. STATE OF KERALA AND ORS.
March 6, 2015
K. ARAVINDAKSHAN Vs. STATE
August 31, 2015
K. BALA DANDAPANI, PROPRIETOR, M/S. AKHILANDESWARI TRADERS Vs. STATE OF KERALA
October 8, 2015
K. BHAKTHAVALSALAN Vs. THE KOZHIKODE CORPORATION AND ORS.
June 30, 2015
K. BHASKARAN Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION AND ORS.
September 15, 2015
K. BHASKARAN NAIR AND ORS. Vs. STAE BANK OF TRAVANCORE HEAD OFFICE AND ORS.
February 20, 2015
K. BIJU AND ORS. Vs. NABEESA BEEVI AND ORS.
January 28, 2015
K. CHENTHAMARA Vs. KERALA STATE ELECTION COMMISSION
October 29, 2015
K. DAMODHARAN Vs. THE SUB INSPECTOR OF POLICE, RAJAPURAM POLICE STATION AND ORS.
February 12, 2015
K. FAIZEL Vs. STATE OF KERALA AND ORS.
May 25, 2015
K. GIGIL AND ORS. Vs. STATE OF KERALA AND ORS.
April 21, 2015
K. JALADHARAN KUZHIYANATHU VEEDU, NALLILA KOLLAM Vs. STATE OF KERALA AND OTHERS
October 8, 2015
K. JAYARAMAN Vs. STATE OF KERALA
February 24, 2015
K. MANI Vs. INSPECTOR OF POLICE, SPECIAL C.B.I., KOCHI
December 16, 2015
K. MOIDOTTY Vs. USMAN
November 4, 2015
K. MURALEEDHARAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
August 5, 2015
K. MUSTHAFA Vs. K. RUKIYA
November 19, 2015
K. NARAYANANKUTTY NAIR Vs. UNIVERSITY OF CALICUT AND ORS.
January 12, 2015
K. P RAJENDRAN Vs. UNION OF INDIA
April 10, 2015
K. PRADEEP Vs. STATE OF KERALA AND ORS.
February 11, 2015
K. PRADEEPAN Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
February 26, 2015
K. PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
July 10, 2015
K. RAJENDRAN Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
January 29, 2015
K. RAMACHANDRAN Vs. GEETHA PRADEEP AND ORS.
February 23, 2015
K. RAMAKRISHNAPILLAI AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
July 6, 2015
K. SADANANDAN Vs. V.S. SATHEESH KUMAR AND ORS.
June 9, 2015
K. SAHADEVAN AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
November 23, 2015
K. SAJAN Vs. K.V. KARUNAKARAN AND ORS.
September 14, 2015
K. SANDHYA AND ORS. Vs. K.K. SIVAKUMAR AND ORS.
November 30, 2015
K. SATHEESAN Vs. STATE OF KERALA AND ORS.
January 8, 2015
K. SATHYANADHAN Vs. A. RAVEENDRAN AND ORS.
June 29, 2015
K. SHANMUGHAN Vs. I. PRASHOBKUMAR AND ORS.
March 4, 2015
K. SODARAN Vs. STATE OF KERALA AND ORS.
May 20, 2015
K. SOMAN Vs. STATE OF KERALA
January 9, 2015
K. SOMAN NAIR Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
August 17, 2015
K. SUGATHAN Vs. C.K. UPENDRAN AND ORS.
May 27, 2015
K. THANKARAJAN Vs. MANAGING DIRECTOR, TRIVANDRUM REGIONAL CO
July 31, 2015
K. VASUDEV ACHARYA Vs. STATE OF KERALA
July 14, 2015
K. VIJAYAKUMAR AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
February 13, 2015
K. VIJAYAKUMARN NAIR Vs. AJIKUMAR
February 27, 2015
K.A SIVARAMAN Vs. STATE OF KERALA
August 21, 2015
K.A. ABDUL RAHIMAN Vs. STATE OF KERALA
October 9, 2015
K.A. CHANDRAN Vs. THE SUB INSPECTOR OF POLICE, ELATHUR POLICE STATION
November 6, 2015
K.A. DEVASSYKUTTY Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
May 25, 2015
K.A. IPEKUTTY Vs. STATE OF KERALA AND ORS.
September 28, 2015
K.A. MICHAEL BABU Vs. SECRETARY, COCHIN PORT TRUST AND ORS.
November 12, 2015
K.A. SOBHA AND ORS. Vs. PALAKKAD MUNICIPALITY AND ORS.
March 5, 2015
K.B. MOHANDAS Vs. JAYAPRAKASH
July 22, 2015
K.B. MUHAMEDKUTTY Vs. GOVERNMENT OF KERALA AND ORS.
October 15, 2015
K.B.VENUGOPALAN NAIR Vs. SUNIL K MANOHARAN
January 9, 2015
K.C.RAJESH Vs. T.K.SANTHAKUMAR
November 2, 2015
K.D. PRATHAPAN Vs. STATE OF KERALA AND ORS.
July 22, 2015
K.G. HARIKUTTAN Vs. STATE OF KERALA & ANR.
April 17, 2015
K.G. MANOJKUMAR Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
September 22, 2015
K.G. SOUDAMINI Vs. THE DISTRICT COLLECTOR AND ORS.
March 26, 2015
K.G. VISWANATHAN Vs. STATE OF KERALA AND ORS.
March 20, 2015
K.G.A. HOTELS & RESORTS PVT. LTD. Vs. STATE OF KERALA AND ORS.
March 2, 2015
K.GIRINDRA BABU Vs. STATE OF KERALA
January 8, 2015
K.I. GEEVAR Vs. V.K. SELVAN
October 16, 2015
K.J. THOMAS Vs. KERALA STATE HOUSING BOARD
December 7, 2015
K.K. BABY Vs. VALALIL SIDHARTHAN AND ORS.
January 30, 2015
K.K. HARIDAS Vs. ANURADHA K.R. AND ORS.
June 30, 2015
K.K. KARAPPANKUTTY Vs. STATE OF KERALA AND ORS.
September 2, 2015
K.K. KESAVAN AND ORS. Vs. SREE DHARMA PARIPALANA YOGAM (SDPY)
August 6, 2015
K.K. LAKSHMY AND ORS. Vs. THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND ORS.
June 26, 2015
K.K. POULOSE Vs. STATE OF KERALA
May 28, 2015
K.K. REMADEVI Vs. UNION BANK OF INDIA AND ORS.
March 24, 2015
K.K. SASI Vs. STATE OF KERALA
October 14, 2015
K.K. SUMANGALA Vs. STATE OF KERALA
July 24, 2015
K.K. SURESH BABU Vs. STATE OF KERALA AND ORS.
May 26, 2015
K.K. SUSHEELA Vs. STATE OF KERALA AND ORS.
April 10, 2015
K.K. THAVARAJ Vs. THE STATE OF KERALA
August 31, 2015
K.K. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
February 5, 2015
K.K. USHA AND ORS. Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
May 21, 2015
K.K.ALAMELU Vs. L.PUSHKALA
July 24, 2015
K.K.J. FOUNDATIONS Vs. THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
September 8, 2015
K.K.NANU Vs. PROF.E.KUNHIRAMAN
April 8, 2015
K.K.R. FOOD PRODUCTS Vs. T.V. ANUPAMA AND ORS.
October 13, 2015
K.K.SCARIA Vs. N.MOHANDAS
January 9, 2015
K.KUNHALANKUTTY Vs. DISTRICT COLLECTOR
March 24, 2015
K.L. FRANCIS Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
February 20, 2015
K.L. VERONICA Vs. STATE OF KERALA AND ORS.
July 17, 2015
K.M. ABDUL GAFOOR Vs. MOORPPALA VEETTIL SAINABI
February 3, 2015
K.M. KUNJU MOHAMMED AND ORS. Vs. AHAMMED
June 16, 2015
K.M. MEHABOOB Vs. CORPORATION OF CALICUT
January 14, 2015
K.M. MOHAMMED SHAFI AND ORS. Vs. UNION OF INDIA AND ORS.
August 13, 2015
K.M. RAJA Vs. PATHANAMTHITTA MUNICIPALITY
February 12, 2015
K.M.RAMAKRISHNAN Vs. VILLAGE OFFICER, VILLAGE OFFICE, THAVINHAL P.O.
January 5, 2015
K.N. CHANDRAN AND ORS. Vs. P. JANARDHANAN AND ORS.
February 12, 2015
K.N. MARZOOK Vs. STATE OF KERALA
September 11, 2015
K.N. RAFEEQ Vs. STATE OF KERALA AND ORS.
January 20, 2015
K.N. SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
March 27, 2015
K.N. THANKAPPAN AND ORS. Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS AND ORS.
June 3, 2015
K.O. MATHEW AND ORS. Vs. MOHAMMED M.P. AND ORS.
June 24, 2015
K.P. ABDUL KHADER AND ORS. Vs. THE DISTRICT COLLECTOR, KANNUR DISTRICT AND ORS.
January 22, 2015
K.P. ABDUL NASAR Vs. K.P. AYISHA AFRA
September 22, 2015
K.P. ABDUL SALEEM Vs. ALI AND ORS.
February 6, 2015
K.P. JAMES AND ORS. Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
December 4, 2015
K.P. JAYA Vs. UNIVERSITY OF KERALA AND ORS.
July 1, 2015
K.P. MOOSAKUTTY HAJI Vs. CSI ASCENSION CHURCH AND ORS.
June 4, 2015
K.P. PAUL Vs. THE DISTRICT COLLECTOR (APPELLATE AUTHORITY) AND ORS.
April 7, 2015
K.P. PAUL Vs. THE DISTRICT COLLECTOR AND ORS.
March 20, 2015
K.P. RADHAKRISHNAN Vs. V.E. MOIDEEN KOYA AND ORS.
July 29, 2015
K.P. RAMESH BABU Vs. THE CIRCLE INSPECTOR OF POLICE AND ORS.
March 6, 2015
K.P. ROYACHAN AND ORS. Vs. GENERAL MANAGER, TECIL CHEMICALS AND HYDRO POWER LTD.
July 7, 2015
K.P. SIVANANDAN Vs. STATE OF KERALA AND ORS.
March 12, 2015
K.P. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
February 4, 2015
K.P. VARKEY Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
February 13, 2015
K.P. VARUGHESE Vs. LIFE INSURANCE CORPORATION OF INDIA
October 9, 2015
K.P. VIJAYAKUMAR Vs. PRAKASH SAIT AND ORS.
March 6, 2015
K.P. VIJAYAN Vs. K.T. MUHAMMED
November 9, 2015
K.P. WILSON Vs. KOZHINJAMPARA GRAMA PANCHAYATH AND ORS.
February 25, 2015
K.P.SOMAN Vs. SUGADHAN
December 1, 2015
K.R. AJAYAKUMAR Vs. STATE OF KERALA AND ORS.
November 3, 2015
K.R. LEKHA Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
July 7, 2015
K.R. SHAJI Vs. K. KRISHNAN
September 18, 2015
K.R. VENUGOPALAN NAIR Vs. STATE OF KERALA AND ORS.
July 23, 2015
K.RAMACHANDRAN Vs. ABOOBAKER HUSSAIN
April 10, 2015
K.S. ABDUL WAHAB Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
October 1, 2015
K.S. DISTILLERY Vs. STATE OF KERALA
December 2, 2015
K.S. KURIAKOSE Vs. STATE OF KERALA
June 19, 2015
K.S. MAYA DEVI Vs. THE DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE
January 23, 2015
K.S. NAZAR Vs. STATE OF KERALA
July 9, 2015
K.S. SIVAPRASAD AND ORS. Vs. THE ASSISTANT REGISTRAR, OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, POSTAL TELECOM, BHARATH SANCHAR NIGAM LTD. (B.S.N.L) EMPLOYEES CO-OPERATIVE BANK LTD. AND ORS.
October 14, 2015
K.S.E.W. UNION (INTUC) Vs. THE INDUSTRIAL TRIBUNAL
January 12, 2015
K.S.M.V.H.S.S. Vs. STATE OF KERALA
October 27, 2015
K.SUKUMARAN Vs. THE SENIOR MANAGER
December 2, 2015
K.T. HARIHARAN Vs. STATE
October 8, 2015
K.T. MATHEW Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
March 2, 2015
K.T. RANGANATHAN Vs. ASSISTANT COMMANDANT CISF UNIT AND ORS.
March 20, 2015
K.T. SAMUEL Vs. STATE OF KERALA
August 19, 2015
K.T. VARGHESE Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
April 7, 2015
K.V. AYISHA AND ORS. Vs. STATE OF KERALA AND ORS.
July 27, 2015
K.V. BIJU Vs. UNION OF INDIA AND ORS.
January 23, 2015
K.V. BIJU Vs. UNION OF INDIA AND ORS.
June 11, 2015
K.V. JOSE Vs. AMBUJAKSHI AND ORS.
November 3, 2015
K.V. JOSEPH Vs. THE SECRETARY, THODUPUZHA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
July 30, 2015
K.V. RAJAGOPLAN Vs. THE COFFEE BOARD AND ORS.
August 5, 2015
K.V. VIDYALATHA Vs. ASSISTANT EDUCATIONAL OFFICER, VALAPPAD AND ORS.
April 10, 2015
K.V. YOHANNAN Vs. ARUN T.K. AND ORS.
January 15, 2015
K.VIJAYARAGHAVAN Vs. UNION OF INDIA
April 8, 2015
KADAKAMPALLY MANOJ Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. AND ORS.
September 23, 2015
KADAPPAMANNIL RATHNAPRABHA Vs. M. KUTTYALI HAJI AND ORS.
March 10, 2015
KADUNGALLOOR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
September 7, 2015
KAJAL Vs. STATE OF KERALA
February 23, 2015
KALLACHI MAMMU Vs. V.V. ANDRUMAN AND ORS.
September 11, 2015
KALLADIKODE SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
January 12, 2015
KALLIPARAMBIL RAMACHANDRAN NAIR AND ORS. Vs. THE SECRETARY, COCHIN DEVASWOM BOARD
June 5, 2015
KALYAN SILKS TRICHUR PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 6, 2015
KALYANI Vs. CHAMIYAR
January 12, 2015
KAMALAMMA Vs. STATE OF KERALA
December 21, 2015
KAMALASANAN Vs. VINEESH M. VAGHESE AND ORS.
August 3, 2015
KANAKA SILKS Vs. V. NOUSHAD AND ORS.
May 20, 2015
KANAKAM THAMPI AND ORS. Vs. STATE OF KERALA AND ORS.
July 21, 2015
KANAKARAY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
September 15, 2015
KANAN DEVAN HILLS PLANTATIONS COMPANY PVT. LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
February 10, 2015
KANARANKUTTY Vs. STATE OF KERALA
September 15, 2015
KANCHANA AND OTHERS Vs. CHERPULASSERY GRAMA PANCHAYATH AND OTHERS
October 14, 2015
KANDIYIL NALINI AND ORS. Vs. PAIKKATTUKAVIL SREEDEVI AND ORS.
December 4, 2015
KANHOLI MUKUNDAN NAMBIAR Vs. K.V. SATISH NAMBIAR
February 5, 2015
KANIYAMKUDY AYISHA Vs. SHAMSUDHEEN AND ORS.
March 10, 2015
KANIYATTIL UMMAKULSUMMA Vs. P.T. VIJAYAKUMAR
August 6, 2015
KANNAN Vs. STATE OF KERALA
December 4, 2015
KANNAN DEVAN HILLS PLANTATIONS COMPANY (P) LTD. Vs. MOORTHY AND ORS.
February 3, 2015
KANNAN U. AND ORS. Vs. STATE OF KERALA AND ORS.
March 27, 2015
KANNUR MUNICIPALITY Vs. NAFEESA YOUSF
June 11, 2015
KARAKUNNUMMAL BABU AND ORS. Vs. T.P. RAGHAVAN AND ORS.
March 5, 2015
KARANNUR SERVICE CO Vs. CALICUT CITY SERVICE CO
September 18, 2015
KARIMPANAL ARCADE OWNERS WELFARE ASSOCIATION Vs. STATE OF KERALA AND ORS.
September 23, 2015
KARTHIGESU K. AND ORS. Vs. STATE OF KERALA AND ORS.
May 20, 2015
KARTHIKEYA VARMA Vs. THE UNION OF INDIA AND ORS.
July 15, 2015
KARTHIKEYAN T.K. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
July 30, 2015
KARUNAKARAN Vs. ABDUL RASHEED
September 23, 2015
KARUNAKARAN K. Vs. K.R. BALU AND ORS.
June 11, 2015
KASHMI K. ALEX Vs. LOCAL REGISTRAR OF BIRTHS AND DEATHS AND ORS.
July 21, 2015
KASTHURI RAJAN Vs. PONNAMMAL AND ORS.
July 8, 2015
KAVERI S. Vs. DEPUTY INSPECTOR GENERAL OF POLICE
November 11, 2015
KAVITHA BALAKRISHNAN Vs. PRASANNA KUMARI E.S. AND ORS.
July 20, 2015
KAVUKUTTY AND ORS. Vs. BABY AND ORS.
April 8, 2015
KAYYUMMA AND ORS. Vs. K.P. MOHAMED
November 20, 2015
KAZHAKAKKARAN NARAYANAN Vs. KUTTIYADAN MEENAKSHI
January 16, 2015
KEBY P. THOMAS Vs. STATE OF KERALA
October 13, 2015
KEI-RSOS MARITIME LTD. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
October 30, 2015
KELANCHANDRA POLYMERS CHINGAVANAM Vs. AYMANAM GRAMA PANCHAYATH AND ORS.
October 9, 2015
KELTRON EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
January 23, 2015
KELTRON IT BUSINESS GROUP Vs. UNION OF INDIA AND ORS.
March 20, 2015
KERALA AIDED L.P. & U.P. SCHOOL MANAGERS ASSOCIATION Vs. STATE OF KERALA
December 17, 2015
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENT FEDERATION Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
May 22, 2015
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENTS FEDERATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
July 9, 2015
KERALA COASTAL ZONE MANAGEMENT AUTHORITY Vs. PEARLS INFRASTRUCTURE PROJECTS LTD
September 28, 2015
KERALA CYCLE POLO ASSOCIATION Vs. BINU GEORGE VARGHESE AND ORS.
September 11, 2015
KERALA CYCLE POLO ASSOCIATION AND ORS. Vs. KERALA STATE SPORTS COUNCIL AND ORS.
October 14, 2015
KERALA CYCLE POLO ASSOCIATION, (REGN. NO. 1471/90) Vs. CYCLE POLO FEDERATION OF INDIA, DUNDLOD HOUSE, CIVIL LANES AND ORS.
February 13, 2015
KERALA ELECTRICITY EMPLOYEES CONFED. Vs. UNION OF INDIA AND ORS.
August 5, 2015
KERALA FOREST RESEARCH INSTITUTE Vs. C. RENUKA AND ORS.
October 1, 2015
KERALA GOVERNMENT CONTRACTORS FEDERATION Vs. STATE OF KERALA AND ORS.
October 5, 2015
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION, REGISTER NO. T/529/1995, P.W.D ELECTRICAL DIVISION OFFICE, PMG JN, PATTOM P.O, THIRUVANANTHAPURAM Vs. THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS.
March 31, 2015
KERALA HOTELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 11, 2015
KERALA LAND REVENUE STAFF ASSOCIATION AND ORS. Vs. JAYAMOHAN V. AND ORS.
December 23, 2015
KERALA PUBLIC SERVICE COMMISSION Vs. SAMMON
November 11, 2015
KERALA PUBLIC SERVICE COMMISSION Vs. SONY
October 5, 2015
KERALA PUBLIC SERVICE COMMISSION Vs. RENJITH V.S
October 21, 2015
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. SUJITH KUMAR E.N.
July 14, 2015
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. ROSHINI K.S.
August 7, 2015
KERALA RATION WHOLESALE DISTRIBUTORS FEDERATION Vs. THE FOOD CORPORATION OF INDIA AND ORS.
February 13, 2015
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. MAHATMA GANDHI UNIVERSITY
November 9, 2015
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION AND ORS. Vs. MAHATMA GANDHI UNIVERSITY, KTYM AND ORS.
September 11, 2015
KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LTD. Vs. THE STATE OF KERALA
July 15, 2015
KERALA STATE BEVARAGES (MANUFACTURING & MARKETING) CORPORATION Vs. THE CANNANORE DISTRICT SHOP ESTABLISHMENT & GENERAL WORKERS UNION (INTUC) AND ORS.
February 12, 2015
KERALA STATE CIVIL SUPPLIES CORPORATION LTD Vs. AUTHORISED OFFICER, HOUSING DEVELOPMENT FINANCE CORPORATION (HDFC) LTD
August 13, 2015
KERALA STATE CO-OERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX
November 26, 2015
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES AND ORS.
November 26, 2015
KERALA STATE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
November 16, 2015
KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD. Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
February 20, 2015
KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD. Vs. K. VASU AND ORS.
July 6, 2015
KERALA STATE COIRFED EMPLOYEES CONGRESS Vs. DIRECTOR OF COIR DEVELOPMENT
June 18, 2015
KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT Vs. C. THANGARAJ AND ORS.
July 14, 2015
KERALA STATE ELECTRICITY BOARD Vs. MARY JOHN
January 30, 2015
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. M.M. VARGHESE
November 21, 2015
KERALA STATE ELECTRICITY BOARD REPRESENTED AND ORS. Vs. THOMAS AND ORS.
January 22, 2015
KERALA STATE ROAD TRANSPORT CORPORATION Vs. SUSHAMMA AND ORS.
March 13, 2015
KERALA STATE ROAD TRANSPORT CORPORATION Vs. R. SAJI KUMAR
January 13, 2015
KERALA TEXTILE AND GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA
November 25, 2015
KERALA WATER AUTHORITY Vs. RAJENDRAN
March 20, 2015
KHALID Vs. SUB INSPECTOR OF POLICE
July 1, 2015
KHALID K. Vs. STATE OF KERALA AND ORS.
May 26, 2015
KHALID UMMER Vs. AFSAL
September 28, 2015
KHDFC BANK LIMITED AND ORS. Vs. PRESTIGE EDUCATIONAL TRUST
July 30, 2015
KHIRAT MISHAL AND ORS. Vs. STATE OF KERALA
October 26, 2015
KHURAN SUNNATH SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.
July 2, 2015
KIDANGOOR DEVASWOM Vs. K.N.KRISHNAN NAMBOOTHIRI
October 21, 2015
KITTY SANIL Vs. STATE OF KERALA AND ORS.
May 25, 2015
KIZHAKKE PURAYIL KUNHIRAMAN Vs. O.S. DEEPA
January 6, 2015
KIZHAKKUMBAD PUTHIYAPURAYIL ABDUL AZEEZ AND ORS. Vs. KODIYIL MUMTAZ AND ORS.
March 3, 2015
KMCT AYURVEDA MEDICAL COLLEGE Vs. UNION OF INDIA AND ORS.
April 10, 2015
KOCHI METRO RAIL LTD. Vs. UNION OF INDIA AND ORS.
September 9, 2015
KOCHU VISHNU Vs. STATE OF KERALA
December 1, 2015
KOCHURANI THOMAS Vs. STATE OF KERALA; REGISTRAR OF CO-OPERATIVE SOCIETIES; KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD; MUNDAKAYAM SERVICE CO-OPERATIVEBANK LTD
November 11, 2015
KOMALAKUMAR Vs. STATE OF KERALA AND OTHERS
December 9, 2015
KONNADAN ABDUL GAFOOR Vs. THE STATE OF KERALA
December 15, 2015
KOOROPPADA SERVICE CO-OPERATIVE BANK Vs. SHANTHI ABRAHAM
December 4, 2015
KORATTY HIRE PURCHASE Vs. SATHISH S/O.BHASKERAN
December 3, 2015
KOTTAYAM DISTRICT KOOTTU KRISHI KARSHAKA AND ORS. Vs. STATE OF KERALA AND ORS.
November 20, 2015
KOTTAYAM DISTRICT KOOTTU KRISHI KARSHAKASANGAM AND OTHERS Vs. STATEOF KERALA
September 11, 2015
KOTTINATTU TRANSPORTS Vs. COMMISSIONER OF INCOME TAX AND ORS.
June 25, 2015
KOVVAKKARATHI SAROJINI AND ORS. Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ORS.
June 12, 2015
KOZHUVANAL GRAMA PANCHAYAT AND ORS. Vs. INDUS TOWERS LTD. AND ORS.
October 9, 2015
KRISHNA DAS C. AND ORS. Vs. THE STATE OF KERALA AND ORS.
July 2, 2015
KRISHNA MOORTHY Vs. SOUMYA KRISHNAN
September 11, 2015
KRISHNA MOORTHY Vs. SOUMYA KRISHNAN AND ORS.
November 9, 2015
KRISHNADAS Vs. STATE OF KERALA AND ORS.
January 21, 2015
KRISHNAKUMAR Vs. STATE OF KERALA
September 18, 2015
KRISHNAKUMAR A V Vs. TRAVANCORE DEVASWOM BOARD; DEVASWOM COMMISSIONER; DEPUTY DEVASWOM COMMISSIONER
September 16, 2015
KRISHNAKUMAR AND ORS. Vs. STATE OF KERALA
November 26, 2015
KRISHNAN Vs. THE SUB INSPECTOR OF POLICE
December 1, 2015
KRISHNAN @ KAPPALANDI KRISHNAN Vs. STATE OF KERALA
December 4, 2015
KRISHNAN NAMBOOTHIRI S. Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
October 12, 2015
KRISHNAN VENKITESWARAN Vs. SMITHA KRISHNAN
February 5, 2015
KRISHNANKUTTY Vs. STATE OF KERALA
March 17, 2015
KRISHNANKUTTY Vs. STATE OF KERALA
December 3, 2015
KRISHNANKUTTY Vs. STATE OF KERALA
December 17, 2015
KRISHNANKUTTY Vs. STATE OF KERALA
December 16, 2015
KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
May 20, 2015
KRISHNASREE Vs. ROHIT THILAK
February 27, 2015
KUDAKAYINTAVIDE POCKER Vs. MAVULLATHIL AVULLA HAJI AND ORS.
June 8, 2015
KULANTHASWAMY AND OTHERS Vs. K ABBAS AND OTHERS
October 1, 2015
KUMAR Vs. STATE OF KERALA
December 4, 2015
KUMAR Vs. STATE OF KERALA AND ORS.
September 30, 2015
KUMARAN Vs. STATE OF KERALA
October 1, 2015
KUMARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KOZHIKODE AND ORS.
September 17, 2015
KUMARAN Vs. STATE OF KERALA
December 7, 2015
KUMARAN AND OTHERS Vs. P MADHAVI AND OTHERS
November 3, 2015
KUMARESAN Vs. STATE OF KERALA
March 20, 2015
KUMKUMA PRIYA R.Y. Vs. STATE OF KERALA AND ORS.
February 12, 2015
KUNCHAPPU Vs. STATE OF KERALA
December 18, 2015
KUNDUKULAM VEERANKUTTY Vs. THE STATE OF KERALA AND ORS.
January 22, 2015
KUNHAMMED Vs. FOREST RANGE OFFICER
March 10, 2015
KUNHATHUTTY Vs. MELEVEETTIL KUNHIKOYA AND ORS.
July 6, 2015
KUNHIKANNAN Vs. STATE OF KERALA
December 18, 2015
KUNHIKANNAN JEWELLERY Vs. THE ASSISTANT COMMISSIONER (KVAT)-II
March 4, 2015
KUNHIKRISHNAN Vs. PROJECT OFFICER
October 12, 2015
KUNHIRAMAN K. Vs. COMMISSIONER HR & CE (ADMINISTRATION) DEPARTMENT AND ORS.
April 8, 2015
KUNHIRAMAN P.M. Vs. STATE OF KERALA AND ORS.
October 26, 2015
KUNHUMUHAMMED AND ORS. Vs. SHRIRAM TRANSPORT FINANCE CO. LTD.
October 9, 2015
KUNHUNHAMMA MATHEW AND ORS. Vs. JOSE AND ORS.
March 13, 2015
KUNIYIL KARTHIAYANI Vs. M. RAMESH AND ORS.
January 13, 2015
KUNJANANDAN Vs. STATE OF KERALA
August 19, 2015
KUNJATHIRI Vs. STATE OF KERALA
August 5, 2015
KUNJIKOYA VALLANA KUNNUMMAL Vs. CHAIRMAN; COMMISSIONER OF CUSTOMS; DEPUTY COMMISSIONER OF CUSTOMS (UB)
October 13, 2015
KUNJU MUHAMMED Vs. REVENUE DIVISIONAL OFFICER, FORT KOCHI AND ORS.
December 21, 2015
KUNJUMOHAMMED Vs. VENMANAD HAYATHUL ISLAM COMMITTEE
December 18, 2015
KUNNATH BALAKRISHNAN AND ORS. Vs. SHEENATH A. AND ORS.
January 22, 2015
KUNNATH PHARMACEUTICALS Vs. STATE OF KERALA AND ORS.
September 17, 2015
KUNNATHODI ISHAQ @ MOHAMMED ISHAQ Vs. STATE OF KERALA; SURESH
October 6, 2015
KUNNIYODE KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD. Vs. STATE OF KERALA AND ORS.
February 4, 2015
KUNNUMMAL MUKUNDAN Vs. STATE- S I OF POLICE, ARALAM
October 15, 2015
KURIACHAN Vs. MADANAMOHANAN NAIR AND ORS.
November 13, 2015
KURIACHAN CHACKO Vs. THE SECRETARY TO GOVERNMENT HOME (C) DEPARTMENT
December 23, 2015
KURIACHAN CHACKO AND ORS. Vs. REGISTRAR OF FIRMS
July 29, 2015
KURIAKOSE Vs. KODENCHERRY SERVICE CO-OPERATIVE BANK LTD.
September 16, 2015
KURIAKOSE ABRAHAM Vs. CHACKO KURIEN, AGRICULTURIST AND OTHERS
September 3, 2015
KURIAKOSE K.A. Vs. STATE OF KERALA AND ORS.
July 28, 2015
KURIAN JOSEPH AND ORS. Vs. C.A. GEORGE AND ORS.
April 28, 2015
KURIEN E. KALATHIL Vs. STATE OF KERALA AND ORS.
September 10, 2015
KURIEN JOSE AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
August 12, 2015
KURIYAN Vs. STATE OF KERALA AND ORS.
July 30, 2015
KURUKKANKUNNUMMAL RAVEENDRAN Vs. STATE
February 20, 2015
KURUMATHUR SERVICE CO-OPERATIVE BANK LTD. Vs. KANNUR DISTRICT CO-OPERATIVE BANK AND ORS.
August 19, 2015
KURUPPAN LAKSHMI AND ORS. Vs. P.C.P. MAHAMOOD HAJI
June 10, 2015
KURUVILA ABRAHAM Vs. SUB INSPECTOR OF POLICE
March 2, 2015
KUTHUBUDHEEN AND ORS. Vs. UNION TERRITORY OF LAKSHADWEEP AND ORS.
October 14, 2015
KUTHUBUDHEEN AND ORS. Vs. UNION TERRITORY OF LAKSHADWEEP AND ORS.
November 6, 2015
KUTTANKAVIL SHAMSUDHEEN Vs. SAINABHA
January 22, 2015
KUTTAPPAN Vs. STATE OF KERALA
December 16, 2015
KUTTAYI Vs. UNITED INDIA INSURANCE CO. LTD.
April 1, 2015
L. ADOLPHUS Vs. SP, ACB, CBI
July 14, 2015
L.J. GIRIJA Vs. STATE OF KERALA AND ORS.
October 20, 2015
LAIJU Vs. STATE OF KERALA
December 9, 2015
LAILA BEEVI Vs. SHIHABUDHEEN AND ORS.
March 19, 2015
LAILA KASSIM Vs. V.K. KUNJUMOL
October 19, 2015
LALITHA MURALIDHARAN Vs. COMMISSIONER OF COMMERCIAL TAXES
November 3, 2015
LALITHA MURALIDHARAN Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
October 30, 2015
LALITHAMMA Vs. RENJITH AND ORS.
February 26, 2015
LALJYOTHI S. Vs. STATE OF KERALA AND ORS.
August 7, 2015
LALU Vs. STATE OF KERALA
July 10, 2015
LALU THOMAS Vs. STATE OF KERALA
November 9, 2015
LARSEN & TOUBRO LIMITED Vs. P ANI; STATE OF KERALA
December 2, 2015
LATHA RAJAGOPALAN Vs. THE MANAGING DIRECTOR
December 1, 2015
LATHA S. AND ORS. Vs. PRINCIPAL ACCOUNTANT GENERAL (C&CA) AND ORS.
October 28, 2015
LATHA SURENDRAN Vs. SURENDRAN AND ORS.
January 30, 2015
LATHEESH B. CHANDRAN Vs. THE STATE OF KERALA AND ORS.
June 8, 2015
LAYA K.S. Vs. THE UNIVERSITY OF KERALA AND ORS.
July 30, 2015
LEELA AND ORS. Vs. RAJAN AND ORS.
May 20, 2015
LEELA ANTONY AND ORS. Vs. STATE OF KERALA AND ORS.
July 24, 2015
LEELA K. Vs. DISTRICT COLLECTOR AND ARBITRATOR AND ORS.
March 30, 2015
LEELAMMA ABRAHAM Vs. GENTLEMEN CHIT FUNDS COMPANY (INDIA) PVT. LTD. AND ORS.
April 9, 2015
LEELAMMA AND ORS. Vs. M. ELANKO AND ORS.
March 2, 2015
LEEMA SEBASTIAN Vs. STATE OF KERALA AND ORS.
August 21, 2015
LEKHA Vs. STATE OF KERALA AND ORS.
July 9, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. THE INSURNACE OMBUDSMAN AND ORS.
August 6, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. A. THRESIAMMA AND ORS.
November 17, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. K.P. VARGHESE
June 5, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. R. SURESH
October 26, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. SONIA BHASKAR AND ORS.
August 3, 2015
LIJITH P.K. AND ORS. Vs. THATTARI PADMAJA AND ORS.
August 17, 2015
LIJU JOSE Vs. THOMAS JOSEPH AND ORS.
June 23, 2015
LILLY KUTTY AND ORS. Vs. THANNITHODE GRAMA PANCHAYATH AND ORS.
March 19, 2015
LINTO AUGUSTINE Vs. AVINASHKUMAR AND ORS.
January 28, 2015
LISA NIZAM Vs. PALLICKAL NAZEER
February 12, 2015
LISSY FABER Vs. SAJEEV E S ; UNITED INDIA INSURANCE CO LTD ; RACQUESON FABER
September 8, 2015
LIZY VALSALAN Vs. SUJA SALIM AND ORS.
July 6, 2015
LOCAL LEVEL MONITORING COMMITTEE Vs. ALI AKBAR
February 10, 2015
LOHITHAKSHAN @ GOPI Vs. STATEOF KERALA
December 10, 2015
LOUIS Vs. STATE OF KERALA
July 22, 2015
LOUIS MATHEW Vs. STATE INFORMATION COMMISSIONER, TVM
December 10, 2015
LUCKA AND ORS. Vs. STATE OF KERALA AND ORS.
September 28, 2015
LUCKA AND ORS. Vs. STATE OF KERALA AND ORS.
July 29, 2015
LUKA DEVASSIA Vs. REGIONAL TRANSPORT AUTHORITY
April 10, 2015
M ANEESH KUMAR; A M RAMACHANDRAN; C ARUN KUMAR Vs. STATE OF KERALA
October 29, 2015
M ARAVINDAKSHAN NAIR; B S RAMESH; URSULA LENIN Vs. STATE OF KERALA AND ORS
December 17, 2015
M B PRADEEP Vs. ST JOHN NEPUMSIAN CHURCH; P V JOHN; E O JOHN
October 27, 2015
M BHASKARAN Vs. STATE OF KERALA AND OTHERS
November 6, 2015
M J JOSEPH Vs. JEEMON P ABRAHAM
December 18, 2015
M K FRANCIS AND OTHERS Vs. M S ANANDAN AND ANOTHER
October 6, 2015
M K RAMACHANDRA MENON Vs. K JANARDHANAN; STATE OF KERALA
December 8, 2015
M P SREEJITH Vs. RAJITHA K & ANR
April 8, 2015
M R GOPALAKRISHNAN Vs. STATE OF KERALA
July 20, 2015
M S SIVADASAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
October 12, 2015
M T KUNHALI Vs. STATE OF KERALA
January 12, 2015
M V ALOYSIUS Vs. SECRETARY TO GOVERNMENT
December 7, 2015
M. AMRITHAM Vs. THE KERALA STATE ELECTRICITY BOARD
February 13, 2015
M. CHANDRAN PILLAI Vs. UNION OF INDIA AND ORS.
January 22, 2015
M. KRISHNAN AND ORS. Vs. STATE OF KERALA AND ORS.
July 28, 2015
M. MANOJ Vs. PREMA
January 13, 2015
M. MURALI AND ORS. Vs. P. ANBALAGAN AND ORS.
September 30, 2015
M. NANIKUTTY Vs. T.C. MUKUNDA AND ORS.
October 14, 2015
M. NARAYANAN Vs. STATION HOUSE OFFICER
December 4, 2015
M. PRABHAKARAN AND ORS. Vs. PRABHISHA N. AND ORS.
March 4, 2015
M. RADHAKRISHNAN Vs. KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
August 13, 2015
M. SHIJULAL Vs. THE CHELANNUR GRAMA PANCHAYATH AND ORS.
July 22, 2015
M. SOMA SUNDARA RAO Vs. THE JOINT GENERAL MANAGER (PERS), BSNL CORPORATE OFFICE AND ORS.
September 23, 2015
M. SUNDARAN Vs. STATE OF KERALA
June 30, 2015
M. UNNIKRISHNA MENON Vs. THE THRISSUR CORPORATION AND ORS.
November 9, 2015
M. UNNIKRISHNAN Vs. UNION OF INDIA
April 10, 2015
M.A. CHANDRABOSS AND ORS. Vs. CONTROLLER OF ENTRANCE EXAMINATION AND ORS.
July 17, 2015
M.A. JOSEPH AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 9, 2015
M.A.K. AGRO COMMODITIES TRADING CO. PVT. LTD. Vs. INTELLIEGENCE OFFICE (IB) AND ORS.
April 9, 2015
M.A.K. ASIF Vs. THE STATE OF KERALA AND ORS.
October 8, 2015
M.C. ABDUL GAFOOR Vs. K. ABDURAHIMAN AND ORS.
February 5, 2015
M.C. NARAYANANKUTTY AND ORS. Vs. STATE OF KERALA AND ORS.
July 7, 2015
M.I. SHAJAHAN Vs. ALICE GEORGE AND ORS.
February 12, 2015
M.J. ABRAHAM Vs. N.A. VINOD AND ORS.
January 22, 2015
M.J. BABY Vs. THE DEPUTY SUPERINTENDENT OF POLICE, KALPETTA AND ORS.
September 18, 2015
M.K. ARAVINDAKSHAN Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE AND ORS.
February 5, 2015
M.K. BASHEER Vs. STATE OF KERALA
November 21, 2015
M.K. CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
June 10, 2015
M.K. KUMAR Vs. STATE OF KERALA AND ORS.
March 20, 2015
M.K. MURALIDHARAN Vs. ANAND GROUP, ENGINEERS BUILDERS AND DEVELOPERS AND ORS.
May 25, 2015
M.K. SUSEELA Vs. P.N. MANGALAM AND ORS.
September 18, 2015
M.K.VIJAYAKUMARAN PILLAI Vs. VARUN RAJ PILLAI
December 21, 2015
M.M. DEEPA AND ORS. Vs. RASHEED C. AND ORS.
June 3, 2015
M.M. JEEVAN AND ORS. Vs. STATE OF KERALA AND ORS.
October 14, 2015
M.M. JEEVAN AND ORS. Vs. STATE OF KERALA AND ORS.
July 29, 2015
M.M. JOSEPH Vs. LABOUR COURT AND ORS.
March 13, 2015
M.M. VARGHESE Vs. THE STATE OF KERALA AND ORS.
May 21, 2015
M.N. SUKUMARAN NAIR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
September 22, 2015
M.N. VALSALA AND ORS. Vs. M.S. MAYA
March 5, 2015
M.O.V. SUMITHRA Vs. STATE OF KERALA AND ORS.
May 25, 2015
M.P. ANITHA Vs. STATE OF KERALA AND ORS.
April 1, 2015
M.P. BABU Vs. THE COMMANDANT GENERAL, HOME GUARD CIVIL DEFENCE AND FIRE SERVICE KERALA AND ORS.L
June 9, 2015
M.P. CHOTHY Vs. SUBHASH AND ORS.
April 1, 2015
M.P. MAYADEVI AND ORS. Vs. CANARA BANK AND ORS.
July 13, 2015
M.P. RAVEENDRAN Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
January 22, 2015
M.P. SHALINI Vs. CHAIRMAN, RUBBER ROAD, KEEZHUKUNNU
March 4, 2015
M.R. AJAYAN Vs. STATE OF KERALA AND ORS.
November 4, 2015
M.R. RAMAKRISHNAN Vs. THE MINISTRY OF RAILWAYS AND ORS.
November 19, 2015
M.R.J. TRADING Vs. UNION OF INDIA AND ORS.
September 15, 2015
M.S. CHERIAN Vs. THE LABOUR COURT AND ORS.
June 11, 2015
M.T. KURIAKOSE Vs. C.P. SHAIJU
October 6, 2015
M.V. SASEENDRAN Vs. SREERAM TRANSPORT FINANCE CO. LTD. AND ORS.
March 6, 2015
M.V.JOSEPH Vs. P. JOY OMMEN
April 10, 2015
M/S. INDUS TOWERS LIMITED Vs. UNION OF INDIA
October 29, 2015
M/S. SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. NISHA
December 9, 2015
M/S. UNITED BREWERIES LIMITED Vs. STATE OF KERALA
October 30, 2015
M/S.MANURAL HUDA TRUST Vs. THE COMMISSIONER OF INCOME TAX
June 2, 2015
M/S.SREE GOKULAM CHIT & FINANCE CO. Vs. NAZEENA A.
December 1, 2015
MADATHIL PRASANTH Vs. REVENUE DIVISIONAL OFFICER, THALASSERY AND ORS.
September 2, 2015
MADAYI KUNHIRAMAN NAIR AND ORS. Vs. THARAMEL KUNHABDULLA AND ORS.
July 3, 2015
MADHU Vs. STATE OF KERALA
October 29, 2015
MADHU D.R. Vs. STATE OF KERALA AND ORS.
June 25, 2015
MAHATMA GANDHI UNIVERSITY Vs. LAKSHMI VENUGOPALAN AND ORS.
June 24, 2015
MAHATMA GANDHI UNIVERSITY AND ORS. Vs. ABDUL HAKEEM M.A. AND ORS.
November 20, 2015
MAHESH K. Vs. THE STATION HOUSE OFFICER AND ORS.
November 11, 2015
MAHESH K.P. Vs. THE NEW INDIA ASSURANCE CO. LTD.
January 23, 2015
MAHESH M. Vs. THE CHIEF CONSERVATOR OF FORESTS (NORTHERN CIRCLE) AND ORS.
January 27, 2015
MAHJOOB C.M. Vs. SUB COLLECTOR (SUB DIVISIONAL MAGISTRATE) AND ORS.
March 19, 2015
MAJEED Vs. DISTRICT LABOUR OFFICER
January 29, 2015
MAJEESH T.P. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
January 21, 2015
MALABAR CEMENTS LIMITED Vs. THE GENERAL SECRETARY, MCL EMPLOYEES UNION AND ORS.
January 16, 2015
MALABAR GOLD Vs. ASST. COMMISSIONER, COMMERCIAL TAXES AND ORS.
February 24, 2015
MALANKARA CATHOLIC EDUCATIONAL SOCIETY OF THE ARCH DIOCESE OF THIRUVANANTHAPURAM Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
June 18, 2015
MALANKARA PLANTATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM
July 21, 2015
MALAPPURAM DISTRICT RATION WHOLESALE DISTRIBUTORS FEDERATION AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
February 10, 2015
MALAYALANDIYIL KAYAKOOL EDAKOZHI SUBAIR AND ORS. Vs. KAYYALAKKAKATH KUNHAMINA UMMA AND ORS.
July 14, 2015
MALU M. AND ORS. Vs. STATE OF KERALA AND ORS.
July 14, 2015
MANAGER, KOTTATHALA SURENDRAN MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND ORS.
October 27, 2015
MANAGER, MAYYANAD HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER, KOLLAM AND OTHERS
November 4, 2015
MANAGER, MOOTHEDATH HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
July 30, 2015
MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. KUTTAPPAN NAIR AND OTHERS
December 15, 2015
MANAGER, SHREE VIDYADHIRAJA HOMOEOPATHIC MEDICAL COLLEGE AND ORS. Vs. SHYLAJA K. NAIR AND ORS.
June 25, 2015
MANAGER, ST. SEBASTIANS HIGH SCHOOL Vs. STATE OF KERALA AND ORS.
August 20, 2015
MANAGING DIRECTOR Vs. K.U.THOMAS
October 21, 2015
MANAGING DIRECTOR AND ORS. Vs. RAJENDRAN D. AND ORS.
March 20, 2015
MANAGING DIRECTOR, KERALA STATE BEVERAGES CORPORATION (MANUFACTURING & MARKETING) AND ORS. Vs. P.B. GOPI AND ORS.
June 26, 2015
MANAGING DIRECTOR, KERALA STATE COIR-MARKETING FEDERATION Vs. P.K. SUBRAN AND ORS.
June 30, 2015
MANAGING DIRECTOR, KSBC LTD. Vs. P.P. SURESH AND ORS.
December 21, 2015
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE HEAD OFFICE AND ORS. Vs. P.V. KUTTAPPA PANICKER
December 1, 2015
MANAKUNNAM VILLAGE PADASEKHARA SAMRAKSHANA SAMITHI, KANDANAD Vs. STATE OF KERALA, REP. BY ITS CHIEF SECRETARY, SECRETARIATE, THIRUVANANTHAPURAM
December 16, 2015
MANATHRAKKATTU PADASEKHARA NELLULPADAKA SAMITHY AND ORS. Vs. THE DISTRICT MANAGER, MATSYAFED AND ORS.
March 31, 2015
MANEESH E. Vs. STATE OF KERALA
December 14, 2015
MANEESH P.M. Vs. STATE OF KERALA
July 16, 2015
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. M.J. FRANCIS AND ORS.
March 2, 2015
MANGALAN Vs. STATE OF KERALA
March 20, 2015
MANI Vs. STATE OF KERALA AND ORS.
September 22, 2015
MANI Vs. STATE OF KERALA AND ORS.
April 1, 2015
MANIKANDAN Vs. SUB INSPECTOR OF POLICE
January 6, 2015
MANIKANDAN M.A. Vs. SURESH KUMAR B
August 4, 2015
MANIKKAN AND ORS. Vs. GOVINDARAJ AND ORS.
July 15, 2015
MANIYAN Vs. STATE OF KERALA
December 18, 2015
MANIYAN NADAR AND ORS. Vs. HARIKUMAR AND ORS.
April 6, 2015
MANJU B. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
May 21, 2015
MANJU JOSEPH Vs. SREEJA RANI T. AND ORS.
October 27, 2015
MANJU S. Vs. THE REGISTRAR OF BIRTH AND DEATH AND SECRETARY PALAMEL GRAMA PANCHAYAT
January 9, 2015
MANJU SHINE Vs. SHEEJA AND ORS.
February 5, 2015
MANKA LALITHA AND ORS. Vs. GREGORY THOMAS AND ORS.
June 23, 2015
MANNUEL, S/O JOSEPH Vs. STATE OF KERALA
January 9, 2015
MANOJ Vs. SUB INSPECTOR OF POLICE
January 6, 2015
MANOJ KUMAR V. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
February 2, 2015
MANOJ P. JOY Vs. RAJAGOPALAN CHETTIYAR AND ORS.
March 23, 2015
MANOJ P.R. AND ORS. Vs. KUMAR A.N. AND ORS.
November 19, 2015
MANOJAN Vs. STATE OF KERALA
December 8, 2015
MANOJKUMAR Vs. V.V. PUSHKARAN AND ORS.
March 9, 2015
MANUEL SONS FINANCIAL ENTERPRISES (P) LTD. Vs. RAMAKRISHNAN AND ORS.
May 20, 2015
MAR BASIL GRANITES AND METALS Vs. COMMERCIAL TAX OFFICER
March 6, 2015
MARAMVEETTIL SUMANGALI Vs. VALIYAKATH KAMAL MUHIYUDHEEN
June 9, 2015
MAREENA Vs. ELIZABETH AND ORS.
March 9, 2015
MARIAM BEEVI Vs. THE SECRETARY, ATHIRAMPUZHA GRAMA PANCHAYATH AND ORS.
April 10, 2015
MARIAM JOSHUA Vs. VIJITHA MATHEWS AND ORS.
May 5, 2015
MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY Vs. C.A. KOCHU MOHAMMED
September 14, 2015
MARIYAM SHAHANAYI K. AND ORS. Vs. STATE OF KERALA AND ORS.
June 26, 2015
MARIYAMMA AND ORS. Vs. GOPI AND ORS.
May 25, 2015
MARKS LOGISTICS Vs. COMMISSIONER OF CUSTOMS
October 9, 2015
MARTIN JOSEPH Vs. STATE OF KERALA AND ORS.
December 17, 2015
MARY Vs. MURALI
December 14, 2015
MARY Vs. STANLEY REBERA AND ORS.
November 16, 2015
MARY DAS Vs. STATE OF KERALA
June 11, 2015
MARY FATHIMA SOPHY Vs. SANTHOSH V.PRABHU
March 19, 2015
MARY JACOB Vs. ELIZABETH JACOB AND ORS.
July 25, 2015
MARY JACOB Vs. ELIZABETH JACOB
July 2, 2015
MARY P.J. Vs. JOB VARKEY AND ORS.
July 2, 2015
MARY REDI KOTTUNKAL JOY AND ORS. Vs. THE ASSISTANT DIRECTOR/PORT REGISTRATION OFFICER (PRO) BUREAU OF IMMIGRATION, GOVERNMENT OF INDIA, COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY AND ORS.
March 4, 2015
MARY THARIAN AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
October 6, 2015
MARY VARGHESE AND ORS. Vs. SAJU JOHN AND ORS.
May 25, 2015
MARYKUTTY DANIEL Vs. STATE OF KERALA
September 25, 2015
MARYKUTTY WALTER AND ORS. Vs. PATHROSE RICHARD AND ORS.
May 25, 2015
MATHAI Vs. STATE OF KERALA
May 25, 2015
MATHAI JOHN Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
January 29, 2015
MATHAI M.V. Vs. ACCOUNTANT GENERAL (A&E), TVM. AND ORS.
September 22, 2015
MATHAI MICHAEL PUTHUPARAMBIL HOUSE Vs. STATE OF KERALA
September 22, 2015
MATHAI P.T. AND ORS. Vs. SOUTH INDIAN BANK LTD. AND ORS.
April 7, 2015
MATHAI THOMAS Vs. DIVISIONAL FOREST OFFICER, ACHENKOVIL FOREST DIVISION AND ORS.
May 21, 2015
MATHAI VARGHESE AND ORS. Vs. ST. MARYS ORTHODOX CHURCH AND ORS.
August 21, 2015
MATHEW @ JOY; PRASAD S/O MADHAVAN; MANOJ AND ORS Vs. STATE OF KERALA
December 22, 2015
MATHEW A.E. Vs. PUTHOOR BANKERS AND ORS.
March 10, 2015
MATHEW GEORGE Vs. LABOUR COURT AND ORS.
January 12, 2015
MATHEW K.T. Vs. STATE OF KERALA AND ORS.
April 10, 2015
MATHEW KUTTY MATHEW Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
October 8, 2015
MATHEW P. LUIS AND ORS. Vs. SAJEEV S. AND ORS.
November 12, 2015
MATHEW PHILIPOSE; SOSAMMA Vs. STATE OF KERALA AND ORS
September 11, 2015
MATHEW V.O. AND ORS. Vs. STATE OF KERALA AND ORS.
February 19, 2015
MATHUKUTTY MATHEW Vs. SUNNY
January 9, 2015
MAVILI PRABHAKARAN Vs. JICKY JOHN; STATE OF KERALA
December 16, 2015
MAYA SUBHASH CHANDRA BOSE AND ORS. Vs. JINOY JACOB AND ORS.
November 3, 2015
MAYAN Vs. STATE OF KERALA
September 7, 2015
MEDICAL COUNCIL OF INDIA (MCI) Vs. S.R. EDUCATIONAL AND CHARITABLE TRUST AND ORS.
January 23, 2015
MEENA JOSHY Vs. JOJO P. GEORGE
October 26, 2015
MEENACHIL HOTELS & RESORTS PVT. LTD. Vs. STATE OF KERALA AND ORS.
November 12, 2015
MEENACHIL TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. RAMAPURAM AIDED SCHOOL EMPLOYEES CO-OPERATIVE SOCIETIES LTD. AND ORS.
March 11, 2015
MEENAKSHI; KUNCHA GATTY Vs. STATE OF KERALA
January 28, 2015
MEENAKSHIAMMA CHELLAMMA Vs. SATE OF KERALA AND ORS.
August 12, 2015
MEETHALE ABDUL MAJEED Vs. STATE OF KERALA AND ORS.
May 20, 2015
MEHABUL Vs. STATE OF KERALA
July 10, 2015
MEHRUNNISA Vs. AYYOB AND ORS.
March 5, 2015
MERCY BIGI Vs. SUNILKUMAR
June 9, 2015
MERI DAISY RANI AND ORS. Vs. ANTHONIMUTHU
May 25, 2015
MES-AIMAT, MES ADVANCED INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA AND ORS.
April 1, 2015
MICHAEL & MICHAEL CHEMICALS Vs. STATE OF KERALA AND ORS.
February 5, 2015
MICHAEL A.F. Vs. P.M. ASHOK KUMAR AND ORS.
September 4, 2015
MIDHILESH AND ORS. Vs. THE SUB INSPECTOR OF POLICE, PERUMBAVUR POLICE STATION
January 13, 2015
MINI HARIKUMAR AND ORS. Vs. THE MANAGING PARTNER, BON MOTO CRAFTS AND ORS.
September 1, 2015
MINI MOHANAN Vs. K.S. KOCHUMON AND ORS.
March 27, 2015
MINI ROY AND ORS. Vs. S.G. NAIR AND ORS.
November 9, 2015
MINI SAMSON Vs. STATE OF KERALA
January 15, 2015
MINIMOL M. Vs. THE MANAGER, KIZHAKKE PALATT SANKARA MENON MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL AND ORS.
July 29, 2015
MITHUN SHAMSUDDEEN Vs. P.T. KRISHNAN AND ORS.
December 2, 2015
MOBIL AB GLUE WORLD Vs. COMMERCIAL TAX OFFICER, 2ND CIRCLE AND ORS.
July 3, 2015
MOHAMEDUNNI Vs. THE DEPUTY TAHSILDAR AND ORS.
April 10, 2015
MOHAMMAD ASHRAF AND ORS. Vs. THE SECRETARY, KEEZHMADU GRAMA PANCHAYATH AND ORS.
March 24, 2015
MOHAMMED ANFAL AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
June 26, 2015
MOHAMMED ASIF Vs. STATE
August 12, 2015
MOHAMMED FAIZAL Vs. P.M. SHIHABUDEEN AND ORS.
March 4, 2015
MOHAMMED FARIZ & CO. Vs. COMMISSIONER OF CUSTOMS
March 10, 2015
MOHAMMED FATHAHUDHEEN C.C. Vs. UNION OF INDIA AND ORS.
May 20, 2015
MOHAMMED HUSSAIN PANGADAN Vs. STATE OF KERALA
June 10, 2015
MOHAMMED ISMAIL Vs. STATE OF KERALA
September 4, 2015
MOHAMMED JIFRI AND ORS. Vs. STATE OF KERALA
January 21, 2015
MOHAMMED KOYA THANGAL P. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
January 21, 2015
MOHAMMED NISSAM A.A. Vs. THE STATE OF KERALA
December 8, 2015
MOHAMMED RAFEEQ AND ORS. Vs. STATE OF KERALA AND ORS.
September 22, 2015
MOHAMMED SHIHABUDHEEN Vs. THE DEPUTY TAHASILDAR, PATTAMBI
February 12, 2015
MOHAMMEDALI V. AND ORS. Vs. THE DISTRICT REGISTRAR (GENERAL) & REGISTRAR OF SOCIETIES AND ORS.
June 10, 2015
MOHAN KUMAR Vs. STATE OF KERALA
December 9, 2015
MOHANAN Vs. STATE OF KERALA
February 20, 2015
MOHANAN Vs. STATE OF KERALA
December 17, 2015
MOHANAN Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
February 5, 2015
MOHANAN Vs. STATE OF KERALA
February 23, 2015
MOHANAN Vs. STATE OF KERALA
September 3, 2015
MOHANAN Vs. STATE
December 16, 2015
MOHANAN Vs. STATE OF KERALA
December 4, 2015
MOHANAN @ MOHANDAS Vs. STATE OF KERALA
December 11, 2015
MOHANAN AND OTHERS Vs. STATE OF KERALA
November 4, 2015
MOHANAN M. AND ORS. Vs. STATE OF KERALA AND ORS.
May 21, 2015
MOHANAN N.K. Vs. KERALA STATE ELECTION COMMISSION
March 19, 2015
MOHANAN V. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
June 10, 2015
MOHANDAS Vs. MANJERI MUNICIPALITY AND ORS.
January 14, 2015
MOHINI AND ORS. Vs. B. THIMMAPPA AND ORS.
August 13, 2015
MOHSIN ANEES Vs. STATE OF KERALA AND ORS.
June 3, 2015
MOIDEEN KOYA Vs. PARAKULAMBIL KADEEJAKUTTY AND ORS.
July 17, 2015
MOIDEENKUTTY Vs. STATE OF KERALA
September 11, 2015
MOIDUNNYKUTTY AND ORS. Vs. K.K. KRISHNAN NAIR AND ORS.
May 20, 2015
MONAVIE INDIA ENTERPRISES PRIVATE LIMITED Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE; P A VALSAN; MADHU NAIR
December 18, 2015
MONCY T. MALIKKAL AND ORS. Vs. ABU N. AND ORS.
March 23, 2015
MONCY THUMPUNKAL Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
July 30, 2015
MONEY S. Vs. JITHINKUMAR N.
January 12, 2015
MONIESH ENTERPRISES Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
August 10, 2015
MOTHER SUPERIOR Vs. M.ELIZABETH
January 5, 2015
MOUNT ZION COLLEGE OF ENGINEERING AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
March 13, 2015
MRF LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
March 30, 2015
MRS.SARADHA SUGATHAN Vs. P.K.MANI @ VELAYUDHAN
December 1, 2015
MUHAMMAD Vs. STATE OF KERALA
November 4, 2015
MUHAMMAD BIFIN Vs. UNIVERSITY OF CALICUT AND ORS.
March 31, 2015
MUHAMMAD IKBAAL Vs. STATE OF KERALA AND ORS.
April 8, 2015
MUHAMMADALI Vs. STATE OF KERALA
January 14, 2015
MUHAMMED ABDUL NAZIR Vs. STATEOF KERALA
April 10, 2015
MUHAMMED ABDURAHIMAN SAQAFI Vs. SALMATH AND ORS.
March 19, 2015
MUHAMMED ALAMGHEER MANDEL AND ORS. Vs. STATE OF KERALA
June 9, 2015
MUHAMMED ASHARAF Vs. E.N. NASEEMA AND ORS.
March 19, 2015
MUHAMMED DILUFAR RASAL P. Vs. STATE OF KERALA AND ORS.
March 20, 2015
MUHAMMED KHANI Vs. DISTRICT GEOLOGIST
September 16, 2015
MUHAMMED RAFEEQ Vs. AMEENA
March 19, 2015
MUHAMMED RAFI Vs. STATE OF KERALA
June 2, 2015
MUHAMMED SHAFI Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD. AND ORS.
March 31, 2015
MUHAMMED SUBAIR Vs. CORPORATION OF KOZHIKODE
March 25, 2015
MUHAMMED UNNI Vs. SIDHIQUE AND ORS.
January 8, 2015
MUHAMMED ZIYAD Vs. STATE OF KERALA AND ORS.
September 16, 2015
MUJEEB M.K. AND ORS. Vs. HAMEED P. AND ORS.
September 23, 2015
MUJEEB RAHMAN AND ORS. Vs. STATE OF KERALA AND ORS.
April 28, 2015
MULAMOOTTIL LEASING & HIRE PURCHASE LTD. Vs. PREETHI MANOHARAN AND ORS.
July 27, 2015
MUNAVIRA Vs. RELIANCE GENERAL INSURANCE CO. LTD.
November 4, 2015
MUNEER K. Vs. NATIONAL INSURANCE CO. LTD.
March 27, 2015
MURALEEDHARAN Vs. STATE OF KERALA
October 26, 2015
MURALEEDHARAN A AND OTHERS Vs. STATE OF KERALA AND OTHERS
November 3, 2015
MURALEEDHARAN V. AND ORS. Vs. RAJEEVAN A. AND ORS.
September 29, 2015
MURALI Vs. P. BALAKRISHNAN AND ORS.
March 5, 2015
MURSHIDA Vs. JUNAISHAD
June 29, 2015
MURUKAN Vs. STATE OF KERALA
December 21, 2015
MUSLIM EMPLOYEES CULTURAL ASSOCIATION (MECA) Vs. MUSLIM EMPLOYEES CULTURAL ASSOCIATION (MECA) AND ORS.
August 11, 2015
MUTHOOT FINANCE LIMITED Vs. UNION OF INDIA AND ORS.
March 2, 2015
MUTHOOT FINANCE LTD. Vs. CORPORATION OF COCHIN AND ORS.
March 30, 2015
MUTHOOT FINANCE LTD. Vs. UNION OF INDIA
March 4, 2015
MUTHOOT MOTORS (COCHIN) Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK POST AND ORS.
October 16, 2015
MUTHOOT MOTORS (COCHIN) Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK-POST AND ORS.
October 20, 2015
MUTHU KUMARAN Vs. STATE OF KERALA
October 9, 2015
MUTHUSWAMY Vs. STATE OF KERALA
December 17, 2015
MYLADI KRISHNAN Vs. NADUKKANDI SURENDRAN AND ORS.
June 11, 2015
N HANEEFA Vs. STATION HOUSE OFFICER AND OTHERS
October 9, 2015
N M HRISHIKESAN NAMBOODIRIPAD Vs. NADUVATH MANA PRIVATE TRUST AND ORS,
November 16, 2015
N PRAKASAN Vs. STATE OF KERALA; COMMISSIONER, HINDU RELIGIONS AND CHARITABLE ENDOWMENTS CIVIL STATION; BALAKRISHNAN
October 21, 2015
N SUKUMARAN NAIR Vs. BEENAKUMARI
January 13, 2015
N T MOHAMMED SHEREEF Vs. ASSOCIATION FOR WELFARE
August 12, 2015
N. ASOKAN Vs. THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
October 15, 2015
N. GURUDAS Vs. STATE OF KERALA
July 6, 2015
N. PRASANATHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY AND ORS.
September 28, 2015
N. PREMKUMAR Vs. STATE OF KERALA AND ORS.
August 19, 2015
N. SHEELA Vs. THE KOLLAM CORPORATION AND ORS.
March 12, 2015
N. SUBAIR Vs. ABDUL LATHEEF MATTARA AND ORS.
August 10, 2015
N. SUKUMARAN NAIR Vs. BEENAKUMARI
January 14, 2015
N. SURENDRAN AND ORS. Vs. POOVATTUR EAST SERVICE CO-OPERATIVE BANK LTD. AND ORS.
January 21, 2015
N. SURESH Vs. STATE OF KERALA AND ORS.
July 3, 2015
N.A. ABDUL RAHIMAN Vs. STATE OF KERALA
May 26, 2015
N.A. BABY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
July 31, 2015
N.K. PAVITHRAN AND ORS. Vs. M. NANDAKUMAR AND ORS.
September 8, 2015
N.K. PAVITHRAN AND ORS. Vs. M. NANDAKUMAR AND ORS.
October 16, 2015
N.K. RAJAN Vs. STATE OF KERALA
May 28, 2015
N.K. SIVARAMAN AND ORS. Vs. CHIEF SECRETARY, GOVT. OF KERALA AND ORS.
July 21, 2015
N.K. SOMASEKHARAN PILLAI Vs. STATE OF KERALA AND ORS.
January 14, 2015
N.K. VIJAYAN Vs. THE MANAGING DIRECTOR, KERALA STATE BAMBOO CORPORATION LIMITED AND ORS.
February 26, 2015
N.M. MATHEW Vs. KOTTAYAM GOVERNMENT EMPLOYEES CO-OPERATIVE BANK LTD.
January 6, 2015
N.P. MAMMOOTTY AND ORS. Vs. NATARAJAN AND ORS.
September 1, 2015
N.R. GEETHA Vs. JOSE THOMAS AND ORS.
March 23, 2015
N.R. SEKHARAN Vs. STATE OF KERALA
June 3, 2015
N.S. ARUN KUMAR Vs. SECRETARY, ERUMAYOOR GRAMA PANCHAYATH
February 11, 2015
N.S. MAHESH Vs. COMMISSIONER OF CUSTOMS
November 11, 2015
N.S. NAIR Vs. SUPERINTENDENT OF POLICE AND ORS.
July 9, 2015
N.T. KUMARAN Vs. STATE OF KERALA
August 7, 2015
N.V. BABY Vs. THE KERALA WATER AUTHORITY AND ORS.
November 27, 2015
N.V. GOPINATH Vs. UNION OF INDIA
January 16, 2015
NABEEL ANSARI Vs. DEPARTMENT OF CUSTOMS AND ORS.
March 18, 2015
NABEEL P.V. Vs. THEJRAJ G. AND ORS.
July 10, 2015
NABEESA Vs. STATE OF KERALA
November 11, 2015
NAFEESA Vs. THE STATE OF KERALA AND ORS.
September 14, 2015
NAGENDRA MANI N. Vs. STATE OF KERALA AND ORS.
March 31, 2015
NAIJU, S/O POULOSE Vs. STATE OF KERALA AND ORS
December 15, 2015
NAIR MOHAN SIVARAM Vs. STATE OF KERALA
February 19, 2015
NAIR SERVICE SOCIETY Vs. GOVERNMENT OF KERALA AND ORS.
April 8, 2015
NAJEEB Vs. SHOUKATH ALI
July 15, 2015
NAJEEB C. Vs. STATE OF KERALA AND ORS.
April 6, 2015
NAJEEB K.H. Vs. THAJUDEEN AND ORS.
January 12, 2015
NALAKATH SAIDALI HAJI Vs. KALLUPARAMBAN MUSTHAFA AND ORS.
July 23, 2015
NALINI VIJAYARAGHAVAN Vs. STATE OF KERALA AND ORS.
May 20, 2015
NAMBI ALIAS VELAYUDHAN Vs. STATE OF KERALA
December 16, 2015
NANDAKUMAR Vs. BABU KUMAR P.C. AND ORS.
July 24, 2015
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN
November 2, 2015
NANMANDA RURAL CO Vs. K.M. RAVI AND OTHER
September 28, 2015
NANMINDA HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
June 23, 2015
NANU Vs. STATE OF KERALA
November 3, 2015
NARAYANA PILLAI MADHAVAN PILLAI Vs. KALI GOMATHI AMMA
January 15, 2015
NARAYANABHAT Vs. STATE OF KERALA
September 11, 2015
NARAYANAN Vs. DISTRICT REGISTRAR
November 9, 2015
NARAYANAN Vs. STATE OF KERALA
January 15, 2015
NARAYANAN Vs. STATEOF KERALA
November 24, 2015
NARIKODAN SATHYAVALLI AND ORS. Vs. SYNDICATE BANK, MALOOR BRANCH
April 10, 2015
NASEER P. Vs. STATION HOUSE OFFICER, KANNUR TRAFFIC POLICE AND ORS.
February 19, 2015
NASIR AHAMMED Vs. NATIONAL INVESTIGATION AGENCY
May 22, 2015
NASLA AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD.
December 3, 2015
NASSAR YUSUF Vs. THE COMMISSIONER OF INCOME TAX, CALICUT
July 15, 2015
NASURUDIN M. AND ORS. Vs. SIBY KURIAKOSE AND ORS.
April 10, 2015
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. SUBHASH K.M.
September 23, 2015
NATIONAL INSURANCE CO. LTD. Vs. CHACKO AND ORS.
July 22, 2015
NATIONAL INSURANCE CO. LTD. Vs. REJI P. RAJU
February 13, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SAWDHA BEEVI AND ORS.
June 10, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SUJA GEORGE AND ORS.
April 1, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. MATHEW P. KORAH AND ORS.
January 16, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. THANKAMMA AND ORS.
November 17, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. AKBER BADSHA AND ORS.
September 8, 2015
NATIONAL PAINT INDUSTRIES Vs. NATIONAL PAINT FACTORIES COMPANY LTD.
March 17, 2015
NAVAS Vs. SURUMI
July 28, 2015
NAVAS Vs. STATE OF KERALA
September 9, 2015
NAVAS Vs. SURUMI
November 2, 2015
NAVEEN C.L. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
November 9, 2015
NAYARAMBALAM GRAMA PANCHAYAT Vs. KUTHRATHODU NELLULPADAKA KARSHAKA SANGHAM
November 30, 2015
NAZARUDEEN Vs. STATE OF KERALA
May 25, 2015
NAZARUDHEEN Vs. STATE OF KERALA; STATE
October 15, 2015
NAZEER Vs. MANIKANTAN NAIR
October 12, 2015
NAZEER Vs. STATE OF KERALA
April 10, 2015
NAZEER AND ORS. Vs. STATE OF KERALA AND ORS.
July 27, 2015
NAZIMUDDIN M. Vs. STATE OF KERALA AND ORS.
October 16, 2015
NEELAKANDAN NAMBOODIRI Vs. SUB INSPECTOR OF POLICE AND ORS.
September 7, 2015
NEENA B JOLLY Vs. KERALA UNIVERSITY; DENTAL COUNCIL OF INDIA; VICE CHANCELLOR
February 19, 2015
NEPHIN P B Vs. STATE OF KERALA AND ORS
November 13, 2015
NESAMONY NADAR Vs. STATE OF KERALA
December 7, 2015
NESAN P. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
February 20, 2015
NEVIN RAJU Vs. S. BASHEER AND ORS.
May 22, 2015
NEW INDIA ASSURANCE CO LTD Vs. M K MOHAMMED ASLAM
September 1, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. RAJIV AND ORS.
December 22, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. MUHAMMED ALI AND ORS.
February 3, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMUEL TEXTILES AND ORS
July 8, 2015
NILESWAR RANGE KALLU CHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM Vs. COMMISSIONER OF INCOME TAX, CALICUT
August 13, 2015
NIMISHA K. Vs. STATE OF KERALA AND ORS.
November 23, 2015
NINAN THAYYIL AND ORS. Vs. STATE OF KERALA
March 5, 2015
NINI JOSEPH Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
October 5, 2015
NIREJ V. PAUL AND ORS. Vs. THE CANNING INDUSTRIES COCHIN LIMITED AND ORS.
October 8, 2015
NIRMAL Vs. SANGEETHA P.K.
February 5, 2015
NIRMALA SOMAN Vs. STATE OF KERALA AND ORS.
August 17, 2015
NIRMALA THOMAS Vs. KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD
November 2, 2015
NIRMALA, W/O.THANKAPPAN Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
January 5, 2015
NIRUPAMA JAYAPRAKASH Vs. STATE OF KERALA AND ORS.
March 9, 2015
NISARANI Vs. STATE OF KERALA AND OTHERS
December 15, 2015
NISHAD M.A. Vs. RAMACHANDRAN N.
March 11, 2015
NISSAM Vs. SUB INSPECTOR OF POLICE
January 6, 2015
NITH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH
October 29, 2015
NITHIN Vs. STATE OF KERALA
December 2, 2015
NITHIN AND ORS. Vs. STATE AND ORS.
May 28, 2015
NITHIN DEV V.R. Vs. THE STATE OF KERALA AND ORS.
September 3, 2015
NIYAS K. Vs. STATE OF KERALA AND ORS.
July 22, 2015
NIZAMUDEEN Vs. DEPUTY COMMISSIONER, WORKS CONTRACT, COMMERCIAL TAXES
October 8, 2015
NIZAR Vs. M/S.INDUS BANK LIMITED
November 19, 2015
NOBLE MATHEW Vs. JOSE K. MANI AND ORS.
January 27, 2015
NOBLE MATHEW Vs. STATE OF KERALA AND ORS.
March 3, 2015
NOUSHAD Vs. STATE OF KERALA
October 29, 2015
NOUSHAD @ KUDA NOUSHAD Vs. STATE OF KERALA
December 2, 2015
NOUSHAD K.A. Vs. M.T. ASHOKAN AND ORS.
June 22, 2015
NOUSHAD P.H. Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS.
January 29, 2015
NOUSHAD T.C. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
July 10, 2015
NOUSHAD V. Vs. THE UNITED INDIA INSURANCE CO. LTD.
February 19, 2015
NOUSHATH Vs. DEPUTY TAHSILDAR (INSPECTION)
April 8, 2015
O. CHANDRAMATHI Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
June 24, 2015
O.K. ARAMUGHAN AND ORS. Vs. THE FOREST RANGE OFFICER, NILAMBUR, MALAPPURAM DISTRICT AND ORS.
September 3, 2015
O.P. ABDUL RASHEED Vs. THE CHAIRMAN, KERALA HEADLOAD WORKERS WELFARE BOARD AND ORS.
April 1, 2015
O.P. ACHUTHAN KUTTY AND ORS. Vs. ASWINI HOSPITAL LTD. AND ORS.
September 25, 2015
O.P. PRAKASH Vs. M.U. CHACKO AND ORS.
December 3, 2015
O.V. SADHU Vs. KELOTH ARIFA
July 22, 2015
OACHIRA SERVICE CO-OPERATIVE BANK LTD. Vs. T.K. SOMAN AND ORS.
March 11, 2015
OIL PALM INDIA LTD. Vs. THE GENERAL SECRETARY, OIL PALM INDIA PLANTATION STAFF ASSOCIATION (AITUC) AND ORS.
February 6, 2015
OKOWE CHIGOZIE COLLINS Vs. STATE OF KERALA AND ORS.
July 17, 2015
OMANA Vs. ALEX-V-CHACKO
March 11, 2015
OMANA Vs. STATE OF KERALA
August 12, 2015
OMANA Vs. MALLIKA AND ORS.
September 30, 2015
OMANA K.S. AND ORS. Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
August 7, 2015
OMANA SAMUEL Vs. THOTTAPUZHASSERY GRAMA PANCHAYAT
February 25, 2015
OMANAKUTTAN PILLAI Vs. VIJAYAKUMARI G & ANR
April 17, 2015
ONSET DEVELOPERS Vs. SECRETARY, AKATHETHARA GRAMA PANCHAYAT AND ORS.
January 27, 2015
ORCHARD APARTMENT OWNERS ASSOCIATION Vs. KERALA WATER AUTHORITY AND ORS.
March 5, 2015
ORIENTAL INSURANCE CO LTD Vs. VELAYUDHAN AND OTHERS; P V JAYA PRAKASH
September 2, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SANTHA AND ORS.
November 26, 2015
ORIENTAL INSURANCE CO. LTD. Vs. UMMER
April 28, 2015
ORIENTAL INSURANCE COMPANY LIMITED Vs. POULOSE
January 21, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. VALSA
January 15, 2015
P A MUSTHAFA Vs. UNION OF INDIA; AIRPORT AUTHORITY OF INDIA; AIRPORT DIRECTOR; SENIOR MANAGER (COMMERCIAL); REGIONAL EXECUTIVE DIRECTOR
July 21, 2015
P A SAINUDDIN AND OTHERS Vs. EXECUTIVE ENGINEER AND OTHERS
September 11, 2015
P ABOOBACKER Vs. STATE OF KERALA; NEDIYIRIPPU GRAMA PANCHAYATH; SECRETARY NEDIYIRIPPU GRAMA PANCHAYATH
July 22, 2015
P BABU Vs. STATE OF KERALA
September 7, 2015
P C GEORGE Vs. THOMAS UNNIYADAN
September 25, 2015
P K BALAN Vs. DEPUTY EXCISE COMMISSIONER AND OTHERS
December 10, 2015
P K PREETHY Vs. DIVISIONAL RAILWAY MANAGER; DIVISIONAL PERSONNEL OFFICER; M S SYAM MOHAN
September 23, 2015
P K VIJAYAN Vs. STATE OF KERALA
October 14, 2015
P MURALEEDHARAN Vs. PRAKASH K PAUL; STATE OF KERALA
July 10, 2015
P N BABU Vs. BASHEER AHAMME AND OTHERS
October 15, 2015
P O JOY Vs. MANAGING DIRECTOR, GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD AND OTHERS
November 11, 2015
P RAJEEV Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD
September 14, 2015
P SIVADASAN AND OTHERS Vs. C VISWANATHAN AND OTHERS
December 4, 2015
P SREESAKUMAR Vs. P K RAGHAVAN; STATE OF KERALA
December 8, 2015
P T CHACKO Vs. SABU, P C 4726; STATE OF KERALA
December 21, 2015
P V RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE
September 11, 2015
P. AJAIKUMAR Vs. STATE OF KERALA AND ORS.
September 10, 2015
P. AJAYAKUMAR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
July 30, 2015
P. ALIKOYA Vs. STATE OF KERALA
August 7, 2015
P. BEEVI Vs. GOPALAN. N.T. AND ORS
July 23, 2015
P. BONNY NATESH Vs. STATE OF KERALA AND ORS.
September 16, 2015
P. GEETHA Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LTD.
January 6, 2015
P. GILBERT Vs. STATE OF KERALA AND ORS.
March 4, 2015
P. GOPALAKRISHNAN NAIR Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.
May 21, 2015
P. KUNHIRAMAN AND ORS. Vs. STATE OF KERALA AND ORS.
January 6, 2015
P. MANJUNATHA, AGED 43 YEARS S/O.LATE DAMODARA KOROTH VAYAL HOUSE KALINGOTH DESOM, PANAYAI AMSOM, VIA. KANHANGAD KASARGOD DISTRICT Vs. STATE OF KERALA AND OTHERS
November 30, 2015
P. NARAYANAN Vs. THE CHIEF ENGINEER (HRM), K.S.E.B. AND KERALA STATE ELECTRICITY BOARD AND ORS.
November 6, 2015
P. PANKAJAVALLI Vs. BALAKRISHNAN. A.
January 9, 2015
P. RADHAKRISHNAN Vs. COCHIN DEVASWOM BOARD AND ORS.
October 15, 2015
P. RAJESH KUMAR Vs. THE UNIVERSITY OF KERALA AND ORS.
March 6, 2015
P. RAJU Vs. RASIYA AND ORS.
April 6, 2015
P. RAVINDRANATH Vs. PADMINI K. NAIR
February 18, 2015
P. SALEEM Vs. K.P. ANZAR
January 22, 2015
P. SATHIRATNAM Vs. VENUGOPALAN
January 14, 2015
P. SIVANANDAN AND ORS. Vs. HARSHALATHA P. AND ORS.
August 6, 2015
P. SOUNDARARAJAN Vs. SUPERINTENDENT OF POLICE AND ORS.
November 25, 2015
P. USHA AND ORS. Vs. N. RAMAKRISHNAN NAIR AND ORS.
February 19, 2015
P. VEENA Vs. THE STATE OF KERALA AND ORS.
February 25, 2015
P. VIJESH Vs. STATE OF KERALA AND ORS.
May 27, 2015
P.A. ABDUL AZEEZ Vs. STATE OF KERALA
October 16, 2015
P.A. ABDUL GAFOOR Vs. GULAM KHADER AND ORS.
October 8, 2015
P.A. CHANDRA DAS Vs. STATE OF KERALA AND ORS.
July 10, 2015
P.A. FRANCIS Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD AND ORS.
May 29, 2015
P.A. JOSEPH Vs. THE STATE BANK OF TRAVANCORE AND ORS.
January 14, 2015
P.A. NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
March 20, 2015
P.B. DHANYA Vs. THE STATE OF KERALA AND ORS.
June 16, 2015
P.B. SREEKUMAR Vs. THE KERALA FINANCIAL CORPORATION AND ORS.
October 20, 2015
P.B.VENU Vs. P.B.PADMA
January 6, 2015
P.C. RAHOOPH Vs. THE STATE OF KERALA
September 22, 2015
P.C. VARGHESE Vs. THE DEPUTY DIRECTOR OF EDUCATION, PALAKKAD AND ORS.
October 14, 2015
P.C. ZACHARIAH JAMES Vs. MATHEW JOSE
September 23, 2015
P.E. PRAKASAN Vs. KERALA STATE FOREST DEVELOPMENT CORPORATION AND ORS.
August 6, 2015
P.E. SARJITH Vs. MISBAHUL HUDA EDUCATIONAL TRUST AND ORS.
March 4, 2015
P.G. JAYARAJAN Vs. THE MANAGER, ZAMORINS GURUVAYURAPPAN COLLEGE AND ORS.
March 12, 2015
P.G. PRIYAMVADA Vs. STATE OF KERALA AND ORS.
September 1, 2015
P.J. JOSE Vs. MEENACHIL EAST URBAN CO-OPERATIVE BANK LTD. AND ORS.
August 5, 2015
P.K. ABDUL LATHEEF Vs. HARIS AND COMPANY AND ORS.
January 15, 2015
P.K. CHANDRABABU Vs. TRAVANCORE DEVASWOM BOARD
September 3, 2015
P.K. JAYASREE Vs. STATE OF KERALA AND ORS.
January 20, 2015
P.K. MANIKCKYAN Vs. RAJALAKSHMI K.A. AND ORS.
January 8, 2015
P.K. MOHANDAS PANIKKAR Vs. STATE OF KERALA AND ORS.
October 9, 2015
P.K. MOIDEEN KOYA Vs. K. RAMESH AND ORS.
June 16, 2015
P.M. JOHNACHAN Vs. STATE OF KERALA AND ORS.
July 14, 2015
P.M. MANUKUTTAN Vs. MAHESH P. AND ORS.
March 25, 2015
P.M. MUZAMMIL Vs. CANARA BANK
June 9, 2015
P.M. NAZAR Vs. C.B.I.
June 19, 2015
P.M. USHA Vs. THE STATE OF KERALA AND ORS.
May 27, 2015
P.MANI PAUL Vs. UNION OF INDIA
January 5, 2015
P.N. KUNJUMON Vs. STATE OF KERALA AND ORS.
March 19, 2015
P.N. MOHANAN NAIR Vs. STATE OF KERALA
November 13, 2015
P.N. RADHAKRISHNAN AND ORS. Vs. SREE DHARMA PARIPALANA YOGAM AND ORS.
February 20, 2015
P.N. SADANANDAN Vs. THE STATE OF KERALA AND ORS.
July 27, 2015
P.N. SIVADASAN Vs. P.C. ALEXANDER
October 6, 2015
P.N. VIJAYAN Vs. STATE OF KERALA AND ORS.
March 3, 2015
P.N.LALY Vs. THE MANAGING DIRECTOR, KONE ELEVATOR INDIA (P) LTD.
February 24, 2015
P.N.SUKUMARAN Vs. K.N.MADHAVAN NAIR
December 14, 2015
P.P. ADBUSSAMAD Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
April 10, 2015
P.P. JOSE AND ORS. Vs. SENIOR CO-OPERATIVE INSPECTOR (INDUSTRIES), THE RETURNING OFFICER, THE QUILON DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD. AND ORS.
October 9, 2015
P.P. KURIAKOSE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
August 5, 2015
P.P. PRADEEP Vs. STATE OF KERALA
November 27, 2015
P.P. SURESH Vs. THE WELFARE FUND INSPECTOR AND ORS.
May 29, 2015
P.P. VISWANATHAN Vs. CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. AND ORS.
March 6, 2015
P.R. SUJATHA Vs. STATE BANK OF TRAVANCORE AND ORS.
December 4, 2015
P.S. AJIKUMAR Vs. NARAYANAN CHANDH NAG AND ORS.
March 24, 2015
P.S. VIJAYAKUMAR Vs. REGIONAL JOINT LABOUR COMMISSIONER
January 5, 2015
P.T. MOHANAN AND ORS. Vs. STATE OF KERALA AND ORS.
January 5, 2015
P.T. MUHAMMED ALI AND ORS. Vs. K.C. GIRISHA AND ORS.
March 24, 2015
P.V. JOSE Vs. ELAMMA
January 30, 2015
P.V. JOY Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
July 28, 2015
P.V. KANNAN AND ORS. Vs. KURUNTHIRIYAKATH PARAKKAT AYISHABI AND ORS.
November 11, 2015
PADICHERY MOYYARIKKANDY SUBAIDA Vs. ARYAKKUL SUHARA
April 8, 2015
PADMAKSHAN Vs. STATE OF KERALA
February 3, 2015
PADMAKUMAR. P. Vs. STATE OF KERALA AND ORS.
April 10, 2015
PADMANABHA NAIK Vs. STATE OF KERALA AND ORS.
December 16, 2015
PADMANABHAN P.N. AND ORS. Vs. K.S.E.B., THIRUVANANTHAPURAM AND ORS.
October 8, 2015
PADMINI Vs. GURUVAYOOR DEVASWOM AND ORS.
December 17, 2015
PALLICKAL NASEER AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.
July 27, 2015
PALOTH CHIRAKKATHODI MOHAMMED AND ORS. Vs. M.K. HASSAN AND ORS.
May 26, 2015
PALPATTA VEERAN Vs. STATE OF KERALA
November 2, 2015
PANICKER Vs. SUB-INSPECTOR, THANNITHODU POLICE STATION AND ORS.
January 12, 2015
PANOLI KANAPPANKANDY VASANTHA AND ORS. Vs. KOROTHUMKANDY AYISHA
October 13, 2015
PARALLEL COLLEGE ASSOCIATION STATE COMMITTEE AND ORS. Vs. STATE OF KERALA AND ORS.
February 5, 2015
PARAMBATH MUHAMMED HARIS Vs. MADATHIL SOUDABI
November 17, 2015
PARAMESWARAN AND ORS. Vs. TRIKKAKARA MUNICIPALITY AND ORS.
August 20, 2015
PARAMESWARAN PILLAI SUKUMARA PILLAI AND ORS. Vs. STATE OF KERALA AND ORS.
March 10, 2015
PARAYATHODI KUNHALI @ KUNHALIKUTTY Vs. PARAYATHODI KUNHAYISHA AND OTHERS
December 10, 2015
PARAYIL BALAN NAIR Vs. COMMISSIONER OF INCOME TAX
August 12, 2015
PAREED MUSALIYAR Vs. STATE OF KERALA AND ORS.
October 16, 2015
PAREED PILLAI Vs. ORIENTAL INSURANCE CO. LTD.
December 23, 2015
PARKSON ESTATE & INDUSTRIES AND ORS. Vs. TRINITY TRADING AND ORS.
November 23, 2015
PARUKUTTY AND ORS. Vs. K.P. JOSEPH AND ORS.
June 12, 2015
PARUKUTTYAMMA AND ORS. Vs. GEORGEKUTTY K.V. AND ORS.
March 25, 2015
PARUTHIKKATTUPARAMBIL AYISHA Vs. PERMBRA ABDUL NASSAR AND ORS.
June 30, 2015
PASUPALAN NAIR Vs. STATE OF KERALA
October 14, 2015
PATEL R.P. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM
September 3, 2015
PATHUMMA Vs. STATE OF KERALA
March 11, 2015
PATHUMMA AND ORS. Vs. MUHAMMED
January 20, 2015
PATTAMTHODI VASUDEVAN Vs. SPECIAL TAHSILDAR(LA); DISTRIC COLLECTOR; DIRECTOR OF COLEGIATE EDUCATION
November 9, 2015
PAUL CHACKO AND ORS. Vs. THE MANAGING COMMITTEE OF THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK AND ORS.
July 16, 2015
PAUL JOSEPH Vs. K.G. VINCENT AND ORS.
June 26, 2015
PAUL RAJAN MAMPILLY Vs. VEENA THERESA PAUL
April 10, 2015
PAUL SKARIA Vs. STATE OF KERALA AND ORS.
June 22, 2015
PAULSON Vs. MANIKANDAN; STATE OF KERALA
December 9, 2015
PAZHUVIL SERVICE CO-OPERATIVE BANK LIMITED & ORS Vs. GIRIJA DEVI
December 14, 2015
PEEVES ENTERPRISES AND ORS. Vs. MUHAMMED ASHRAF
March 20, 2015
PERAMBRA AREA ESTATE LABOUR UNION AND ORS. Vs. DIRECTOR, INDIAN INSTITUTE OF SPICES RESEARCH (I.C.A.R.) AND ORS.
April 10, 2015
PERINGOME SERVICE CO-OPERATIVE BANK LTD. Vs. STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
September 16, 2015
PERUMANNA SERVICE CO-OPERATIVE BANK LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
October 13, 2015
PERUR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
January 7, 2015
PERUVALLUR SIDHIKKABAD NUSRATHUL ISLAM SANGHAM, MALAPPURAM AND ORS. Vs. KAMMUKKUTTY HAJI AND ORS.
October 29, 2015
PLAMOODU SHUDHAJALA VITHARANA SAMITHI Vs. SUB INSPECTOR OF POLICE EAST POLICE STATION, KOTTAYAM - 686 002 ; PANACHIKAD GRAMA PANCHAYAT AND ORS
September 14, 2015
PLANET HOME AND VILLAS (P) LTD Vs. STATE OF KERALA
February 11, 2015
POCKER ULLATTIL Vs. STATE OF KERALA
September 16, 2015
PODDAR PLANTATIONS LIMITED Vs. THEKKEMARIVEETTIL GOVINDANKUTTY NAIR AND ORS.
February 23, 2015
PODIPENNU AND ORS. Vs. STATE OF KERALA
April 1, 2015
POKKER Vs. P.K. ABDURAHIMAN AND ORS.
October 28, 2015
POLI K. AYYAMPALLY AND ORS. Vs. STATE OF KERALA AND ORS.
April 10, 2015
POLY K AYYAMPALLY & ANR Vs. A PRADEEP KUMAR & ORS
March 3, 2015
POLY K. AYYAMPALLY AND ORS. Vs. A. PRADEEP KUMAR AND ORS.
April 3, 2015
PONNAMPARAMBATH ANAND KUMAR Vs. CHEMMALAPPURATH DEVADASAN AND ORS.
January 6, 2015
PONNAPPAN Vs. PARUKUTTY AND ORS.
February 11, 2015
PONNICHI MARIYAM Vs. THE DISTRICT COLLECTOR, KANNUR AND ORS.
August 7, 2015
POOMA CONVENTION CENTRE (P.) LTD. Vs. DISTRICT REGISTRAR (GENERAL) AND ORS.
February 25, 2015
POONADATHIL SRINIVASAN Vs. PARAKKAL JOSHI
December 4, 2015
POORNIMA H. Vs. THE STATE OF KERALA AND ORS.
May 21, 2015
POULOSE Vs. KAPPUR GRAMA PANCHAYAT
March 4, 2015
PRABHAKARAN Vs. STATE OF KERALA AND OTHERS
December 3, 2015
PRABHAKARAN, S/O. POONUR NARAYANA PILLAI, POONUR HOUSE, EDAKKARA AMSOM DESOM, EDAKKARA. P.O., NILAMBUR TALUK, MALAPPURAM Vs. ELIYAPPADAM SIVARAJAN AND OTHERS
December 18, 2015
PRABHULLAKUMAR S. Vs. STATE OF KERALA AND ORS.
June 10, 2015
PRADEEP Vs. STEPHEN AND ORS.
November 3, 2015
PRADEEP Vs. SHEEBA
September 6, 2015
PRADEEP Vs. SHEEBA
June 9, 2015
PRADEEP Vs. STATE OF KERALA
December 2, 2015
PRADEEP BABU Vs. THE VICE CHANCELLOR/PRO-VICE CHANCELLOR-IN-CHARGE OF VICE CHANCELLOR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
October 27, 2015
PRADEEP P.M. Vs. STATE OF KERALA AND ORS.
March 25, 2015
PRADEEP U.R. AND ORS Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
February 27, 2015
PRADEEPKUMAR P.P. Vs. EXCISE COMMISSIONER AND ORS.
February 10, 2015
PRADIP SOMASUNDARAN Vs. INSTITUTE OF HUMAN RESOURCE DEVELOPMENT AND OTHERS
October 16, 2015
PRAKASAN AND OTHERS Vs. STATE OF KERALA
December 16, 2015
PRAKASH Vs. STATE OF KERALA AND ORS.
June 29, 2015
PRAKASH KARUNAKARAN NAIR S/O KARUNAKARAN NAIR Vs. MHIOA MYSTIC HEIGHT OWNERS ASSOCIATION AND ORS
July 2, 2015
PRAKASH PLANTATIONS PVT. LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
May 27, 2015
PRAKASH Y. Vs. DHANYA RAJAN AND ORS.
November 12, 2015
PRAMEELA Vs. GOVINDAN NAIR
February 13, 2015
PRAMESH RAJAGOPAL Vs. JAYAKUMAR D. AND ORS.
March 4, 2015
PRAMOD Vs. NARAYANA PILLAI AND OTHERS
September 15, 2015
PRAMOD Vs. THE DISTRICT COLLECTOR, PALAKKAD AND ORS.
February 18, 2015
PRAMOD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
November 20, 2015
PRAMOD KUMAR Vs. SAJIMOL
March 19, 2015
PRASAD V.M. AND ORS. Vs. STATE OF KERALA AND ORS.
February 26, 2015
PRASANNA KUMARI. E.S. Vs. THE REGISTRAR, KANNUR UNIVERSITY AND ORS.
June 8, 2015
PRASANNAKUMAR Vs. STATE OF KERALA
December 3, 2015
PRASANNAN S/O RAGHAVA PANICKAR MUNDAPPALLIKIZHAKKATHIL Vs. STATE OF KERALA
October 28, 2015
PRASANTH V.K. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS, FOR ADMISSION TO POST GRADUATE MEDICAL COURSES, 2015 AND ORS.
June 5, 2015
PRASANTHI CASHEW COMPANY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 6, 2015
PRASHANTH SATHYAVAN Vs. SINDHU GEORGE AND ORS.
June 1, 2015
PRASHOB V.V. Vs. STATE OF KERALA AND ORS.
June 3, 2015
PRAVEEN Vs. A. CHINNASAMY AND ORS.
February 2, 2015
PRAVEEN S. KURUP Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR BHARAT SANCHAR NIGAM LTD. AND ORS.
August 11, 2015
PREETHAKUMARI K.V. Vs. STATE OF KERALA AND ORS.
February 16, 2015
PREMALATHA Vs. KAMALAKSHY AND ORS.
August 20, 2015
PREMAN Vs. SHEEJA AND ORS.
March 10, 2015
PREMAN Vs. GOPI
July 2, 2015
PRETHISH KOVOOR Vs. SECRETARY TO GOVERNMENT OF KERALA; DIRECTOR OF INDUSTRIES & COMMERCE; GENERAL MANAGER
November 18, 2015
PRINCIPAL, KANNUR DENTAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
July 16, 2015
PRINCIPAL, NOORUL ISLAM COLLEGE OF DENTAL SCIENCE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
January 6, 2015
PRIYA Vs. THE STATE OF KERALA
June 17, 2015
PRIYA S Vs. D RADHAKRISHNAN; D RETNAKUMAR; BHARAT PETROLEUM CORPORATION LTD AND OTHERS
August 5, 2015
PROJECT ENGINEER, KERALA ROAD FUND BOARD Vs. THANKAPPAN AND ORS.
October 16, 2015
PTS HITECH PROJECTS INDIA (P) LIMITED Vs. STATEOF KERALA; SUPERINTENDING ENGINEER
August 13, 2015
PULARI PLANTATIONS PRIVATE LIMITED Vs. SPICES BOARD AND ORS.
August 3, 2015
PULLIKUNNIL YOUSUFF Vs. ALAYAN ABDUL RASHEED AND ORS.
March 17, 2015
PUNATHILTHAZHAM PUTHANVALLIVAYAL SAMRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR
January 7, 2015
PUNJAB NATIONAL BANK Vs. THE LABOUR COURT AND ORS.
April 10, 2015
PURAKKAD GRAMA PANCHAYATH Vs. S. RAMESAN AND ORS.
January 14, 2015
PURUSHOTHAMAN Vs. STATE OF KERALA
December 21, 2015
PURUSHOTHAMAN @ RAJAN AND OTHERS Vs. STATE OF KERALA
December 15, 2015
PURUSHOTHAMAN PILLAI Vs. STATE OF KERALA
November 2, 2015
PURUSHU M.P. AND ORS. Vs. REGIONAL TRANSPORT OFFICER, VATAKARA AND ORS.
March 12, 2015
PUSHPA LATHA AND ORS. Vs. S. SYAM AND ORS.
January 27, 2015
PUSHPALATHA Vs. STATE OF KERALA
July 29, 2015
PUSHPAM Vs. STATE OF KERALA
August 21, 2015
PUSHPANGATHAN Vs. STATE OF KERALA AND ORS.
February 18, 2015
PUSHPARAJ M.S. Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
September 16, 2015
PUTHAN PURAKKAL JOSEPH Vs. THE SUB COLLECTOR, REVENUE DIVISIONAL OFFICE AND ORS.
June 30, 2015
PUTHANPURAKKAL MOIDU Vs. STATE AND ORS.
July 1, 2015
PUTHIYA PURAYIL RAMAKRISHNAN Vs. PULLANI PRABHAKARAN
October 12, 2015
PUTHIYA VANIYAN VEETTIL KAMALAKSHI Vs. MEETHALEPURAYIL IBRAHIMKUTTY
June 11, 2015
PUTHUKKODI ABOOBACKER AND ORS. Vs. SUB-INSPECTOR OF POLICE, VALANCHERY AND ORS.
October 14, 2015
PYARILAL Vs. STATE OF KERALA
February 10, 2015
QUILON RETREADING PRIVATE LTD Vs. CHACKO ANTONY
January 8, 2015
R ANIL KUMAR Vs. SREELATHA S
November 20, 2015
R P PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2015
R. BALAKRISHNA PILLA Vs. STATE OF KERALA AND ORS.
September 10, 2015
R. BALAN Vs. STATE OF KERALA AND ORS.
July 24, 2015
R. BINDU AND ORS. Vs. STATE OF KERALA AND ORS.
January 20, 2015
R. CHANDRAMOHAN NAIR AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 26, 2015
R. GEETHA DEVI Vs. SOMALAL T.M. AND ORS.
June 18, 2015
R. HAREENDRA BABU Vs. K.R. VASANTHAKUMAR AND ORS.
April 1, 2015
R. NITYA Vs. DHANLAXMI BANK LIMITED AND ORS.
July 1, 2015
R. RAJAMANI Vs. THE DIRECTOR, INDIAN CARDAMOM RESEARCH INSTITUTE
January 8, 2015
R. RAJESH Vs. STATE OF KERALA AND ORS.
July 29, 2015
R. RAMACHANDRAN NAIR Vs. STATE OF KERALA
October 6, 2015
R. RITA BELLA Vs. STATE OF KERALA AND ORS.
February 9, 2015
R. SIVARAJAN CHETTIAR Vs. THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD AND ORS.
January 30, 2015
R. VINAYAKUMAR Vs. A.A. RAOUF AND ORS.
March 24, 2015
R.K. SUNIL KUMAR Vs. KANNUR UNIVERSITY, MANGATTUPARAMBA AND ORS.
November 19, 2015
R.N.K. SANKAR Vs. THE DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND ORS.
March 12, 2015
R.N.K. SANKAR AND ORS. Vs. STATE OF KERALA AND ORS.
April 8, 2015
R.P. REENA Vs. THE UNIVERSITY OF KERALA AND ORS.
March 12, 2015
R.V. DEVASSIA AND ORS. Vs. THE SUB REGISTRAR, PEERUMEDU P.O. AND ORS.
February 13, 2015
R.V. GIRESH KUMAR Vs. HIGH COURT OF KERALA AND ORS.
September 3, 2015
R.V. JOSE Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
September 11, 2015
R.V. SANAL KUMAR Vs. N. GANGADHARAN NADAR AND ORS.
June 5, 2015
R.VIJAYA KUMARAN PILLAI Vs. STATE OF KERALA
October 19, 2015
RABEEHA Vs. MINISTRY OF EXTERNAL AFFAIRS AND ORS.
June 9, 2015
RABIYA AND ORS. Vs. VELIKKATHUPARAMBIL SALIM AND ORS.
July 21, 2015
RADHA Vs. DEPUTY TAHSILDAR (RR), MUKUNDAPURAM AND ORS.
January 5, 2015
RADHA K.A. Vs. THE KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
October 9, 2015
RADHA N. MENON Vs. NEESA LEISURE LTD. AND ORS.
June 5, 2015
RADHAKRISHNA KURUP Vs. D. MADHUKUMAR AND ORS.
March 24, 2015
RADHAKRISHNA KURUP MANATHARAYIL VEEDU Vs. STATE OF KERALA
October 26, 2015
RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.
July 30, 2015
RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.
March 31, 2015
RADHAKRISHNAN Vs. ANILKUMAR
November 27, 2015
RADHAKRISHNAN Vs. STATE OF KERALA
August 6, 2015
RADHAKRISHNAN Vs. STATE OF KERALA
December 9, 2015
RADHAKRISHNAN K.N. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
October 26, 2015
RADHAKRISHNAN NAIR AND OTHERS Vs. STATE OF KERALA
October 9, 2015
RADHAKRISHNAN PAVOOR Vs. STATE OF KERALA AND ORS.
May 26, 2015
RADHAMANI AND ORS. Vs. STATE OF KERALA AND ORS.
November 6, 2015
RADHAMONY AMMA AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC AND ORS.
February 6, 2015
RADHIKA B. Vs. STATE OF KERALA AND ORS.
March 9, 2015
RAFEEQ Vs. SUMMAYYA
July 8, 2015
RAFEEQ Vs. SUMMAYYA
August 7, 2015
RAFY Vs. STATE OF KERALA
December 21, 2015
RAGHAVAN Vs. S.R. SUMATH BABU
September 30, 2015
RAGHAVAN Vs. STATE OF KERALA
November 3, 2015
RAGHUNATH Vs. SEBY JOSEPH AND ORS.
January 29, 2015
RAHIMA; T VELAYUDHAN Vs. STATE OF KERALA
January 8, 2015
RAHUL Vs. STATE OF KERALA
December 1, 2015
RAHUL VINCENT RAJAN Vs. UNIVERSITY OF KERALA AND ORS.
March 18, 2015
RAJ Vs. V. SUNIL AND ORS.
October 29, 2015
RAJAN Vs. STATE OF KERALA
June 11, 2015
RAJAN Vs. STATE OF KERALA
February 25, 2015
RAJAN Vs. STATE OF KERALA
December 8, 2015
RAJAN Vs. STATE OF KERALA
December 22, 2015
RAJAN AND ORS. Vs. STATE OF KERALA
February 9, 2015
RAJAN BEEDI COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2015
RAJEESH Vs. STATE OF KERALA AND ORS.
November 27, 2015
RAJEEV Vs. THE STATE OF KERALA
May 22, 2015
RAJEEV Vs. STATE OF KERALA
December 3, 2015
RAJEEV MENON Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
December 18, 2015
RAJEEVAN P. Vs. THE STATE OF KERALA AND ORS.
March 3, 2015
RAJENDRA PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
July 6, 2015
RAJENDRAN Vs. STATE OF KERALA
January 23, 2015
RAJENDRAN Vs. STATE OF KERALA
September 29, 2015
RAJENDRAN @ THAMPURAN Vs. STATE OF KERALA
November 4, 2015
RAJENDRAN M Vs. MATTANCHERRY MAHAJANIK CO-OPERATIVE URBAN BANK LTD; BOARD OF DIRECTORS; CO-OPERATIVE SERVICE EXAMINATION BOARD; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; STATE OF KERALA
October 26, 2015
RAJENDRAN M.M. Vs. SECRETARY, NAYARAMBALAM SC/ST SERVICE CO-OPERATIVE BANK LTD. AND ORS.
March 9, 2015
RAJENDRAN NAIR Vs. STATE OF KERALA
September 28, 2015
RAJENDRAN PILLAI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , KOLLAM
October 5, 2015
RAJENDRANATH Vs. STATE OF KERALA
November 21, 2015
RAJENDRANATH V Vs. STATE OF KERALA AND OTHERS
November 3, 2015
RAJENDRANATH V. Vs. STATE OF KERALA AND ORS.
December 21, 2015
RAJESH Vs. STATE OF KERALA
February 6, 2015
RAJESH Vs. STATE OF KERALA
October 14, 2015
RAJESH A.S. Vs. KERALA WATER AUTHORITY AND ORS.
May 20, 2015
RAJESH AND ORS. Vs. STATE OF KERALA
August 3, 2015
RAJESH K. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
January 8, 2015
RAJESH K. Vs. SUB INSPECTOR OF POLICE, PALAKKAD AND ORS.
July 28, 2015
RAJESH K.C. Vs. T.K. SANTHAKUMAR AND ORS.
February 11, 2015
RAJESH M. AND ORS. Vs. STATE OF KERALA AND ORS.
September 9, 2015
RAJESH MARTIS Vs. M. MOHAMMED AND ORS.
June 3, 2015
RAJESH R. KARTHA Vs. K.A. ISMAIL
August 5, 2015
RAJESH RAJAN Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES (COMMON) AND ORS.
August 3, 2015
RAJESH RAJAN Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES (COMMON)
June 8, 2015
RAJIV JAYARAJ Vs. HIGH COURT OF KERALA AND ORS.
August 4, 2015
RAJKUMAR NAIR Vs. V. V. JAYA
December 2, 2015
RAJU CHANDRAN AND ORS. Vs. LATHA SUNDARESWARAN
September 22, 2015
RAJU E.P. AND ORS. Vs. THE SENIOR GEOLOGIST, MINING & GEOLOGY DEPARTMENT AND ORS.
August 5, 2015
RAJU MATHEW AND ORS. Vs. STATE OF KERALA AND ORS.
February 25, 2015
RAJU PAUL Vs. STATE OF KERALA
November 11, 2015
RAJU S.B. Vs. UNION OF INDIA
April 10, 2015
RAJU STEPHEN D SOUZA Vs. ABDUL RAHMAN AND ORS.
June 17, 2015
RAKESH AND ORS. Vs. THE ASSISTANT SUB INSPECTOR, CHERUTHURUTHY POLICE STATION
April 8, 2015
RAMA NAIK AND ORS. Vs. COMMISSIONER, LAND REVENUE AND ORS.
May 29, 2015
RAMACHADNRAN Vs. THE STATION HOUSE OFFICER, KUMBLA POLICE STATION AND ORS.
March 4, 2015
RAMACHANDRAN Vs. STATE OF KERALA
March 2, 2015
RAMACHANDRAN K. Vs. KASARGOD PRINTING & PUBLISHING CO-OP. SOCIETY LTD. AND ORS.
August 6, 2015
RAMACHANDRAN KRISHNA VARMA Vs. STATE OF KERALA
January 5, 2015
RAMADAS KARINGULANGARA VEEDU, KINAVALLUR Vs. STATE OF KERALA
October 1, 2015
RAMAKRISHNA SUBRAHMANYA KOCHI Vs. VAZHIKKE VEETTIL DAYANANADAN
October 14, 2015
RAMAKRISHNAN Vs. MATHEW
November 23, 2015
RAMAKRISHNAN Vs. STATE OF KERALA
January 21, 2015
RAMAKRISHNAN Vs. STATE OF KERALA
October 26, 2015
RAMAKRISHNAN T.N. AND ORS. Vs. NATIONAL TEXTILES CORP. LTD. AND ORS.
October 19, 2015
RAMAN Vs. COCHIN DEVASWOM BOARD
May 20, 2015
RAMAN Vs. THE STATE OF KERALA
January 23, 2015
RAMAN Vs. STATE OF KERALA
August 31, 2015
RAMANKUTTY Vs. PAREED PILLAI
December 23, 2015
RAMESAN AND ORS. Vs. STATE OF KERALA
June 4, 2015
RAMESH AND ORS. Vs. STATE
February 11, 2015
RAMESH KUMAR Vs. SHAHIDA BEEVI; STATE OF KERALA
December 9, 2015
RAMESH P.A. Vs. STATE OF KERALA AND ORS.
March 10, 2015
RAMKUMAR V.S. Vs. STATE OF KERALA
February 12, 2015
RAMUNNI MENON AND ORS. Vs. THANKAN AND ORS.
March 4, 2015
RANDEEP D Vs. DISTRICT COLLECTOR; DEPUTY TAHSILDAR (REVENUE RECOVERY) TALUK OFFICE; VILLAGE OFFICER; STATE BANK OF TRAVANCORE
September 17, 2015
RANI Vs. STATE OF KERALA
December 22, 2015
RANI C.K. Vs. STATE OF KERALA AND ORS.
December 2, 2015
RANI PAUL Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
January 21, 2015
RANJITH R. Vs. THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (I.H.R.D) AND ORS.
March 18, 2015
RAPPAYI Vs. STATE OF KERALA AND ORS.
January 19, 2015
RARAMKANDATH USMANKOYA Vs. RARAMKANDATH ABOOBACKER
June 18, 2015
RASHEED Vs. FOOD INSPECTOR
November 17, 2015
RASHEED AND ORS. Vs. STATE OF KERALA
August 17, 2015
RASHEED M. AND ORS. Vs. STATE OF KERALA AND ORS.
April 21, 2015
RASHEEDA AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 6, 2015
RATHANJITH V.V. Vs. UNIVERSITY OF CALICUT AND ORS.
January 21, 2015
RATHEESH Vs. STATE OF KERALA
August 3, 2015
RATHEESH BABU P.V. Vs. NATIONAL INSURANCE CO. LTD.
May 27, 2015
RATHEESH KUMAR AND ORS. Vs. RUDOLF VOLFGANG HAINS
February 4, 2015
RATHEESH KUMAR S.V. Vs. STATE OF KERALA AND ORS.
June 8, 2015
RAVEENDRAN Vs. STATE OF KERALA
March 2, 2015
RAVEENDRAN Vs. STATE OF KERALA AND OTHERS
December 3, 2015
RAVEENDRAN Vs. STATE OF KERALA
November 2, 2015
RAVEENDRAN AND ORS. Vs. STATE OF KERALA AND ORS.
July 6, 2015
RAVEENDRAN M Vs. M A ASHRAF
June 10, 2015
RAVEENDRAN NAIR Vs. STATE OF KERALA
January 15, 2015
RAVEENDRAN PILLAI AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.
February 20, 2015
RAVI Vs. STATE OF KERALA
December 2, 2015
RAVI.P.P. Vs. STATE OF KERALA
December 4, 2015
RAVINDRAN Vs. K.K. PANKAJAKSHAN AND ORS.
March 4, 2015
REDLANDS ASHLYN MOTORS PLC Vs. MANAGING DIRECTOR, KERALA AGRO INDUSTRIES CORPORATION LTD AND OTHERS
September 16, 2015
REEGAN JAYAKUMAR Vs. SHAMI SHAHUL
March 3, 2015
REENA AND ORS. Vs. BINU JOHN E. AND ORS.
February 11, 2015
REGHUNATHAN Vs. STATE OF KERALA
August 31, 2015
REGIONAL DIRECTOR, E S I CORPN , THRISSUR Vs. C P LEELA
February 18, 2015
REGIONAL DIRECTOR, ESI CORPORATION Vs. P.V. PONNAN
July 9, 2015
REGIONAL MANAGER, BANK OF BARODA REGIONAL OFFICE AND ORS. Vs. K. SOBHA
December 8, 2015
REGIONAL PROVIDENT FUND ORGANISATION Vs. JAYASREE V
January 5, 2015
REGISTRAR, HIGH COURT OF KERALA ERNAKULAM AND ORS. Vs. C.P. MALLAN
October 29, 2015
REJEESH RAJAN Vs. PRIYANKA REJEESH
June 22, 2015
REJI Vs. STATE OF KERALA
November 25, 2015
REJI P. ALEX Vs. S. JALAJAMANI AND ORS.
May 28, 2015
REJI PHILIP AND ORS. Vs. YATHEENDRADAS AND ORS.
June 17, 2015
REJIKUMAR AND ORS. Vs. U.G.C. AND ORS.
May 25, 2015
REJU Vs. STATE OF KERALA
August 21, 2015
RELIANT MARKETING AND SERVICES P. LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
August 7, 2015
REMADEVI Vs. STATE OF KERALA
December 1, 2015
REMYA RAJU Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
May 20, 2015
RENJITH Vs. SUNIL KUMAR T. AND ORS.
March 27, 2015
RENJITH Vs. STATE ELECTION COMMISSIONER
December 17, 2015
RENJITH Vs. SUB INSPECTOR OF POLICE AND ORS.
August 21, 2015
RENJITH Vs. STATE OF KERALA AND ORS.
August 17, 2015
RENJITH MAMBARATH Vs. STATE OF KERALA AND ORS.
November 6, 2015
RENTI JOSE AND ORS. Vs. STATE OF KERALA
June 18, 2015
RENUKA SADANANDAN AND OTHERS Vs. JANAKI AMMA AND OTHERS
October 15, 2015
RENY VARGHESE Vs. ROSHAN GEORGE
September 4, 2015
RERMAL PADMANABHAN Vs. TRIBUNAL FOR LOCAL SELF GOVT. INSTITUTIONS AND ORS.
May 21, 2015
RESEARCH DIRECTOR, CENTERAL COFFEE RESEARCH INSTITUTE Vs. LABOUR COURT, KANNUR AND ORS.
November 6, 2015
RESHMA K. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION (CAPE) AND ORS.
January 27, 2015
RESHMI R PILLAI W/O MANOJ Vs. STATE OF KERALA
September 11, 2015
RESMI S. RAJAN Vs. INDIAN BANK AND ORS.
April 10, 2015
RETNAKARAN Vs. STATE OF KERALA AND ORS.
October 30, 2015
RETNAMMA Vs. STATE OF KERALA
December 8, 2015
REUNION ENGINEERING COMPANY PVT. LTD. Vs. KALAMASSERY MUNICIPALITY
October 16, 2015
REV.FR. JOSE ABRAHAM AND ORS. Vs. ST. GEORGE SYRIAN ORTHODOX CHURCH AND ORS.
March 6, 2015
REVENUE DIVISIONAL OFFICER Vs. MANAGING DIRECTOR,MALANKARA RUBBER AND PRODUCE COMPANY LTD ; MAHATMA GANDHI UNIVERSITY
August 6, 2015
RIJESH Vs. CENTRAL BUREAU OF INVESTIGATION, THIRUVANANTHAPURAM
October 12, 2015
RIZWAN RANA Vs. STATE OF KERALA
November 3, 2015
ROBIN BABU Vs. KUNJAPPAN AND ORS.
July 1, 2015
ROBIN CHAKALAKAL GEORGE AND ORS. Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.
July 31, 2015
ROHINI PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
May 20, 2015
ROLEX ARABIAN COURIER SERVICE Vs. C.C., THIRUVANANTHAPURAM
June 8, 2015
ROSAMMA Vs. GEORGE JOSEPH
January 12, 2015
ROSHID Vs. THE STATE OF KERALA AND ORS.
June 23, 2015
ROSY ARAKKAL Vs. STATE OF KERALA AND ORS.
June 16, 2015
ROY Vs. AYAVANA GRAMA PANCHAYAT
February 19, 2015
ROY ALIAS PALLAN ROY Vs. STATE OF KERALA
December 15, 2015
ROY GEORGE AND ORS. Vs. SREE VIDHYADHIRAJA CHARITABLE MEDICAL TRUST AND ORS.
February 4, 2015
ROY ROBERT Vs. RETURNING OFFICER; COL (RETD) P PADMANABHAN
February 23, 2015
ROYAL PLUZ COURIER AND ORS. Vs. UNION OF INDIA AND ORS.
March 27, 2015
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SACHIN R. NAIR AND ORS.
October 29, 2015
RPS GLOBAL COURIER SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2015
RUBBER BOARD Vs. MANJU SUSAN JOHN
September 15, 2015
RUBY VARGHESE Vs. THE STATE OF KERALA AND ORS.
July 20, 2015
RUCHI INFRASTRUCTURE LIMITED Vs. UNION OF INDIA AND ORS.
October 1, 2015
S KALAN; K RADHA; A K GEETHA; K V JANARDHANAN; K CHANDRAN; A K DAMODARAN AND ORS Vs. STATE OF KERALA
November 17, 2015
S R P NAMPI REDDIAR; GOPALAKRISHNAN; INDIRAAMMAL N ; SURESH N ; LAKSHMI V ; USHA; SELVI Vs. AMBILIMOL, PUTHUPARAMBIL
January 27, 2015
S SANKARARAMAN Vs. REPRESENTED KERALA; EXECUTIVE R RATHEESH; VICE PROF A JAYAKRISHNAN
October 14, 2015
S. AJI AND ORS. Vs. NAZARUDEEN A. AND ORS.
February 26, 2015
S. BABY Vs. MANAGING DIRECTOR, KSRTC AND ORS.
May 26, 2015
S. GOPAKUMAR Vs. THE STATE OF KERALA AND ORS.
November 6, 2015
S. GOPALAKRISHNAN SHENOY Vs. STATE OF KERALA AND ORS.
February 9, 2015
S. MUHAMMED ISMAIL Vs. STATE OF KERALA AND ORS.
March 25, 2015
S. MUHAMMED ISMAIL Vs. PERUVEMBA SERVICE CO-OPERATIVE BANK LTD
October 26, 2015
S. NAJEEB RAWTHER Vs. SPECIAL TAHSILDAR L.A. (NH), CIVIL STATION AND ORS.
February 10, 2015
S. SAJEEV Vs. KERALA STATE ELECTRICITY BOARD
January 5, 2015
S. SATHYAN AND ORS. Vs. STATE OF KERALA
September 30, 2015
S. SOORYADAS Vs. STATE OF KERALA AND ORS.
February 13, 2015
S. THIRUMALAISWAMY Vs. THE MANAGER, CHEMBRA ESTATE AND ORS.
January 28, 2015
S. VIJAYALAKSHMI Vs. K.C. ISMAILUTTY AND ORS.
January 28, 2015
S.D. JEYAPRASAD Vs. GOVERNMENT OF KERALA AND ORS.
April 8, 2015
S.F. DYES Vs. THE AGRL. INCOME TAX AND COMMERCIAL TAX OFFICER AND ORS.
March 19, 2015
S.G. VAISAKHAN AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
October 28, 2015
S.K. JAIN Vs. SUDARSAN CHITS (INDIA) LTD. (IN LIQUIDATION)
November 21, 2015
S.K. LANE KAVUNGAL PARAMBA RESIDENTS ASSOCIATION Vs. STATE OF KERALA
November 2, 2015
S.K. PANDIT AND ORS. Vs. SREEKRISHNA SWAMY DEVASWOM AND ORS.
June 29, 2015
S.K.G. GRANITES AND QUARRIES PVT. LTD. Vs. THE HEAD, INDIAN RARE EARTHS LIMITED AND ORS.
January 30, 2015
S.N. SOBHA Vs. STATE OF KERALA AND ORS.
July 20, 2015
S.N. SPICES Vs. THE COMMERCIAL TAX OFFICER-II AND ORS.
September 1, 2015
S.S.R. JAYASEKAR Vs. RAMESHKUMAR AND ORS.
July 3, 2015
S.SHAJI Vs. S.RAVEENDRAN
February 27, 2015
S.V. SURESH KUMAR Vs. STATE OF KERALA AND ORS.
December 3, 2015
S.V.SURESH KUMAR Vs. STATE OF KERALA
December 3, 2015
SABARI MILLENIUM IMPEX PVT. LTD. Vs. CESTAT, BANGALORE
February 23, 2015
SABARINATH Vs. THE STATE OF KERALA
December 18, 2015
SABEENA Vs. KAHARUDEEN
October 29, 2015
SABIN GEORGE AND ORS. Vs. KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
October 12, 2015
SABU AND ORS. Vs. THE EXCISE COMMISSIONER AND ORS.
February 5, 2015
SABU C S Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS
November 3, 2015
SABU JOSEPH A.J. Vs. STATE OF KERALA AND ORS.
February 25, 2015
SABU MAMMAN Vs. THE SECRETARY, KUMBALAM GRAMA PANCHAYATH AND ORS.
November 19, 2015
SABU P. THOMAS AND ORS. Vs. UNION OF INDIA AND ORS.
February 4, 2015
SABU RAJAN AND ORS. Vs. JAKKAN AND ORS.
October 6, 2015
SABUKHAN S. Vs. MAMMEN ABRAHAM AND ORS.
October 19, 2015
SABUMON M.C. Vs. THE MANAGING DIRECTOR, MANGALAM PUBLICATIONS INDIA (P) LTD. AND ORS.
March 4, 2015
SABY CHACKO AND ORS. Vs. THE MANJALLOOR GRAMA PANCHAYATH AND ORS.
May 20, 2015
SADANANDAN Vs. GEORGE AND ORS.
May 27, 2015
SADANANDAN Vs. STATE OF KERALA
October 1, 2015
SADASIVAN Vs. V RADHA AND OTHERS
December 1, 2015
SADASIVAN ASARI Vs. STATE OF KERALA
December 2, 2015
SADEER GRANITES Vs. KAVILUMPARA GRAMA PANCHAYAT AND ORS.
March 27, 2015
SADIQUE BASHA Vs. THE SUB INSPECTOR OF POLICE, CHALISSERY POLICE STATION AND ORS.
January 19, 2015
SAFIA Vs. STATE OF KERALA AND ORS.
March 30, 2015
SAGI T.M. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
July 2, 2015
SAIDALAVI Vs. THE STATE OF KERALA
February 26, 2015
SAIFUDEEN K. AND ORS. Vs. STATE OF KERALA AND ORS.
August 10, 2015
SAIFUDHEEN AND ORS. Vs. N.S. PILLAI AND ORS.
June 8, 2015
SAIKUMAR N. Vs. REGISTRAR OF COIR CO-OPERATIVE SOCIETIES AND ORS.
October 1, 2015
SAIMON S/O. JOSEPH Vs. STATE OF KERALA
June 1, 2015
SAINUDEEN Vs. CHERIYATH JYOTHI
March 4, 2015
SAITHALAVI Vs. STATE OF KERALA
May 28, 2015
SAJAN M. Vs. KANNUR UNIVERSITY AND ORS.
March 27, 2015
SAJEESH S. AND ORS. Vs. STATE OF KERALA AND ORS.
September 2, 2015
SAJEEV Vs. THE STATE OF KERALA
October 30, 2015
SAJEEV Vs. STATE OF KERALA
August 4, 2015
SAJEEV M.E. Vs. THE RAJAKUMARI GRAMA PANCHAYATH AND ORS.
March 31, 2015
SAJEEVAN AND ORS. Vs. STATE OF KERALA
April 10, 2015
SAJEEVAN P Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS; EXECUTIVE OFFICER; V SUBRAMANINAN; P NARAYANA PIDARAR; STATE OF KERALA
September 28, 2015
SAJI Vs. METTILDA @ METTY AND OTHERS
October 8, 2015
SAJI C.M. Vs. STATE OF KERALA AND ORS.
September 14, 2015
SAJI CKACKO Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
March 19, 2015
SAJI MATHEW Vs. AJITHKUMAR AND ORS.
May 20, 2015
SAJI MATHEW Vs. BINDU AND ORS.
December 1, 2015
SAJI PAULOSE Vs. BABY VARGHESE AND ORS.
February 27, 2015
SAJITH Vs. SATHI
December 4, 2015
SAJITH A.S. AND ORS. Vs. UNION OF INDIA AND ORS.
September 3, 2015
SAJITH BALAKRISHNAN Vs. STATE OF KERALA
August 25, 2015
SAJITHA P Vs. STATE OF KERALA AND OTHERS
November 11, 2015
SAJITHA TOURIST HOME Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
January 12, 2015
SAJU JOSEPH Vs. MS SOBHA SAJU
December 2, 2015
SAJU P.P. AND ORS. Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LTD.
July 31, 2015
SAKEEF Vs. THE DEPUTY TAHSILDAR (R.R.), PATTAMBI TALUK OFFICE
April 8, 2015
SAKKEER AND ORS. Vs. THE DIRECTOR OF PANCHAYATH AND ORS.
April 17, 2015
SALEEM BABU Vs. HYDRU
October 9, 2015
SALEENA SHAHUL Vs. HARIKRISHNAN.V
December 1, 2015
SALI K.S. Vs. S.I. OF POLICE, BAKEL POLICE STATION AND ORS.
December 17, 2015
SALI MOHAN Vs. KOLAZHI GRAMA PANCHAYATH, THRISSUR AND ORS.
July 21, 2015
SALIM P. Vs. STATE OF KERALA AND ORS.
August 13, 2015
SALIM P.P. Vs. MANAGING DIRECTOR, VIJAYANAND ROAD LINES LTD. AND ORS.
May 27, 2015
SALIM Y.S. Vs. THE SECRETARY
December 3, 2015
SALLY BABU Vs. P. CHACKO VARGHESE AND ORS.
July 10, 2015
SALMA BEEVI Vs. STATE OF KERALA AND ORS.
June 8, 2015
SALMA P P Vs. DEPUTY EXCISE COMMISSIONER AND OTHERS
November 11, 2015
SALY SABU Vs. VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
December 23, 2015
SAMEER BABU Vs. AHAMMED USMAN PARI AND ORS.
May 22, 2015
SAMSEER K. Vs. M. SATHEESAN AND ORS.
April 9, 2015
SANAL E. ISSAC Vs. STATE OF KERALA
July 7, 2015
SANATHANAN PILLAI V Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G), KOLLAM
January 29, 2015
SANDEEP Vs. STATE OF KERALA AND ORS.
October 14, 2015
SANDEEP M.T. AND ORS. Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
October 12, 2015
SANDEEP R.K. Vs. STATE OF KERALA AND ORS.
May 19, 2015
SANDEEP V.V. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
April 1, 2015
SANEESH A.S. Vs. THE SECRETARY, THE REGIONAL TRANSPORT AUTHORITY AND ORS.
October 9, 2015
SANIA DERRY Vs. JUSTIN GEORGE AND ORS.
June 9, 2015
SANKARAN Vs. STATE OF KERALA
December 8, 2015
SANKARANARAYANA PRASAD Vs. MALABAR DEVASWOM BOARD
November 3, 2015
SANOOD K.P. AND ORS. Vs. UNIVERSITY OF KERALA AND ORS.
March 11, 2015
SANTHA Vs. STATE OF KERALA AND OTHERS
October 9, 2015
SANTHA AND ORS. Vs. THANKARATHINAM AND ORS.
March 30, 2015
SANTHAKUMARAN Vs. VIVEKANANDAN
November 23, 2015
SANTHARAM P. Vs. K. RAVEENDRAN AND ORS.
December 22, 2015
SANTHOSH Vs. STATE OF KERALA AND ORS.
June 8, 2015
SANTHOSH Vs. STATE OF KERALA
November 27, 2015
SANTHOSH A.P. Vs. STATE ELECTION COMMISSION AND ORS.
November 16, 2015
SANTHOSH AND ORS. Vs. STATE OF KERALA AND ORS.
August 21, 2015
SANTHOSH K.G. Vs. NANDAKUMAR B. MENON AND ORS.
November 23, 2015
SANTHOSH K.R. Vs. SANITHA
October 16, 2015
SANTHOSH K.R. AND ORS. Vs. AZEEZ
February 9, 2015
SANTHOSH KUMAR A.S. Vs. CENTRAL BUREAU OF INVESTIGATION
November 19, 2015
SANTHOSH KUMAR N. AND ORS. Vs. STATE OF KERALA AND ORS.
September 29, 2015
SANTHOSH T. VARGHESE Vs. STATE OF KERALA AND ORS.
June 9, 2015
SANUMOL C.C. AND ORS. Vs. SUNNY P.C.
June 26, 2015
SARADA CHANDRAN Vs. SANTHOSH KUMAR K.V.
January 16, 2015
SARADHA SUGATHAN AND ORS. Vs. P.K. MANI AND ORS.
December 1, 2015
SARANYA M NAIR Vs. MANAGER; ASSISTANT EDUCATIONAL OFFICER; DEPUTY DIRECTOR OF EDUCATION; DIRECTOR OF PUBLIC INSTRUCTION; STATE OF KERALA AND ORS
December 18, 2015
SARASAMMA Vs. KALYANI
June 4, 2015
SARASWATHY Vs. KAMALAMMA AND ORS.
January 29, 2015
SARASWATHY AMMA AND ORS. Vs. ASHOK KUMAR AND ORS.
April 7, 2015
SARATH CHANDRAN Vs. STATE OF KERALA
October 14, 2015
SARFUDHEEN Vs. NASEEMA
November 26, 2015
SARITHA K.S. Vs. THE KERALA PUBLIC SERVICE COMMISSION
December 1, 2015
SAROJINI Vs. L.S. JAYA
January 12, 2015
SAROJINI AND ORS. Vs. STATE OF KERALA AND ORS.
February 9, 2015
SASANKAN Vs. STATE OF KERALA
December 15, 2015
SASI Vs. BINDU S.J. GEORGE
May 20, 2015
SASI Vs. MADHAVAN PILLAI AND ORS.
July 24, 2015
SASI D. AND ORS. Vs. STATE OF KERALA AND ORS.
July 14, 2015
SASI K. Vs. GOVERNMENT OF KERALA
August 21, 2015
SASIDHARAN Vs. STATE OF KERALA
December 3, 2015
SASIDHARAN P AND OTHERS Vs. KASARGOD DISTRICT CO-OPERATIVE BANK LTD AND OTHERS
September 17, 2015
SASIKUMAR Vs. LAKSHMAN AND ORS.
November 9, 2015
SASIKUMAR Vs. KRISHNANKUTTY AND ORS.
March 18, 2015
SATGUNA DEVI Vs. THE DIVISIONAL FOREST OFFICER, MUNNAR DIVISION AND ORS.
January 12, 2015
SATHEESH KUMAR C. Vs. ASOKA HOSPITAL AND ORS.
October 1, 2015
SATHEESH KUMAR N. AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
September 29, 2015
SATHEESH V.G. Vs. VASANTHA AND ORS.
May 27, 2015
SATHEESHKUMAR Vs. STATE OF KERALA
December 1, 2015
SATHI B. Vs. LABOUR COURT, KOLLAM
March 20, 2015
SATHYA NARAYANAN K.S. Vs. PREETHI AND ORS.
June 10, 2015
SATHYA NARAYANAN K.S. Vs. PREETHI AND ORS.
October 6, 2015
SATHYAN Vs. RETURNING OFFICER
March 4, 2015
SATHYAN Vs. KRISHNANKUTTY
October 27, 2015
SATISH CHANDRAN Vs. T.C. MATHEW AND ORS.
August 19, 2015
SATVASHIL VASANTH MANE Vs. STATE AND ORS.
November 2, 2015
SAUD SANITARY & TILES Vs. STATE OF KERALA
June 18, 2015
SAUDHA AND ORS. Vs. V.J. GARMESS AND ORS.
April 7, 2015
SAVITHRI Vs. DEPUTY SUPERINTENDENT, VIGILANCE AND ANTI-CORRUPTION BUREAU
August 7, 2015
SAVITHRI Vs. STATE OF KERALA AND ORS.
October 29, 2015
SAYED MOHAMMED IRFAN P.P. AND ORS. Vs. THE ADMIUNISTRATOR, UNION OF LAKSHADWEEP AND ORS.
December 23, 2015
SAYED MOHAMMED KOYA THANGAL P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP AND ORS.
March 31, 2015
SAYED MOHAMMED KOYA THANGAL P. Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
January 21, 2015
SCARIA Vs. STATE OF KERALA
October 29, 2015
SEA BREEZE COURIER Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
February 18, 2015
SEA BREEZE COURIER Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
March 13, 2015
SEBASTIAN JOSEPH Vs. STATE OF KERALA AND ORS.
January 12, 2015
SEBASTIAN JOSEPH Vs. STATE OF KERALA AND ORS.
December 17, 2015
SEBASTIAN THOMAS Vs. THOMAS
February 2, 2015
SEBASTIAN V.C. Vs. STATE OF KERALA
December 3, 2015
SECRETARY TO GOVERNMENT DEPARTMENT OF AGRICULTURE, GOVERNMENT OF KERALA AND ORS. Vs. UNION OF INDIA AND ORS.
March 31, 2015
SECRETARY TO GOVERNMENT, TVM AND ORS. Vs. SANGEETH BALAKRISHNAN AND ORS.
January 13, 2015
SECRETARY, ERUMELI GRAMA PANCHAYATH, ERUMELY Vs. STATE AND OTHERS
December 2, 2015
SEERAVEETTIL MUHAMMED KUNHI Vs. STATE OF KERALA
February 16, 2015
SEETHA DEVI Vs. DILEEP
May 22, 2015
SEETHA K. MOORTHY Vs. M. CHANDRAN AND ORS.
September 30, 2015
SEETHAMANI AMMA AND ORS. Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
February 12, 2015
SELVARAJ P. Vs. STATE-WILD LIFE WARDEN, WAYANAD WILD LIFE DIVISION
December 18, 2015
SENIOR DIVISIONAL ENGINEER, PALGHAT DIVISION AND ORS. Vs. V. PADMAVATHY
April 6, 2015
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. GENERAL SECRETARY, SOUTHERN RAILWAY MENS UNION
March 12, 2015
SENIOR SUPERINTENDENT OF POST OFFICES AND ORS. Vs. P.K. VASUMATHY
July 9, 2015
SERAPHI JOHN Vs. STATE OF KERALA AND ORS.
July 22, 2015
SHABANDRI REAL ESTATE LTD Vs. SHAIK ABDUL SAMAD
December 7, 2015
SHABEENA R Vs. PARENT TEACHER ASSOCIATION
January 7, 2015
SHAFI Vs. THE STATE OF KERALA AND ORS.
May 26, 2015
SHAHANAS Y.I. Vs. THE CORPORATION OF THRISSUR
December 1, 2015
SHAIJU Vs. STATE OF KERALA AND ORS.
November 3, 2015
SHAIJU P. Vs. MANJUSHA M.
July 27, 2015
SHAILA NASSAR Vs. UZHAMALAKKAL GRAMA PANCHAYAT AND ORS.
May 21, 2015
SHAJAL MON Vs. STATE OF KERALA AND ORS.
March 3, 2015
SHAJI Vs. STATE OF KERALA
November 30, 2015
SHAJI Vs. STATE OF KERALA
June 5, 2015
SHAJI Vs. STATE OF KERALA AND ORS.
June 1, 2015
SHAJI Vs. STATE OF KERALA AND ORS.
July 23, 2015
SHAJI Vs. PRADEESH
November 9, 2015
SHAJI ANDREWS Vs. STATE OF KERALA AND ORS.
April 8, 2015
SHAJI BEEGUM Vs. THE VILLAGE OFFICER, KRISHNAPURAM VILLAGE
April 8, 2015
SHAJI K.A. Vs. THE STATION HOUSE OFFICER
March 26, 2015
SHAJU Vs. RAVINDRAN
October 6, 2015
SHAJU P.D. Vs. THE LICENSING AUTHORITY AND ASSISTANT DRUG CONTROLLER, DRUGS CONTROL DEPARTMENT AND ORS.
June 4, 2015
SHAJU P.D. Vs. THE LICENCING AUTHORITY AND ASSISTANT DRUG CONTROLLER, DRUGS CONTROL DEPARTMENT AND ORS.
April 8, 2015
SHAMMI THILAKAN Vs. N. SHEELA AND ORS.
July 8, 2015
SHAMNAD Vs. REGIONAL TRANSPORT OFFICER
February 6, 2015
SHAMNAD N.S. AND ORS. Vs. KERALA UNIVERSITY THIRUVANANTHAPURAM AND ORS.
June 12, 2015
SHAMON K.S. Vs. STATE OF KERALA AND ORS.
October 9, 2015
SHAMSAD Vs. THE VILLAGE OFFICER, KODUVAYUR VILLAGE AND ORS.
April 8, 2015
SHAMSUDEEN Vs. STATE OF KERALA
December 2, 2015
SHAMSUDEEN AND ORS. Vs. STATE OF KERALA AND ORS.
March 30, 2015
SHANAVAS Vs. SUB INSPECTOR OF POLICE PALARIVATTOM POLICE STATION
January 9, 2015
SHANKARANKUTTY NAIR Vs. UMA DEVI AMMA
June 8, 2015
SHANTANU KHOSLE AND ORS. Vs. INSPECTOR, LEGAL METROLOGY AND ORS.
March 19, 2015
SHARAFUDHEEN Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
February 12, 2015
SHARATH JYOTHI M. Vs. DHARMADAM SERVICE CO-OPERATIVE BANK AND ORS.
July 8, 2015
SHARMILA Vs. FAIZAL AD ORS.
June 5, 2015
SHEEJA MOL Vs. STATE OF KERALA AND ORS.
October 28, 2015
SHEEJAKUMARI R.C. Vs. PRAVEEN S.R.
February 25, 2015
SHEELA; STEENA Vs. ALBERT HEMSON @ JAMES
January 7, 2015
SHEELATHA P. Vs. STATE OF KERALA AND ORS.
November 2, 2015
SHEMEER C.S. Vs. STATE OF KERALA
October 16, 2015
SHEMIM SULAIMAN AND ORS. Vs. SURUMI KASSIM
November 9, 2015
SHENNY DEVASSY Vs. RESHMY MANUEL
July 15, 2015
SHENUKUMAR Vs. STATE OF KERALA
September 2, 2015
SHEREEFA BEEVI I. Vs. STATE OF KERALA AND ORS.
November 19, 2015
SHEREENA M. Vs. THE STATE OF KERALA AND ORS.
November 23, 2015
SHERIN THOMAS AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
March 19, 2015
SHIBU Vs. BEENA
January 9, 2015
SHIBU Vs. CHALAKUDY MUNICIPALITY, CHALAKKUDY, THRISSUR & OTHERS
July 3, 2015
SHIBU Vs. STATE OF KERALA
September 7, 2015
SHIBU V.K. Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE AND ORS.
September 25, 2015
SHIHAB AND ORS. Vs. STATE OF KERALA
July 20, 2015
SHIHABUDHEEN Vs. THE CHEACODE GRAMA PANCHAYATH AND ORS.
July 29, 2015
SHIHAHBUDDIN AHAMMED Vs. A.K. KRISHNARAJ AND ORS.
October 30, 2015
SHIHAS Vs. THE SUB INSPECTOR OF POLICE
February 3, 2015
SHIJAS S. Vs. STATE OF KERALA AND ORS.
July 14, 2015
SHIJU K. Vs. NALINI
November 26, 2015
SHIJU M. THANKACHAN, S/O. THANKACHAN. K., MADATHARAYIL, PANATHADY VILLAGE, (LINEMAN GRADE I, KSEB, ELECTRICAL SECTION RAJAPURAM) Vs. THE STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHER
October 13, 2015
SHIJU P.B. Vs. STATE OF KERALA AND ORS.
July 31, 2015
SHILA BEEGAM Vs. THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND ORS.
May 27, 2015
SHIMA Vs. NAVAS AND ORS.
February 10, 2015
SHINE BOSE B. AND ORS. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
January 12, 2015
SHINE TOM Vs. STATE
March 10, 2015
SHIRLY AND ORS. Vs. STATE BANK OF INDIA AND ORS.
January 30, 2015
SHOBA RANI Vs. MOHANAN M.P. AND ORS.
July 7, 2015
SHOJA PRISTON AND ORS. Vs. STATE OF KERALA
November 2, 2015
SHOUKATH Vs. WELFARE FUND INSPECTOR NO. II
February 11, 2015
SHOUKKATH.J Vs. M.MUHAMMED NOUSHAD
March 19, 2015
SHREE NAVANAGAR SADAVRAT TRUST Vs. STATE OF KERALA
December 8, 2015
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. JAMEELA P. AND ORS.
November 13, 2015
SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND ORS. Vs. PRATHEESH ANTONY AND ORS.
July 3, 2015
SHUHAIB HAMEED Vs. JAMES ALBERT AND ORS.
May 20, 2015
SHYAM BALAKRISHNAN Vs. STATE OF KERALA AND ORS.
May 22, 2015
SHYAMALA DEVI P.T. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION) AND ORS.
March 19, 2015
SHYJU ABRAHAM Vs. THE STATE OF KERALA AND ORS.
March 18, 2015
SHYNI C.B. Vs. SASHI M. AND ORS.
February 16, 2015
SHYNI MOOLAYIL AND ORS. Vs. STATE OF KERALA
May 21, 2015
SIBI ALEXANDER AND ORS. Vs. FRANKLIN GEORGE NEDUNGADAN AND ORS.
March 6, 2015
SIBY MATHEWS Vs. S. NAMBI NARAYANAN AND ORS.
March 4, 2015
SIDDIQU T. Vs. P. KARUNAKARAN AND ORS.
April 10, 2015
SIDDIQUE S.M. Vs. MOONNUKUNNAN CHALIL NIZAR
October 19, 2015
SIDHIQUE AND ORS. Vs. NAZAR AND ORS.
November 21, 2015
SIJI JAISON Vs. M B CHANDRASEKHARAN
September 16, 2015
SIJO DEVASSY Vs. THE JOINT REGIONAL TRANSPORT OFFICER
June 26, 2015
SIJOMON JOSE Vs. COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
September 22, 2015
SILVERSTER C. Vs. THE KANNADI GRAMA PANCHAYAT AND ORS.
January 21, 2015
SIMON Vs. STATE OF KERALA
December 7, 2015
SIMON PATHROS MATTHAI AND ORS. Vs. THE CHIEF SECRETARY, GOVT OF KERALA AND ORS.
March 9, 2015
SINDHU Vs. FATHIMA BAVA
January 19, 2015
SINDHU BABU Vs. COMMISSIONER OF EXCISE, TVM AND ORS.
November 30, 2015
SINDHU GEORGE Vs. THE PASSPORT OFFICER AND ORS.
April 10, 2015
SINDHU P.K. Vs. SUNIL KUMAR P.A. AND ORS.
July 3, 2015
SINDHU S. AND ORS. Vs. THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES AND ORS.
August 21, 2015
SINDHU SUNIL Vs. KERALA STATE WAREHOUSING CORPORATION LTD.
February 26, 2015
SINDHU T.C. AND ORS. Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY AND ORS.
May 20, 2015
SINDHU UNNIKRISHNAN AND ORS. Vs. STATE BANK OF INDIA AND ORS.
July 10, 2015
SINI BEN Vs. UNION OF INDIA
October 16, 2015
SINIL AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
September 30, 2015
SINIMOLE CHIRAYATH AND ORS. Vs. MANAGER, PUNJAB NATIONAL BANK AND ORS.
February 19, 2015
SIRLY JOSE AND ORS. Vs. STATE OF KERALA AND ORS.
June 17, 2015
SISILY MATHEW Vs. SANTHAMMA REMESAN AND ORS.
June 9, 2015
SITHARA T.R. Vs. THE UNIVERSITY OF KERALA AND ORS.
May 21, 2015
SIVADAS VISHWANATHAN Vs. STATE OF KERALA
December 1, 2015
SIVADASAN Vs. STATE OF KERALA
December 2, 2015
SIVADASAN Vs. STATE OF KERALA
January 29, 2015
SIVADASAN Vs. ABDULLA AND ORS.
April 7, 2015
SIVADASAN O.R. Vs. STATE OF KERALA AND ORS.
May 28, 2015
SIVAKUMAR Vs. STATE OF KERALA
June 9, 2015
SIVAN KUTTY Vs. BALAKRISHNAN AND ORS.
July 22, 2015
SIVANANDAN Vs. STATE OF KERALA
December 7, 2015
SIVANANDAN Vs. SUB INSPECTOR OF POLICE; STATE OF KERALA
December 8, 2015
SIVAPRASAD S. Vs. STATE OF KERALA
October 5, 2015
SIVARAJAN Vs. PRABHAKARAN
December 18, 2015
SIVARANJINI S. NARAYANAN Vs. STATE OF KERALA AND ORS.
March 12, 2015
SIYAD HASSAN Vs. MARADY GRAMA PANCHAYAT AND ORS.
February 9, 2015
SKARIA Vs. SAJU GEORGE AND ORS.
February 2, 2015
SMITHA Vs. P.C.VARGHESE
November 18, 2015
SMITHA T. PILLAI Vs. JOINT REGISTRAR (GENERAL), CO-OPERATIVE SOCIETIES AND ORS.
September 15, 2015
SNDP YOGAM RANNI UNION AND ORS. Vs. P.R. AJAYAKUMAR
March 27, 2015
SOBHANA NAIR Vs. SHAJI S.G. NAIR
October 29, 2015
SOBHANA RAMAKRISHNAN Vs. K VENKIDARATHNAM
October 16, 2015
SOMAN Vs. STATE OF KERALA AND ORS.
August 7, 2015
SOMARAJAN Vs. THE DEPUTY TAHSILDAR
March 2, 2015
SOMARAJAN Vs. THE DISTRICT COLLECTOR, KOLLAM
December 21, 2015
SOMASEKHARAN UNNI P.K. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
August 11, 2015
SOMAVALLY AND ORS. Vs. PRASANNA KUMAR AND ORS.
June 26, 2015
SOMNATH MAJI Vs. STATE OF KERALA
April 28, 2015
SONA. P. SUDHAKARAN Vs. STATE OF KERALA AND ORS.
March 23, 2015
SOOPPY Vs. STATE OF KERALA
October 5, 2015
SOOREJ JACOB Vs. VIDHULA CHERIYAN AND ORS.
April 21, 2015
SOPHIYA BEEGAM Vs. K.BINDULAL
January 5, 2015
SOSAMMA Vs. MARIYAMMA
August 20, 2015
SOSAMMA CHERIAN Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
May 26, 2015
SOSAMMA ITTOOP AND ORS. Vs. ANNAMMA KURUVILLA AND ORS.
April 1, 2015
SOUDA K.V. Vs. ABBAS AND ORS.
July 21, 2015
SOUMINI P.K. Vs. STATE OF KERALA AND ORS.
August 5, 2015
SOUMYA K. SIVASANKARAN Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
January 8, 2015
SOUMYA S. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
February 25, 2015
SOUTH MALABAR GRAMIN BANK AND OTHERS Vs. K RAMACHANDRAN AND OTHERS
December 4, 2015
SOUTHERN GRANITE INDUSTRIES Vs. PALLICHAL GRAMA PANCHAYAT AND ORS.
April 6, 2015
SPECIAL TAHSILDAR (LA) Vs. P.C. MATHEW
November 30, 2015
SPIRAL INFORMATION SYSTEMS Vs. THE ASSISTANT COMMISSIONER OF POLICE
September 10, 2015
SR. DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY AND ORS. Vs. M. SWAMINATHAN AND ORS.
March 10, 2015
SREE DHARMA PARIPALANA YOGAM AND ORS. Vs. STATE OF KERALA AND ORS.
August 14, 2015
SREE GOKULAM CHIT AND FINANCE CO (P) LTD Vs. JAS AGENCIES AND OTHERS
December 8, 2015
SREE LAKSHMI KURIES & LOANS P. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KOZHIKODE AND ORS.
June 3, 2015
SREE NARAYANA DHARMA SAMAJAM Vs. COMMERCIAL TAX OFFICER AND ORS.
August 4, 2015
SREE PANIMOOLA DEVI TEMPLE Vs. THE SUPERINTENDENT OF POLICE (RURAL) AND ORS.
August 10, 2015
SREE SANKARACHARYA UNIVERSITY OF SANKRIT KALADY AND ORS. Vs. N. PRASANTHAKUMAR AND ORS.
November 11, 2015
SREEBALA AND ORS. Vs. EDWIN PEREIRA
August 11, 2015
SREEBALA DEVELOPERS & HOTEL PVT. LTD. Vs. THE STATE OF KERALA AND ORS.
March 2, 2015
SREEDEVI VILASOM CHITTY FUND AND ORS. Vs. LABOUR COURT AND ORS.
June 10, 2015
SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE
April 24, 2015
SREEDHARAN N. Vs. KALLUVATHUKKAL PANCHAYATH AND ORS.
January 21, 2015
SREEDHARAN PILLAI Vs. MURALEEKRISHNAN
January 7, 2015
SREEJA B. Vs. REGIONAL JOINT LABOUR COMMISSIONER AND ORS.
March 5, 2015
SREEJITH Vs. STATE OF KERALA AND ORS.
September 29, 2015
SREEJITH Vs. SUB INSPECTOR OF POLICE
September 8, 2015
SREEJITH AND ORS. Vs. SUB INSPECTOR OF POLICE, PARIPPALLY POLICE STATION
September 4, 2015
SREEJITH V P Vs. STATE OF KERALA AND OTHERS
December 3, 2015
SREEKANDAN NAIR AND ORS. Vs. STATE OF KERALA
November 2, 2015
SREEKANTAN SASTHA KSHETRA TRUST Vs. SREEKANTAN SASTHA TEMPLE
March 27, 2015
SREEKUMAR G.S. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS AND ORS.
July 8, 2015
SREEKUMAR K. Vs. THE MANAGING DIRECTOR, K.T.D.C. LTD. AND ORS.
October 7, 2015
SREEKUMAR M.G. Vs. STATE OF KERALA AND ORS.
March 18, 2015
SREEKUMAR V. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
March 19, 2015
SREELAKSHMI J. Vs. STATE OF KERALA AND ORS.
September 23, 2015
SREELATHA Vs. STATE OF KERALA
October 14, 2015
SREENARAYANA GURUKULAM COLLEGE OF ENGINEERING Vs. STATE OF KERALA
November 18, 2015
SREENIVASAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
April 8, 2015
SREEREJ NATH G. AND ORS. Vs. THE STATE OF KERALA AND ORS.
June 17, 2015
SREEVARAHAM VANITHA SAMITHI Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
October 15, 2015
SRIMAD SUDHINDRA THIRTHA SWAMIJI Vs. RAGHAVENDRA THIRTHA SWAMI
August 12, 2015
SRUTHI T.G. AND ORS. Vs. UNIVERSITY OF CALICUT AND ORS.
March 30, 2015
SRUTHY. P. Vs. THE NEW INDIA ASSURANCE CO. LTD.
April 6, 2015
ST. GEROGES JACOBITE SYRIAN CHURCH MANNATHUR AND ORS. Vs. OUSEPH CHERIYAN AND ORS.
May 20, 2015
ST. JOHNS WELFARE CENTRE Vs. EASTERN PROVINCE OF SISTERS OF ST. CHARLES
June 9, 2015
ST. MARYS ORTHODOX CHURCH Vs. THANKAMANI RAJAN
October 7, 2015
ST. MARYS ORTHODOX CHURCH AND ORS. Vs. MATHAI VARGHESE AND ORS.
October 12, 2015
STANLY JOHN AND ORS. Vs. THE SECRETARY, DEPARTMENT OF CO-OPERATION AND ORS.
July 14, 2015
STANLY VARGHESE Vs. MOHAMMED HANEEF
November 18, 2015
STATE Vs. ARUNDAS V.P. AND ORS.
January 16, 2015
STATE BANK OF INDIA Vs. JANCY JOSE AND ORS.
October 8, 2015
STATE BANK OF INDIA Vs. RAMAKRISHNAN BABU AND ORS.
October 28, 2015
STATE BANK OF INDIA AND ORS Vs. DOMINIC THANIKKAL S/O VARGHESE AND ORS
July 8, 2015
STATE BANK OF TRAVANCORE Vs. ROSEMARY AUGUSTINE; SARITHA V G
January 14, 2015
STATE BANK OF TRAVANCORE Vs. THE INDUSTRIAL TRIBUNAL, KOLLAM AND ORS.
February 27, 2015
STATE BANK OF TRAVANCORE Vs. K.A. JACOB AND ORS.
June 26, 2015
STATE BANK OF TRAVANCORE Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 22, 2015
STATE BANK OF TRAVANCORE AND ORS. Vs. CHINCHUMOL M.S.
February 2, 2015
STATE BANK OF TRAVANCORE AND ORS. Vs. SUKUMARAN AND ORS.
October 26, 2015
STATE OF KERALA Vs. T. KUNHIRAMAN
May 25, 2015
STATE OF KERALA Vs. THARA JAYAKUMAR
April 9, 2015
STATE OF KERALA Vs. EDWARD JOHN
May 20, 2015
STATE OF KERALA Vs. GREEEN SEVEN RESORTS PRIVATE LIMITED
March 31, 2015
STATE OF KERALA Vs. MUSLIM EDUCATIONAL SOCIETY
January 6, 2015
STATE OF KERALA Vs. P.P. JOY AND ORS.
March 4, 2015
STATE OF KERALA Vs. K. MANI AND ORS.
October 14, 2015
STATE OF KERALA Vs. FR. XAVIER KARUVALLIL
August 5, 2015
STATE OF KERALA Vs. M.A. MANI AND ORS.
November 17, 2015
STATE OF KERALA Vs. MAJOR BABU THOMAS
September 16, 2015
STATE OF KERALA Vs. T G NADESAN; P K KRISHNAN CHETTIYAR; P K MOHANAN
September 22, 2015
STATE OF KERALA Vs. THOMAS AND ORS.
December 14, 2015
STATE OF KERALA Vs. BALACHANDRAN
June 26, 2015
STATE OF KERALA Vs. ANIL KUMAR AND OTHERS
December 10, 2015
STATE OF KERALA Vs. COMMISSIONER AND ORS; AUTUMN WOOD RESORTS; K SURESH KUMAR; RAJU NARAYANASWAMY; RISHIRAJ SINGH
December 23, 2015
STATE OF KERALA AND ORS Vs. ANNIE JOHN CHUNGATH
September 15, 2015
STATE OF KERALA AND ORS. Vs. E.K. VARGHESE
December 3, 2015
STATE OF KERALA AND ORS. Vs. J & J MINERALS PRIVATE LIMITED AND ORS.
November 20, 2015
STATE OF KERALA AND ORS. Vs. NEW WORLD INVESTMENT (P) LTD.
November 19, 2015
STATE OF KERALA AND ORS. Vs. V.N. PRASANNAKUMARAN NAIR AND ORS.
September 8, 2015
STATE OF KERALA AND ORS. Vs. P. BALACHANDRAN PARAKATTIL
February 12, 2015
STATE OF KERALA AND ORS. Vs. R. MURALEEDHARAN NAIR
June 19, 2015
STATE OF KERALA AND ORS. Vs. K. NARAYANAN AND ORS.
October 15, 2015
STATE OF KERALA AND ORS. Vs. SHIBU
September 1, 2015
STATE OF KERALA AND ORS. Vs. UNNI AND ORS.
July 7, 2015
STATE OF KERALA AND ORS. Vs. N.N. JANEMEJAYAN
October 20, 2015
STATE OF KERALA AND ORS. Vs. B.L. BIJULAL
July 22, 2015
STATE OF KERALA AND ORS. Vs. RAVI C.A. AND ORS.
September 22, 2015
STATE OF KERALA AND ORS. Vs. P. HARIDASAN
February 5, 2015
STATE OF KERALA AND ORS. Vs. S. ANITHA
February 3, 2015
STATE OF KERALA AND ORS. Vs. M.M. THOMAS AND ORS.
January 21, 2015
STATE OF KERALA AND ORS. Vs. K.A. YOOSAF
February 11, 2015
STATE OF KERALA AND ORS. Vs. M.M. THOMAS AND ORS.
February 18, 2015
STATE OF KERALA AND ORS. Vs. A.K.B. SADBHAVANA MISSION TRUST
June 1, 2015
STATE OF KERALA AND ORS. Vs. S.T. BIJU
August 4, 2015
STATE OF KERALA AND OTHERS Vs. SATHI R NAIR
October 8, 2015
STATE OF KERALA AND OTHERS Vs. T MOIDEEN KOYA AND OTHERS
December 3, 2015
STATE OF KERALA; DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. SREENISH T V AND ORS
December 22, 2015
STATEOF KERALA Vs. SEIMENS LTD
June 16, 2015
STELLUS NETTO Vs. STANLY ALBY AND ORS.
March 20, 2015
STERLING HOLIDAY RESORTS (I) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 7, 2015
STIJIL JOSE Vs. THE STATE OF KERALA
August 7, 2015
SUBAIDA ABDUL RASHEED AND ORS. Vs. STATE OF KERALA AND ORS.
November 11, 2015
SUBAIR Vs. THE SUB INSPECTOR OF POLICE, NILAMBUR POLICE STATION AND ORS.
February 19, 2015
SUBAIR Vs. STATE OF KERALA
December 8, 2015
SUBAIR AND ORS. Vs. C.P. KUNHAMI AND ORS.
September 30, 2015
SUBASH Vs. STATION HOUSE OFFICER, CHANGARAMKULAM POLICE STATION AND ORS.
February 20, 2015
SUBASH K.V. AND ORS. Vs. STATE OF KERALA AND ORS.
July 29, 2015
SUBHASH SAIT Vs. SREE GOKULAM CHITS AND FINANCE AND ORS.
September 11, 2015
SUBIN JACOB Vs. REGIONAL TRANSPORT OFFICER (TAXATION OFFICER) AND ORS.
April 7, 2015
SUBIN MOHAMMED S. Vs. UNION OF INDIA AND ORS.
December 23, 2015
SUBRAMANIAN Vs. PADMAJA
January 22, 2015
SUBRAMANIAN Vs. USHAKUMARI N.
January 7, 2015
SUBRAMANIAN Vs. STATE OF KERALA
February 3, 2015
SUBRAMANIAN AND ORS. Vs. N.D. ANTHAPPAN AND ORS.
March 5, 2015
SUBRAMONIAN Vs. STATE OF KERALA
December 10, 2015
SUDARSANA SURESH Vs. STATE OF KERALA AND ORS.
April 6, 2015
SUDHA AND ORS. Vs. JACOB AND ORS.
September 8, 2015
SUDHAKARAN B.B. Vs. STATE OF KERALA AND ORS.
November 26, 2015
SUDHAKARAN N. Vs. STATE OF KERALA AND ORS.
March 10, 2015
SUDHEER Vs. THAHAKUNJU
January 5, 2015
SUDHEER Vs. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM (RURAL) AND ORS.
October 27, 2015
SUDHEER Vs. GOKULAM CHITS & FINANCE COMPANY PVT. LTD. AND ORS.
May 21, 2015
SUDHEESH Vs. UMADEVI
August 10, 2015
SUGATHAN Vs. STATE OF KERALA
December 7, 2015
SUGUNA K.V. Vs. NATIONAL INSURANCE CO. LTD.
February 6, 2015
SUGUNAN Vs. RIYAS
January 28, 2015
SUHARA K. Vs. STATE OF KERALA AND ORS.
May 25, 2015
SUJA GEORGE Vs. VARGHESE GEORGE
December 3, 2015
SUJEENDRAN K Vs. PALAKKAD MUNICIPALITY AND OTHERS
November 3, 2015
SUJITH KUMAR S. Vs. TRIPUNITHURA MUNICIPALITY AND ORS.
November 17, 2015
SUJITHA Vs. STATE OF KERALA AND ORS.
October 1, 2015
SUKESINI Vs. SAJEEV CHANDRAN
October 28, 2015
SUKUMARAN Vs. STATE OF KEARLA
August 6, 2015
SUKUMARAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
July 27, 2015
SUKUMARAN Vs. GENTLEMAN CHIT FUNDS COMPANY (INDIA) PVT. LTD. AND ORS.
April 9, 2015
SULAJA KUNNUMMA Vs. DISTRICT EDUCATIONAL OFFICER AND ORS.
February 6, 2015
SULEKHA DEVI @ SOBHANA Vs. AJITH KUMAR AND OTHERS
September 14, 2015
SULOCHANA DEVI Vs. BABURAJ.V
August 4, 2015
SULOCHANA P.P. AND ORS. Vs. THE REVENUE DIVISION OFFICER AND ORS.
January 19, 2015
SULOCHANA SANKAR Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR, MALAPPURAM; TALUK SUPPLY OFFICER
September 23, 2015
SUMA K.R. AND ORS. Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
March 12, 2015
SUMATHYKUTTY AMMA Vs. NATIONAL INSURANCE CO. LTD.
January 5, 2015
SUMENDRAN @ RAJAN Vs. STATE OF KERALA
December 3, 2015
SUMINI U. Vs. GURUVAYUR DEVASOM BOARD AND ORS.
June 29, 2015
SUNDARAM HAMMOND Vs. K. PADMANABHAN AND ORS.
February 16, 2015
SUNDARAM HAMMOND Vs. PADMANABHAN K. AND ORS.
February 15, 2015
SUNDARAN MASTER Vs. STATE OF KERALA AND ORS.
August 5, 2015
SUNDARESAN Vs. JAYAKUMAR AND ORS.
March 16, 2015
SUNDARESAN Vs. STATE OF KERALA
September 17, 2015
SUNIKUTTAN AND ORS. Vs. ERNAKULAM DISTRICT CO-OP. BANK LTD. AND ORS.
December 14, 2015
SUNIL Vs. ATTINGAL MUNICIPALITY AND ORS.
October 5, 2015
SUNIL Vs. STATE OF KERALA
January 19, 2015
SUNIL BABU Vs. STATE OF KERALA
April 24, 2015
SUNIL DUTT.S Vs. THE STATE POLICE CHIEF
December 2, 2015
SUNIL KUMAR Vs. STATE OF KERALA; EZHUPUNNA GRAMA PANCHAYATH
August 10, 2015
SUNIL KUMAR K.K. Vs. P.K. CHANDRASEKHARAN NAIR
August 6, 2015
SUNIL KUMAR P.G. Vs. DIRECTOR OF PUBLIC INSTRUCTION, THIRUVANANTHAPURAM AND ORS.
October 9, 2015
SUNIL KUMAR S. Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
August 17, 2015
SUNIL P.V. Vs. SUB INSPECTOR OF POLICE GURUVAYOOR POLICE STATION
January 5, 2015
SUNIL SCARIA Vs. STATE OF KERALA AND ORS.
November 24, 2015
SUNIL VALLIYIL Vs. STATE OF KERALA; STATE POLICE CHIEF
September 16, 2015
SUNILKUMAR P.G. Vs. THE DIRECTOR OF PUBLIC INSTRUCTION AND ORS.
September 1, 2015
SUNITHA Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
August 3, 2015
SUNITHA K. Vs. STATE OF KERALA
December 10, 2015
SUNNY Vs. STATE OF KERALA
May 22, 2015
SUNNY JOSE AND ORS. Vs. UNION OF INDIA AND ORS.
February 4, 2015
SUNNY VARGHESE Vs. SHYAMALA DAS AND ORS.
September 28, 2015
SUO MOTU Vs. SHYJAN AND ORS.
September 25, 2015
SUO MOTU Vs. ANEESH AND ORS.
September 30, 2015
SUO MOTU PROCEEDINGS INITIATED ON A COMMUNICATION RECEIVED FROM DISTRICT JUDGE, THALASSERY Vs. NOUFAL V.H. AND ORS.
September 23, 2015
SUPER PACKAGIAN INDUSTRIES Vs. THE SALES TAX OFFICER, II CIRCLE AND ORS.
July 15, 2015
SUPRAN S. Vs. STATE OF KERALA AND ORS.
October 14, 2015
SURENDRAN Vs. SHAJAHAN AND ORS.
January 8, 2015
SURENDRAN Vs. DISTRICT COLLECTOR
January 5, 2015
SURENDRAN Vs. STATE OF KERALA
September 7, 2015
SURENDRAN K. Vs. ASWIN K.S. AND ORS.
June 12, 2015
SURENDRAN N. AND ORS. Vs. POOVATTUR EAST SERVICE CO-OP. BANK LTD. AND ORS.
January 21, 2015
SURENDRAN N. NAIR Vs. GOVERNMENT OF KERALA AND ORS.
November 13, 2015
SURENDRAN S/O PADMANABHAN Vs. STATE OF KERALA AND ORS
December 21, 2015
SURESH Vs. EXCISE INSPECTOR; STATE OF KERALA
August 11, 2015
SURESH Vs. ANJALI KURIES AND LOANS
June 10, 2015
SURESH Vs. STATE OF KERALA
December 15, 2015
SURESH Vs. STATE OF KERALA
March 25, 2015
SURESH Vs. MUTHOOT FINANCE LTD.
August 10, 2015
SURESH AND ORS. Vs. STATE OF KERALA
September 30, 2015
SURESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
December 9, 2015
SURESH BABU KURIEN Vs. STATE OF KERALA AND ORS.
July 27, 2015
SURESH BABU T. AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 11, 2015
SURESH KUMAR Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
July 17, 2015
SURESH KUMAR Vs. REVENUE DIVISIONAL OFFICER
October 5, 2015
SURESH KUMAR AND ORS. Vs. INDU
October 14, 2015
SURESH KUMAR K. Vs. GANESH AND ORS.
January 29, 2015
SURESH KUMAR T. Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE, SOUTHERN ZONE AND ORS.
October 1, 2015
SURESH KUMAR U. Vs. STATE OF KERALA AND ORS.
June 9, 2015
SURYA PRAKASH AND ORS. Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
June 1, 2015
SUSAMMA LUKE Vs. CORPORATION OF KOLLAM AND ORS.
July 9, 2015
SUSHA Vs. STATE OF KERALA AND ORS.
August 19, 2015
SUSHEELA T.R. Vs. THE DISTRICT COLLECTOR CIVIL STATION COLLECTORATE KALPETTA WAYANAD AND ORS.
January 27, 2015
SUVIN M.P. Vs. COMMERCIAL TAX INSPECTOR
October 21, 2015
SWAMI SIVANANDAYOGI Vs. STATE OF KERALA
June 2, 2015
SWAMI SIVANANDAYOGI Vs. STATE OF KERALA
December 2, 2015
SWAPNA SURENDRAN Vs. UNION OF INDIA AND ORS.
October 20, 2015
SWARNAMMA AND ORS. Vs. STATE OF KERALA
July 9, 2015
SYAMAKRISHNA K Vs. STATE OF KERALA AND ORS
December 18, 2015
SYBY Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
May 26, 2015
SYNDICATE BANK Vs. NISHAD MATHEW AND ORS.
November 17, 2015
SYNDICATE BANK AND ORS. Vs. P.I. BABU
August 10, 2015
T AMBU Vs. EXCISE INSPECTOR; STATE OF KERALA
December 7, 2015
T BABU RAJ Vs. K FAIZEL
January 7, 2015
T DAMODARAN Vs. STATE OF KERALA
December 21, 2015
T J JOY Vs. O P JOY
February 25, 2015
T JOHNSON Vs. RAJESWARY ALIAS AMBIKA
January 8, 2015
T P DEVARAJ Vs. SPECIAL TAHSILDAR(LAND ACQUISITION); DISTRICT COLLECTOR
September 2, 2015
T P KHASIM AND OTHERS Vs. STATE OF KERALA AND OTHERS
October 12, 2015
T VALSARAJAN Vs. STATE OF KERALA AND OTHERS
November 4, 2015
T. ABDUL KADER Vs. M.K. ABDUL AZEEZ AND ORS.
March 11, 2015
T. BHARGAVAN Vs. STATE OF KERALA
July 9, 2015
T. MOHAMMED ASHRAF Vs. STATE OF KERALA AND ORS.
May 27, 2015
T. RAJ ANTONY AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
March 20, 2015
T. VENKATRAMANA BHAT AND ORS. Vs. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
September 2, 2015
T.A. XAVIER & SONS Vs. THE STATE OF KERALA AND ORS.
March 11, 2015
T.C.CHANDY Vs. SUB INSPECTOR OF POLICE
December 7, 2015
T.J. SIMON Vs. KERALA WATER AUTHORITY AND ORS.
April 10, 2015
T.K. CHOYIKUTTY Vs. STATE OF KERALA
July 10, 2015
T.K. PRAKASAN Vs. THE STATE OF KERALA AND ORS.
November 20, 2015
T.K. RAJAN Vs. STATE OF KERALA
October 29, 2015
T.K. REMANAN Vs. STATE OF KERALA AND ORS.
May 25, 2015
T.K. SASI Vs. THE SUB INSPECTOR OF POLICE AND ORS.
August 18, 2015
T.K. SHAHUL HASSAN MUSALIYAR Vs. THE STATE OF KERALA AND ORS.
August 21, 2015
T.K. SWAPNA Vs. KANNOTH JANARDHANAN AND ORS.
June 12, 2015
T.K. VISWAMBARAN Vs. STATE OF KERALA AND ORS.
August 18, 2015
T.L.ANANTHASIVAN Vs. GOVERNMENT OF KERALA
April 7, 2015
T.M. FATHIMMA BEEVI AND ORS. Vs. KERALA STATE POLLUTION CONTROL BOARD AND ORS.
February 11, 2015
T.M.MANI Vs. P.S.REJI
November 16, 2015
T.N. SIVASANKARAN Vs. THE TIRUR CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. AND ORS.
July 15, 2015
T.P. ANIL JOSE Vs. STATE OF KERALA AND ORS.
September 7, 2015
T.P. ARAVINDAKSHAN Vs. THE COMMISSIONER, GURUVAYOOR DEVESWOM
January 5, 2015
T.P. BASHEER Vs. THE CORPORATION OF KOZHIKODE
November 9, 2015
T.P. CHERIAN PHILIP Vs. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
August 10, 2015
T.P. DAISON AND ORS. Vs. VARGHESE JOSE T. AND ORS.
December 7, 2015
T.P. DASAN Vs. STATE OF KERALA AND ORS.
August 5, 2015
T.P. GOPALAKRISHNAN Vs. STATE OF KERALA
August 13, 2015
T.P. MADHUSOODHANAN AND ORS. Vs. STATE OF KERALA AND ORS.
July 23, 2015
T.P. SENKUMAR Vs. STATE OF KERALA AND ORS.
March 5, 2015
T.P. SHIVADAS FCS AND ORS. Vs. THE STATE OF KERALA AND ORS.
November 12, 2015
T.P. SUKUMARAN Vs. UNION OF INDIA
April 10, 2015
T.R. JAYAKUMARI AMMA Vs. THE STATE OF KERALA AND ORS.
November 9, 2015
T.S. JACOB Vs. T.S. YOHANNAN AND ORS.
September 22, 2015
T.S. RAJAN Vs. STATE OF KERALA
March 2, 2015
T.T. KURIAKOSE Vs. SUB-INSPECTOR OF POLICE
June 26, 2015
T.T. MANOJLAL Vs. STATE OF KERALA
September 17, 2015
T.V. ACHUMMA Vs. THE STATE OF KERALA AND ORS.
July 21, 2015
TESLA THOMAS Vs. STATE OF KERALA AND ORS.
April 9, 2015
TESSY VARGHESE AND ORS. Vs. THE SECRETARY TO GOVERNMENT, CO-OPERATIVE DEPARTMENT AND ORS.
August 10, 2015
THACKANKOT SUKUMARAN Vs. STATE OF KERALA
December 11, 2015
THAHIRA SHANAVAS Vs. SAJU VARGHEESE
December 4, 2015
THAIPARAMBATH ABDUL GANI Vs. M.P. JAMEELA
August 21, 2015
THAMBI CHERIYAN Vs. BABU
June 26, 2015
THAMPI P.S. Vs. STATE OF KERALA
August 18, 2015
THANKA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
September 1, 2015
THANKACHAN Vs. RAJEEV P.N. AND ORS.
February 11, 2015
THANKAMANI @ MARUTHASALAN Vs. STATE OF KERALA
December 7, 2015
THANKAMMA Vs. STATE OF KERALA
December 17, 2015
THANKAMONY Vs. AJITHA SREEKUMAR & OTHERS
April 10, 2015
THANKAPPAN Vs. THE DISTRICT COLLECTOR AND ORS.
March 5, 2015
THANKAPPAN Vs. STATE OF KERALA
December 11, 2015
THARAMMAL KADEESA AND ORS. Vs. BIYATHU AND ORS.
June 19, 2015
THAZHETHETHIL CHANDRAN Vs. STATE OF KERALA
December 15, 2015
THE ADDITIONAL CHIEF SECRETARY FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT AND ORS. Vs. V. RADHAKRISHNAN NAIR
October 30, 2015
THE ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS. Vs. CHONAKADAVATH MOHAMMED AND ORS.
January 21, 2015
THE AGENCY FOR NON CONVENTIONAL ENERGY AND RURAL TECHNOLOGY (ANERT) Vs. GOKUL P.G. AND ORS.
February 18, 2015
THE AIDED UPPER PRIMARY SCHOOL Vs. THE STATE OF KERALA AND ORS.
November 3, 2015
THE ASSYRIAN CHARITIES KURIES LTD. AND ORS. Vs. JAMES C. JOSEPH AND ORS.
March 7, 2015
THE BOARD OF DIRECTORS OF THE OACHIRA SCB AND ORS. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
March 11, 2015
THE BOARD OF TRUSTEES OF THE PORT OF KOCHI AND ORS. Vs. GREAT EASTERN SHIPPING CO. LTD.
January 7, 2015
THE BRANCH MANAGER, KERALA GRAMIN BANK, CHATHANNOOR BRANCH AND ORS. Vs. RAJENDRAN P. AND ORS.
June 15, 2015
THE CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. P.V. UNNIKRISHNAN AND ORS.
February 2, 2015
THE CHAIRMAN, AMMINI COLLEGE OF ENGINEERING Vs. THE UNIVERSITY OF CALICUT AND ORS.
February 24, 2015
THE CHAIRMAN, COCHIN PORT TRUST Vs. THE GENERAL SECRETARY, ERNAKULAM HOTEL THOZHILALI UNION AND ORS.
March 6, 2015
THE CHAIRMAN, COCHIN PORT TRUST AND ORS. Vs. SUBHAM FREIGHT TERMINAL
January 21, 2015
THE CHAIRMAN, COIR BOARD AND ORS. Vs. DAS ANITHA RAVINDRANATH
October 29, 2015
THE COMMISIONER OF INCOME TAX, THRISSUR Vs. SOUTH INDIAN BANK LTD.
July 3, 2015
THE COMMISSIONER OF INCOME TAX Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
August 6, 2015
THE COMMISSIONER OF INCOME TAX Vs. KERALA KAUMUDI (P) LTD.
July 29, 2015
THE COMMISSIONER OF INCOME TAX Vs. SOUTH TRAVANCORE DISTILLERIES & ALLIED PRODUCTS
July 30, 2015
THE COMMISSIONER OF INCOME TAX Vs. MERCHEM LIMITED
September 8, 2015
THE COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT COMPANY
August 19, 2015
THE COMMISSIONER OF INCOME TAX Vs. E.D. BENNY
August 17, 2015
THE COMMISSIONER OF INCOME TAX Vs. KERALA STATE ELECTRICITY BOARD
June 16, 2015
THE COMMISSIONER OF INCOME TAX Vs. KERALA SPONGE IRON LTD.
August 19, 2015
THE COMMISSIONER OF INCOME TAX (TDS) Vs. THOMAS MUTHOOT
July 3, 2015
THE COMMISSIONER OF INCOME TAX, TRIVANDRUM Vs. STATE BANK OF TRAVANCORE
July 21, 2015
THE COMMISSIONER OF INCOME TAX-1 Vs. P.V.S. MEMORIAL HOSPITAL LTD.
July 20, 2015
THE CORPORATE MANAGER, FRANCISCAN CLARIST CONGREGATION SCHOOLS AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 4, 2015
THE DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED (ERCMPU LTD. MILMA)
January 14, 2015
THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING Vs. LEENA OONNUNNI AND ORS.
January 9, 2015
THE DIRECTOR OF LOCAL FUNDS AUDIT Vs. V.C. JOSEPH
January 14, 2015
THE DIRECTOR, INDIAN INSTITUTE OF SPICES RESEARCH (I.I.S.R) AND ORS. Vs. PERAMBRA AREA ESTATE LABOUR UNION AND ORS.
October 28, 2015
THE DISTRICT COLLECTOR AND ORS. Vs. N.C. THOMAS
March 5, 2015
THE DIVISIONAL FOREST OFFICER Vs. SATHEESH KUMAR
January 15, 2015
THE DIVISIONAL FOREST OFFICER AND ORS. Vs. LATHA YOHANNAN
January 6, 2015
THE EXCISE COMMISSIONER, THIRUVANANTHAPURAM AND ORS. Vs. DEVIDASAN
September 14, 2015
THE EXECUTIVE DIRECTOR, M.G.F. MOTORS LIMITED Vs. GABRIEL S. VARUVA
January 21, 2015
THE FEDERAL BANK LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
March 19, 2015
THE FEDERAL BANK LTD. Vs. VARGHESE MUNDACKAL
August 10, 2015
THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 16, 2015
THE FORESTER, PARAPPA SECTION FOREST AND ORS. Vs. K. NARAYANA BHAT
February 24, 2015
THE GENERAL MANAGER (TREASURY), STATE BANK OF TRAVANCORE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT (CENTRAL) AND ORS.
January 22, 2015
THE GOVERNMENT OF KERALA Vs. S. JALESHKUMAR AND ORS.
August 7, 2015
THE HEAD MASTER, S.N.V.U.P. SCHOOL THALIKULAM Vs. N.K. INDIRA AND ORS.
November 17, 2015
THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY Vs. PEARLS INFRASTRUCTURE PROJECTS LTD.
September 28, 2015
THE KERALA FILM EXHIBITORS FEDERATION AND ORS. Vs. STATE OF KERALA AND ORS.
October 12, 2015
THE KERALA MINERALS AND METALS LIMITED Vs. RABI TRADING COMPANY
July 1, 2015
THE KERALA PUBLIC SERVICE COMMISSION REPRESENTED Vs. DIVYA.P
July 21, 2015
THE KERALA PVT. ITI MANAGERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
July 8, 2015
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. THE COURT OF DEPUTY LABOR COMMISSIONER AND ORS.
November 11, 2015
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. KERALA CO-OPERATIVE OMBUDSMAN AND ORS.
November 25, 2015
THE KERALA STATE ELECTRICITY BOARD Vs. ANTONY LAIJU
January 29, 2015
THE KERALA STATE ELECTRICITY BOARD AND ORS. Vs. P. SASIDHARAN
September 28, 2015
THE KERALA STATE VIDESHA MADHYA VYAVASAYA THOZHILALI UNION Vs. THE KERALA STATE BEVERAGES (M & M) CORPORATION AND ORS.
February 12, 2015
THE KERALA WATER AUTHORITY Vs. E. JACOB VARGHESE AND ORS.
March 11, 2015
THE LOCAL LEVEL MONITORING COMMITTEE AND ORS. Vs. MARIUMMA AND ORS.
April 8, 2015
THE MANAGER, C.A. HIGHER SECONDARY SCHOOL PERUVAMBA Vs. C.V. BINDU AND ORS.
October 28, 2015
THE MANAGER, JUMA-ATH HIGH SCHOOL Vs. Y. SARAMMA AND ORS.
April 9, 2015
THE MANAGER, KOORIKUZHI A.M.U.P. SCHOOL Vs. THE STATE OF KERALA
January 15, 2015
THE MANAGER, LOWER PRIMARY GIRLS SCHOOL (LPGS) VELIYAM Vs. THE STATE OF KERALA AND ORS.
June 18, 2015
THE MANAGER, RAHMANIYA HIGH SCHOOL Vs. KUNHABDULLA A.P. AND ORS.
September 28, 2015
THE MANAGER, ST. DOMINICS COLLEGE Vs. JOSEPH CHACKO AND ORS.
September 8, 2015
THE MANAGER/CHAIRMAN, AL-AZHAR DENTAL COLLEGE Vs. THE DENTAL COUNCIL OF INDIA AND ORS.
September 11, 2015
THE MANAGING COMMITTEE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 29, 2015
THE MANAGING DIRECTOR, KERALA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY (HANTEX) Vs. LABOUR COURT AND ORS.
January 21, 2015
THE MANGER, DEVERKOVIL WEST LPS Vs. K.K. REMYA
October 27, 2015
THE MANJOOR SERVICE CO-OPERATIVE BANK LTD. Vs. THE TAHSILDAR, VAIKOM AND ORS.
November 19, 2015
THE MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
July 24, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RADHA AND ORS.
January 15, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. LISSY
October 29, 2015
THE NEW INDIAN EXPRESS Vs. STATE OF KERALA AND ORS.
February 27, 2015
THE NVAIKULAM SERVICE CO-OPERATIVE BANK LTD. Vs. THE LABOUR COURT OF KOLLAM AND ORS.
January 21, 2015
THE ORENTAL INSURANCE CO. LTD. Vs. K.N. SANTHAKUMARI AND ORS.
January 21, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. SWAPNA SETHU
March 19, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. SHOBHANA OMANAKUTTAN AND ORS.
May 20, 2015
THE ORIENTAL INSURANCE CO. LTD. Vs. BABY AND ORS.
June 19, 2015
THE PALAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
June 22, 2015
THE PALLIKKUNNU SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
March 18, 2015
THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY AND ORS. Vs. THE STATE OF KERALA AND ORS.
September 30, 2015
THE PRESIDENT, KIZHAKKAMBALAM SERVICE CO-OPERATIVE BANK LIMITED AND ORS. Vs. THE GOVERNMENT OF KERALA AND ORS.
January 29, 2015
THE PRESIDENT, MANGALODAYAM HANDLOOM WEAVERS CO-OPERATIVE SOCIETY Vs. R. SUDHA AND ORS.
January 27, 2015
THE PRESIDENT, PATHANAMTHITTA SERVICE CO-OPERATIVE BANK LTD. Vs. JOLLY CHERIAN AND ORS.
April 10, 2015
THE PRESIDENT, PAYYORMALA WEAVERS CO-OPERATIVE SOCIETY AND ORS. Vs. KUNNATH JANAKI AND ORS.
June 24, 2015
THE PRESIDENT, PEECHI SERVICE CO-OPERATIVE BANK PEECHI AND ORS. Vs. TESSY VARGHESE AND ORS.
September 23, 2015
THE PRESIDENT, THE KALAMACHAL HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. B. VISWAMBHARAN
January 19, 2015
THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (THE CHIEF WILDLIFE WARDEN) AND ORS. Vs. THE SECRETARY, PARAMEKKAVU DEVASWOM
March 31, 2015
THE PRINCIPAL, KARUNA MEDICAL COLLEGE Vs. THE ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
April 10, 2015
THE REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. VAZHAYIL NIYAS
January 15, 2015
THE REGIONAL DIRECTOR, EMPLOYEES SATE INSURANCE CORPORATION Vs. K.V. RASHEED
February 11, 2015
THE REGIONAL TRANSPORT AUTHORITY AND ORS. Vs. SUDHA SASIKUMAR
February 13, 2015
THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS. Vs. M. SADANANDA AND ORS.
September 17, 2015
THE SECRETARY, ARUVIKKARA GRAMA PANCHAYAT Vs. ANANDAKUMAR
February 5, 2015
THE SECRETARY, MARADU MUNCIPALITY Vs. ATC TELECOM TOWER CORPORATION PVT. LTD. AND ORS.
September 8, 2015
THE SECRETARY, PERINTHALMANNA TALUK Vs. THE KERALA CO-OPERATIVE TRIBUNAL AND ORS.
March 23, 2015
THE SR. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. M. MURUGAN
February 10, 2015
THE STANDARD FURNITURE, (UNIT OF SUDARSAN TRADING CO. LTD.) Vs. THE REGISTRAR, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
March 13, 2015
THE STATE OF KERALA Vs. WHIRLPOOL OF INDIA
June 11, 2015
THE STATE OF KERALA Vs. THE MANAGER, AIDED UPPER PRIMARY SCHOOL
July 22, 2015
THE STATE OF KERALA AND ORS. Vs. KORATTY MATHA TECHNOLOGICAL INSTITUTE & PVT. ITI
June 4, 2015
THE SUB DIVISIONAL MAGISTRATE, REVENUE DIVISIONAL OFFICER AND ORS. Vs. PRATHEESHKUMAR V.V.
July 10, 2015
THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS. Vs. DORA INFRASTRUCTURES & PROPERTIES (P) LTD. AND ORS.
June 10, 2015
THE TAHSILDAR (ASSESSING AUTHORITY), TALIPARAMBA TALUK AND ORS. Vs. C.H. KUNHAMINA
July 31, 2015
THE THRISSUR DISTRICT CO-OP. BANK LTD. Vs. THE STATE OF KERALA AND ORS.
September 11, 2015
THE TRAVANCORE DEVASWOM SERVICE PENSIONERS ASSOCIATION Vs. THE SECRETARY TRAVANCORE DEVASWOM BOARD, NANDANCODE
December 10, 2015
THE VIGILANCE & ANTI CORRUPTION BUREAU, DIRECTORATE, THIRUVANANTHAPURAM Vs. NEYYATTINKARA P. NAGARAJ AND ORS.
November 9, 2015
THEJAS Vs. INSPECTOR GENERAL OF POLICE
June 11, 2015
THEJAS JOSE Vs. K.J. JOSE
February 11, 2015
THEJAS V.K, Vs. STATE OF KERALA
December 7, 2015
THIRUVAMBADI SREE KRISHNA SWAMI KSHETRA TRUST Vs. THIRUVAMBADI SREE KRISHNA SWAMI KSHETRAM AND ORS.
March 9, 2015
THOMAS Vs. BINOY JOHN AND ORS.
January 12, 2015
THOMAS Vs. THE SECRETARY, ALAGAPPA NAGAR GRAMA PANCHAYAT AND ORS.
April 1, 2015
THOMAS Vs. STATE OF KERALA
July 6, 2015
THOMAS ARUJA Vs. K.V. MANOJ AND ORS.
March 30, 2015
THOMAS GEORGE Vs. JOSEPH
November 18, 2015
THOMAS GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
February 6, 2015
THOMAS GEORGE AND ORS. Vs. DISTRICT COLLECTOR, KOTTAYAM AND ORS.
October 14, 2015
THOMAS GEORGE MUTHOOT Vs. THE COMMISSIONER OF INCOME TAX
July 3, 2015
THOMAS J. VAYALAT Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
March 31, 2015
THOMAS JOSEPH Vs. SUB INSPECTOR OF POLICE
January 9, 2015
THOMAS K SAMUEL Vs. STATE OF KERALA AND OTHERS
November 11, 2015
THOMAS M.R. Vs. STATE OF KERALA
July 1, 2015
THOMAS MALIECKAL Vs. DEPUTY SUPERINTENDENT OF POLICE, IDUKKI AND ORS.
September 25, 2015
THOMAS MATHEW AND ORS. Vs. BABY LUKOSE AND ORS.
August 10, 2015
THOMAS P.S. AND ORS. Vs. BISHOP ABRAHAM MEMORIAL TRUST ASSOCIATION AND ORS.
May 26, 2015
THOMAS PHILIP Vs. THE CORPORATION OF COCHIN AND ORS.
March 17, 2015
THOMASKUTTY Vs. STATE OF KERALA AND ORS.
March 20, 2015
THREE LINE PROPERTIES Vs. V.K. SREERAM MADHAVAN AND ORS.
July 20, 2015
THRESIAMMA CHACKO Vs. SUB DIVISIONAL MAGISTRATE MANANTHAVADY AND ORS.
June 22, 2015
THRESSIAMMA Vs. GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION (TN) LTD
November 13, 2015
THRIKKAKKARA GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT; MARY XAVIER; P X JAMES; STELLA PAILY AND ORS
December 18, 2015
THRISSUR DISTRICT LOADING AND UNLOADING GENERAL WORKERS UNION Vs. DISTRICT LABOUR OFFICER, AYYANTHOLE AND ORS.
March 30, 2015
THRIVENI Vs. THE SUB DIVISIONAL MAGISTRATE AND ORS.
February 6, 2015
THULASEEDHARAN NAIR AND ORS. Vs. STATE
February 12, 2015
THUNDIYIL NAZEER Vs. PARAMBATH VYSIAMBATH MAJINA
March 10, 2015
TIJO THOMAS Vs. THE STATE OF KERALA AND ORS.
June 18, 2015
TITUS Vs. STATE OF KERALA
January 14, 2015
TOM THOMAS Vs. STATEOF KERALA
December 21, 2015
TOM THOMAS P. Vs. THE STATE OF KERALA AND ORS.
November 30, 2015
TRADEVINT LOGISTICS (INDIA) PVT. LTD. Vs. L.A. IBRAHIM SHAH AND ORS.
May 27, 2015
TRANS ASIAN SHIPPING SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 23, 2015
TRAVANCORE DEVASWOM BOARD Vs. VASUDEVAN BHATTATHIRI NARAYANAN BHATTATHIRI AND ORS.
March 5, 2015
TRAVANCORE DEVASWOM BOARD AND ORS. Vs. B. SANTHOSH KUMAR AND ORS.
March 10, 2015
TRAVANCORE TITANIUM PRODUCTS LTD. Vs. THE GENERAL SECRETARY, TITANIUM GENERAL LABOUR UNION (CITU) AND ORS.
March 16, 2015
TRAVANCORE TRADING CORPORATION NEDUMBASSERRY, REPRESENTED BY SMT. HIMA DHARMAN, MANAGER Vs. THE COMMERCIAL TAX OFFICER (AA) COMMERCIAL TAXES, MATTANCHERRY AT ALUVA
April 7, 2015
TRIVANDRUM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION (CITU) AND ORS. Vs. KERALA HEADLOAD WORKERS WELFARE BOARD AND ORS.
November 24, 2015
TRIVANDRUM DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD. Vs. THE GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE AND ORS.
July 3, 2015
TRT BUILDERS AND CONSTRUCTION (INDIA) PVT. LTD. Vs. STATE OF KERALA AND ORS.
July 3, 2015
TUSHAR NIRMAL SARATHI Vs. STATE OF KERALA AND ORS.
March 3, 2015
U K RAGHOOTHAMAN Vs. ORIENTAL INSURANCE COMPANY LTD
January 28, 2015
UDAYAKUMAR Vs. STATE OF KERALA
April 7, 2015
UDAYAKUMAR C. AND ORS. Vs. STATE OF KERALA AND ORS.
January 9, 2015
UJWAL INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
January 16, 2015
ULLOOR NEERAZHI MADAN THAMPURAN TRUST Vs. COMMISSIONER OF POLICE; CIRCLE INSPECTOR OF POLICE; R PREMKUMAR; SATHEESH; BALACHANDRAN
September 17, 2015
UMMER P. Vs. THE BRANCH MANAGER, SOUTH INDIAN BANK AND ORS.
January 29, 2015
UNION AIR PRODUCTS PVT.LTD. Vs. ASSISTANT COMMISSIONER OF INCOMETAX
January 16, 2015
UNION OF INDIA Vs. SARAVANA CONSTRUCTION PRIVATE LIMITED
March 25, 2015
UNION OF INDIA Vs. ELIZABETH SIPRI AND ORS.
August 19, 2015
UNION OF INDIA Vs. RAJAN T. T. AND ORS.
October 13, 2015
UNION OF INDIA Vs. THALIYIL SREEDEVI AMMA AND ORS.
November 20, 2015
UNION OF INDIA Vs. SUJATHA
November 20, 2015
UNION OF INDIA Vs. MANIYAMMA
November 24, 2015
UNION OF INDIA Vs. KERALA STATE INSURANCE DEPARTMENT
June 9, 2015
UNION OF INDIA Vs. SUNIL KUMAR
July 13, 2015
UNION OF INDIA AND ANOTHER Vs. K.O. MATHAI
December 23, 2015
UNION OF INDIA AND ORS. Vs. MUTHOOT FINANCE LIMITED AND ORS.
October 29, 2015
UNION OF INDIA AND ORS. Vs. M.S. GOPALAKRISHNAN AND ORS.
July 9, 2015
UNION OF INDIA AND ORS. Vs. M.T. KESAVAN AND ORS.
July 30, 2015
UNION OF INDIA AND ORS. Vs. C.R. ASHA DEVI AND ORS.
November 19, 2015
UNION OF INDIA AND ORS. Vs. K.P. SASIDHARAN
May 22, 2015
UNION OF INDIA AND ORS. Vs. P.K. KRISHNANKUTTY AND ORS.
July 16, 2015
UNION OF INDIA AND ORS. Vs. SIVAPRASAD G. AND ORS.
October 16, 2015
UNION OF INDIA AND ORS. Vs. P.A. AHAMMED
January 6, 2015
UNION OF INDIA AND ORS. Vs. A. VASANTHAKUMAR
March 13, 2015
UNION OF INDIA AND ORS. Vs. K.N. PADMAM AND ORS.
March 6, 2015
UNION OF INDIA AND ORS. Vs. M. SREENIVASAN AND ORS.
June 5, 2015
UNION OF INDIA AND OTHERS Vs. THANKAMMA KESAVAN ILLIKKALVELI
December 10, 2015
UNION TERRITORY OF LAKSHADWEEP AND ORS. Vs. ATTAKOYA AND ORS.
September 2, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. DEPUTY DIRECTOR (TPI) HEALTH AND FAMILY WELFARE SERVICE AND ORS.
December 1, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. PRASAD
January 9, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SAHEEDA AND ORS.
September 3, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL GAFOOR
August 7, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. ANJU ANTONY
July 14, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. MALAPPURAM DISTRICT LEGAL SERVICE AUTHORITY
February 11, 2015
UNITED SPIRITES LTD. Vs. STATE OF KERALA
November 19, 2015
UNIVERSITY GRANTS COMMISSION AND ORS. Vs. ANAND J. ILLICKAN AND ORS.
June 19, 2015
UNIVERSITY OF CALICUT AND ORS. Vs. M.P. KANNAN
September 2, 2015
UNIVERSITY OF KERALA AND ORS. Vs. ZAINUDHIN SAHIB S.
October 20, 2015
UNIVERSITY OF KERALA AND ORS. Vs. M.N.C. BOSE
July 22, 2015
UNNEEMA Vs. CHERIYAMU HAJI
August 12, 2015
UNNIKRISHNA PILLAI R AND ORS Vs. STATE OF KERALA AND ORS
December 16, 2015
UNNIKRISHNAN Vs. STATE OF KERALA AND ORS.
October 21, 2015
UNNIKRISHNAN Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
March 17, 2015
UNNIKRISHNAN Vs. CBI; STATE OF KERALA
December 10, 2015
UNNIKRISHNAN NAIR AND ORS. Vs. BEENA BAUL AND ORS.
July 16, 2015
USHA AND ORS. Vs. MUHAMMED P.M. AND ORS.
March 25, 2015
USHA JACOB Vs. CORPORATION OF THIRUVANANTHAPURAM
March 2, 2015
USHA K.A. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, COCHIN AND ORS.
July 1, 2015
USHA KUMARI R. AND ORS. Vs. STATE OF KERALA AND ORS.
February 11, 2015
USHA P.R. AND ORS. Vs. R. SREEKUMAR AND ORS.
July 20, 2015
USHA RANI Vs. STATE OF KERALA
March 17, 2015
USHAKUMARI B. Vs. STATE OF KERALA AND ORS.
April 11, 2015
USHAKUMARI C.V. Vs. P. SUKUMARAN
February 11, 2015
USMAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM AND ORS.
September 7, 2015
V E A SHANAVAS Vs. STATEOF KERALA; EXECUTIVE ENGINEER
August 13, 2015
V GIRIJALMAJAN Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE UNIT
November 23, 2015
V HAREENDRAN Vs. ANTONY CHACKO
September 17, 2015
V J THOMAS @ KUNHIKUNHU Vs. STATE
December 3, 2015
V K SINIMOL Vs. RUBBER BOARD
October 1, 2015
V KRISHNA SHENOY AND ANOTHER Vs. STATE OF KERALA AND OTHERS
April 8, 2015
V M NAZAR Vs. STATE OF KERALA
February 2, 2015
V M SASIDHARAN Vs. ADDL DISTRICT MAGISTRATE, KOTTAYAM AND OTHERS
November 12, 2015
V MOHANAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 10, 2015
V S ACHUTHANANDAN Vs. STATE OF KERALA; DEPARTMENT OF HOME & VIGILANCE; DEPARTMENT OF FINANCE; SH OOMMEN CHANDY UNION OF INDIA; SH P J THOMAS; JIJI THOMSON
January 31, 2015
V SURESHLAL Vs. CHIEF ENGINEER
November 25, 2015
V V JAYARAM Vs. KERALA STATE ELECTRICITY BOARD
June 11, 2015
V. ABDUL RAHIMAN Vs. KERALA STATE INSURANCE DEPARTMENT
June 24, 2015
V. AMUDINI Vs. B. LEELA
January 7, 2015
V. FOUSIA Vs. THE STATE OF KERALA AND ORS.
March 25, 2015
V. GOPALAKRISHNAN Vs. VISALAKSHI AND ORS.
October 5, 2015
V. GOPI Vs. BHASKARAN AND ORS.
August 5, 2015
V. GOPINATHAN NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
June 5, 2015
V. GOVINDAN KUTTY Vs. CHELAKKARA GRAMA PANCHAYATH AND ORS.
March 23, 2015
V. KRISHNANKUTTY Vs. LABOUR COURT, KOLLAM AND ORS.
September 29, 2015
V. MOHANAN Vs. DIVAKARAN AND ORS.
September 22, 2015
V. PARAMESWARAN Vs. UNION OF INDIA AND ORS.
February 5, 2015
V. RAJAN Vs. RATHEESH AND ORS.
March 3, 2015
V. THULASI NAIR Vs. CHIEF OF THE ARMY STAFF AND ORS.
January 30, 2015
V. VASUDEVAN MENON AND ORS. Vs. THE CHAIRMAN, TALUK LAND BOARD AND ORS.
March 3, 2015
V. VIKRAMAN NAIR Vs. UNION OF INDIA
August 21, 2015
V.C. BABU Vs. SIBI AND ORS.
February 9, 2015
V.C. GIRIJA Vs. THE DIRECTOR, SCHOOL OF LEGAL STUDIES, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
October 27, 2015
V.C. PRAVEEN Vs. STATE OF KERALA AND ORS.
July 15, 2015
V.G. VINODKUMAR Vs. STATE OF KERALA AND ORS.
April 10, 2015
V.G.K. NAIDU Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
August 20, 2015
V.K. MOHANAN Vs. T.K. BALAN AND ORS.
September 7, 2015
V.K. RAVEENDRANATH Vs. SUBHASH AND ORS.
February 20, 2015
V.K. VENKITACHALAM Vs. STATE OF KERALA AND ORS.
September 28, 2015
V.M. ABDUL AZEEZ Vs. STATE
January 6, 2015
V.M. KRISHNAN Vs. STATE OF KERALA
July 14, 2015
V.M. MOIDU Vs. RAJOSH N. AND ORS.
May 25, 2015
V.M. SASI Vs. KISHORE AND ORS.
July 10, 2015
V.N. PUBLIC HEALTH AND EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
June 2, 2015
V.O. DEVASSY Vs. STATE OF KERALA AND ORS.
September 29, 2015
V.P. HARIKUMAR Vs. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, KOTTAYAM AND ORS.
March 23, 2015
V.P. RAJAGOPALAN AND ORS. Vs. STATE OF KERALA AND ORS.
February 26, 2015
V.P. SATHEEDEVI AND ORS. Vs. STATE OF KERALA AND ORS.
October 29, 2015
V.P.RAJAPPAN Vs. STATE OF KERALA
October 14, 2015
V.R. VIJAYAN NAIR Vs. FOOD INSPECTOR, CHANGANACHERRY AND ORS.
August 13, 2015
V.S. PHILOMINA Vs. K. VIJAYALAKSHMI AND ORS.
March 6, 2015
V.S. RAMAKRISHNAN Vs. STATEOF KERALA
December 1, 2015
V.V. ALIAS Vs. STATE OF KERALA AND ORS.
August 19, 2015
V.V. GEORGE Vs. STATE OF KERALA
May 20, 2015
V.V. KURIAN Vs. LEELAMMA SEBASTIAN AND ORS.
October 16, 2015
VADAKKENCHERRY CO-OPERATIVE SERVICE BANK LTD. Vs. C. RAJAN AND ORS.
October 5, 2015
VADI VELU AND ORS. Vs. STATE OF KERALA
July 23, 2015
VALIAMOONAMBAIKKULAM SREE BHADRAKALI, TEMPLE AND ORS. Vs. RAJENDRAN AND ORS.
January 19, 2015
VALLIKKUNNAM GRAMA PANCHAYATH Vs. SHAJI NATH AND ORS.
October 8, 2015
VALSAKUMARI E.G. AND ORS. Vs. STATE OF KERALA AND ORS.
October 28, 2015
VALSALA DEVI Vs. DIVISIONAL MANAGER, KOTTAYAM AND ORS.
June 22, 2015
VALSALA V.A. AND ORS. Vs. STATE OF KERALA AND ORS.
November 25, 2015
VALSALAN P.D. AND ORS. Vs. STATE OF KERALA AND ORS.
September 28, 2015
VALSAMMA RAJAPPAN NAIR @ SATHI Vs. BHARAT SANCHAR NIGAM LIMITED
January 6, 2015
VARATHAPPAN AND ORS. Vs. C.V. SIMON AD ORS.
June 17, 2015
VARGHESE Vs. SUNU ANNIE THOMAS
June 4, 2015
VARGHESE Vs. DISTRICT COLLECTOR
May 21, 2015
VARGHESE Vs. SAJAN, S/O THOMAS; STATE OF KERALA
October 6, 2015
VARGHESE @ BABY Vs. STATE OF KERALA
December 2, 2015
VARGHESE @ TONY; MANOJ @ KUTTAN; BYJU; RAHUL Vs. STATE OF KERALA
December 18, 2015
VARGHESE AND ORS. Vs. PATHROSE AND ORS.
March 6, 2015
VARGHESE AND ORS. Vs. ST. PETERS & ST. PAULS JACOBITE SYRIAN CHURCH AND ORS.
July 28, 2015
VARGHESE ANDREWS Vs. STATE OF KERALA
December 1, 2015
VARGHESE K MATHEW Vs. V K JOY
September 3, 2015
VARGHESE KOCHETH Vs. STATE OF KERALA
September 28, 2015
VARGHESE M.U. Vs. CENTRAL BUREAU OF INVESTIGATION, (CBI), ACB
June 12, 2015
VARGHESE M.V. Vs. STATE OF KERALA AND ORS.
July 28, 2015
VARGHESE MAMMEN AND ORS. Vs. STATE OF KERALA AND ORS.
April 24, 2015
VARGHESE; STATE OF KERALA Vs. MANAGING DIRECTOR
December 18, 2015
VARIKKODAN ABOOBACKER Vs. ABDUL KAREEM AND ORS.
October 29, 2015
VARKEY Vs. STATE OF KERALA
June 29, 2015
VARKEY Vs. STATE OF KERALA
January 6, 2015
VARKEY ITTAN Vs. KURUVILA MATHAI KATHANAR
March 6, 2015
VARSHA VIJAYAN Vs. THE REGISTRAR, UNIVERSITY OF KERALA
February 12, 2015
VARUN AND ORS. Vs. OMANA VARGHESE AND ORS.
October 27, 2015
VARUN S. NAIR Vs. REMYA S. NAIR
July 7, 2015
VASANTHA Vs. STATE OF KERALA
December 18, 2015
VASANTHA AND ORS. Vs. STATE OF KERALA
May 22, 2015
VASANTHY MOHAN Vs. THE NEDUNGADI BANK AND ORS.
August 6, 2015
VASU AND ORS. Vs. G. PARAMASIVAM AND ORS.
March 18, 2015
VASU R. Vs. VILLAGE OFFICER, VADAKARAPPATHY VILLAGE OFFICE
January 5, 2015
VASUDEVA PANICKER AND ORS. Vs. STATE OF KERALA AND ORS.
July 9, 2015
VASUDEVAN Vs. DEPUTY TAHASILDAR (INSPECTION)
April 24, 2015
VASUDEVAN Vs. STATE OF KERALA
September 18, 2015
VASUDEVAN ACHARI Vs. STATE OF KERALA
September 3, 2015
VAVACHAN Vs. SASI
September 22, 2015
VEENA T.K. Vs. STATE OF KERALA AND ORS.
February 18, 2015
VEERABHADRAM CHIEF MANAGER, UCO BANK AND ORS. Vs. STATE OF KERALA AND ORS.
October 26, 2015
VELAYUDHANKUTTY AND ORS. Vs. C.P. SUDHEER
October 16, 2015
VELLINKIRI Vs. STATE OF KERALA
May 21, 2015
VELLIYARA TOURIST COMPLEX PVT. LTD. Vs. STATE OF KERALA AND ORS.
April 6, 2015
VELUKKAN Vs. STATE OF KERALA
October 1, 2015
VELUTHAPARAMBATH VASANTHA AND ORS. Vs. PURTHALATHKUNIYIL ALAKKADAN CHATHU AND ORS.
July 21, 2015
VENJARAMOOD SERVICE CO-OPERATIVE BANK LTD. Vs. H.SWARNALATHA
January 7, 2015
VENKITACHALAM AND ORS. Vs. STATE OF KERALA
April 9, 2015
VENNAYAKKOT RAMADASAN NAIR Vs. STATE OF KERALA
February 4, 2015
VENU Vs. STATE OF KERALA
December 8, 2015
VENUGOPAL Vs. STATE OF KERALA AND ORS.
August 20, 2015
VENUGOPAL Vs. DISTRICT COLLECTOR
October 5, 2015
VENUGOPAL K. Vs. UNION OF INDIA AND ORS.
February 23, 2015
VENUGOPALA PANICKER Vs. UNNIKRISHNA PANICKER AND ORS.
April 10, 2015
VENUGOPALAN NAIR Vs. STATE OF KERALA
August 10, 2015
VESUKUTTAN @ RAMANKUTTY Vs. STATE OF KERALA
October 12, 2015
VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER, CHERTHALA
December 2, 2015
VIBISH Vs. THE NATIONAL INSURANCE CO. LTD.
June 11, 2015
VIDHYA SANGEETH Vs. DISTRICT COLLECTOR
January 7, 2015
VIJAYA KUMARAN PILLAI R. Vs. STATE OF KERALA AND ORS.
October 19, 2015
VIJAYA LEKSHMI Vs. INDIAN BANK AND ORS.
October 12, 2015
VIJAYAKUMAR AND ORS. Vs. STATE OF KERALA AND ORS.
December 23, 2015
VIJAYAKUMARAN NAIR Vs. AJIKUMAR
February 27, 2015
VIJAYAKUMARI Vs. DISTRICT COLLECTOR, MALAPPURAM AND ORS.
July 8, 2015
VIJAYAKUMARI Vs. KERALA STATE ELECTION COMMISSION AND OTHERS
October 9, 2015
VIJAYAKUMARI Vs. STATE OF KERALA; EXCISE INSPECTOR
December 17, 2015
VIJAYALAKSHMI K. Vs. BRANCH MANAGER, STATE BANK OF TRAVANCORE
April 6, 2015
VIJAYAMMA Vs. THE STATE OF KERALA
May 20, 2015
VIJAYAMMA RAJU Vs. KERALA STATE ELECTION COMMISSION
January 5, 2015
VIJAYAN Vs. STATE OF KERALA
May 25, 2015
VIJAYAN Vs. STATE OF KERALA
September 30, 2015
VIJAYAN Vs. K. RAMYA
August 11, 2015
VIJAYAN Vs. S H O OF MEPPAYYUR POLICE STATION
October 5, 2015
VIJAYAN Vs. STATE OF KERALA
December 7, 2015
VIJAYAN AND OTHERS Vs. STATE OF KERALA
December 11, 2015
VIJAYAN P.G. AND ORS. Vs. MOHANAN AND ORS.
September 25, 2015
VIJAYAPPAN Vs. STATE OF KERALA
May 20, 2015
VIJAYASHOMA V. AND ORS. Vs. STATE OF KERALA AND ORS.
June 4, 2015
VIJO GEORGE AND ORS. Vs. UNION OF INDIA AND ORS.
February 6, 2015
VIJYAMMA AND ORS. Vs. DINESAN AND ORS.
March 30, 2015
VIKRAM N BANDA Vs. CORPORATION OF KOCHI; HEALTH INSPECTOR, CORPORATION OF KOCHI; DISTRICT MEDICAL OFFICER; C M BEEMA; IBRAHIM KUTTY AND ORS
July 10, 2015
VIKRAMAN Vs. STATE OF KERALA AND ORS.
February 3, 2015
VILASINI E.D. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS.
September 17, 2015
VIMAL Vs. STATE OF KERALA
January 6, 2015
VIMALA Vs. THE TAHSILDAR AND ORS.
March 12, 2015
VIMALA Vs. STATE OF KERALA
September 3, 2015
VINAYAKRISHNAN Vs. COMMISSIONER FOR LAND REVENUE
June 22, 2015
VINAYAN Vs. RADHAKRISHNAN
June 10, 2015
VINCENT Vs. SHAJAN
January 9, 2015
VINCENT Vs. SHAJAN AND ORS.
January 19, 2015
VINCENT PANIKULANGARA Vs. STATE OF KERALA AND ORS.
October 7, 2015
VINCENT PANIKULANGARA Vs. UNION OF INDIA AND ORS.
December 7, 2015
VINCENT PANIKULANGARA Vs. UNION OF INDIA AND ORS.
October 28, 2015
VINCENT PERERA Vs. STATE OF KERALA AND ORS.
September 9, 2015
VINCENT PERERA Vs. STATE OF KERALA AND ORS.
March 13, 2015
VINEETH Vs. STATE OF KERALA
October 1, 2015
VINITHA K V Vs. VIJAYANANDA PRABHU
November 4, 2015
VINITHA VIKRAMAN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
March 9, 2015
VINOD Vs. STATE OF KERALA
December 23, 2015
VINOD & ORS. Vs. UNION OF INDIA & ORS.
August 4, 2015
VINOD B.S. Vs. CHIKKU A.M. AND ORS.
October 1, 2015
VINOD GEORGE AND ORS. Vs. UNION OF INDIA AND ORS.
August 19, 2015
VINOD K.J. Vs. THE VARANDARAPPILLY PANCHAYAT VANITHA CO-OP. SOCIETY LTD. AND ORS.
May 27, 2015
VINOD K.K. AND ORS. Vs. SUNNY ABRAHAM AND ORS.
February 4, 2015
VINOD KUMAR Vs. STATION HOUSE OFFICER, CHANGARAMKULAM POLICE STATION
March 18, 2015
VINOD KUMAR Vs. DHANASHILPI FINANCE & HIRE PURCHASE(P) LTD
November 2, 2015
VINOD M Vs. DISTRICT COLLECTOR COLLECTORATE; CHIEF ENVIORONMENTAL ENGINEER AND ORS
July 23, 2015
VINODAN Vs. SUNIL KUMAR AND ORS.
April 10, 2015
VINODKUMAR K. AND ORS. Vs. STATE OF KERALA AND ORS.
October 20, 2015
VINODKUMAR T.R. AND ORS. Vs. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS.
August 13, 2015
VIPIN KUNJACHAN Vs. L.B.S. CENTRE FOR SCIENCE & TECHNOLOGY AND ORS.
January 30, 2015
VIPIN V. Vs. TRANSFORMERS AND ELECTRICALS KERALA LIMITED AND ORS.
November 18, 2015
VISALAKSHI K.T. Vs. THE STATE OF KERALA AND ORS.
March 6, 2015
VISHNU K.J. Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
January 27, 2015
VISHNU. R. NAIR Vs. UNIVERSITY OF CALICUT AND ORS.
March 11, 2015
VISMAYAS MAX ANIMATION ACADEMY Vs. MAHATHMA GANDHI UNIVERSITY AND ORS.
September 11, 2015
VISWAMBHARAN Vs. SOMAN AND OTHERS
October 5, 2015
VISWANADHAN Vs. STATE OF KERALA
December 9, 2015
VISWANATHAN Vs. STATE OF KERALA
November 6, 2015
VISWANATHAN Vs. STATE OF KERALA
January 22, 2015
VITHURA SREE MAHADEVAR TEMPLE TRUST AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
May 20, 2015
VIVAN VARGHESE Vs. THE STATE OF KERALA AND ORS.
June 8, 2015
VJAYENDRAKUMARAN NAIR AND ORS. Vs. STATE OF KERALA AND ORS.
July 29, 2015
VYPIN KURIES & FINANCE HAVING Vs. BINDU AJITH; STATE OF KERALA
December 18, 2015
W. ELECTRO CHEMICALS Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
May 22, 2015
WAYANAD MUSLIM ORPHANAGE MUTTIL Vs. THE ADDITIONAL REGISTERING AUTHORITY
January 9, 2015
WEXCO HOMES PVT LTD Vs. UNION OF INDIA
November 24, 2015
WILSON JACOB Vs. KATTAPPANA GRAMA PANCHAYAT AND ORS.
February 20, 2015
WIM ROCK GRANITE PVT LTD Vs. STATE OF KERALA AND ORS
September 11, 2015
XAVIER K.V. Vs. STATE OF KERALA AND ORS.
July 17, 2015
XAVIERS RESIDENCY Vs. STATE OF KERALA AND ORS.
March 31, 2015
XAVIOR Vs. STATE OF KERALA
December 1, 2015
Y. SLEEBACHAN Vs. THE STATE OF KERALA AND ORS.
November 18, 2015
YACOB Vs. KUNJUMOL
March 19, 2015
YASH THOMAS MANNULLY AND ORS. Vs. UNION OF INDIA AND ORS.
August 21, 2015
YATHEENDRA DAS R Vs. CATHOLIC SYRIAN BANK
September 17, 2015
YOHANNAN Vs. STATE OF KERALA
February 19, 2015
YUNUS Vs. JASEERA
December 14, 2015
ZENITH AND ORS. Vs. SAKKIR HUSSAIN AND ORS.
June 26, 2015
ZIBITT SOFTWARE TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KERALA
April 10, 2015